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Case Index
Title
Date
A D TANNIRWAR Vs. STATE OF M P
July 29, 1976
Abdul Hamid Vs. Hakeem Ahmed Ullahkhan
April 14, 1976
Abdul Taiyab Vs. Union of India
November 5, 1976
ABDUL TAIYAB ABBAS BHAI MALIK Vs. UNION OF INDIA
November 29, 1976
ABDUL TAIYAB ABBASBHAI MALIK Vs. UNION OF INDIA
August 23, 1976
ABIRCHAND GULABCHAND JAIN Vs. MANIK RAMNARAIN TAILOR
December 21, 1976
AD HOC COMMITTEE THE INDIAN INSURANCE COMPANY Vs. RADHABAI
February 21, 1976
Ahmedkhan Vs. Michel Nath
September 1, 1976
AMRITLAL Vs. KESHRIPRASAD BILAIYA
November 10, 1976
ANANT LAXMAN PUROHIT Vs. INDORE PARASPER SAHAKARI BANK LTD
July 23, 1976
Anusayabai Vs. Jagdish Prasad
September 28, 1976
BABULAL Vs. STATE OF MADHYA PRADESH
November 15, 1976
Badri Prasad Vs. State of M.P.
June 17, 1976
BANK OF INDIA Vs. BINOD STEEL LTD
September 29, 1976
BANSMANI PRASAD VEERBHADRA SHUKLA Vs. STATE OF M P AND OTHERS
November 9, 1976
Basantilal Vs. M.P. State Road Transport Corporation
December 13, 1976
BASANTLAL Vs. M.P. STATE ROAD TRANSPORT CORPORATION
December 22, 1976
Bhagirath Singh Vs. Ramnath
August 6, 1976
BHAGWANDAS SHOBHALAL JAIN Vs. COMMISSIONER OF SALES TAX
January 8, 1976
BHAGWATIPRASAD CHHOTELAL SHRIVASTAVA Vs. STATE OF MADHYA PRADESH
April 14, 1976
BHARAT CO-OPERATIVE TRANSPORT SOCIETY LTD Vs. PUNJAB NATIONAL BANK BHOPAL
August 4, 1976
BHOLANATH AND OTHERS Vs. STATE OF M.P.
December 15, 1976
BRIJ BEHARI GUPTA Vs. L L KHARE
February 27, 1976
BUDHULAL KASTURCHAND Vs. CHHOTELAL
August 21, 1976
CHHOTELAL BABULAL Vs. PREMLAL GIRDHARILAL
June 30, 1976
CHHOTELAL BABULAL Vs. PREMLAL GIRDHARILAL
July 1, 1976
CHHOTELAL HANUMANPRASAD GUPTA Vs. DEPUTY REGISTRAR, CO-OPERATIVE SOCIETIES, INDORE A
February 11, 1976
COMMISSIONER OF INCOME TAX Vs. KHEMRAJ LAXMICHAND
February 2, 1976
COMMISSIONER OF SALES TAX Vs. BOMBAY TEXTILE STORES
January 7, 1976
COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. C H PADLIYA AND CO
November 24, 1976
COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. C.H. PADLIYA
August 18, 1976
D.R. JHIRAD Vs. STATE OF MADHYA PRADESH
August 26, 1976
Dagu Vs. Sukhiram
January 20, 1976
DALURAM TARACHAND Vs. STATE TRANSPORT APPELLATE TRIBUNAL GWALIOR
September 30, 1976
DAMODAR DAS SITAL DASS Vs. REGIONAL TRANSPORT AUTHORITY REWA
October 21, 1976
DARYAO SINGH Vs. HALKIBAI
January 22, 1976
Dashrath Vs. State of M.P.
September 30, 1976
Daulal Vs. Indian Mill Stores, Raipur
January 20, 1976
Dewabai Vs. Bhamarlal
September 30, 1976
DHIRAJ BAI Vs. BARI BAI
August 21, 1976
Dinkar Rao Vs. State of M.P.
October 22, 1976
DINKARRAO GANGARAM NAJGARH Vs. STATE OF MADHYA PRADESH
September 15, 1976
F CHAUDHURY Vs. STATE OF MADHYA PRADESH
March 10, 1976
Gajpati Vs. Sardar Uttam Singh
August 25, 1976
Gauribai Vs. Ranidan
April 26, 1976
GAURISHANKAR BHAGWANDASJI DUBEY Vs. M P HOUSING BOARD BHOPAL
April 7, 1976
GHANSHYAM DAS SHRIVASTAVA Vs. CHIEF CONSERVATOR OF FORESTS GENERAL M P
December 2, 1976
GHANSHYAMDAS APPLICANT Vs. STATE OF MADHYA PRADESH
April 2, 1976
Girjabai Vs. Padmabai
July 16, 1976
GOPAL KRISHNA PANDIT Vs. BHAVAR SINGH
December 23, 1976
HABIBANBI W/O SHAKOOR KHAN AND OTHERS Vs. RAM MOHAN AND OTHERS
November 20, 1976
Hafiz Noor Bux Vs. Dattatraya Joshi
December 15, 1976
Harishankar Vs. Shivsingh
November 16, 1976
Holya Vs. Jasoda
December 8, 1976
Idol Shriji Vs. Gappulal
September 18, 1976
Ishak Vs. State of M.P.
January 22, 1976
Jagannath Vs. Gurbachan Singh
March 10, 1976
JAGANNATH Vs. INDORE MUNICIPAL CORPORATION AND OTHERS
September 28, 1976
JAGANNATH Vs. STATE OF MADHYA PRADESH
November 19, 1976
JAGATGURU SHANKERACHARYA JYOTISHPEETH SHRI SWAMI SHANTANAND SARASWATI ADHISHWAR Vs. SWAMI SWARUPANAND SARASWATI
September 28, 1976
JOGINDRA SINGH Vs. GOVT OF M P BHOPAL
October 20, 1976
KALLURAM Vs. BABU KHAN
August 11, 1976
KALOORAM GOVINDRAM Vs. UNION OF INDIA
August 26, 1976
KANHAIYALAL Vs. BOARD OF REVENUE M P GWALIOR
February 9, 1976
KANTILAL JADHAVJI Vs. RAMCHANDRARAO GANGADHARRAO DESHMUKH
February 10, 1976
KRISHI UPAJ MANDI SAMITI, GUNA Vs. PROPERTY TAX OFFICER, GUNA AND ANOTHER
July 29, 1976
Krishi Upaj Mandi Samiti, Guna Vs. Property Tax Officer, Guna
July 26, 1976
Lalloo Vs. State of M. P.
December 1, 1976
LAXMI NARAYAN Vs. BABURAM
April 21, 1976
LAXMINARAYAN BIHARILAL BEHRE Vs. STATE OF MADHYA PRADESH
April 29, 1976
M P STATE ROAD TRANSPORT CORPN BHOPAL Vs. INDUSTRIAL COURT M P
July 19, 1976
M/S ISHWARI YATAYAT COOPERATIVE SOCIETY LTD., AND OTHERS Vs. UMRAO SINGH
April 7, 1976
MADAN LAL PANDE Vs. DISTRICT MAGISTRATE SHAJAPUR
February 13, 1976
MADANLAL Vs. COMMISSIONER OF INCOME TAX BHOPAL
May 1, 1976
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. K W KELKAR
February 26, 1976
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. STATE TRANSPORT APPELLATE TRIBUNAL M P GWALIOR
February 6, 1976
MAHARANI KUSUMKUMARI Vs. KUSUMKUMARI JADEJA
July 20, 1976
MAHARANI KUSUMKUMARI Vs. KUSUMKUMARI JADEGA
July 23, 1976
Maharsai Vs. Thakuri
December 24, 1976
MALWA VANASPATI MAZDOOR UNION Vs. PRESIDENT INDUSTRIAL COURT INDORE
January 27, 1976
MANORAMA BAHADUR Vs. A C M SWAMI
September 18, 1976
MATHURA BAIKHUMAN SINGH Vs. NARBADA PRASAD UMRAOLAL JAISWAL
November 30, 1976
MOOLCHAND CHHOTELAL Vs. AMRITBAI MANJI KHODA BHAI
February 20, 1976
MOOLCHAND MATHURALAL Vs. POORANMAL KESHARILAL SARAF
August 5, 1976
MUKUTDHARISHARMA Vs. STATE OF MADHYA PRADESH
July 21, 1976
MUNICIPAL COUNCIL NEEMUCH Vs. UDAIRAM RICHPAL VERMA
July 20, 1976
Municipal Council, Neemuch Vs. Udairam
August 19, 1976
Munnalal Vs. State of M. P.
November 26, 1976
NAGJIRAM Vs. MANGILAL
April 21, 1976
NANIBAI Vs. DASBRATH LAL
November 17, 1976
Narayan Vs. Indian Mill Stores, Raipur
January 15, 1976
NARAYAN PRASHAD Vs. GANPAT RAMJEE
February 10, 1976
NARAYAN VYANKATRAO Vs. NAGUBAI BALAJI
August 5, 1976
NARSING Vs. V. CHIEF ENGINEER M.P.E.B.
March 30, 1976
NATHU PRASAD Vs. SINGHAI KAPURCHAND
February 5, 1976
Navnitdas Vs. Bhagwandas
April 27, 1976
Organ (India) Ltd, Calcutta Vs. Collector of Excise, District Mandsaur
October 21, 1976
P K CHOWDHURY Vs. UNION OF INDIA
August 18, 1976
Pancham Singh Vs. Dhaniram
March 27, 1976
Panjumal Daulat Ram Vs. Sakhi Gopal
January 21, 1976
Parganiha and Agnihotri Vs. Union of India
December 18, 1976
PARMANAND JAIN Vs. FIRM BABULAL RAJENDRA KUMAR JAIN
March 25, 1976
Parmeshwar Dayal Pandey Vs. State of M.P.
December 2, 1976
PRABHAKAR Vs. BHARAT CO-OPERATIVE TRANSPORT SOCIETY LTD
December 11, 1976
PRATAP RAI Vs. SUPERINTENDENT TECH I CENTRAL EXCISE I D O AND
November 19, 1976
Prem Sahu Vs. State of M.P.
August 2, 1976
Premchand Jain Vs. Regional Transport Authority, Gwalior
September 28, 1976
R M E WORKS Vs. COMMISSIONER OF SALES TAX
January 28, 1976
RAJA TRADERS Vs. UNION OF INDIA
August 27, 1976
RAJA TRADERS Vs. UNION OF INDIA
August 21, 1976
Rajendra Prasad Vs. Jagdish Prasad
September 1, 1976
RAJENDRA PRASAD AMBIKAPRASAD TIWARI Vs. JAGDISH PRASAD PYARELAL AGARWAL
April 1, 1976
RAJRANI SAXENA Vs. YADRAM CHAURASIA
August 27, 1976
Ram Swarup Gupta Vs. M.P. State Co-operative Marketing Federation Ltd.
February 26, 1976
RAMA RAO Vs. SHANTIBAI
September 24, 1976
Ramchandra Vs. Srikishandas
August 6, 1976
Ramesh Chandra Vs. State of M. P.
September 30, 1976
RAMGOPAL Vs. SHANTILAL
January 23, 1976
RAMGOPAL KANHAIYALAL Vs. CHETU BATTE
February 26, 1976
Ramkishan Vs. State of M.P.
December 7, 1976
RAMKISHAN AGARWAL Vs. COLLECTOR JABALPUR
September 24, 1976
RAMSWARUP GUPTA Vs. MADHYA PRADESH STATE CO-OPERATIVE MARKETING FEDERATION
March 2, 1976
RANJIT KAUR Vs. SANTOKBSINGH AND ANR
April 19, 1976
RATAN SINGH Vs. STATE OF MADHYA PRADESH
October 20, 1976
RAVINDRA NATH TIWARI Vs. DIVISIONAL SUPERINTENDENT OF EDUCATION JABALPUR DIVISION
May 1, 1976
RUBY GENERAL INSURANCE CO. LTD Vs. ESHARBAI
April 2, 1976
S C RAI Vs. STATE OF M P
November 25, 1976
S S DAUSAGE Vs. STATE OF MADHYA PRADESH
September 7, 1976
SAJJAN SINGH Vs. STATE OF MADHYA PRADESH
July 27, 1976
Sajjan Singh Vs. Nadeali
October 29, 1976
Sakina Bi Vs. Shambhoo Bai
August 20, 1976
SANGHI BEVERAGES PVT LTD Vs. UNION OF INDIA
July 30, 1976
SANTSINGH Vs. MADANDAS PANIKA
January 29, 1976
SARDAR JOGINDRA SINGH Vs. GOVERNMENT OF MADHYA PRADESH AND OTHERS
September 30, 1976
Sarjuprasad Vs. State of M.P.
April 28, 1976
SHAKOOR KHAN Vs. RAM MOHAN
November 29, 1976
SHAMBHUDAYAL Vs. SULEMAN
August 20, 1976
SHANTI PRASAD AGRAWAL Vs. UNION OF INDIA
December 20, 1976
Shantibai Vs. Manikchand
April 24, 1976
Shiv Kumar Vs. Ramkatori
November 30, 1976
SHIVAJIRAM RAMAJI KHATI Vs. BOARD OF REVENUE GWALIOR
July 15, 1976
SHRILAL JADHO Vs. STATE OF MADHYA PRADESH
February 2, 1976
Shyam Beharilal Bhatnagar Vs. State of M. P.
July 19, 1976
Sindhi Sahiti Multipurpose Transport Co-operative Society Ltd. Bhopal Vs. State of M.P.
September 16, 1976
Sneh Rani Jain Vs. State of M.P.
September 1, 1976
SON SINGH Vs. BOARD OF REVENUE OF MADHYA PRADESH
March 27, 1976
STATE OF M P Vs. RAMESH CHANDRA VIJAYVARGIYA
December 24, 1976
State of M.P. Vs. Nandlal
January 16, 1976
STATE OF MADHYA PRADESH Vs. RAMCHARAN
October 19, 1976
STATE OF MADHYA PRADESH Vs. CONTINENTAL CONSTRUCTION P LTD
September 22, 1976
STATE OF MADHYA PRADESH Vs. HARI MOHAN
January 17, 1976
SUBHADRA BAI Vs. M.P. STATE ROAD TRANSPORT CORPORATION
December 13, 1976
SUDARSHAN FINANCE CORPORATION Vs. STATE OF MADH PRADESH
October 20, 1976
SUDARSKAN FINANCE CORPORATION, MADRAS AND OTHERS Vs. STATE OF M P
October 30, 1976
SUNDARBAI Vs. GENERAL MANAGER ORDNANCE FACTORY
March 29, 1976
SUPREME GENERAL FILM EXCHANGE PVT LTD Vs. HER HIGHNESS TEJ KUNWAR SURYAVANSHIJI
September 10, 1976
Suresh Kumar Mishra Vs. State of M.P.
September 30, 1976
SURESHKUMAR MISHRA Vs. STATE OF M P AND OTHERS
September 28, 1976
SWAMI INDRADEVANAND Vs. STATE OF M P
August 23, 1976
SWAMI INDRADEVANAND GURU SWAMI SHRI PARMANANDJI Vs. STATE OF M P
September 7, 1976
TODARMAL SAFARISHMAL LASHKAR Vs. COMMISSIONER OF INCOME TAX
February 2, 1976
UNIVERSAL CABLES LTD Vs. UNION OF INDIA
September 14, 1976
UNIVERSAL CABLES LTD Vs. UNION OF INDIA
November 2, 1976
VIRENDRA SINGH SEN Vs. JIWAJI UNIVERSITY GWALIOR
February 17, 1976
VIRENDRASINGH BHANDARI Vs. NANDLAL BHANDARI AND SONS P LTD
April 23, 1976