Case Index

Title
Date
ABDUL HUSSAIN MOHASINALI BOHRI Vs. FAZALBHAI TAHERALLI BOHRI
December 21, 1956
ADDY PHARMACY Vs. STATE OF BOMBAY
January 13, 1956
AKBAR MANUFACTURING AND PRESS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
August 2, 1956
ALLEMEEYA DAUD SAHEB DHANSE Vs. HARI MAHADEO WAGLE
January 16, 1956
AMBU RAMA MHATRE Vs. BHAU HALYA PATIL
August 8, 1956
ANTHONY SABASTIN ALMEDA Vs. R M TAYLOR
July 26, 1956
APPANNA YELLAWWA MADAR Vs. STATE OF MAHARASHTRA
January 12, 1956
ARNOLD DOMINIC RODRICKS Vs. SUNDER VINAYAK NAVALKAR
January 19, 1956
ARUNA MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
August 24, 1956
ARUNACHALAM SWAMI Vs. STATE OF BOMBAY
June 26, 1956
ASSOCIATED CEMENT COMPANIES LTD Vs. STATE OF BOMBAY
April 12, 1956
BABU PASU AND CO Vs. STATE OF BOMBAY
April 9, 1956
BAI ASHA Vs. BAI BIBAN
November 27, 1956
BAI FATMA ALAUDDIN Vs. MUMNA MIRANJI HAJI
November 14, 1956
BAI PARVATI NANUBHAI PRAGJI Vs. NANUBHAI LALLUBHAI DESAI
June 19, 1956
BAI RADHABAI VASUDEO JETHABHOY Vs. NANDLAL LAXMICHAND CHANANA
February 3, 1956
BAIJNATH CHATURBHUJ Vs. COMMISSIONER OF INCOME TAX
September 4, 1956
BAL KESHAV THAKREY Vs. COMMISSIONER OF POLICE BOMBAY AND STATE OF BOMBAY
February 21, 1956
BALCHAND ISHWARLAL Vs. EAST INDIA COTTON ASSOCIATION LTD
January 18, 1956
BALKRISHNA KASHINATH KHOPKAR Vs. DISTRICT MAGISTRATE
April 9, 1956
BALKRISHNA SAKHARAM NAIK Vs. SIDDAPPA VITHOBA GANGADE
October 4, 1956
BALLABHDAS ESHWARDAS Vs. UNION OF INDIA
July 5, 1956
BANSILAL ABIRCHAND R B SPINNING AND WEAVING MILLS Vs. COMMISSIONER OF INCOME TAX
October 31, 1956
BAPURAO DHONDIBA JAGTAP Vs. STATE OF MAHARASHTRA
January 31, 1956
BARODA BOROUGH MUNICIPALITY Vs. THEIR WORKMEN BHANGI KAMDARS
February 16, 1956
BHAGWAN SITARAM Vs. NAMDEO NARAYAN
November 28, 1956
BHAGWANDAS DHONDIDAS PUNEKAR Vs. BASAWWA RYAVAPPA KOLLI
June 19, 1956
BILASRAI JUHARMAL Vs. DURGADUTT MOTIRAM SEKSARIA
February 8, 1956
BOMBAY CYCLE STORES CO Vs. STATE OF BOMBAY
January 13, 1956
BULDANA DISTRICT MAIN CLOTH IMPORTERS GROUP KHAMGAON Vs. COMMISSIONER OF INCOME TAX EXCESS PROFITS TAX
April 13, 1956
CENTRAL PROVIDENT FUND COMMISSIONER Vs. GANESH DYEING AND PRINTING WORKS
March 20, 1956
CHANGDEO SUGAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
March 8, 1956
CHELAJI GOMAJI AND CO. Vs. BAI JASHODHARABAI SHAMBHUDUTT NISHIR
March 23, 1956
CHHANDRA BHAN VARMA Vs. UNION OF INDIA
March 14, 1956
CHHANUBHAI KARANSANG Vs. SARDUL MANSANG
February 7, 1956
CHIMANLAL Vs. PARASHAR SINGH
February 12, 1956
CHINTAMAN DHUNDIRAJ Vs. SADGURU NARAYAN MAHARAJ DATTA SANSTHAN
March 12, 1956
CHIRANJILAL FULCHAND PARASRAMPURIA Vs. DWARKADAS & CO. LTD.
November 28, 1956
COLGATE-PALMOLIVE INDIA LTD Vs. THEIR WORKMEN
February 16, 1956
COMMISSIONER OF INCOME TAX Vs. BAI SHIRINBAI K KOOKA
March 6, 1956
COMMISSIONER OF INCOME TAX Vs. JAGANNATH KISONLAL
March 8, 1956
COMMISSIONER OF INCOME TAX Vs. ABDULLABHAI ABDULKADAR
August 23, 1956
COMMISSIONER OF INCOME TAX Vs. SHROFF A D
August 2, 1956
COMMISSIONER OF INCOME TAX Vs. RAMNARAIN SONS LIMITED
August 2, 1956
COMMISSIONER OF INCOME TAX Vs. RAJA R M
September 12, 1956
COMMISSIONER OF INCOME TAX BOMBAY CITY Vs. SHIRINBAI K KOOKA
March 6, 1956
COMMISSIONER OF INCOME TAX BOMBAY CITY I BOMBAY Vs. NARSEE NAGSEE AND CO
September 5, 1956
COMMISSIONER OF INCOME TAX DELHI Vs. ARYODAYA GINNING AND MANUFACTURING CO LTD
August 23, 1956
COMMONWEALTH ASSURANCE CO LTD Vs. COMMISSIONER OF INCOME TAX BOMBAY SOUTH
August 1, 1956
COMMONWEALTH ASSURANCE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
August 1, 1956
D A KOREGAONKAR Vs. STATE OF BOMBAY
October 4, 1956
D B GODBOLE Vs. KUNWAR RAJNATH
April 9, 1956
D R BANAJI Vs. MANILAL T PATEL
February 27, 1956
D.R. PRADHAN Vs. THE BOMBAY STATE FEDERATION OF GOSHALAS AND PANJRAPOLES
July 12, 1956
DAGADU DHONDU PATIL Vs. TRAKADU MOTIRAM PATIL
March 19, 1956
DATTATRAYA VISHNU Vs. GANPAT RAGHO
December 12, 1956
DECCAN CEMENT PRODUCTS CO Vs. STATE OF BOMBAY
July 24, 1956
DEOLAL BULAKHI SAITWAL Vs. KADU TOLARAM MAHAJAN
June 26, 1956
DEVU SUBHANA Vs. BADRUDDIN HUSSAIN
December 3, 1956
DHANJIBHAI KHIYASHIBHAI GUJRATHI Vs. DAULATBEE MARD NAJAKALI
March 8, 1956
DHARAMDAS HUKUMTRAI Vs. STATE OF MAHARASHTRA
January 11, 1956
DHARAMRAJ MAHADEO Vs. ADDITIONAL DEPUTY COMMISSIONER AKOLA
December 19, 1956
DHRUPATIA Vs. STATE OF MAHARASHTRA
February 24, 1956
DIALDAS PARMANAND Vs. P S TALWALKAR
August 10, 1956
DINBAI R WADIA Vs. FARUKH MOBEDJNA
December 18, 1956
DINKAR BHAGWANT SALEKAR Vs. RAU BABAJI MAHAMULKAR
September 17, 1956
DINKAR BHAGWANT SALEKAR Vs. RAU BABAJI MAHAMULKAR
September 14, 1956
DISTRICT JUDGE Vs. J C GANDHI
June 29, 1956
DWARKADAS KHETAN AND CO Vs. COMMISSIONER OF INCOME TAX
February 23, 1956
E THILLAI NATARAJAN Vs. C P FERNANDES
July 3, 1956
EAST AND WEST INSURANCE CO LTD Vs. KAMALA JAYANTILAL MEHTA
February 13, 1956
FIRESTONE TYRE AND RUBBER CO LTD Vs. LEWELLIN INSPECTOR OF TAXES
February 13, 1956
GADRE MOTORS Vs. RADHAKRISHNA
March 6, 1956
GIRDHARDAS and CO LTD Vs. COMMISSIONER OF INCOME TAX AHMEDABAD
August 24, 1956
GOVINDJI VITHALDAS Vs. MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD
August 14, 1956
GULABRAO N WANI Vs. HEMAKASHIRAM GAJARE
December 4, 1956
GULAM RABBANI GULAM UMAM Vs. STATE OF MAHARASHTRA
February 28, 1956
GURAPPA NINGAPPA PATNE Vs. BASAWANAPPA APPARAO KILJE
January 11, 1956
GUSTAD DINSHAW IRANI Vs. COMMISSIONER OF INCOME TAX
August 20, 1956
HARIDAS MAFATLAL GAGALBHAI Vs. VIJAYALAKSHMI NAVINCHANDRA MAFATLAL GAGALBHAI
August 7, 1956
HIRJI BHARMAL Vs. BOMBAY COTTON LTD
October 1, 1956
HOMI D. MISTRY Vs. SHREE NAFISUL HUSSAN
November 16, 1956
HOSPITAL MAZDOOR SABHA Vs. STATE OF BOMBAY
April 5, 1956
INCOME TAX OFFICER WARD C SANGLI Vs. CHANDANBAI BALARAM DOSHI
January 16, 1956
INDIA COFFEE HOUSE Vs. THEIR WORKMEN CLASS IV SERVANTS
April 20, 1956
INDIAN ALUMINIUM CO Vs. M M DALVI
August 30, 1956
INDIRA BALAKRISHNA ESTATE OF BALAKRISHNA PURSHOTTAM PURANI Vs. COMMISSIONER OF INCOME TAX
March 7, 1956
INDIRA BALKRISHNA Vs. COMMISSIONER OF INCOME TAX BOMBAY NORTH KUTCH SAURASHTRA AHMEDABAD
March 7, 1956
INDRAMANI PYERELAL GUPTA Vs. W R NATU
March 1, 1956
ISLAMPUR MUNICIPALITY Vs. THEIR WORKMEN
May 24, 1956
ISMAILIA GRAIN MERCHANTS ASSOCIATION LIMITED Vs. COMMISSIONER OF INCOME TAX
August 24, 1956
J G VAKHARIA Vs. REGIONAL PROVIDENT FUND COMMISSIONER
June 28, 1956
JADAVJI NARSHIDAS Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY 2
August 23, 1956
JAIRAMDAS JOTSINGH MENGHANI Vs. STATE OF MAHARASHTRA
January 12, 1956
JAL HIRJI TARAPOREVALA Vs. K A HAMID
January 11, 1956
JANARDAN BHAWANIJI Vs. DEPUTY COMMISSIONER AMRAVATI
December 19, 1956
JASMINE MILLS PRIVATE LTD Vs. MILL MAZDOOR SABHA
August 23, 1956
JASWANTRAI TRICUMLAL VYAS Vs. BAI JIWI
December 13, 1956
JEKISONDAS TRIBHUVANDAS Vs. COMMISSIONER OF INCOME TAX
August 1, 1956
JOTIRAO NARAYANRAO DIWAN Vs. ANANDA DADU PATIL
October 3, 1956
KANTILAL MANILAL Vs. COMMISSIONER OF INCOME TAX BOMBAY NORTH KUTCH AND SAURASHTRA AHMEDABAD
February 22, 1956
KARAMCHAND PESSUMAL Vs. MADHAVDAS SAVALDAS
March 15, 1956
KARAMCHAND PREMCHAND LIMITED Vs. COMMISSIONER OF INCOME TAX
September 7, 1956
KARBHARI VITHOBA Vs. ANUSUYA KARBHARI
September 28, 1956
KARSON RAMJI CHAWDA Vs. STATE OF MAHARASHTRA
December 14, 1956
KESHAV GOVIND OKA Vs. GANPATRAO BHAURAO KADU
January 23, 1956
KESHAVLAL PREMCHAND Vs. COMMISSIONER OF INCOME-TAX BOMBAY
September 3, 1956
KHALILULLA HASMIYA GHOLE Vs. YESU RAGHU DHADVEL
November 26, 1956
KHATAU MAKANJI SPINNING and WEAVING CO LTD Vs. COMMISSIONER OF INCOME TAX BOMBAY
August 3, 1956
KHATAU MAKANJI SPINNING AND WEAVING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
August 3, 1956
KIKABHAI ABDULALI Vs. INCOME TAX APPELLATE TRIBUNAL BOMBAY
March 9, 1956
KISHINDAS TEKCHAND Vs. STATE OF MAHARASHTRA
January 11, 1956
KRISHNA GOPAL BHATAWADEKER Vs. IMPERAL BANK OF INDIA
June 26, 1956
KRISHTAPPA VENKAPPA GADAD Vs. GOPAL SHIVAJI RAMCHANDRA KULKARNI
December 14, 1956
KUMARI SHANTA GOVINDRAO APTE Vs. STATE OF MADHYA PRADESH
July 30, 1956
KURBAN HUSSEN SAJAUDDIN Vs. RATI KANT NILKANT
November 7, 1956
L.M. CHAKRADEO Vs. GOOLABANUBAI YOOSUF LALJI
January 9, 1956
LAJWANTI SIAL Vs. COMMISSIONER OF INCOME TAX
February 3, 1956
LALJI CHHANA Vs. LABOUR APPELLATE TRIBUNAL OF INDIA
July 10, 1956
LAXMAN BABAJI Vs. AKHARAM SAHEBRAM
April 20, 1956
LAXMAN BALVANT BHOPATKAR Vs. CHARITY COMMISSIONER BOMBAY
February 2, 1956
LAXMAN DHONDU BADGUJAR Vs. D.M. PARANJAPE
September 28, 1956
LAXMINARAYAN NANDKISHORE SHRAVAGI Vs. KESHARDEV BAIJNATH NARSARIA
September 4, 1956
MACHINERY MANUFACTURERS CORPORATION LTD Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY 1 BOMBAY
September 12, 1956
MACKEY BROTHERS Vs. JETHANAND JESSUMAL
September 11, 1956
MADHAVLAL SINDHOO Vs. IDURKAR V R
July 5, 1956
MAGANLAL PRAGJIBHAI SEEDSMAN Vs. STATE OF BOMBAY
December 12, 1956
MAHALINGA BANDAPPA Vs. VENKATESH WAMAN
October 9, 1956
MALOJIRAO ABAJIRAO Vs. TARABAI NATHAJIRAO
January 11, 1956
MANILAL NARSINHADAS Vs. BAI SUSHILA
January 31, 1956
MANUBHAI GORDHANDAS Vs. ARVIND MILLS COMPANY LTD
March 8, 1956
MARUTI MANKU PATIL Vs. WAMAN TRIMBAK
February 7, 1956
MAY AND BAKER LTD Vs. STATE OF BOMBAY
April 9, 1956
MICHAEL ANTHONY RODRIGUES Vs. STATE OF BOMBAY
July 20, 1956
MICHAEL ANTHONY RODRIGUES Vs. STATE OF BOMBAY
January 19, 1956
MISRILAL BADRILAL Vs. STATE OF MAHARASHTRA
February 23, 1956
MOHANLAL BRIJLAL Vs. STATE OF BOMBAY
February 20, 1956
MOHANLAL KESHAVLAL Vs. STATE OF MAHARASHTRA
January 25, 1956
MOKSHAMADANLAL Vs. HARIPRASAD VISHNUPRASAD
January 30, 1956
NANDIRAM JAMNADAS Vs. RAMCHAND TARACHAND SIPAHIMALANI
July 13, 1956
NARAYAN DEJU PUTHRANI Vs. LABOUR APPELLATE TRIBUNAL OF INDIA AT BOMBAY
December 18, 1956
NARAYAN LAXMAN AYARKAR Vs. VISHNU WAMAN DHAWALE
December 7, 1956
NATIONAL SYNDICATE BOMBAY Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY
August 22, 1956
NEW GUJARAT COTTON MILLS LTD Vs. LABOUR APPELLATE TRIBUNAL OF INDIA
December 11, 1956
NEW SHORROCK SPINNING AND MANUFACTURING CO LTD Vs. COMMISSIONER OF INCOME TAX BOMBAY NORTH KUTCH AND
February 27, 1956
NOOR MAHOMED HAJI USMAN Vs. STATE OF MAHARASHTRA
April 16, 1956
PANAMBUR VISHNUMURTI NARAYAN UPADHYAYA Vs. C P FERNANDES
June 19, 1956
PANDU ABA CHAUGULE Vs. LAXMAN DHONDI PATIL
February 24, 1956
PARASHURAM RAJARAM TIWARI Vs. HIRABAI RAJARAM TIWARI
October 11, 1956
PHOOLCHAND SETHI Vs. NAGPUR UNIVERSITY
December 21, 1956
PITAMBER DHONDU PATIL Vs. BHAGCHAND RATANCHAND
June 20, 1956
POONA MAZDOOR SABHA Vs. DHUTIA G K ESCO LTD
June 27, 1956
POONA MAZOOR SABHA Vs. G K DHUTIA
June 27, 1956
PRALHAD KESHAV ATRE Vs. COMMISSIONER OF POLICE
April 2, 1956
PRITHYIRAJSINHJI MANSINGHJI Vs. BAI SHIVPRABHA KUMARI
August 11, 1956
PURANMAL RADHAKISHAN AND CO Vs. COMMISSIONER OF INCOME TAX
March 7, 1956
PURSHOTTAMDAS DWARKADAS PATEL Vs. STATE OF BOMBAY
April 16, 1956
RAGHUNATH LAXMAN PARKALE Vs. STATE OF MAHARASHTRA
February 10, 1956
RAJARAM RAGHU PATIL Vs. STATE OF MAHARASHTRA
October 1, 1956
RAMABEN A THANAWALA Vs. JYOTI LTD
October 10, 1956
RAMCHANDRA VITHAL Vs. PAYAGONDA ANANTGONDA
March 28, 1956
RAMDAS POPAT PATIL Vs. FAKIRA PANDU PATIL
September 19, 1956
RAMSING BHIMSING AND 8 ORS Vs. ANIL STARCH PRODUCTS LTD
March 29, 1956
RANCHHODLAL VALLABHDAS Vs. MAHENDRAKUMAR AMBALAL
February 17, 1956
RAOJIBHAI AMBALAL Vs. COMMISSIONER OF SALES TAX M P NAGPUR
February 28, 1956
RASHTRIYA GIRNI KAMGAR SANGH Vs. KHANDESH SPINNING AND WEAVING MILLS COMPANY
March 8, 1956
RATILAL JASRAJ Vs. STATE OF MAHARASHTRA
January 18, 1956
ROOPKALA INDUSTRIES Vs. STATE OF BOMBAY
June 25, 1956
S D KULKARNI Vs. TRIBHOVANDAS BHIMJI ZAVERI
February 15, 1956
S P AWATE Vs. C P FERNANDES
June 17, 1956
SADU SITKURA Vs. BOARD OF REVENUE
December 20, 1956
SARUBAI Vs. BABU BHIKAJI TAKLE
July 31, 1956
SAYED KASSAM IBRAHIM Vs. M M CHUDASAMA
January 17, 1956
SHAH TRIKAMDAS DAMJI Vs. S VENKATESAN
July 25, 1956
SHEIKH AHMAD SHAIKH MOHAMAD PATIL Vs. DEVRAM KALYANJI AND CO.
December 11, 1956
SHIRINATH DURGAPRASAD Vs. STATE OF MAHARASHTRA
November 12, 1956
SHREE CHANGDEO SUGAR MILLS LTD Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY BOMBAY
March 8, 1956
SHRINIVAS GANESH Vs. UNION OF INDIA
February 16, 1956
SISTAS LIMITED Vs. STATE OF BOMBAY
February 21, 1956
SITARAM DHAKU CHAWAN Vs. STATE OF MAHARASHTRA
September 20, 1956
SOHRAB N. TAVARIA Vs. JAFFERALI G. PADAMSEE
March 7, 1956
SPECIAL LAND ACQUISITION OFFICER Vs. TRUSTEES OF THE WILL OF A.H.WADIA
March 28, 1956
STATE Vs. UMASHANKAR KRUPASHANKAR
December 20, 1956
STATE Vs. ISIIWARLAL CHHAGANLAL
November 12, 1956
STATE Vs. NARSING LINGO DESHPANDE
October 1, 1956
STATE OF BOMBAY Vs. SARDAR SARDUL SINGH KIRPALSINGH
November 26, 1956
STATE OF BOMBAY Vs. NAGRAJ WALCHAND RANKA
August 30, 1956
STATE OF BOMBAY Vs. S.L. APTE
March 2, 1956
STATE OF BOMBAY Vs. MORARJI PADAMSEY
June 20, 1956
STATE OF MADHYA PRADESH Vs. PREMLAL LALKAJI
April 2, 1956
STATE OF MAHARASHTRA Vs. MORARJI PADAMSEY OF E EYRES and CO
June 20, 1956
STATE OF MAHARASHTRA Vs. N A RAHIMBHOY
March 14, 1956
STATE OF MAHARASHTRA Vs. BABULAL GAURISHANKER MISAR
August 10, 1956
STATE OF MAHARASHTRA Vs. HIRALAL SURAJKARAN SARADA
February 17, 1956
STATE OF MAHARASHTRA Vs. MAHEBOOB ALI KHAN NAWAB ALI KHAN
February 13, 1956
STATE OF MAHARASHTRA Vs. RAOJI KALOJI KADAM
January 24, 1956
STATE OF MAHARASHTRA Vs. IBRAHIM ADAM
February 14, 1956
STATE OF MAHARASHTRA Vs. ATMARAM VAIKUNTH BHENDE
February 28, 1956
STATE OF MAHARASHTRA Vs. ABBASBHAI VAJESING
February 28, 1956
STATE OF MAHARASHTRA Vs. RAMAN KALIDAS PONDA
February 24, 1956
STATE OF MAHARASHTRA Vs. BHAIRU SATTU BERAD
February 23, 1956
STATE OF MAHARASHTRA Vs. ABDULGAFAR ABDULREHMAN
January 13, 1956
STATE OF MAHARASHTRA Vs. MANAGER SUTARIA AUTOMOBILES
January 31, 1956
STATE OF MAHARASHTRA Vs. AHMEDABAD EDUCATION SOCIETY
February 3, 1956
STATE OF MAHARASHTRA Vs. PRITAMDAS KHATUMAL MANCHARAMANI
February 2, 1956
STATE OF MAHARASHTRA Vs. M S NESEERI
February 1, 1956
STATE OF MAHARASHTRA Vs. HATHIWALA TEXTILE MILLS
November 30, 1956
STATE OF MAHARASHTRA Vs. BALASAHEB BABURAO SHIRKE
September 19, 1956
STATE OF MAHARASHTRA Vs. GAURI KOM KRISHNA BHANDARI
September 10, 1956
STATE OF MAHARASHTRA Vs. SHANKAR SAKHARAM JADHAV
November 12, 1956
STATE OF MAHARASHTRA Vs. BANSILAL CHHOTALAL
December 10, 1956
STEELAGE INDUSTRIES LTD Vs. STATE OF BOMBAY
February 21, 1956
SUBRAYA VARDAPPA HEGDE Vs. GOPAL KRISHNA VISHWESHWAR SHASTRI
September 11, 1956
SYED AFZALUR RAHMAN Vs. SYED NAZIRUDDIN
December 21, 1956
TAMBOLI BOGHALAL CHHOTALAL Vs. MOHANLAL CHUNILAL KOTHARI
December 18, 1956
THAKURDAS KIMATRAI Vs. STATE OF MAHARASHTRA
January 11, 1956
TRUSTEES OF THE PORT Vs. AUTHORITY UNDER THE PAYMENT OF WAGES ACT
November 20, 1956
UNION OF INDIA Vs. TAHERALI ISAJI
January 20, 1956
VARADAM SHETTY JAMBULANNA Vs. NARSHI MULJI and CO
January 9, 1956
VASANTRAO SHANKERRAO Vs. STATE OF BOMBAY
February 14, 1956
VINAYAK GOPAL LIMAYE Vs. LAXMAN KASHINATH ATHAVALE
March 12, 1956
VISHNU GOVIND MULIK Vs. PANDURANG RAGHUNATH SABNIS
June 21, 1956
VISHWANATH GOPAL OIL MILL Vs. S C PRASHAR
September 13, 1956
VISHWANATH VITHOBA Vs. GENU KISAN
January 17, 1956
VITHAL SAKHARAM KODRE Vs. GOPALA GANGARAM DAWKHAR
October 8, 1956
VITHAL SAKHARAM KODRE Vs. GOPALA GANGARAM DAWKHAR
October 5, 1956
VITHOBA SAYANNA BHANDARI Vs. UNION OF INDIA
December 5, 1956
WESTERN INDIA THEATRES LTD Vs. ASSOCIATED BOMBAY CINEMAS LTD
March 20, 1956
WESTERN INDIA THEATRES LTD Vs. ASSOCIATED BOMBAY CINEMAS LTD
July 20, 1956
WORLIKAR D K Vs. GODAVARI SUGAR MILLS LTD
March 15, 1956
YASOO VITHOBA Vs. BABUBAI
January 12, 1956
YESHWANT HARI Vs. STATE OF MAHARASHTRA
January 19, 1956