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Case Index
Title
Date
A BAPIRAJU Vs. DISTRICT REGISTRAR REGISTRATION AND STAMPS SRIKAKULAM
October 26, 1966
A YADGIR REDDY Vs. DIRECTOR OF PUBLIC LIBRARIES GOVT OF ANDHRA PRADESH
July 29, 1966
ABBURI CHALAMAYYA Vs. ANDHRA PRADESH STATE
December 20, 1966
ABDUL NABI Vs. GULAM MURTHUZA KHAN
April 13, 1966
ABID ALI KHAN Vs. PRABHAKARA RAO H MAWLE
January 20, 1966
ADVOCATE GENERAL ANDHRA PRADESH HYDERABAD Vs. ABBARAJU RAMARAO
December 30, 1966
ADYATMA CHINA BATTAR Vs. IRAGAVARAPU KONDAMARHARYULN
September 27, 1966
AKELLA KASAMMA Vs. PENUGONDA BRAMARAMBA
August 31, 1966
AKKIPEDDI GOPALASASTRY Vs. VIJAYAWADA ENGINEERING METAL COMPANY LIMITED
July 21, 1966
ALUR NARASIMHA MURTHY Vs. ADONI MUNICIPALITY
December 13, 1966
AMALAKANTI NATASIMHAMURTHY Vs. DEVATA KAMARAJU & OTHERS
August 20, 1966
ANANTHA SAMBAIAH Vs. V VENKOBA RAO
August 3, 1966
ANNA NAGEDRASMAND BOMMIREDDI VENKAYY AND CO Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD
October 6, 1966
ANNE NAGENDRAM AND BOMMA REDDI VENKAYYA AND CO Vs. COMMISSIONER OF INCOME TAX
October 6, 1966
APPILI AUDEMMA Vs. ALLAMPATI RAMANNA REDDY
July 5, 1966
AWAZ BIN ABDULLA Vs. OBIBIN AAZAAM
October 27, 1966
B RAJA RAO Vs. YESU MANU
February 7, 1966
B RAJAGOPALA RAO Vs. REGISTRAR OF CO OPERATIVE SOCIETIES ANDHRA PRADESH HYDERABAD
August 26, 1966
B SOMAYYA Vs. G VEERRAJU
February 24, 1966
BALAJI CHIT FUND JANGAON Vs. BALAJI SATYANARAYANA
September 26, 1966
BALAJI INDUSTRIES BHIMAVARAM Vs. SPECIAL DEPUTY COLLECTOR FOR LAND ACQUISITION ANDHRA PRADESH
November 7, 1966
BALAJI PURANDAS Vs. ASSISTANT ENGINEER, D P E OFFICE, SUPERINTENDING ENGINEER OPERATION CIRCLE, ANDHRA PRADESH S E B "RAFAT MANZIL", HYDERABAD
March 2, 1966
BALUSU ANAND Vs. SPECIAL COMMERCIAL TAX OFFICER EVASIONS KAKINADA
June 24, 1966
BATHULA ATCHIREDDY Vs. STATE
April 22, 1966
BEEMINIPATNAM CO OPERATIVE LAND MORTGAGE BANK LTD Vs. GOVERNMENT OF ANDHRA PRADESH
September 29, 1966
BELLAPU VENKATAPPAYYA Vs. ADUSUMILLI VENKATARAMANJANEYULU
December 29, 1966
BENARAS HALL Vs. LABOUR COURT GUNTUR
June 17, 1966
BHAVIRISETTI MANIKYAM Vs. JUJJURU BUTCHAYYA AND OTHERS
November 18, 1966
BHEEMAVARAPU SREERAMULU Vs. BHIMAVARAPU PUSHPAVATAMMA
December 14, 1966
BODDU VEERAIAH Vs. ARIPIRALA VENKATA LAXMAMMA
August 3, 1966
BOMMIDALA POORNAISH Vs. UNION OF INDIA
June 27, 1966
BOPPA SIVA BASAVAYYA Vs. INDUKURI VENKATARAMARAJU
August 12, 1966
BOYA MARENNA Vs. STATE OF ANDHRA PRADESH
December 27, 1966
BYSANI LAKSHMINARAYANA CHETTY Vs. GUNDA PEDDA NARAYANA CHETTY
February 10, 1966
C ACHIAH Vs. P GOPALAKRISHNA REDDY
December 13, 1966
C KANAKAIAH TEXTILES AND CO Vs. VALLABHANENI VENKATA SUBBAMMA
February 8, 1966
C NARASINGA RAO Vs. STATE OF ANDHRA PRADESH
November 18, 1966
C SATYANARAYANA Vs. KANUMARLAPUDI LAKSHMI NARASIMHAM
September 29, 1966
C SIVA RAO Vs. M G BROTHERS AUTOMOBILE DEALERS AND AGENTS
March 16, 1966
C VENKATAPPA NAIDU Vs. STATE OF ANDHRA PRADESH
April 18, 1966
CANARA BANK LTD Vs. STATE OF ANDHRA PRADESH
February 24, 1966
CHANDRAMANI PATTAMAHA DEVI V Vs. COMMISSIONER OF WEALTH TAX
March 10, 1966
CHELIKANI VENKATA RAO Vs. KAMAVARAPU RAJA RAO
November 15, 1966
CHIGURUPATI VENKATA SUBBAYYA Vs. PALADUGU ANJAYYA
August 29, 1966
CHILUKUR VENKATA RAGHAVACHARI Vs. STATE OF ANDHRA PRADESH
December 27, 1966
CHIMAKURIHI SEETHAIAH Vs. BURRA VENKATA REDDI
October 28, 1966
CHINNA GOLLAPALEM PANCHAYAT PRESIDENT B MAHANKALI RAO Vs. TELAGAM SETTI NARASIMHA RAO
February 11, 1966
CHINTA SOMESWARA RAO Vs. COMMISSIONER OF INCOME TAX A P HYDERABAD
November 9, 1966
CHINTA VENKATA JAGANNATHA RAO Vs. DOLA NARANNAIDU
April 22, 1966
CITY MUNICIPALITY ADILABAD Vs. M SEETHA RAM
April 17, 1966
COLLECTOR LAND ACQUISITION HYDERABAD DISTRICT Vs. BAILQUIS JAHAN BEGAM
November 4, 1966
COLLECTOR OF CENTRAL EXCISE HYDERABAD Vs. PHOOL CHAND MOHANLAL
June 30, 1966
COMMISSIONER H R ANDC E Vs. PURUSHOTTAMACHARYULU
January 13, 1966
COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD Vs. BHARAT TRADING CO
October 26, 1966
CONSERVATOR OF FORESTS NIZAMABAD CIRCLE NIZAMABAD Vs. K SRIDHARA REDDY
September 7, 1966
D GOWRI REDDY Vs. D GOVINDA REDDY
August 26, 1966
D SATYANARAYANAMURTHY Vs. STATE OF ANDHRA PRADESH
October 12, 1966
DAMODARAM CHETTI Vs. VUNGARALA RUKMANIAMMA
November 23, 1966
DANGA VEERASWAMI Vs. THE REVENUE DIVISIONAL OFFICER
February 2, 1966
DENABAI BOMAN SHAH SMT Vs. CONTROLLER OF ESTATE DUTY
September 12, 1966
DHINTAPALLE ACHAIAH Vs. STATE OF ANDHRA PRADESH
October 14, 1966
DINSHAWJI DIED Vs. ABDUL RASOOL KHAN
January 19, 1966
DISTRICT SOCIAL WELFARE OFFICER GUNTUR Vs. BHATRAJU HANUMANTHA RAO
January 13, 1966
DOLGONTI RAGHAVA REDDY Vs. STATE
September 19, 1966
DURGA SURYANARAYANA Vs. GOVERNMENT OF ANDHRA PRADESH
March 9, 1966
DUVVURI CHENGAL REDDI Vs. DEVAREDDI VENKATASUBBAREDDI
December 13, 1966
E S VELAYUDHAN Vs. COMMISSIONER OF INCOME-TAX
August 20, 1966
EKAMBARAM T R Vs. CONTROLLER OF ESTATE DUTY
November 14, 1966
ELURU ELECTRIC SUPPLY CORPORATION LTD Vs. TULURI SATYAM
September 13, 1966
FIRST ADDITIONAL INCOME TAX OFFICER Vs. UPPALA PEDA VENKATARAMANAYYA
February 23, 1966
G A GAFFAR KHAN Vs. M A KALEEM
September 6, 1966
G LAKSHMANAMMAL Vs. STATE OF ANDHRA PRADESH
August 24, 1966
G RAGHAVAREDDI Vs. GOVERNMENT OF ANDHRA PRADESH HOME TRANSPORT 11 DEPARTMENT
December 1, 1966
G S GEORGE Vs. GOVERNMENT OF ANDHRA PRADESH
November 18, 1966
G SARADA Vs. V GOPALASWAMY RAO
October 28, 1966
G V PITTAMBER RAO Vs. STATE OF ANDHRA PRADESH
September 23, 1966
G VENKATESAM Vs. COLLECTOR MEDAK
April 20, 1966
GADDAMEEDI PEERIAH Vs. NARAYANA RAO
September 23, 1966
GANDIKOTA SUBRAMANYAM Vs. PYDIMARRI SANTA
April 1, 1966
GIANOBA Vs. COLLECTOR (ADDITIONAL DISTRICT MAGISTRATE)
July 18, 1966
GOGULA BASIVI REDDY Vs. LAKKARAJU JANARDANA RAO
December 9, 1966
GONDAVELLI Vs. STATE
August 3, 1966
GOPAJOSYULA SURYAKANTHAMMA Vs. LOKAVARAPU SANYASI
July 12, 1966
GOPU SUKKIAH Vs. PERUMANDLA VEERA MALLU
January 25, 1966
GOVERNMENT OF ANDHRA PRADESH Vs. DURGA SURYANARAYANA
March 9, 1966
GRANDHI GURVAMMA Vs. CHAINVADI GOPALAM AND OTHERS
October 24, 1966
GUDIVADA VENKATA HANUMANTHA RAO Vs. MAJETY RANGAMMA
March 28, 1966
GULABCHAND RATHI Vs. A SANKARANARAYANA GUPTA
June 22, 1966
GUNDA SUBBARAYUDU Vs. GOPISETTI VENGAMMA AND OTHERS
March 3, 1966
GUNTUR DISTRICT CO-OPERATIVE MARKETING SOCIETY LTD Vs. STATE OF ANDHRA PRADESH
June 16, 1966
GUNTUR RAMALAKSHAMAMMA Vs. GOVERNMENT OF ANDHRA PRADESH
June 17, 1966
GUTTULA MANGAYAMMA Vs. GOWALA GANNIKA
December 20, 1966
HANUMANTHA RAO A Vs. COMMISSIONER OF WEALTH TAX
September 14, 1966
HASTIMAL Vs. F LALCHAND
August 31, 1966
HAZRAMI GANGARAM Vs. KAMLABAI
December 6, 1966
HONURAPPA Vs. STATE
July 27, 1966
HUSSAINI BEGUM Vs. MUMTAZ ALI
February 15, 1966
HYDERABAD DEVELOPMENT CO OPERATIVE SOCIETY LTD Vs. REGISTRAR OF CO OPERATIVE SOCIETIES HYDERABAD
June 20, 1966
HYDERABAD STOCK EXCHANGE LIMITED Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD
November 9, 1966
IBADAT ALI Vs. BALDIA COOPERATIVE BANK
September 28, 1966
IBRAHIM SHARIFF Vs. MASTHAN SHARIFF
October 14, 1966
INCOME TAX OFFICER Vs. MARAMREDDY SULOCHANAMMA
December 2, 1966
INCOME TAX OFFICER Vs. MURAMREDDY SULOCHANAMMA
March 24, 1966
ISHWARLAL Vs. KURSHEED BEGUM
December 13, 1966
J B ROY Vs. STATE
November 16, 1966
J V KRISHNAIAH Vs. SUB COLLECTOR GUDUR
December 27, 1966
JAFAR ALI Vs. RAMLOO AND ANOTHER
March 1, 1966
JAFAR ALI Vs. RAMLOO
July 26, 1966
JAGARLAMUDI CHOWDARY Vs. STATE
February 23, 1966
JAMI SADHU AMMA Vs. JAMI SATYANARAYANA
March 30, 1966
JANARDHANA RAO Vs. STATE OF ANDHRA PRADESH
February 9, 1966
JAYALAKSHMI RICE AND OIL MILL CONTRACTORS CO ANGALUR Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD
April 15, 1966
JETTI VENKATRAYUDU Vs. EDARA VENKATA SUBBIAH
March 4, 1966
JOWLI SUNKIAH AND CO Vs. COMMERCIAL TAX OFFICER
November 7, 1966
JUMA BHAI Vs. ABDUL KAREEM DIED
August 18, 1966
K APPALANARASIMHA BHUKTA Vs. K MAHADEVALLA BHUKTA
April 22, 1966
K KOTESWARARAO Vs. STATE OF ANDHRA PRADESH
July 13, 1966
K M S LAKSHMANIER and SONS PVT LTD Vs. SALES TAX APPELLATE TRIBUNAL HYDERABAD
August 2, 1966
K NARASINGA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
March 10, 1966
K RAJAIAH Vs. B GAJANAND RAO
September 9, 1966
K RAJANNA CHETTY Vs. STATE
July 27, 1966
K RAMAKRISHNA RAO Vs. STATE
April 5, 1966
K RANGANAYAKAMMA Vs. P SUBBAMMA
February 11, 1966
K S PAPANNA Vs. DEPUTY COMMERCIAL TAX OFFICER GUNTAKAL
November 21, 1966
K SAMBASIVARAJU Vs. M V S R CHANDRAYYA CHETTY
April 22, 1966
K V SUBBA RAO Vs. STATE OF ANDHRA PRADESH
April 8, 1966
K VENKATA SUBRAHMANYAM Vs. PREMIER BANK OF INDIA NELLORE
February 2, 1966
K VENKATARAMNA Vs. PRESIDING OFFICER LABOUR COURT GUNTUR
April 12, 1966
K. RAMAMURTHY AND OTHERS Vs. THE TEMPLE OF SRI BHIMESWARASWAMI SITUATE IN DRAKS
April 22, 1966
KALAMATA VENKAYYA Vs. REVENUE DIVISIONAL OFFICER PARVATHIPURAM SRIKAKULAM DISTRICT
September 30, 1966
KAMALA MINING CORPORATION Vs. DAULATRAM RAMESHWARALAL
December 15, 1966
KANTAMANI VENKATASATYAVATHI Vs. INCOME TAX OFFICER
March 25, 1966
KAPOORCHAND SRIMAL Vs. TAX RECOVERY OFFICER, SPECIAL DY COLLECTOR, INCOME-TAX ARREARS, HYDERABAD
February 16, 1966
KAPURCHAND SHRIMAL Vs. TAX RECOVERY OFFICER
February 1, 1966
KARRI MAHALAKSHMI Vs. SATYAVOLU VENKATA BHASKARA UMAMAHESWARA VARAPRASADA MURTHI
September 6, 1966
KARUMARI VENKATA RATNA NARASIMHA RAO Vs. KARUMARI VIMALAVATI
November 15, 1966
KASAMSETTY RADHAKRISHNAIAH CHETTY Vs. COMMISSIONER OF INCOME TAX
September 15, 1966
KASIREDDY VARAHALU Vs. STATE OF ANDHRA PRADESH HOME TRANSPORT III DEPARTMENT HYDERABAD
August 31, 1966
KASIREDDY VARAHALU Vs. STATE OF A. P. HOME (TRANSPORT III) DEPARTMENT
August 5, 1966
KHAJA BEGUM Vs. ABDUL HAMEED
December 27, 1966
KHANDAVALLI VENKATACHARYULU Vs. DEITY SRI VENKATESWARASWAMIVARU OF VADAPALLI
September 23, 1966
KILARU PAPAYYA Vs. PARASA VENKATA KRISHNA RAO
December 6, 1966
KING and COMPANY CHEMISTS AND DRUGGISTS Vs. BAHBOOD ALI KHAN ASSISTANT INSPECTOR OF LABOUR GOVERNMENT OF A P
March 17, 1966
KODE KUTUMAB RAO Vs. KODE SESHARATNAMAMBA
April 1, 1966
KOILI MULASWAMY Vs. REVENUE DIVISIONAL OFFICER NARASAPUR
January 20, 1966
KONDURI BUCHI RAJALINGAM Vs. STATE OF ANDHRA PRADESH
November 16, 1966
KONDURU MANKAYYA LINGAM Vs. PINGLE VIJAYAPAL REDDY
December 8, 1966
KORITALA HANUMANTHA RAO Vs. DHULIPALLA VENKANNA
February 9, 1966
KOSANA RANGANAYAKAMMA Vs. PASUPULATI SUBBAMMA
February 11, 1966
KOTVALA APPANNA Vs. MUMMINA MULAYYA
March 21, 1966
KOUKUNTLA RAMULU COMMISSION AGENTS VICARABAD Vs. STATE OF ANDHRA PRADESH
October 14, 1966
KUMARIKA SUBARNA REKHA MANI DEVI Vs. RAMAKRISHNA DEO
December 1, 1966
KUNCHALA VENKATESVVARLU Vs. CHEMBETI VENKAVYA AND STATE
January 1, 1966
KUNDURTHI VENKATESWARA CHARI Vs. REVENUE DIVISIONAL OFFICER
January 26, 1966
L NAGABHUSHANAM Vs. A ANKAIAH
July 6, 1966
LAKSHMAIAH Vs. TRANSPORT COMMISSIONER A P HYD
January 17, 1966
LAKSHMI GANESH RICE MILL Vs. BOARD OF REVENUE CT ANDHRA PRADESH HYDERABAD
September 6, 1966
LAKSHMUNAIDU Vs. SITARAMASWAMY
March 14, 1966
LAND ACQUISITION OFFICER AND DISTRICT WELFARE OFFICER KAKINADA Vs. MATTAPALLI VENKATESWAMI
April 1, 1966
M A KHADER Vs. STATE OF ANDHRA PRADESH
February 10, 1966
M N DASANNA Vs. GOVERNMENT OF ANDHRA PRADESH
July 5, 1966
M RAMAKRIIHNA MUDALIAR Vs. M PACHAYAPPA MUDALIAR
September 2, 1966
M RAMAKRISHNA MUDALIAR Vs. REGIONAL TRANSPORT AUTHORITY CHITTOOR
November 4, 1966
M SESHANNA Vs. UNION GOVERNMENT OF INDIA MINISTRY OF STEEL AND MINES
January 29, 1966
M V N RAMANUJACHARI Vs. STATE
October 3, 1966
M V NARASIMHA RAO Vs. COLLECTOR WEST GODAVARI DISTICT ELURU
July 29, 1966
M VENKATARATNAM Vs. M CHELAMAYYA
April 1, 1966
MADDALI TIRUVENGALAM Vs. SALADI AMMANNA
January 13, 1966
MADHAVARAPU SRIRAMAMURTHY Vs. MAMIDALA SUBBAMMA
June 23, 1966
MAHARAJ KUMARIKA SUBARNA REKHA MANI DEVI Vs. RAMAKRISHNA DEO
February 11, 1966
MANAGING DIRECTOR HYDERABAD CONSTRUCTION CO LTD Vs. MAJOR EHSANUDDIN HUSSAIN
April 1, 1966
MANGU KAMALAMMA Vs. MOHAMMED
June 24, 1966
MANORA BAI Vs. SULTAN BAKATH BEGUM
August 7, 1966
MASGI BITCHANNA Vs. STATE
September 13, 1966
MEKALA RAMA RAO Vs. STATE
August 11, 1966
MERLA VEERABHADRA RAO Vs. INSPECTOR OF POST OFFICES KAKINADA
August 26, 1966
MERUGA DHARMAIAH Vs. MERUGA BASAVAIAH
January 13, 1966
MIKKINENI MARUTHI Vs. STATE
September 15, 1966
MIR MAAZAM SULTAN Vs. MUR AFSAR SULTAN
March 18, 1966
MODADUGULA SREERAMULU Vs. PERAKAM SINGAYYA
August 1, 1966
MODUMAL Vs. STATE
February 8, 1966
MOHAMMAD ABDUL GAFOOR Vs. D S LAKSHMI
February 3, 1966
MOHAMMAD SHOUKAT KHAN Vs. STATE OF ANDHRA PRADESH
December 19, 1966
MOHAN DAS Vs. SUPERINTENDENT OF POLICE KHAMMAMATH
July 15, 1966
MOHD DILAWAR ALI Vs. ANDHRA PRADESH MUSLIM WAKF BOARD
August 16, 1966
MOHD YOUSUFUDDIN KHAN Vs. SITA KRISHNASWAMY
March 24, 1966
MUNICIPAL CORPORATION HYDERABAD Vs. SYED MAHBOOB AHMED
February 25, 1966
N DESAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
June 22, 1966
N EKAMBARAM Vs. VENKATACHALAPATHI MILLS LTD
September 22, 1966
N RANGANAYAKULU Vs. SOMIREDDY VEERAIAH
October 10, 1966
N V BHASKARA RAO Vs. STATE
January 13, 1966
N V SUBBA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
June 21, 1966
NADIKATLA SURYANARAYANA Vs. FOREST RANGE OFFICER KURUPAM
November 30, 1966
NAGABHUSHANAM Vs. ANKAM ANKAIAH
September 16, 1966
NAGABHUSHANAM Vs. ANKAM ANKAIAH AND OTHERS
July 26, 1966
NAGASURI RAGHAVESWARA RAO Vs. COMMISSIONER OF INCOME TAX
August 11, 1966
NAKIRIKANTI PANDURANGARAO Vs. STATE OF ANDHRA PRADESH
November 15, 1966
NALLURI APPAYYA Vs. KANNAGANTI RATTAYYA AND OTHERS
August 30, 1966
NANDIGAM IRAPPA Vs. STATE
September 23, 1966
NARASAMMA ALIAS LAKSHMINARASAMMA Vs. STATE
February 9, 1966
NIDADAVOLU RAMACHANDIAYYA Vs. PANCHAYAT SAMITHI OF GOPALAPURAM
March 28, 1966
NOOKALAPATI RAMIREDDY DIED Vs. OFFICIAL RECEIVER NELLORE
January 21, 1966
NURIGANTI NARAYANA REDDY Vs. GOLLA LAKSHMANNA
February 22, 1966
OMKARMAL AGARWAL Vs. COMMISSIONER OF INCOME TAX
March 4, 1966
P MADHAVA NAIDU Vs. GOVERNMENT OF ANDHRA PRADESH
April 19, 1966
P MASTANAIAH Vs. DELIMITATION COMMISSIONER NEW DELHI
August 25, 1966
P RADHAKRISHNA Vs. STATE OF ANDHRA PRADESH
July 1, 1966
P SAGAR Vs. STATE OF ANDHRA PRADESH
October 7, 1966
P V G RAJU Vs. COMMISSIONER OF INCOME TAX
June 14, 1966
P V SUBRAMANYAM and CO Vs. BOARD OF REVENUE
September 6, 1966
P VENKATA SOMARAJU Vs. PRINCIPAL MUNSIF MAGISTRATE BHIMAVARAM WEST GODAVARI DIST
August 23, 1966
P VENKATASWAMY Vs. D VENKATANARASIAH
September 12, 1966
P. MASTANAIAH Vs. DELIMITATION COMMISSIONER
June 23, 1966
PAGOTI SANYASI RAO Vs. STATE
July 21, 1966
PANCHAGNULA ASWARTHA NARAYANA Vs. EDARA VENKATA SUBBAIAH
December 15, 1966
PANDRANGI LINGESWARARAO Vs. DUKKIPATY VENKATASUBBARAO
January 18, 1966
PASALA SURYACHANDRA RAO Vs. TAKURDAS TOPENDAS
January 18, 1966
PATEL B R Vs. COMMISSIONER OF INCOME TAX
August 4, 1966
PATURI VEERANNA Vs. PATHURI SEETHAMMA
September 15, 1966
PEDDA EDLA RAM KISHTIAH Vs. MANNE POCHIAH
April 11, 1966
PEDDA EDLA RAMAKISHTIAH Vs. MANNE POCHIAH
July 19, 1966
PENDEKANTI SUBBARAYUDU Vs. BYSANI VENKATANARASAYYA
June 14, 1966
PENTALA GITHAVARDHANA RAO AND OTHER Vs. ANDHRA BANK LTD, AND OTHERS
September 30, 1966
PENUMALLI RAMANA REDDI Vs. KANUMURU RUKMINIAMMA
December 21, 1966
PETA VENKATESU Vs. STATE
April 20, 1966
PIDIKITI MADHAVA RAO Vs. STATE OF ANDHRA PRADESH
October 7, 1966
PIRANI COMPANY Vs. STATE OF ANDHRA PRADESH
February 7, 1966
POLANATI BASAVAYYA Vs. POLANATI VENKAYAMMA
August 9, 1966
PONGURU VENKATESU Vs. STATE
October 25, 1966
PRABHAKAR RAO H MOWLE Vs. FIRM OF MANGNIRAM NETRAM GRAIN MERCHANTS AND COMMISSION AGENTS HYDERABAD
September 23, 1966
PRAGA TOOLS CORPORATION LIMITED Vs. M R PATNY
December 27, 1966
PRAKASAM NAGAR CO OPERATIVE HOUSE CONSTRUCTION SOCIETY LTD Vs. GOVERNMENT OF ANDHRA PRADESH
March 17, 1966
PUBLIC PROSECUTOR Vs. BARATAM PAPARAO
September 26, 1966
PUBLIC PROSECUTOR Vs. A MAHALAKSHMIIPOTHARAJU
September 26, 1966
PUBLIC PROSECUTOR Vs. KOLLIPARA SUBBA RAO
September 29, 1966
PUBLIC PROSECUTOR Vs. GORRIPATI PITCHAIAH
October 5, 1966
PUBLIC PROSECUTOR Vs. NALLI ABRAHAM
December 1, 1966
PUBLIC PROSECUTOR Vs. MUKH SINGH CHANDA
August 26, 1966
PUBLIC PROSECUTOR Vs. RAJAMAHANTI NARAYANDAS
September 5, 1966
PUBLIC PROSECUTOR Vs. ABDUL RAHIM
September 8, 1966
PUBLIC PROSECUTOR Vs. S THATHA RAO
July 8, 1966
PUBLIC PROSECUTOR Vs. NALLA PYDIRAJU
July 11, 1966
PUBLIC PROSECUTOR Vs. GOTTIPULLA VENKATA SIVA SUBRAHMANYAM
April 8, 1966
PUBLIC PROSECUTOR Vs. ISLAVATH FAKEERAYA
April 15, 1966
PUBLIC PROSECUTOR (ANDH PRA) Vs. PANCHALA REDDI
August 12, 1966
PUBLIC PROSECUTOR A P Vs. MUKHA SINGH CHANDA
August 20, 1966
PUBLIC PROSECUTOR ANDHRA PRADESH Vs. R V V LEELA PRASAD
September 6, 1966
PUBLIC PROSECUTOR ANDHRA PRADESH Vs. KOVUKOTI EKNATH
September 14, 1966
PUBLIC PROSECUTOR ANDHRA PRADESH Vs. MULUPURI SATYANARAYANA
February 10, 1966
PUBLIC PROSECUTOR ANDHRA PRADESH Vs. CHUKKIAH
September 28, 1966
PULAVARTHI VENKATA SUBBA RAO Vs. JUPUDI KESAVA RAO
September 22, 1966
PULAVARTHI VENKATA SUBBA RAO Vs. COMMISSIONER OF INCOME TAX
July 7, 1966
PURANAM VENKATA LAKSHMAMMA Vs. T J RATNAM
August 5, 1966
R D K SITA DEVI GAM Vs. STATE
April 6, 1966
R S VELAYUDHAN Vs. COMMISSIONER OF INCOME TAX
August 20, 1966
R SAROJINI Vs. B LAKSHMANA RAO
November 2, 1966
R V S N SWAMY Vs. STATE OF ANDHRA PRADESH
August 24, 1966
R V S N SWAMY Vs. STATE OF ANDHRA PRADESH
March 24, 1966
RAI NAND KISHORE PRASAD Vs. RUKMINI BAI
March 4, 1966
RAJA SAGI PADMANBHARAJU Vs. SAGI LAKSHMI KUMARA RAJU
April 22, 1966
RAJAB ALI PIRANI Vs. STATE OF ANDHRA PRADESH
February 7, 1966
RAJARATHANAM V D Vs. COMMISSIONER OF INCOME TAX
December 21, 1966
RALLABANDI MUTHIAH Vs. STATE
November 15, 1966
RALLAPALLI SURYANARAYANA Vs. STATE OF ANDHRA PRADESH
November 10, 1966
RAM BAI Vs. SURAJ KAREN
April 7, 1966
RAMA CHANDRA GINNING AND OIL MILLS GOLLAPROLU Vs. STATE OF ANDHRA PRADESH
September 16, 1966
RAMACHANDRA REDDY Vs. THIMMAIAH
July 21, 1966
RAMADAS MOTOR TRANSPORT PRIVATE LIMITED Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT
June 16, 1966
RAMADAS MOTOR TRANSPORT PRIVATE LIMITED Vs. VIJAYAWADA MUNICIPALITY
December 30, 1966
RAMADAS MOTOR TRANSPORT PRIVATE LTD Vs. LABOUR COURT
April 6, 1966
RAMAKRISHNA TRANSPORTS KALAHASTI Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD
July 15, 1966
RAMANI RAMACHANDRAIAH Vs. RAMANI JAGADESHWARIAH
December 21, 1966
RAMANUJAMMA Vs. NAGAMMA
December 13, 1966
RAMSETTY MALLIAH Vs. MITTA LAXMINARASIAH
September 19, 1966
RANGARAJ GANGARAM Vs. GOVERNMENT OF ANDHRA PRADESH
June 14, 1966
ROUTI NARSAIAH Vs. MURAD ALI
April 19, 1966
S CHINA KHADER VALLI Vs. REGIONAL TRANSPORT AUTHORITY GUNTUR
April 14, 1966
S JAGANNATHAN Vs. PRABHAKAR RAO H MOWLE
February 7, 1966
S NARAYANA REDDY Vs. COLLECTOR NIZAMABAD
November 4, 1966
S SIVANANDAREDDI Vs. M GURUMURTHI REDDI
July 28, 1966
S. MOHANLAL Vs. R. KONDAIAH
December 31, 1966
SAMMATA VENKATESWARLU Vs. SAJJA VENKATESWARLU
August 19, 1966
SAMUDRALA NAGABHUSHANAM Vs. VENKANA RAGHAVAYYA
June 14, 1966
SAMUDRALA PEDDA SUBBAYYA Vs. SOLETI ADEMMA ALIAS SAMUDRALA AUDEMMA
August 3, 1966
SANTHANNAGARI RAMAYYA Vs. NARASIMHAPURAM NARAYANA CHETTY
November 16, 1966
SARDAR AMOLAK SINGH Vs. SRIRAM SHARMA
February 23, 1966
SAYAMAMA Vs. CHINNA GOWD
February 2, 1966
SEELU SUBBARAMAYYA Vs. KOTAMREDDI KOTAREDDI
October 14, 1966
SHAIK IBRAHIM Vs. CHAIRMAN HOUSING BOARD
June 23, 1966
SHAIK INAM Vs. BAL REDDI
December 8, 1966
SHAIK SHERIFF Vs. MAHADO SEETHA RAM
April 7, 1966
SHAMEEM and CO NELLORE Vs. DEPUTY COMMERCIAL TAX OFFICER NELLORE
August 25, 1966
SHEIK SAHEB Vs. MUCHELI NARASIMHA REDDY
September 16, 1966
SHIV PERSHAD Vs. GANESH SINGH
April 22, 1966
SHIVANARAYAN LADURAM Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES HYDERABAD
February 10, 1966
SHREERAM AND CO PRIVATE LTD Vs. COMMISSIONER OF INCOME TAX
November 9, 1966
SINGARENI COLLIERIES COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
October 26, 1966
SOMANCHI SODEMMA Vs. TANIKELLA NARAYANA MURTY
March 25, 1966
SOMIREDDY VEERAIAH Vs. NAGABANDI RANGANAIKULU
October 10, 1966
SRI RAMADAS MOTOR TRANSPORT PRIVATE LTD. Vs. VIJAYAWADA MUNICIPALITY
July 22, 1966
SRUNGURI LAKSHMINARAYANA RAO Vs. REVENUE DIVISIONAL OFFICER KAKINADA
January 27, 1966
STATE OF ANDHRA PRADESH Vs. K H KHAN
November 2, 1966
STATE OF ANDHRA PRADESH Vs. DIGYADARSAN RAJENDRA RAM DASJEE VARU
November 25, 1966
SUNDERMUL AND CO Vs. COMMISSIONER OF INCOME TAX
November 3, 1966
SYAMALA BAI Vs. OFFICIAL RECEIVER KURNOOL
March 21, 1966
SYNDICATE BANK STAFF ASSOCIATION (BY ITS GENERAL SECRETARY) Vs. REGIONAL LABOUR COMMISSIONER (CENTRAL)
February 28, 1966
T GHATIKA CHALAPATHIRAJU Vs. GOVERNMENT OF ANDHRA PRADESH
April 15, 1966
T S RAMA RAO Vs. REGISTRAR ANDHRA PRADESH AGRICULTURAL UNIVERSITY
August 3, 1966
T VENKATESAM Vs. AKULA KRISHNAIAH
March 16, 1966
TAJ MAHAL HOTEL Vs. COMMISSIONER OF INCOME TAX
November 16, 1966
TALARI KONAIAHGARI PEDDA NAGANNA Vs. STATE
March 2, 1966
TELKOTI RAMCHANDRAIAH GUPTA Vs. FIRM GANDHAM NARAYANA GUPTA AND SONS
September 12, 1966
TIRUPATHI COTTON MILLS LTD Vs. LABOUR COURT GUNTUR
February 11, 1966
UGGAMRAJ GENERAL POWER OF ATTORNEY HOLDER OF RAJESWARI TALKIES SECUNDERABAD Vs. STATE OF ANDHRA PRADESH
January 25, 1966
UNION GOVERNMENT OF INDIA Vs. JANI LAKSHMANA PRASADA RAO
April 15, 1966
UNION OF INDIA Vs. VENGUNTA SURYAPRAKASA RAO
April 20, 1966
UNION OF INDIA Vs. PANGALURI SAYEE DAS
November 18, 1966
UNITED INDUSTRIAL CORPORATION AGENCIES PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
April 15, 1966
UNITED TOBACCO CO LIMITED Vs. COLLECTOR OF CENTRAL EXCISE HYDERABAD
November 7, 1966
UPPALAPATI BRAHMAIAH Vs. STATE OF ANDHRA PRADESH
April 14, 1966
UTLA PUNNIAH Vs. SINGAMANANY SUBBAIAH
September 12, 1966
V NARASIMHA GUPTA Vs. MINOR PRABHAKAR REDDY
February 16, 1966
V NARASIMHA RAO Vs. STATE OF ANDHRA PRADESH
September 16, 1966
V SIVAKAMAYYA Vs. SECRETARY TO GOVERNMENT OF INDIA DEPARTMENT OF COMMUNICATIONS POSTS AND TELEGRAPH BOARD NEW DELHI
November 1, 1966
VADAMALA SANJEEVI REDDY Vs. K ELLAPPA REDDY
January 21, 1966
VALAKONDA VEERAIAH Vs. STATE
February 4, 1966
VALLURI JANAKAMMA SMT Vs. COMMISSIONER OF GIFT TAX
October 5, 1966
VANKATAPPAYYA Vs. RAMANJANEYULU
December 29, 1966
VASA THULASI RAO Vs. PEETLA PEDDA ANJANAYYA
February 28, 1966
VEMA RAMA GURUVU Vs. ELECTION COMMISSIONER AT GURUZALA
April 13, 1966
VENKATA RATNAM Vs. CHALAMIAH
April 1, 1966
VENKATA SUBBARAYUDU CHETTY Vs. TANGUTURU VENKATIAH SHRESTI
September 14, 1966
VENKATACHARIAH Vs. T T DEVASTHANAM
March 1, 1966
WESTMERCURR HANDELMIJI Vs. COMMISSIONER OF INCOME TAX
October 6, 1966
Y NARASIMHA RAO Vs. GONA MANIKYAMMA
September 5, 1966
Y. MUIDANNA Vs. REGIONAL TRANSPORT AUTHORITY
March 3, 1966
YASODAMMA D Vs. COMMISSIONER OF INCOME TAX
September 15, 1966
YEDUGUNDLA RAMANAIAH Vs. STATE S H O ALLUR
November 17, 1966
YELAVARTI GOPALAKRISHNAIAH Vs. COMMISSIONER OF INCOME TAX
October 25, 1966