Case Index

Title
Date
A S GILANI Vs. MAHARAJ SIR PATESHWARI PARSHAD SINGH
March 16, 1956
AJIT PARSHAD Vs. GIAN SINGH
January 3, 1956
AMAR CHAND BISHAN DASS Vs. COMMISSIONER OF INCOME TAX
May 10, 1956
AMAR SINGH Vs. BIKAR SINGH
November 30, 1956
ANANT PARKASH Vs. DHARMAN NAND
October 25, 1956
ANUP SINGH Vs. STATE
September 28, 1956
ARJAN SINGH Vs. EXCISE AND TAXATION COMMISSIONER
May 22, 1956
BABU RAM BUDHU MAL Vs. DHAN SINGH BISHAN SINGH
October 17, 1956
BADRI NATH L TIRATH RAM Vs. STATE OF PEPSU
September 6, 1956
BAKHSHISH SINGH Vs. KARTAR SINGH
May 11, 1956
BAKSHI RAM Vs. BUTA SINGH KAHAN SINGH
September 13, 1956
BAL KRISHAN AGGARWAL Vs. PUNJAB STATE
April 24, 1956
BAL MUKAND Vs. PUNJAB STATE
December 6, 1956
BALDEVA Vs. DIP CHAND BHAG MAL JAT
January 9, 1956
BALWANT SINGH Vs. SARDARNI BALWANT KAUR
August 30, 1956
BARU Vs. INDAR
March 16, 1956
BENARASI DAS MODI Vs. STATE OF PEPSU
June 1, 1956
BHAGWAN DAS SUD AND SONS Vs. INCOME TAX OFFICER SPECIAL CIRCLE AMBALA
January 24, 1956
BHAGWAN DASS SUD AND SONS Vs. INCOME TAX OFFICER
January 24, 1956
BHARAT WAFADAR MOTOR TRANSPORT CO LTD Vs. CHIEF COMMISSIONER DELHI STATE
September 12, 1956
BHARTU KHEM RAM Vs. STATE
February 22, 1956
BHOLA RAM Vs. BISHANA
November 14, 1956
BIMLA Vs. STATE
February 3, 1956
BINDRA BAN BRIJLAL Vs. STATE
September 26, 1956
BIR SINGH JIWAN SINGH Vs. SIBO
June 6, 1956
BIRBAL CHHAGAN SING Vs. STATE
May 30, 1956
BISHAN DASS TELU RAM Vs. STATE
October 6, 1956
BISHAN LAL KUTHIALA Vs. INCOME-TAX OFFICER AMBALA
March 19, 1956
BRIJ LAL Vs. STATE OF PATIALA
December 20, 1956
CHARAN KAUR Vs. STATE
October 29, 1956
CHHOTEY Vs. STATE
November 26, 1956
CHINT RAM Vs. SMALL TOWN COMMITTEE, SUJANPUR
December 13, 1956
CHUHAR SINGH LACHHMAN Vs. RAGHBIR SINGH
January 17, 1956
CO-OPERATIVE ASSURANCE CO LTD Vs. UNION OF INDIA UOI
February 20, 1956
COMMISSIONER OF INCOME TAX Vs. PFAFF SEWING MACHINE CO INDIA LIMITED
January 27, 1956
COMMISSIONER OF INCOME TAX Vs. LALA RAJESHWAR PARSHAD
March 16, 1956
COMMISSIONER OF INCOME-TAX PUNJAB Vs. L RAJESWAR PARSHAD
March 16, 1956
COURT ON ITS OWN MOTION Vs. RADHA KISHAN
August 24, 1956
CUSTODIAN GENERAL OF EVACUEE PROPERTY NEW DELHI Vs. HARNAM SINGH
August 9, 1956
DALJIT SINGH Vs. INDER KAUR
January 31, 1956
DELHI AND FINANCE HOUSING AND CONSTRUCTION LTD Vs. BRIJ MOHAN SHAH
January 31, 1956
DHAPAN WIDOW OF BAL RAM Vs. RAM SARAN CHITU
December 14, 1956
DIAL ALIAS DIALA Vs. STATE
August 20, 1956
DIN DAYAL Vs. UNION OF INDIA
April 4, 1956
DOMINION OF INDIA Vs. AMIN CHAND BHOLA NATH
May 2, 1956
DOMINION OF INDIA NEW DELHI Vs. RAM RAKHA MALL AND SONS
December 18, 1956
DURGA SINGH Vs. STATE OF PUNJAB
December 28, 1956
ENGINEER-IN-CHIEF ARMY HEAD QUARTERS UNION OF INDIA Vs. C A GUPTA RAM
August 9, 1956
FAQIRIA Vs. RAJO
January 12, 1956
FATEH CHAND KAD Vs. HINDSONS (PATIALA) LTD
March 13, 1956
FATEH SINGH Vs. L C VASHISTHA, REGISTRAR, CO-OPERATIVE SOCIETIES, PUNJAB
October 26, 1956
FIRM L HAZARI MAL KUTHIALA Vs. INCOME-TAX OFFICER SPECIAL CIRCLE AMBALA CANTT
September 4, 1956
FIRM PAHARIA MAL RAM SAHAI Vs. BIRDHI CHAND JAIN AND SONS
January 4, 1956
FIRM RADHE SHAM ROSHAN LAL Vs. KUNDAN LAL MOHAN LAL
January 19, 1956
FIRST NATIONAL BANK LTD Vs. BERI BROTHERS
January 9, 1956
GOPAL CHAND BHALLA Vs. GOBIND SARUP
October 22, 1956
GOPI PARSHAD Vs. STATE OF PUNJAB
August 9, 1956
GRAM PANCHAYAT, VILLAGE BARWA, TEHSIL AND DISTRICT KARNAL Vs. COLLECTOR, KARNAL
April 20, 1956
GREAT AMERCIAN INSURANCE CO LTD Vs. DINA NATH
January 30, 1956
GULAB SINGH Vs. PRITAM SINGH
February 23, 1956
GURCHARAN DASS NAND LAL Vs. STATE
December 5, 1956
GURDIAL SINGH JAGAT SINGH Vs. STATE
September 17, 1956
HARBANS SINGH MANN Vs. STATE OF PUNJAB
May 4, 1956
HARBHAJAN SINGH Vs. STATE
September 6, 1956
HARI KISHEN Vs. HIRA
December 12, 1956
HAZARA SINGH NATHA SINGH RAMDASIA Vs. SANT KAUR
July 2, 1956
HAZARI MAL KUTHIALA Vs. INCOME TAX OFFICER
September 4, 1956
HUKAM CHAND Vs. STATE
December 6, 1956
INDER SINGH Vs. DEPUTY COMMR
September 25, 1956
INDER SINGH Vs. SUBA SINGH
January 6, 1956
INDIAN TRADE AND GENERAL INSURANCE CO LTD Vs. RAJ MAL PAHAR CHAND
March 13, 1956
INDRA CHAND JAIN Vs. UNIVERSITY OF DELHI
September 10, 1956
INSTALMENT SUPPLY LTD Vs. STATE OF DELHI
May 4, 1956
JAGATJIT DISTILLING AND ALLIED INDUSTRIES LTD Vs. SHIV RAM NANAK CHAND
September 17, 1956
JAI LAL SHEO CHAND DECREE HOLDER Vs. BHU DEV BHOLA SINGH JUDGMENT DEBTOR
January 5, 1956
JAIMAL SINGH DASAUNDHA SINGH Vs. RAKHA SINGH
September 4, 1956
JAWAHAR SINGH SOBHA SINGH Vs. UNION OF INDIA
March 28, 1956
JIWAN DASS Vs. JIWAN DASS
September 27, 1956
JOGESHAR SINGH Vs. BACHAN SINGH
December 21, 1956
KANWAR JAGAT BAHADUR SINGH Vs. PUNJAB STATE
May 11, 1956
KAPUR SINGH Vs. DEPUTY CUSTODIAN GENERAL, NEW DELHI
October 30, 1956
KARAM SINGH NATHA SINGH Vs. MOHINDER LAL BATTA
May 25, 1956
KARTAR KISHAN Vs. STATE
October 11, 1956
KARTAR SINGH Vs. MEHR SINGH
October 19, 1956
KARTAR SINGH Vs. PRITAM SINGH
January 4, 1956
KISHAN CHAND Vs. RAKESH KUMAR
May 1, 1956
KISHORI LAL RAGHBIR DASS Vs. STATE
December 21, 1956
KRISHAN TALWAR Vs. HINDUSTAN COMMERCIAL BANK LTD
November 5, 1956
KRISHNA WANTI Vs. SHARMA AND SONS
December 18, 1956
L MANOHAR LAL NATHAN MAL Vs. MADAN LAL MURARI LAL
February 2, 1956
LABH SINGH Vs. BALWANT RAI
March 29, 1956
LADLI PERSHAD JAISWAL Vs. COLLECTOR KARNAL
April 16, 1956
LAHORI LAL Vs. KASTURI LAL
May 11, 1956
LAJPAT RAI Vs. TEJ BHAN
August 31, 1956
LAKSHMI NARAIN Vs. RAGHBIR SINGH
January 18, 1956
LAL SINGH NIHAL SINGH Vs. PUNJAB SINGH ANUP SINGH
September 19, 1956
LUMSDEN CLUB RAMBAGH GARDENS AMRITSAR Vs. PUNJAB STATE
June 29, 1956
MAHAN SINGH Vs. RANA PARTAP
November 15, 1956
MANAGEMENT THE HINDUSTAN TIMES LTD Vs. CHIEF COMMISSIONER DELHI
December 18, 1956
MANI RAM BAGRI Vs. STATE OF PUNJAB
March 5, 1956
MANOHAR LAL Vs. STATE
May 23, 1956
MANOHAR LAL L NADARCHAND Vs. MOHAN LAL GIAN CHAND
September 7, 1956
MANSA RAM Vs. BRIJINDAR SINGH
March 21, 1956
MASH TRADING CO Vs. COMMISSIONER OF INCOME TAX
May 20, 1956
MATHRA DAS Vs. OM PARKASH
September 13, 1956
MAYA DEVI Vs. AMOLAK RAM
September 25, 1956
MEGHRAJ NANDA Vs. CHIEF SETTLEMENT COMMISSIONER
October 29, 1956
MEHAR SINGH Vs. CHARAN SINGH
September 4, 1956
MEHTAB SINGH GURBACHAN SINGH Vs. AMRIK SINGH
November 6, 1956
MOHAN SINGH Vs. LAJYA RAM
April 27, 1956
MST. MOHAN KAUR Vs. CUSTODIAN MEP AND ANR.
February 13, 1956
MUKANDI RAM SANT RAM AND ORS. Vs. EXECUTIVE ENGINEER AND ORS.
January 6, 1956
MULJI BHAI MATHUR BHAI AND SONS Vs. STATE
May 17, 1956
MUNICIPAL COMMITTEE, PATHANKOT Vs. ROSHAN LAL
December 14, 1956
NARENDAR KUMAR Vs. CUSTODIAN GENERAL OF EVACUEE PROPERTY IN INDIA
January 25, 1956
NEM CHAND Vs. MAN BHARI
September 27, 1956
NEMI CHAND Vs. STATE OF PUNJAB
April 9, 1956
NETA RAM DIP CHAND Vs. GOPAL DAS
April 6, 1956
NEW DELHI MUNICIPAL COMMITTEE Vs. H S RIKHY
April 25, 1956
OM PARKASH Vs. COMMISSIONER OF INCOME TAX
April 24, 1956
PADAM PARSHAD Vs. DIP CHAND
September 4, 1956
PALA SHAH HAZARI SHAH Vs. DAYA LAL P SHAH
January 17, 1956
PANNU RAM Vs. MOHINDER SINGH
February 9, 1956
PATIALA BISCUIT MANUFACTURERS LTD Vs. YADDEVINDRA SINGHJI
April 20, 1956
PREM NARAIN & COMPANY Vs. EXCISE AND TAXATION COMMISSIONER
November 11, 1956
PREM NARAIN AND CO Vs. EXCISE AND TAXATION COMMISSIONER PUNJAB
September 11, 1956
PRITAM BUS Vs. STATE OF PUNJAB
November 26, 1956
PRITAM SINGH Vs. NASIB KAUR
May 28, 1956
PRITHWI RAJ BALI RAIZADA GANDA MAL BALI Vs. STATE OF DELHI
December 14, 1956
RADHEY MOHAN GUPTA Vs. UNION OF INDIA
January 11, 1956
RAM CHANDER Vs. STATE
December 5, 1956
RAM KANWAR KIDARMAL Vs. NAURANG RAI KUNDAN LAL
January 18, 1956
RAM KISHAN Vs. BISHANI
August 31, 1956
RAM LAL HARNAM DASS Vs. BAL KRISHEN
October 23, 1956
RAM PARSHAD NAND LAL Vs. CENTRAL BOARD OF REVENUE NEW DELHI
January 25, 1956
RAM PIARI Vs. MUNICIPAL COMMITTEE PATHANKOT
March 5, 1956
RAM SINGH Vs. STATE
October 11, 1956
RAMESHWAR NATH GUPTA Vs. KANTA DEVI
November 26, 1956
RAMESHWAR NATH GUPTA Vs. KANTA DEVI
January 26, 1956
RANDHIR SINGH Vs. STATE
April 16, 1956
RANJIT SINGH Vs. STATE
October 22, 1956
RISHI KESH BADRI PARSHAD Vs. KIDAR NATH HARGU LAL
October 22, 1956
RUP CHAND Vs. MAHABIR PARSHAD
May 15, 1956
S BIKRAMJIT SINGH Vs. PATIALA BANASPATI AND ALLIED PRODUCTS CO LTD
March 15, 1956
S G TAMBE Vs. STATE OF DELHI
June 15, 1956
S HARBHAJAN SINGH Vs. MUNSHI RAM
March 20, 1956
S IQBAL SINGH CHADHA Vs. COLLECTOR HOSHIARPUR
January 24, 1956
S J S UPPAL P C S COLONISATION OFFICER JULLUNDUR Vs. CHIEF SETTLEMENT COMMR MINISTRY OF REHABILITATION GOVT OF
September 27, 1956
S MILKHA SINGH Vs. N K GOPALA KRISHNA MUDALIAR
May 4, 1956
S MOHAN SINGH DHILLON Vs. DEPUTY CUSTODIAN-GENERAL EVACUEE PROPERTY, NEW DELHI
September 26, 1956
S SOHAN SINGH S ISHAR SINGH Vs. LIVERPOOL AND LONDON AND GLOBE INSURANCE CO LTD
February 3, 1956
S TARA SINGH Vs. DIRECTOR CONSOLIDATION OF HOLDINGS PUNJAB JULLUNDUR AND
December 27, 1956
SADHU SINGH Vs. CHANDA SINGH
November 16, 1956
SARDAR KAPUR SINGH Vs. UNION OF INDIA
January 4, 1956
SARDARI LAL AMAR NATH Vs. KAUSHALYA DEVI WIFE OF SARDARI LAL
September 12, 1956
SARSWATI JIWA RAM Vs. RALLA RAM GONDA RAM
February 13, 1956
SARUP LAL Vs. SM KAUSHALYA DEVI
March 14, 1956
SHAM SINGH KIRPAL SINGH Vs. LAL SINGH KIRPAL SINGH
January 10, 1956
SHANKER DASS NARAINDASS Vs. SITA RAM JAWALA PARSHAD
April 16, 1956
SHANTI DEVI Vs. GIAN CHAND HAR SUKH RAI
February 13, 1956
SHIV PARSHAD Vs. PUNJAB STATE
September 11, 1956
SHIVDEV SINGH Vs. REGISTRAR CO-OPERATIVE SOCIETIES JULLUNDUR
October 5, 1956
SIRI BHAN Vs. JIT SINGH
February 27, 1956
SIRI RAM Vs. JAGAN NATH
October 15, 1956
SIRI RAM JAGAT RAM Vs. DEV BARAT L BIHARI LAL
January 3, 1956
SM KAKO BAI Vs. LAND ACQUISITION COLLECTOR HISSAR
March 8, 1956
SOBHA SINGH Vs. BIHARI LAL BENI PARSHAD
January 16, 1956
SODAMAN Vs. JHARU
May 23, 1956
SOHAN LAL Vs. PUNJAB STATE
January 12, 1956
SOHAN LAL CHOPRA Vs. UNION OF INDIA
January 5, 1956
SOHAN SINGH Vs. ORIENTAL BANK OF COMMERCE
May 11, 1956
STATE Vs. SULAKHAN SINGH
April 3, 1956
STATE Vs. TEJA SINGH PAKHAR SINGH
April 3, 1956
STATE Vs. PARKASH SINGH
April 9, 1956
STATE Vs. ISHAR DAS
March 8, 1956
STATE Vs. HARBHAJAN SINGH
April 25, 1956
STATE Vs. B D MEATTLE
November 23, 1956
STATE Vs. BANWARI NANDU JAT
December 21, 1956
STATE Vs. RAM SINGH
November 5, 1956
STATE Vs. SHANTI PRAKASH
October 17, 1956
STATE Vs. YASH PAL P S I
August 31, 1956
STATE Vs. HARBHAJAN SINGH
October 30, 1956
STATE Vs. JAGAT SINGH MOTA SINGH
March 29, 1956
STATE Vs. AMRU TULSI RAM
November 8, 1956
STATE OF PUNJAB Vs. KARAM CHAND
April 14, 1956
SUGAR SYNDICATE BAHADARGARH Vs. EXCISE AND TAXATION COMMISSIONER PUNJAB
March 16, 1956
SUJRAJ KUMARI Vs. D C CHTANI
February 2, 1956
SUKHBIR SINGH Vs. GRAM PANCHAYAT OF MAUZA PAKHOWAL
October 16, 1956
SURAJ PARKASH KAPUR Vs. STATE OF PUNJAB
November 9, 1956
TELU RAM JAIN Vs. UNION OF INDIA UOI
January 5, 1956
TULSI RAM KAHAN CHAND Vs. BHAG SINGH SUNDER SINGH
May 11, 1956
UDAY CHAND Vs. MOHANLAL
December 28, 1956
UNION OF INDIA Vs. F MADAN LAL PREM KUMAR
January 10, 1956
UNION OF INDIA Vs. SARDARNI HARBANS KAUR
December 17, 1956
UNION OF INDIA Vs. KANAHAYA LAL SHAM LAL
September 5, 1956
UNION OF INDIA Vs. PARSHOTAM LAL DHINGRA
January 19, 1956
UNION OF INDIA Vs. FIRM BALWANT SINGH JASWANT SINGH
March 5, 1956
UNION OF INDIA Vs. TARA RANI
April 15, 1956
UNION OF INDIA Vs. SHANTI DEVI
October 26, 1956
UNION OF INDIA UOI Vs. BABU LAL
November 20, 1956
VIRENDRA EDITOR PRINTER AND PUBLISHER THE DAILY PRATAP Vs. PUNJAB STATE
August 27, 1956
VISHAN SINGH Vs. NARNAJAN SINGH
November 15, 1956
WADHWA RAM KESAR SINGH Vs. GIAN CHAND GANESH DASS
February 24, 1956
WALAYAT KHAN RAHIM BUX AND ORS. Vs. DIRECTOR OF REHABILITATION AND ANR.
January 3, 1956