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Case Index
Title
Date
ABDUL AZIZ CHAUDHURY AND ORS. Vs. BARINDRA KUMAR DAS AND ORS.
December 7, 1956
ABDUL KADIR Vs. GAFUR SHEIKH AND ORS.
January 12, 1956
AHEIBAM GOKULCHAND SINGH CHAOBA SINGH Vs. STATE OF MANIPUR AND ANR.
July 24, 1956
AKMAT ALI Vs. THE STATE OF TRIPURA
December 5, 1956
ALL INDIA TEA AND TRADING CO. LTD. Vs. R.V. SUBRAHMANIAM, DEPUTY COMMISSIONER AND ORS.
February 17, 1956
ARUN CHANDRA DOWERAH Vs. PANCHU MPDOK AND ORS.
December 6, 1956
BASANTA GOHAIN Vs. STATE
August 9, 1956
BEHUBAR CO LTD Vs. COMMISSIONER OF TAXES
December 10, 1956
BHARAT AUTOMOBILES GAUHATI Vs. STATE OF ASSAM
July 25, 1956
CHUNILALL RAJENDRA KUMAR Vs. STATE OF MANIPUR AND ANR.
February 17, 1956
DEBENDRA NATH DEB AND ORS. Vs. HRISHIPADA PURKAYASTHA AND ORS.
February 14, 1956
DELHI MISTANNA BHANDAR Vs. STATE OF ASSAM
May 30, 1956
DURGA PRASAD GOENKA Vs. RAMESWAR GOENKA
June 11, 1956
FIRM RADHAKISHEN BHAGWATI PRASAD Vs. UNION OF INDIA (UOI)
June 28, 1956
GANESH RAM SHARMA AND ORS. Vs. SECRETARY TO THE GOVERNMENT OF ASSAM, SUPPLY DEPT. AND ORS.
January 10, 1956
GONITA Vs. THE STATE
January 27, 1956
HARENDRA NARAYAN DAS Vs. CHAIRMAN, MUNICIPALITY
March 6, 1956
HARSUKH SARAWGI AND ANR. Vs. MASHULAL KHEMANI AND ANR.
September 7, 1956
HIRA BARUA AND ANR. Vs. THE STATE
March 16, 1956
HIRENDRA CHANDRA CHAKRAVARTY AND ORS. Vs. CHANDA SINGH AND ORS.
August 10, 1956
HRANGA OF FIRST ASSAM RIFLES Vs. NUI OF KULIKAWAN
April 25, 1956
JALIM CHAND SERAOJI Vs. THE UNION OF INDIA (UOI) AND ANR.
March 21, 1956
JATINDRA LAL SAHA Vs. NARENDRA CHANDRA DEV BARMAN
September 27, 1956
JATINDRA NARAYAN DEB Vs. GAURANGA CHANDRA DUTTA BANIK AND ANR.
November 29, 1956
JIAUDDIN MIA Vs. INDIAN GENERAL NAVIGATION AND RAILWAY CO. LTD. AND ORS.
February 7, 1956
JITENDRALAL DATTAROY AND ANR. Vs. BHARAT LOAN CO. LTD.
January 20, 1956
KA SIRIAN MARBANIANG Vs. H. COTTON AND ORS.
March 8, 1956
KAMAKHYA PRASAD AGARWALLA Vs. STATE
September 3, 1956
KATAI MIA AND ORS. Vs. SUKHAMAYEE CHAUDHURANI
August 2, 1956
KERAMAT ALI Vs. ABDUL MATLIB ALI
February 9, 1956
LALIT MOHAN DEB BURMAN Vs. HRIDOY RANJAN DEB BURMAN
December 10, 1956
MAHESWAR BHARALI Vs. THE STATE OF ASSAM AND ANR.
April 11, 1956
MAIDHANDAS AGARWALLA Vs. SRICHARAN BARUA
May 21, 1956
MD. AZIZUL HAQUE CHAUDHURY AND ANR. Vs. DEBENDRA KUMAR PAL
July 6, 1956
MT. GIGI AGARWALANI AND ANR. Vs. MT. PANNA AGARWALANI AND ORS.
January 4, 1956
NAGA KACHARI Vs. THE STATE
July 18, 1956
NAGENDRA NATH DATTA CHOUDHURY Vs. THE STATE
August 23, 1956
NANDESWAR CHAKRAVARTY Vs. MAHENDRA NATH SARMA AND ORS.
February 6, 1956
NARENDRALAL MUKHERJEE Vs. THE STATE
February 13, 1956
NEMKHOTING AND ORS. Vs. KAMKHOGIN OF MATA VILLAGE
November 21, 1956
ON DEATH OF AMBAR ALI HIS LEGAL HEIRS SONAHAR ALI AND ORS. Vs. MUKBUL ALI AND ORS.
March 6, 1956
PANSHI KHULLAKPA AND ORS. Vs. O/C WING H.Q., 4TH BN.
August 28, 1956
PATRICK DONALD STRACEY Vs. EILEEN STRACEY AND ANR.
November 26, 1956
PRABHAT CHANDRA CHOUDHURY AND ANR. Vs. SM. SULOCHANA CHAUDHURANI AND ORS.
February 14, 1956
PRATAP CHANDRA BISWAS Vs. UNION OF INDIA (UOI)
January 6, 1956
PROMODE RANJAN ROY Vs. STATE
June 21, 1956
RAM KISSAN AGARWALLA AND ORS. Vs. MUKTINATH SARMA AND ORS.
February 14, 1956
RAM KUMAR HIMATSINGHA Vs. GAJENDRA CHANDRA BORA
August 16, 1956
RAMESH CHANDRA DEY Vs. STATE OF ASSAM
July 16, 1956
S.K. BARIA Vs. DY. COMMR. LAKHIMPUR AND ORS.
September 3, 1956
SAFIULLAH Vs. COMMISSIONER OF INCOME TAX, ASSAM
June 11, 1956
SAHADAT ALI JOTDAR Vs. THE STATE
May 21, 1956
SANTI RANJAN DAS GUPTA Vs. DASURAM MIRZAMAL FIRM
August 6, 1956
SHYAMA CHARAN DAS S/O LATE NAGAR BASHI DAS OF PANDABPUR Vs. TRIPURA ADMINISTRATION,
November 12, 1956
SISIR KUMAR DAS PURKAYASTHA Vs. STATE OF ASSAM
March 14, 1956
SRISTIKAR DOWARAH AND ORS. Vs. A.N. KIDWAI AND ORS.
May 23, 1956
STATE Vs. YUMNAM BABU SINGH AND ORS.
January 31, 1956
SYLHET CO-OPERATIVE CENTRAL BANK LTD. Vs. DHIRENDRA NATH DE
June 12, 1956
TARA KISHORE DAS Vs. BEHARU BARMAN AND ORS.
March 15, 1956
THE STATE Vs. DURGESWAR DATTA AND ORS.
March 23, 1956
THE STATE OF ASSAM Vs. HARNATH BARUA
December 10, 1956
THOKEHOM TOMBA SINGH AND ORS. Vs. HUIDROM ABUNG SINGH AND ANR.
December 22, 1956
TINSUKIA MUNICIPAL BOARD AND ANR. Vs. HARIKISSEN LOHIA AND ORS.
July 20, 1956
TOMBA MIA KHAMBA MIA AND ORS. Vs. LAISANGTHEM CHANDRA SINGH
December 22, 1956
U. OWING SINGH AND ORS. Vs. KA NOSIBON JYRWA AND ANR.
February 13, 1956
V.S. SUNDARAM Vs. LAISRAM ACHOU SINGH
January 2, 1956