Case Index

Title
Date
ABDUL GAFFAR Vs. GAYAS SINGH
November 15, 1966
ACHARAJ SINGH Vs. STATE OF BIHAR
August 19, 1966
ANIL BIHARI SARAN Vs. STATE OF BIHAR
April 12, 1966
ANUPLAL BISWAS Vs. DAVANATH JHA
September 29, 1966
ARBIND PRASAD SINHA Vs. STATE OF BIHAR
February 22, 1966
ASHOKA MARKETING LIMITED Vs. COMMISSIONER OF INCOME TAX
January 27, 1966
AYODHYA SARAN RAI Vs. BALRAM SINGH
October 3, 1966
BABU BISHWA NATH PRASAD Vs. SHAH MAHAMMED ASGHAR HUSSAIN
April 1, 1966
BABU LAL SAO Vs. NIWAS BAJPAI
September 1, 1966
BABU SHYAMKISHORE PRASAD SINGH Vs. BABU BILAS PRASAD SINGH
January 17, 1966
BADRI RAM DIDWANIA Vs. STATE OF BIHAR
September 21, 1966
BAIJ NATH KEDIA Vs. STATE OF BIHAR
November 1, 1966
BAIJNATH BHALOTIA Vs. STATE BANK OF INDIA
August 23, 1966
BAIKUNTH MISSER Vs. GOURI SHANKER TEWARI
September 23, 1966
BANARSI SONAR Vs. MARCCHIA
October 11, 1966
BANSHIDHAR JHA Vs. CHHABI CHATTERJEE
October 6, 1966
BASANTLAL SANWAR PRASAD Vs. COMMISSIONER OF INCOME TAX
July 21, 1966
BASISTHA NARAIN CHAUDHARY Vs. COMMISSIONER OF INCOME TAX
November 30, 1966
BHAGWAN DAS SHARMA Vs. GAYA SAH
April 12, 1966
BHAGWATI SINGH Vs. DISTRICT ELECTRIC ENGINEER NORTH EASTERN RAILWAY
January 4, 1966
BHANA KNAP MICA MINING CO Vs. BAIDYANATH DARUKA
September 14, 1966
BHARAT RAM Vs. UNION OF INDIA
November 1, 1966
BHURI BAI Vs. MANOHARLAL GANERIWALLA
October 13, 1966
BHUTKA GOPE Vs. ANUPLAL SAH
September 19, 1966
BIBI KHAIRUNISSA Vs. ELAHI BUX
August 25, 1966
BIHAR STATE ROAD TRANSPORT CORPORATION Vs. ORANG BAHADUR
October 14, 1966
BIHAR SUBAI SUNNI MAJLIS AE AWAQAF Vs. ABDUL SATTAR GHANI
September 13, 1966
BIHAR WORKING JOURNALISTS UNION Vs. H K CHAUDHURI
March 3, 1966
BIPAT SINGH Vs. RAM CHARAN RABIDAS
September 27, 1966
BRIJBEHARI LAL Vs. A MUKHERJEE
February 4, 1966
BRIJENDRA NARAYAN CHOUDHARY Vs. S M SINGH
August 1, 1966
BUTTAN MODI Vs. MANICHANDRA SINGH
July 15, 1966
CAMROO THAKUR Vs. BASUDEO NARAYAN
November 19, 1966
CANE MANAGER NEW INDIA SUGAR MILLS LTD Vs. KRISHNA BALLABH JHA
May 12, 1966
CENTRAL BANK OF INDIA LTD Vs. GAIBI DAS
December 22, 1966
CHAHATO KUER Vs. DEOSHAKHI KUER
November 8, 1966
CHANDI PRASAD Vs. RAMESHWAR PRASAD AGARWAL
July 8, 1966
CHANDMULL RAJGARHIA Vs. COMMISSIONER OF INCOME TAX
February 3, 1966
CHANDRA DUTT Vs. SHANTIRAM TIWARY
October 7, 1966
CHANDRABHANU SINGH Vs. HARDEO SINGH
October 13, 1966
CHATURBHUJ PRADHAN Vs. SARBESHWAR PRADHAN
July 13, 1966
CHEDI PRASAD Vs. CHAIRMAN DALTONGANJ MUNICIPALITY
November 10, 1966
CHHATAR MAHTO Vs. CHITO MAHTO
November 11, 1966
CHHOTE LAL Vs. KAMLA DEVI
August 22, 1966
CHOWA MAHTO Vs. JNANI RAM
October 6, 1966
COMMISSIONER OF COMMERCIAL TAXES Vs. SHARDA AUTOMOBILES OF BHAGALPUR
December 21, 1966
COMMISSIONER OF HAZARIBAGH MUNICIPALITY Vs. FULCHAND AGARWALA
February 15, 1966
COMMISSIONER OF INCOME TAX Vs. NARAINJI MANJI RATHORE
February 14, 1966
COMMISSIONER OF INCOME TAX Vs. SHANTI PRASAD JAIN
January 27, 1966
COMMISSIONER OF INCOME TAX Vs. DALMIA JAIN AND COMPANY LIMITED
January 13, 1966
COMMISSIONER OF INCOME TAX Vs. LAKSHMI KANTA JHA PANDIT
February 17, 1966
COMMISSIONER OF INCOME TAX Vs. ROHTAS INDUSTRIES LTD
March 17, 1966
COMMISSIONER OF INCOME TAX Vs. UNIVERSAL BANK OF INDIA LIMITED
April 15, 1966
COMMISSIONER OF INCOME TAX Vs. ROHTAS INDUSTRIES LIMITED
April 22, 1966
COMMISSIONER OF INCOME TAX Vs. ROHTAS INDUSTRIES LIMITED
September 27, 1966
COMMISSIONER OF INCOME TAX Vs. BHARAT COLLIERIES LIMITED
September 29, 1966
COMMISSIONER OF SALES TAX Vs. GANESH ABHUSHAN BHANDAR
January 28, 1966
COMMISSIONER OF SALES TAX Vs. BASTA COLLA COLLIERY CO LTD
January 27, 1966
COMMISSIONER OF SASARAM MUNICIPALITY Vs. RAM SARUP PANDEY
September 12, 1966
DAKHO PRASAD SINGH Vs. BAIJNATH SAH
February 7, 1966
DASU KHAN Vs. MOHAN BHAGAT
April 13, 1966
DAYAL SINGH Vs. MUSTAK AHMAD
September 10, 1966
DEONANDAN SINGH Vs. RAMRUP OJHA
February 11, 1966
DEONARAIN RAI Vs. STATE OF BIHAR
December 6, 1966
DEVI MANDAL Vs. MOHAMMAD NAWAZIAH
November 23, 1966
DHANANJAI SINGH Vs. STATE OF BIHAR
October 11, 1966
DUKHO DEVI Vs. UCHIT LALL MANDAL
December 7, 1966
EMPLOYEES STATE INSURANCE CORPORATION Vs. TATA ENGINEERING AND LOCOMOTIVE CO LTD
May 3, 1966
EMPLOYERS IN RELATION TO BEJDIH COLLIERY OF EQUITABLE COAL CO LTD Vs. MADAN CHATTORAJ
October 14, 1966
EMPLOYERS IN RELATION TO HIND STRIP MINING CORPORATION LTD Vs. RAJ KISHORE PRASAD
July 5, 1966
EMPLOYERS IN RELATION TO TOPOSI COLLIERY Vs. THEIR WORKMEN
March 11, 1966
ENAMUL HAQUE Vs. BIBI TAIMUNISSA
October 11, 1966
FULEL SINGH Vs. SRILAL YADAV
April 15, 1966
G J KAMAT Vs. STATE OF BIHAR
March 26, 1966
G S DUGAL AND CO PRIVATE LTD Vs. LABOUR INSPECTOR CENTRAL
September 21, 1966
GANESH MAHTON Vs. RUKMINI DEVI
November 30, 1966
GENERAL MANAGER B B LIGHT RAILWAY Vs. MUNICIPAL COMMRS OF BIHAR
September 20, 1966
GENERAL SECRETARY DALMIA NAGAR MAZDOOR UNION Vs. STATE OF BIHAR
October 4, 1966
GIARSILAL Vs. STATE OF BIHAR
October 12, 1966
GULAB RAI KANDOI Vs. CHAIRMAN AND MEMBERS OF JHUMNI TILAIYA NOTIFIED AREA COMMITTEE
February 21, 1966
HANUMANMAL PERIWAL Vs. COMMISSIONER OF WEALTH TAX
August 20, 1966
HEMBROM DANIEL Vs. STATE OF BIHAR
March 16, 1966
HINDUSTHAN GENERAL INSURANCE SOCIETY LTD. Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT, LABOUR COURT, DHANBAD AND OTHERS
July 27, 1966
INDAR MANDAL Vs. STATE OF BIHAR
January 29, 1966
INDIAN MICA AND MICANITE INDUSTRIES LTD Vs. UNION OF INDIA
December 13, 1966
JAGDISH CHANDRA SAHU Vs. UNION OF INDIA
November 25, 1966
JAIKANT JHA Vs. BISHWANATH JHA
December 7, 1966
JAMUNA HAZRA Vs. ADYA SINGH
August 25, 1966
JANARDAN PRASAD ROY Vs. STATE OF BIHAR
January 18, 1966
JETMULL BHOJRAJ Vs. STATE OF BIHAR
October 14, 1966
JHAMAN MIAN Vs. STATE
January 31, 1966
JOKHAN JHA Vs. RAM SARAN JHA
September 13, 1966
JUMRATI MIAN Vs. BISHESHWAR PRASAD VISHWAKARMA
November 28, 1966
JYOTISH KOTWAL Vs. DWARKA PROSAD MARWARI
October 7, 1966
KACHCHA URAON Vs. CHHOTAN URAON
March 17, 1966
KAMALAPATI RAM AND CO Vs. WORKMEN IN MICA INDUSTRY
December 2, 1966
KAMESAR SINGH Vs. HANUMAN PRASAD
November 2, 1966
KAMINI DEVI Vs. CHAIRMAN OF BUXAR MUNICIPALITY
August 31, 1966
KAMLA PRASAD SINGH Vs. STATE
October 14, 1966
KAROO SINGH Vs. BIBI KHURSEED ZOHRA
September 26, 1966
KESHO RAI Vs. STATE OF BIHAR
April 22, 1966
KHANDELWAL GLASS WORKS Vs. S C PRASAD
October 11, 1966
KHAS JOYRAMPUR COLLIERY CO LTD Vs. NET RAM MARWARI
February 24, 1966
KISHORI NANDAN PRASAD Vs. DISTRICT TRAFFIC SUPERINTENDENT
April 26, 1966
KRIPASHANKAR D WORAH Vs. COMMISSIONER OF WEALTH TAX
April 13, 1966
LAHERIASARAI CENTRAL CO OPERATIVE BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
January 7, 1966
LAKSHMI KANTA JHA Vs. LAL BIHARI SARAN SINGH
August 18, 1966
M ABUL KALAM Vs. BIBI SAKINA KHATOON
November 28, 1966
MAHABIR PRASAD SINGH Vs. NARMEDESHWAR PRASAD SINGH
November 3, 1966
MAHANTH GIRJANAND BHAGAT Vs. BHAGWAN BHAGAT
April 12, 1966
MAHANTH SUDARSHAN DASS Vs. MAHANTH RAMKRIPAL DASS
August 9, 1966
MAHARAJ KUMAR KAMAL SINGH Vs. COMMISSIONER OF WEALTH TAX
January 14, 1966
MAHARAJ KUMAR KAMAL SINGH Vs. COMMISSIONER OF INCOME TAX
August 9, 1966
MAHARAJA CHINTAMANI SARAN NATH SAH DEO Vs. TIKAIT PRATAP CHANDRA NATH SAH DEO
October 14, 1966
MAHESHWARI SINGH Vs. STATE OF BIHAR
May 5, 1966
MAKSUNDAN RAM Vs. KAMLA PRASAD
September 22, 1966
MANAGEMENT OF JHARIA FIRE BRICKS AND POTTERY WORKS PRIVATE LTD Vs. PRESIDING OFFICER LABOUR COURT CHOTA NAGPUR DIVISION
February 25, 1966
MANBHARDAYAL AND CO Vs. UNION OF INDIA
September 30, 1966
MANI DEVI Vs. RAM PRASAD
October 11, 1966
MITHU PANDEY Vs. STATE OF BIHAR
April 5, 1966
MOHAMMAD YUSUF Vs. UNION OF INDIA
August 25, 1966
MOHAN RAM Vs. SARDAR BUDH SINGH
January 5, 1966
MOHINI SUGAR MILLS LTD Vs. STATE OF BIHAR
April 14, 1966
MONGHYR ELECTRIC SUPPLY CO LTD Vs. STATE OF BIHAR
September 9, 1966
MRITYUNJOY BOSE Vs. STATE OF BIHAR
February 8, 1966
MUHAMMAD QAMAR Vs. STATE OF BIHAR
April 27, 1966
MULCHAND R THACKER Vs. SM KAMLA BAI
August 24, 1966
MUSAI RAI Vs. STATE OF BIHAR
October 3, 1966
MUSLIM ANJUMAN E TALEEM Vs. BIHAR UNIVERSITY
March 11, 1966
N P SINGH Vs. COMMISSIONER OF INCOME TAX WEALTH TAX B AND O
January 7, 1966
NABIN PANDEY Vs. INDIAN TUBE COMPANY 1953 LTD
March 11, 1966
NAGINA AHIR Vs. STATE
November 29, 1966
NAND KISHORE PRASAD Vs. STATE OF BIHAR
July 28, 1966
NANDALAL SINHA Vs. DISTRICT MAGISTRATE
November 1, 1966
NARAIN PRASAD SINGH Vs. RADHAKANT PRASAD SINGH
February 7, 1966
NEMA MISSIR Vs. CHANDRIKA MISTRI
October 3, 1966
NESAR AHMAD Vs. EKRAM AHMAD
January 19, 1966
OFFICIAL LIQUIDATOR Vs. RAJA BAHADUR KAMAKHYA NARAIN
January 18, 1966
P GIRDHARAN PRASAD MISSIR Vs. STATE OF BIHAR
July 28, 1966
PANCHAM SINGH Vs. STATE
December 9, 1966
PARBATI KUERI Vs. SUGAN CHAND HAIN
November 7, 1966
PIONEER CO OPERATIVE HOUSING SOCIETY LTD Vs. STATE OF BIHAR
May 13, 1966
PITAMBAR MALLIK Vs. RAMCHANDRA PRASAD
November 1, 1966
PRABHU SAHAY MUNDA Vs. JUNAS MUNDA
April 7, 1966
R K BISWAS Vs. UNION OF INDIA
January 10, 1966
RADHA MOHAN SINGH Vs. JIRA KAMKAR
January 31, 1966
RADHIKA PRASAD LAL Vs. SHYAMA CHARAN LAL
February 1, 1966
RAJ KUMAR SINGH Vs. GOURISHANKAR JHUNJHUNWALA
August 20, 1966
RAJENDRA PRASAD JAIN Vs. SHEEL BHADRA YAJEE
March 3, 1966
RAM GOPAL RAJGARHIA Vs. COMMISSIONER OF INCOME TAX BIHAR AND ORISSA
January 13, 1966
RAM NANDAN SINGH Vs. RAMADHAR SINGH
February 25, 1966
RAM NANDAN YADAV Vs. STATE
March 2, 1966
RAM PARVESH RAM Vs. STATE
January 29, 1966
RAMA SHANKER SINHA Vs. STATE
November 18, 1966
RAMAYAN PRASAD Vs. GULABO KUER
April 20, 1966
RAMCHANDRA TEWARY Vs. GAJADHAR DAS
September 6, 1966
RAMCHANDRA TURAH Vs. STATE OF BIHAR
March 15, 1966
RAMDAYAL SAHU Vs. HARI SHANKAR LAL SAHU
July 7, 1966
RAMNATH PRASAD SAH Vs. KESHWAR SAH
November 21, 1966
RAMRATI DEVI Vs. AHMAD BEHARI
November 11, 1966
RAWAL DAS NICHAL DAS Vs. JAGARNATH EKKA
January 29, 1966
ROHTAS INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
September 27, 1966
ROHTAS INDUSTRIES LTD Vs. WORKMEN OF ROHTAS INDUSTRIES LTD
August 22, 1966
ROHTAS INDUSTRIES LTD Vs. ROHTAS INDUSTRIES STAFF UNION
February 8, 1966
SADANAND MUKHERIEE AND OTHERS Vs. THE PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL AND ANOTHER
December 20, 1966
SADHU SINGH Vs. RAMAWADH SINGH
April 27, 1966
SAHDEV MANDAL Vs. HONGA MURMU
September 13, 1966
SAHDUL MIAN JAN MOHAMMAD MIAN Vs. UNION OF INDIA
December 21, 1966
SAILENDRA NATH CHANDRA Vs. STATE OF BIHAR
July 12, 1966
SAKALBASO KUER Vs. BRIJENDRA SINGH
September 10, 1966
SAKHICHAND SAHU Vs. ISHWAR DAYAL SAHU
December 16, 1966
SAMIUR RAHAMAN Vs. COMMISSIONER OF INCOME TAX
February 24, 1966
SAMIUR RAHMAN AND BROS Vs. COMMISSIONER OF INCOME TAX
July 26, 1966
SANTI DEVI Vs. DEPUTY COMMR DISTRICT MAGISTRATE
October 10, 1966
SARJUG SINGH Vs. RAMEKBAL SINGH
October 11, 1966
SASTHI PADO SEKHAR Vs. ANANDI CHAUDHARY
July 12, 1966
SHEIKH MEHAR ALI Vs. STATE OF BIHAR
November 8, 1966
SHIWJI SINGH Vs. LABOUR COURT
February 16, 1966
SHRIPATI KUER Vs. MALTI DEVI
November 21, 1966
SHYAM SUNDARI DEVI Vs. COMMISSIONER OF INCOME TAX
January 13, 1966
SM TRIPTI BASU Vs. K K GHOSE
February 21, 1966
SOHAR SINGH Vs. STATE OF BIHAR
May 12, 1966
SOME VALLEY PORTLAND CEMENT CO. LTD. (LIME STONE QUARRIES) BAULIA Vs. UNION OF INDIA AND OTHERS
September 19, 1966
STATE Vs. DASRATH MUNDA
June 17, 1966
STATE OF BIHAR Vs. RADHA KRISHNA CHAUDHARY
July 18, 1966
STATE OF BIHAR Vs. SAKALDIP SINGH
March 29, 1966
STATE OF BIHAR Vs. B L AGARWALLA
February 16, 1966
STATE OF BIHAR Vs. SITARAM JHUNJHUNWALA
July 26, 1966
STATE OF BIHAR Vs. S N PANDEY
May 13, 1966
STATE OF BIHAR Vs. CHOUBEY GOPAL SARAN SHARMA
November 2, 1966
SUBODH GOPAL BOSE Vs. MINES TRIBUNAL
August 31, 1966
SUDARSAN Vs. PREM KUMAR SARNA
August 21, 1966
TARA PADO MAZUMDAR Vs. STATE
November 29, 1966
TARAK NATH GHOSH Vs. STATE OF BIHAR
October 11, 1966
TATA ENGINEERING AND LOCOMOTIVE Vs. STATE OF BIHAR
May 4, 1966
TATA IRON AND STEEL CO LTD Vs. ARUN CHANDRA BOSE
August 19, 1966
TATA IRON AND STEEL CO LTD Vs. RAJ KISHORE PRASAD
February 15, 1966
TATA IRON AND STEEL CO LTD Vs. UNION OF INDIA
December 7, 1966
TATA IRON AND STEEL CO LTD Vs. WORKMEN OF TATA IRON AND STEEL CO LTD
November 16, 1966
TATA IRON AND STEEL CO. LTD. Vs. LATU TURY AND ORS.
November 2, 1966
TATA IRON AND STEEL COMPANYLTD Vs. CENTRAL GOVERNMENT INDUSTRIAL
January 3, 1966
TATA IRON AND STEEL COMPANYLTD Vs. HIRANGI
May 7, 1966
THAKUR PRASAD SINGH Vs. JANKI DEVI
February 25, 1966
TITIR DUSADH Vs. STATE OF BIHAR
May 6, 1966
UMASHANKAR PRASAD SINGH Vs. RADHA DEVI
September 15, 1966
UNION OF INDIA Vs. SHEO PRASAD FULCHAND
September 29, 1966
UNION OF INDIA Vs. BINOD BEHARI SINGH
August 23, 1966
UNION OF INDIA Vs. GYANI RAM BHAGAT RAM
July 27, 1966
UNION OF INDIA Vs. SADHU RAM
November 25, 1966
UNION OF INDIA Vs. MADAN LAL KEJRIWAL
November 9, 1966
UNION OF INDIA Vs. JUTHARAM
November 10, 1966
UNION OF INDIA AS OWNER OF SOUTH EASTERN RLY ADMINISTRATION Vs. RAM KUMAR AGARWALA
December 2, 1966
UNIVERSAL BANK OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
April 22, 1966
VAIDYANATH SAHAY Vs. RAMBADAN SINGH
March 4, 1966
VANGUARD INSURANCE CO LTD Vs. FOOLCHAND MANDAL
October 12, 1966
WAEEZUL KHAN Vs. STATE OF BIHAR
October 6, 1966
ZAHURUDDIN Vs. MD JAN
August 23, 1966