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Case Index
Title
Date
A.K. CORPORATION PVT. LTD. Vs. STATE
December 3, 1976
A.K. TOPIWALLA Vs. KESHABALAL JETHABHAI
November 11, 1976
ABDUL SATTAR OSTAGAR Vs. ABU BAKKAR OSTAGAR
September 20, 1976
ADMINISTRATRIX IN THE ESTATE OF LATE N. C. GOENKA Vs. STATE OF WEST BENGAL & ORS.
August 3, 1976
AGARWAL HARDWARE INDUSTRIES Vs. EMPLOYEES STATE INSURANCE CORP
June 11, 1976
AGRA ELECTRIC SUPPLY CO LTD Vs. NAGAR MAHAPALIKA
November 12, 1976
AJIT KUMAR JANA Vs. LAKSHMI RANI JANA
May 6, 1976
AJITA DEBI Vs. MUSST HOSSENARA BEGUM
June 9, 1976
ALIPURDUAR TEA CO LTD Vs. AGRICULTURAL INCOME TAX OFFICER
January 6, 1976
ALL INDIA GENERAL TRANSPORT CORPORATION LTD Vs. RAJ KUMAR MITTAL
January 16, 1976
ALL INDIA INSURANCE EMPLOYEES ASSU Vs. UNION OF INDIA
May 21, 1976
ALUMINIUM CORPORATION OF INDIA Vs. COMMISSIONER BURDWAN DIVISION
November 26, 1976
AMAR KUMAR NAIK Vs. STATE OF WEST BENGAL
January 9, 1976
AMARENDRA NATH DAS Vs. UNION OF INDIA
August 20, 1976
AMINCHAND DASSANI Vs. MAMALBAI BACHAWAT
March 10, 1976
AMITANANDA ROY Vs. STATE OF WEST BENGAL
February 10, 1976
AMIYA KUMAR CHAKRABORTY Vs. SATYENDRA KUMAR ROY CHOWDHURY
April 26, 1976
AMIYA KUMAR MITRA Vs. STATE OF WEST BENGAL
February 19, 1976
ANAND RICE AND OIL MILLS Vs. COMMISSIONER OF INCOME TAX
June 8, 1976
ANANDA KUMAR CHAKRABORTY Vs. STATE OF WEST BENGAL
November 24, 1976
ANANTA LAL DATTA Vs. RAMDULARI KURMI
November 15, 1976
ANANTA SINGH Vs. STATE
February 3, 1976
ANANTALAL DUTTA Vs. RAMDULARI KURNIE
November 19, 1976
ANATH BANDHU SEN MONDAL Vs. CHANCHALA BALA DASI
March 22, 1976
ANCHAL BHUSAN BOSE Vs. STATE OF WEST BENGAL
May 14, 1976
ANDHRA ASSOCIATION BUILDING TRUST Vs. DEBA PROSAD ROY & OTHERS
July 14, 1976
ANGLO INDIA JUTE MILLS CO LTD Vs. AUTHORITY UNDER THE PAYMENT OF WAGES ACT
January 21, 1976
ANIMA DAS SHARMA AND ANOR Vs. REV LAWRANCE TREVOR PICACHY
June 17, 1976
ANNA ART PRESS PVT LTD Vs. STATE OF WEST BENGAL
March 24, 1976
ANNAPURNA CHATTERJEE Vs. SABITA GUHA
November 3, 1976
ARABINDA GHOSH Vs. STATE OF WEST BENGAL
August 5, 1976
ART PRESS OF INDIA (P) LTD. & ANR. Vs. EMPLOYEES STATE INSURANCE CORPORATION
April 4, 1976
ARUN CHANDRA PAKHIRA & ORS. Vs. STATE WEST OF BENGAL
November 22, 1976
ASHALATA DEVI Vs. CHAND BAI DALMIA
June 23, 1976
ASHOKE KUMAR MAJUMDER Vs. STATE OF WEST BENGAL
February 9, 1976
ASOKE CHAKRABORTY ALIASNOWSAN Vs. STATE
June 23, 1976
ASOKE NAIDU Vs. RAYMOND S MULU
March 1, 1976
ASSISTANT COLLECTOR OF CUSTOMS Vs. SHIVA GLASS WORKS LTD
July 30, 1976
AYESHA BIBI ALIAS AYSHA BIBI ALIAS LAKSHMI Vs. THE STATE
November 11, 1976
AYESHA KHATOON Vs. DURGA SAHAYA
June 14, 1976
B C NAWN AND BROS P LTD Vs. COMMISSIONER OF INCOME TAX
December 8, 1976
B D KHAITAN Vs. INCOME TAX OFFICER
March 4, 1976
B.N. DEY Vs. UNION OF INDIA (UOI)
March 2, 1976
BABULAL NEWAR Vs. COMMISSIONER OF INCOME TAX
September 17, 1976
BAIJNATH GUPTA Vs. LAKSHMI NARAYAN GUPTA
November 17, 1976
BALAI CHANDRA HAZRA Vs. SHEWDHARI JADAV
August 12, 1976
BALSUKH REFRACTORIES AND CERAMICS LTD Vs. HINDUSTHAN STEEL LTD
July 23, 1976
BANESWAR MUKHERJEE Vs. DULAL CHAND MUKHERJEE AND ORS.
November 23, 1976
BANGASRI ICE & COLD STORAGE LTD. & ANR. Vs. CORPORATION OF CALCUTTA & ORS.
November 10, 1976
BANI ROY CHOWDHURY Vs. COMPETENT AUTHORITY INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX ACQUISITION RANGE II
June 18, 1976
BANKU BEHARI DUTT Vs. STATE OF WEST BENGAL
May 19, 1976
BARAKAR COAL CO LTD Vs. N C MEHTA
November 30, 1976
BARUN SENGUPTA Vs. STATE OF WEST BENGAL
September 17, 1976
BASAB BASU AND ORS. Vs. BHUPATT RANJAN SEN
January 8, 1976
BASANTA KUMAR DAS Vs. STATE
August 2, 1976
BENGAL COAL CO Vs. SHAHED MIAH
February 12, 1976
BENGAL PAPER MILLS CO LTD Vs. COLLECTOR OF CALCUTTA
August 11, 1976
BENODE BEHARI BHATTACHARJEE Vs. TEJENDRA LAL CHOUDURY
May 7, 1976
BENODE BEHARI SAHA Vs. STATE OF WEST BENGAL
July 25, 1976
BHAGIRATHI DEVI JALAN Vs. COMMISSIONER OF INCOME TAX
December 9, 1976
BHAGIRATHMALL KANODIA Vs. RAMRICKLAL GIRDHARDAS
December 23, 1976
BHAGWAN DAS MALL Vs. GAJADHAR RATHI
December 10, 1976
BHARAT COKING COAL LIMITED Vs. KALACHAND MITRA
May 27, 1976
BHARAT COKING COAL LTD Vs. KALACHAND MITRA
May 10, 1976
BHARTIA STEEL INDUSTRIES Vs. COMMERCIAL TAX OFFICER
March 26, 1976
BHOLA NATH NAYEK Vs. STATE
July 20, 1976
BHOLAI MISTRY Vs. STATE
March 23, 1976
BHOLANATH KARMAKAR Vs. UNION OF INDIA
September 2, 1976
BHUTORIA TRADING CO LTD Vs. ALLAHABAD BANK LTD
November 12, 1976
BIBHUTI BHUSAN DUTTA & ORS. Vs. RANJIT KUMAR DHAR
April 30, 1976
BIJOLI PROVA NANDY CHOWDHURY Vs. STATE OF WEST BENGAL
June 25, 1976
BIJOY KUMAR SWAIKA Vs. SHYAMSUNDAR SWAIKA
April 9, 1976
BILAS SINGH AND CO Vs. SIKHA RANI DATTA
June 30, 1976
BILAS SINGH AND CO. Vs. SIKHA RAINI DUTTA
July 30, 1976
BIMAL CHAND DHANDHIA Vs. STATE
February 12, 1976
BIMAL KUMAR CHANDRA Vs. STATE
June 23, 1976
BIMALANANDA GHOSH & ORS. Vs. STATE OF WEST BENGAL & ORS.
July 23, 1976
BIPAD BHANJAN SARKAR Vs. STATE OF WEST BENGAL
August 13, 1976
BISHNUPADA JANA Vs. STATE OF WEST BENGAL
December 24, 1976
BISHNUPADA KUNKRI Vs. DISTRICT CONTROLLER FOOD AND SUPPLY
September 15, 1976
BIVA BANERJEE Vs. MANMATHA NATH BANERJEE
September 21, 1976
BRIJMOHANLAL RATHI & ANOTHER Vs. AMIN CHAND PYARELAL
March 19, 1976
BRITANNIA BISCUIT CO LTD Vs. THIRD INDUSTRIAL TRIBUNAL OF WEST BENGAL
April 22, 1976
BRITISH ELECTRICAL AND PUMPS P LTD Vs. INCOME TAX OFFICER B WARD
December 22, 1976
BRITISH PAINTS (INDIA) LTD Vs. UNION OF INDIA
July 26, 1976
BURN AND COMPANY LTD Vs. STATE OF WEST BENGAL
May 20, 1976
BUS OWNERS SAMANNOY COMMITTEE & ORS. Vs. REGIONAL TRANSPORT AUTHORITY & ORS.
March 18, 1976
CALCUTTA MEDICAL STORES Vs. STADMED PRIVATE LTD
December 14, 1976
CALCUTTA STATE TRANSPORT CORPORATION Vs. COMMISSIONER OF INCOME TAX
March 29, 1976
CALCUTTA STATE TRANSPORT CORPORATION Vs. LAKSHMI RANI PAL
November 11, 1976
CALCUTTA TRAMWAYS CO LTD Vs. COMMISSIONER OF INCOME TAX
March 19, 1976
CENTRAL CALCUTTA INVESTMENTS PRIVATE LTD. Vs. HOSHANG SAPOORJI MEHTA
March 29, 1976
CENTURY ENKA LTD Vs. INCOME TAX OFFICER D WARD
April 29, 1976
CHANDI CHARAN NASKAR Vs. BHAGYADHAR MONDAL AND OTHERS
March 23, 1976
CHANDRA KANTO MAHATO Vs. BANKA BEHARI MAHATO
January 22, 1976
CHANDRA MOHAN RAMKANAI Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
April 27, 1976
CHANDRABATI DEBI Vs. BUDHIA BAI
July 30, 1976
CHANDRADIP PROSAD Vs. JAGANNATH AGARWALLA
July 9, 1976
CHARMUGARIA TRADING CO LTD Vs. COMMISSIONER OF INCOME TAX
April 21, 1976
CHHOTALAL HARIRAM Vs. DILIP KUMAR CHATTERJEE
April 30, 1976
CHINTA HARAN DUTTA Vs. STATE OF WEST BENGAL
July 5, 1976
CHITTA RANJAN GHOSE & ORS. Vs. STATE OF WEST BENGAL & ORS.
August 10, 1976
CHLORIDE INDIA LTD Vs. COMMISSIONER OF INCOME TAX
February 24, 1976
COMMISSIONER OF GIFT TAX Vs. TARACHAND MEGHRAJ
June 24, 1976
COMMISSIONER OF INCOME TAX Vs. P B SHAH AND CO PVT LTD
August 2, 1976
COMMISSIONER OF INCOME TAX Vs. PROVINCIAL FARMERS (PVT.) LTD.
February 4, 1976
COMMISSIONER OF INCOME TAX Vs. C K NAHA AND BROS
August 31, 1976
COMMISSIONER OF INCOME TAX Vs. PROVINCIAL FARMERS PVT LTD
February 14, 1976
COMMISSIONER OF INCOME TAX Vs. SABITRI CHATTERJEE
January 14, 1976
COMMISSIONER OF INCOME TAX Vs. CALCUTTA MOTOR DEALERS ASSOCIATION
January 6, 1976
COMMISSIONER OF INCOME TAX Vs. DHADKA COLLIERY CO LTD
January 6, 1976
COMMISSIONER OF INCOME TAX Vs. NATIONAL CEMENT MINES AND INDUSTRIES LTD
January 28, 1976
COMMISSIONER OF INCOME TAX Vs. COSSIPORE PROPERTIES
January 29, 1976
COMMISSIONER OF INCOME TAX Vs. S C GHOSAL
April 27, 1976
COMMISSIONER OF INCOME TAX Vs. ROBERTS MCLEAN AND CO LTD
May 6, 1976
COMMISSIONER OF INCOME TAX Vs. ION EXCHANGE INDIA LTD
May 4, 1976
COMMISSIONER OF INCOME TAX Vs. RAMJEEWAN SARAWGEE AND SONS
May 11, 1976
COMMISSIONER OF INCOME TAX Vs. GENERAL ELECTRIC CO OF INDIA LTD
May 20, 1976
COMMISSIONER OF INCOME TAX Vs. EAST COAST COMMERCIAL CO
April 26, 1976
COMMISSIONER OF INCOME TAX Vs. INDIAN OXYGEN LTD
April 6, 1976
COMMISSIONER OF INCOME TAX Vs. CALCUTTA TRAMWAYS CO LTD
March 19, 1976
COMMISSIONER OF INCOME TAX Vs. SWADESHI MINING AND MANUFACTURING CO LTD
March 17, 1976
COMMISSIONER OF INCOME TAX Vs. INCOME TAX APPELLATE TRIBUNAL D BENCH STADMED PVT LTD
March 19, 1976
COMMISSIONER OF INCOME TAX Vs. J THOMAS AND CO PVT LTD
November 17, 1976
COMMISSIONER OF INCOME TAX Vs. GUEST KEEN AND NETTLEFOLD LTD
December 3, 1976
COMMISSIONER OF INCOME TAX CENTRAL Vs. GENERAL TEXTILES
December 9, 1976
COMMISSIONER OF INCOME TAX CENTRAL Vs. RAM KUMAR AGARWALLA
April 9, 1976
COMMISSIONER OF INCOME TAX CENTRAL Vs. JARDINE HENDERSON LTD
August 25, 1976
COMMISSIONER OF INCOME TAX WEST BENGAL I CALCUTTA Vs. WILH WILHELMSEN CALCUTTA
November 17, 1976
COMMISSIONER OF INCOME TAX, WEST BENGAL II Vs. SRI U. C. KHERUKA, CALCUTTA
February 18, 1976
COMMISSIONER OF WAKFS Vs. SYAMAL KUMAR BOSE & ANR.
August 27, 1976
COMMISSIONER OF WAKFS & ORS. Vs. MOHOMMED ARIFF (MUTWALLI)
September 17, 1976
COMMISSIONER OF WEALTH TAX Vs. CHANDRAKALA LAL
December 7, 1976
COMMISSIONER OF WEALTH TAX Vs. EXECUTORS TO THE ESTATE OF SIR E C BENTHAL
January 19, 1976
CONTROLLER OF ESTATE DUTY Vs. EAPADIA B V ACCOUNTABLE PERSON TO THE ESTATE OF LATE V B KAPADA
April 4, 1976
CONTROLLER OF ESTATE DUTY Vs. B V KAPADIA
April 4, 1976
CONTROLLER OF ESTATE DUTY WEST BENGAL Vs. B V KAPADIA ACCOUNTABLE PERSON TO THE ESTATE OF LATE V B KAPADIA
April 9, 1976
CORPORATION OF CALCUTTA Vs. NAYANTARA LAW
March 18, 1976
CORPORATION OF CALCUTTA Vs. JUGAL KISHORE DHANDHANIA
April 22, 1976
CUSHROW RUSSY IRANI Vs. STATE
March 17, 1976
DASARATH LAL SHARMA Vs. UNION OF INDIA (UOI)
December 6, 1976
DEBA PROSAD BASU Vs. ASHRUKANA DAS
November 11, 1976
DEBABRATA MUKHERJEE Vs. GOURIPUR COMPANY LTD.
July 2, 1976
DEBRAJ ARYA Vs. JUDGE FIRST INDUSTRIAL TRIBUNAL, WEST BENGAL,
June 1, 1976
DEEPAK CHAKRAVARTI Vs. UNION OF INDIA
February 10, 1976
DELTA FORGING WORKS Vs. MANIK KARMAKAR
August 25, 1976
DHANPAT SINGH SURANA Vs. UNION OF INDIA
May 3, 1976
DHANRAJ JAIN Vs. B K BISWAS
January 14, 1976
DHIRENDRA KUMAR SAHA Vs. STATE OF WEST BENGAL
November 5, 1976
DHIRENDRA NATH PATRA DAS Vs. AGRICULTURAL INCOME TAX OFFICER RANGE II
February 27, 1976
DIANA TEA COMPANY LTD. Vs. STATE OF WEST BENGAL & ORS.
July 2, 1976
DIPTI KUMAR SAIN Vs. STATE OF WEST BENGAL & ORS.
July 26, 1976
DIPU Vs. STATE
August 20, 1976
DULICHAND OMPRAKASH Vs. COMMISSIONER OF INCOME TAX
August 2, 1976
DURGA CHARAN SONAR Vs. KALIPROSAD SONAR
August 9, 1976
DURGAPADA CHAKRABORTY Vs. STATE
September 7, 1976
E. C. BOSE & CO. LTD & ORS. Vs. CALCUTTA DCOK LABOUR BOARD & ANR.
February 27, 1976
EASTERN EQUIPMENT AND SALES LTD Vs. MITSUI AND CO LTD
June 15, 1976
EMPLOYEES STATE INSURANCE CORPORATION Vs. HAFIZ KHAN
May 13, 1976
EMPLOYEES STATE INSURANCE CORPORATION Vs. WESTERN PLASTIC COMPANY
May 27, 1976
EMPLOYEES STATE INSURANCE CORPORATION WEST BENGAL Vs. MODERN INDIA CONSTRUCTION COMPANY LTD
June 23, 1976
EXICISE COMMISSIONER WEST BENGAL Vs. NARESHCHANSRA BOSE
May 19, 1976
F. COHEN Vs. W.W. GAYRAUD
July 9, 1976
G D BHATTAR Vs. CONTROLLER OF ESTATE DUTY WEST BENGAL
January 28, 1976
G S ATWAL AND CO Vs. COMMISSIONER OF INCOME TAX CENTRAL
November 25, 1976
GAGALBHAI JUTE MILLS Vs. STATE OF WEST BENGAL
March 29, 1976
GAGANENDRA KUMAR GHOSE Vs. STATE OF WEST BENGAL
September 8, 1976
GANESH CHANDRA DAS Vs. DIRECTOR OF RATIONING & ORS.
December 24, 1976
GANESH CHANDRA MUKHERJI Vs. GOPAL CHANDRA HAZRA
August 23, 1976
GANESH PROPERTIES PVT. LTD. Vs. CORPORATION OF CALCUTTA
September 17, 1976
GANGA BISHAN BANSHILAL Vs. UNION OF INDIA (UOI)
January 16, 1976
GENERAL MANAGER EASTERN RAILWAY Vs. BIBHUTI BHUSAN ROY
August 13, 1976
GENERAL MANAGER EASTERN RAILWAY Vs. BIBHUTI BHUSAN ROY
August 8, 1976
GHASI RAM SARMA Vs. DURGA DEVI KULTIA
March 12, 1976
GOBINDA LAL SHAW Vs. TARAK NATH PAUL
July 9, 1976
GOLAM KIBRIA MOLLA Vs. ABDUR ROUF MOLLA
February 23, 1976
GOPAL CHAND SEN Vs. INCOME TAX OFFICER
June 8, 1976
GOPAL KRISHNA MUKHERJEE AND OTHERS Vs. THE STATE OF WEST BENGAL AND OTHERS
April 30, 1976
GOPIRAM BANKA Vs. COLLECTOR OF CENTRAL EXCISE
May 28, 1976
GORACHAND DAS Vs. DIPALI DAS
April 9, 1976
GOUR CHANDRA SINHA Vs. BATA KRISHNA GHOSH
December 16, 1976
GOUR CHANDRA SINHA Vs. BATA KRISHNA GHOSE
December 12, 1976
GOURI SANKAR MUKHERJEE Vs. UNION OF INDIA
September 17, 1976
GOURMOHAN BANDOPADHYAYA Vs. LAXMI NARAYAN KARMAKAR
December 6, 1976
GRAHAMS HOMES AT KALIMPONG Vs. STATE OF WEST BENGAL
June 29, 1976
GRAND SMITHY WORKS Vs. STATE OF BIHAR
January 30, 1976
GURDIAL SINGH Vs. ANIMESH CHANDRA ROY GUPTA
February 20, 1976
H. K. PAUL & BROTHERS PVT. LTD. 3/3 MAHARSHRI DEBENDRA ROAD, CALCUTTA-7 Vs. COMMERCIAL TAX OFFICER, JORASANKO CHARGE, 14, BELIAGHATA RAOD, CALCUTTA
February 27, 1976
HANUMAN ESTATES PVT. LTD. Vs. DHANUKA INDUSTRIES PVT. LTD.
January 30, 1976
HARA SANKAR CHATTERJEE Vs. BELA RANI CHATTERJEE
February 23, 1976
HARI CHARAN PAL Vs. SIDDHESWAR PAL
July 30, 1976
HARIPUR FARMERS SYNDICATE LTD Vs. UNION OF INDIA
August 26, 1976
HINDUSTAN STEEL LTD Vs. K S NAIR
August 6, 1976
HINDUSTHAN GAS & INDUSTRIES LTD. Vs. ASSISTANT COLLECTOR OF CUSTOMS & ORS.
January 16, 1976
HINDUSTHAN STEEL LTD Vs. STATE OF WEST BENGAL
January 29, 1976
HIRANBALA DEVI Vs. BISHNUPADA BHATTACHARYA
April 2, 1976
HIRENDRA KUMAR MITTER Vs. SUDHANGSHU SHEKHAR PAUL
May 21, 1976
HIRENDRA NATH MALLICK AND OTHER Vs. RAM RATAN DEY
September 16, 1976
HOSSAIN BIBI Vs. ENAYATULLA KHAN
July 9, 1976
HRIDAY CHAND PATRA Vs. BHABARANI DASI AND OTHERS
November 29, 1976
HUKUM CHAND JAIN Vs. UNION OF INDIA & ORS.
January 22, 1976
HUKUM CHAND JUTE MILLS LTD Vs. STATE OF WEST BENGAL
February 16, 1976
HUKUMCHAND SUGAR MILLS LIMITED Vs. STATE OF WEST BENGAL AND ORS.
February 16, 1976
I C I INDIA PVT LTD Vs. GIFT TAX OFFICER B WARD
March 9, 1976
IJJAT ALI MANDAL Vs. HAREKRISHNA MAJUMDAR
June 1, 1976
IMPERIAL CHEMICAL INDUSTRIES LIMITED Vs. CONTROLLER GENERAL OF PATENTS
December 13, 1976
INCOME TAX OFFICER Vs. MAHADEO LAL TULSIAN
September 21, 1976
INCOME TAX OFFICER CENTRAL Vs. GHANSHYAMDAS JATIA
April 30, 1976
INCOME TAX OFFICER G WARD Vs. SELECTED DALURBAND COAL CO P LTD
December 24, 1976
INCOME TAX OFFICER I WARD Vs. B N BHATTACHARYA
December 3, 1976
INDIA JUTE CO LTD Vs. EIGHTH INDUSTRIAL TRIBUNAL
April 2, 1976
INDIA JUTE COMPANY LTD Vs. REGIONAL DIRECTOR WEST BENGAL REGION EMPLOYEES STATE INSURANCE CORPORATION
November 9, 1976
INDIAN IRON AND STEEL CO LTD Vs. NINTH INDUSTRIAL TRIBUNAL AND OTHERS
November 10, 1976
INDIAN MUTUAL GENERAL INSURANCE SOCIETY LTD Vs. MANZOOR ASHAN
April 9, 1976
INDIAN STEEL AND WIRE PRODUCTS LTD Vs. COMMISSIONER OF INCOME TAX
March 11, 1976
INDRA NARAYAN LAIK Vs. COMMERCIAL TAX OFFICER
February 19, 1976
J K AND SONS Vs. DY SECY LAND AND LAND REVENUE DEPTT
August 23, 1976
J K STEEL AND INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX
June 18, 1976
J N ROY Vs. DIVISIONAL SUPERINTENDENT EASTERN RAILWAY
May 28, 1976
JAGADISH CHANDRA CHOWDHURY Vs. STATE OF WEST BENGAL
December 10, 1976
JAGAT ENTERPRISES Vs. ANUP KUMAR DAW
November 24, 1976
JAGAT ENTERPRISES Vs. ANUP KUMAR DAW
November 8, 1976
JANAK LTD Vs. STATE
December 3, 1976
JASKARAN SINGHI Vs. SUB
December 16, 1976
JATINDRA NATH MOUR & ORS. Vs. ADDITIONAL DISTRICT MAGISTRATE, HOWRAH & ORS.
November 30, 1976
JAYANTILAL MORAKHIA Vs. UNION OF INDIA
August 8, 1976
JEEWANLAL 1929 LTD Vs. INCOME TAX OFFICER J WARD
February 18, 1976
JEEWANLAL 1929 LTD Vs. INCOME TAX OFFICER
March 9, 1976
JEEWANLAL 1929 LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL
January 5, 1976
JESSOPS CO OPERATIVE SOCIETY LTD Vs. REGISTRAR OF CO OPERATIVE SOCIETIES W B
March 17, 1976
JITENDRA MOHAN SAHA Vs. DISTRICT MAGISTRATE
February 18, 1976
JITENDRA NATH DAS Vs. BIJOY LAL DAS
March 22, 1976
JITENDRA NATH DAS Vs. KALYAN KR BANERJEE
August 3, 1976
JITENDRA NATH GHOSH Vs. STATE
January 21, 1976
JIYAJEERAO COTTON MILLS LTD Vs. INCOME TAX OFFICER C WARD
March 2, 1976
JYOTISH CHANDRA RAKHIT Vs. PARBATI BALA
July 12, 1976
K M WAHI Vs. STATE OF WEST BENGAL
September 9, 1976
K VASUDEVA RAO Vs. JADU NANDAN TRIVEDI
July 27, 1976
K.B. DEBNATH Vs. STATE
February 12, 1976
K.V. NATH Vs. CHIEF PERSONNEL OFFICER, SOUTH EASTERN RAILWAY AND OTHERS
March 18, 1976
KADAMBINI TEA CO. LTD. Vs. STATE OF WEST BENGAL
September 20, 1976
KALI PROSAD PODDAR Vs. ADDL. DISTRICT MAGISTRATE, HOWRAH & ORS.
July 15, 1976
KALIMUDDIN AHMMED Vs. STATE OF WEST BENGAL
June 4, 1976
KALIPADA DINDA Vs. KARTICK CHANDRA HAIT
September 16, 1976
KAMAL KRISHNA BHATTACHARYA Vs. STATE OF WEST BENGAL
September 3, 1976
KAMAL KRISHNA DE Vs. STATE
August 18, 1976
KAMALESH KUMAR MEHTA Vs. COMMISSIONER OF INCOME TAX
May 13, 1976
KANAILAL CHAKRABORTY Vs. UNIVERSITY OF CALCUTTA
June 3, 1976
KANAILAL CHATTAPADHYA Vs. SATYENDRA NATH MAZUMDAR
September 4, 1976
KANAILAL DUTTA Vs. SADHAN CHANDRA SANTRA
August 27, 1976
KANCHAN KEORA Vs. GOPAL CHANDRA GHOSE
August 11, 1976
KANHAIYALAL AGARWALA Vs. UNION OF INDIA
February 24, 1976
KANHAIYALAL PATWARI Vs. CORPORATION OF CALCUTTA
December 24, 1976
KARTIK CHANDRA BERA Vs. BHUSAN CHANDRA GURIA
September 10, 1976
KASSEM ALI TARAFDAR Vs. STATE OF WEST BENGAL & ORS.
July 21, 1976
KATRAS JHERRIAH COAL Vs. KAMAKHYA PAL
February 18, 1976
KESHAB CHANDRA GHOSE Vs. STATE OF WEST BENGAL & ORS.
April 23, 1976
KIRAN SANKAR DEB GUPTA Vs. STATE OF WEST BENGAL
March 8, 1976
KISHORI LAL LAKKAR Vs. INCOME TAX OFFICER A WARD
January 7, 1976
KRISHNADHONE CHATTERJEE Vs. AJIT KUMAR MITRA
September 2, 1976
KSHETRA MOHAN DAS Vs. SRIHARI CHARAN DAS
August 26, 1976
L MADANLAL ALUMINIUM P LTD Vs. INCOME TAX OFFICER
September 8, 1976
LALIT MOHUN DUTTA Vs. BASUDEB DUTTA
June 4, 1976
LATIKA SHARMA SARKAR Vs. UNIVERSITY OF CALCUTTA
February 9, 1976
LATIKA SHARMA SARKAR Vs. UNIVERSITY OF CALCUTTA AND ANR.
January 29, 1976
LIONEL EDWARDS LTD Vs. LABOUR ENFORCEMENT OFFICER
September 15, 1976
LUXMI SALT PVT LTD Vs. BHANWARLAL BIJAY KUMAR
July 2, 1976
M P AGARWALA AND CO Vs. DIRECTOR OF ENTRY TAX
December 3, 1976
M/S. ASIATIC OXYGEN LTD. & ORS. Vs. THE STATE
July 5, 1976
MADAN MOHAN GHOSH Vs. MADAN MOHAN GHOSH
July 7, 1976
MADAN PRODHAN ALIAS MUNNA Vs. STATE OF WEST BENGAL
January 7, 1976
MAHABIR PRASAD BANSAL Vs. STATE OF WEST BENGAL & ORS.
July 20, 1976
MAHAMMAD SALEM JAN MIA Vs. STATE OF WEST BENGAL
June 16, 1976
MAHANANDA MAZUMDAR Vs. KUNJA BEHARI ACHARI
August 6, 1976
MAHENDRA NATH MANDAL Vs. BANAMALI MONDAL
February 20, 1976
MALAY KUMAR BERA Vs. RABINDRA NATH BERA
September 7, 1976
MALIRAM JOSHI Vs. RAMJILAL SHARMA
June 8, 1976
MAMUDA KHATEEN Vs. BENIYAN BIBI
August 12, 1976
MANDAL AND MAJUMDAR CONSTRUCTION CO Vs. STATE OF WEST BENGAL
July 22, 1976
MANINDRA NATH ROY & ORS. Vs. STATE OF WEST BENGAL & ORS.
September 22, 1976
MD. HAIDER Vs. NURAN AHMED
September 8, 1976
MEGHNAD GHOSE Vs. INDU BHUSAN GHOSE
June 7, 1976
MESSRS WHEATEN PRODUCTS Vs. STATE OF WEST BENGAL
June 28, 1976
MIHIRBALA Vs. STATE OF WEST BENGAL
May 31, 1976
MINA DASI Vs. GOURI SANKAR GUHA & ORS.
May 18, 1976
MOHIDDIN MOLLA Vs. JITENDRANATH KARMAKAR
January 14, 1976
MOHINI MOHAN BISWAS Vs. UNION OF INDIA AND OTHERS
March 26, 1976
MONI PROSAD SINGH Vs. STATE OF WEST BENGAL
August 10, 1976
MONI PROSAD SINGH Vs. STATE OF WEST BENGAL
August 8, 1976
MONOJ KANTI BOSE Vs. BANK OF INDIA
January 22, 1976
MONORANJAN TARAN Vs. STATE OF WEST BENGAL
June 15, 1976
MRITYUNJOY SADHUKHAN Vs. DEPUTY COMMISSIONER (B. & P.) CORPORATION OF CALCUTTA
March 23, 1976
MULCHAND BOTHRA Vs. UNION OF INDIA
February 11, 1976
MURARI MOHAN MITRA Vs. INDRA NARAYAN KUNDU
April 1, 1976
MURARKA PAINT & VARNISH WORK LTD. Vs. UNION OF INDIA
June 8, 1976
MUSHAQUE MONDAL Vs. JOYSUN BIBI
March 24, 1976
N. G. PAUL & CO., GAIRKATA, DISTT. JALPAIGURI Vs. INCOME-TAX OFFICER, "A" WARD, JALPAIGURI
March 12, 1976
NAGENDRA LAL SAHA Vs. AJIT KUMAR BAISYA SAHA
February 20, 1976
NAIMA BIBI Vs. LODNA COLLIERY CO 1920 LTD
September 16, 1976
NAKUL CHANDRA ROY KARMAKAR Vs. PANKAJINI BISWAS
August 18, 1976
NAMITA DHAR Vs. AMALENDU SEN
December 9, 1976
NANDALAL BANERJEE Vs. STATE OF WEST BENGAL
March 25, 1976
NARESH CHANDRA MALLICK Vs. STATE
September 3, 1976
NAZIBAR RAHMAN MOLLA Vs. DILIP KUMAR ROY
June 24, 1976
NESAR ALI Vs. ASHRAF ALI
August 3, 1976
NETAI CHAND MULLICK Vs. BISWANATH MULLICK & ORS.
July 23, 1976
NETAI CHANDRA GHOSE Vs. PHANI BHUSAN BISWAS
February 12, 1976
NEW BANGASREE BASTRALAYA AND ANOTHER Vs. RAMANLAL PHURMA KARTA
May 6, 1976
NIBARAN SARKAR Vs. KAMALA RANJAN HAZRA
February 16, 1976
NIKUNJA BEHARI CHATTERJEE Vs. STATE OF WEST BENGAL
May 14, 1976
NIRANJAN MODAK Vs. LAKSHMI NARAYAN GUIN
January 28, 1976
NIRMAL KUMAR BANERJEE Vs. PANIHATI CO OPERATIVE BANK LTD
December 8, 1976
NIRMALA BALA SEN Vs. JATINDRA NATH SEN
December 22, 1976
NITYA KUMAR CHATTERJEE Vs. SUKHENDU CHANDRA
November 24, 1976
NRIPENDRA MOHAN GHOSH CHOWDHURY Vs. TRIPTI RANI CHAKRABORTY
July 7, 1976
NURJAHAN BIBI Vs. MD KAJIM ALI
August 20, 1976
OGARHMULL CHODHURY & CO. 26, BURTOLLA STREET, CALCUTTA Vs. COMMERCIAL TAX OFFICER, BUREAU OF INVESTIGATION, FINANCE (TAXATION) DEPARTMENT, STEPHEN HOUSE, 4TH FLOOR, DALHOUSIE SQUARE EAST, CALCUTTA
July 2, 1976
OGURMULL CHOUDHURY Vs. CENTRAL BANK OF INDIA
May 7, 1976
OM PRAKASH GUPTA Vs. COMMERCIAL TAX OFFICER
May 20, 1976
P K ROY Vs. BIMALA MUKHERJEE
July 8, 1976
PADMA LTD Vs. STATE OF WEST BENGAL
September 21, 1976
PANAMA PVT LTD Vs. COMMISSIONER OF INCOME TAX
July 21, 1976
PANNALAL SHAW Vs. MANI BHUSAN PAUL
November 26, 1976
PATAI SHEIKH Vs. STATE OF WEST BENGAL
June 8, 1976
PATHIDHAR SAW MILL Vs. BIMAL KRISHNA PAL
March 20, 1976
PATTIDHAR SAW MILL Vs. BIMAL KRISHNA PAL
March 26, 1976
PODDAR PROJECT LTD Vs. JIWAN KRISHNA DEY
August 11, 1976
PRADIP KUMAR SAHA Vs. LAKSMI NARAYAN DUTTA
September 7, 1976
PRAFULLA BALA DEBI Vs. STATE OF WEST BENGAL
April 9, 1976
PRANATI DAS Vs. SASANKA SENGUPTA
July 22, 1976
PRASANTA KUMAR DAS Vs. UNION OF INDIA (UOI)
July 23, 1976
PRASANTA KUMAR GHOSH Vs. VICE CHANCELLOR UNIVERSITY OF CALCUTTA
April 2, 1976
PRAYAG DEB GANGULY Vs. RAMA ROY
August 25, 1976
PROTIMA DUTTA Vs. STATE
December 12, 1976
PUSHPALATA MONDAL Vs. CORPORATION OF CALCUTTA
November 9, 1976
PUSHPALATA MONDAY AND ANR. Vs. CORPORATION OF CALCUTTA
November 16, 1976
RABINDRA NATH CHAKRAVARTY Vs. UNION OF INDIA & ORS.
May 28, 1976
RADHANATH DAS Vs. CHITTARANJAN DAS
April 9, 1976
RADHARAMAN PURKAYET Vs. SADHAN CHANDRA BARIK
November 26, 1976
RADHESHYAM BASAK Vs. SANTOSH KUMAR BASAK
August 23, 1976
RAIPADA PRAMANIK Vs. STATE OF WEST BENGAL
September 3, 1976
RAJANI KANTO ALIAS MADHUSUDAN GHOSE Vs. SM. NILIMA DUTTA & ANR.
January 1, 1976
RAJINDER MOHAN BHANDARI Vs. INCOME TAX OFFICER
February 24, 1976
RAM CHANDRA MAITY Vs. SUDHIR CHANDRA MONDAL
November 8, 1976
RAM CHANDRA MAITY Vs. SUDHIR CHANDRA MONDAL
November 11, 1976
RAM CHANDRA SARMA Vs. STATE OF WEST BENGAL
May 21, 1976
RAM CHANDRA THAKORLAL MEHTA Vs. SECRETARY HOME DEPARTMENT GOVERNMENT OF WEST BENGAL
July 28, 1976
RAM DAS PANDEY Vs. STATE OF WEST BENGAL
August 23, 1976
RAM KISSEN SHAW Vs. CHANDRAVATI SHAW
June 8, 1976
RAM KUMAR SHEW CHANDRAI A FIRM Vs. DOMINION OF INDIA NOW THE UNION OF INDIA UOI
April 9, 1976
RAM KUMAR SHEW CHANDRAI ALIAS RAM KUMAR SHEW CHANDRAI Vs. UNION OF INDIA
March 18, 1976
RAMAPATI DAS Vs. DR. NALINI RANJAN SANTRA
November 10, 1976
RAMCHANDRA PANDE Vs. STATE OF WEST BENGAL
January 9, 1976
RAMENDRA NATH GANGULY Vs. ASHUTOSH SAHA
January 22, 1976
RAMENDRA NATH GANGULY Vs. ASHUTOSH SAHA
January 12, 1976
RATHINDRA NATH MITRA Vs. ANGUR BALA MULLICK
March 1, 1976
REFORM FLOUR MILLS PVT LTD Vs. COMMISSIONER OF INCOME TAX
March 3, 1976
RUSSELL PROPERTIES PVT LTD Vs. A CHOWDHURY ADDL COMMISSIONER OF INCOME TAX
May 6, 1976
S M BOSE Vs. P K VERMA
April 14, 1976
SACHI NATH GHOSH Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION
September 2, 1976
SACHINDRA NATH MAITY Vs. UNION OF INDIA
August 13, 1976
SACHINDRA NATH SARKAR Vs. BINAPANI BASU
January 30, 1976
SAFURA BIBI Vs. RAM PRASAD SAW
December 1, 1976
SAIFUDDIN EBRAHIMBHAI VADNAGARWALLA Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
April 30, 1976
SAKTIPADA MANDAL Vs. COLLECTOR DISTRICT HOOGHLY
January 20, 1976
SAMAR ROY CHOWDHURY Vs. SNIGDHA ROY CHOWDHURY
September 16, 1976
SAMARENDRAJIT SHAW Vs. COLLECTOR OF EXCISE CALCUTTA
July 5, 1976
SAMBHU CHARAN SAHA Vs. INDU BALA SAHA
July 19, 1976
SAMSUL HAGUE MOLLA & ANR. Vs. STATE OF WEST BENGAL & ORS.
September 1, 1976
SANDERSONS AND MORGANS Vs. INCOME TAX OFFICER, "A" WARD, DISTRICT III(1), CALCUTTA, AND OTHERS.
November 25, 1976
SANDHYA MUKHATI & ORS. Vs. ADDITIONAL DISTRICT MAGISTRATE, 24 PARGANAS & ORS.
July 21, 1976
SANKAR LAL AGARWALLA & ORS. Vs. UNION OF INDIA & ORS.
January 20, 1976
SANKARIBALA DUTTA Vs. ASITA BARANI DASI
August 20, 1976
SARASWATI DEBI Vs. SATYA NARAYAN GUPTA
June 16, 1976
SARBESWAR PANDA Vs. BIBHABASU PANDA
February 17, 1976
SASANKA SEKHAR DAS Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION & ORS.
December 6, 1976
SASHI BHUSAN MITRA Vs. RAMLAL MITRA
September 1, 1976
SASTIRAM GHOSH & ORS. Vs. SANKARIBALA DASSI & ORS.
February 9, 1976
SATYA RANJAN DHAR Vs. LIFE INSURANCE CORPORATION OF INDIA
April 9, 1976
SATYANARAYAN AGARWALLA Vs. STATE
September 8, 1976
SATYANARAYAN JHUNJHUNWALA Vs. PUNJAB NATIONAL BANK LTD
February 24, 1976
SATYANARAYAN SARAF Vs. ASSISTANT CONTROLLER A WARD
June 16, 1976
SATYANARAYANJEE Vs. S C CHUNDER
November 25, 1976
SEN RALEIGH LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
November 9, 1976
SERAJ SHEIKH Vs. DISTRICT MAGISTRATE MURSHIDABAD
March 26, 1976
SERAMPORE BANDEL BUS ASSOCIATION Vs. SERAMPORE BUS ASSOCIATION ROUTE NO 3
September 8, 1976
SERAMPORE BANDEL BUS ASSOCIATION ROUTE NO. 2 Vs. SERAMPORE BANDEL BUS ASSOCIATION ROUTE NO. 3
September 6, 1976
SHALIMAR PAINTS Vs. 8TH INDUSTRIAL TRIBUNAL
July 27, 1976
SHALIMAR PAINTS LTD Vs. EIGHTH INDUSTRIAL TRIBUNAL OF WEST BENGAL
July 27, 1976
SHETHIA MINING AND MANUFACTURING CORPORATION LTD Vs. COMMERCIAL TAX OFFICER CENTRAL SECTION
February 16, 1976
SHIB BANERJEE PROPERTIES AND CONSTRUCTION PVT LTD Vs. COMMISSIONER OF INCOME TAX
February 26, 1976
SHIVA PRASAD AGARWAL Vs. SEMICONDUCTORS LTD.
January 27, 1976
SHYAM SUNDAR JALAN Vs. STATE
July 5, 1976
SHYAM SUNDAR JALAN AND ASIATIC OXYGEN AND ACETYLENE CO LTD Vs. STATE
January 27, 1976
SHYAMSHER BISWAS Vs. STATE
December 6, 1976
SIBENDRA NATH KANJILAL Vs. GANESH CHANDRA BASU
January 31, 1976
SIDESWAR BISWAS Vs. STATE OF WEST BENGAL
April 9, 1976
SIEMENS (INDIA) LIMITED Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
May 28, 1976
SIEMENS INDIA LTD Vs. COMMERCIAL TAX OFFICER BHOWANIPORE CHARGE
June 14, 1976
SITARAM SREE GOPAL Vs. CERTIFICATE OFFICER
February 20, 1976
SJSIR KUMAR MITRA Vs. COMMISSIONER PRESIDENCY DIVISION
May 26, 1976
SM. PADMABATI DASSI AND OTHERS Vs. BISWANATH DHAR AND OTHERS
April 9, 1976
SONAPORE TEA CO. PVT. LTD Vs. CENTRAL BUREAU OF INVESTIGATION
September 3, 1976
SOURINDRA LAL DAS & ANR. Vs. LATIKA DAS
July 19, 1976
SOUTH KARANPURA COAL COMPANY LTD. Vs. UNION OF INDIA (UOI)
February 18, 1976
SOVA RANI DASI Vs. PARUL RANI CHOWDHURY
September 7, 1976
SRI DURGA TRANSPORT SERVICE Vs. APPELLATE SUBCOMMITTEE, STATE TRANSPORT AUTHORITY
February 9, 1976
SRI DURGA TRANSPORT SERVICE Vs. APPELLATE SUB-COMMITTEE OF THE STATE TRANSPORT AUTHORITY
February 3, 1976
SRI ISWAR BURO SHIB THAKUR & ORS. Vs. STATE OF WEST BENGAL & ORS.
March 4, 1976
SRI RANJAN KUMAR SAHA Vs. PRINCIPAL, MEDICAL COLLEGE, CALCUTTA AND OTHERS
March 25, 1976
STATE Vs. BIKASH CH. MAJUMDAR
June 6, 1976
STATE Vs. BEJOY KR. CHATTERJEE
December 16, 1976
STATE Vs. PRAKASH CH DE
September 13, 1976
STATE BANK OF INDIA Vs. BARID BARAN BANERJEE
May 31, 1976
STATE OF WEST BENGAL Vs. KOHINOOR TEA CO LTD
June 2, 1976
STATE OF WEST BENGAL Vs. MIR FAKIR MOHAMMAD
July 21, 1976
STATE OF WEST BENGAL Vs. A S NARAYANA
July 6, 1976
STATE OF WEST BENGAL Vs. AJIT KUMAR MUKHERJEE
June 22, 1976
STATE OF WEST BENGAL Vs. AJIT BARAN CHAKRAVORTY
November 19, 1976
STATE OF WEST BENGAL Vs. ORIENTAL RUBBER WORKS
August 19, 1976
STATE OF WEST BENGAL Vs. L M DAS
February 24, 1976
STATE OF WEST BENGAL Vs. SOMENDRA NATH LAHIRI
April 29, 1976
STATE OF WEST BENGAL Vs. SARDA AND SONS
September 7, 1976
STATE OF WEST BENGAL Vs. SAILENDRA KUMAR SEN
November 9, 1976
SUBDIVISIONAL LAND REFORMS OFFICER Vs. UKHARA FOREST AND FISHERIES LTD
August 27, 1976
SUBIR GHOSH Vs. INDIAN IRON AND STEEL CO LTD
September 22, 1976
SUBIR GHOSH Vs. INDIAN IRON & STEEL CO.
September 12, 1976
SUBURBAN INDUSTRIAL WORKS Vs. COLLECTOR OF CENTRAL EXCISE
July 21, 1976
SUDARSHAN GHOSH Vs. JANAKINATH PANDIT
March 24, 1976
SUDHENDU NATH BANERJEE Vs. BHUPATI CHARAN CHAKRABORTY
March 2, 1976
SUDHIR CH MUKHERJEE Vs. ADDITIONAL COMMISSIONER COMMERCIAL TAXES WEST BENGAL
January 20, 1976
SUDHIR CHANDRA CHAKRABORTY Vs. STATE OF WEST BENGAL
March 9, 1976
SUDHIR KUMAR PAUL Vs. INDU PROVA GHOSE
February 16, 1976
SUGANCHAND CHANDANMAL Vs. INCOME TAX OFFICER
March 2, 1976
SUKLA CHOUDHURY Vs. MANJOLYN TWEEDIE
May 7, 1976
SUMITRA DEVI AGARWALLA Vs. SULEKHA KUNDU
February 24, 1976
SUN ENGINEERING WORKS P LTD Vs. COMMISSIONER OF INCOME TAX
November 17, 1976
SUNDERLAL AND SONS Vs. YAGENDRA NATH SINGH
February 4, 1976
SUNIL KUMAR BANERJEE Vs. SM. SHYAMABALA SHAW
March 25, 1976
SUNIL KUMAR MUKERJEE Vs. STATE OF WEST BENGAL AND OTHERS
September 22, 1976
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. JAYDEB PAUL
January 14, 1976
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. DEONANDAN ROY
September 9, 1976
SUSAMA BALA DEVI AND OTHERS Vs. ANATH NATH TARAFDAR AND OTHERS
June 25, 1976
SUSHIL CHANDRA ROY CHOWDHURY Vs. SAMBHU NATH SAHA
February 12, 1976
T C BANERJEE Vs. B V S RAO
January 30, 1976
TAPAN KUMAR GHOSAL Vs. STATE OF WEST BENGAL & ANR.
January 21, 1976
TARAMONI CHAKRABORTY Vs. MD ALI HAIDER
June 4, 1976
TARAMONI DASI Vs. KALIDASI MAJHI
December 3, 1976
TARASANKAR MONDAL Vs. STATE OF WEST BENGAL & ORS.
July 28, 1976
TECHNICIANS STUDIO P LTD Vs. LILA GHOSH
May 6, 1976
TILAK CHANDRA MONDAL Vs. MOHAMMAD SAHADAT MONDAL
May 11, 1976
TINSUKIA DEVELOPMENT CORPORATION LTD Vs. COMMISSIONER OF INCOME TAX
May 3, 1976
TRIDIBESH BOSE Vs. BALADEV BASU
August 23, 1976
TURNER MORRISON AND COMPANY LIMITED Vs. ASSTT COLLECTOR OF CUS FOR EXPORTS II
May 4, 1976
UNION CARBIDE CO LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
May 10, 1976
UNION OF INDIA Vs. CONSULTANTS FOR INDUSTRIES P LTD
April 9, 1976
UNION OF INDIA Vs. VIJAY CHEMICAL AND CELLULOID WORKS LTD
February 18, 1976
UNION OF INDIA Vs. CHINOY CHABLANI AND CO
March 15, 1976
UNION OF INDIA Vs. JAGADISH CHANDRA AGARWAL
June 25, 1976
UNION OF INDIA Vs. P C CHOUDHURY
July 16, 1976
UNION OF INDIA Vs. TITAGHUR PAPER MILLS CO
August 12, 1976
UNION OF INDIA Vs. BUILDERS ASSOCIATION OF INDIA
August 3, 1976
UNION OF INDIA Vs. TATA MILLS LTD
September 17, 1976
UNION OF INDIA Vs. SUSANTA KUMAR MUKHERJEE
November 29, 1976
UNION OF INDIA Vs. M L DALMIYA AND CO LTD
September 21, 1976
UNION OF INDIA (UOI) Vs. S. LACHMAN
July 9, 1976
UNION OF INDIA (UOI) Vs. BROOKE BOND INDIA PVT. LTD.
February 19, 1976
UNION OF INDIA (UOI) Vs. COMMERCIAL TAX OFFICER, SHYAMBAZAR CHARGE
March 8, 1976
UNION OF INDIA (UOI) Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT LABOUR COURT
March 9, 1976
UNITED BANK OF INDIA Vs. PRABHAS CH DEB
September 7, 1976
UNIVERSAL TRADING CO. Vs. PRAFULLA KUMAR SARKAR
July 28, 1976
VISHAN SWARUP AGARWALLA Vs. INCOME-TAX OFFICER, A WARD, DIST. 1(1) CALCUTTA, NO. 40, STRAND ROAD, CALCUTTA
March 22, 1976
VISHNU AGENCIES P LTD Vs. SRIRAM SAHAKARI GRIH NIRMAN SAMITY LTD
May 21, 1976
WALDIES LTD Vs. COMMISSIONER OF INCOME TAX
November 9, 1976
WALI MD. MIDDYA & ORS. Vs. COMMISSIONER OF WAKFS WEST BENGAL & ORS.
February 25, 1976
Y L AGARWALLA Vs. COMMISSIONER OF INCOME TAX
March 23, 1976