Case Index

Title
Date
A Vs. B
April 12, 1976
A DEVALAIA DE SHRI DEUS SIDESWOR AND ITS AFFILIATE TEMPLES OF SURLA Vs. BABLO DADU GADI
April 28, 1976
A K ROY Vs. S M THAKKAR
June 30, 1976
ABDUL RAHIM KHAN Vs. UNION OF INDIA
July 16, 1976
ADI C P WADIA Vs. SPECIAL LAND ACQUISITION OFFICER
December 14, 1976
ADVANI OERLIKON PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
September 21, 1976
ALKA VINAYAK PENDSE Vs. K V KIRPEKAR
March 2, 1976
AMINCHAND PYARELAL Vs. UNION OF INDIA
April 2, 1976
ANANDA D PATIL Vs. STATE OF MAHARASHTRA
September 29, 1976
ANANDRAO DINKARRAO SHINDE Vs. P G PATIL
January 23, 1976
ANANT BALKRISHNA NAIK Vs. GOVIND DATTA GAUNDALKAR
January 31, 1976
ASMITA DHRUVA DHARASKAR Vs. CITY OF NAGPUR CORPN., NAGPUR
February 23, 1976
ASSOCIATED BOMBAY CINEMA PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
July 23, 1976
AZIENDE COLORI NAZIONALI AFFINI ITALY Vs. COMMISSIONER OF INCOME TAX
November 11, 1976
B. MEHTA AND CO. Vs. PURANMAL BUBNA AND ORS.
December 22, 1976
BABASAHEB DNYANU PATIL Vs. SRIPATRAO SHANKARRAO BONDRE
April 9, 1976
BABULAL AND SONS Vs. ASSISTANT COMMISSIONER OF SALES TAX NAGPUR
November 17, 1976
BABURAO DAGDU MONDHE Vs. STATE OF MAHARASHTRA
September 23, 1976
BABURAOJI PANDURANG ROKADE AND BROS Vs. EMPLOYEES OF BABURAOJI PANDURANG ROKADE AND BROS
April 23, 1976
BAI FATUBAI FIDAALI LALA Vs. YUSUFALLY ESMAILJEE NAGREE
February 3, 1976
BAJIRAO BALIRAM MALI Vs. STATE OF MAHARASHTRA
September 3, 1976
BALAKRISHNA Vs. NAGNATH ARJUNA KAVLEE
February 12, 1976
BALIRAMGANPAT GAIKWAD Vs. KATANSINGH LALSINGH PATIL
December 14, 1976
BALKRISHNA CHANDRAKANT SAWANT Vs. STATE OF MAHARASHTRA
July 5, 1976
BALKRISHNA RAGHUNATH GHARAT Vs. SADASHIV HIRU GHARAT
December 21, 1976
BALPRASAD KAMBA KRISHNA DUBEY Vs. HEAD MASTER MARWADI VIDYALAYA HIGH SCHOOL BOMBAY
January 8, 1976
BANSILAL DULICHAND RATHI Vs. STATE OF MAHARASHTRA
September 9, 1976
BHADURKHAN AMIRKHAN Vs. STATE OF MAHARASHTRA
September 24, 1976
BHAGIRATIBAI REDDY Vs. STATE OF MAHARASHTRA
November 4, 1976
BHALCHANDRA GANGADHAR GHATE Vs. PRALHAD SADUJI RAGHUTE
August 18, 1976
BHASKAR DIGAMBAR CHOUDHARY Vs. BHAGWAN VISHWANATH FADNIS
February 11, 1976
BHAURO ANTUJI BHOYAR Vs. KESHAORAO RAJARAM DANGORE
January 27, 1976
BHIKULAL R SONI Vs. STATE OF MAHARASHTRA
August 5, 1976
BHIMASHANKAR AND OTHERS Vs. STATE OF MAHARASHTRA
August 16, 1976
BHIMSI H NISAR Vs. CHANDRRAKANT RAMCHAND ZAVERI
August 31, 1976
BHIVA HARIBA KASHIRSAGAR Vs. STATE OF MAHARASHTRA
March 12, 1976
BHURMAL KAPURCHAUD AND CO Vs. PREMIER MACHINE TOOLS CO
September 30, 1976
BINOD RAO Vs. MINOCHER RUSTOM MASANI
February 10, 1976
BOEHRINGER KNOLL LTD. Vs. EMPLOYEES' STATE INSURANCE CORPORATION
November 29, 1976
CADBURY FRY INDIA LTD Vs. UNION OF INDIA
July 12, 1976
CAJITAN A DSOUZA Vs. STATE OF MAHARASHTRA
August 20, 1976
CAJITAN A. D'SOUZA Vs. STATE
August 19, 1976
CENTRAL BANK OF INDIA Vs. MCKENZIES LTD
January 13, 1976
CEPT Vs. TATA IRON AND STEEL COMPANY LIMITED
November 10, 1976
CHAMPALAL SUMERMAL KHIMAVAT Vs. RUPCHAND S JAIN
June 16, 1976
CHANDRABHAN GANPATRAO TALE Vs. STATE OF MAHARASHTRA
September 30, 1976
CHANDRAKANT SAKHARAM KARKHANIS Vs. STATE OF MAHARASHTRA
April 14, 1976
CHANGDEO KISAN JADHAV Vs. CHINDYA JAIN
January 5, 1976
CHEMAUX PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
July 15, 1976
CHINTAMAN SHRIDHAR JOGLEKAR Vs. STATE OF MAHARASHTRA
June 24, 1976
COMMERCIAL ART ENGRAVERS PVT LTD Vs. INDIAN AND EASTERN NEWSPAPERS SOCIETY
August 4, 1976
COMMISSIONER OF INCOME TAX Vs. BHARAT BIJLEE LIMITED
July 28, 1976
COMMISSIONER OF INCOME TAX Vs. GEOFFREY MANNERS AND COMPANY LIMITED
July 28, 1976
COMMISSIONER OF INCOME TAX Vs. ZENITH STEEL PIPES LIMITED
July 30, 1976
COMMISSIONER OF INCOME TAX Vs. SHINDORE H N
August 6, 1976
COMMISSIONER OF INCOME TAX Vs. CENTURY SPG AND MFG COMPANY LIMITED
August 10, 1976
COMMISSIONER OF INCOME TAX Vs. CENTURY SPG AND MFG COMPANY LIMITED
August 11, 1976
COMMISSIONER OF INCOME TAX Vs. CHAPHEKAR V R
August 12, 1976
COMMISSIONER OF INCOME TAX Vs. INDIAN CARD CLOTHING CO PVT LIMITED
July 12, 1976
COMMISSIONER OF INCOME TAX Vs. BHAGWANDAS S MALVI
July 13, 1976
COMMISSIONER OF INCOME TAX Vs. MENORA HOSIERY WORKS PVT LIMITED
July 14, 1976
COMMISSIONER OF INCOME TAX Vs. CRAWFORD BAYLEY AND CO
July 14, 1976
COMMISSIONER OF INCOME TAX Vs. NARAINDAS DWARKADAS
July 16, 1976
COMMISSIONER OF INCOME TAX Vs. OTIS ELEVATOR CO INDIA LIMITED
July 26, 1976
COMMISSIONER OF INCOME TAX Vs. GEOFFREY MANNERS AND COMPANY LIMITED
July 29, 1976
COMMISSIONER OF INCOME TAX Vs. GOLDEN TOBACCO COMPANY LIMITED
July 29, 1976
COMMISSIONER OF INCOME TAX Vs. MARRIOR INDIA LIMITED
July 29, 1976
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN SUGAR MILLS LIMITED
July 29, 1976
COMMISSIONER OF INCOME TAX Vs. FORBES FORBES CAMPBELL AND COMPANY LIMITED
July 30, 1976
COMMISSIONER OF INCOME TAX Vs. INDIAN SMELTING AND REFINING COMPANY LIMITED
June 18, 1976
COMMISSIONER OF INCOME TAX Vs. INDIA UNITED MILLS LIMITED
July 1, 1976
COMMISSIONER OF INCOME TAX Vs. DIVEKAR CHARITY TRUST TRUSTEES OF DR
July 7, 1976
COMMISSIONER OF INCOME TAX Vs. DAULATRAN NAYAR
July 7, 1976
COMMISSIONER OF INCOME TAX Vs. NEW LIFE CONSTRUCTION CO
July 12, 1976
COMMISSIONER OF INCOME TAX Vs. TURNER D M
January 12, 1976
COMMISSIONER OF INCOME TAX Vs. BENNETT COLEMAN AND COMPANY LIMITED
November 5, 1976
COMMISSIONER OF INCOME TAX Vs. SUMMERSGILL F LATE
November 11, 1976
COMMISSIONER OF INCOME TAX Vs. J B ADVANI OERLIKON ELECTRODES PVT LIMITED
November 11, 1976
COMMISSIONER OF INCOME TAX Vs. RATILAL TARACHAND MEHTA
November 12, 1976
COMMISSIONER OF INCOME TAX Vs. SHIVLAL DESAI AND SONS
November 12, 1976
COMMISSIONER OF INCOME TAX Vs. ESTATE AND FINANCE LIMITED
November 16, 1976
COMMISSIONER OF INCOME TAX Vs. TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED
November 16, 1976
COMMISSIONER OF INCOME TAX Vs. DOLWANI T C
November 22, 1976
COMMISSIONER OF INCOME TAX Vs. FAIRDEAL CORPORATION PVT LIMITED
November 23, 1976
COMMISSIONER OF INCOME TAX Vs. CHANDANMAL KASTURCHAND
November 30, 1976
COMMISSIONER OF INCOME TAX Vs. INVESTA INDUSTRIAL CORPORATION LIMITED
December 17, 1976
COMMISSIONER OF INCOME TAX Vs. TOLARAM JALAN
December 16, 1976
COMMISSIONER OF INCOME TAX Vs. KISHINCHAND CHELLARAM
November 30, 1976
COMMISSIONER OF INCOME TAX Vs. DEVKARAN NANJEE INSURANCE COMPANY LIMITED
December 1, 1976
COMMISSIONER OF INCOME TAX Vs. MALTIDA FERREIRA SMT
December 7, 1976
COMMISSIONER OF INCOME TAX Vs. BASHIRKHAN ISMAILKHAN
December 7, 1976
COMMISSIONER OF INCOME TAX Vs. GILBERT AND BARKER MANUFACTURING CO USA
December 8, 1976
COMMISSIONER OF INCOME TAX BOMBAY CITY I Vs. BAYER AGROCHEM LIMITED
November 10, 1976
COMMISSIONER OF INCOME TAX BOMBAY CITY I Vs. D M TURNER
November 12, 1976
COMMISSIONER OF INCOME TAX, BOMBAY CITY-I Vs. BOMBAY SUBURBAN ELECTRIC SUPPLY CO. PVT., LTD.
March 15, 1976
COMMISSIONER OF INCOME-TAX Vs. D V JOSHI
July 15, 1976
COMMISSIONER OF INCOME-TAX BOMBAY Vs. DOSSIBAI N B JEEJEEBHAI BOMBAY
July 5, 1976
COMMISSIONER OF INCOME-TAX BOMBAY CITY III BOMBAY Vs. DHARAMDAS HARGOVINDAS BOMBAY
July 2, 1976
COMMISSIONER OF INCOME-TAX BOMBAY CITY-II BOMBAY Vs. AMRITLAL DAYABHAI
July 12, 1976
COMMISSIONER OF INCOME-TAX BOMBAY CITY-VIII Vs. HANSA DYEING AND PRINTING WORKS BOMBAY
June 22, 1976
COMMISSIONER OF SALES TAX Vs. KOLHAPUR ELECTRIC SUPPLY CO
March 5, 1976
COMMISSIONER OF SALES TAX Vs. BOMBAY TRADERS
March 3, 1976
COMMISSIONER OF SALES TAX Vs. P AMBALAL AND CO
March 4, 1976
COMMISSIONER OF SALES TAX Vs. KAMANI ENGINEERING CORPORATION LIMITED
March 2, 1976
COMMISSIONER OF SALES TAX Vs. PUNJAB BAKERY
January 6, 1976
COMMISSIONER OF SALES TAX Vs. WEST INDIA CHEMICALS AND LTD
January 6, 1976
COMMISSIONER OF SALES TAX Vs. MOTOR MACHINERY
January 6, 1976
COMMISSIONER OF SALES TAX Vs. SHAH AND SANGHAVI
January 6, 1976
COMMISSIONER OF SALES TAX Vs. RAMDAS LAXMIDAS
January 23, 1976
COMMISSIONER OF SALES TAX Vs. METAL DISTRIBUTORS LTD
January 30, 1976
COMMISSIONER OF SALES TAX Vs. TIRATHRAM KASHMIRILAL INDIA PVT LTD
February 2, 1976
COMMISSIONER OF SALES TAX Vs. UNIVERSAL FLUSH DOOR MFG CO
February 3, 1976
COMMISSIONER OF SALES TAX Vs. PUROHITS HOTEL
January 27, 1976
COMMISSIONER OF SALES TAX Vs. SATHE BISCUITS AND CHOCOLATE CO LTD
February 12, 1976
COMMISSIONER OF SALES TAX Vs. JAI HIND OIL MILLS CO
February 12, 1976
COMMISSIONER OF SALES TAX Vs. A 1 ENGINEERING CO
February 12, 1976
COMMISSIONER OF SALES TAX Vs. MODERN MERCANTILE WORKS
February 16, 1976
COMMISSIONER OF SALES TAX Vs. M A HOOSEIN AND BROS
February 16, 1976
COMMISSIONER OF SALES TAX Vs. A-1 ENGINEERING COMPANY
February 17, 1976
COMMISSIONER OF SALES TAX Vs. TEJCO INDUSTRIES
February 5, 1976
COMMISSIONER OF SALES TAX Vs. ECONOMIC TRADERS
February 20, 1976
COMMISSIONER OF SALES TAX Vs. GODREJ-BOYCE MFG CO P LTD
February 24, 1976
COMMISSIONER OF SALES TAX Vs. GODREJ SOAPS PVT LTD
February 24, 1976
COMMISSIONER OF SALES TAX Vs. CADBURY FRY INDIA PVT LTD
February 24, 1976
COMMISSIONER OF SALES TAX Vs. BHARAT PULVERISING MILLS PVT LTD
February 24, 1976
COMMISSIONER OF SALES TAX Vs. BHARAT PULVERISING MILLS PVT LTD
February 23, 1976
COMMISSIONER OF SALES TAX Vs. PARAMOUNT INDUSTRIAL STORES
February 26, 1976
COMMISSIONER OF SALES TAX Vs. MOTIRAM GANGASA AND CO
February 26, 1976
COMMISSIONER OF SALES TAX Vs. MANGHARAM AND CO
March 1, 1976
COMMISSIONER OF SALES TAX Vs. KUTUBALI NOORJIBHAI AND CO
March 1, 1976
COMMISSIONER OF SALES TAX Vs. SAINATH AND CO
March 1, 1976
COMMISSIONER OF SALES TAX MAHARASHTRA STATE Vs. P G SHAH AND CO
February 19, 1976
COMMISSIONER OF SALES-TAX Vs. NAGJI ACHALDAS
February 13, 1976
COMMISSIONER OF WEALTH TAX Vs. KESHARDEO S MORARKA
July 21, 1976
COMMISSIONER OF WEALTH TAX Vs. BHALCHAMORA D JOKHAKAR
August 6, 1976
COMMR OF INC TAX CENTRAL BOMBAY Vs. UNITED GENERAL TRUST PRIVATE LIMITED
November 30, 1976
CONSOLIDATED CROP PROTECTION PVT LTD Vs. V HEMA CHANDRA RAO
February 6, 1976
CORPORATION OF CITY OF NAGPUR Vs. G S NARAYAN AYYAR
September 17, 1976
CORPORATION OF THE CITY Vs. GOPAL SHASTRI NARAYAN AYYAR
September 17, 1976
D N KOHLI COLLECTOR OF CENTRAL EXCISE BOMBAY Vs. KRISHNA SILICATE AND GLASS WORKS
February 19, 1976
D S VENKATRAMAN Vs. GUJARAT INDUSTRIES PVT LTD
March 4, 1976
DADA S O ANANDA Vs. GANGUBAI
July 21, 1976
DASHRATH RAMCHANDRA KHAIRNAR Vs. PANDU CHILA KHAIRNAR
September 3, 1976
DATTA S O BABA CHAVAN Vs. STATE OF MAHARASHTRA
September 16, 1976
DATTATRAYA DEVIDAS DIDOLKAR Vs. VICE CHANCELLOR NAGPUR UNIVERSITY NAGPUR
February 18, 1976
DATTATRAYA MAHADEO VIRNODKAR Vs. SHRIPAD HARI WALKE
February 3, 1976
DATTU RAMA KADAM Vs. STATE OF MAHARASHTRA
December 23, 1976
DAVID BENJAMIN TRIBHAWAN Vs. STATE OF MAHARASHTRA
January 9, 1976
DECCAN FARMS AND DISTILLERIES LTD Vs. VELABAI LAXMIDAS BHANJI
September 8, 1976
DEORAO MAHADEO NARAD Vs. STATE OF MAHARASHTRA
January 15, 1976
DHANANJAYA Vs. GAJRA
November 18, 1976
DHANJI LALJI Vs. COMMISSIONER OF INCOME TAX
July 20, 1976
DHANRAI KACHRULAL MALPANI Vs. STATE OF MAHARASHTRA
September 30, 1976
DHRANGADHRA CHEMICAL WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX
July 5, 1976
DUGAL G S AND CO PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
August 5, 1976
DUKE AND SONS LTD Vs. SUPERINTENDENT OF C EX
October 11, 1976
DWARKANATH HANSDAS KHAPARDE Vs. VITHAL TULSIRAM RAMTEKE
September 8, 1976
DWARKANATH RAMCHANDRA ANGACHEKAR- ACCUSEDS Vs. STATE OF MAHARASHTRA
July 31, 1976
EBRAHIM YUSUF LAMBE Vs. ABDUL RAZAK ABDUL RAHIMAN MULLA
February 27, 1976
EMPLOYERS IN RELATION TO MANAGEMENT OF TIMBLO PVT LTD , MARGAO Vs. N K VANI
March 5, 1976
ERRAYA ELAYYA KATKAM Vs. VAIDYA N R ADIGOPPUL
February 10, 1976
EUFEMIO TEOTONIO ALMEIDA Vs. COMMISSIONER OF SALES TAX
April 19, 1976
EXTRUSION PROCESSES PVT. LTD Vs. KASHIBHAI S. PATEL
February 26, 1976
FARUK YUSUF KANDAWALA Vs. P.G. GAWAI
March 8, 1976
FORBES FORBES CAMPBELL AND CO. LTD. Vs. M.G. CHITALE
September 20, 1976
G CLARIDGE AND COMPANY LTD Vs. NAV BHARAT INVESTMENTS LTD
February 27, 1976
G M ROSHAN Vs. GANGADHAR CHATURBHUJ
April 19, 1976
G S DUGAL AND CO PVT LTD Vs. COMMISSIONER OF INCOME-TAX
August 5, 1976
G VIND VISHWANATH UTTARWAR Vs. SANGAYAPPAMAHALINGAPPA JANGAM
December 21, 1976
GANESH SHANKAR KULKARNI Vs. JANAKIBAI KRISHNAJI KULKARNI
September 1, 1976
GANGADHAR RAMESHWAR TELANG Vs. ANNA BHIMA GHUGARE
September 9, 1976
GANGAL V H ITO Vs. CABLES AND WIRELESS LIMITED
March 22, 1976
GANPAT Vs. MOTILAL CHAMPALAL LUNAWAT
November 26, 1976
GHATGE AND PATIL TRANSPORT LTD Vs. MADHUSUDAN RAMKUMAR
November 16, 1976
GLEITLAGER (INDIA) PRIVATE LTD Vs. KILLICK NIXON LTD
July 15, 1976
GODAVARI SAHAKARI VAHATUK SANSTHA NIYAMIT NANDED Vs. DENA BANK
June 15, 1976
GODAVARI SUGAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
July 16, 1976
GONSALO DE FILOMENA LUIS Vs. INACIO PIEDADE HILDEBERTE FERNANDES
April 26, 1976
GOPAL RAMDAS NAYAR Vs. STATE OF MAHARASHTRA
January 20, 1976
GOPI NAIK Vs. SOMNATH SINAI PRIOLKAR
December 21, 1976
GOVERNMENT PLEADER Vs. GROUNDNUT EXTRACTION EXPORT DEVELOPMENT ASSOCIATION
September 24, 1976
GOVINDRAO ATMARAMJI WARJURKAR Vs. STATE OF MAHARASHTRA
June 29, 1976
GOVINDRAO RANOJI MUSALE Vs. SOU ANANDIBAI
March 24, 1976
GROUNDNUT EXTRACTIONS EXPORT DEVELOPMENT ASSOCIATION Vs. STATE BANK OF INDIA
October 6, 1976
GULABRAO ANANDRAO MAHURE Vs. STATE OF MAHARASHTRA
October 1, 1976
GULABRAO BABLAJI UJJAINKAR Vs. STATE OF MAHARASHTRA
March 5, 1976
GULAM DASTAGIRUSIF SHEKH Vs. D B BHAPPU ASSTT COLLECTOR
December 14, 1976
GULAM MOHAMED YUNUS Vs. LALCHAND CHELARAM
February 27, 1976
HANMANTA LAXMAN THORAT Vs. DHONDAVVABAI HANMANTA THORAT
September 30, 1976
HARIBAI Vs. BABA ANNA
July 6, 1976
HARINAGAR SUGAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
July 12, 1976
HARIRAM BALIRAM PANDE Vs. STATE OF MAHARASHTRA - COMPLAINANT-OPPONENT
June 16, 1976
HARISHCHANDRA NARSINGRAO DESHMUKH Vs. STATE OF MAHARASHTRA
November 4, 1976
HARNABAI ANANDRAO SOMVANSHI Vs. STATE OF MAHARASHTRA
September 30, 1976
HINDUSTAN ANTIBIOTICS LTD Vs. RAMDAS TRIMBAK DESHMUKH
August 4, 1976
HINDUSTAN PETROLEUM CORPORATION LTD Vs. STATE OF MAHARASHTRA
January 22, 1976
HIRALAL DAGDULAL KABRA Vs. STATE OF MAHARASHTRA
August 30, 1976
HIRANAND ASSUMAL Vs. MOHANDAS VISHINDAS CHAINANI
April 26, 1976
HYDERKHAN LALKHAN Vs. STATE OF MAHARASHTRA
February 25, 1976
INDUMATI N HIRVE Vs. ARUN LAXMAN SAMANT
July 13, 1976
INTERNATIONAL TRACTOR CO OF INDIA LTD Vs. UNION OF INDIA
June 28, 1976
IQBALNATH PREMNATH ANAND Vs. RAMESHWARNATH PREMNATH ANAND
January 21, 1976
ISHWARDAS S O BHAKTUMAL Vs. STATE OF MAHARASHTRA
July 8, 1976
J.E. BILIMORIA AND SONS, NAGPUR Vs. CORPORATION OF CITY OF NAGPUR
December 23, 1976
JAGANNATH MAROTRAO GAVANDE Vs. STATE OF MAHARASHTRA
March 12, 1976
JAGANNATH YESHWANT BADADE Vs. KAZI JANIMIYA MAINODDIN PATEL
June 14, 1976
JAMNADAS DEVSIBHAI BHATE Vs. COMMISSIONER NAGPUR DIVISION NAGPUR
March 2, 1976
JAWAHARLAL JAMNADAS RATHI AND OTHERS Vs. STATE OF MAHARASHTRA
August 4, 1976
JAYANT FIBRE CONTAINERS PVT LTD Vs. A V VENKATESWARAN JT SECRETARY
February 23, 1976
JAYANTI SHIPPING CO LTD , Vs. BERNADITA PEREIRA
February 23, 1976
JOHN FRANCISCO D CUNHA Vs. SHANTABAI PARSHEKAR
January 28, 1976
K MALLAYA LACHMAYYA CORPORATION Vs. PRBHAKARRAO MAROTRAO DHOTE
January 27, 1976
KAILASCHAND KHUSALCHAND BAKLIWAL Vs. STATE OF MAHARASHTRA
April 23, 1976
KAILASH NATH LAHIRI Vs. SHANTILAL KHUSHALDAS AND BROS PVT LTD
December 13, 1976
KALAVATI T. SANGHVI Vs. HABIB KHAN YUSUF KHAN
April 8, 1976
KALPANA DRESSES Vs. EMPLOYEES' STATE INSURANCE CORPORATION
April 6, 1976
KAMAL CHINTAMAN MITHARI Vs. GANPATRAO RAMCHANDRA POWAR
April 28, 1976
KAMALABAI Vs. STATE OF MAHARASHTRA
August 19, 1976
KAMARBAI Vs. BADRINARAYAN
July 27, 1976
KAMGAR SABHA Vs. HACL INJECTIONS LTD
January 29, 1976
KAMLAPRASAD KESHAOPRASAD AWASTHI AND ANOTHER Vs. BAYAJABAI SITARAM AND OTHERS
November 22, 1976
KANIRAM JAGANNATH LOKHANDE Vs. STATE OF MAHARASHTRA
September 28, 1976
KANIS-FATMS Vs. MOHD HABIB
January 23, 1976
KANSHIRAM SURINDER KUMAR Vs. THAKURDAS DEOMAL ROHIRA
March 4, 1976
KANTILAL K SHAH Vs. NARAYAN H BHUREWAR
April 6, 1976
KASHINATH R ZAVAR Vs. JIVANRAM BHAGWANDAS
January 23, 1976
KESHAVJI RAISEE Vs. V M PATIL
August 17, 1976
KEWAL MEHRA Vs. PRITA K SHABJI
September 22, 1976
KHANDELWAL UDYOG LTD Vs. STATE OF MAHARASTRA
August 13, 1976
KHURSHID KHAN AMIN KHAN Vs. HUSNABANU
January 5, 1976
KISAN BABAN RAUT Vs. COLLECTOR AKOLA
August 26, 1976
KISAN KAHI PATIL Vs. STATE OF MAHARASHTRA
September 28, 1976
KRISHNA PARASHARAM KAREKAR Vs. STATE
July 21, 1976
KRISHNAJI MAHADEO BAPAT Vs. WAMANRAO BALWANTRAO SHINDE
October 6, 1976
KUNDLIK TUKARAM FATANGALE Vs. STATE OF MAHARASHTRA
September 3, 1976
KUSUM DAVID KHARAT Vs. STATE OF MAHARASHTRA
February 10, 1976
KUSUMLATABEN D. KAMANI Vs. PRAFULCHANDRA NARBHERAM KAMANI
April 8, 1976
LAXMAN BHIKAJI PAVAR Vs. BAHIKMKHAN BALEKHAN DALWAI
January 19, 1976
LAXMAN DATTATRAYA MORE Vs. MANOHAR NAMDEO KONDE
December 1, 1976
LAXMAN DATTRAYA MORE Vs. MANOHAR NAMDEO KONDE
February 1, 1976
LAXMAN MAHADAPPA Vs. IRWANTA GUNDU
August 5, 1976
LAXMI OIL MILLS Vs. SALES TAX OFFICER, WARDHA AND ANOTHER
January 7, 1976
LAXMIBAI HARESHWAR JOSHI Vs. STATE OF MAHARASHTRA
March 26, 1976
LAXMIBAI SADASHIV Vs. GANESH SHANKAR DATE
April 8, 1976
LETICIA MARTINS Vs. MACKINNON MACKENZIE AND CO PVT LTD
March 8, 1976
LIFE INSURANCE CORPORATION OF INDIA Vs. DINANATH MAHADEO TEMBHEKAR
February 11, 1976
LIFE INSURANCE CORPORATION OF INDIA AND S L JAIN Vs. OFFICIAL LIQUIDATOR HIGH COURT
July 26, 1976
MADHAVRAO ANANDRAO Vs. STATE OF MAHARASHTRA
November 18, 1976
MADHUKAR JAIRAM NASIKKAR Vs. STATE OF MAHARASHTRA
November 17, 1976
MADHUSUDAN MOHANLAL SHRIVASTVA Vs. STATE OF MAHARASHTRA
August 17, 1976
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. RAOJI HARI LAD
April 23, 1976
MANIK MALLAPPA KARALE Vs. KISAN NAGURAO PATIL
March 17, 1976
MANIKRAO YADAVRAO NIRMAL Vs. STATE OF MAHARASHTRA
October 12, 1976
MANIKS DHODIBA KANDRE Vs. STATE OF MAHARASHTRA
September 22, 1976
MARINE AND GENERAL INSURANCE CO LTD Vs. BALKRISHNA RAMCHANDRA NAYAN
March 23, 1976
MARUTI Vs. STATE OF MAHARASTRA
September 29, 1976
MARUTI VITHU PATIL Vs. R A ZUBALRY THE THEN COMMISSIONER PUNE DIVISION PUNE
July 30, 1976
MEHBUBABI NASIR SHAIKH Vs. NASIR FARID SHAIKH
February 13, 1976
MEHER ROHINTON MOOS Vs. ROHINTON FRAMROZE MOOS
November 29, 1976
MOGHU JAGOBAJI ZADE AND OTHERS Vs. TAHSILDAR, NAGPUR AND OTHERS
September 30, 1976
MOHANLAL BAPUBHAI SHAH Vs. ANANT RAMCHAN DEDIZ
November 23, 1976
MOHANLAL DEVDANBHAI CHOKSEY Vs. M P MONDKAR
March 2, 1976
MOHD HASAN Vs. STATE OF MAHARASHTRA
July 19, 1976
MOHMODKHAN ALIAS JAINEKHAN CHANDKHAN Vs. GULAB GABRU MUSALMAN
July 26, 1976
MOHOMAD ABBAS FAZALKHAN TURKE Vs. STATE OF MAHARASHTRA
March 9, 1976
MOHOMED YUSUF HAJI RAIS Vs. STATE OF MAHARASHTRA
October 15, 1976
MOTIBAI VITHALRAO BHOSALE Vs. STATE OF MAHARASHTRA
October 14, 1976
MUNICIPAL CORPORATION Vs. P. GANAPATHY
January 22, 1976
MUNICIPAL CORPORATION OF THE CITY OF SOLAPUR Vs. SOLAPUR AGRICULTURAL PRODUCE MARKET COMMITTEE
August 10, 1976
MUNICIPAL COUNCIL AMRAVATI Vs. GOVIND VISHNU SARNAIK
January 28, 1976
MUNICIPAL COUNCIL MALKAPUR Vs. STATE OF MAHARASHTRA
September 9, 1976
N R MERCHANT Vs. PURBAL NAGSHI
August 25, 1976
NAGNATH RAVENSIDHAPPA CHOLKHANE Vs. OSMAN SAHEB MOHAMED SAHEB PANGAONKAR
December 3, 1976
NAGNATHAPPA Vs. SHRINIVAS
January 22, 1976
NAGO ATMARAMJI KOHALE Vs. STATE OF MAHARASHTRA
December 15, 1976
NAGUESH MUKUND NAIK Vs. STATE
March 30, 1976
NANDKUMAR M NATEKAR Vs. SHAILA INDAR VASHISHTA
February 24, 1976
NARAYANDAS MOTILAL NEHAR Vs. STATE OF MAHARASHTRA
September 13, 1976
NARAYANIBAI WIDOW OF RAMBILAS Vs. STATE OF MAHARASHTRA
September 14, 1976
NAROTTAM MORARJI AND CO Vs. COMMISSIONER OF EXCESS PROFITS TAX
June 25, 1976
NATIONAL ASPHALT PRODUCTS CONSTRUCTIONS CO Vs. N M KOTHARI
October 12, 1976
NEW CONSOLIDATED CONSTRUCTION CO. LTD Vs. GLAXO LABORATORIES (INDIA) LTD
March 25, 1976
NEW GRAND HIGH CLASS BAKERY Vs. EMPLOYEES STATE INSURANCE CORPORATION
April 2, 1976
NEW INDIA INDUSTRIES EMPLOYEES ASSN BOMBAY Vs. NEW INDIA INDUSTRIES LIMITED BOMBAY
March 15, 1976
NEW INDIA INDUSTRIES EMPLOYEES ASSN., BOMBAY Vs. NEW INDIA INDUSTRIES LIMITED, BOMBAY
April 15, 1976
OFFICIAL TRUSTEE OF BOMBAY Vs. CONTROLLER OF ESTATE DUTY
July 22, 1976
ONKAR V PATIL Vs. STATE OF MAHARASHTRA
April 20, 1976
PANDURANG Vs. SARASWATIBAI
February 4, 1976
PANDURANG MADREWAL Vs. STATE OF MAHARASHTRA
August 6, 1976
PARTAP SINGH Vs. BANK OF AMERICA
February 24, 1976
PHIROZE SORABJI MOGRELIA Vs. MALCOLM AND CO
April 1, 1976
PHULABAI SADHU SHINDE Vs. STATE OF MAHARASHTRA
January 6, 1976
POKARMAL RAMPATMAL Vs. GANGABHISAN LAXMINARAYAN SHOP
September 14, 1976
PRABHAKAR BABUSSO CHODANKA Vs. MARIA VICTORIA PERIERA
March 2, 1976
PRABHAKAR RAGHUNATH KAMERKAR Vs. STATE OF MAHARASHTRA
April 7, 1976
PRABHUDAS TRIBHAVANDAS SANGHVI Vs. STATE OF MAHARASHTRA
March 26, 1976
PRAKASH COTTON MILLS PVT LTD Vs. S M BHARDWAJ ASSISTANT COLLECTOR OF CENTRAL EXCISE BOMBAY DIVISION
March 17, 1976
PRAMOD M JHAVERI Vs. SUKHDEO RAMRATAN
July 5, 1976
PRATAP SINGH Vs. BANK OF AMERICA
July 28, 1976
PREMJI HARIDAS AND CO Vs. COMMISSIONER OF INCOME TAX
July 6, 1976
PUNE MUNICIPAL CORPORATION SERVANTS ASSOCIATION Vs. PUNE MUNICIPAL CORPORATION
February 12, 1976
PURE DRINKS PVT LTD Vs. MUMBAI MAZDOOR SABHA BOMBAY
March 26, 1976
PURSHOTTAM WAMAN GABALE Vs. SHRIPAD RAMCHANDRA PARGAONKAR
January 27, 1976
PUTHAN VEETI VASUDEVAN Vs. AIR INDIA
August 11, 1976
PYASE SAHEB GULSAR CHHOTUMIYA SAWASI Vs. DASHRATH WASUDEO DAFF
June 25, 1976
R A JADHAV Vs. STATE OF MAHARASHTRA
August 2, 1976
R B PAKHARE Vs. H K PALAV
September 14, 1976
R B SHAH Vs. COMMISSIONER OF INCOME-TAX BOMBAY
July 9, 1976
R B SHIRKE BROTHERS Vs. RATNAGIRI MUNICIPAL BOROUGH
August 24, 1976
R P GHOSH Vs. PRAMILABAI RAVINDRA PURI
August 2, 1976
RADHAKISHIN N ADVANI Vs. SHEILA GOBIND MIRCHANDANI
January 16, 1976
RAJAHUSEIN GULAMHUSEIN LAKHANI Vs. STATE OF MAHARASHTRA
January 7, 1976
RAJARAM ROKADE AND BROTHERS Vs. EMPLOYEES OF RAJARAM ROKADE AND BROS
April 27, 1976
RAJARAM ROKDE AND BROTHERS Vs. SHRIRAM CHINTAMAN WARKAR
April 23, 1976
RAJARAM SOMA MALI AND ANOTHER Vs. KAUTIK MOTIRAM DESHMUKH AND OTHERS
March 25, 1976
RAJESAHEB KARBHARI KUPKAR Vs. STATE
August 17, 1976
RAJU R SHETTY Vs. RAGHUNATH
September 6, 1976
RAM KUMAR JALAN Vs. COMMISSIONER OF INCOME TAX
July 15, 1976
RAM MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
June 30, 1976
RAMABAI BALKRISHNA NENE Vs. SECRETARY URBAN DEVELOPMENT PUBLIC HEALTH AND HOUSING DEPARTMENT AND
October 12, 1976
RAMCHANDRA MADANLAL Vs. STATE OF MAHARASHTRA
September 9, 1976
RAMGOPAL SHRIKRISHNA ASOWA Vs. SATYANARAYAN RAMNIVAS PHOTALIA
November 18, 1976
RAMSARAN RAJARAM KURMI AND ANOTHER Vs. STATE OF MAHARASHTRA
February 25, 1976
RATANLAL SITARAM Vs. RUKHMABAI
April 21, 1976
RAYMOND WOOLLEN MILLS LTD Vs. MONOPOLIES AND RESTRICTIVE TRADE PRACTICES COMMISSION
July 5, 1976
RESHMA ESTATE PRIVATE LTD Vs. STATE OF MAHARASTRA
July 27, 1976
RUKHSANA PARVIN Vs. SHAIKHA MOHAD HUSSEIN
September 1, 1976
RUKHSANA PARVIN MOHD Vs. MOHAMMAD HUSSAIN MOHAMMAD AKBAR
September 1, 1976
RUPACHAND MANNULAL Vs. GANGUBAI
December 16, 1976
RUPAM PICTURES Vs. BRIJMOHAN
December 16, 1976
S B LADDA Vs. STATE OF MAHARASHTRA
October 14, 1976
S M DAKH Vs. STATE OF MAHARASHTRA
July 28, 1976
S R B GAIKWAD Vs. UNION OF INDIA
July 23, 1976
S S CHANDAK Vs. S S KARAJORIKAR
October 21, 1976
S.R. MIRCHANDANI Vs. RAMESH HARASHA KALWANI
November 25, 1976
SADANAND KHANCHAND Vs. STATE OF MAHARASHTRA
September 2, 1976
SADASHIV KARU JAMDADE Vs. STATE OF MAHARASHTRA
March 26, 1976
SADULLAH MOHIDDIN Vs. STATE OF MAHARASHTRA
August 17, 1976
SAHEB S O SHANKAR Vs. STATE OF MAHARASHTRA
October 7, 1976
SAMBHU NATH RAMESHCHANDRA SARCAR Vs. SURENDRA MANILAL JHAVERI
September 21, 1976
SANGABAI SHIVRAM AND SHIVRAYA Vs. MADHAVRAO KONDAJI
August 5, 1976
SANGAYAPPA MAHALINGAPPA JANGAM Vs. STATE OF MAHARASHTRA
December 21, 1976
SARDRUDDIN ALLISAHEB MUTAVALI Vs. HAJARAT PEER SHAMMA MEER SAHEB DARGA
August 3, 1976
SAROJA B NANDOSKAR Vs. E S NOGMEKAR
August 16, 1976
SATYANARAN S O MANILAL SAHU Vs. STATE OF MAHARASHTRA
July 29, 1976
SAYYAD MUNIRA BEGUM KADRI Vs. MATHEW ABRAHIM
October 5, 1976
SEBASTIAO P J BRITTO Vs. INSPECTOR GENERAL OF POLICE
February 7, 1976
SHAIKH HABIB SHAIKH GULAB Vs. STATE OF MAHARASHTRA
September 16, 1976
SHAMBHU SURYA NAIK Vs. JOAQUIM SANTANA NORONHA
April 12, 1976
SHAMRAO NANA ASWALE Vs. ATMARAM NANA ASWALE
October 20, 1976
SHANKAR LAXMAN KATKAR Vs. SHARAD MAHADEO VABLE
March 5, 1976
SHANKAR PANDHARINATH Vs. STATE OF MAHARASHTRA
September 29, 1976
SHANKAR S O SAYABA BOLE Vs. STATE OF MAHARASHTRA
October 20, 1976
SHANKAR TUKARAM URSAL Vs. STATE OF MAHARASHTRA
April 5, 1976
SHANTABAI Vs. HARIBA S O LIMBRAJ SHETOLE
September 24, 1976
SHARADKUMAR JAGANNATHAPRASAD VERMA Vs. STATE OF MAHARASHTRA
September 3, 1976
SHETH K M Vs. COMMISSIONER OF INCOME TAX COMMISSIONER OF WEALTH TAX
July 1, 1976
SHIVYOGI GURUMURTIPPA WALE Vs. SANTOSH JIVRAJ SHAH
September 8, 1976
SHRAWAN HANAJI UNDIRWALE AND ANOTHER Vs. STATE OF MAHARASHTRA
August 13, 1976
SHREESAM YESHWANT PATIL AND OTHERS Vs. REGIONAL SETTLEMENT COMMISSIONER AND CUSTODIAN EVACUEE PROPERTIES, BOMBAY AND OTHERS
December 21, 1976
SHRIDHAR MAHADEO JOSHI Vs. THE STATE OF MAHARASHTRA
December 7, 1976
SHRIKRISHNA S O AHAGWANTRAO DESHPANDE Vs. STATE OF MAHARASHTRA
September 27, 1976
SHRIPATRAO MAHADEORAO JADHAV Vs. LONAWALA MUNICIPAL COUNCIL
April 8, 1976
SHRIYANS PRASAD JAIN Vs. SHANTI PRASAD JAIN
September 9, 1976
SIDDHANATH KRISHNAJI KADAM Vs. DADAJEE DHACHJEE AND CO. PRIVATE LIMITED
August 6, 1976
SIRUR N AND CO PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
July 8, 1976
SITABAI R SHITUT Vs. LAXMIBAI P LIMAYE
October 12, 1976
SITAKANT GOVIND BHOBE Vs. JOAO XAVIER MIRANDA
April 26, 1976
STATE Vs. SHANTILAL CHHAGANLAL SAREIYA
October 15, 1976
STATE OF MAHARASHTRA Vs. VISHNU JIVRAM ADAKE
December 14, 1976
STATE OF MAHARASHTRA Vs. INDERJIT KOUR
December 9, 1976
STATE OF MAHARASHTRA Vs. YESHWANT PARASHARAM SAWANT
November 3, 1976
STATE OF MAHARASHTRA Vs. DURAGA AMARSINGH
November 10, 1976
STATE OF MAHARASHTRA Vs. JIVAN GOVINDRAO SHEDGE
November 12, 1976
STATE OF MAHARASHTRA Vs. YOGENDRA KHANNA
November 12, 1976
STATE OF MAHARASHTRA Vs. SUDHAKAR FAKIRCHAND
November 30, 1976
STATE OF MAHARASHTRA Vs. DATTATRAYA BALWANT UPADHYAYA AND OTHERS
July 22, 1976
STATE OF MAHARASHTRA Vs. MORARJI HIRJI MARU
April 12, 1976
STATE OF MAHARASHTRA Vs. J.S.D. BORGAI
April 6, 1976
STATE OF MAHARASHTRA Vs. D R CHATTERJEE
October 20, 1976
STATE OF MAHARASHTRA Vs. SUDHAKAR S O ANNAJI JADHAV
October 12, 1976
STATE OF MAHARASHTRA Vs. HIRACHAND VIRCHAND
September 30, 1976
STATE OF MAHARASHTRA Vs. MURLIDHAR PANDURANG KALEKAR
September 26, 1976
STATE OF MAHARASHTRA Vs. N KHAMKAR
September 27, 1976
STATE OF MAHARASHTRA Vs. PANDURANG S WAGH
September 13, 1976
STATE OF MAHARASHTRA Vs. SAHADEO SITARAM BHAIP
September 17, 1976
STATE OF MAHARASHTRA Vs. DURGADAS BHIMRAO GAIKWAD
September 24, 1976
STATE OF MAHARASHTRA Vs. MURLIDHAR PANDURANG KALEKAR
September 20, 1976
STATE OF MAHARASHTRA Vs. LAXMAN G MANWATHAKAR
September 22, 1976
STATE OF MAHARASHTRA Vs. BABASAHEB Y CHAVAN
August 25, 1976
STATE OF MAHARASHTRA Vs. MAHIPATI KRISHNA INGAVALU
August 16, 1976
STATE OF MAHARASHTRA Vs. IBRAHIM RAJAKHAN NADAT
August 16, 1976
STATE OF MAHARASHTRA Vs. EKNATH S O LAXMAN TALEKAR
June 17, 1976
STATE OF MAHARASHTRA Vs. DAMODAR SHRIDHAR ARBOOJ
April 14, 1976
STATE OF MAHARASHTRA Vs. MARUTI DAMODAR RAKSHE
April 27, 1976
STATE OF MAHARASHTRA Vs. ABBA MUSHA UUSUF
March 11, 1976
STATE OF MAHARASHTRA Vs. BHAGAT BACHIA AHIR
January 13, 1976
STATE OF MAHARASHTRA Vs. MOHAMED SULEMAN SUMANIA
February 3, 1976
STATE OF MAHARASHTRA Vs. BHIMRAO DHODIBA KSHIRSAGAR
February 11, 1976
STATE OF MAHARASHTRA Vs. DINANATH KASHINATH
February 9, 1976
STATE OF TAMIL NADU Vs. STATE
January 23, 1976
SUBHASH S O KISHANRAO GHAN Vs. PURUSHHOTTAM S O DEVIDASRAO MINOR
November 22, 1976
SUMAN C KIRLOSKAR Vs. COMMISSIONER OF GIFT-TAX POONA
June 23, 1976
SUPADU LAXMANPATIL Vs. STATE OF MAHARASHTRA
December 12, 1976
SURESH BABURAO KULKARNI Vs. RAMCHANDER GOVIND KULKARNI
August 4, 1976
SURGONDA ANNA PATIL Vs. STATE OF MAHARASHTRA
December 14, 1976
SURYA NARAYAN MANIALAL SAHU Vs. STATE OF MAHARASHTRA
July 20, 1976
T K KALE Vs. STATE OF MAHARASHTRA
September 29, 1976
TALIB SYED HANIF Vs. MARNIKAR M R T
October 14, 1976
TAMBE AND SONS Vs. COMMISSIONER OF INCOME TAX
July 21, 1976
TANAJI T SHELAR Vs. STATE OF MAHARASHTRA
September 21, 1976
TARDEO AIRCONDITIONED MARKET BLDG CO OP SOCIETY LIMITED Vs. SATYANARAN G VYAS
February 2, 1976
TATOBA RAMA GAWADA Vs. STATE OF MAHARASHTRA
January 15, 1976
TUKARAM S O HARIHARRAO DEO Vs. AURANGABAD MUNICIPAL COUNCIL
September 1, 1976
TULSIRAM GANGARAM RAYKAR Vs. STATE OF MAHARASHTRA
January 28, 1976
UMA INVESTMENTS PVT. LTD. Vs. STATE OF TAMIL NADU
January 22, 1976
UNION OF INDIA Vs. ATHOS L J P FERNANDES
January 15, 1976
UNION OF INDIA Vs. ABDUL KADAR BALASAHEB SOUDAGAR
January 20, 1976
UNION OF INDIA Vs. D P WADIA
April 15, 1976
UNION OF INDIA Vs. KRISHNANATH SHANKARRAO PATANKAR
July 14, 1976
UNION OF INDIA Vs. JAYANTILAL MANGALDAS AND CO
June 21, 1976
UTTAMRAO S O KESHAVRAO PATWARI Vs. STATE OF MAHARASHTRA
December 17, 1976
UTTAMRAOKESHAVRAO PATWARI Vs. STATE OF MAHARASHTRA
December 6, 1976
V G PAWAR ASST MANAGER PHAITAN Vs. SHANTILAL MULOKCHAND DOSHI
July 28, 1976
V.K. KHADKE Vs. MANJULABAI VANJI CHAUDHARI
April 26, 1976
VAISHALI V. AMBEKAR Vs. UNION OF INDIA
July 30, 1976
VASANT BHAU PAWAR Vs. ANANT BHAU PAWAR
November 11, 1976
VASANTRAO DATTAJI DHANWATAY Vs. SHYAMRAO DATTAJI DHANWATAY
October 8, 1976
VEERAPPA RACHAPPA SABOJI Vs. B P DALAI
March 4, 1976
VERA D THACKERSEY Vs. BAI MANEKBAI ANNASAHEB THACKERSEY
February 11, 1976
VIGYAN BHUSHAN AGGARWAL Vs. UNION OF INDIA AND ANOTHER
November 10, 1976
VIJAY DADASAHEB PATIL Vs. STATE OF MAHARASHTRA
July 15, 1976
VIJAYSINGH N JADHAV Vs. STATE OF MAHARASHTRA
November 11, 1976
VIJAYSINGH NARAYAN BORAWATE Vs. STATE OF MAHARASHTRA
August 5, 1976
VILLAGE PANCHAYAT OF MAMURABAD Vs. STATE OF MAHARASHTRA
November 24, 1976
VIMALABAI GOVIND JUVEKAR Vs. STATE OF MAHARASHTRA
October 8, 1976
VITHAL Vs. ANSABAI
November 30, 1976
VITHALRAO UDHAORAO UTTARWAR Vs. STATE OF MAHARASHTRA
August 13, 1976
WESTERN AUTOMOBILES INDIA Vs. COMMISSIONER OF INCOME TAX
December 17, 1976
YAMUNABAI GOVINDRAO MAHAJAN Vs. NAGPUR IMPROVEMENT TRUST NAGPUR
November 11, 1976
YAMUTAI S KIRLOSKAR Vs. COMMISSIONER OF GIFT-TAX POONA
June 23, 1976
YASIN DADU PATIL Vs. KASIM BABALAL PATIL
December 9, 1976
YESHWANT TUKARAM JADHAV Vs. VITHAL DATTOBA SANKPAL
October 20, 1976
YESU SADHU NIMAGRE AND OTHERS Vs. KUNDALIKA BABAJI NIMARE AND ANOTHER
March 23, 1976
YOGINDRAPRASAD N MAFATLAL Vs. COMMISSIONER OF INCOME TAX
November 9, 1976