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Case Index
Title
Date
A GOIPINATHA MENON Vs. REGIONAL TRANSPORT AUTHORITY
February 17, 1966
A P POTHEN Vs. HINDUSTAN TRADING CORPORATION P LTD
July 22, 1966
A V THOMAS AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
February 23, 1966
ABDU Vs. MARAKKAR
January 10, 1966
ABDUL AZIZ K M Vs. DEPUTY INSPECTOR-GENERAL OF POLICE
January 29, 1966
ABDUL HAMEED RAWTHER Vs. BALAKRISHNA PILLAI
June 16, 1966
ABDUL KHADER Vs. REGIONAL DEPUTY DIRECTOR OF PUBLIC INSTRUCTION
December 12, 1966
ABDUL SUKKOOR Vs. MUHAMMED DIRAR
June 17, 1966
ABOOBAKER Vs. KADEESA
July 29, 1966
ABRAHAM ISSAC Vs. N S DHAR
September 30, 1966
ABUBACKER M Vs. COMMISSIONER OF INCOME TAX
June 15, 1966
AHAMMAD KANNA Vs. MUHAMMED HANEEF
June 29, 1966
AHAMMED Vs. ATTORNEY GENERAL OF INDIA
August 23, 1966
ALEXANDER AND CO Vs. CIT KERALA
July 19, 1966
ALEYAMMA GEORGE Vs. MATHAI GEORGE ALIAS K M GEORGE
August 26, 1966
ALIKOYA Vs. LAKSMI AMMA
May 31, 1966
ALIYARUKUNJU HAMSAKUTTY Vs. FOOD INSPECTOR MANNANCHERRY PANCHAYAT
January 28, 1966
ALPHONSE LIGOURI Vs. COURT LIQUIDATOR
September 20, 1966
AMALGAMATED MALABAR ESTATES P LTD Vs. STATE OF KERALA
August 12, 1966
AMMAD Vs. KUNHAMMAD
August 23, 1966
AMMAD HAJI Vs. KELU
February 24, 1966
AMMAD KOYA Vs. STATE OF KERALA
June 24, 1966
AMMINI AMMA Vs. STATE OF KERALA
August 25, 1966
AMMU ALIAS MADHAVI Vs. GOVINDAN NAIR
April 4, 1966
ANNAMMA CHACKO Vs. A C MATHEW
November 10, 1966
ANTONY Vs. MATHEW
December 12, 1966
APPAKANNU MUHAMMED HANEEFA Vs. NARAYANI PILLA THANKAMMA PILLA
July 13, 1966
APPU Vs. KUNHILAKSHMI AMMA
July 5, 1966
ARIKAT ABDUL KADER Vs. MALLISSERI KRISHNAN NAMBUDIRIPAD
February 17, 1966
ASSEENAR HAJI Vs. KUNHIKANNAN
September 12, 1966
ASSISTANT EDUCATIONAL OFFICER Vs. MOHAMMED
July 14, 1966
ATHICHAN KOCHU Vs. MATHAI
June 2, 1966
AUTO TRANSPORT UNION P LTD Vs. CARDAMOM MARKETING CO LTD
February 23, 1966
AYISSABI Vs. CHOYI
June 2, 1966
AYYAPPAN Vs. KURUMPA MEMA
February 3, 1966
B MOOSA MOHAMMAD Vs. AMIN
September 9, 1966
BABU AHAMMAD KABIR Vs. PRINCIPAL MEDICAL COLLEGE KOZHIKODE
July 14, 1966
BABY Vs. STATE OF KERALA
January 10, 1966
BALAN Vs. STATE OF KERALA
November 18, 1966
BAVA CHERIYAN Vs. MUNICIPAL COUNCIL KOTTAYAM
December 14, 1966
BAVAJEE FAKKIR MUHAMMED Vs. STATE OF KERALA
September 14, 1966
BHAGAVATHI PILLAI Vs. PONNAMMA PILLAI
March 21, 1966
BHAGAVATHY AMMA Vs. NARAYANA PILLAI
June 3, 1966
BHANUMATHI Vs. EAPPEN
January 6, 1966
BHANUMATHI Vs. EAPPEN
February 14, 1966
BIYYATHUMMA Vs. BALAN ACHARI
May 30, 1966
BRUNTON AND CO ENGINEERS LTD Vs. FRANCIS N L
March 4, 1966
C B XAVIER COCHIN Vs. FOOD INSPECTOR MATTANCHERRY MUNICIPALITY
December 20, 1966
C K KOCHITTIATHI Vs. STATE OF KERALA
December 15, 1966
C K MADHAVAN NAIR Vs. REGISTRAR HIGH COURT OF KERALA ERNAKULAM
November 17, 1966
C V A HYDROSS AND SON Vs. JOSEPH SANJON
September 6, 1966
C V MATHEW Vs. DIRECTOR OF MUNICIPALITIES
August 19, 1966
C.P.RAMAN NAIR Vs. ADDL.DISTRICT MAGISTRATE
November 9, 1966
CERU Vs. STO PONNANI
July 8, 1966
CHACKO Vs. KOCHUMMAN
March 22, 1966
CHANDRASADANI AND COMPANY Vs. STATE OF KERALA
March 21, 1966
CHANDRASEKHARAN Vs. STATE
July 7, 1966
CHANDRASEKHARAN NAIR Vs. THE COLLECTOR OF PALGHAT
June 24, 1966
CHANDRAVATHI AMMA Vs. CHERIPURAM PAYAPATTILLATH
March 14, 1966
CHANDUKUTTY M P Vs. ADMINISTRATIVE OFFICER GOVERNMENT MEDICAL COLLEGE
October 28, 1966
CHANDY Vs. STATE OF KERALA
November 24, 1966
CHEERAN SANKARAN Vs. NARAYANAN RAJAPPAN
July 7, 1966
CHERIA THOMMAN Vs. AVIRA ITTOOP
February 21, 1966
CHERIAN LUKOSE Vs. STATE OF KERALA
December 23, 1966
CHERIAN P JOSEPH Vs. K PRABHAKARAN NAIR
October 14, 1966
CHERIYATI MAMMU Vs. COMMISSIONER TELLICHERRY MUNICIPALITY
October 12, 1966
CHOZHI VASUDEVAN Vs. SREEMATHI AMMA
February 14, 1966
CITY THEATRES PRIVATE LIMITED Vs. SALES TAX OFFICER
October 7, 1966
COMMISSIONER OF INCOME TAX Vs. DEVADASAN
July 13, 1966
COMMISSIONER OF INCOME TAX Vs. HASSAN KOYA P P
July 27, 1966
COMMISSIONER OF INCOME TAX Vs. VENUGOPALA VARMA RAJA
August 3, 1966
COMMISSIONER OF INCOME TAX, ERNAKULAM Vs. DEVADASAN AND OTHERS.
March 13, 1966
COMMISSIONER OF INCOME TAX, KERALA Vs. P.P. HASSAN KOYA
March 27, 1966
COMMISSIONER OF WEALTH TAX KERALA Vs. H H THE MAHARANI OF TRAVANCORE
June 28, 1966
COMMONWEALTH TRUST LTD., CALICUT Vs. INDUSTRIAL TRIBUNAL, CALICUT AND OTHERS
November 2, 1966
CONTROLLER OF ESTATE DUTY Vs. ARUNACHALAM CHETTIAR
July 7, 1966
CONTROLLER OF ESTATE DUTY Vs. ARUNACHALAM CHETTIAR
March 7, 1966
CONTROLLER OF ESTATE DUTY ASST Vs. BALAKRISHNA MENON
November 29, 1966
DAMODARAN Vs. PARAMESWARA PANICKER
January 17, 1966
DAMODARAN Vs. THE REGIONAL TRANSPORT AUTHORITY
June 7, 1966
DAMODARAN SADANANDAN Vs. STATE OF KERALA
September 13, 1966
DEPUTY CAIT AND SALES TAX Vs. MAMMU HAJI
July 13, 1966
DEPUTY CAIT AND SALES TAX CENTRAL ZONE ERNAKULAM Vs. MATHAI
February 4, 1966
DEVAKI Vs. KITTA
December 13, 1966
DEVAKI ANTHARJANAM Vs. ASSISTANT COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT
March 7, 1966
DEVJI GOKULDAS Vs. SALES TAX OFFICER KOZHIKODE
June 27, 1966
DINGOMAL GHANASHANI Vs. HOTCHAND ADVANI
December 5, 1966
DISTRICT REGISTRAR Vs. POPULAR AUTOMOBILES
August 11, 1966
ERNAKULAM RADIO COMPANY Vs. STATE OF KERALA
June 3, 1966
ETTUMANOOR MOTORS (P) LTD Vs. STATE OF KERALA
August 12, 1966
EXECUTIVE OFFICER ELAYAVOOR PANCHAYAT Vs. M BHARATHAN
December 13, 1966
FOOD INSPECTOR CALICUT CORPORATION CALICUT Vs. KARUVATTAVIL APPU
January 25, 1966
FOOD INSPECTOR, CORPORATION OF CALICUT Vs. VINCENT
July 26, 1966
GANGADHARAN Vs. H M D P SABHA
April 1, 1966
GANGADHARAN VAIDYAN V PROPRIETOR SWATANTRA Vs. REGIONAL PROVIDENT FUND COMMISSIONER
March 15, 1966
GAYATRIKUTTY AMMA Vs. BHASKARAN NAIR
February 25, 1966
GENERAL MANAGER WESTERN RAILWAY Vs. LEKSHMI TEXTILES
September 6, 1966
GNANAMANICKAM Vs. STATE OF KERALA
February 25, 1966
GOMATHY AMMAL Vs. PADMAVATHI AMMA
February 1, 1966
GOPALA MENON Vs. SIVARAMA MENON
July 21, 1966
GOPALAKRISHNAN Vs. MURUKAN
August 24, 1966
GOPALAKRISHNAN NAIR Vs. LAND TRIBUNAL CHENGANNUR
August 25, 1966
GOPALAN Vs. MICHLE THRESIA ALIAS ACHAMMA
October 6, 1966
GOPALAN Vs. CHELLAMMA
June 20, 1966
GOPALAN NAMBIAR Vs. STATE OF KERALA
December 1, 1966
GOPALAN NAMBIAR Vs. STATE OF KERALA
January 15, 1966
GOVINDA BHATTA Vs. VENKAPPA BHATTA
June 10, 1966
GOVINDA PAI Vs. RAMA PAI
June 13, 1966
GOVINDA PILLAI RAMAN PILLI Vs. NARAYANAN NAMBOORI
February 10, 1966
GOVINDAN NEELACANTAN Vs. VELAYUDHAN PILLAI MADHAVAN PILLAI
April 5, 1966
H A MOHAMMED HANEEF NOORJAHAN MANZIL Vs. COMMISSIONER OF INCOME-TAX KERALA AT ERNAKULAM
October 14, 1966
HAJI M KADAR MOHAMMED ROWTHER AND COMPANY Vs. STATE OF KERALA
July 21, 1966
HAMEEDU ROWTHER Vs. PADMANABHAN
January 25, 1966
IBRAHIM KUNHI DR K MEDICAL OFFICER PRIMARY Vs. DIRECTOR OF HEALTH SERVICES
June 2, 1966
IN RE: NARASIMHAN & OTHERS Vs. STATE
December 22, 1966
INDIAN TIMBER & PLYWOOD CORPORATION LTD Vs. STATE OF KERALA
February 15, 1966
ITTAN MADHAVAN Vs. OUSEPH JOSEPH
December 1, 1966
ITTIYIL VALIA VEETTIL PUTHEN VETTIL PARUKUTTY AMMA Vs. PERUMANGAT KUNHI OTHRU AMMA SON GOVINDA KURUP
February 17, 1966
IYPE ULAHANNAN Vs. PANCHAYAT BOARD MANJALLUR
July 12, 1966
JACOB MATHEW A Vs. PROFESSOR OF MEDICINE MEDICAL COLLEGE
April 4, 1966
JANAKI AMMA Vs. MEENAKSHI AMMA
May 25, 1966
JANAMMA Vs. JOSEPH
September 5, 1966
JOHN MATHEW Vs. JOSEPH THOMAS
September 5, 1966
JOSE Vs. KURIEN
December 5, 1966
JOSEPH Vs. OUSEPH
July 5, 1966
JOSEPH Vs. VARGHESE
February 4, 1966
JOSEPH Vs. STATE OF KERALA
January 15, 1966
JOSEPH Vs. GOPINATAHAN NAIR
November 22, 1966
JOSEPH CHACKO Vs. CATHOLIC BANK OF INDIA LTD
October 3, 1966
K A MOHAMMED KASSIM Vs. CONTROLLER OF ESTATE DUTY KERALA ERNAKULAM
August 5, 1966
K APPUKUTTAN PANICKER Vs. S K R A K R ATHAPPA CHETTIAR
February 25, 1966
K GOPALA PANICKER Vs. KUMARAN KESAVAN NEDIYAPLANKALAVILA VEEDU
January 25, 1966
K ISWARA WARRIYAR Vs. STATE OF KERALA
June 21, 1966
K KOYATTI VEGETABLE MARKET KOZIKODE Vs. STATE OF KERALA
February 25, 1966
K MAHIN Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
July 19, 1966
K MOIDBENKUTTY Vs. STO TIRUR
September 20, 1966
K P NAIR Vs. PILAKKAVIL MAVELI KUNHI PARVATHI AMMA
August 23, 1966
K P PAUL Vs. KARTHIYANI
October 20, 1966
K P VARKEY Vs. TALUK SUPPLY OFFICER DEVIKULAM
November 3, 1966
K THANKACHAN Vs. R T A ALLEPPY
September 28, 1966
K THAYAT ALIAS KUNJANATHAN Vs. CTI
October 13, 1966
K.S.E.B. Vs. CHIEF CONSERVATOR OF FORESTS
June 27, 1966
K.T. GOPALAN NAMBIAR Vs. THE TALUK LAND BOARD
November 14, 1966
KALI Vs. KAMALAKSHI AMMA
December 2, 1966
KALI PENNAMMA Vs. ST PAULS CONVENT
May 24, 1966
KANNAKUNNUMMAL AMMED KOYA Vs. STATE OF KERALA
June 24, 1966
KANNINANKANDY KAMANAT ROHINI AMMA Vs. SARVESWARAN
October 12, 1966
KARTHIANI AMMA Vs. SIVARAMA MENON
July 20, 1966
KARUNAKARAN NAIR Vs. RAMAKRISHNAN NAIR
March 23, 1966
KASI IYER Vs. STATE OF KERALA
March 18, 1966
KERALA CERAMICS LTD Vs. KUNDARA CERAMIC STAFF ASSOCIATION
February 8, 1966
KERALA STATE Vs. AITO
August 1, 1966
KERALA WATER TRANSPORT CORPORATION LTD Vs. STATE
October 25, 1966
KERALA WATER TRANSPORT CORPORATION LTD Vs. STATE
November 24, 1966
KESAVA KURUP KUNJURAMA KURUP Vs. NARAYANA KURUP PARAMESWARA KURUP
November 9, 1966
KESAVA PILLAI Vs. SENIOR SUPERINTENDENT OF POST OFFICES
November 2, 1966
KESAVA PILLAI Vs. SREEDHARAN PILLAI
December 1, 1966
KESAVAN KOCHUVELU Vs. GOPINATHAN NAIR
January 29, 1966
KESAVAN MATHEVAN Vs. GOVINDAN SOMAN
March 9, 1966
KOCHANUVELLI KUNHAMMAD Vs. STATE OF KERALA
January 18, 1966
KOCHUKUNJU AMMA GOURI AMMA Vs. KRISHNAN NAIR NARAYANAN NAIR
August 2, 1966
KOCHUNNI KARTHA Vs. BALARAMAN
January 28, 1966
KOITAMKULANGARA DEVASWOM Vs. BHARGAVI AMMA
August 25, 1966
KORANGAPPA RAI Vs. STATE OF KERALA
August 5, 1966
KOYA Vs. AITO
October 5, 1966
KRISHNA AND BROS Vs. COMMISSIONER OF INCOME TAX
August 22, 1966
KRISHNA BHATTA Vs. CHOMA BANTA
June 13, 1966
KRISHNA MENON Vs. KASIVISWANATHA VARMA RAJA
August 22, 1966
KRISHNA PILLAI Vs. PARAMESWARAN PILLAI
June 7, 1966
KRISHNA PILLAI Vs. PHILIP
January 19, 1966
KRISHNA WARRIER P Vs. COMMISSIONER OF INCOME TAX
August 24, 1966
KRISHNAN Vs. CHERIYA MOIDEENKUTTY
April 6, 1966
KRISHNAN NAIR Vs. ABDU
December 17, 1966
KRISHNAN NAIR Vs. SIVRAMAN NANBUDIRI
December 23, 1966
KRISHNAN NAIR SANKARAN NAIR Vs. S. CHELLAPPAN PILLAI
January 15, 1966
KRISHNAN NEELAKANTAN Vs. KRISHNAN KOCHUKANNAN
June 29, 1966
KRISHNARAJAN Vs. DORASWAMY CHETTIAR
February 28, 1966
KUMARAN NAIR Vs. MARIAPPAN PILLAI
November 17, 1966
KUMARAN NARAYANAN Vs. NARAYANA KAIMAL
March 1, 1966
KUNHALAUMMA Vs. INCOME TAX OFFICER
September 16, 1966
KUNHALI HAJI N Vs. COMMISSIONER OF INCOME TAX
August 3, 1966
KUNHAPPU Vs. MADHAVI
December 7, 1966
KUNHI MADHAVAN VAZHUNNAVAR Vs. ABDULLA
May 27, 1966
KUNHIKANARAN Vs. STATE OF KERALA
July 14, 1966
KUNHIRAMAN NAIR Vs. ANNAKUTTY
November 14, 1966
KUNJAYYAPPAN KATTUPARAMBIL MAMU Vs. MARIAM
January 27, 1966
KUNJULEKSHMI AMMA Vs. VELAYUDHAN NADAR
February 1, 1966
KURIAN CHACKO Vs. STATE OF KERALA
January 27, 1966
KURIEN V K AND K P GEORGE Vs. COMMISSIONER OF INCOME TAX
July 12, 1966
KURUVILA MARKOSE Vs. VARKEY VARKEY
March 11, 1966
KUTTI VASU Vs. CHAKKY NANI
October 27, 1966
LAILA CHACKO Vs. STATE OF KERALA
November 1, 1966
LAKSHMANAN Vs. STATE OF KERALA
November 8, 1966
LALITHA R PRABHU Vs. KRISHNA ALIAS LAKSHMI BAI
June 7, 1966
LEELA BAI Vs. RESERVE BANK OF INDIA
October 28, 1966
LEKSHMI Vs. PADMANABHAN NADAR
December 19, 1966
LEKSHMI AMMA Vs. KRISHNA PILLAI
June 3, 1966
LEKSHMI PILLAI Vs. CHELLAPPAN PILLAI
April 6, 1966
M A K AND SONS Vs. KUMARA PILLAI P
January 31, 1966
M I CHAKKORU Vs. COMMISSIONER OF INCOME TAX KERALA
August 12, 1966
M K PARAMESWARA KURUP Vs. N KRISHNA PILLAI
January 15, 1966
M K SREEDHARA KURUP Vs. CENTRAL BANKING CORPORATION OF TRAVANCORE LTD
October 27, 1966
M KUTTY HASSAN KUTTY Vs. STO PONNANI
August 1, 1966
M P ALEXANDER AND CO Vs. COMMISSIONER OF INCOME TAX
July 10, 1966
M P LAKSHMI Vs. ASSISTANT EDUCATIONAL OFFICER
September 14, 1966
M P SETHURAMA MENON Vs. THAIPARAMBATH KUNHUKUTTY AMMAS DAUGHTER MEENAKSHI
July 22, 1966
M V ABRAHAM Vs. POTHEN KURUVILA
January 21, 1966
M/S. P.K. TRANSPORT, CALICUT Vs. CALICUT-WYNAD MOTOR SERVICE (P) LTD. AND OTHERS
April 22, 1966
MADHAVAN Vs. STATE OF KERALA
January 5, 1966
MADHAVAN Vs. STATE OF KERALA
February 4, 1966
MADHAVAN K Vs. DIRECTORATE OF PLANT PROTECTION QUARANTINE AND
June 28, 1966
MADHAVI Vs. YAGNESWARA IYER
July 21, 1966
MAHALINGA BHATTA Vs. VENKITARAMANA BHATT
October 10, 1966
MANUEL JOSEPH Vs. THRESSY GEORGE
November 30, 1966
MAROLI ACHUTHAN Vs. KUNHIPATHUMMA
November 29, 1966
MARY Vs. ZACHARIA AND CO LTD
December 9, 1966
MATHA Vs. KANARAN
March 22, 1966
MATHAI ANNAKUTTY EDAVAKA PUTHENPURAYIL Vs. ISAAC IYPE
November 29, 1966
MATHAI MATHEW Vs. CANARA INDUSTRIAL AND BANKING SYNDICATE LTD
September 26, 1966
MATHAI OUSEPH Vs. NARAYANA PILLAI
October 17, 1966
MATHEN GEEVARGHESE Vs. STATE OF KERALA
December 6, 1966
MATHEN MATHEW Vs. KUNJIKA BHARATHI
November 29, 1966
MATHEW KURUVILLA Vs. RAJAGOPALA IYER
June 15, 1966
MATHUKUTTY Vs. THE MUNICIPAL COMMISSIONER SHERTALLAI
January 25, 1966
MEENAKSHI AMMA Vs. EAPPEN
February 3, 1966
MEERA PILLAY MOHAMMED KUNJU KATUVANKAL PUTHEN VEEDU Vs. SUBRAMANIA IYER SANKARA IYER
November 22, 1966
MISRILAL PARASMALL Vs. STO DEVIKULAM
February 21, 1966
MMALAPURAM BUS TRANSPORT PALGHAT Vs. REGIONAL TRANSPORT AUTHORITY PALGHAT
December 2, 1966
MOHAMED Vs. NARAYANAN NAIR
June 30, 1966
MOHAMMAD HANEEF Vs. COMMISSIONER OF INCOME TAX
October 14, 1966
MOHAMMAD KASSIM Vs. CONTROLLER OF ESTATE DUTY
August 5, 1966
MOHAMMAD MEERAKHAN Vs. COMMISSIONER OF INCOME TAX
October 10, 1966
MOIDU Vs. STATE OF KERALA
November 30, 1966
MOIDU Vs. STO, SPECIAL CIRCLE, CANNANORE AND ANOTHER
September 23, 1966
MONTHLY-RATED WORKMEN OF PIERCE LESLIE AND CO Vs. LABOUR COMMISSIONER AND CHIEF CONCILIATION OFFICER KERALA
November 17, 1966
MUHAMMED KUNHI Vs. THASILDAR HOSDURG
July 7, 1966
MUKUNDAN Vs. KUMARAN
December 23, 1966
MUNICIPAL COMMISSIONER TELLICHERRY Vs. V K KANARI VYDIAR
July 28, 1966
MUTHUKRISHNA REDDIAR Vs. CANARA BANK LTD
December 20, 1966
N A SUBRAMONIA CHETTY BROS Vs. A S P SUBBAYYA PILLAI
June 7, 1966
N J THOMAS Vs. STATE OF KERALA
April 5, 1966
N KRISHNA PILLAI Vs. SBT
November 18, 1966
N SADANANDA PAI AND CO Vs. CANNANORE MUNICIPAL COUNCIL
October 31, 1966
NALAKATH PAREEKUTTY HAJI Vs. CHERACHAM VEETTIL PUTHAM PURAYIL MARIYAKUTTY UMMA AND
July 20, 1966
NARAYANA MENOKI Vs. RAMAN NAIR
December 19, 1966
NARAYANA PILLAI Vs. BALAKRISHNA PILLAI
November 18, 1966
NARAYANA PILLAI GOPALA PILLAI Vs. KRISHNA PILLAI CHELLAPPAN PILLAI
January 5, 1966
NARAYANA PILLAI KRISHNA PILLAI Vs. DAMODARAN PILLAI VELAYUDHAN PILLAI
June 10, 1966
NARAYANAN NAMBOODIRIPAD Vs. THOMAKUTTY
September 14, 1966
NARAYANAN SOMAN Vs. ITTY KURUVILLA
September 5, 1966
NARAYANI AMMA KALLIYANI AMMA Vs. NARAVANI AMMA LEKSHMI AMMA
May 24, 1966
NECHUPADAM CONSTRUCTION ENGINEERING CONTRACTORS Vs. EXECUTIVE ENGINEER POTHUNDI
July 14, 1966
NEROTH C C PROPRIETOR SESSIONS COMPANY Vs. GOVINDA KURUP K
October 14, 1966
NEW ERA MANUFACTURING CO LTD Vs. STATE
December 22, 1966
O.T. MOHANACHANDRAN Vs. CHAIRMAN, COCHIN PORT TRUST, COCHIN
March 16, 1966
OFFICIAL RECEIVER ERNAKULAM DISTRICT COURT Vs. KASSIM MOOSA SAIT
February 1, 1966
OUSEPH AND SONS Vs. COMMISSIONER OF INCOME TAX, KERALA
March 4, 1966
OUSEPH CHACKO Vs. SARASWATHI ANTHERJ ANAM
September 12, 1966
OUSEPH CHACKO Vs. AYISSUMMA
August 19, 1966
OUSEPH VARKEY Vs. OUSEPH JOSEPH
January 15, 1966
P A ASMA BEEVI Vs. COMMISSIONER MUNICIPAL COUNCIL ERNAKULAM
August 11, 1966
P C VELAYUDHAN Vs. C L VARKEY
January 6, 1966
P D PAUL Vs. TAHSILDAR CHITTOOR
October 4, 1966
P K TRANSPORT CALICUT Vs. CALICUT WYNAD MOTOR SERVICE P LTD
April 29, 1966
P KUNHALUMMA Vs. INCOME-TAX OFFICER B WARD CALICUT
September 16, 1966
P M KURIAN Vs. PRINCIPAL GOVERNMENT VICTORIA COLLEGE PALGHAT
September 15, 1966
P M M PILLAYATHIRI AMMA Vs. K LAKSHMI AMMA
June 6, 1966
P M MOHAMMED MEERAKHAN Vs. COMMISSIONER OF INCOME-TAX KERALA ERNAKULAM
October 10, 1966
P M SEBASTIAN Vs. RUBBER BOARD
March 14, 1966
P M YUSUFF Vs. THAYOOB SAIT
March 31, 1966
P NARAYANA PILLAI Vs. KUNJU KUNJU GOPALAN
April 6, 1966
P R MAMOO Vs. MANAGER MOOVERI MAPALA L P SCHOOL
April 19, 1966
P V MUHAMMED Vs. COLLECTOR OF PALGHAT
July 25, 1966
P.P. LOOKE Vs. N.J. MATHEW
July 13, 1966
PADMANABHAN Vs. APPU
January 6, 1966
PADMANABHAN NAMBIAR Vs. STATE OF KERALA
July 21, 1966
PADMANABHAN PANKAJAKSHAN Vs. AYYAPPAN NARAYANAN
February 9, 1966
PALAI CENTRAL BANK Vs. K A SAITHALI
October 25, 1966
PALLASANNA HANEEFA Vs. STATE OF KERALA
January 17, 1966
PANTHALAKUNNUMMAL POKKUTTYS DAUGHTER KUNHEEMA UMMA Vs. PUTHALATH BALAKRISHNAN NAIR
June 21, 1966
PARAMESWARAN PILLAI Vs. KUMARAN NAIR
December 1, 1966
PAREED LUBBA MUHAMMED LUBBA Vs. K K NEELAMBARAN EXECUTIVE OFFICER THODUPUZHA PANCHAYAT
October 28, 1966
PARRY AND CO LTD Vs. UNION OF INDIA
August 19, 1966
PERUMBAVOOR MERCHANTS ASSOCIATION Vs. PERUMBAVOOR MUNICIPAL COUNCIL
March 22, 1966
PETTA ALIAS PATTABI Vs. FOOD INSPECTOR
August 8, 1966
PHIPSON AND COMPANY LIMITED ERNAKULAM Vs. STO SPECIAL CIRCLE ERNAKULAM
September 13, 1966
PLANTATION CORPORATION OF KERALA LTD Vs. PURUSHOTHAMAN NAIR K RETIRED INDUSTRIAL
October 3, 1966
POTHEN JOSEPH AND SONS Vs. STATE OF KERALA
July 20, 1966
PYLEE Vs. TAX RECOVERY OFFICER
October 7, 1966
PYLEE PILLAI AND COMPANY Vs. KSEB TRIVANDRUM
April 6, 1966
R SREEDHARAN Vs. M V A DIAS
February 8, 1966
R.K. MOTORS AND TIMBERS (P.) LTD. Vs. COMMISSIONER OF INCOME TAX KERALA
March 5, 1966
RADHAKRISHNA REDDIAR Vs. CONTROLLER OF ESTATE DUTY
August 12, 1966
RAGHAVAN Vs. ABHAS
April 5, 1966
RAGHUNATHAN Vs. BALASUBRAMONYAM
December 7, 1966
RAJA GOPALAN Vs. RAJAMMA
June 30, 1966
RAMAKRISHNA AYYAR S Vs. STATE OF KERALA
November 4, 1966
RAMAN Vs. JANARDHANA PAI
November 9, 1966
RAMAN Vs. SPECIAL TAHSILDAR KOZHIKODE
November 18, 1966
RAMAN Vs. DISTRICT COLLECTOR ERNAKULAM
November 2, 1966
RAMAN Vs. KUNCHU
June 3, 1966
RAMAN DAMODARAN ASAN Vs. T G MATHEW
September 9, 1966
RAMAN RAGHAVAN Vs. STATE OF KERALA
December 12, 1966
RAVI NAMBUDIRIPAD Vs. INSPECTING ASSISTANT COMMISSIONER OF AGRICULTURAL INCOME TAX
November 14, 1966
RE Vs. FR K M JOHN V DIVAKARA MENON
February 14, 1966
RENGANATHA PAI Vs. PARUKUTTY AMMA ALIAS THANKAMMA
July 25, 1966
REV FATHER SEBASTIAN ONAMKULAM Vs. K KARUNAKARAN
October 25, 1966
RIBERA Vs. KURIEN
February 4, 1966
SAMIKUTTY Vs. GOPALAN
January 10, 1966
SAMIKUTTY Vs. GOPALAN
January 1, 1966
SAMUEL M J Vs. CHIEF CONSERVATOR OF FORESTS
February 24, 1966
SANKARA PILLAI Vs. CHANDRAN PILLAI
November 3, 1966
SARASWATHI Vs. MUNSIFF CHOWGHAT
November 2, 1966
SESHAN V MANAGER UMAYAL WEAVING Vs. INSPECTOR OF FACTORIES
September 23, 1966
SHEIKRIYAMMADA NALLA KOYA Vs. ADMINISTRATOR UNION TERRITORY OF LACCADIVES MINICOY AND
October 19, 1966
SINNAMMU AMMA Vs. NARAYANIKUTTY AMMA
March 11, 1966
SOOLAPANI VARIYAR Vs. PADMAVATHY AMMA
July 25, 1966
SREE DEVI AMMA Vs. RUGMINI AMMA
July 13, 1966
SREE RAMAIAH VENKITESHIAH AND CO. Vs. SUNDARESWARAN
September 22, 1966
SREEDHARAN Vs. STATE OF KERALA
August 11, 1966
SREEDHARAN Vs. LABOUR COURT QUILON
February 8, 1966
SRIKANDATH GOVINDA MENON Vs. UNION OF INDIA
January 5, 1966
STANES MOTORS SOUTH INDIA LTD Vs. STATE OF KERALA
November 7, 1966
STATE BANK OF TRAVANCORE Vs. A K NANAN
August 16, 1966
STATE OF KERALA Vs. P C ABRAHAM
July 15, 1966
STATE OF KERALA Vs. CHERIAN SECARIAH
July 27, 1966
STATE OF KERALA Vs. SCARIAH
July 27, 1966
STATE OF KERALA Vs. RAMAN NAIR
August 5, 1966
STATE OF KERALA Vs. K CHEKKOOTTY
August 3, 1966
STATE OF KERALA Vs. VALAYUDHAN SIVANANDAN
November 8, 1966
STATE OF KERALA Vs. KERALA WATER TRANSPORT CORPORATION LTD
October 25, 1966
STATE OF KERALA Vs. K GOPALAN NAIR
October 20, 1966
STATE OF KERALA Vs. PHARMACEUTICALS AND CHEMICALS P LTD
January 15, 1966
STATE OF KERALA Vs. HAJI K HAJI K KUNHIPPOKKER KUTTY NAHA
July 7, 1966
STATE OF KERALA Vs. NANOO VYDIAN
December 23, 1966
STATE OF KERALA Vs. NELLITHANAM RUBBER & PRODUCE
June 10, 1966
STEPHEN CHACKO Vs. NARAYANA AIYER GANAPATHY AIYER
July 15, 1966
SUBRAMANIAM CHETTIAR Vs. FOOD INSPECTOR PALGHAT MUNICIPALITY
August 8, 1966
SUBRAMONIA IYER Vs. STATE OF KERALA
November 22, 1966
SUKUMARAN Vs. NARAYANA PILLAI
August 9, 1966
SWAMI SATCHITHANAND Vs. ADDITIONAL ITO KOZHIKODE
March 29, 1966
SWAMINATHA PILLAI VELAPPAN PILLAI Vs. PARAMESWARAN PILLAI GOVINDA PILLAI
July 22, 1966
T C N MENON Vs. UNION OF INDIA
June 17, 1966
T J PONNEN Vs. M C VARGHESE
November 1, 1966
T J POONEN Vs. RATHI VARGHESE
March 18, 1966
T K MENON AND CO Vs. DISTRICT LABOUR OFFICER
March 10, 1966
T K MENON AND CO CALICUT Vs. DISTRICT LABOUR OFFICER KOZHIKODE
June 2, 1966
TEEKOY RUBBERS Vs. STATE OF KERALA
August 23, 1966
THAYAT Vs. COMMISSIONER OF INCOME TAX
October 13, 1966
THIRUMANGALATH NELLIOTAN AMMU Vs. THIRUMANGALATH NELLIOTAN GOVINDAN NAIR
April 4, 1966
THOMAS Vs. BHASKARAN NAIR
December 7, 1966
THOMAS VARGHESE Vs. JOSEPH THOMAS
September 5, 1966
THOMMEN THOMMEN Vs. USAMIKHAN
July 29, 1966
TRAVANCORE TEA ESTATES COMPANY LTD Vs. EXECUTIVE OFFICER ARUDAI PANCHAYAT
October 20, 1966
UMA ANTHERJANAM Vs. GOVINDARU NAMBOODIRIPAD
August 24, 1966
UNITED MERCANTILE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
August 22, 1966
V ANANTHANARAYANA IYER Vs. STATE OF KERALA
December 2, 1966
V K KOMBI ACHAN Vs. C K CHIDAMBARA IYER
June 17, 1966
V M RAVI NAMBUDIRIPAD Vs. INSPECTING ASSISTANT COMMISSIONER OF AGRICULTURAL INCOME-TAX
November 14, 1966
V RATNA SHENOY Vs. S A PRABHU
October 5, 1966
V S AYYAPPAN Vs. STATE OF KERALA
July 18, 1966
V.K. KURIEN & K.P. GEORGE Vs. COMMISSIONER OF INCOME TAX, KERALA
March 12, 1966
V.O.OUSEPH Vs. CIT
July 4, 1966
V.S. IYER Vs. STATE OF KERALA
September 9, 1966
VARANDARAPALLY PANCHAYAT Vs. COCHIN MALABAR ESTATES LTD
September 22, 1966
VARGHESE Vs. THOMAS
January 15, 1966
VARGHESE Vs. THE STATE OF KERALA
April 5, 1966
VARGHESE P C Vs. UNION OF INDIA UOI
October 27, 1966
VARIED PORINCHUKUTTY Vs. STATE OF KERALA
November 29, 1966
VARKEY Vs. DEVASSY
July 25, 1966
VARKEY PAILY Vs. KURIAN AUGUSTHY
November 18, 1966
VARKEY PAILY MADATHIKUDIYIL PULINTHANAM Vs. STATE OF KERALA
September 9, 1966
VASU Vs. STATE OF KERALA
July 18, 1966
VASUDEVA MENON Vs. RATNAM
July 5, 1966
VASUDEVAN NAIR Vs. STATE OF KERALA
November 24, 1966
VASUDEVAN NAMBEESAN Vs. MARIMUTHU PANDARAN
August 9, 1966
VEERAPPAN CHETTIAR Vs. CHOLACHI ACHI
June 8, 1966
VELAYUDHAN Vs. R.T.A., KOTTAYAM & ANOTHER
January 6, 1966
VELUKUTTY Vs. SALES TAX APPELLATE TRIBUNAL
November 15, 1966
VENKATARAMANA BHATTA Vs. MADHAVA BHATTA & OTHERS
February 4, 1966
VENKATARAMANA BHATTA Vs. MADHAVA BHATTA
April 4, 1966
VENUGOPALA VARMA RAJAH Vs. CONTROLLER OF ESTATE DUTY
August 28, 1966
VENUGOPALA VARMARAJAH Vs. CONTROLLER OF ESTATE DUTY KERALA
August 26, 1966
VIJAYAMMA Vs. THANKAPPAN PILLAI
December 13, 1966
VIJAYAMMA Vs. GANGADHARAN
December 20, 1966
WEST COAST EMPLOYERS FEDERATION WILLINGDON ISLAND Vs. STATE OF KERALA
August 26, 1966