Case Index

Title
Date
A G KAZI Vs. C V JETHWANI
April 12, 1966
ANALIA EUGENIA NINFA FERNANDES Vs. JOAO ANTONIO DAMASO FERNANDES
March 25, 1966
ANKUSH BAMBIASINGH INDREKAR Vs. C D SINGH
March 14, 1966
ASARAM SAKHARAM BHANDWALADAR Vs. COMMISSIONER AURANGABAD DIVISION
December 13, 1966
ASHOK KRISHNARAO DHOTE Vs. DEAN, MEDICAL COLLEGE
October 17, 1966
ATMARAM SADASHIV DONGARWAR Vs. STATE OF MAHARASHTRA
July 5, 1966
BABGONDA RAMGONDA PATIL Vs. ANNA NEMGONDA PATIL
November 21, 1966
BALKISAN GAMBHIRSHET AGARWAL Vs. TUKARAM SHAHADU MALI
April 19, 1966
BASTYAN JAO PATIL Vs. SPECIAL LAND ACQUISITION OFFICER
September 26, 1966
BEHARILAL RAMCHARAN COTTON MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
February 25, 1966
BHARAT BARREL AND DRUM MANUFACTURING COMPANY PRIVATE LTD Vs. RAVAL B N
September 8, 1966
BHASKAR NARHAR DESHMUKH Vs. KISANLAL SADASUKHDAS
August 16, 1966
BHAUSA GANUSA PAWAR AND CO Vs. COMMISSIONER OF INCOME TAX
February 16, 1966
BOMBAY LABOUR UNION Vs. STATE OF MAHARASHTRA
September 22, 1966
BRITISH INDIA GENERAL INSURANCE CO LTD Vs. SABANNA SABANNA
September 5, 1966
BURMAH SHELL REFINERIES LIMITED Vs. G B CHAND (INCOME TAX OFFICER)
April 18, 1966
CENTRAL HINDUSTAN ORANGE AND COLD STORAGE CO LTD Vs. PRAFULLACHANDRA RAMACHANDRA OZA
February 17, 1966
CHAMPALAL Vs. DEPUTY COMMISSIONER OF SALES TAX EASTERN DIVISION NAGPUR AND 3 ORS
July 18, 1966
CHANDRAKANT GOVIND DESHMUKH Vs. STATE OF MAHARASHTRA
June 16, 1966
CHATRAPATI SHIVAJI CO-OPERATIVE HOUSING SOCIETY LTD. Vs. STATE OF MAHARASHTRA
October 21, 1966
CHHAGANLAL SAVCHAND Vs. COMMISSIONER OF INCOME TAX
February 23, 1966
COMMISSIONER OF INCOME TAX Vs. MALEGAON ELECTRICITY CO PVT LIMITED
February 10, 1966
COMMISSIONER OF INCOME TAX Vs. PORT CANNING AND LAND IMPROVEMENT COMPANY LIMITED
February 14, 1966
COMMISSIONER OF INCOME TAX Vs. JAGMOHANDAS J KAPADIA
February 15, 1966
COMMISSIONER OF INCOME TAX Vs. BOMBAY HING SUPPLY CO
February 4, 1966
COMMISSIONER OF INCOME TAX Vs. PATEL BROS
February 7, 1966
D.G. ASEGAONKAR Vs. STATE OF MAHARASHTRA
April 25, 1966
DAULATRAM MOHANDAS Vs. SUGRABAI RAJJABALI HEERA
June 20, 1966
DENA BANK LTD Vs. IRONSIDE LTD
December 20, 1966
DEVI RAMCHAND WASWANI Vs. S V BASTIKAR
August 20, 1966
DHONDBA ADKU Vs. CIVIL JUDGE JUNIOR DIVISION HINGANGHAT
July 5, 1966
EVARISTO ANTONIO VALENTINO MIRANDA AND WIFE Vs. STATE
November 23, 1966
EXCELSIOR FILM EXCHANGE Vs. UNION OF INDIA
December 5, 1966
GENERAL MOTOR-OWNERS ASSOCIATION Vs. MAHAMOODKHAN VAZIRKHAN
November 3, 1966
GUJAR A R Vs. STATE OF MAHARASHTRA
August 16, 1966
H.V. PHOPALE Vs. STATE OF MAHARASHTRA
July 1, 1966
HARILAL KACHODIMAL JOSHI Vs. THE STATE OF MAHARASHTRA
March 24, 1966
HAYATI USTA Vs. STATE
April 29, 1966
HEGDE M G Vs. WIRELESS MANUFACTURERS BOMBAY
March 21, 1966
HEMCHAND MAHABIR PRASAD SINGHANIA Vs. SUBHKARAN NANDLAL BARAGRA
June 22, 1966
HIRJEE Vs. STATE OF MAHARASHTRA
July 13, 1966
HONORALO DE SOUZA Vs. PEDRO MANUEL PURIFICACAO DE SOUZA AND STATE
July 6, 1966
IN RE Vs. SHANKER ANANT VERLEKAR
November 19, 1966
J K CHEMICALS LIMITED Vs. COMMISSIONER OF INCOME TAX
February 18, 1966
J S DAVAR Vs. SHANKAR VISHNU MARATHE
August 20, 1966
JAGANNATH PUNDLIK Vs. SUKHDEO ONKAR WANKHEDE
August 10, 1966
JAGANNATHPURI GURU KAMALESHWARPURI Vs. GODABAI
December 22, 1966
JAGJIVAN KANJI BHOJANI Vs. MANGAL CO OPERATIVE HOUSING SOCIETY LTD
October 11, 1966
JAIWANTI MAFATLAL GAGALBHAI Vs. ARVIND NAVINCHANDRA MAFATLAL
November 22, 1966
JANATA OIL INDUSTRIES NAGPUR Vs. DEPUTY COMMISSIONER OF SALES TAX EASTERN DIVISION NAGPUR
July 18, 1966
JAYANTHILAL PURSHOTTAMDAS PATEL Vs. GORDHANDAS DESAI PRIVATE LTD
October 11, 1966
JOKHIRAM RAMCHANDRA Vs. COMMISSIONER OF INCOME TAX
February 21, 1966
K K KHADILKAR Vs. INDIAN HUME PIPE CO LTD
August 22, 1966
KAMANI EMPLOYEES UNION Vs. KAMANI ENGINEERING CORPORATION LTD
March 15, 1966
KAMLABAI REKHCIIAND DANGRA Vs. NAYABRAO HANSRAO DESHMUKH
March 1, 1966
KANJI KARSANDAS THAKKAR Vs. LALA AMBU PATIL
December 19, 1966
KHURSHID BANU MAHIBUBASAHEB HADDIWALE Vs. MAHIBUBSABEH RAHIMAN HADDIWALE
March 21, 1966
KRISHNARAO BAKARAMJI HADGE Vs. STATE OF MAHARASHTRA
July 27, 1966
L M MAHURKAR Vs. SALES TAX OFFICER CIRCLE II NAGPUR
October 11, 1966
L S SHERLEKAR Vs. D L AGARWAL
August 12, 1966
L.R. MELWANI Vs. STATE OF MAHARASHTRA
October 12, 1966
LAKSHMANDAS CHAGANLAL BHATIA Vs. STATE OF MAHARASHTRA
April 27, 1966
LEOFRED LOBO Vs. STATE
October 3, 1966
LILAVATI GULABCHAND AMICHAND Vs. THE MUNICIPAL CORPORATION OF GREATER BOMBAY
April 29, 1966
LOKAMANYA MILLS BARSI LIMITED Vs. BARSI MUNICIPAL COUNCIL BARSI
November 22, 1966
M A KHAN Vs. STATE OF MAHARASHTRA
April 12, 1966
MACKINNON MACKENZIE AND CO PRIVATE LTD Vs. HABIBA EUSOOF KARBELKAR
September 6, 1966
MADHAV VITHOBA WANI Vs. DHONDUDAS BHAUDAS BAIRAGI
January 17, 1966
MAHADEO GANGAPRASAD Vs. INCOME TAX OFFICER SECOND
January 21, 1966
MAHURKAR L M Vs. STO
October 11, 1966
MANAGER GENERAL MOTOR OWNERS ASSOCIATION WASHIM Vs. MAHAMOODKHAN VASIR KHAN
November 23, 1966
MANOHAR AND ANOTHER Vs. MAHARASHTRA REVENUE TRIBUNAL AND OTHERS
August 6, 1966
MANOHAR VITHAL VELANKIWAR Vs. CONTROLLER OF ESTATE DUTY
June 22, 1966
MANUEL PHILIP PERREIRA Vs. STATE
April 27, 1966
MARIAMBAI Vs. MACKINNON MACKENIZIE AND CO PVT LTD
October 6, 1966
MIRAJ CITY MUNICIPALITY Vs. AMERICAN BOARD OF FOREIGN MISSION
February 7, 1966
MODERN BUILDERS Vs. HUKMATRAI N VADIRANI
September 27, 1966
MOTIRAM GANGARAM Vs. THE STATE OF MAHARASHTRA
March 24, 1966
MUNICIPAL COMMITTEE OF MALKAPUR Vs. BALLABHDAS MATHURADAS LAKHANI
July 29, 1966
MUNICIPAL COMMITTEE SAONER Vs. RATHI N D
July 26, 1966
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. KULKARNI R N
March 4, 1966
MYSORE SPINNING AND MANUFACTURING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
February 2, 1966
NANAVATI and CO PRIVATE LTD Vs. R C DUTT
February 10, 1966
NANDIAL MORE Vs. RAMCHANDIRAM MIRCHANDANI
August 19, 1966
NANDLAL MORE Vs. R MIRCHANDANI
August 19, 1966
NATIONAL UNION OF COMMERCIAL EMPLOYEES Vs. STATE OF MAHARASHTRA
October 27, 1966
NAVINCHANDRA RATILAL PATEL Vs. GORDHANDAS DESAI PRIVATE LTD
December 2, 1966
NETHRAM Vs. SHANKARLAL DHORULAJI PALIWAL
June 16, 1966
P K PORWAL Vs. LABOUR COURT NAGPUR
December 23, 1966
P V NASIK Vs. STATE OF MAHARASHTRA
August 16, 1966
PALANISWAMY VAIYAPURI Vs. STATE OF MAHARASHTRA
February 17, 1966
PAUL VAZ Vs. ELIZABETH FERNANDES
January 17, 1966
PIONEER DYEING HOUSE LTD Vs. SHANKER VISHNU MARATHE
August 20, 1966
PRAKASH RAJMAL BALDOTA Vs. UNIVERSITY OF BOMBAY
July 27, 1966
PREMIER CONSTRUCTION COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
February 23, 1966
PRESIDENT NAGARPALIKA PRATHAMIK SHALA SHIKSHAK SERVANTS CO-OPERATIVE CREDIT Vs. RAMCHANDRA DAMODAR UMALKAR
December 2, 1966
RAJANIKANT KESHAV BHANDARI Vs. STATE
June 25, 1966
RAJARAM TOTARAM PATEL Vs. MAHIPAT MAHADU PATEL
October 27, 1966
RAJGOPAL RAGHUNATHDAS SOMANI Vs. RAMCHANDRA HAJARIMAL JHAVAR
November 15, 1966
RAJNIKANT KESHAV BHANDARI Vs. STATE
August 1, 1966
RAM BAHADUR THAKUR AND CO Vs. R B SHREERAM DURGAPRASAD PRIVATE LTD
August 9, 1966
RAMCHANDRA MAHADEO KHONDRE Vs. PARASU DATTU KADAM
July 27, 1966
RAMESHALIASWAGHARI RAMESH Vs. SATISH SAHNEY COMMISSIONER OF POLICE
March 25, 1966
RANGNATH LAHANU LAMBHALE Vs. GOPAL KASHINATH MULAY
November 15, 1966
RANGU VITHOBA Vs. RAMBHA DINA
December 7, 1966
RANI ANNAPURNABAI Vs. COURT OF WARDS
October 27, 1966
RANU THAKU KOKATE Vs. SANTU GOGA BHANGARE
October 25, 1966
RASHTRIYA MILL MAZDOOR SANGH Vs. STATE OF MAHARASHTRA
April 19, 1966
RATANJI ARDESHIR DUBASH Vs. STATE OF MAHARASHTRA
March 8, 1966
SAKHARAM TRIMBAK MHASKI Vs. ANANDA YESHWANT SUTE
July 27, 1966
SAKHARKHERDA EDUCATION SOCIETY SAKHARKHEDA Vs. STATE OF MAHARASHTRA
December 2, 1966
SANTU CHANDOMAL DASWANI Vs. STATE OF MAHARASHTRA
April 13, 1966
SARASWATIBAI Vs. BHIKAMCHAND PREMSUKHDAS
June 17, 1966
SAROJ NAYUDU Vs. APPELLATE ASSISTANT COMMISSIONER OF INCOME-TAX NAGPUR
September 7, 1966
SECRETARY MUNICIPAL COMMITTEE ACHALPUR CITY Vs. NANDKISHORE
August 10, 1966
SHAKTI OFFSET WORKS Vs. INSPECTING ASSISTANT COMMISSIONER
September 7, 1966
SHIVRAJ FINE ART LITHO WORKS Vs. AUTHORITY UNDER THE MINIMUM WAGES ACT NAGPUR
July 13, 1966
SHOLAPUR MUNICIPAL CORPORATION Vs. MALKARJUN KALYANAPPA VAJIRKAR
December 16, 1966
SHRI MELICIO FERNANDES Vs. MOHAN NAIR
February 25, 1966
SIDDI YAKUB SIDDI MAHAMUD SHEKHANI Vs. STATE OF MAHARASHTRA
March 17, 1966
SITARAM DADA SAWANT Vs. RAMU DADA SAWANT
December 14, 1966
SOPHY KELLY Vs. STATE OF MAHARASHTRA
September 9, 1966
STATE INSURANCE CORPORATION BOMBAY Vs. BHARAT BARREL AND DRUM MANUFACTURING CO PRIVATE LTD
September 19, 1966
STATE OF MAHARASHTRA Vs. HUSSEIN KASIM KANHEKAR
December 14, 1966
STATE OF MAHARASHTRA Vs. SHARAD KESHAV
March 1, 1966
SUNMITRA AUTO RICKSHAW SAHAKARI SANGH LTD Vs. DIRECTOR OF TRANSPORT
November 18, 1966
SUPERINTENDENT OF STAMPS AND CHIEF CONTROLLING REVENUE AUTHORITY Vs. GOVIND PARMESHWAR NAIR
October 27, 1966
TARACHAND GUPTA Vs. UNION OF INDIA
July 8, 1966
THE MUNICIPAL CORPORATION OF THE CITY OF SHOLAPUR Vs. ANIL SHANKARRAO BHAGWAT
March 29, 1966
UMEDMAL DEVIJI OSWAL Vs. K CHOPDA AND CO
February 16, 1966
V RUIA Vs. S DALMIA
November 21, 1966
VILLAGE PANCHAYAT DHARNA WADHONA BUZRUK Vs. COMMISSIONER NAGPUR DIVISION NAGPUR
September 13, 1966
VISHNU DUTT VASHISTH Vs. MAHARASHTRA WATCH GRAMOPHONE COMPANY
November 2, 1966
VITHOBA CAMPRO MANGUESHKAR Vs. STATE
July 29, 1966
WHOLESOME GRAIN AND SEED MERCHANTS ASSOCIATION NAGPUR Vs. STATE OF MAHARASHTRA
April 6, 1966
XEC AYUB MINEIRO Vs. STATE
April 12, 1966
YESHWANT AMBARSA MAMARDE Vs. AUTHORITY UNDER MINIMUM WAGES ACT NAGPUR
August 19, 1966
ZANDU PHARMACEUTICAL WORKS LTD Vs. R N KULKARNI AND CO
February 9, 1966
ZOOLFIQAR ALI CURRIMBHOY EBRAHIM Vs. OFFICIAL TRUSTEE OF MAHARASHTRA
July 27, 1966