Case Index

Title
Date
A NORONHA Vs. STATE OF MYSORE
January 19, 1966
A P RAVI Vs. MYSORE STATE TRANSPORT APPELLATE TRIBUNAL BANGALORE
June 2, 1966
ABDUL RAHIMAN SAHIB T Vs. STATE OF MYSORE
June 9, 1966
ANDANAYYA Vs. IRAYYA AND STATE OF MYSORE
February 11, 1966
ANDREWS P Vs. DISTRICT EDUCATIONAL OFFICER BANGALORE
July 5, 1966
ANNEGOWDA Vs. STATE OF MYSORE
July 28, 1966
ANTHA Vs. LAKSHMI
December 9, 1966
APPANNA K T Vs. COMMISSIONER OF INCOME TAX
September 8, 1966
B B ASTEKAR Vs. COMMISSIONER OF COMMERCIAL TAXES MYSORE
November 16, 1966
B BASAVANNAPPA Vs. STATE OF MYSORE
December 13, 1966
BARAMAPPA BALAPPA Vs. YAMANAPPA
March 2, 1966
BHADRA COFFEE ESTATE LIMITED Vs. AGRICULTURAL INCOME TAX OFFICER
July 25, 1966
BHARAT ELECTRONICS LTD Vs. ASWATHANARAYAN B
July 6, 1966
CANARA INDUSTRIAL AND BANKING SYNDICATE LTD Vs. V RAMACHANDRA GANAPATHY PRABHU
September 9, 1966
CANARA MINERALS PRIVATE LTD Vs. STATE OF MYSORE
September 6, 1966
CEMENT MARKETING CO OF INDIA LIMITED BANGALORE Vs. STATE OF MYSORE
March 3, 1966
CHANNABASAPPA NAGAPPA KHOT Vs. STATE OF MYSORE
July 18, 1966
Chikmagalur Public Conveyance Motor Service Vs. Industrial Tribunal and another
March 24, 1966
CHIKMAGALUR PUBLIC CONVEYANCE MOTOR SERVICE CHIKMAGALUR Vs. INDUSTRIAL TRIBUNAL IN MYSORE
March 24, 1966
CITY TOBACCO MART Vs. COMMISSIONER OF INCOME TAX
December 15, 1966
COMMISSIONER OF GIFT TAX Vs. SALDANHA J G X
February 2, 1966
COMMISSIONER OF GIFT TAX Vs. MARUTRARAO NAYAKOJI KADAM
September 9, 1966
COMMISSIONER OF INCOME TAX Vs. WOODLANDS CO
September 9, 1966
COMMISSIONER OF INCOME TAX Vs. ROOPCHAND SESHMULL
September 16, 1966
COMMISSIONER OF INCOME TAX Vs. SHAMIAH SETTY B BROTHERS
August 11, 1966
COMMISSIONER OF INCOME TAX Vs. HADIGE RANGAPPA SETTY
July 6, 1966
COMMISSIONER OF INCOME TAX Vs. KRISHNA RAO K
September 21, 1966
COMMISSIONER OF INCOME TAX Vs. THIMMAIAH M M
September 22, 1966
COMMISSIONER OF INCOME TAX Vs. BHARAT ENGINEERING AND CONSTRUCTION CO
October 4, 1966
COMMISSIONER OF INCOME TAX Vs. MANDAGI N A
March 16, 1966
COMMISSIONER OF INCOME TAX Vs. SANDUR MANGANESE AND IRON ORE P LIMITED
June 2, 1966
COMMISSIONER OF INCOME TAX Vs. SREENIVASA MURTHY Y V
June 3, 1966
COMMISSIONER OF INCOME TAX Vs. SRIMATI RAMA BAI
May 31, 1966
COMMISSIONER OF WEALTH TAX Vs. V C RAMACHANDRAN
January 27, 1966
CONCORD OF INDIA INSURANCE CO LTD Vs. L J MACHADO
January 28, 1966
CONTROLLER OF ESTATE DUTY Vs. ASWATHANARAYANA SETTY S
September 29, 1966
D G BHAGAVAN Vs. REGIONAL TRANSPORT OFFICER TUMKUR
September 6, 1966
DEVCHAND C SHAH Vs. COMMISSIONER OF EXPENDITURE TAX
December 15, 1966
DHARMA SINGH H R Vs. DIVISIONAL SUPERINTENDENT SOUTHERN RAILWAY HUBLI
March 24, 1966
EMPLOYEES STATE INSURANCE CORPORATION Vs. B M LAKSHMANAMURTHY
October 14, 1966
EMPLOYEES STATE INSURANCE CORPORATION Vs. NARAYANASWAMI AND SONS
October 14, 1966
ESTHURI ASWATHIAH Vs. COMMISSIONER OF INCOME TAX
March 15, 1966
FRANCIS R Vs. CHIEF SECRETARY TO GOVERNMENT
April 6, 1966
G N NANJUNDIAH Vs. INSPECTOR GENERAL OF POLICE IN MYSORE BANGALORE
September 27, 1966
G VATSALA RANI Vs. SELECTION COMMITTEE FOR ADMISSION TO MEDICAL COLLEGES BANGALORE MEDICAL
September 23, 1966
G.N. Nanjundiah Vs. Inspector General of Police in Mysore, Bangalore
September 27, 1966
GANESHMUL CHANNILAL GANDHI Vs. COLLECTOR OF CENTRAL EXCISE AND ASSISTANT COLLECTOR BANGALORE
March 30, 1966
GOVINDA REDDI Vs. UNION OF INDIA
January 13, 1966
GOVINDARAJ SETTY S Vs. STATE OF MYSORE
September 20, 1966
GUMTHANNAVAR R N Vs. COMMISSIONER OF INCOME TAX
March 17, 1966
GUPTA B G Vs. STATE OF MYSORE
November 15, 1966
GURUSHIDDAWWA VIRASANGAYYA SHIVAPPANAMATH Vs. STATE OF MYSORE
March 28, 1966
GYAN PRAKASH GUPTA Vs. STATE OF MYSORE
August 10, 1966
H B HUILGOL Vs. DIVISIONAL SUPERINTENDENT PERSONNEL SOUTHERN RAILWAYS HUBLI
April 13, 1966
HANUMAN MOTOR SERVICE Vs. COMMISSIONER OF INCOME TAX
September 22, 1966
HEMAVATHIAMMA Vs. KUMARAVELU MUDALIAR
October 5, 1966
HULEKAR AND SONS Vs. COMMISSIONER OF INCOME TAX
June 3, 1966
HYDER KHAN Vs. SAFOORA BEE
November 18, 1966
In Re: Dattatraya Gangadhar Samant Vs.
December 15, 1966
INTERNATIONAL COTTON CORPORATION P LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
February 11, 1966
JAFFAR KHAN C M Vs. COMMISSIONER OF INCOME TAX
February 3, 1966
K DORESWAMY IYENGAR Vs. SPECIAL DEPUTY COMMISSIONER FOR ABOLITION OF INAMS BANGALORE
March 30, 1966
K NANJUNDIAH SETTY Vs. CORPORATION OF THE CITY OF BANGALORE
October 7, 1966
K R YEGNESWARAN Vs. DIRECTOR GENERAL POSTS AND TELEGRAPHS NEW DELHI
July 12, 1966
KASHAWWA Vs. PHADEPPA SANGAUM
January 21, 1966
KESHAV LAXMAN SANGORAM Vs. STATE OF MYSORE
July 6, 1966
KISHAN RAO Vs. STATE OF MYSORE
January 19, 1966
LAXMAN SITARAM PAI Vs. STATE OF MYSORE
February 2, 1966
LAXMIBAI Vs. MADHANKAR VINAYAK KULKARNI
October 4, 1966
LIFE INSURANCE CORPORATION OF INDIA Vs. THILOTHAMA
July 22, 1966
LIFE INSURANCE CORPORATION OF INDIA Vs. B V R GUPTA
September 20, 1966
M G SIRSIKAR Vs. STATE OF MYSORERESENTED
September 22, 1966
M HALAPPA GOWDA Vs. KUPPERAMANE MANJAMMA
December 1, 1966
M LINGAPPA Vs. JOINT REGISTRAR OF INDUSTRIAL CO OPERATIVES BANGALORE
October 11, 1966
M MUNIVENKATAPPA Vs. COMMISSIONER OF CORPORATION OF CITY OF BANGALORE
November 17, 1966
M N SESHADRI SETTY Vs. STATE OF MYSORE
November 30, 1966
M S SHIRAHATTI Vs. COMMERCIAL TAX OFFICER HAVERI
November 14, 1966
M VENKATASUBBA REDDY Vs. INSPECTOR GENERAL OF POLICE MYSORE BANGALORE
September 22, 1966
MAIMUNNISA BEGUM Vs. DEPUTY COMMISSIONER BANGALORE
March 9, 1966
MANDANNA A M Vs. DIRECTOR OF MEDICAL SERVICES
October 28, 1966
MANDYA NATIONAL PAPER MILLS LTD Vs. RAI BAHADUR SHREERAM DURGAPRASAD PRIVATE LTD
December 9, 1966
MARIA SOAMS Vs. COMMONWEALTH HOSIERY FACTORY BALMATTA
December 1, 1966
MAYANNA Vs. STATE OF MYSORE
January 17, 1966
MEDA RAMAIAH SETTY Vs. COMMISSIONER OF INCOME TAX
July 8, 1966
MEENAKSHI Vs. DIRECTOR OF PUBLIC INSTRUCTION
September 19, 1966
MINERVA MILLS LTD Vs. LABOUR COURT BANGALORE
November 16, 1966
MIZAR KRISHNA ANNAPPA PAI AND CO Vs. COMMISSIONER OF INCOME TAX
September 16, 1966
MOHAMED SHERIFF Vs. CHICKMAGALUR TOWN MUNICIPAL COUNCIL
March 15, 1966
MOHAMED YOUSUFF HUSSAIN Vs. DEPUTY SECRETARY G A D
September 29, 1966
MUNI AKKAYYAMMA Vs. MAISTEY PAPAIAH
January 17, 1966
MYSORE KIRLOSKAR LIMITED Vs. COMMISSIONER OF INCOME TAX
October 5, 1966
MYSORE KIRLOSKAR LTD Vs. STATE OF MYSORE
March 10, 1966
MYSORE STATE ROAD TRANSPORT CORPORATION Vs. MYSORE REVENUE APPELLATE TRIBUNAL BANGALORE
December 21, 1966
MYSORE STATE ROAD TRANSPORT CORPORATION BANGALORE Vs. LABOUR COURT BANGALORE
November 7, 1966
MYSORE SUGAR COMPANY EMPLOYEES UNION Vs. COMMISSIONER OF LABOUR STATE CONCILIATION OFFICER
August 25, 1966
MYSORE SUGAR COMPANY LTD Vs. MANAVENDRA B K
February 15, 1966
N C IYANNA Vs. N CHANNAMMA
December 15, 1966
N M NARAYANA SETTY Vs. COURT OF THE MUNSIFF KOLAR
February 4, 1966
N S SUDHA Vs. SELECTION COMMITTEE FOR ADMISSION TO MEDICAL COLLEGES BANGALORE
December 14, 1966
N V GIRIYAPPA SETTY AND SONS Vs. STATE OF MYSORE
September 28, 1966
NAGAPPA C R Vs. COMMISSIONER OF INCOME TAX
December 15, 1966
NANEPPA Vs. DIVISIONAL COMMISSIONER BANGALORE DIVISION
June 28, 1966
NEW TAJ MAHAL CAFE PRIVATE LTD Vs. ITS WORKMEN
April 7, 1966
P A TENDOLKAR Vs. OFFICIAL LIQUIDATOR
January 7, 1966
PRINTERS MYSORE PRIVATE LTD Vs. UNION OF INDIA
February 11, 1966
PUNJA B T R Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
June 15, 1966
R R KULKARNI Vs. STATE OF MYSORE
August 24, 1966
R T J ALBUQUERQUE Vs. DISTRICT JUDGE SOUTH KANARA
November 14, 1966
R.R. Kulkarni and others Vs. The State of Mysore and others
August 24, 1966
RAFIUDDIN Vs. ZUBEDABI
January 17, 1966
RAMA Vs. SUPERINTENDENT OF POLICE
November 9, 1966
RAMACHANDRA SRINIVAS KULKARNI Vs. RAMAKRISHNA KRISHNA KULKARNI
November 9, 1966
RAMAKRISHNA MINING COMPANY Vs. COMMISSIONER OF INCOME TAX
June 20, 1966
RAMASANJEEVAYYA K R Vs. STATE OF MYSORE
November 21, 1966
RAMIAH SETTY AND BROS B S Vs. COMMISSIONER OF INCOME TAX
October 10, 1966
RANGANATHACHAR AGNIHOTRI Vs. STATE OF MYSORE
July 5, 1966
RANGANNA M G Vs. STATE OF MYSORE
March 21, 1966
S A MANJUNATH ANNAYYAPPA Vs. UNIVERSITY OF BANGALORE
March 3, 1966
S C MAGAVI Vs. COMMISSIONER OF INCOME TAX
August 10, 1966
S PUTTASWAMY Vs. CITY MAGISTRATE, BANGALORE, CITY MAGISTRATE, BANGALORE
January 31, 1966
S SUBBA RAO Vs. COMMISSIONER OF COMMERCIAL TAXES IN MYSORE BANGALORE
September 29, 1966
S SUBBA RAO Vs. STATE OF MYSORE
November 29, 1966
SANNAPPA R AND SONS Vs. COMMISSIONER OF INCOME TAX
October 7, 1966
SEGU BUCHIAH SETTY Vs. COMMISSIONER OF INCOME TAX
March 21, 1966
SHAMBU REDDY Vs. GHALAMMA
April 7, 1966
SHANTIRAJ B K Vs. CONTROLLER OF ESTATE DUTY
October 5, 1966
SHIVANAPPA YALGURDAPPA DESAI Vs. SUNDARABAI
August 3, 1966
SHIVANGOUDA LINGANGOUDA Vs. GANGAWWA BASAPPA
April 1, 1966
SHIVE GOWDA A C Vs. STATE OF MYSORE
March 22, 1966
SIDDANNA Vs. STATE OF MYSORE
January 7, 1966
SIDDAPPA Vs. PATEL SHIVAPPA
July 7, 1966
SIRSIKAR M G Vs. STATE OF MYSORE
September 22, 1966
SOMASUNDARA Vs. STATE OF MYSORE
October 4, 1966
SOUTHERN RAILWAY CO-OPERATIVE CANTEEN LTD Vs. COMMERCIAL TAX OFFICER II CIRCLE MYSORE CITY
March 11, 1966
SRINIVASA RAO C Vs. COMMISSIONER OF INCOME TAX
April 12, 1966
SRINIVASA REGHAVACHAR V T Vs. STATE OF MYSORE
April 7, 1966
SRINIVASAMURTHY Y V Vs. COMMISSIONER OF INCOME TAX
September 16, 1966
STATE Vs. RAMU SHIDLING BANDGAR
December 2, 1966
STATE OF MYSORE Vs. MANAGER BROOKE BOND INDIA PRIVATE LTD
November 25, 1966
STATE OF MYSORE Vs. GAYATHRI TRADING CO
July 5, 1966
STATE OF MYSORE Vs. TYTHAPPA
January 10, 1966
STATE OF MYSORE Vs. LULLI HANMANTHA
March 2, 1966
STATE OF MYSORE Vs. KRISHNACHARYA APPACHARYA JAHAGIRDAR
February 21, 1966
STATE OF MYSORE Vs. HANUMANTHA
February 4, 1966
SUNDARAM MOTORS PRIVATE LIMITED Vs. STATE OF MYSORE
November 17, 1966
SUPREME BANK OF INDIA LTD. AND P.A. TENDOLEKAR ANOTHER Vs. OFFICIAL LIQUIDATOR AND OTHERS
January 7, 1966
SURANNA S B Vs. STATE OF MYSORE
May 31, 1966
SURYANARAYANA H Vs. HINDUSTAN MACHINE TOOLS LTD
February 4, 1966
SWASTIC CASHEW INDUSTRIES PRIVATE LTD Vs. INDUSTRIAL TRIBUNAL BANGALORE
January 28, 1966
T VENKATASUBBIAH SETTY Vs. CORPORATION OF THE CITY OF BANGALORE
January 17, 1966
THIMMIAH Vs. STATE OF MYSORE
January 19, 1966
THIRUNARAYANAN N Vs. DIRECTOR OF DAIRY RESEARCH
June 16, 1966
TOWN PANCHAYAT COMMITTEE Vs. SIKANDAR SAHIB HUSSAIN SAHEB
October 27, 1966
U AHMED HUSSAIN Vs. INSPECTOR TEA WASTE CONTROL TEA BOARD INDIA NILGRIS
January 17, 1966
U S NAYAK Vs. COMMISSIONER OF WEALTH TAX
September 23, 1966
UGGAPPA SHETTY Vs. STATE OF MYSORE
January 7, 1966
V K KANGAN Vs. STATE OF MYSORERESENTED
October 6, 1966
VENKATARAMAN ANNAYYA HEGDE Vs. AGRICULTURAL INCOME TAX OFFICER
July 17, 1966
VENKATARAMAN ANNAYYA HEGDE Vs. AGRICULTURAL INCOME TAX OFFICER
June 17, 1966
VENKATESH Vs. STATE OF MYSORE
January 28, 1966
VENKATESH MURTHY G Vs. COMMISSIONER OF INCOME TAX
February 11, 1966
VIJAYALAKSHMI TALKIES Vs. COMMISSIONER OF INCOME TAX
July 15, 1966
VISALAKSHI Vs. INCOME TAX OFFICER
March 21, 1966
Y S ARABHAVI Vs. DISTRICT MAGISTRATE BELGAUM
April 11, 1966
Y V Sreenivasamurthy Vs. State of Mysore
January 31, 1966
YADUSHAILA HIGH SCHOOL MANAGING COMMITTEE MELKOTE Vs. REGISTRAR OF SOCIETIES BANGALORE
April 1, 1966