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Case Index
Title
Date
ABDUL KARIM ABDUL MAJID Vs. COLLECTOR OF CENTRAL EXCISE
October 5, 1956
AMBIKA RAI Vs. TETARA KUER
May 3, 1956
AMBIKA THAKUR Vs. NATHUNI THAKUR
January 10, 1956
ARJUN SINGH Vs. GANGOTRI SINGH
January 4, 1956
AWADH NARAIN SINGH Vs. JWALA PRASAD SINGH
January 10, 1956
B L CHAUDHURY Vs. STATE OF BIHAR
July 26, 1956
BADRI NARAYAN SINGH Vs. KALYAN PRASAD SHROFF
April 24, 1956
BADRI PRASAD KESHARI LAL Vs. STATE OF BIHAR
May 3, 1956
BAGSAR MISSIR Vs. RAMJATAN RAY
January 3, 1956
BAIJNATH PRASAD SINGH Vs. STATE OF BIHAR
July 26, 1956
BAIKUNTH SAHU Vs. MOHAMMAD SADIQUE
December 4, 1956
BAMESHWAR PANDA Vs. SATRUHAN PRASAD SAHI
September 11, 1956
BANERJEE P Vs. COMMISSIONER OF INCOME TAX
July 10, 1956
BANKIM CHANDRA Vs. CHANDI PRASAD
April 30, 1956
BANKIM CHANDRA MUKHERJI Vs. STATE OF BIHAR
April 10, 1956
BARISA MUDI Vs. STATE
August 7, 1956
BASANT LAL Vs. SURENDRA PRASAD
November 16, 1956
BATA SHOE COMPANY LTD Vs. STATE OF BIHAR
April 4, 1956
BHAGWATI PRASAD Vs. BABULAL BATHWAL
May 2, 1956
BHAWANI SAHAI Vs. SYED NAQUI IMAM
March 8, 1956
BHURANGYA COAL CO LTD Vs. SAHEBJAN MIAN
March 20, 1956
BINDESHWARI SINGH Vs. STATE
July 13, 1956
BIRENDRA PRASAD SUKUL Vs. SURENDRA PRASAD SUKUL
February 6, 1956
BRIJNATH SAHAI Vs. BABU LAL
April 13, 1956
CHANDRA SEKHAR PATHAK Vs. MURAL GOPE
October 9, 1956
CHIRONJILAL PODDAR Vs. MADHUSUDAN THAKUR
November 21, 1956
CHOUDHARY MD NAZIRUL HASSAN Vs. STATE OF BIHAR
July 27, 1956
COLLECTOR OF MONGHYR Vs. MAHARAJA PRATAP SINGH BAHADUR
November 26, 1956
COMMISSIONER OF INCOME TAX Vs. MAHARAJA PRATAP SINGH BAHADUR
July 13, 1956
D N GANGULY Vs. STATE OF BIHAR
April 4, 1956
DAMODAR VALLEY CORPORATION Vs. STATE OF BIHAR
July 13, 1956
DAROGI MANDAL Vs. KAMESHWAR SINGH BAHADUR
August 31, 1956
DARSAN RAI Vs. STATE OF BIHAR
July 6, 1956
DARSAN RAM Vs. STATE OF BIHAR
July 6, 1956
DASSAIN NONIA Vs. RAMDEO PRASAD PATWA
September 25, 1956
DHYAN SINGH Vs. CHANDRADIP SINGH
August 30, 1956
DOMINI KUER Vs. RAMSARAN LAL
December 19, 1956
DOMINION OF INDIA AS OWNER OF E I RLY AND E P RLY Vs. ADO SHAW AKLU SHAW
August 9, 1956
DURGABATI SM AND NARMADABALA GUPTA SM Vs. COMMISSIONER OF INCOME TAX
April 4, 1956
FULO SINGH Vs. STATE
January 10, 1956
GANGADAS SARDA Vs. COMMR OF INCOME TAX B AND O
January 31, 1956
GANGADAS SARDA Vs. COMMISSIONER OF INCOME TAX
January 31, 1956
GOKHUL MAHTON Vs. NOORAN MAHTON
April 20, 1956
GOPALJI Vs. NAGARMAL BAIJNATH
April 18, 1956
GOPIRAM BHAGWANDAS Vs. COMMR OF INCOME TAX
March 22, 1956
GOPIRAM BHAGWANDAS Vs. COMMISSIONER OF INCOME TAX
March 22, 1956
GREAT INDIA RICE AND OIL MILLS Vs. STATE OF BIHAR
April 24, 1956
HAKIM RAHMAN BUX Vs. MUHAMMAD MAHMOOD HASSAN
November 27, 1956
HAR NARAIN SINGH Vs. NAWAB CHAND LAL
February 28, 1956
HARBANS SINGH Vs. DAROGA SINGH
October 9, 1956
HARDUTT MULL JUTE MILLS Vs. STATE OF BIHAR
July 6, 1956
HIRA LAL AGARWALA Vs. STATE OF BIHAR
April 25, 1956
HIRALAL JALAN Vs. STATE OF BIHAR
August 31, 1956
HOMI CAWASJI BHARUCHA Vs. ARJUN PRASAD
January 11, 1956
INDIAN CABLE CO LTD Vs. STATE OF BIHAR
March 23, 1956
INDIAN STEEL AND WIRE PRODUCTS LTD Vs. SUPERINTENDENT OF COMMERCIAL TAXES
October 5, 1956
ISHAR SINGH Vs. BABU GAJADHAR PROSAD SINGH
October 9, 1956
ISHWAR MAHTO Vs. NAIPAL SINGH
April 30, 1956
JADUNANDAN GOPE Vs. SYED NAJMUZZAMAN
November 23, 1956
JAGDISH PRASAD VERMA Vs. STATE
August 13, 1956
JAGDISHWARI DEVI Vs. CHANDRIKA KUER
August 21, 1956
JAMEEL AHMAD Vs. ANANT SINGH
August 27, 1956
JANAK SAHU Vs. ANANT JHA
December 17, 1956
JATRU PAHAN Vs. MAHATHMA AMBIKAJIT PRASAD
December 20, 1956
JATU DAS Vs. SULOCHANA MUNDAIN
February 29, 1956
JITENDRA PRATAP BAHADUR SAHI Vs. BHAGWATI PRASAD SINGH
April 16, 1956
JIUT RAM Vs. JAGARNATH RAM
April 2, 1956
JOTINDRA NATH DAS Vs. LALA PRASAD SAO
April 26, 1956
K H GANDHI Vs. R N P SINHA
January 9, 1956
K S KANJI AND CO Vs. JATASHANKAR DOSSA
April 20, 1956
KAMAKHYA NARAIN SINGH Vs. STATE OF BIHAR
July 4, 1956
KANAK SUNDER BIBI Vs. RAM LAKHAN PANDEY
April 4, 1956
KANWAR LAL THAPPER Vs. RAJA BAHADUR KAMAKHYA NARAYAN SINGH
September 11, 1956
KARAMAT ALI Vs. SOGRA
January 9, 1956
KARAMDEO SINGH Vs. STATE OF BIHAR
February 15, 1956
KASHI PRASAD KATARUKA Vs. BIBI ALLAY FATMA
September 25, 1956
KRISHNADEB JHA Vs. JOKHILAL POTDAR
January 6, 1956
KULDIP THAKUR Vs. SHEOMANGAL PRASAD THAKUR
April 13, 1956
LAL BEHARI TEWARI Vs. CONTROLLER OF HOUSES
September 11, 1956
LALMANI DEVI Vs. STATE
February 22, 1956
MAHANTH RAM SWAROOP DAS Vs. STATE OF BIHAR
March 16, 1956
MAHANTH RAMSWAROOP DAS Vs. STATE OF BIHAR
August 7, 1956
MAHESHWARI PRASAD Vs. REGIONAL EMPLOYMENT OFFICER
November 30, 1956
MAHINDRA SINGH Vs. CHANDER SINGH
January 23, 1956
MANILAL RAGHAVJI KOTHARI Vs. UNION OF INDIA
March 22, 1956
MD SHARIFUDDIN Vs. R P SINGH
September 3, 1956
MINOR RAMSUNDER BHAGAT Vs. RAMBHAROSI BHAGAT AND AFTER HIM MT RAJIA
January 19, 1956
MOHAMMAD ABDUR RAZAQUE Vs. ABDUL MAJID
November 15, 1956
NAND KISHORE PRASAD Vs. STATE OF BIHAR
August 24, 1956
NANDA GOPAL Vs. BAIDYANATH DUTTA
October 5, 1956
NATHUNI RAI Vs. STATE OF BIHAR
April 26, 1956
NATIONAL COAL CO LTD Vs. L P DAVE
March 2, 1956
NEHAR GANGULI Vs. RAI ANATH NATH BASU
March 21, 1956
NIHAR GANGULI Vs. RAI ANATH NATH BASU
January 4, 1956
OM PRAKASH Vs. ADDITIONAL COMMISSIONER PATNA DIVISION
March 16, 1956
P BANERJEE Vs. COMMR OF INCOME TAX
July 10, 1956
P C LALL CHAUDHARY Vs. COMMISSIONER OF INCOME TAX
February 24, 1956
PARBATI KUER Vs. RAMJHARI DEVI
January 2, 1956
PARWATI KUER Vs. MANNA LAL KHETAN
April 4, 1956
PATNA MUNICIPAL CORPORATION Vs. BRIJ RAJ KRISHNA
January 3, 1956
PRAHLAD PD MODI Vs. TIKAITNI FALDANI KUMARI
February 1, 1956
PRAHLAD RAI BAIROLIYA Vs. UNION OF INDIA
January 4, 1956
QAMRU ZAMAN KHAN Vs. SARJU HAJAM
July 16, 1956
R B HARDUTT MULL JUTE MILLS Vs. STATE OF BIHAR
July 9, 1956
RADHA SHYAM DATTA Vs. PATNA MUNICIPAL CORPORATION
January 3, 1956
RAFAIL URAON Vs. BAIHA URAON
April 12, 1956
RAGHO SINGH Vs. STATE OF BIHAR
October 1, 1956
RAGHU BANS AHIR Vs. STATE OF BIHAR
November 21, 1956
RAGHUBIR NARAIN SINGH Vs. RAJ RAJESHWARI PRASAD SINGH
December 11, 1956
RAI BAHADUR HURDUT ROY MOTI LALL JUTE MILLS Vs. STATE OF BIHAR
August 1, 1956
RAJA BAHADUR VISHESHWAR SINGH Vs. STATE OF BIHAR
July 31, 1956
RAJA BAHADUR VISHWESHWAR SINGH Vs. COMMISSIONER OF INCOME TAX
April 26, 1956
RAJU ROY Vs. KASINATH ROY
February 29, 1956
RAKSHYA SINGH Vs. STATE OF BIHAR
May 11, 1956
RAM AYODHYA MISSIR Vs. RAGHUNATH MISSIR
November 8, 1956
RAM CHANDRA PRASAD Vs. STATE OF BIHAR
August 23, 1956
RAM KRISHNA SHUKLA Vs. THAKUR SRI RAMJANKI
September 13, 1956
RAM KUMARI DEVI Vs. STATE OF BIHAR
May 10, 1956
RAM NARAIN PRASAD SAH Vs. RAMJI PRASAD SAH
January 13, 1956
RAMADHIN SINGH Vs. SIARAM SINGH
April 5, 1956
RAMAUTAR THAKUR Vs. STATE OF BIHAR
April 9, 1956
RAMDAS SAHU Vs. RAM CHANDRA SAHU
December 4, 1956
RAMESHWAR PRASAD Vs. BHATU MAHTON
February 14, 1956
RAMJATAN SINGH Vs. TAPESAR ROUT
May 28, 1956
RAMJI VALJI Vs. J N SINGH
September 4, 1956
RAMKHELAWAN SINGH Vs. LALJI RAI
September 4, 1956
RAMNANDAN PRASAD Vs. STATE OF BIHAR
August 3, 1956
RAMNARAIN PASI Vs. SUKHI TIWARY
January 16, 1956
RAMNATH PRASAD Vs. STATE TRANSPORT APPELLATE AUTHORITY
August 7, 1956
RAMSWAROOP DAS Vs. STATE OF BIHAR
August 7, 1956
RANG BAHADUR SINGH Vs. BISHESHWAR PRASAD SINGH ALIAS CHOOTAN BABU
April 18, 1956
RANI SONABATI KUMARI Vs. STATE OF BIHAR
October 9, 1956
RASIKLAL MANDAL Vs. DUKHA MANDAL
April 9, 1956
ROHTAS INDUSTRIES LTD Vs. STATE OF BIHAR
April 24, 1956
ROHTAS INDUSTRIES LTD Vs. P N GOUR RECEIVER OF MURLI HILLS
May 1, 1956
S C COONDOO AND CO Vs. STATE OF BIHAR
December 5, 1956
S K G SUGAR LTD Vs. ALI HASSAN
September 20, 1956
SAILENDRA NARAYAN BHANJ DEO Vs. JAGAT KISHORE PRASAD NARAYAN SINGH
December 4, 1956
SARASWATI KUER Vs. DEBENDRA SINGH
January 17, 1956
SARJU PRASAD Vs. BRIJNARAIN LAL
January 3, 1956
SARJU PRASAD SINGH Vs. SOUTH BIHAR REGIONAL TRANSPORT AUTHORITY
July 16, 1956
SAROJINI ROY Vs. SHIVARAM PODDAR
September 19, 1956
SASHIBHUSAN PRASAD SINGH Vs. STATE OF BIHAR
April 24, 1956
SAYED SALAHUDDIN AHMAD Vs. JANKI MAHTON
December 6, 1956
SHEIKH ZAINUDDIN AHMAD Vs. COMMISSIONER OF INCOME TAX
January 11, 1956
SHEOBRICH SINGH Vs. BASGIT SINGH
June 28, 1956
SHEOJEE LAL Vs. CHIEF CONSERVATOR OF FORESTS
January 16, 1956
SHEOPUJAN CHOUDHURY Vs. STATE OF BIHAR
February 29, 1956
SHIBNARAIN MANDAR Vs. RAMAUTAR SINGH
February 7, 1956
SHIVA PUJAN DUBEY Vs. BABAN LAL
December 20, 1956
SITA DEVI Vs. COMMR OF BHAGALPUR
July 31, 1956
SM CHHAYA DEVI Vs. STATE OF BIHAR
August 21, 1956
SM DURGABATI Vs. COMMISSIONER OF INCOME TAX
April 4, 1956
SM LALI BAI Vs. RAMNIKLAL DEVJI GHELABHAI PARMAR
October 5, 1956
SM SUDHA DEVI Vs. STATE OF BIHAR
July 5, 1956
SOUTH BIHAR SUGAR MILLS LTD Vs. STATE OF BIHAR
January 13, 1956
SRIBHAGWAN SINGH Vs. RAMBASI KUER
September 4, 1956
STATE Vs. SHEIKH WAHID
December 6, 1956
STATE OF BIHAR Vs. CHRESTAIN MICA INDUSTRIES LTD
July 3, 1956
STATE OF BIHAR Vs. ARTHUR BUTLER AND CO LTD
April 24, 1956
STATE OF BIHAR Vs. RAHIM NADAF
July 3, 1956
STATE OF BIHAR Vs. D N GANGULY
May 8, 1956
STATE OF BIHAR Vs. CHRESTIEN MICA INDUSTRIES LTD
July 3, 1956
STATE OF BIHAR Vs. USHA DEVI
February 20, 1956
STATE OF BIHAR Vs. BAIJNATH SHARMA
April 10, 1956
STATE OF BIHAR Vs. GOPAL SINGH
November 20, 1956
SUBODH RANJAN GHOSH Vs. SINDRI FERTILISERS AND CHEMICALS LTD
July 3, 1956
SUDHANSU KUMAR SINGH Vs. RAMJHARI KUER
August 21, 1956
SUKHDEO GOND Vs. BRAHMDEO TEWARI
November 29, 1956
SUKHDEO NARAYAN Vs. MUNICIPAL COMMISSIONERS OF ARRAH MUNICIPALITY
April 3, 1956
SUPERINTENDENT OF COLLIERIES Vs. DEPUTY COMMR
December 10, 1956
SURAJMAL JAIN Vs. UNION OF INDIA
March 16, 1956
SYED SHAH NASIHUDDIN Vs. SYED SHAH SALIHUDDIN
August 23, 1956
TAPESARA KUER Vs. KALAP RAJWAR
January 13, 1956
TATA IRON AND STEEL CO LTD Vs. STATE OF BIHAR
August 31, 1956
TOBACCO MANUFACTURERS INDIA LIMITED Vs. COMMISSIONER OF SALES TAX BIHAR
October 5, 1956
TOBACCO MANUFACTURERS INDIA LTD Vs. COMMISSIONER OF SALES TAX
October 5, 1956
UCHO SINGH Vs. NAGESHWAR PRASAD SINGH
January 24, 1956
UDIT NARAYAN SINGH Vs. RAMRUP SINGH
February 15, 1956
UMESH JHA Vs. STATE
February 21, 1956
UNION OF INDIA Vs. DWARKADASS RADHA KRISHNA OIL MILL
February 13, 1956
UNION OF INDIA Vs. ABDUL RAZAK
May 11, 1956
VISHESHWAR SINGH Vs. STATE OF BIHAR
July 31, 1956
ZAFFAR HUSSAIN Vs. MAHABIR PRASAD
August 24, 1956