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Case Index
Title
Date
AHMED Vs. STATE
July 26, 1966
AHMED PATWARI Vs. REVENUE BOARDS
May 16, 1966
AIDAN Vs. REGIONAL TRANSPORT OFFICER
April 6, 1966
ALI MOHAMMAD Vs. STATE OF RAJASTHAN
April 12, 1966
ALI MOHAMMAD Vs. RAMNIWAS
November 30, 1966
ALI MOHAMMAD Vs. TEKCHAND
December 27, 1966
AMAR SINGH Vs. MUNSIF MAGISTRATE JODHPUR
November 3, 1966
AMARLAL PUROHIT Vs. GHAKAR BAI
January 15, 1966
AMBEY PRASAD Vs. JAIPUR METALS AND ELECTRICALS LTD
August 26, 1966
ATMA SINGH Vs. STATE OF RAJASTHAN
September 22, 1966
AUTOMOBILE TRANSPORT RAJPUTANA PRIVATE Vs. TRANSPORT APPELLATE TRIBUNAL
February 21, 1966
AYAS MANGAL NATH Vs. STATE OF RAJASTHAN
February 22, 1966
B JOSEPH Vs. STATE
February 23, 1966
BADAN BAI Vs. BHOM SINGH
November 8, 1966
BAGHA Vs. RAMA
February 17, 1966
BAIJNATH Vs. RAMNIWAS
November 22, 1966
BAJRANG LAL Vs. SURAJ
July 27, 1966
BALBIR SINGH Vs. STATE OF RAJASTHAN
March 11, 1966
BALMUKAND SHARMA Vs. BOARD OF REVENUE
July 29, 1966
BANSIDHAR Vs. STATE OF RAJASTHAN
August 12, 1966
BANSILAL Vs. HEMRAJ
February 24, 1966
BHAGWAN SAHAI Vs. SUALAL
March 25, 1966
BHAIRONDAN Vs. CHAIRMAN BOARD OF REVENUE RAJASTHAN
April 15, 1966
BHANWAR Vs. DHAN KANWAR BAI
October 15, 1966
BHANWAR LAL Vs. STATE OF RAJASTHAN
September 23, 1966
BHANWAR LAL Vs. CHAMPA LAL
May 30, 1966
BHANWARILAL Vs. STATE
July 13, 1966
BHARATDAS Vs. LADULAL
March 3, 1966
BHAWANI SAHAI Vs. STATE OF RAJASTHAN
April 26, 1966
BHAWANI SINGH Vs. COLLECTOR ALWAR
July 30, 1966
BHONRA Vs. GANESH
January 13, 1966
BHOOT OIL MILLS JODHPUR Vs. COMMERCIAL TAXES OFFICER JODHPUR
November 25, 1966
BHURA RAM Vs. ONKAR RAM
February 7, 1966
BHURA RAM Vs. PEMA
March 11, 1966
BUDHRAM Vs. STATE
October 11, 1966
C ALEXANDER Vs. STATE OF RAJASTHAN
November 23, 1966
CHAMPALAL Vs. RAMESHWAR
October 26, 1966
CHANDMAL NAURAT MAL Vs. STATE OF RAJASTHAN
September 5, 1966
CHANDRA KANWAR Vs. UDA
October 27, 1966
CHATUR SINGH Vs. STATE OF RAJASTHAN
March 2, 1966
CHAUTHMAL Vs. STATE OF RAJASTHAN
March 2, 1966
CHHATAR SINGH Vs. UNION OF INDIA
September 5, 1966
CHHITAR MAL Vs. MUNSIF RAJGARH
November 25, 1966
CHHOGALAL Vs. STATE OF RAJASTHAN
October 17, 1966
CHHOGALAL Vs. NEW GANESH FINANCE CO BEAWAR
February 8, 1966
CHIRANJILAL SHRILAL GOENKA Vs. R PRASAD COLLECTOR OF CUSTOMS
May 17, 1966
CHUNARAM Vs. MUNSIF MAGISTRATE JODHPUR
September 22, 1966
COMMERCIAL TAXES OFFICER Vs. SANWALRAM SATYANARAIN
August 29, 1966
DAMODARLAL Vs. STATE
January 18, 1966
DAOOD Vs. JAI KISHAN
March 9, 1966
DAULATRAM Vs. STATE OF RAJASTHAN
July 5, 1966
DEOKISHAN Vs. JAGAN NATH
October 5, 1966
DEVI NARAIN Vs. CHAND NARAIN
March 24, 1966
DHULI Vs. THAVRA
May 10, 1966
DULLA Vs. STATE OF RAJASTHAN
April 18, 1966
FATEH CHAND Vs. STATE OF RAJASTHAN
October 18, 1966
GANESH MAL Vs. MEGHRAJ
October 27, 1966
GANESHA RAM Vs. MUNSIF BIKANER
September 13, 1966
GANGA RAM Vs. STATE
March 17, 1966
GANGARAM AGARWAL Vs. STATE
February 2, 1966
GEMINI MURTI KALAKAR Vs. STATE
February 2, 1966
GIRRAJ PRASAD Vs. STATE
January 31, 1966
GOPI SHANKER Vs. STATE OF RAJASTHAN
July 21, 1966
GOVIND RAM Vs. SUNDER BAI
September 30, 1966
GRAM PANCHAYAT OF VILLAGE ALUDA Vs. SH PUSHPA KANWAR
April 20, 1966
GUAWANT SINGH Vs. STATE OF RAJASTHAN
May 11, 1966
GULKANDI Vs. PRAHLAD
July 19, 1966
GUPHRAN ALI Vs. BISMILLA
May 17, 1966
GYAN DEVI Vs. STATE OF RAJASTHAN
July 13, 1966
GYANA RAM Vs. RAM SINGH
July 5, 1966
HANUMAN Vs. FATTU
November 29, 1966
HANUMAN SAHAI Vs. DISTRICT JUDGE JAIPUR
August 22, 1966
HARI SINGH Vs. CHANDRA SHEKHAR GOYAL
July 22, 1966
HARI SINGH Vs. STATE OF RAJASTHAN
April 25, 1966
HEERA CHAND Vs. HINDU
April 12, 1966
HINDU NATIONAL BOOT HOUSE Vs. STATE
July 14, 1966
HIRA Vs. BOARD OF REVENUE FOR RAJASTHAN
March 25, 1966
HIRALAL Vs. HAKRAJ
August 11, 1966
HIRALAL Vs. RATANLAL
May 13, 1966
JAGANNATH PRASAD PATWARI Vs. COLLECTOR BHARATPUR
August 16, 1966
JAGGU Vs. CHHATU SINGH
April 25, 1966
JAGJIT SINGH Vs. STATE OF RAJASTHAN
August 31, 1966
JAIKAUR Vs. NAND SINGH
July 6, 1966
JAIPUR HOSIERY MILLS PRIVATE LTD Vs. STATE OF RAJASTHAN
November 21, 1966
JANKIDAS RAMPRATAP Vs. STATE
March 25, 1966
JANVED SINGH Vs. HUSENA
May 10, 1966
JEO RAJ Vs. JERIA
August 2, 1966
KAJOR Vs. KALYAN DAS
February 21, 1966
KAJORILAL Vs. BHANWAR LAL
July 27, 1966
KAJYA Vs. NARAIN
July 18, 1966
KALU Vs. STATE
January 28, 1966
KALYAN SINGH Vs. GRAM PANCHAYAT DHANI POPERA
May 16, 1966
KAMAL KISHORE Vs. ASSISTANT COMMISSIONER EXCISE AND TAXATION
August 11, 1966
KAMLA Vs. GIRDHARI
March 28, 1966
KANCHAN Vs. BABU BHAI
November 1, 1966
KARANA Vs. PURAN
April 5, 1966
KARNI SINGH Vs. PREM SINGH
August 31, 1966
KASTURI LAL Vs. RAMNATH
October 7, 1966
KENDRIYA SARVODAYA SAHKARI SANGH Vs. SHRI JAWAN SINGH
August 8, 1966
KESHAV PRASAD Vs. STATE OF RAJASTHAN
April 9, 1966
KHAN MOHAMED Vs. STATE OF RAJASTHAN
May 6, 1966
KHAZANSINGH Vs. STATE OF RAJASTHAN
December 20, 1966
KHETSI Vs. JAWAR SINGH
May 5, 1966
KIRORILAL Vs. STATE OF RAJASTHAN
April 16, 1966
KISHANLAL Vs. JEETMAL
September 10, 1966
KRIPALDAS Vs. GOVERNMENT OF INDIA
March 23, 1966
KRIPARAM GANESHILAL Vs. STATE OF RAJASTHAN
February 28, 1966
KRISHNA RAM Vs. JANTRA ROL
May 25, 1966
KRISHNANAND Vs. HARBANS SINGH
February 16, 1966
KUNDA Vs. KUMBHA RAM
March 10, 1966
KUNTAL GUPTA Vs. BOARD OF SECONDARY EDUCATION RAJASTHAN
August 31, 1966
KUTBUDDIN Vs. STATE OF RAJASTHAN
November 7, 1966
KUTBUDDIN Vs. STATE
December 20, 1966
LACHURAM Vs. INDERLAL
August 31, 1966
LADHI BAI Vs. THAKUR SHRIJI
October 19, 1966
LADHURAM Vs. MUNICIPAL BOARD GANGANAGAR
April 18, 1966
LALIYA Vs. STATE OF RAJASTHAN
July 18, 1966
LAXMAN Vs. MOOLYA
February 24, 1966
LAXMICHAND Vs. RAMKUMAR
September 9, 1966
LONGMAL Vs. SUPERINTENDENT OF POLICE
April 22, 1966
LT COL KHAZAN SINGH Vs. STATE OF RAJASTHAN
December 26, 1966
M S CHURU GHANI OIL UTPADAK SAHKARI SAMITI LTD Vs. STATE OF RAJASTHAN
May 10, 1966
MADAN SINGH Vs. RATA
October 15, 1966
MADHO SINGH Vs. MOTI LAL
February 23, 1966
MAHAVIR CHAND Vs. BUDHMAL
December 20, 1966
MAHAVIR PARSAD Vs. STATE
January 19, 1966
MAHENDRA SINGH Vs. KHEM CHAND
November 10, 1966
MANA Vs. KALYAN
June 27, 1966
MANAK CHAND HARAS Vs. RAILWAY EMPLOYEES CO OPERATIVE CREDIT SOCIETY LTD
February 22, 1966
MANDIA Vs. GADSI
February 21, 1966
MANGILAL Vs. STATE OF RAJASTHAN
August 10, 1966
MANNA LAL Vs. STATE OF RAJASTHAN
March 15, 1966
MANOHAR DAN Vs. STATE OF RAJASTHAN
October 31, 1966
MANORANJAN MUKHERJEE Vs. STATE OF RAJASTHAN
March 16, 1966
MOHAMMED NAEEM Vs. NISAR AHMED
August 8, 1966
MOHAN LAL Vs. COLLECTOR UDAIPUR
March 30, 1966
MOHAN PUNAMIA Vs. STATE OF RAJASTHAN
April 9, 1966
MOHANHAI Vs. KISHANLAL
January 27, 1966
MOHRILAL Vs. SHRI BALLABH
December 13, 1966
MOOL SINGH Vs. LADU
January 22, 1966
MOTILAL BABEL FORMER L D S Vs. COLLECTOR UDAIPUR
February 17, 1966
MOTIRAM Vs. BHUGROMAL
October 25, 1966
MUKHTIAR KAUR Vs. AJMER SINGH
September 23, 1966
MUNSIF ALI Vs. STATE OF RAJASTHAN
January 8, 1966
NANE SHAH Vs. RAMKUMAR
March 1, 1966
NANURAM Vs. BOARD OF REVENUE FOR RAJASTHAN
February 28, 1966
NARAIN Vs. MAKHAN
July 10, 1966
NARAIN Vs. KALU
September 23, 1966
NARAIN SINGH Vs. STATE OF RAJASTHAN
April 5, 1966
NARAYAN CHAND Vs. KRISHNA KUMAR
September 23, 1966
NARAYAN LAL Vs. RAMESH CHANDRA
November 9, 1966
NATHU ALIAS KABLI Vs. GHISIA
July 26, 1966
NATHU LAL Vs. STATE OF RAJASTHAN
April 6, 1966
NATIONAL MOTORS JODHPUR Vs. STATE
February 16, 1966
NAVLA Vs. FEROJA ALIAS BUKHLA
February 28, 1966
NAVYUG GRANTH KUTEER BIKANER Vs. STATE OF RAJASTHAN
August 16, 1966
NAWAL KISHORE DUBEY Vs. STATE OF RAJASTHAN
July 28, 1966
NENURAM Vs. STATE OF RAJASTHAN
July 29, 1966
NEW NATIONAL CHEMICAL AND PHARMACEUTICAL WORKS BHARATPUR Vs. STATE OF RAJASTHAN
March 18, 1966
NIRBHAYARAM Vs. DALLA
April 4, 1966
OM PRAKASH Vs. STATE OF RAJASTHAN
April 14, 1966
ONKAR BHARTI Vs. STATE OF RAJASTHAN
April 11, 1966
PADAM SINGH Vs. STATE OF RAJASTHAN
August 8, 1966
PANCHOOLAL Vs. TARA CHAND
April 13, 1966
PHOOL CHAND Vs. SUKHRAM
February 22, 1966
PHOOLCHAND Vs. STATE
February 2, 1966
PHOOLCHAND Vs. LAXMINARAIN
March 4, 1966
POONARAM Vs. HASTIMAL
September 27, 1966
PT JAYVANT RAO Vs. PT CHANDRAKANT RAO
February 16, 1966
PURSHOTTAM Vs. GOVT OF RAJASTHAN
November 15, 1966
PURUSHOTTAMDAS Vs. COLLECTOR JHUNJHUNU
August 31, 1966
RADHAKISHAN Vs. STATE OF RAJASTHAN
May 4, 1966
RAGHBIR SINGH MATHUR Vs. RAJASTHAN FINANCIAL CORPORATION
September 9, 1966
RAGHUNATH SINGH Vs. BHOOR SINGH
September 13, 1966
RAIMAL Vs. LAKHA
November 11, 1966
RAJ KANWAR Vs. STATE OF RAJASTHAN
February 2, 1966
RAJASTHAN FINANCIAL CORPORATION Vs. COMMISSIONER OF INCOME TAX
August 31, 1966
RAM DAYAL SINGAL Vs. COLLECTOR JAIPUR
December 27, 1966
RAM DEEN Vs. STATE OF RAJASTHAN
March 24, 1966
RAM KARAN Vs. DY DISTT DEVELOPMENT OFFICER NAGORE
July 11, 1966
RAM RICHPAL Vs. BIKANER STORES SUPPLY
February 3, 1966
RAM SINGH Vs. STATE OF RAJASTHAN
June 30, 1966
RAM SINGH Vs. FATEHLAL
July 18, 1966
RAM SINGH Vs. PARMOLI
April 18, 1966
RAMA Vs. CHHOGA
May 16, 1966
RAMBILAS BHOJNALAYA AJMER Vs. STATE OF RAJASTHAN
November 10, 1966
RAMDASS TRUST Vs. DAMODARDAS
February 4, 1966
RAMDEO Vs. BOARD OF REVENUE RAJASTHAN
August 31, 1966
RAMPATLAL TIRKHA RAM Vs. COMMISSIONER OF INCOME TAX
December 16, 1966
RANGLAL Vs. MORMUKAT SINGH
June 30, 1966
RANGRAJ Vs. STATE OF RAJASTHAN
September 14, 1966
RANJIT SINGH Vs. STATE OF RAJASTHAN
April 13, 1966
RAO BHAGWAT SINGH Vs. STATE OF RAJASTHAN
December 12, 1966
RATAN CHAND Vs. PANCHAYAT SAMITI
March 23, 1966
RATIRAM Vs. PHUSARAM
September 29, 1966
RAWAT HIMMAT SINGH Vs. STATE OF RAJASTHAN
October 24, 1966
RAWAT SAWAI HARI SINGH Vs. STATE OF RAJASTHAN
June 4, 1966
RIDARAM Vs. DALIP SINGH
October 10, 1966
ROOP NARAIN Vs. MUNSIF BEHROR
May 5, 1966
SACHIDA NAND Vs. MANGI LAL
October 4, 1966
SAJAN KANWAR Vs. STATE OF RAJASTHAN
March 15, 1966
SAJJANLAL Vs. STATE OF RAJASTHAN
March 30, 1966
SAMBHAR SALTS LTD Vs. STATE OF RAJASTHAN
October 6, 1966
SAMELA RAM Vs. CHANDAN MAL
October 10, 1966
SATYANARAYAN S MODY Vs. CONTROLLER OF ESTATE DUTY
April 11, 1966
SETH MANSUKH RAI MORE Vs. STATE OF RAJASTHAN
July 22, 1966
SHANTI BAI Vs. STATE
August 22, 1966
SHANTILAL SHIV KUMAR Vs. TRANSPORT APPELLATE TRIBUNAL
February 23, 1966
SHER SINGH Vs. BOARD OF REVENUE FOR RAJASTHAN
February 1, 1966
SHER SINGH Vs. UMAID SINGH
April 6, 1966
SHIVCHAND GOYAL Vs. STATE OF RAJASTHAN
July 27, 1966
SHIVJI Vs. KISHRSARAM
May 5, 1966
SHRIMATI PREM KUMARI Vs. STATE OF RAJASTHAN
November 30, 1966
SHRINARAIN Vs. BOARD OF REVENUE
August 8, 1966
SHYAM CHARAN TIWARI Vs. KANHAIYALAL
November 15, 1966
SIBAL SINGH Vs. STATE OF RAJASTHAN
November 9, 1966
SINGHAL TRANSPORT Vs. JESARAM JAMUMAL
November 23, 1966
SITTU Vs. STATE
March 2, 1966
SOHAN LAL BANSAL Vs. ARJUNMAL DUDANI
August 24, 1966
SOMDATTA Vs. ABDUL RASHID
October 11, 1966
SRI NIVAS Vs. STATE OF RAJASTHAN
April 6, 1966
STATE Vs. RAWAT HIMMAT SINGH
June 27, 1966
STATE Vs. SANGRAM SINGH
April 6, 1966
STATE Vs. BANWARI LAL JAGIRDAR
February 15, 1966
STATE Vs. BHAGWAN SINGH
October 3, 1966
STATE Vs. MANGIA
September 26, 1966
STATE OF RAJAS THAN Vs. CHHAGANMAL BASTIMAL
August 31, 1966
STATE OF RAJASTHAN Vs. MAHARAJA HUKAM SINGHJI OF JAISALMER
August 25, 1966
STATE OF RAJASTHAN Vs. PHOOL CHAND
August 8, 1966
STATE OF RAJASTHAN Vs. KHIMLA
September 26, 1966
STATE OF RAJASTHAN Vs. GOKAL SINGH
November 30, 1966
STATE OF RAJASTHAN Vs. INDER SINGH
December 22, 1966
STATE OF RAJASTHAN Vs. HEERA LAL
December 25, 1966
STATE OF RAJASTHAN Vs. VISHAMBHAR DAYAL RAMSWAROOP
November 10, 1966
STATE OF RAJASTHAN Vs. MUNNALAL RAGHUNATH
November 18, 1966
STATE OF RAJASTHAN Vs. MAJOR RAGHURAJ SINGH
November 2, 1966
STATE OF RAJASTHAN Vs. CENTRAL INDIA MACHINERY MANUFACTURING CO LTD
December 31, 1966
STATE OF RAJASTHAN Vs. KESAR SINGH
January 6, 1966
STATE OF RAJASTHAN Vs. MOHANLAL
February 8, 1966
STATE OF RAJASTHAN Vs. MADHO SINGH
January 6, 1966
STATE OF RAJASTHAN Vs. KAMAL AND CO JAIPUR
April 3, 1966
STATE OF RAJASTHAN Vs. GANGADHAR
March 21, 1966
STATE OF RAJASTHAN Vs. BHAIRAV SINGH
May 16, 1966
STATE OF RAJASTHAN Vs. PATARIA
April 12, 1966
STATE OF RAJASTHAN Vs. AMAR SINGH
May 11, 1966
SUA Vs. JAI SINGH
March 2, 1966
SUKH RAJ Vs. HEMRAJ
January 17, 1966
SULTAN Vs. STATE OF RAJASTHAN
May 5, 1966
SURAJ MAL SINGHVI Vs. STATE OF RAJASTHAN
March 30, 1966
THAKUR DEVRAJ SINGH Vs. STATE OF RAJASTHAN
August 24, 1966
THAKUR HARI SINGH Vs. COMMISSIONER OF INCOME TAX
October 7, 1966
THIKANA RAJA SAHIB KUCHAMAN Vs. STATE OF RAJASTHAN
April 12, 1966
UMIA BAI Vs. CHAMPALAL
January 22, 1966
UNION OF INDIA Vs. FIRM MOHANLAL RAMCHANDRA
August 2, 1966
VITHALDAS Vs. MOHANLAL
April 5, 1966
YOGENDRA NATH HANDA Vs. STATE
March 21, 1966
YOGESH CHANDRA Vs. STATE OF RAJASTHAN
April 19, 1966
ZAHOOR AHMED MOHAMMAD SHAFI Vs. TRANSPORT APPELLATE TRIBUNAL RAJASTHAN
September 7, 1966