Case Index

Title
Date
ABINASH CHANDRA DEB Vs. ADHIR CHANDRA NAMA SUDRA AND ORS.
March 18, 1966
AHEIBAM NINGOL THONGAM ONGBI THABA AND ORS. Vs. THE STATE OF MANIPUR
April 11, 1966
COMMISSIONER OF INCOME TAX Vs. G. HYATT
August 22, 1966
DAKSHAPRASAD DEKA Vs. INSPECTOR GENERAL OF POLICE AND ORS.
January 10, 1966
DAYARAM PHUKAN AND ANR. Vs. STATE
August 11, 1966
EASTERN TEA ESTATE PRIVATE LTD. Vs. MUNICIPAL BOARD OF SILCHAR AND ANR.
February 15, 1966
GAMA PRASAD AGARWALLA AND ANR. Vs. NABAHASH GOSWAMI AND ORS.
July 11, 1966
JALANNAGAR SOUTH ESTATE LIMITED Vs. COMMISSIONER OF TAXES
August 8, 1966
JAMKHOKHAI KUKI Vs. THE STATE OF MANIPUR
December 16, 1966
KAKAJAN TEA ESTATE Vs. LABOUR COURT
July 14, 1966
LAIPHRAKPAM LEIREN SINGH AND ORS. Vs. NONGTHOMBOM LEIREN SINGH AND ORS.
December 9, 1966
NARENGBAM BRAJABIDHU SINGH Vs. THE UNION TERRITORY OF MANIPUR COMPLT.
January 10, 1966
RAJ KUMAR CHAUHAN Vs. THE STATE
June 3, 1966
RAMNIBAS AGARWALLA Vs. MT. PADUMI KALITA AND ORS.
December 7, 1966
SANASAM UDHOP SINGH Vs. PHEIROIJAM KUNJARAJ SINGH
June 23, 1966
STATE Vs. NONGMAITHEM TOMCHOU SINGH
February 16, 1966
STEELSWORTH LIMITED Vs. COMMISSIONER OF INCOME TAX
May 18, 1966
SURENDRA CHANDRA DAS Vs. DIVISIONAL FOREST OFFICER, CACHAR DIVISION AND ORS.
January 5, 1966
THOUDAM IBOCHOUBA SINGH Vs. GOVERNMENT OF MANIPUR
January 4, 1966
WAHENGBAM NIMAI SINGH Vs. MANIPUR ADMINISTRATION,
March 31, 1966