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Case Index
Title
Date
A G BELGAUM Vs. PLANNING AUTHORITY HUBLI DHARWAR
July 30, 1976
A K KAIMAL Vs. SUDARSHAN TRADING CO LTD
March 12, 1976
A PRABHAKAR Vs. CORPORATION OF THE CITY OF BANGALORE
September 6, 1976
A THAKURDAS Vs. A VENILAL
August 19, 1976
ABDUL JABBAR Vs. SHANKAR RAO
September 15, 1976
ABDULSAB RAJASAB Vs. SPECIAL DEPUTY COMMISSIONER DISTRICT DHARWAR
July 26, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RATNASWAMY AND SONS
July 29, 1976
ADDL SPL LAND ACQUISITION OFFICER BANGALORE DEVELOPMENT AUTHORITY Vs. A THAKOREDAS
September 9, 1976
AHMED RAMLAN Vs. GERTIE MATHIAS
April 8, 1976
ARUN NARAYAN Vs. STATE OF KARNATAKA
March 5, 1976
B A BASITH Vs. INCOME TAX OFFICER CENTRAL CIRCLE I BANGALORE
February 18, 1976
B CHANDRASHEKAR Vs. B VAMAN SHET
January 23, 1976
B G ARAVINDU Vs. K MANIKYA RAO
July 6, 1976
B G GUTTAL Vs. R R DIWAKAR
December 9, 1976
B K UCCHAL Vs. STATE OF KARNATAKA
April 9, 1976
B M KRISHNAMURTHY Vs. STATE OF KARNATAKA
October 21, 1976
B.M. CHINNIAH SHETTY Vs. PUTTABASAPPA AND OTHERS
November 4, 1976
BABU Vs. TALUK DEVELOPMENT BOARD BIJAPUR
February 3, 1976
BANDT SURAPPA AND OTHERS Vs. STATE
August 17, 1976
BASANAGOUDA TAKANAGOUDA PATIL Vs. STATE OF MYSORE
March 26, 1976
BASAPPA GHAVIYAPPA Vs. STATE OF KARNATAKA
June 10, 1976
BASAPPA NINGAPPA Vs. ASST COMMR BAGALKOT
March 28, 1976
BASAVANNAGOUDA FAKIRA GOUD PATIL BY LRS Vs. STATE GOVERNMENT AND OTHERS
February 10, 1976
BHAIRAVASINGH MALOJIRAO GHCRPODE Vs. SHANKAR RAO BINDU RAO
March 26, 1976
BHAKAT GOLD MINES P LTD Vs. A THEODORE
November 16, 1976
BHARATIYA SAMSKRITHI VIDHYAPITH Vs. G PARTHASARATHY
September 9, 1976
BHIMAPPA GOLAPPA Vs. SILEMANSAHEB KASLMSAHEB
February 2, 1976
BHUJANG FAKIRAPPA KARADE Vs. STATE OF KAKNATAKA
September 10, 1976
C D DEVALAPURMATH Vs. STATE OF KARNATAKA
July 12, 1976
C MUNIYAPPA NAIDU Vs. STATE OF KARNATAKA
May 28, 1976
C R SHIVANANDA Vs. ELECTION OFFICER AND HEAD QUARTERS ASSISTANT TO THE DEPUTY COMMISSIONER
March 4, 1976
CANARA BANK Vs. STATE
April 2, 1976
CHANDRAKANT Vs. SHARADABAI
November 12, 1976
CHANNABASAVE GOWDA Vs. STATE OF MYSORE
June 28, 1976
CHIKKATHARMAIAH Vs. CHIKKAHUTCHIAH
March 5, 1976
CHIKKAVEERAPPA Vs. STATE OF KARNATAKA
September 6, 1976
CHIKKAVEERAPPA Vs. SECTY LAND TRIBUNAL DEVANAHALLI
April 1, 1976
CHINNA Vs. STATE
August 31, 1976
CHUNILAL PARSURAM Vs. COMMISSIONER AND ACQUISITION OFFICER CORPORATION OF THE CITY OF BANGALORE AND
July 22, 1976
COMMANDER WORKS ENGINEERS Vs. SARVASHRI SREENIVASAN FOUNDRIES and ENGINEERING WORKS
January 6, 1976
COMMISSIONER OF INCOME TAX Vs. MOOLCHAND NARAINDAS
August 9, 1976
COMMISSIONER OF INCOME-TAX KARNATAKA-I Vs. MYSORE PAPER MILLS LTD
April 5, 1976
D P SHARMA Vs. REGIONAL TRANSPORT AUTHORITY BANGALORE
August 2, 1976
D P SHARMA Vs. SECRETARY RTA BANGALORE
November 17, 1976
DAKSHINAMURTHY Vs. UNION OF INDIA AND OTHERS
February 26, 1976
DASE GOWDA Vs. ASST COMMISSIONER RAMANAGARAM
November 2, 1976
DAVALASAB Vs. STATE OF KARNATAKA
November 24, 1976
DAYANAND R KALLE Vs. N R PURA TQ
July 16, 1976
DIIARMACHAND BANDULAL GANDHI Vs. STATE OF KARNATAKA
June 30, 1976
DIVISIONAL MANAGER KSRTC Vs. BHIMAIAH
October 18, 1976
ESWARAPPA Vs. STATE OF KARNATAKA
November 17, 1976
FAKIRAGOUDA S PATIL Vs. PARVATIBAI MAHADEV MAHENDRAKAR
November 4, 1976
FAKIRAPPA Vs. VENKATESH
August 11, 1976
Fakirappa Hanumanthappa Vs. Babnlal Makabal Sab and others
January 8, 1976
GADIGEYYA GUALIAH Vs. CHANDRAPPA BASAWANYAPPA
September 7, 1976
GANAPATI LAXMAN SHET Vs. SITABAI KOM RAMDAS VERNEKAR
July 22, 1976
GENERAL MANAGER BANGALORE TRANSPORT SERVICE BANGALORE Vs. N NARASIMHAIAH
July 20, 1976
General Manager, Bangalore Transport Service Vs. V.N. Narasimhiah and others
July 20, 1976
GOPALAN and CO Vs. CORPORATION OF THE CITY OF BANGALORE
January 5, 1976
GOPICHAND BALWANTHARAO Vs. PUNDALIK GOVINDAPPA
November 6, 1976
GUDDO GIRIDHAR KULKARNI Vs. IMAMSAB JAMMUSAB WALIKAR
June 22, 1976
GULABCHAND Vs. LAND TRIBUNAL BHALKI
December 10, 1976
GULAM MOHIUDDIN Vs. KARNATAKA ELECTRICITY BOARD
January 2, 1976
GURUPUTRAPPA PHAKIRAPPA HALAKATTI Vs. HASHIMBI
August 26, 1976
GYANU MADHU Vs. STATE OF KARNATAKA
October 20, 1976
H G KULKARNI Vs. ASST COMMISSIONER BELGAUM
January 16, 1976
H K KRISHNAMURTHY Vs. REGIONAL TRANSPORT AUTHORITY
January 2, 1976
H N SIDDALINGAIAH Vs. SPL TAHSILDAR and SECRETARY LAND TRIBUNAL TUMKUR
August 30, 1976
H SUBBA RAO Vs. LIFE INSURANCE CORPORATION
January 21, 1976
HABIBULLA SHARIFF Vs. UNIVERSITY OF MYSORE
August 20, 1976
HANUMANTAPPA KALLAPPA Vs. VEERAPPA BUDRAPPA
September 16, 1976
HINDUSTAN AERONAUTICS LTD Vs. STATE OF KARNATAKA
December 18, 1976
HIRANYAKESHI SAHAKARI SAKKARE KARKHANE NIYAMIT Vs. STATE OF KARNATAKA
January 5, 1976
IAHWARAPPA Vs. DISTRICT MAGISTRATE
July 20, 1976
ISHAWABAPPA Vs. DISTRICT MAGISTRATE BIJAPUR
July 20, 1976
JAI BAHADUR Vs. MOTOR INDUSTRIES CO LTD
July 15, 1976
JASMINE AMARAJOTHI NAVARATNAM Vs. UNION OF INDIA
March 18, 1976
JASMINE AMARJOTHI Vs. UNION OF INDIA
March 8, 1976
JAYAMMA Vs. GENERAL MANAGER KSRTC
October 19, 1976
JAYAVANT YELLAPPA Vs. NAGESH YILARI
July 21, 1976
K A ASWATHANARAYANA SETTY Vs. SUB DIVISIONAL MAGISTRATE MADHUGIRI
November 2, 1976
K B MULLA Vs. STATE OF KARNATAKA
January 29, 1976
K C BASAVEGOWDA Vs. SESHAPPA SETTY
July 13, 1976
K C RAVISHANKAR Vs. STATE OF KARNATAKA
September 10, 1976
K K BASAPPA Vs. LAND TRIBUNAL SOMWARPET
January 16, 1976
K MALKOJI RAO KAPATHAPPA Vs. ASST COMMR AND LAND ACQUISITION OFFICER BELLARY
December 10, 1976
K P NANJUNATH Vs. STATE OF KARNATAKA
March 19, 1976
K RAMAIAH Vs. DIVL COMMR BANGALORE DIVN
February 24, 1976
K S RANGAIAH SETTY Vs. L S VASUDEVAMURTHY
September 13, 1976
K S SUBBAIAH Vs. DEPUTY COMMR TUMKUR
February 10, 1976
KADIDAL S RAMAPPA GOWDA Vs. ADDL CHIEF MARKG OFFICER
June 7, 1976
KALLAWWA Vs. TAMANNA MURARI PATIL
June 21, 1976
KAMALAKAR MAHAVIR Vs. SUNDAR AND CO.
July 12, 1976
KAMALAMMA MUCKANNAPPA Vs. G S PANDURANGA RAO
September 13, 1976
KARIYAIAH Vs. PUTTAHAYAMMA
August 27, 1976
KARNATAKA BANK LTD Vs. GAJANAN SHANKARARAO
July 5, 1976
KAVERI STRUCTURALS Vs. BHAGYAM
October 14, 1976
KISHANDAS DALWANI Vs. ADDL DIST MAGISTRATE BANGALORE
February 9, 1976
KRISHNABAI Vs. KALAWATI
July 22, 1976
KRISHNAJI Vs. BHIMAJI
November 11, 1976
KRISHNAJI PANDURANG NAIK Vs. GOVIND NARASIMHA UMARJI
March 16, 1976
KRISHNAMURTHY Vs. STATE OF KARNATAKA
April 8, 1976
KRISHNAMURTHY Vs. SYAMANTHAKAMANI
October 13, 1976
KRISHNAPUR MATADIPATHI VIDYASAGARA THIRTHA SWAMIAR Vs. KAMALA SHEDTHY
November 26, 1976
KUMARI LOKAMMA Vs. SUNDARA SAPAIYA
April 7, 1976
KUTUBBUDIN HASANSAB Vs. STATE OF KARNATAKA
September 20, 1976
L DHANYA NAIK Vs. STATE
July 22, 1976
LEELA VENUGOPAL Vs. RAJASEKHARA SHETTY
February 4, 1976
LINGA JOIS Vs. B S SHAMA RAO
November 5, 1976
M A MOHAN RAM Vs. SHANTHAKUMARI
April 15, 1976
M G PATIL Vs. KARNATAKA STATE ROAD TRAPT CORPN
September 16, 1976
M JB BALIPADI Vs. CHIEF SECRETARY TO GOVT
February 10, 1976
M S KANNAPPANAVAR Vs. PATIL SANNABASANAGOUDA
November 12, 1976
M S NARAYANAGOUDA Vs. GIRIJAMMA
August 30, 1976
M VAIKUNTA PRABHU Vs. ROSARI D ALMEDA
March 2, 1976
MADRAS MOTOR AND GENERAL INSURANCE CO LTD Vs. NANJAMMA
April 8, 1976
MAHADEV BALAPPA BABSHET Vs. RAMESH NARAYAN NAGWEKAR
June 29, 1976
MAHADEV TEXTILE MILLS HUBLI Vs. ADDL INDUS TRIBUNAL
February 13, 1976
MAHALINGA BHAT Vs. PARVATHI AMMA AND OTHERS
January 7, 1976
MAHBOOB BI Vs. MOHAMMAD MASTAN SAB
August 19, 1976
MALLAYYA MURIGAYYA Vs. PUTTAPPA SHIVAPPA
March 30, 1976
MALLIKARJUN VIRAPPA Vs. GOVIND WAMAN
September 3, 1976
MALLIKARJUNA KALLAYYA SWAMI Vs. STATE OF KARNATAKA
October 11, 1976
MANAGEMENT OF N G E F LTD Vs. IR WORKMEN
July 9, 1976
MANCH ALIAS CHIKKAHYDA Vs. DISTRICT JUDGE MANDYA
May 24, 1976
MANIKRAO PATIL Vs. RETURNING OFFICER FOR BIDAR LOCAL AUTHORITY CONSTITUENCY
September 22, 1976
MARI GOWDA Vs. STATE OF KARNATAKA
October 20, 1976
MOIDU KUTTI Vs. T B RAMACHANDRAYYA
November 29, 1976
MUNILINGIAH Vs. DIVISIONAL COMMR BANGALORE DIVN
October 21, 1976
MURIGAPPA Vs. CHANNAPPA
November 11, 1976
MUTHAPPA GOWDA Vs. PUTTA MASTER
February 17, 1976
MYSORE STATE CO OP PTG WORKS Vs. REGIONAL P F COMMR
January 16, 1976
N G E F LIMITED, BANGALORE Vs. LABOUR OFFICER & INSPECTOR, BANGALORE
July 22, 1976
N V CHINNE GOWDA Vs. STATE OF KARNATAKA
July 29, 1976
N.M. BYRASWAMY SETTY Vs. N. PUTTANNA
August 6, 1976
NAGA SASTRY Vs. TAHSILDAR SHIMOGA
October 8, 1976
NARAYANAPPA B. AND OTHERS Vs. GURAPPA K.P. AND OTHERS
August 12, 1976
NATIONAL PRODUCTS Vs. COMMISSIONER OF INCOME TAX
March 18, 1976
NGEF LTD. Vs. THE LABOUR OFFICER AND INSPECTOR AND OTHERS
July 22, 1976
P A SHIVE GOWDA Vs. SYNDICATE BANK
October 12, 1976
P KANNASWAMY Vs. B L SHANKARANARAYANA SHETTY
September 10, 1976
P T DODDIAH Vs. HANUMANTHAPPA
January 21, 1976
PADMANABHA SHETTIGARA Vs. SRINIVASA ACHARYA
August 27, 1976
PANDURANGA MALLYA Vs. ALPHONSO A RODRIGUES
October 20, 1976
PANNALAL BANTIA Vs. S SARASWATHAMMA
October 5, 1976
PARVATAMMA Vs. SYED AHMED
October 19, 1976
PATEL B ADEVAPPA Vs. SAMPURNAMMAL
October 28, 1976
PATEL MUNIREDDY Vs. DEPUTY COMMISSIONER BANGALORE
July 29, 1976
PATEL SIDDEGOWDA Vs. K SIDDEGOWDA
May 28, 1976
PILLAMMA Vs. ADDL SPECIAL LAND ACQUISITION OFFICER
July 14, 1976
POOVANI POOJARY Vs. NARAYANA BHAT
December 10, 1976
PORWAL and SONS Vs. AMANULLA KHAN MAHAMADKHAN
September 20, 1976
PREMIER INSURANCE CO Vs. PADMA SRINIVASAN
January 19, 1976
PULLAMMA Vs. ADDITIONAL SPECIAL LAND ACQUISITION OFFICER BANGALORE
July 14, 1976
R P PATIL Vs. S G DESHPANDE
November 3, 1976
RACHASHETTY Vs. SAMBALINGASHETTY
December 9, 1976
RAGHAVENDRA NAYAK Vs. JMFC KARKALA
September 2, 1976
RAGHAVENDRA RAO Vs. TALUKA MAGISTRATE RAICHUR
November 2, 1976
RAGHAVENDRA SWAMY MUTT Vs. STATE OF KARNATAKA
January 5, 1976
RAHMATBI AND ANOTHER Vs. YAVAGAL AND SONS V S
August 6, 1976
RAJ MOHAMMED Vs. SAEEDA AMINA BEGUM
March 22, 1976
RALLIS INDIA LIMITED MADRAS Vs. K NATARAJAN
June 22, 1976
RAMA METAL WORKS Vs. NATIONAL SMALL INDUS CORPN LTD
January 27, 1976
RAMACHANDRA BHAT Vs. SRIDEVIAMMA
May 28, 1976
RAMACHANDRAPPA Vs. DIST MAGISTRATE BLORE
June 14, 1976
RAMAKRISHNA ALIAS BABU BANGARI BILGIKAR Vs. M K PATIL
August 23, 1976
RAYAPPA BASAPPA KILLED Vs. LAND TRIBUNAL
January 20, 1976
REGIONAL DIRECTOR COMPANY LAW BOARD Vs. MYSORE GALVANISING CO P LTD
March 12, 1976
REGIONAL DIRECTOR ESI CORPN Vs. DAVANGERE COTTON MILLS LTD
October 27, 1976
REGIONAL DIRECTOR ESIC Vs. HIGH LAND COFFEE WORKS
October 28, 1976
RUDRAYYA Vs. GANGAWWA
March 26, 1976
RUKMAIAH GUNE MAISTHA Vs. DEPUTY COMMR KARWAR
May 26, 1976
S A RAHIM Vs. RAJAMMA
April 12, 1976
S P BAGALI Vs. SRISAILAPPA MALLAPPA
October 27, 1976
S P MOHANLAL BANGALORE Vs. COMMISSIONER OF INCOME TAX
February 26, 1976
S P YELLAPPA GOWDER Vs. STATE OF KARNATAKA
October 19, 1976
S RAMA MURTHY Vs. KARNATAKA ELECTRICITY BOARD
August 26, 1976
S SANJIVA SHETTY Vs. ANANTHA
March 26, 1976
S SREENIVASA SETTY Vs. STATE OF KARNATAKA
November 4, 1976
S.P. Mohanlal, Bangalore Vs. The Commissioner of Income-tax
February 26, 1976
SAKINA BEE Vs. MOHAMED AMEER
February 20, 1976
SANGANBHAT Vs. VASUDEV
February 18, 1976
SANJEEVAMMA Vs. DODDAVALLABI VILLAGE PANCHAYAT NARASAPURA HOBLI
July 14, 1976
SANNAPUTTAIAH Vs. STATE OF KARNATAKA
April 1, 1976
SHA PANNALAL PEMRAJ AND CO Vs. COMMERCIAL TAX OFFICER HASSAN CIRCLE HASSAN
July 28, 1976
SHA PANNALAL PREMRAJ AND CO CARDAMOM MERCHANT Vs. COMMERCIAL TAX OFFICER HASSAN CIRCLE HASSAN
August 28, 1976
Sha Pannalal Premraj and Co. Cardamom Merchant by Proprietor Sha Premraj Son of Pannalal, Sakleshpur and others Vs. The Commercial Tax Officer, Hassan Circle, Hassan and others
August 28, 1976
SHANKAR GANESH Vs. STATE OF KARNATAKA
January 16, 1976
SHANKARAPPA H Vs. STATE OF KARNATAKA
September 8, 1976
SHANKARAPPA SANGAPPA Vs. ALLISAB
October 8, 1976
SHANKERGOUDA Vs. GARANGOUDA
February 27, 1976
SHARANAPPA Vs. GOVINDAREDDY
November 2, 1976
SHIVAJI Vs. VAIJNATH
November 5, 1976
SHIVALINGAPPA Vs. STATE OF KARNATAKA
November 17, 1976
SHIVANNA Vs. GANGAMMA
November 15, 1976
SHIVAPUTRAGOUDA CHANDREGOUDA PATIL Vs. S G HIREMATH
July 8, 1976
SHIVARAJVEERAPPA PURAD Vs. STATE OF KARNATAKA
November 29, 1976
SHRINIVAS KENHERI KULKARNI Vs. SUBBAPPA MEHETRU NIDAGALKAR
August 25, 1976
SOURINDRA LAL DAS Vs. LATIKA DAS
July 19, 1976
SPECIAL LAND ACQN OFFICER ASST COMMR MANGALORE Vs. K NEMIRAJA ALVA
September 1, 1976
SPECIAL LAND ACQN OFFICER VIJAYANAGAR STEEL PLANT Vs. SANNA SUBBANNA
September 7, 1976
SPECIAL LAND ACQUISITION OFFICER DEVANGERE Vs. KOTRAIAHFR
September 22, 1976
SPECIAL LAND ACQUISITION OFFICER MANGALORE Vs. PIADADE FERNANDES
January 7, 1976
STATE OF KARNATAKA Vs. V KAR REVENUE APPELLATE TRIBUNAL
September 8, 1976
STATE OF KARNATAKA Vs. S K RAMA RAO
July 30, 1976
STATE OF KARNATAKA Vs. SHIVALINGAPPA SHIVAPPA YENDIGERI
May 28, 1976
STATE OF KARNATAKA Vs. SHIVADEVA
July 27, 1976
STATE OF KARNATAKA Vs. R P VASUDEVA
October 8, 1976
STATE OF KARNATAKA Vs. KARIYAPPA
November 15, 1976
STATE OF KARNATAKA Vs. OSMAN SAB
November 19, 1976
STATE OF MYSORE Vs. B MADANAPPA
September 1, 1976
SUEBANANJIAH Vs. INSPECTOR OF FACTORIES
January 22, 1976
SUTARIA AUTOMOBIBES Vs. REGIONAL PROVIDENT FUND COMMR
April 14, 1976
SYED UMAR SAHEB Vs. B H SANTHAKUMARIAH
July 19, 1976
T H BUDRAMMA Vs. H M SOMASHEKHARAPPA
November 12, 1976
T N RAMA RAO Vs. DEPUTY COMMR CHIKMAGALUR
December 13, 1976
T V GOVINDARAJA IYENGAR Vs. B R RAMANNA
August 26, 1976
TAHSILDAR and RETURNING OFFICER AGRL PRODUCE MARKET COMMITTEE BHALKI Vs. EHIVAJI RAO
January 6, 1976
TAHSILDAR, PUTTUR AND ANOTHER Vs. KAR REV APP TRI AND ANOTHER
August 26, 1976
TAJAMA Vs. HIMMATMAL SUMERMAL and SONS
October 19, 1976
THE PREMIER INSURANCE CO. LTD. Vs. PADMA SRINIVASAN
January 9, 1976
THIMMAKKU Vs. BANDLU RANGAPPA
July 1, 1976
THIMMAPPA Vs. NAGAVENI
June 25, 1976
THIMMAPPA RAI Vs. PRESIDING OFFICER LABOUR COURT MANGALORE
February 12, 1976
THIPPERUDRAPPA Vs. STATE OF KARNATAKA
March 30, 1976
TIMOTHY BANGARA Vs. SHARADA BAI
October 21, 1976
UNION OF INDIA Vs. I T C LTD
February 20, 1976
UNION OF INDIA UOI Vs. I T C LIMITED
February 20, 1976
URMILA KOTHABI Vs. TOWN MUNICIPAL COUNCIL KALGHATGI
September 21, 1976
V K NARASIMHAN Vs. UNION OF INDIA
July 19, 1976
V LAXMAN MALLYA Vs. STATE OF MYSORE
March 1, 1976
VENKOBACHARYA JOSHI Vs. STATE OF KARNATAKA
February 26, 1976
VIJAYAKUMARA GUPTA K S Vs. DIVL COMMR BANGALORE
September 3, 1976
VITHAL MALLAPPA MOPAGAR Vs. STATE OF KARNATAKA
April 14, 1976
W G PATIL Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION
September 16, 1976
W M P D SOUZA MANGALORE Vs. COMMISSIONER OF INCOME TAX
February 16, 1976
W M P DSOUZA MANGALORE Vs. COMMISSIONER OF INCOME TAX MYSORE BANGALORE
February 16, 1976
YELLAPPA Vs. MURIGEPPA
October 12, 1976