Case Index

Title
Date
A K ABRAHAM Vs. STATE OF KERALA
December 21, 1976
ABDUKKUTIY Vs. ABDU MANI
August 17, 1976
ABDUL KARIM Vs. PRAKASH
January 30, 1976
ABDUL RAHIMAN Vs. EXECUTIVE OFFICER ALATHUR PANCHAYAT
November 12, 1976
ABDUL RAZACK Vs. FOOD INSPECTOR
June 11, 1976
ABDUL SATHAR HAJI MOOSA SAIT DHARMASTHAPANAM, ERNAKULAM Vs. KERALA WAKF BOARD
January 1, 1976
ABDUSSAMAD Vs. STATE OF KERALA
July 21, 1976
ABOOBACKER Vs. PRABHAKARAN
July 23, 1976
ABRAHAM Vs. ADDL COLLECTOR OF CUSTOMS
July 7, 1976
ABU Vs. UMMER
January 31, 1976
AHAMMED KUTTY HAJI K T AND BROS Vs. AGRICULTURAL INCOME TAX OFFICER
March 8, 1976
ALAVI Vs. MOHAMMED
August 30, 1976
ALAVI Vs. RADHA VARASYARAMMA
September 28, 1976
ALI KOYA HAJI Vs. ASST COMMISSIONER OF SALES TAX KOZHIKODE
February 3, 1976
AMMALU Vs. MATHU AMMA
January 2, 1976
AMMUNNI AMMA Vs. AMMALU AMMAL
November 24, 1976
ANANDAN NADAR Vs. RAMACHADRA MENON
July 13, 1976
ANANTHA NARAYANA IYER Vs. PARAN
June 29, 1976
ANGADIPURAM SERVICE CO OPERATIVE BANK LTD Vs. K AHAMMED KUNHI
February 18, 1976
ANNAKUTTY Vs. MATHAI SCARIA
January 23, 1976
ANNAMMA Vs. CHACKO
August 3, 1976
ANNAMMA THOMAS Vs. SARAMMA MATHAI
July 26, 1976
ANTONY Vs. PATHROSE
March 10, 1976
ANTONY Vs. VAREED
August 26, 1976
APPU Vs. STATE OF KERALA
January 29, 1976
ARUNACHALAM Vs. SREENIVASA REDDIAR
November 25, 1976
ARYA ANTHARJ ANAM Vs. STATE OF KERALA
March 29, 1976
AVUTHA AMMAL SELVI AMMAL Vs. JOSEPH GOMEZ
February 9, 1976
AYAMMED Vs. PARAMESWARAN NAMBOODIRI
October 19, 1976
AYIDRU Vs. STATE OF KERALA
April 8, 1976
BAKUL CASHEW COMPANY Vs. SALES TAX OFFICER R SPECIAL CIRCLE QUILON
December 1, 1976
BALAKRISHNA Vs. INCOME-TAX OFFICER, ERNAKULAM
March 9, 1976
BALAKRISHNA KURUP Vs. STATE OF KERALA
April 9, 1976
BALAKRISHNAN Vs. DAMODARAN NAIR
December 8, 1976
BALAKRISHNAN Vs. STATE
December 1, 1976
BALAKRISHNAN MANAGING DIRECTOR TERELAC FURNACES PRIVATE LIMITED Vs. INCOME TAX OFFICER SPECIAL CIRCLE ERNAKULAM
August 9, 1976
BALAKRISHNAN NAIR Vs. KUNHIKRISHNAN
July 8, 1976
BAVA Vs. MAULANA AZAD SOCIO CULTURAL CENTRE LIBRARY
December 14, 1976
BEEPATHUMMA Vs. MOHAMED NAKOOR MEERA ROWTHER
March 15, 1976
BENEDICT MAR GREGORIOS Vs. STATE OF KERALA AND ORS.
July 13, 1976
BHARAT PLYWOOD AND TIMBER PRODUCTS P LTD Vs. EMPLOYEES PROVIDENT FUND COMMISSIONER
February 4, 1976
BHARGAVAN AND SONS Vs. RTA
July 13, 1976
BHAVANI Vs. BHAUVANENDRAN UNNITHAN
January 16, 1976
BINNY LTD Vs. THOMAS PAUL
December 9, 1976
BIYYATA ATTABI Vs. MUTHUKOYA
December 15, 1976
C J JOSEPH Vs. STATE OF KERALA
July 20, 1976
C K N NAIR Vs. K M CHANDY
October 21, 1976
C U SREEDHARAN Vs. STATE OF KERALA
July 13, 1976
C V MATHUKUTTY Vs. COMMISSIONER OF INCOME TAX
June 8, 1976
CHACKO THOMMAN KATHANAR Vs. NARAYANA PILLAI
June 11, 1976
CHANDRAN KUNHI Vs. STATE OF KERALA
October 28, 1976
CHANDRASEKHARAN NAIR Vs. LAKSHMI AMMA DEVAKI AMMA
November 29, 1976
CHERANELLUR CO-OPERATIVE SOCIETY Vs. DEPUTY REGISTRAR
April 7, 1976
CHERIYAN Vs. KRISTHU RAJA JANASAHAYAM SANGHAM
January 27, 1976
CHERUNNI Vs. SATHYANADAN
November 16, 1976
CHINNAMARAPPA KOUNDEN Vs. TALUK LAND BOARD PALGHAT
October 15, 1976
CHRISTEENA Vs. KOLAPPAN
November 23, 1976
CIT Vs. MARTHANDOM COMMERCIAL BANK LTD
June 18, 1976
COMMISSIONER OF INCOME TAX Vs. INDIA PEPPER AND SPICE TRADE ASSOCIATION
June 18, 1976
COMMISSIONER OF INCOME TAX Vs. WEST INDIA STEEL COMPANY LIMITED
July 6, 1976
COMMISSIONER OF INCOME TAX Vs. INDIA SEA FOODS
April 9, 1976
COMMISSIONER OF INCOME TAX Vs. VEERIAH REDDIAR
July 30, 1976
COMMISSIONER OF INCOME TAX Vs. MALAYALAM PLANTATIONS LIMITED
January 5, 1976
COMMISSIONER OF INCOME TAX Vs. ADAM C P
January 9, 1976
COTTANAD PLANTATIONS Vs. EXECUTIVE OFFICER
October 19, 1976
DAMODARA KURUP Vs. STATE OF KERALA
July 6, 1976
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. UNION CARBIDE INDIA LIMITED
May 7, 1976
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. M K AHAMMED KUTTY
April 9, 1976
DHANUGACHALAM Vs. STATE OF KERALA
March 30, 1976
DIVAKARAN PILLAI Vs. STATE OF KERALA
June 18, 1976
E T VARGHESE Vs. SECRETARY ESTATE STAFFS UNION OF SOUTH INDIA
September 24, 1976
EAPEN E P Vs. INCOME TAX OFFICER
November 19, 1976
EPRAIN Vs. SUIVERT AND DHOLAKIA (P) LTD
November 17, 1976
F A C T EMPLOYEES ASSOCIATION Vs. F A C T LIMITED
April 13, 1976
FRANCIS Vs. TALUK LAND BOARD TELLICHERRY
November 25, 1976
FRANCIS FURTADO Vs. STATE OF KERALA
December 6, 1976
G GOPINATHAN NAIR Vs. STATE OF KERALA
January 14, 1976
GANGADHARA KURUP Vs. DY ACCOUNTANT GENERAL
February 24, 1976
GENERAL MANAGER KSRTC Vs. SUNDAR RAJ
June 29, 1976
GEORGE Vs. VARGHESE
November 11, 1976
GEORGE Vs. SUBORDINATE JUDGE KOTTAYAM
April 7, 1976
GEORGE JOSEPH Vs. TALUK LAND BOARD MEENACHIL
July 22, 1976
GOKUL CHIT FUNDS AND TRADES PRIVATE Vs. THOUNDASSERI KOCHU OUSEPH VAREED
August 25, 1976
GOPALA PILLAI Vs. KERALA STATE SMALL INDUSTRIES CORPN LTD
March 4, 1976
GOPALAN Vs. MAMMADKUTTY HAJI
March 17, 1976
GOPINATHAN Vs. UNIVERSITY OF KERALA
October 5, 1976
GOPINATHAN NAIR Vs. UNIVERSITY OF KERALA
January 5, 1976
GOUTAMI DEVI SITAMONY Vs. MADHAVAN SIVARAJAN
February 10, 1976
GOVINDAN Vs. CHANDUNNI
March 8, 1976
HANEEFA Vs. MANAGER, M.A.S.M. HIGH SCHOOL
March 5, 1976
HANEEFA RAWTHER Vs. JOY THOMAS
December 11, 1976
HANEEFA RAWTHER Vs. JOY THOMAS
November 12, 1976
HARIFFA BEEVI Vs. MADHAVAN
November 5, 1976
HUBERT PEYOLI Vs. P.K. VISWAN
August 16, 1976
IBRAHIM HAJI Vs. STATE OF KERALA
January 22, 1976
IDICHERIYA Vs. STATE OF KERALA
September 30, 1976
IDICULA Vs. TALUK LAND BOARD KUNNATHOOR
July 23, 1976
INCOME TAX OFFICER Vs. OFFICIAL LIQUIDATOR SWARAJ MOTORS PRIVATE LIMITED
July 21, 1976
INCOME TAX OFFICER Vs. GEORGE C V
February 27, 1976
INDIA SEA FOODS Vs. COMMISSIONER OF INCOME TAX
June 4, 1976
INDIAN ALUMINIUM CO. LTD. Vs. SUPDT. OF CENTRAL EXCISE
March 19, 1976
INSPECTOR GENERAL OF POLICE Vs. K V XAVIER
July 7, 1976
J THOMAS AND CO Vs. GOVERNMENT OF KERALA
July 5, 1976
JANARDHANA PANICKER Vs. MOHAMMED
July 20, 1976
JANARDHANAN PILLAI Vs. KOCHUNARAYANI AMMA
March 1, 1976
JANATHA CONTRACT CO Vs. COMMISSIONER OF INCOME TAX
April 8, 1976
JOHN K KURIEN Vs. PRINCIPAL GOVERNMENT ENGINEERING COLLEGE TRICHUR
February 14, 1976
JOSE T MOOKEN Vs. COMMISSIONER OF INCOME TAX
September 23, 1976
JOSE T MOOKKEN Vs. COMMISSIONER OF INCOMETAX ERNAKULAM
September 24, 1976
JOSEPH Vs. STATE OF KERALA
August 27, 1976
JOSEPH Vs. TAHSILDAR MEENACHIL
October 22, 1976
JOSEPH Vs. DY REGISTRAR OF CO OPERATIVE SOCIETIES IDUKKI
October 29, 1976
JOSEPH MICHAEL Vs. SOUTH INDIAN BANK LTD.
November 1, 1976
K A JOSEPH Vs. TALUK LAND BOARD COCHIN
March 29, 1976
K J SAHADEVAN Vs. STATE OF KERALA
January 1, 1976
K. KANAKAMMA Vs. GOVINDA PILLAI SIVASANKHARAN NAIR
November 22, 1976
K. MUKUNDAN Vs. THE CIRCLE INSPECTOR (EXCISE) NEYYATTINKARA AND ORS.
June 20, 1976
KALI KARTHIYAYANI Vs. PAPPU
December 28, 1976
KALPAKA OIL MILLS LTD Vs. STATE OF KERALA
January 28, 1976
KANAKAMMA Vs. SIVASANKARAN NAIR
November 2, 1976
KARAL PUTHEN PURAYIL KANNAN Vs. LAND TRIBUNAL SPECIAL TAHSILDAR EDAKKAD
February 5, 1976
KASARAGOD CO-OPERATIVE LAND MORTGAGE BANK Vs. STATE OF KERALA
July 2, 1976
KELPUNJ ENTERPRISES Vs. COMMISSIONER OF INCOME TAX
June 2, 1976
KELPUNJ ENTERPRISES Vs. COMMISSIONER OF INCOME TAX
January 2, 1976
KERALA POLYTHENE INDUSTRIES Vs. SUPERINTENDENT OF CENTRAL EXCISE TRIVANDRUM
January 7, 1976
KESAVA MENON Vs. STATE OF KERALA
April 6, 1976
KESAVA PILLAI KARUNAKARAN PILLAI Vs. OUSEPH JOSEPH
March 29, 1976
KESAVAN NAMBOODIRI Vs. STATE
July 8, 1976
KESAVAN VAIDYAN Vs. COMMISSIONER OF MUNICIPAL COUNCIL ALLEPPEY
April 5, 1976
KINHANNA MOOLYA Vs. SADASIVA BHAT
February 2, 1976
KOCHU OUSEPH Vs. JOSEPH
August 2, 1976
KODIYATHUR PANCHYAT Vs. DISTRICT PANCHAYAT OFFICER CALICUT
December 17, 1976
KORUMBAN Vs. LAND TRIBUNAL TELLICHERRY
July 9, 1976
KOYA Vs. MUTHUKOYA
August 20, 1976
KRISHNA VARMA RAJA Vs. DIST EDUCATIONAL OFFICER KASARAGOD
March 17, 1976
KRISHNAN Vs. DISTRICT EDUCATIONAL OFFICER ALLEPPEY
July 15, 1976
KRISHNAN Vs. NARAYANA PILLAI
October 28, 1976
KRISHNAN MADHAVAN Vs. MAYADEVI
March 12, 1976
KSRTC Vs. MADHAVI AMMA
September 16, 1976
KULASEKHARAPURAM PANCHAYAT Vs. STATE OF KERALA
February 4, 1976
KUMARA MANNADIAR Vs. DIST EDUCATIONAL OFFICER PALGHAT
July 2, 1976
KUMARAN Vs. PRABHAKARAN PILLAI
December 17, 1976
KUNDARA FACTORY WORKERS UNION Vs. LAKSHMI STARCH LIMITED
August 26, 1976
KUNHAMBU Vs. KUNHAYISSUMMA
September 16, 1976
KUNHAMINA UMMA Vs. SPECIAL TAHSILDAR
August 18, 1976
KUNHANAM Vs. THE S. P. V. BANK LTD.
July 6, 1976
KUNHI MOIDI Vs. CHATHU
February 16, 1976
KUNHIKANNAN Vs. STATE OF KERALA
November 19, 1976
KUNJANUJAN THAMPURAN Vs. TALUK LAND BOARD
April 6, 1976
KUNJURAMAN Vs. UNITED INDIA FIRE AND GENERAL INSURANCE CO LTD
July 26, 1976
KURIAN MATHAI Vs. STATE OF KERALA
January 3, 1976
KUTTIRAYIN AND CO Vs. STATE OF KERALA
July 9, 1976
LAND ACQUISITION OFFICER Vs. XAVIER
July 16, 1976
LISSY Vs. KUTTAN
July 12, 1976
LORD KRISHNA BANK LTD Vs. INSPECTOR GENERAL OF REGISTRATION
June 3, 1976
M G GEORGE Vs. ASSISTANT DIRECTOR SUBSIDIARY INTELLIGENCE BUREAU KOHIMA
June 7, 1976
M K VYDYAR Vs. STATE OF KERALA
November 5, 1976
M KRISHNAN Vs. STATE OF KERALA
July 9, 1976
M. ABDUL JALEEL Vs. CHAEKO THOMAS
July 7, 1976
M. BASHEERUDEEN AND OTHERS Vs. STATE OF KERALA AND OTHERS
July 2, 1976
MADHAVAN KUTTY NAIR Vs. APPELLATE AUTHORITY L R ALLEPPEY
August 17, 1976
MADHAVI AMMA Vs. LOOKKOSE
November 12, 1976
MALAYALA RAJYAM P LTD Vs. BALAKRISHNA PILLAI
August 24, 1976
MANJERI PUBLIC CONVEYANCE MANJERI P O Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY MALAPPURAM AND
November 23, 1976
MATHAI Vs. LAND TRIBUNAL
December 17, 1976
MATHEW T V AND SONS Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
June 25, 1976
MERCY MATHEW, PROFESSOR, DEPARTMENT OF ZOOLOGY, F.M.N. COLLEGE, QUILON Vs. THE VICE
April 7, 1976
METRO READYWEAR COMPANY Vs. COLLECTOR OF CUSTOMS
July 6, 1976
MOHAMED MYTHEEN Vs. SREEDHARAN
July 9, 1976
MOHAMMAD HAJI Vs. AYAMMA
March 25, 1976
MOHAMMAD K Vs. INCOME TAX OFFICER
October 21, 1976
MOHAMMED Vs. STATE OF KERALA
September 17, 1976
MOHAN DAS Vs. VISWANATHA MENON
January 13, 1976
MOTHER SUPERIOR ADORATION CONVENT Vs. D E O
February 28, 1976
MUHAMMED Vs. SAINABI
September 28, 1976
N K MOIDINKUNHI Vs. K N ABDULLA
August 24, 1976
N. K. KRISHNAN Vs. MANAGER, PALLIPPURAM UNION BASIC AND U. P. SCHOOL
August 4, 1976
NADESAN PILLAI Vs. THANKAVELU PILLAI
July 28, 1976
NARAYANA PATTAR Vs. STATE OF KERALA
December 3, 1976
NEELAKANTAN Vs. DISTRICT COLLECTOR QUILON
January 16, 1976
NELSON Vs. REGIONAL TRANSPORT OFFICER
March 25, 1976
OFFICIAL LIQUIDATOR Vs. KADIR
December 21, 1976
OUSEPH MATHEW Vs. OFFICIAL LIQUIDATOR, CATHOLIC BANK OF INDIA LTD
July 14, 1976
P K GOPI Vs. STATE OF KERALA
July 26, 1976
P S SEBASTIAN Vs. CO-OPERATIVE INSPECTOR
June 2, 1976
P V BRORS STARCH INDUSTRIALS Vs. STATE OF KERALA
July 15, 1976
PADMANABHAN ADIYODI Vs. MANAGER CORPORATE EDUCATIONAL AGENCY R C DIOCESE OF CALICUT
October 29, 1976
PADMINIKUTTY AMMA Vs. SUBBAIN CHETTIAR
August 23, 1976
PALGHAT COOPERATIVE MARKETING SOCIETY LTD. Vs. STATE OF KERALA
December 30, 1976
PARAMESWARAN PILLAI Vs. NARAYANAN NAIR
February 6, 1976
PARASURAMAN Vs. PURUSHOTHAMAN AND CO
October 6, 1976
PAUL JAYAN Vs. UNIVERSITY OF KERALA
November 24, 1976
PAYYANNUR PANCHAYAT Vs. STATE OF KERALA
October 22, 1976
PEIRCE LESLIE INDIA LTD. Vs. KUNHEERIUM
June 23, 1976
PRAKASH MATCH AND PLYWOOD WORKS Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
August 10, 1976
PREMIER TYRES LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISES
June 22, 1976
PRESIDENT RUBBER INDUSTRIAL CO OPERATIVE SOCIETY LTD Vs. STATE OF KERALA
March 1, 1976
PRESIDENT RUBBER INDUSTRIAL CO-OPERATIVE SOCIETY Vs. STATE OF KERALA
September 11, 1976
PURUSHAN Vs. PRAKASAN
November 19, 1976
RADHAKRISHNA MENON Vs. VILLAGE OFFICER
January 22, 1976
RAGHAVAN Vs. STATE OF KERALA
November 22, 1976
RAGHAVAN Vs. RTO TRIVANDRUM
November 24, 1976
RAGHAVAN NAIR Vs. NARAYANA PANICKER
April 20, 1976
RAMA IYER Vs. TALUK LAND BOARD
November 23, 1976
RAMAN Vs. RAGHAVAN NAIR
September 24, 1976
RAMANKUTTY Vs. KRISHNA IYER
March 9, 1976
RAMESAN Vs. KUNHIPALU
January 21, 1976
RAMUNNI NAIR Vs. STATE OF KERALA
March 10, 1976
RBI Vs. RAJAPPAN NAIR
August 19, 1976
REGIONAL DEPUTY DIRECTOR OF PUBLIC INSTRUCTION ERNAKULAM Vs. K K VASU
January 8, 1976
REGIONAL DIRECTOR ESIC TRICHUR Vs. PARAMESWARAN PILLAI
September 3, 1976
REGISTRAR UNIVERSITY OF COCHIN Vs. VINCENT PANIKULANGARA
July 20, 1976
RT REV MSGR MARK NETTO Vs. GOVERNMENT OF KERALA
March 5, 1976
RUGMINI AMMAL Vs. GOPALAKRISHNA PILLAI
September 6, 1976
SAHITHYA PRAVARTHAKA COOPERATIVE SOCIETY LTD Vs. KAMALALAYA PRINTING WORKS AND BOOK DEPOT
August 26, 1976
SAMUEL Vs. CHERIYAN
October 6, 1976
SANKARA GUPTAN Vs. PADMANABHAN
May 27, 1976
SANKARA PILLAI Vs. KESAVAN
June 28, 1976
SANKARAN NAIR Vs. MADHAVAN PILLAI
October 22, 1976
SANKU Vs. STATE OF KERALA
October 20, 1976
SAROJANI Vs. LAND TRIBUNAL TRIVANDRUM
January 21, 1976
SAROJINI AMMA Vs. SUMATHY AMMA
December 1, 1976
SEBASTIAN Vs. STATE OF KERALA
December 6, 1976
SEBASTIAN Vs. STATE OF KERALA
August 30, 1976
SECRETARY MALABAR MARKET COMMITTEE CALICUT Vs. ABDU
January 9, 1976
SEKHARAN Vs. STATE OF KERALA
January 2, 1976
SETHU LAKSHMI BAYI Vs. STATE OF KERALA
July 30, 1976
SHEIKH MAITHEEN Vs. GEORGE
October 5, 1976
SIMON THOMAS Vs. STATE BANK OF TRAVANCORE
February 9, 1976
SOMASEKHARAN NAIR Vs. DIRECTOR OF EMPLOYMENT
August 16, 1976
SOUTH INDIAN BANK LTD Vs. IMPERIAL CHIT FUNDS (P.) LTD
March 18, 1976
SOUTH INDIAN BANK LTD Vs. IMPERIAL CHIT FUNDS P LIMITED
October 25, 1976
SOUTHERN RAILWAY Vs. SAMIKUTTY
May 26, 1976
SREEKUMAR Vs. PREMA
February 19, 1976
SREEPATHI POTI Vs. VENKITASUBRAMONIA IYER
February 17, 1976
ST. JOSEPH S PROVINCE OF MARY IMMACULATE Vs. STATE OF KERALA
March 17, 1976
STATE Vs. K C ANDRU
January 5, 1976
STATE BANK OF TRAVANCORE Vs. MAY C GEORGE
January 5, 1976
STATE OF KERALA Vs. CHANDRADASS BUTT
March 18, 1976
STATE OF KERALA Vs. ABUBACKER
March 23, 1976
STATE OF KERALA Vs. P M KURUVILLA
September 29, 1976
STATE OF KERALA Vs. TRAVANCORE RUBBERS LTD
July 22, 1976
STATE OF KERALA Vs. BENEDICT MAR GREGORIOS
November 11, 1976
STATE OF KERALA Vs. DEVASY MANJOORAN
April 1, 1976
SUBRAMONIA IYER Vs. PACHI AMMA LEKSHMIKUTTY AMMA
May 28, 1976
SUBRAMONIA IYER V Vs. COMMISSIONER OF INCOME TAX
June 30, 1976
SUBRAMONIAM Vs. VICE CHANCELLOR UNIVERSITY OF KERALA
July 30, 1976
SUKUMARA MENON Vs. TANKA
June 11, 1976
SUKUMARAN Vs. SUKUMARAN UNNI
March 3, 1976
SUKUMARAN THANKAL Vs. JANAKI AMMA
December 16, 1976
SUPERINTENDENT OF CENTRAL EXCISE Vs. MADRAS RUBBER FACTORY LTD.
April 1, 1976
SURENDRAN Vs. STATE
October 5, 1976
SUSEELA Vs. MANAGER SREENARAYANA DHARMASANGAM SCHOOL
March 12, 1976
SWARNAMBAL Vs. ABU
December 3, 1976
THANKAM Vs. DAMODARAN
July 22, 1976
THANKAMMA Vs. DIRECTOR OF PUBLIC INSTRUCTION
November 30, 1976
THANKAPPAN Vs. MUKUNDAN UNNI
August 24, 1976
THANKAPPAN Vs. SUB DIVISIONAL OFFICER TELEGRAPHS TRICHUR
July 8, 1976
THASILDAR ALWAYE Vs. P V ANTONY
October 6, 1976
THE OFFICIAL LIQUIDATOR, PALGHAT METAL INDUSTRIES COMPANY LTD. Vs. THE ASST. COMMISSIONER, SPECIAL CIRCLE, PALGHAT
January 23, 1976
THOMAS Vs. MATHAI
December 21, 1976
THOMAS Vs. REGIONAL DEPUTY DIRECTOR OF PUBLIC INSTRUCTION
February 17, 1976
THOMAS Vs. STATE BANK OF TRAVANCORE
October 20, 1976
THOMAS KATHANAR Vs. KESAVAN
October 29, 1976
THOMAS MARIAMMA Vs. TALUK LAND BOARD THIRUVALLA
February 24, 1976
THOMMAN Vs. TALUK LAND BOARD MUKUNDAPURAM
October 26, 1976
THRESIA Vs. XAVIER
February 24, 1976
TRAVANCORE RAYONS LTD Vs. TRAVANCORE RAYONS EMPLOYEES UNION
November 29, 1976
ULHANNAN VARGHESE Vs. OFFICIAL RECEIVER
February 20, 1976
V V ALI KOYA HAJI Vs. ASSISTANT COMMISSIONER OF SALES TAX
February 3, 1976
VARGHESE Vs. STATE
March 17, 1976
VARGHESE ANNAMMA Vs. CHACKO GEORGE
August 23, 1976
VARGHESE VARGHESE Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
May 7, 1976
VARKEY Vs. PACIFIC PROCON LTD
April 2, 1976
VASUDEVAN Vs. STATE
April 6, 1976
VELAYUDHAN Vs. STATE OF KERALA
November 16, 1976
VELAYUDHANACHARI Vs. KERALA STATE ROAD CORPORATION
August 11, 1976
VENGALATH MADATHIL TAVAZHI KARNAVAN Vs. THOREKKAT KUNHIKRISHNAN
July 8, 1976
VIMALA COLD STORAGE Vs. STATE OF KERALA
February 16, 1976
WANDOOR JUPITER CHITS P LTD Vs. GOVINDAN NAIR
July 6, 1976
XAVIER Vs. BABU
February 19, 1976