Case Index

Title
Date
A VISWANADHAM Vs. STATE
March 4, 1966
A. BEHERA Vs. DEONARAYANLAL
April 15, 1966
ACHYATANANDA HOTA Vs. KHATIJA BIBI
October 10, 1966
ADIKANDO SATPATHY Vs. STATE
May 6, 1966
ANANDA NAIK Vs. HARIBANDHU NAIK
October 12, 1966
ANKIL BEHERA Vs. STATE
January 21, 1966
ANNAPURNA SAHUANI Vs. NARENDRA PRASAD SAHU
November 1, 1966
BALI Vs. STATE
July 11, 1966
BALMIKI SAHU Vs. STATE
April 12, 1966
BANCHHANIDHI MAHARATHA Vs. SRINIBASS PAIKROY
August 30, 1966
BANSHIDHAR MOHAPATRA AND ANR. Vs. SOURI SAMAL
October 31, 1966
BARADA KANTA MISRA Vs. STATE OF ORISSA
May 4, 1966
BASANTA MISHRA AND ANR. Vs. LAXMI ALIAS JAGNASINI MISHRANI
August 26, 1966
BASUDEO LAL MODI Vs. MADANLAL CHHAPOLIA
November 5, 1966
BATAHARI JENA Vs. STATE OF ORISSA
September 19, 1966
BENUDHAR MISRA Vs. THE STATE OF ORISSA AND ANR.
August 5, 1966
BHABA BEHERA AND 16 ORS. Vs. THE STATE
January 21, 1966
BHAGABAT DAS Vs. BHABI BEWA AND ORS.
July 29, 1966
BHIKARI CHARAN SAHU Vs. CHHIMA BASIC SCHOOL
April 26, 1966
BHIMA PADHI Vs. VENKATESWARA SWAMY VARU AND ANR.
September 27, 1966
BISESWAR GIRI Vs. HARAPRASAD BEHERA
September 14, 1966
BISIKESAN SUNA Vs. STATE
July 20, 1966
BISWANATH SAHU Vs. DASA SAHU
September 1, 1966
BISWANATH SATPATHY Vs. STATE
April 28, 1966
BISWESWAR LAL AND ORS. Vs. HARI SUKLA AND ORS.
March 15, 1966
BRAHMANANDA MOHANTY Vs. STATE
December 21, 1966
C. DHARMARAJAN Vs. THE GOVERNING BODY AND KARANJIA COLLEGE AND ANR.
May 6, 1966
CHAKRAPANI MUKHI Vs. DHRUBA CHARAN MUKHI
March 1, 1966
CHAUDHURY DAMBARU PRADHAN AND ORS. Vs. CHAUDHURY KAUSALYA PRADHANUNI
July 29, 1966
CHAUDHURY RADHANATH NANDA Vs. STATE OF ORISSA THROUGH SECRETARY, WORKS DEPARTMENT
October 10, 1966
DAITARI PADHAN Vs. STATE
January 31, 1966
DAMODAR MISRA Vs. BANAMALI MISRA
August 17, 1966
DANEYI GURUMURTY Vs. RAGHU PODHAN
August 17, 1966
DHANI BAHERA Vs. SUSHIL CHANDRA PALIT
August 11, 1966
DHANI BEHERA (J. DR.) Vs. SUSHIL CHANDRA PALIT (D. HR.)
August 1, 1966
DHOI ALIAS BASUDEV DAS Vs. STATE
July 22, 1966
DUANA MOLIKO Vs. BHAGABAT BISO
December 23, 1966
DULA MAJHI Vs. STATE
July 6, 1966
DURGA CHARAN MOHAPATRA Vs. LOKANATH ACHARYA AND ORS.
April 25, 1966
DURGA CHARAN RAM Vs. ACHUTA PATI AND ORS.
April 20, 1966
DUTIA PATEL Vs. STATE
July 14, 1966
ESSENTI KRISHNA CHANDRA PATRA Vs. THE STATE
July 11, 1966
GADADHAR SAMANTARAY Vs. DAMO BEHERA
June 30, 1966
GAGAN BEHARI PATNAIK Vs. RAMESWAR LAL AND ORS.
May 16, 1966
GAJENDRA KUMARI DEVI Vs. GURU GADABA
January 31, 1966
GENERAL MANAGER, O.R.T. CO. Vs. STATE
July 14, 1966
GENERAL MANAGER, O.R.T.C. LTD. Vs. STATE
July 11, 1966
GHANASHYAM PARIDA Vs. PRAFULLA KUMAR DAS AND ORS.
December 17, 1966
GOBARDHAN GOUNTIA AND ANR. Vs. LABANYANIDHI BHOI AND ORS.
August 17, 1966
GOBINDA GOUDA Vs. KALU GOUDA AND ANR.
June 16, 1966
GOKULA MAJHI ALIAS GHOTULU GOND Vs. THE STATE
June 29, 1966
GOVINDA GOUDA Vs. KALU HOUDA
May 16, 1966
GOVINDA PATNAIK Vs. STATE OF ORISSA
August 26, 1966
GULAM ALI SAHA Vs. SULTAN KHAN
February 28, 1966
HADIBANDHU SANTARA Vs. BAURIBANDHU SANTARA
October 31, 1966
HARIHAR DAS Vs. STATE
January 21, 1966
HIRSA SINGH THAKUR AND ANR. Vs. THE STATE
August 4, 1966
HRUSHIKESH ACHARYA Vs. BALARAM PATI
August 3, 1966
ISWAR BEHERA AND 6 ORS. Vs. ISWAR DANGUA AND 354 ORS.
July 19, 1966
JANARDAN SAHU Vs. ARAKHIT SAHU
September 23, 1966
JOGESH CHANDRA HOTA Vs. BIBHUTIBHUSAN SAHANI
November 5, 1966
JUDHISTIR JENA Vs. KASINATH CHNARA AND ANR.
February 11, 1966
K RAMAMURTY SUBUDHI Vs. DINABANDHU BEHERA
November 30, 1966
KALANDI PARIDA Vs. SADHU PARIDA
October 6, 1966
KARTIK SETHY Vs. BANAMALI MOHANTI
July 8, 1966
KARUNA BEHERA Vs. STATE
July 4, 1966
KASHINATH SUBUDHI Vs. NAKULA PATRA
September 27, 1966
KASHINATHA SAMAL Vs. GOLAK CHANDRA BARAL AND ANR.
February 21, 1966
KELU SAHU Vs. HADIBANDHU SAHU
November 8, 1966
KELUNI BEWA AND ANR. Vs. SADHU DAS AND ORS.
September 10, 1966
KHAGESWAR KARNA Vs. ADUTI KARNANI
November 5, 1966
KHALI Vs. SADHABA BEWA
July 29, 1966
KHALI PANIGRAHI Vs. KAMALA DEVI
November 1, 1966
KHETRABASI PATNAIK Vs. STATE
April 20, 1966
KISHORE Vs. STATE
November 22, 1966
KRUSHNA CHANDRA BALUA Vs. DAIMATI KISANI
May 6, 1966
KRUSHNA PRASAD PRUSTI Vs. THE OFFICER-IN-CHARGE AND TITLAGARH P. S. AND ANR.
February 8, 1966
KUNTALA BEWA Vs. SADHU CHARAN MOHANTI
January 17, 1966
LAIKNAN KHATIA Vs. THE STATE
July 12, 1966
Laiphrakpam Leiren Singh Vs. Nongthombom Leiren Singh
December 9, 1966
LAL GUPTESWARO SORONO SINGH DEO AND ANR. Vs. RAM KRISHNA DEO AND ANR.
March 2, 1966
LAXMAN PATNAIK Vs. STATE OF ORISSA
March 1, 1966
LAXMIDHAR PATNAIK Vs. RANGABATI BEWA
November 23, 1966
LAXMINARAYAN GUPTA Vs. DURGADEVI THAKURANI
September 14, 1966
MADHUSUDAN SWAIN Vs. STATE
July 19, 1966
MAHABIR PRASAD BAJRANGLAL Vs. UNION OF INDIA (UOI)
January 29, 1966
MAHAMAD YASIN Vs. STATE
December 15, 1966
MAKHEA KUMBHAR Vs. FAGU KUMBHAR AND ORS.
June 22, 1966
MANDARA MAJHI AND ANR. Vs. STATE
July 7, 1966
MARCHIA ORAM Vs. EXECUTIVE OFFICER NOTIFIED AREA COUNCIL
December 13, 1966
MAWAJI RAMJI Vs. PREMJI KUMBHABHAI CHANDA
October 5, 1966
MINGULAR MALLIK Vs. STATE
July 6, 1966
MOHANI MUKULI AND ANR. Vs. DHARMANANDA SAHOO AND ANR.
July 20, 1966
MUNICIPALITY AND 2 ORS. Vs. HARIBANDHU SAHU
July 29, 1966
MURALIDHAR KUNAR Vs. BHAGABAN KUNAR
August 1, 1966
NARASINGHA PANDA Vs. N NARASIMHA MURTY
January 7, 1966
NARASINGHA ROU Vs. SRICHARAN PANDA
September 1, 1966
NARENDRANATH MOHANTY Vs. UNION OF INDIA
September 15, 1966
NILAMANI DHAL Vs. RADHAMOHAN JIW THAKUR
May 25, 1966
ORISSA CEMENTS LTD. Vs. STATE OF ORISSA AND ANR.
January 3, 1966
P APPARAO Vs. STATE
November 30, 1966
P. SANKAR JEE AND ANR. Vs. THE STATE
March 1, 1966
PADASA GOUNTIANI Vs. KUSA MAHALIK AND 2 ORS.
July 20, 1966
PADMA CHARAN DAS Vs. NETRANANDA SAHU
October 11, 1966
PALAU MUNDA Vs. THE STATE
June 17, 1966
PARAMANANDA SENAPATI AND ANR. Vs. THE BAPTIST MISSIONARY SOCIETY AND ANR.
September 6, 1966
PARIKHIT MUDULI Vs. CHAMPA DEI
September 12, 1966
PRADIP CH. CHAUDHURY Vs. STATE OF ORISSA AND ORS.
August 2, 1966
PRAHLAD PURSTY Vs. SHEOKH ABDUL RAHMAN
January 21, 1966
PRASANNA KUMAR SAMAL Vs. BALBHADRA ROUT
March 28, 1966
PUINBASI MAJHIANI Vs. SHIBA BHUE
March 1, 1966
PUNA PAITALA Vs. SUDARSAN PAITAL
April 25, 1966
RABINARAYAN BISWAL Vs. STATE
April 27, 1966
RAGHUNATH NIAK Vs. BAYA BEJO AND 6 ORS.
July 29, 1966
RAJENDRA NARAYAN DAS AND ORS. Vs. MINATUNNISA BIBI
April 26, 1966
RAM CHANDRA NAIK Vs. DADHIBABAN THAKUR AND ORS.
March 24, 1966
RAM CHANDRA PANDA Vs. K. DANDAPANI DORA AND ORS.
September 14, 1966
RAMJI PRASAD GUPTA Vs. STATE
August 1, 1966
RAMKUMAR LILADHAR FIRM Vs. STATE OF ORISSA
December 22, 1966
RAO AND SONS Vs. COMMISSIONER OF INCOME-TAX
December 13, 1966
REPUBLIC OF INDIA Vs. G A N RAJAN
December 17, 1966
SAKI BEWA AND AFTER HER KASINATH SAHU AND ANR. Vs. THE STATE OF ORISSA AND ORS.
March 1, 1966
SANU KISAN AND ANR. Vs. THE STATE
July 5, 1966
SATRUGHNA SABATA Vs. SRIDHARI SABATA
January 17, 1966
SATYAKUMAR KUNDU Vs. STATE
January 21, 1966
SATYANARAYAN GANTAYET Vs. STATE
December 22, 1966
SIMADRI NANDA Vs. STATE
October 10, 1966
SRI AMARESWAR MAHADEB BIRE AND ORS. Vs. SRI DURGADEVI THAKURANI AND ORS.
February 4, 1966
SRI GOBINDA CHANDRA HARICHANDAN JAGADEB Vs. THE STATE OF ORISSA, REPRESENTED BY THE SECRETARY, REVENUE DEPARTMENT
November 15, 1966
SRI GOPAL JEW THAKUR Vs. PRAVASINI DAS
November 7, 1966
SRI KRISHNA CHANDRA GAJAPATI NARAYAN DEO Vs. ATREYAPARUPU APPARAO AND ANR.
September 14, 1966
SRIDHAR PANI Vs. DURYODHAN MAHALI
November 7, 1966
STATE Vs. BABULI NARAYAN BEHERA
December 12, 1966
STATE Vs. KAMRAJ BHOLE AND TWO ORS.
July 4, 1966
SUDHAKAR SAHU Vs. ACHUTANANDA PATEL
August 11, 1966
SULEKHA KHATUN Vs. UNITED BANK OF INDIA LTD
November 25, 1966
T. SIVARAMMAYYA AND ANR. Vs. GOVINDA SAHU AND ANR.
August 30, 1966
THE STATE OF ORISSA Vs. S.P. CHOWDHURY
August 6, 1966
UDAYANATH SAHU Vs. ZILLA PARISHAD
September 6, 1966
UJAL BEWA AND ANR. Vs. UCHHAB BADATIA AND ORS.
October 12, 1966
UJAL BEWA AND ANR. Vs. UCHHAB BADATIA AND ORS.
April 18, 1966
ULLA DEI Vs. MALLI BEWA AND ORS.
December 20, 1966
UNION OF INDIA Vs. ORISSA TEXTILE MILLS LTD
September 27, 1966
UNION OF INDIA Vs. HADIBANDHU DAS
November 17, 1966
UNITED BANK OF INDIA LTD. Vs. DOLGOBINDA SAHU AND NIMAI CHARAN DAS
February 25, 1966
UPENDRA MALLIK Vs. JAGATMOHAN PRADHAN
October 10, 1966
UPENDRANATH DAS Vs. RUKMINI PATNAIKANI
April 29, 1966