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Case Index
Title
Date
ABDUL KARIM Vs. SALES TAX OFFICER
June 29, 1956
ADDY PHARMACY Vs. STATE OF BOMBAY
January 13, 1956
ASSOCIATED CEMENT COMPANIES LTD Vs. STATE OF BOMBAY
April 12, 1956
BABU PASU AND CO Vs. STATE OF BOMBAY
April 9, 1956
BOMBAY CYCLE STORES CO Vs. STATE OF BOMBAY
January 13, 1956
D R SAMBIAH Vs. SALES TAX OFFICER
April 18, 1956
GANGABISHEN MOHANLAL Vs. SALES TAX OFFICER
April 27, 1956
HIRANAND RAMSUKH Vs. SALES TAX OFFICER
April 23, 1956
MAY AND BAKER LTD Vs. STATE OF BOMBAY
April 9, 1956
MOHANLAL BRIJLAL Vs. STATE OF BOMBAY
February 20, 1956
PURSHOTTAMDAS DWARKADAS PATEL Vs. STATE OF BOMBAY
April 16, 1956
ROOPKALA INDUSTRIES Vs. STATE OF BOMBAY
June 25, 1956
SATYANARAYANA OIL TRADING COMPANY Vs. SALES TAX OFFICER
April 28, 1956
SISTAS LIMITED Vs. STATE OF BOMBAY
February 21, 1956
STEELAGE INDUSTRIES LTD Vs. STATE OF BOMBAY
February 21, 1956