Case Index

Title
Date
A AND F HARVEY LIMITED Vs. COMMISSIONER OF WEALTH TAX
August 11, 1976
A D K RANGASWAMI RAJU Vs. MUNICIPAL CHAIRMAN RAJAPALAYAM
June 23, 1976
A G RAMACHANDRAN Vs. SHAMSUNNISSA BIVI
July 30, 1976
A K PARVATHAMBAL Vs. ATTIMUTHU GOUNDER AND ORS
November 26, 1976
A K SRINIVASA NAIDU Vs. S JAYARAMA REDDIAR FIRM
April 6, 1976
A K THAGA PILLAI Vs. SUPERINTENDENT REGULATED MARKET OF THE SOUTH
July 23, 1976
A S GANAPATHY CHETTIAR Vs. STATE OF TAMIL NADU
March 3, 1976
A SANKARASADASIVAM Vs. A KUMARAVEL
October 11, 1976
A SUBBA NAIDU Vs. RAJAMMAL ALIAS THAYAMMAL
March 4, 1976
A V RAJADURAI NADAR Vs. P AYYA NADAR
September 10, 1976
A VENKATAKRISHNAN Vs. UNION TERRITORY OF PONDICHERRY
July 28, 1976
A Y S PARISUTHA NADAR Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
July 5, 1976
A. KUPPUSWAMY Vs. GOVERNMENT OF TAMIL NADU REPRESENTED BY SECRETARY TO GOVT REVENUE DEPARTMENT, FORT ST. GEORGE, MADRAS
March 10, 1976
A. MUTHUKUMARASWAMY Vs. A. DEVARAJ
April 2, 1976
A. PALANIAPPA MANIYAGAR Vs. ANDIAPPA MANIYAGAR AND ORS.
April 29, 1976
A. PATTAMMAL ALIAS PACHAIYAMMAL Vs. NAGARAJAN AND ORS.
June 24, 1976
A. SHUKUR Vs. K.E. SUNDARA MUDALIAR AND ANR.
February 23, 1976
A. SUBRAMANIAM CHETTIAR Vs. SHANMUGHAM AND ORS.
March 17, 1976
A. SYED AMIR AND ANR. Vs. SHANMUGHASUNDARA MUDALIAR
April 7, 1976
A.M.E.P. MOHAMMED ISMAIL AND ORS. Vs. S.A.S. ALAGAPPA CHETTIAR
April 15, 1976
ABDUL SHUKOOR SAHIB Vs. UMACHANDER
March 5, 1976
ADDITIONAL COMMISSIONER OF GIFT TAX MADRAS I Vs. A A ANNAMALAI NADAR
September 21, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SOUTH INDIA CARBONIC GAS INDUSTRIES LIMITED
October 19, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. GORDON WOODROFFE AND CO MADRAS PRIVATE LIMITED
November 1, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. KRISHNASWAMY REDDIAR S
November 17, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MANICKA MUDALIAR V R A
November 17, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. THIRUMAGAL MILLS LIMITED
November 26, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RELIANCE MOTOR CO PRIVATE LIMITED
December 6, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MADURA SOUTH INDIA CORPORATION P LIMITED
December 7, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SAHASRANAMAM A R
December 15, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX MADRAS I V THIRUMAGAL MILLS LIMITED ADDITIONAL COMMISSIONER OF INCOME TAX MADRAS Vs. ADONI SPINNING AND WEAVING COMPANY LIMITED
November 26, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX-I Vs. A R SAHASRANAMAM
December 15, 1976
ADDITIONAL COMMSSIONER OF INCOME TAX-II Vs. V R A MANICKA MUDALIAR
November 17, 1976
AGHA HYDER HUSSAIN Vs. OMAR KHAYYAM WINERIES PVT LTD
February 25, 1976
AISHABI Vs. COMMISSIONER OF INCOME TAX MADRAS
August 20, 1976
AKILANDAM AMMAL Vs. INDRANI
December 6, 1976
AMIRTHA KUDUMBAN Vs. SORNAM KUDUMBAN
July 29, 1976
ANGALAMMAI AMMAL Vs. DISTRICT COLLECTOR TIRUCHIRAPALLI ORS
December 17, 1976
ANIMUTHU Vs. GANDHIAMMAL
November 22, 1976
ANNAMALAI GOUNDER Vs. CHINNATHAMBI GOUNDER AND ORS
September 14, 1976
ARUNACHALA THEVAR AND ORS. Vs. GOVINDARAJAN CHETTIAR AND ORS.
December 23, 1976
ASSISTANT COLLECTOR OF CENTRAL EXCISE SALEM Vs. S M K BASHA
April 5, 1976
ASSISTANT COLLECTOR OF CUSTOMS Vs. MISRIMAL
September 20, 1976
ASSOCIATED CEMENT CO LTD Vs. LABOUR COURT COUMBATORE
February 11, 1976
ASSOCIATED TRANSPORTS MADRAS PRIVATE Vs. UNION OF INDIA
December 7, 1976
AVERY INDIA LIMITED Vs. ADDITIONAL COMMISSIONER FOR WORKMENS
June 22, 1976
B C DIOCESE OF MADURAI Vs. GANAPATHY IYER
April 28, 1976
B S PERUMAL CHETTI AND BROTHERS Vs. STATE
June 14, 1976
B. GOPALASWAMY Vs. THE UNION TERRITORY OF PONDICHERRY, REPRESENTED BY CHIEF SECRETARY TO GOVERNMENT OF PONDICHERRY AND ANR.
January 12, 1976
B. THIRUMALAI PILLAI Vs. S. RAMALINGAM AND ANR.
September 2, 1976
B. YAMUNA BAI Vs. N. RANGASWAMY
March 26, 1976
BALAGOPAL Vs. STATE
February 23, 1976
BANGARU CHETTIAR Vs. SAN BASHA SAHIB
April 30, 1976
BASHEER AHAMED KHAN Vs. T M KRISHNA CHETTY
April 9, 1976
BHAGAT DOLIA Vs. STATE
July 22, 1976
BHAMA RAMAMOORTHY Vs. STATE OF TAMIL NADU
August 4, 1976
BHARATHI PULVERISING MILLS PRIVATE LIMITED Vs. STATE OF TAMIL NADU
July 20, 1976
BHERUMAL HOTCHAND Vs. P V GANDHI
February 9, 1976
C G GHANSHAMDAS Vs. COMMISSIONER OF INCOME TAX
August 23, 1976
C SUNDARAM Vs. V T ABDUL GHANI
January 20, 1976
C V KRISHNA Vs. STATE OF MADRAS
March 15, 1976
C. SIDDESWARAN Vs. R. SHANMUGHAM PILLAI
October 28, 1976
C.T. CHIDAMBARAM AND ORS. Vs. THE GENERAL MANAGER, INDIAN BANK AND ANR.
July 12, 1976
CARAVAN GOODS CARRIERS PVT LTD Vs. LABOUR COURT
April 21, 1976
CGT ADDL Vs. S V R CYCLE MART
November 16, 1976
CGT ADDL Vs. ANNAMALAI NADAR A A
September 21, 1976
CHAMPALAL SOWCAR Vs. A.V. RAJALOO
January 21, 1976
CHAND BASHA Vs. PYARI BI
September 10, 1976
CHANDRAN PADAYACHI Vs. T V VENKATASUBRAMANYA VADYAR
December 17, 1976
CHENDAMARAI AND ORS. Vs. SPECIAL TAHSILDAR, LAND ACQUISITION (MISCELLANEOUS SCHEME) AND ANR.
October 19, 1976
CHIDAMBARAM Vs. KALIDAS
March 25, 1976
CHIEF CONTROLLING REVENUE AUTHORITY Vs. JAGADAMBAL
April 1, 1976
CHIEF CONTROLLING REVENUE AUTHORITY BOARD OF REVENUE Vs. K MANJUNATHA RAI
April 15, 1976
CHIEF CONTROLLING REVENUE AUTHORITY BOARD OF REVENUE Vs. MARAPPA VELLALAR
April 1, 1976
CHIEF CONTROLLING REVENUE AUTHORITY BOARD OF REVENUE Vs. R K SUBRAMANIAM
April 26, 1976
CHIEF CONTROLLING REVENUE AUTHORITY MADRAS Vs. STATE BANK OF INDIA MADRAS
April 1, 1976
CHIEF CONTROLLING REVENUE AUTHORITY MADRAS Vs. G LAKSHMANASAMI CHETTIAR
April 1, 1976
CHINNAPPA ASARI Vs. THE DIVISIONAL PANCHAYAT OFFICER
February 24, 1976
COLLECTOR OF CUSTOMS Vs. MEHTA PAINT WORKS
March 25, 1976
COMMISSIONER OF GIFT TAX Vs. R ALAGIRISWAMY
June 21, 1976
COMMISSIONER OF GIFT TAX Vs. THIRUVENKATA MUDALIAR C
July 13, 1976
COMMISSIONER OF GIFT TAX Vs. SHANMUGHAM T S
July 27, 1976
COMMISSIONER OF GIFT TAX Vs. MOONGHIBAI GOENKA SMT LATE
August 2, 1976
COMMISSIONER OF GIFT TAX Vs. S M SOUNDAPPA CHETTY
September 13, 1976
COMMISSIONER OF GIFT TAX Vs. PALANIAPPA MUDALIAR N
September 22, 1976
COMMISSIONER OF GIFT TAX CENTRAL Vs. LATE MOONGHIBAI GOENKA BY L R
August 2, 1976
COMMISSIONER OF GIFT TAX II Vs. C THIRUVENKATA MUDALIAR
July 13, 1976
COMMISSIONER OF GIFT TAX MADRAS I Vs. T S SHANMUGHAM
March 27, 1976
COMMISSIONER OF INCOME TAX Vs. PALANISAMI NADAR M M AND SONS
March 29, 1976
COMMISSIONER OF INCOME TAX Vs. RAMAN AND RAMAN P LIMITED
March 24, 1976
COMMISSIONER OF INCOME TAX Vs. ALAGAPPAN M A
March 16, 1976
COMMISSIONER OF INCOME TAX Vs. MAHALINGAM CHETTIAR MLM
March 23, 1976
COMMISSIONER OF INCOME TAX Vs. SIMCO METERS LIMITED
April 1, 1976
COMMISSIONER OF INCOME TAX Vs. DEGHAMWALA ESTATES
April 5, 1976
COMMISSIONER OF INCOME TAX Vs. RAMAKRISHNA NURSING HOME
April 5, 1976
COMMISSIONER OF INCOME TAX Vs. CARBORUNDUM UNIVERSAL LIMITED
April 6, 1976
COMMISSIONER OF INCOME TAX Vs. LAKSHMI VILAS BANK LIMITED
April 6, 1976
COMMISSIONER OF INCOME TAX Vs. AMALGAMATIONS P LIMITED
April 15, 1976
COMMISSIONER OF INCOME TAX Vs. MADRAS STOCK EXCHANGE LIMITED
April 15, 1976
COMMISSIONER OF INCOME TAX Vs. SHAJATHI SMT ALIAS JAINABI
April 14, 1976
COMMISSIONER OF INCOME TAX Vs. VENKATARAMAN G
April 7, 1976
COMMISSIONER OF INCOME TAX Vs. GEMINI PRODUCTIONS
April 20, 1976
COMMISSIONER OF INCOME TAX Vs. SOUTH INDIA STEELS AND SUGARS LIMITED
January 6, 1976
COMMISSIONER OF INCOME TAX Vs. CHANDAPPA IYER S
January 6, 1976
COMMISSIONER OF INCOME TAX Vs. INDIA RADIATORS LIMITED
January 7, 1976
COMMISSIONER OF INCOME TAX Vs. OOTACAMUND GYMKHANA CLUB
March 1, 1976
COMMISSIONER OF INCOME TAX Vs. AMALGAMATIONS P LIMITED
March 1, 1976
COMMISSIONER OF INCOME TAX Vs. SARASWATHI VISWANATHAN
July 21, 1976
COMMISSIONER OF INCOME TAX Vs. DASAPRAKASH
July 26, 1976
COMMISSIONER OF INCOME TAX Vs. BANARSILAL DHAWAN
July 27, 1976
COMMISSIONER OF INCOME TAX Vs. SOUTH MADRAS ELECTRIC SUPPLY CORPORATION LIMITED
June 22, 1976
COMMISSIONER OF INCOME TAX Vs. PATHINEN GRAMA ARYA VYSYA BANK LIMITED
June 24, 1976
COMMISSIONER OF INCOME TAX Vs. THANGAVEL CHETTIAR V M
June 24, 1976
COMMISSIONER OF INCOME TAX Vs. SARMA V V S
April 29, 1976
COMMISSIONER OF INCOME TAX Vs. T KUPPUSWAMY PILLAI AND CO
September 20, 1976
COMMISSIONER OF INCOME TAX Vs. L M VAN MOPPES DIAMOND TOOLS INDIA LIMITED
September 16, 1976
COMMISSIONER OF INCOME TAX Vs. WHEEL AND RIM COMPANY OF INDIA LIMITED
September 7, 1976
COMMISSIONER OF INCOME TAX Vs. MANASUBA AND CO P LIMITED
September 8, 1976
COMMISSIONER OF INCOME TAX Vs. RANE MADRAS LIMITED
August 4, 1976
COMMISSIONER OF INCOME TAX Vs. SHANKARAN G
August 12, 1976
COMMISSIONER OF INCOME TAX Vs. MADRAS CO OPERATIVE HOUSE CONSTRUCTION SOCIETY LIMITED
August 11, 1976
COMMISSIONER OF INCOME TAX Vs. KADRI MILLS COIMBATORE LIMITED
August 24, 1976
COMMISSIONER OF INCOME TAX Vs. ALAGUSUNDARAM CHETTIAR L
October 6, 1976
COMMISSIONER OF INCOME TAX Vs. RAJARATNAM V R
September 22, 1976
COMMISSIONER OF INCOME TAX Vs. RAMASWAMY IYER S
September 21, 1976
COMMISSIONER OF INCOME TAX Vs. K V MUNISWAMY MUDALIAR
October 25, 1976
COMMISSIONER OF INCOME TAX Vs. RAHIMA BI SMT
November 24, 1976
COMMISSIONER OF INCOME TAX Vs. LUCAS T V S LTD
November 24, 1976
COMMISSIONER OF INCOME TAX Vs. LUCAS T V S LIMITED NO 1
November 18, 1976
COMMISSIONER OF INCOME TAX Vs. CRAIGMORE LAND AND PRODUCE COMPANY LIMITED
November 1, 1976
COMMISSIONER OF INCOME TAX Vs. L G RAMAMURTHI
October 26, 1976
COMMISSIONER OF INCOME TAX Vs. KALISWARI COLOUR MATCH WORKS
November 3, 1976
COMMISSIONER OF INCOME TAX Vs. COMMERCIAL LAWS OF INDIA PRIVATE LIMITED
December 8, 1976
COMMISSIONER OF INCOME TAX Vs. MOHAMMAD YUNUS A M S
November 29, 1976
COMMISSIONER OF INCOME TAX Vs. EMCETE AND SONS P LIMITED
December 16, 1976
COMMISSIONER OF INCOME TAX Vs. MADURAI RAMNAD TRANSPORTS P LIMITED
December 16, 1976
COMMISSIONER OF INCOME TAX Vs. VIJAYANTHIMALA SMT
December 14, 1976
COMMISSIONER OF INCOME TAX Vs. EXPRESS NEWSPAPERS PRIVATE LIMITED
December 23, 1976
COMMISSIONER OF INCOME TAX CENTRAL MADRAS Vs. DASAPRAKASH
March 26, 1976
COMMISSIONER OF INCOME TAX I Vs. S CHANDAPPA IYER
January 6, 1976
COMMISSIONER OF INCOME TAX II Vs. M A ALAGAPPAN
March 16, 1976
COMMISSIONER OF INCOME TAX II Vs. G VENKATARAMAN
April 7, 1976
COMMISSIONER OF INCOME TAX II Vs. V V S SARMA
April 29, 1976
COMMISSIONER OF INCOME TAX II Vs. V M THANGAVEL CHETTIAR
June 24, 1976
COMMISSIONER OF INCOME TAX MADRAS I Vs. SARASWATHI VISWANATHAN
March 21, 1976
COMMISSIONER OF INCOME TAX MADRAS I Vs. ABDUL KHADER MOTOR AND LORRY SERVICE
September 13, 1976
COMMISSIONER OF INCOME TAX MADRAS II Vs. MLM MAHALINGAM CHETTIAR DECEASED
March 23, 1976
COMMISSIONER OF INCOME TAX MADRAS II Vs. BANARSILAL DHAWAN
March 27, 1976
COMMISSIONER OF INCOME TAX MADRAS II Vs. RANE MADRAS LIMITED
January 5, 1976
COMMISSIONER OF INCOME TAX TAMIL NADU Vs. M M PALANISAMI NADAR AND SONS
March 29, 1976
COMMISSIONER OF INCOME TAX-1 Vs. V R RAJARATNAM
September 22, 1976
COMMISSIONER OF INCOME TAX-I Vs. S RAMASWAMY IYER
September 21, 1976
COMMISSIONER OF INCOME TAX-I Vs. L ALAGUSUNDARAM CHETTIAR
October 6, 1976
COMMISSIONER OF INCOME TAX-II Vs. G SHANKARAN
August 12, 1976
COMMISSIONER OF INCOME-TAX Vs. A M S MOHAMMED YUNUS
November 29, 1976
COMMISSIONER OF INCOME-TAX, TAMIL NADU-I Vs. SIMPSON AND COMPANY
November 13, 1976
COMMISSIONER OF WEALTH TAX Vs. S VENUGOPALA KONAR
August 11, 1976
COMMISSIONER OF WEALTH TAX Vs. P KRISHNASWAMY MUDALIAR
July 12, 1976
CONTROLLER OF ESTATE DUTY Vs. MOOKAMMAL SMT
July 6, 1976
CONTROLLER OF ESTATE DUTY Vs. RAHMAN BEEVI S A
June 16, 1976
CONTROLLER OF ESTATE DUTY Vs. GOWRISHANKAR DAMANI
September 14, 1976
CONTROLLER OF ESTATE DUTY Vs. S M MUTHUKARUPPI ACHI
March 23, 1976
CONTROLLER OF ESTATE DUTY Vs. OAKSHOTT MRS ESTATE OF LATE
April 1, 1976
CONTROLLER OF ESTATE DUTY Vs. ESTATE OF LATE M KUPPUSWAMI NAICKER
October 18, 1976
CONTROLLER OF ESTATE DUTY Vs. ESTATE OF LATE T R MUTHURANGAM
October 25, 1976
CONTROLLER OF ESTATE DUTY Vs. ESTATE OF PICHAI THAMBI BY ACCOUNTABLE PERSON
October 8, 1976
CONTROLLER OF ESTATE DUTY Vs. PICHAI THAMBI ESTATE OF
October 8, 1976
CONTROLLER OF ESTATE DUTY Vs. RAMANUJAM R ESTATE OF LATE
December 16, 1976
CONTROLLER OF ESTATE-DUTY Vs. S A RAHMAN BEEVI
June 16, 1976
D CHELLIAH NADAR Vs. G LALITA BAI
July 21, 1976
D SRINIVASAN CHETTIAR Vs. SECRETARY, RAMANATHAPURAM MARKET COMMITTEE
July 15, 1976
D. GOVINDASWAMY Vs. THE ASSISTANT GENERAL MANAGER, (ADMN.), INDIAN POST AND TELEGRAPH DEPARTMENT AND ANR.
July 29, 1976
DEIVASIGAMANI Vs. GEETHA AND ANOTHER
March 9, 1976
DEPUTY COMMISSIONER Vs. THUL N PILLAR CHETTY AND COMPANY
April 22, 1976
DEPUTY COMMISSIONER C T Vs. THIRU K BEHANAN THOMAS
April 30, 1976
DEPUTY COMMISSIONER C T COIMBATORE Vs. K BEHANAN THOMAS
April 30, 1976
DEPUTY COMMISSIONER C T COIMBATORE Vs. N PILLAR CHETTY AND CO
April 22, 1976
DEPUTY COMMISSIONER C T COIMBATORE Vs. RAM COTTON PRESSING FACTORY PRIVATE LIMITED
July 23, 1976
DEPUTY COMMISSIONER C T COIMBATORE Vs. AMIRTHAM GHEE STORES
February 26, 1976
DEPUTY COMMISSIONER COMMERCIAL TAXES COIMBATORE DIVISION COIMBATORE Vs. MANAGER IN CHARGE OF THE CANTEEN A B T PREMISES
February 25, 1976
DEPUTY COMMISSIONER CT Vs. VASANTHA MILLS LIMITED
April 26, 1976
DEPUTY COMMISSIONER CT COIMBATORE Vs. K S T RAJU CHETTIAR
April 14, 1976
DEPUTY COMMISSIONER OF COMMERCIAL TAXES TIRUCHIRAPALLI Vs. N SUBRAMANIAM CHETTIAR
September 9, 1976
DEPUTY COMMISSIONER OF COMMERCIAL TAXES TIRUCHIRAPALLI DIVISION TIRUCHIRAPALLI Vs. HINDUSTAN FABRICS
August 5, 1976
DEVAKI AMMAL T A Vs. CONTROLLER OF ESTATE DUTY
August 25, 1976
DEVAYEE Vs. S RAMASWAMI
June 28, 1976
DHARMALINGA MUDALIAR Vs. N MOHAMED EBRAHIM
January 30, 1976
DHARMALINGA THEVAR Vs. THAYUMANA THEVAR
October 29, 1976
DHARMARAJA A K D Vs. CONTROLLER OF ESTATE DUTY
September 14, 1976
DIRECTOR-GENERAL OF EMPLOYEES STATE INSURANCE Vs. K A VENKATARAMAN
August 17, 1976
DORAIKANNU Vs. GENERAL MANAGER PARRYA CORFECTIONERY LTD
February 9, 1976
DR. MISS. M. KOSHI AND ANOTHER Vs. VINCENT
October 5, 1976
DUNLOP INDIA LIMITED Vs. SUPERINTENDENT OF CENTRAL EXCISE MADRAS
February 16, 1976
E I D PARRY LTD Vs. INDUSTRIAL TRIBUNAL
January 7, 1976
E K M K NAWABJAN Vs. KRISHNAN CHETTIAR AND ORS
July 20, 1976
E S I C Vs. K RAMACHANDRAN
August 17, 1976
E S I C Vs. R SREEDHARA PANICKER
July 14, 1976
E. RADHAKRISHNAN Vs. M.S.A. SUBRAMANIA MUDALIAR AND ANR.
November 22, 1976
E. RETNAMMA PILLAI THANKACHI Vs. P. KAMALAM MUDALIAR AND ORS.
October 4, 1976
EASUM ENGINEERING COMPANY LIMITED Vs. GOVERNMENT OF MADRAS
September 9, 1976
ELGI EQUIPMENTS PRIVATE LIMITED Vs. STATE OF TAMIL NADU
January 8, 1976
EMPLOYEES STATE CORPORATION Vs. R SREEDHARA PANICKER
July 14, 1976
ENFORCEMENT OFFICER ENFORCEMENT DIRECTORATE MADRAS Vs. S O ARJUNAN CHETTIAR
September 21, 1976
EPOH INDIAN OVERSEAS BANK Vs. S M MOHAMED MUSTHABA SAHIB
June 22, 1976
ESSORDE INDUSTRIAL Vs. COMMISSIONER OF INCOME TAX
September 13, 1976
FATHIMA BIVI Vs. SADHAKATALLA
January 27, 1976
FOOD CORPORATION OF INDIA Vs. PROSPERITY STEAMSHIP COMPANY S A
July 30, 1976
G. PONNIAH THEVAR Vs. NALLAYAM PERUMAL PILLAI AND ORS.
January 29, 1976
GENERAL MANAGER CO-OPERATIVE SUPER MARKET Vs. ADDITIONAL LABOUR COURT
February 11, 1976
GITA DEVI DHURKA Vs. INCOME TAX OFFICER MR K S BHATT
March 19, 1976
GNANAMUTHU Vs. MOST REV. JUSTIN DIRAVIAM
February 20, 1976
GOODMAN AND COMPANY, BY ITS PROPRIETOR R.C. MALLIKESWARAN Vs. R.S. THIRUNAVUKARASU
March 11, 1976
GOPAL PILIAL AND OTHERS Vs. STATE BY THE INSPECTOR OF POLICE, BODI AND OTHERS
March 5, 1976
GOPALAKRISHNA NAIDU Vs. STATE
February 3, 1976
GOPALAKRISHNAN Vs. COMMISSIONER FOR WORKMENS COMPENSATION AND
July 23, 1976
GORDON WOODROFFE AND COMPANY MADRAS P LIMITED Vs. STATE OF TAMIL NADU
December 16, 1976
GOVINDARAJ Vs. ALAMELU AMMAL
March 23, 1976
GOVINDARAJAN Vs. K A N SRINIVASA CHETTY
August 30, 1976
H C KHANNA Vs. CONTROLLER OF ESTATE DUTY
April 7, 1976
HAJEE ABDULLAH SAIT Vs. MOHANDAS
June 15, 1976
HAMSAVENI AMMAL AND ORS. Vs. S. RAJAGOPAL CHETTIAR
July 13, 1976
HAVAKKAL ESTATE CO Vs. COMMISSIONER OF INCOME TAX
September 8, 1976
HAYARA BAI Vs. MOHAMMED ADAMI SAIT
November 5, 1976
HINDUSTAN LEVER LIMITED Vs. RADHA PRODUCTS
July 23, 1976
HOPEVILLE ESTATE Vs. STATE OF TAMIL NADU
September 9, 1976
HOTEL ASHOKA Vs. STATE OF TAMIL NADU
October 28, 1976
IN RE: ELUMALAL Vs. STATE
January 9, 1976
IN RE: MANI Vs. STATE
September 10, 1976
IN RE: N. ABIMANNU Vs. STATE
July 23, 1976
IN RE: S. ARUMUGHAM Vs. STATE
August 20, 1976
INDUSTRIAL CHEMICAL LTD Vs. LABOUR COURT
December 14, 1976
J A MUNUSWAMI NAIDU Vs. K S P THYAGARAYA CHETTIAR
July 22, 1976
JACOB A. CHAKRAMAKKAL Vs. ROSY J. CHAKRAMAKKAL
January 19, 1976
JOINT COMMERCIAL TAX OFFICER CENTRAL INTELLIGENCE WING BOARD OF REVENUE C T MADRAS Vs. PURUSHOTHAM RUNGTA
February 10, 1976
K A M SHERIFF Vs. RAMU REDDIAR
July 30, 1976
K DANIEL NADAR AND ORS Vs. R ANANTHAN PILLAI AND ORS
October 15, 1976
K M SANKARALINGA THEVAR Vs. THIRUMALAMMAL AND ORS
November 1, 1976
K N E JAGANATHA IYER Vs. STATE OF MADRAS
November 4, 1976
K NATARAJAN Vs. STATE OF TAMIL NADU
November 4, 1976
K R VALAYUDHA MUDALLAR Vs. ADDL COMMISSIONER OF INCOME TAX
November 11, 1976
K S VENKATARAMAN Vs. STATE OF TAMIL NADU
November 12, 1976
K SANKARANARAYANA IYER AND SONS Vs. COMMISSIONER OF INCOME TAX
September 20, 1976
K. SARASWATHI (ALIAS) K. KALPANA Vs. P.S.S. SOMASUNDARAM CHETTIAR
November 2, 1976
K. SUKUMARAN NAIR Vs. S. NEELAKANTAN NAIR
February 27, 1976
K.K. CHARY, REPRESENTING INTERNATIONAL BUSINESS CORPORATION Vs. D. JOSEPH, REPRESENTED BY STATE LABOUR UNION AND ORS.
October 11, 1976
K.M.S. ABDUL HASAN Vs. THE TIRUVARUR MUNICIPALITY, REPRESENTED BY ITS COMMISSIONER, MUNICIPAL OFFICE
November 5, 1976
K.P. ABDUL KAREEM HAJEE AND ANR. Vs. DIRECTOR, ENFORCEMENT DIRECTORATE
December 13, 1976
K.S.K. ZAFRULLAKHAN Vs. K. ARUNACHALAM AND ORS.
January 30, 1976
K.V. KANDASAMY GOUNDER Vs. COLLECTOR AND INSPECTOR OF PANCHAYATS
April 28, 1976
K.V. RADHAMANI AMMAL Vs. THE AUTHORISED, OFFICER, LAND REFORMS
November 3, 1976
K.V. SHANMUGAM Vs. STATE (INSPECTOR OF POLICE, PALLADAM)
October 5, 1976
KALI GOUNDER Vs. PALANI GOUNDER
September 15, 1976
KALIAPPAN Vs. MUNISAMY
October 25, 1976
KAMALA SUGAR MILLS Vs. GANGA BISHEN BHAJAN SINGH
February 19, 1976
KAMARAJAN TEXTILES, THROUGH ITS PROPRIETOR M. MEENAKSHISUNDARAM Vs. EMPLOYEES STATE INSURANCE CORPORATION, THROUGH ITS REGIONAL DIRECTOR
August 24, 1976
KANDAMMAL AND OTHERS Vs. KANDIAH THEVAR AND ANOTHER
March 30, 1976
KANDASWAMY MUDALIAR AND ORS. Vs. MADURAI T.S. NAINA MOHAMMED ROWTHER CHARITY BY ITS MANAGING TRUSTEE T.S.N.M. SHEIK AHMED PEER MOHAMMED MUSTHAFA
August 2, 1976
KANNAPIRAN MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
August 31, 1976
KANNIAHLAL JETHOJI Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS, BHARAT SARKAR KENDRIYAUTPADAN SHULK TALKA SEEMA SHULK BOARD, NEW DELHI AND OTHERS
June 21, 1976
KANTILAL C. SHAH Vs. A.G. DEVARAJULU REDDIAR
June 24, 1976
KARLAPUDI VENKATESWARA RAO Vs. REGISTRAR OF COMPANIES
February 20, 1976
KARNAGAM Vs. JAYASEELAM CHETTIAR
March 26, 1976
KARUMUTHU S CHOCKALINGAM Vs. T KANNAPPAN
January 7, 1976
KARUPPAMMAL Vs. T U POOSARI
October 13, 1976
KARUPPANNA GOUNDER Vs. THIRUMALSI GOUNDER
February 5, 1976
KARUPPANNA KONAR AND ORS. Vs. GOVINDAN MINOR ALIAS LOGENDRAN, THROUGH HIS MATERNAL GRANDFATHER AND NEXT FRIEND M. ARUMUGA KONAR AND ANR.
October 25, 1976
KASI VISWANATHAN CHETTIAR AND ORS. Vs. C.M. CHINNAIAH CHETTIAR
October 27, 1976
KESAVA BHAGAVATHAR Vs. VARDAYYA BHAGAVATHAR
October 28, 1976
KISTAPPA NAICKER Vs. ELUMALAI NAICKER
February 4, 1976
KODUR ORANGE PRODUCE CO Vs. COMMISSIONER OF INCOME TAX
September 8, 1976
KRISHNASWAMI NAIDU Vs. STATE OF TAMIL NADU
April 22, 1976
KRISHNASWAMI NAIDU Vs. THE REVENUE DIVISIONAL OFFICER AND ORS.
November 5, 1976
L A N N ALAGAPPAN Vs. P S KALAYANASUNDARAM IYER
August 5, 1976
L. BALAKRISHNAN Vs. THE INSPECTOR-GENERAL OF POLICE
December 17, 1976
LAKSHMI PAPER INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
November 11, 1976
LATE T S SRINIVASA IYER BY LEGAL Vs. COMMISSIONER OF WEALTH TAX I
March 25, 1976
LAXMI VISHNU MILLS LTD Vs. M R BALAKRISHNAN
August 20, 1976
LEELAVATHY Vs. SUNDAR ATHMASEELAN
December 3, 1976
LOONKARAN S AND SONS Vs. COMMISSIONER OF INCOME TAX
March 24, 1976
M APPACHI GOUNDER Vs. SUPERINTENDENT OF CENTRAL EXCISE TIRUPUR
September 3, 1976
M KARUNNANIDHI Vs. UNION OF INDIA NEW DELHI
April 29, 1976
M MUTHUSAVARI PILLAID Vs. STATE OF TAMIL NADU
March 11, 1976
M N DORAISAMI Vs. BANK OF INDIA
April 23, 1976
M S KRISHNA IYENGAR Vs. KRISHNA AND CO
June 15, 1976
M S NARAYANAN Vs. ACCOUNTANT-GENERAL I
March 24, 1976
M SHANMUGASUNDARAM Vs. KANCHEEPURAM VELLALAR SILK HANDLOOM WEAVERS COOPERATIVE
July 20, 1976
M. GOVINDRAJULU Vs. M. JAYARAMAN
February 23, 1976
M. PALANISWAMY GOUNDER Vs. NACHIMUTHU GOUNDER AND ORS.
September 10, 1976
M. R. RAMAMURTHY Vs. DIRECTOR OF SUPPLIES AND DISPOSAL AND OTHERS
July 14, 1976
MADASAMI NADAR Vs. VIRUDHUNAGAR MUNICIPALITY
September 21, 1976
MADIAMMAL Vs. GLORY CHANDRAKANTHA
February 3, 1976
MADRAS AUTO SERVICE Vs. COMMISSIONER OF INCOME TAX
November 29, 1976
MADRAS HOTELS ASSOCIATION Vs. COMMISSIONER OF INCOME TAX
December 23, 1976
MADRAS KIRANA MERCHANTS ASSOCIATION Vs. COMMISSIONER OF INCOME TAX
August 24, 1976
MADRAS RUBBER FACTORY LIMITED Vs. STATE OF TAMIL NADU
December 16, 1976
MADRAS RUBBER FACTORY LIMITED Vs. SUPERINTENDENT OF CENTRAL EXCISE
February 13, 1976
MADRAS STEELWARE INDUSTRY MADRAS Vs. JOINT CHIEF CONTROLLER OF IMPORTS AND EXPORTS MADRAS AND
October 25, 1976
MADURA COATS LIMITED MADURAI Vs. COLLECTOR OF CENTRAL EXCISE MADURAI
July 19, 1976
MADURA HINDU PERMANENT FUND LIMITED Vs. GOVERNMENT OF INDIA
September 2, 1976
MALAYATHAL Vs. TIRUMURTHI AND ORS.
March 5, 1976
MANAGEMENT OF METTUR SPINNING MILLS, METTUR DAM Vs. LABOUR OFFICER SALEM
March 19, 1976
MANAGEMENT OF PIONEER ESTATE Vs. A THANGARAJ
February 9, 1976
MANAGEMENT OF SAFIRE THEATRE MADRAS Vs. ADDITIONAL COMMISSIONER FOR WORKMENS COMPENSATION
December 14, 1976
MANAGEMENT OF SPENCER AND CO LTD Vs. ADDITIONAL LABOUR COURT
March 9, 1976
MANICKATAHAMMAL Vs. NALLASAMI PILLAI
February 5, 1976
MANILAL GADIYA Vs. MANGILAL KESARINATH SEWAK
March 15, 1976
MARIARPUTHAM NADACHIA ARPUTHA MARY Vs. GEORGE AND ANR.
February 6, 1976
MARIMUTHU UDAYAR AND ORS Vs. RAJAMANICKAM
November 9, 1976
MATHU VELU UDAYAR Vs. THE STATE OF TAMIL NADU, REPRESENTED BY THE REVENUE DIVISIONAL OFFICER
November 8, 1976
MAYAVA KOUNDAR AND ORS Vs. SUBBARAYA KOUNDAR AND ORS
March 9, 1976
MAYURANATHASWAMI DEVASTHANAM Vs. JAGADEESA THEVAR AND ORS
March 19, 1976
METTUR CHEMICAL AND INDUSTRIAL CORPORATION Vs. COMMISSIONER OF INCOME TAX
January 29, 1976
METTUR CHEMICAL AND INDUSTRIAL CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
April 21, 1976
METTUR INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
November 29, 1976
MINOR MEENAKSHISUNDARAM AND ANR. Vs. PAUL ASARI
September 10, 1976
MISS SATHYA RAO (MINOR, REPRESENTED BY FATHER AND GUARDIAN U.N.R. RAO) AND ORS. Vs. THE UNIVERSITY OF MADRAS BY THE REGISTRAR AND ORS.
October 15, 1976
MOKKASAMI AND OTHERS Vs. STATE BY THE REVENUE DIVISIONAL OFFICER, SIVAGANGA
July 22, 1976
MOUNT METTUR PHARMACEUTICALS P Vs. A WANDER
July 21, 1976
MUNIYANDI Vs. RAJANGAM IYER
January 21, 1976
MUNUSAMY ACHARI Vs. RAJAMBAL AMMAL
November 9, 1976
MURUGAN AND COMPANY Vs. STATE OF TAMIL NADU
September 2, 1976
MUSASONS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
November 2, 1976
MUTHALU AMMAL Vs. A.V. AMUDHAM ALIAS PICHAMANI
October 8, 1976
MUTHU KRISHNA NAIDU AND ORS Vs. T M THAMOTHARA CHOWDARY AND ORS
October 18, 1976
MUTHUAMMAL Vs. SECY KOLATHUR BLACKSMITHY AND CARPENTRY WORKERS
February 20, 1976
MUTHUSAMY GOUNDER Vs. A.P. KAITHAMALAI GOUNDER
April 7, 1976
MYTHILI RAMAN Vs. K.T. RAMAN
January 2, 1976
N A CHIDAMBARAM CHETTIAR FIRM Vs. GOVT OF TAMIL NADU
August 20, 1976
N A CHIDAMBARAM CHETTIAR FIRM Vs. STATE OF TAMIL NADU
August 9, 1976
N KARUPPANNAN Vs. ADDITIONAL REGISTRAR OF TRADE UNION
February 5, 1976
N KRISHNAPPA MUDALIAR AND ANR Vs. GOVERNMENT OF TAMIL NADU
August 27, 1976
N MUTHUSWAMI NAIDU Vs. STATE OF TAMIL NADU
July 15, 1976
N R UTHANDAM TRANSPORTS P LTD Vs. COMMISSIONER OF INCOME TAX
December 8, 1976
N RAMASWAMI UDAYAR Vs. COMMISSIONER OF INCOME TAX
August 30, 1976
N. SUNDARESWARAN Vs. SRI KRISHNA REFINERIES
March 18, 1976
N.P. GURUSWAMY Vs. THE COLLECTOR AND INSPECTOR OF PANCHAYAT AND ANR.
November 2, 1976
NACHAR AND ORS. Vs. PALANISAMY AND ORS.
September 3, 1976
NACHIMUTHU CHETTIAR AND ANR. Vs. MOORTHAMMAL
October 4, 1976
NATARAJA DEEKSHIDAR Vs. AIYATHURAI PADAYACHI
October 29, 1976
NATARAJA IYER Vs. NACHARAMMAL
April 20, 1976
NEW JOTHI MATCH FACTORY Vs. STATE OF TAMIL NADU
November 18, 1976
NEW JOTHI MATCH FACTORY Vs. STATE OF TAMIL NADU
November 19, 1976
NILGIRIS POTATO GROWERS CO OPERATIVE MARKETING SOCIETY LIMITED Vs. COMMISSIONER OF INCOME TAX
April 6, 1976
NORTH ARCOT DISTRICT CO OPERATIVE SUGAR MILLS LIMITED NOW AMBUR CO OPERATIVE SUGAR MILLS LIMITED Vs. STATE OF TAMIL NADU
February 12, 1976
OFFICIAL ASSIGNEE OF MADRAS Vs. SURESH ELECTRIC COMPANY
February 17, 1976
OPERATIVE SUGARS CHITTUR LIMITED Vs. CO THE STATE OF TAMIL NADU
July 29, 1976
P K GOVINDAN Vs. SECRETARY TO GOVERNMENT HOME DEPARTMENT
March 22, 1976
P N DORAIRAJ Vs. N G RAJAN
July 12, 1976
P P CHANDRASEKHRAN Vs. GOVERNMENT OF INDIA
March 3, 1976
P PALANISWAMI Vs. COMMISSIONER OF INCOME TAX MADRAS
March 13, 1976
P R MURUGAIYAN Vs. JAYAVEERA PANDIA NADAR
April 30, 1976
P RAJU Vs. BALAKRISHNAN
August 24, 1976
P RAMASWAMY Vs. ASSISTANT ENGINEER, HIGHWAYS AND RURAL WORKS DEPARTMENT
June 24, 1976
P S ABDUL HAMEED Vs. K V RANGASWAMI CHETTIAR
June 24, 1976
P S ANGAIYA RAJA Vs. A K D ALAGARAJA
January 2, 1976
P S SUBRAMANIA CHETTIAR Vs. STATE OF TAMIL NADU
February 5, 1976
P SUBRAMANIAM Vs. COMMISSIONER OF INCOME TAX
March 29, 1976
P SUBRAMANIAM Vs. M KANDASAMY
April 23, 1976
P T C THANGIAH NADAR AND CO Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
July 26, 1976
P V CHINNIAH GOUNDER Vs. P PONNUSWAMI
March 16, 1976
P. ANANTHAKRISHNAN NAIR (ADVOCATE RECEIVER) AND ANR. Vs. DR. G. RAMAKRISHNAN AND ANR.
July 30, 1976
P. BALAKRISHNA REDDY Vs. THE ACCOMMODATION CONTROLLER, MADRAS
October 29, 1976
P. VIJAYAN Vs. THE EXECUTIVE OFFICER, AVANASHI PANCHAYAT
February 11, 1976
P.V. VENKATAVARADAN Vs. THE STATE OF TAMILNADU BY THE DEPUTY SUPERINTENDENT OF POLICE, VIGILANCE AND ANTICORRUPTION, VELLORE
August 23, 1976
PADMAVATHI AND BHEEMA RAJA Vs. THE STATE OF TAMIL NADU, REPRESENTED BY ITS SECRETARY, EDUCATION DEPARTMENT AND THE SPECIAL TAHSILDAR FOR LAND ACQUISITION
December 15, 1976
PALANI ANDAVAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
November 15, 1976
PALANISWAMI P Vs. COMMISSIONER OF INCOME TAX
July 13, 1976
PALANIVEL PILLAI Vs. SIVAKOLUNDU ODAYAR AND ORS.
August 20, 1976
PANKAJA MILLS LTD. Vs. N. SIVARAMAKRISHNA IYER
July 19, 1976
PAPAMMAL Vs. THE STATE OF TAMIL NADU, REPRESENTED BY THE TAHSILDAR
November 11, 1976
PARRY AND CO LTD Vs. R J STEPHEN
August 20, 1976
PAULINE LUCA Vs. JEROME PASCAL
August 23, 1976
PAVANASAM Vs. T. PARTHASARATHY AND OTHERS
July 20, 1976
PONNUSWAMY Vs. VENKATAHCHALAM
February 27, 1976
POOMALAI Vs. RAMALINGAM
October 14, 1976
PREMIER INSURANCE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
October 6, 1976
R CHAKRAVARTHY; CHIEF MECHANICAL ENGINEER, MECHANICAL DEPARTMENT, INTEGRAL COACH FACTORY AND ORS Vs. M DHANA SINGH AND ORS
September 7, 1976
R M T S S DHANASEKARAN Vs. STATE BANK OF INDIA DINDIGUL
November 18, 1976
R MANICKAM AND ORS Vs. UNION TERRITORY OF PONDICHERRY
October 18, 1976
R RANGANATHAN Vs. VEERAKUMAR TRADING CHIT FUNDS PRIVATE LIMITED IN LIQUIDATION
January 9, 1976
R SANKARAN Vs. PRESIDING OFFICER, ADDITIONAL LABOUR COURT, MADRAS
March 3, 1976
R THATHADESIKA THATHACHARIAR Vs. K V ALAGIA MANAVALA JEERSWAMY
September 9, 1976
R. GOPAL RAO Vs. THE COMMISSIONER OF INCOME TAX
February 17, 1976
R. GOVINDASWAMY Vs. BHOOPALAN AND ORS.
October 6, 1976
R.D. SHAWANI Vs. MAHAVEER BANIANS STORES AND ORS.
July 9, 1976
R.V. BALASUBRAMANIA CHETTIAR AND ORS. Vs. J.B.M. MOHAMMAD YAHAYA AND ORS.
April 28, 1976
RAJ BROTHERS AGENCIES Vs. STATE OF TAMIL NADU
February 25, 1976
RAJAMMAL Vs. JANAKI AMMAL AND ORS.
October 15, 1976
RAJAN TEXTILES Vs. STATE OF TAMIL NADU
March 3, 1976
RAMAKRISHNA KULWANTRAI STEELS PRIVATE LIMITED Vs. IR WORKMEN
December 14, 1976
RAMALAKSHMI AMMAL Vs. SEENIYA PILLAI
March 5, 1976
RAMANLAL KAMDAR Vs. COMMISSIONER OF INCOME TAX
December 9, 1976
RAMANUJAM AND ORS. Vs. V. MANICKAM AND ORS.
November 11, 1976
RAMASUBRAMANIA MUDALIAR Vs. SOORIANARAYANA IYER
November 26, 1976
RAMASWAMI CHETTIAR Vs. THE DEPUTY SUPERINTENDENT OF POLICE, SALEM TOWN AND OTHERS
March 24, 1976
RAMASWAMI UDAYAR N Vs. COMMISSIONER OF INCOME TAX GIFT TAX
August 30, 1976
RAMASWAMY PADAYACHI Vs. RANGASWAMI PADAYACHI (DIED) AND ORS.
September 8, 1976
RANGANAYAKI AMMAL AND ORS Vs. S R SRINIVASAN AND ORS
August 13, 1976
RANGASAMI GOUNDER Vs. PERIAMUTHU GOUNDER AND ORS
June 17, 1976
RATANLAL SHARMA AND OTHERS Vs. MANGERAM GHANSHYAMDAS REPRESENTED BY VED PRAKASH, COMMISSION AGENTS, MADURAI AND ANOTHER
February 27, 1976
ROSHAN N M A KARIM OOMAR AND CO Vs. KAKA MOHAMED GHOUSE SAHIB AND CO
October 25, 1976
S A RAMAKRISHNAN Vs. COMMISSIONER OF INCOME TAX
November 2, 1976
S AHMED KHABEER ROWTHER Vs. COMMISSIONER OF INCOME TAX
July 12, 1976
S C SOHANRAJ Vs. ASST COLLECTOR OF CENTRAL EXCISE
April 14, 1976
S LOONKARAN Vs. COMMISSIONER OF INCOME TAX
March 24, 1976
S MEENAKSHI Vs. STATE OF TAMIL NADU
August 20, 1976
S R RAMASAMI GOUNDER Vs. AUTHORISED OFFICER, LAND REFORMS
July 16, 1976
S RAMALINGAM CHETTIAR Vs. S SARVESWARAN
July 28, 1976
S RAMANATHAN Vs. SAROJA MILLS LTD
August 6, 1976
S S KHADER MOHAMMED ROWTHER AND CO Vs. G S SUNDARAM AND BROS
October 21, 1976
S S LAKSHMANA PILLAI Vs. REGISTRAR OF COMPANIES
September 24, 1976
S SADASIVAM Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX-5
November 4, 1976
S SUBRAMANIA CHETTY Vs. COMMISSIONER OF INCOME TAX MADRAS
March 28, 1976
S VENKATARAMAN Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS
November 16, 1976
S VIVEKANANTHAM Vs. R VISWANATHAN
July 1, 1976
S. ALAGU AMBALAM Vs. AMBAKUDI PANCHAYAT IN SAKKOTTAI PANCHAYAT UNION, THROUGH ITS PRESENT PRESIDENT R. SEVUGAN AMBALAM
November 12, 1976
S. KARUPPA GOUNDER Vs. STATE OF TAMIL NADU REPRESENTED BY DEPUTY COMMERCIAL TAX OFFICER
December 3, 1976
S. NACHIMUTHU GOUNDER Vs. CHELLAMMAL AND OTHERS
December 3, 1976
S. RAMASWAMI GOUNDER Vs. M. PATTABHIRAMAN CHETTIAR
March 11, 1976
S. SETHURATHNAM PILLAI Vs. LUCY BASKARA JOSEPHINE STYLING HERSELF AS BASKARA ALIAS DOLLY SETHURATHNAM AND ORS.
August 11, 1976
S.S. PURUSHOTHAM CHETTIAR Vs. S. PARASUMAL SOWCAR
November 19, 1976
S.W. THAMBI RAJ Vs. THE STATE BANK OF INDIA BY CHIEF GENERAL MANAGER OF MADRAS CIRCLE
March 10, 1976
SADASIVAM S Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
November 4, 1976
SADHU V NARAYANASWAMI PILLAI Vs. STATE OF TAMIL NADU
September 2, 1976
SAKKU BAI AMMAN Vs. R BABU REDDIAR
April 1, 1976
SANDHI VINAYAGAR DEVASTANAM TIRUNELVELI Vs. STATE OF TAMIL NADU
March 15, 1976
SANKARANARAYANAN Vs. OFFICIAL RECEIVER TIRUNELVELI
January 30, 1976
SANTHAKUMARI Vs. GURUMURTHY AND ORS.
March 19, 1976
SARANGA PADAYACHI Vs. VAIRAKANNU CHETTIAR
February 26, 1976
SAROJA MILLS LIMITED Vs. STATE OF TAMIL NADU
January 8, 1976
SECRETARY, RAMANATHOPURAM MARKET COMMITTEE, VIRUDHUNAGAR Vs. D. SRINIVASAN CHERTTAR
April 27, 1976
SEETHAI MILLS Vs. N V PERUMALASWAMY
October 5, 1976
SENGALANEER PILLAIAR TEMPLE REPRESENTED BY ITS TRUSTEE AMBALAVANAN CHETTIAR Vs. MANICKAM CHETTIAR
October 25, 1976
SETH DHANOOMAL PARSARAM Vs. P KUPPURAJ
March 16, 1976
SHAIK MOHAMMAD BROTHERS L K Vs. COMMISSIONER OF INCOME TAX
November 19, 1976
SHAIK MOHAMMAD L K BROTHERS Vs. COMMISSIONER OF INCOME TAX
December 15, 1976
SHARADA SILICATE AND CHEMICAL INDUSTRIES COLMBATORE Vs. COLLECTOR OF CENTRAL EXCISE COIMBATORE
October 6, 1976
SHIPPING CORPORATION OF INDIA Vs. METAL BOX CO OF INDIA LTD
March 17, 1976
SINGANALLUR MUNICIPALITY Vs. VASANTHA MILLS LTD
July 8, 1976
SORNATHAYAMMAL Vs. VEERANA THEVAR
April 2, 1976
SOUNDHARATHAMMAL Vs. THE TIRUCHIRAPALLI MAVATTAM MAHASURULI ALAYA BAKTHARGAL MADYA SANGAM BY ITS PRESIDENT BALAMUTHU SERVAI, VICE-PRESIDENT MAHAYOGI THANGAM PILLAI AND SECRETARY SHANMUGA NAVALANGIAR
April 30, 1976
SOUTH INDIA VISCOSE LIMITED Vs. STATE OF TAMIL NADU
October 20, 1976
SOUTHERN AND RAJAMANI TRANSPORTS P LIMITED Vs. COMMISSIONER OF INCOME TAX
June 15, 1976
SOUTHERN ROADWAYS LIMITED, SUCCESSORS-IN-INTEREST SOUTHERN ROADWAYS (PRIVATE) LTD. Vs. THE ASSISTANT COMMISSIONER, URBAN LAND TAX
June 28, 1976
SREEPATHI HOSIERY MILLS P Vs. CHITRA KNITTING CO TIRUPPUR
October 15, 1976
SRI PAMBAN KUMARAGURUBARA SWAMI TEMPLE Vs. K SUBRAMANYA MUDALIAR
March 29, 1976
SRI SRINIVASA SALES CIRCULATION Vs. STATE OF TAMIL NADU
March 3, 1976
SRINIVAS TRANSPORTS Vs. REGIONAL TRANSPORT OFFICER AND ANR
April 20, 1976
SRINIVASA IYER T S LATE Vs. COMMISSIONER OF WEALTH TAX
March 25, 1976
STANDARD FIRE WORKS INDUSTRIES Vs. STATE OF TAMIL NADU
August 5, 1976
STATE Vs. T R M SUBRAMANIAM
March 15, 1976
STATE Vs. NARAYANAN
March 12, 1976
STATE Vs. RAMADOS NAIDU
October 13, 1976
STATE BY PUBLIC PROSECUTOR Vs. GURUSWAMY AND ANR.
February 27, 1976
STATE BY PUBLIC PROSECUTOR Vs. SANT PARKASH SAHNI AND OTHERS
October 29, 1976
STATE BY PUBLIC PROSECUTOR Vs. KALYANASUNDARAM
June 25, 1976
STATE BY THE PUBLIC PROSECUTOR, MADRAS Vs. STANDARD INDUSTRIES, REPRESENTED BY R. KRISHNAN AND OTHERS
January 21, 1976
STATE INSURANCE CORPORATION NEW DELHI Vs. DIRECTOR GENERAL OF EMPLOYEESK A VENKATARAMAN
August 17, 1976
STATE OF TAMIL NADU Vs. ANANDAM VISWANATHAN
August 5, 1976
STATE OF TAMIL NADU Vs. R PALANI
August 19, 1976
STATE OF TAMIL NADU Vs. KANDASAMY PILLAI
August 23, 1976
STATE OF TAMIL NADU Vs. P VELAYUTHA PADAYACHI
September 16, 1976
STATE OF TAMIL NADU Vs. SARASWATHY KURWATH DAMODARAN
September 9, 1976
STATE OF TAMIL NADU Vs. CROMPTON ENGINEERING COMPANY MADRAS LIMITED
July 22, 1976
STATE OF TAMIL NADU Vs. POLY ENE GENERAL INDUSTRIES
March 11, 1976
STATE OF TAMIL NADU Vs. K R AND P SHANMUGAVEL NADAR
March 8, 1976
STATE OF TAMIL NADU Vs. C M TILES
March 9, 1976
STATE OF TAMIL NADU Vs. INDIA PISTONS LIMITED
March 9, 1976
STATE OF TAMIL NADU Vs. RMO ELECTRICS
March 2, 1976
STATE OF TAMIL NADU Vs. SIEMENS ENGINEERING AND MANUFACTURING COMPANY OF INDIA LIMITED
March 4, 1976
STATE OF TAMIL NADU Vs. CHETTINAD CEMENT CORPORATION LIMITED
February 24, 1976
STATE OF TAMIL NADU Vs. THIRUVALARGAL SRI SWAMY AND COMPANY
February 26, 1976
STATE OF TAMIL NADU Vs. ULTRAMARINE AND PIGMENTS LIMITED
March 1, 1976
STATE OF TAMIL NADU Vs. MADRAS ADVOCATES CO-OPERATIVE SOCIETY LIMITED
February 12, 1976
STATE OF TAMIL NADU Vs. S VAIDYANATHAN
February 16, 1976
STATE OF TAMIL NADU Vs. A SHAFEEQ AHMED AND COMPANY
February 16, 1976
STATE OF TAMIL NADU Vs. METRAL ELECTRICAL GLOBES
February 16, 1976
STATE OF TAMIL NADU Vs. MADURANTAKAM CO OPERATIVE SUGAR MILLS
February 17, 1976
STATE OF TAMIL NADU Vs. SATHIYANARAYANAN KAITHAN PRIVATE LIMITED
January 22, 1976
STATE OF TAMIL NADU Vs. ENGLISH ELECTRIC COMPANY OF INDIA LIMITED
January 22, 1976
STATE OF TAMIL NADU Vs. THIRU G S JAMBULINGAM
February 4, 1976
STATE OF TAMIL NADU Vs. BLUE STAR ENGINEERING COMPANY MADRAS PRIVATE LIMITED
March 25, 1976
STATE OF TAMIL NADU Vs. SARASWATHY KURWATH DAMODARAN LEGAL HEIR OF KURWATH DAMODARAN PROPRETRIX COCHIN FISH CANNING COMPANY
September 19, 1976
STATE OF TAMIL NADU Vs. N.K. VENKATARAVANAMMA AND ORS.
March 30, 1976
STATE OF TAMIL NADU Vs. RAJAGOPALAN
September 23, 1976
STATE OF TAMIL NADU Vs. HINDU
November 4, 1976
STATE OF TAMIL NADU Vs. P SUBBIAH THEVAR
November 4, 1976
STATE OF TAMIL NADU VERSUS THERMO ELECTRICS BURMAH SHELL OIL STORAGE AND DISTRIBUTING COMPANY OF INDIA LIMITED Vs. GOVERNMENT OF TAMIL NADU
March 2, 1976
STATE WAKF BOARD MADRAS Vs. SUBRAMANYAM
March 24, 1976
SUBBAMMAL Vs. PRESIDENT THE TENKASI CO-OPERATIVE URBAN BANK LTD
April 30, 1976
SUBRAMANIA CHETTY S Vs. COMMISSIONER OF INCOME TAX
July 28, 1976
SURYA FERTILISERS AND CHEMICALS Vs. STATE OF TAMIL NADU
December 16, 1976
SWAMIAPPA GOUNDAR AND ORS. Vs. VETTAKARANPUDUR MAHAJANA BANK LTD., BY ITS SECRETARY, V.M. MEENAKSHISUNDARAM PILLAI AND ANR.
July 1, 1976
SYED ABBAS SAHIB Vs. MUSTHIRI BEGAM
July 30, 1976
T B HANUMANTHARAJ Vs. COMMISSIONER OF INCOME TAX
October 12, 1976
T I AND M SALES LIMITED Vs. STATE OF TAMIL NADU
April 14, 1976
T I CYCLES OF INDIA Vs. LABOUR COURT
February 2, 1976
T I CYCLES OF INDIA Vs. E S I C
August 5, 1976
T V DURAISWAMY NAICKER Vs. E BALASUBRAMANIAN
October 8, 1976
T.M. SANTHAKUMARI Vs. NARASINGA MUDALIAR AND ORS.
March 23, 1976
T.S. RAJAGOPAL Vs. M.N. SARASWATHY AMMAL AND ANR.
January 23, 1976
THANGATHAMMAL, PROPRIETRIX, KRISHNA VILAS RICE MILL Vs. SECRETARY, FOOD DEPARTMENT AND ORS.
November 5, 1976
THANKASWAMY PADAYACHI Vs. SRIDHARAN
March 5, 1976
THAYAMMAL AND OTHERS Vs. KRISHNA CHETTY AND OTHERS
April 27, 1976
THE ASSOCIATED COTTON TRADERS LTD. AND ORS. Vs. THE UNION OF INDIA (UOI), OWNING SOUTHERN RAILWAY, BY ITS GENERAL MANAGER
January 29, 1976
THE COMMISSIONER, CORPORATION OF MADRAS Vs. P.G. ARUNACHALAM
October 19, 1976
THE MANAGEMENT OF DHANALAKSHMI MILLS PVT. LTD., REPRESENTED BY ITS MANAGER Vs. T.V. BALAKRISHNAN AND ANR.
February 10, 1976
THE STATE OF TAMIL NADU, REPRESENTED BY THE DEPUTY COMMISSIONER (C.T.) Vs. JEEWANDAS DALJI AND SONS, DEALERS IN DYES, CHEMICALS AND PAINTS
March 8, 1976
THE STATE WAKF BOARD Vs. IBRAHIM SAHIB
October 14, 1976
THE WORKMEN OF HINDUSTAN TELEPRINTERS LIMITED, REPRESENTED BY HINDUSTAN TELEPRINTERS EMPLOYEES UNION Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER AND ANR.
November 4, 1976
THEAGARAYA CHETTY EDUCATIONAL INSTITUTIONS, REPRESENTED BY THE MANAGING COMMITTEES SECRETARY Vs. DR. G. MADAN MOHAN RAO
April 30, 1976
THELLUR M. DHARMARAJAN, EDITOR, "VIDIVELLI", TAMIL DAILY AND ORS. Vs. THE UNION OF INDIA (UOI), REPRESENTED BY THE SECRETARY TO GOVERNMENT, MINISTRY OF HOME AFFAIRS AND ORS.
November 10, 1976
THIPPA SOUNDARARAJAN Vs. THIMMA VENKATARAMAN AND ORS.
January 20, 1976
THIRUMALAISWAMI GOUNDER Vs. PARVATHIAMMAL
February 2, 1976
THIRUMATHI MAIRA AROKKIA AMMAL AND ANR Vs. S SINGARAYAR PILLAI
February 23, 1976
TIME AIDS INDIA PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
November 11, 1976
TIRUMENI ALAGAR DEVASTHANAM Vs. STATE OF TAMIL NADU
November 16, 1976
TIRUVALLURAMMAL Vs. KULLACHIAMMAL
September 8, 1976
TRADERS AND TRADERS IMPORTERS AND EXPORTERS AND Vs. STATE OF TAMIL NADU
December 16, 1976
U FOAM PVT Vs. ASST REGISTRAR OF TRADE MARKS MADRAS
July 28, 1976
U. ABDUL JABBAR Vs. MANONMANI PICTURES BY PARTNER K. R. E. PATTILINGA NATARAJA GOUNDER
February 9, 1976
U. ARUNACHALAM Vs. THE SPECIAL TAHSILDAR FOR LAND ACQUISITION (HARIJAN WELARE)
December 8, 1976
UNION OF INDIA (UOI), OWNING THE SOUTHERN RAILWAY, REPRESENTED BY THE GENERAL MANAGER, SOUTHERN RAILWAY Vs. BALAJI TRADING CORPORATION AND ORS.
February 11, 1976
UNITED FINANCE SYNDICATE REPRESENTED BY ASHOK KUMAR METHE Vs. THE STATION HOUSE OFFICER, GINGEE AND ANOTHER.
October 5, 1976
V GOVINDARAJAN Vs. GOVERNMENT OF PONDICHERRY
December 16, 1976
V NATARAJA IYER Vs. ARUNACHALAM
January 28, 1976
V SRINIVASA PILLAI Vs. AGENT OF LIFE INSURANCE CORPORATION OF INDIA MADRAS AND
August 31, 1976
V. PONNAMMAL Vs. K. SHANMUGHASUNDARAN REPRESENTED BY POWER AGENT RAJAMANICKAM CHETTIAR
September 2, 1976
V. RAJAMMAL Vs. P. JESUDHAS AND ORS.
April 15, 1976
V. RAMASWAMY NAIDU Vs. SHANKARLAL SHARMA AND OTHERS
July 23, 1976
VAIYAPURI GOUNDER Vs. KALIANNA GOUNDER
March 26, 1976
VASUDEVAN Vs. DISTRICT JUDGE SOUTH ARCOT
March 8, 1976
VE. A. FIRM, REPRESENTED BY ITS MANAGING PARTNER AND ORS. Vs. THE INDIAN OVERSEAS BANK LTD. AND ANR.
October 18, 1976
VEERAMANI AND OTHERS Vs. THE SUPERINTENDENT OF POLICE, DHARMAPURI AND OTHERS
February 27, 1976
VEERAYYA PILLAI Vs. K RAMANATHA IYER
September 21, 1976
VELAYUDHA MUDALIAR K R AND SONS Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
November 11, 1976
VELLAIKI KONAR Vs. KAMALA DEVI, THROUGH HER POWER-OF-ATTORNEY AGENT SUBRAMANIA PILLAI
July 2, 1976
VELLORE ELECTRIC CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
December 14, 1976
VELLORE GOVINDARAJULU MUDALIAR Vs. COMMISSIONER OF INCOME TAX
December 14, 1976
VELUR VAITHINATHASWAMI DEVASTHANAM VAITHISWARANKOIL Vs. ARUMUGHA MUDALIAR
February 6, 1976
VENKATAKRISHNA NAIDU Vs. THE AUTHORISED OFFICER FOR THE AREA OF NORTH ARCOT
January 27, 1976
VENKATASWAMI REDDIAR Vs. THIRUKAMU REDDIAR AND ORS.
December 8, 1976
VENKATESA COLOUR WORKS Vs. COMMISSIONER OF INCOME TAX
October 11, 1976
VENKATESA MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
August 18, 1976
VENKITACHALAM Vs. V SUBRAMANIA PILLAI
June 21, 1976
VICTORIA PUBLIC HALL TRUST BOARD Vs. ASSISTANT COMMISSIONER OF URBAN LAND TAX
February 9, 1976
VISALAKSHI AMMAL Vs. NARAYANASWAMI NAIDU
July 6, 1976
W B CORREYA Vs. DY MANAGING DIRECTOR INDIAN AIRLINES
July 22, 1976
W S INSULATORS OF INDIA LTD Vs. INDUSTRIAL TRIBUNAL
December 22, 1976
WEST COAST ELECTRIC SUPPLY CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
September 1, 1976
WORKMEN OF HANDLOOM PARTS FACTORY TAMIL NADU SMALL INDUSTRIES CORPORATION LTD Vs. HANDLOOM PARTS FACTORY
July 20, 1976
WORKMEN OF MADRAS FLYING CLUB LTD Vs. ADDITIONAL LABOUR COURT
January 20, 1976
YERCAUD COFFEE CURING WORKS LIMITED Vs. STATE OF TAMIL NADU
March 18, 1976
YERCAUD COFFEE CURING WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX
November 10, 1976