Case Index

Title
Date
AMAR CHAND BUTAIL Vs. UNION OF INDIA
August 31, 1956
AMBAKA Vs. AJMAT
April 30, 1956
AMOLAK SINGH Vs. PUNJAB UNIVERSITY
August 28, 1956
Anant Ram Vs. Mt. Janki
February 29, 1956
ASHOK PAL SINGH Vs. MOTI RAM
April 26, 1956
BALAK RAM Vs. SURAT RAM
September 14, 1956
BANGI RAM Vs. STATE OF HIMACHAL PRADESH
July 10, 1956
BUDHU Vs. NAHRU
May 12, 1956
CHUNI LAL Vs. G M NAHAN FOUNDRY LTD
December 29, 1956
DAYA RAM Vs. JAGIR SINGH
April 29, 1956
DAYA RAM Vs. JAGIR SINGH
March 29, 1956
DHURU Vs. CHANDU RAM
May 14, 1956
DUNI CHAND Vs. HIRA SINGH
April 14, 1956
DURGA DUTT Vs. CHANDANU
April 17, 1956
GAJJAN MAL MOHAN LAL Vs. STATE OF HIMACHAL PRADESH
June 8, 1956
Gajjan Mal Mohan Lall Vs. State of H. P.
July 19, 1956
GHINOO RAM Vs. KANHYA
September 8, 1956
HAKIM RAI SHARMA Vs. PUNJAB UNIVERSITY
June 30, 1956
ISHWAR DAS KAUSHESH Vs. STATE OF HIMACHAL PRADESH
April 19, 1956
JAI CHAND Vs. COLLECTOR
April 4, 1956
KASHI RAM Vs. FIRM JAI RAM GANGA RAM
March 8, 1956
LACHMI Vs. ANANT RAM
March 27, 1956
Mohi Ram Vs. Bansi Lal
April 18, 1956
NAINU Vs. KISHAN SINGH
December 6, 1956
NANAK CHAND Vs. PARAS RAM
August 25, 1956
PITAMBAR DAS Vs. RAJMATA SRIMATI SHANTI DEVI
July 30, 1956
Purangir Vs. Bhawanigir
July 28, 1956
Rewa Shankar Vs. Narasinghji Maharaj
August 9, 1956
SANT Vs. RAM SARAN
January 7, 1956
STATE Vs. BISHAN DAS SURI
April 5, 1956
STATE OF HIMACHAL PRADESH Vs. BOOTI NATH
February 23, 1956
STATE OF HIMACHAL PRADESH Vs. BUTI NATH
September 24, 1956
SUDARSHAN Vs. CHUHA SINGH
January 14, 1956
THAKAR DAS Vs. CHETU
May 5, 1956