Case Index

Title
Date
A K D RANGASWAMI RAJA Vs. STATE OF TAMIL NADU
October 8, 1956
A K SUBRAMANIA CHETTIAR Vs. A PONNUSWAMI CHETTIAR
November 13, 1956
A M CHINNIAH MANAGER 786 SANGU SOAP WORKSKATTUMAVADI ROAD ARANTANGI Vs. STATE OF TAMIL NADU
September 19, 1956
A N SUBRAMANIAN LATE MINOR Vs. A S KALYANARAMA IYER
September 21, 1956
A P NACHIMUTHU Vs. V S K RAMASWAMI CHETTIAR
April 24, 1956
A R KRISHNA IYER Vs. STATE OF MADRAS
March 20, 1956
A R N NARAYANAN CHETTIAR Vs. OFFICIAL RECEIVER, HIGH COURT, MADRAS
November 23, 1956
A.B. ABDUL GAFFOOR SAHIB Vs. THE ELECTION COMMISSIONER AND ANR.
April 11, 1956
A.K. CHETTIAR Vs. C. MUDALYANDAN CHETTIAR
January 20, 1956
A.S. MOHAMED ADAM Vs. MANAGING TRUSTEE AND ORS.
December 3, 1956
A.S. VENKATARAMA IYER Vs. STATE
November 22, 1956
ABDUL KHADAR Vs. TAIB BEGUM
November 29, 1956
ABDUL SALAM Vs. STATE OF TAMIL NADU
October 25, 1956
ADIRAJA ARIGA Vs. K BEERANNA RAI
March 1, 1956
AGRICULTURAL AND INDUSTRIAL BANK Vs. STATE OF TAMIL NADU
July 3, 1956
AIYESHA BIBI Vs. COMMISSIONER OF INCOME TAX
March 2, 1956
ALFRED E Vs. ADDITIONAL INCOME TAX OFFICER
February 15, 1956
AMIR SULTAN Vs. STATE OF TAMIL NADU
February 17, 1956
ANNAMALAI Vs. COMMISSIONER OF INCOME-TAX MADRAS
September 12, 1956
ANNAMALAI MINOR Vs. COMMISSIONER OF INCOME TAX
September 12, 1956
ANTONY BERNARD PINTO Vs. CECILLIA FERNANDES BAI
September 21, 1956
ARUMUGHAM PILLAI Vs. VALLIAMAL
August 20, 1956
ARUNACHALAM CHETTIAR Vs. MURUGAPPA CHETTIAR
March 15, 1956
ASHA BIBI Vs. NABISSA SAHIB
January 27, 1956
ASHOK LEYLAND Vs. STATE OF MADRAS
April 18, 1956
AYYASAMI NADAR AND BROS Vs. COMMISSIONER OF INCOME TAX
August 1, 1956
B G P LORRY SERVICE Vs. STATE OF MADRAS
September 11, 1956
B S RAMAPPA Vs. B MONAPPA
July 13, 1956
BADIMA BIVI Vs. COMMISSIONER OF INCOME TAX
August 27, 1956
BALASUBRAMANIASWAMI PAGODA AND ANOTHER Vs. S. RAMASWAMI IYER AND OTHERS
February 14, 1956
BALUSAMI REDDIAR, MINOR BY GUARDIAN, NAGAMMAL Vs. BALAKRISHNA REDDIAR
April 23, 1956
BAMBRANA GUDDAPPA RAI Vs. RAMANNA BANTA
May 2, 1956
BANK OF JAIPUR Vs. P G DAVEY
August 31, 1956
BOLLAM VENKATAKRISHNAIAH Vs. DEPUTY COMMERCIAL TAX OFFICER SPECIAL CIRCLE NON RESIDENT VEPERY
April 17, 1956
BRAITHWAITE, BURN AND JESSOP CONSTRUCTION CO. Vs. TRUSTEES OF THE PORT OF MADRAS
March 14, 1956
BURMAH SHELL AND STORAGE AND DISTRIBUTING CO OF INDIA Vs. LABOUR APPELLATE TRIBUNAL OF INDIA MADRAS BENCH NOW
May 29, 1956
C B R RATNAM AND CO Vs. D EKAMBARAM
November 26, 1956
C D VENKATARAMAN DISTRICT MAGISTRATE JUDICIALTRICHINOPOLY Vs. STATE OF TAMIL NADU
September 20, 1956
C DHANALAKSHMI AMMAL Vs. INCOME-TAX OFFICER II ADDITIONAL CITY CIRCLE II KILPAUK
December 18, 1956
C P AZEEZ HAJI Vs. GOVERNMENT OF MADRAS
February 9, 1956
C RAMANATHAN Vs. TRINITY BANK LIMITED TRINITY BANK LIMITED IN RE
August 22, 1956
C V R M RAMASWAMI CHETTIAR Vs. P JEEVARATHUNAMMAL
August 1, 1956
C W SPENCER Vs. INCOME TAX OFFICER
April 24, 1956
C.V. SRINIVASAN Vs. THE CORPORATION OF MADRAS
May 4, 1956
CANNANORE MILK SUPPLY CO-OPERATIVE SOCIETY Vs. STATE
May 3, 1956
CELESTINE SILVA BAI AND OTHERS Vs. JOSEPHINE NORONHA BAI AND ANOTHER
January 18, 1956
CHAIRMAN OF THE MADRAS PORT TRUST Vs. CLAIMS AUTHORITY
May 3, 1956
CHANDRA T P Vs. COMMISSIONER FOR WORKMENS COMPENSATION AND
April 2, 1956
CHEKKU Vs. PULIYASERI PARVATHI ALIAS AMMA AMMAL
March 6, 1956
CHENNAMMAL Vs. CHENNAPPA GOUNDAR AND OTHERS
March 27, 1956
CHIDAMBARAM CHETTIAR AR PL SPL Vs. COMMISSIONER OF INCOME TAX
February 17, 1956
CHINNAPPAN UDAYAR Vs. STATE
July 31, 1956
CHINNASWAMI Vs. PONGINANNA GOUNDAR
March 5, 1956
CHITTILAPPALLI MATHAI Vs. CHITTILAPALLI KOCHOUSEPH
January 11, 1956
COCHIN NAYAR BANK LTD. Vs. M.S. MOHAMAD SHARIFUDDIN AND OTHERS
September 7, 1956
COLLECTOR OF CUSTOMS MADRAS Vs. A H A RAHIMAN
November 16, 1956
COMMISSIONER, COIMBATORE MUNICIPALITY Vs. CHETTIMAR VINAYAGAR TEMPLE COMMITTEE BY SECRETARY, C. NANGAPPA CHETTIAR
July 12, 1956
D D ITALIA AND J D ITALIA Vs. FREE PRESS JOURNALS MADRAS LTD
July 2, 1956
D SUNDARAM PILLAI Vs. GOVERNMENT OF INDIA
October 1, 1956
D.D. KRISHNASWAMI IYENGAR AND ANR. Vs. A.C. VEERANNA CHETTY
March 22, 1956
D.MOHANAVELU MUDALIAR Vs. INDIAN INSURANCE AND BANKING CORPORATION LTD
July 16, 1956
DAMODARASWAMY NAIDU Vs. PRESIDENT OF DISTRICT BOARD COIMBATORE
July 18, 1956
DEIVANAI ACHI Vs. KASI VISWANATHAN CHETTIAR
November 20, 1956
DEVAKI Vs. RAJAGOPAL NAIDU
February 14, 1956
DHANALAKSHMI AMMAL C Vs. INCOME TAX OFFICER
December 18, 1956
DOMINION OF INDIA OWNING S I RLY Vs. ARULAPPAN
December 18, 1956
DORAISWAMI REDDIAR Vs. GURUNATHA IYER AND ORS.
July 18, 1956
DORAISWAMI REDDIAR ALIAS ELLA REDDY AND OTHERS Vs. KM RM PL PALANIANDI CHETTIAR AND ANOTHER
February 1, 1956
EAST INDIA INDUSTRIES MADRAS LIMITED Vs. COMMISSIONER OF INCOME TAX
December 19, 1956
EDAVAN KAVINGAL KELAPPAN NAMBIAR Vs. MOOLAKAL KUNHI RAMAN
August 23, 1956
EMU AMMA AND ORS. Vs. POLLEKKATTIL AMMINI ALIAS KAMALAKSHI AMMA AND ORS.
August 22, 1956
ETHIRAJAMMAL Vs. S.A. VENKATACHARIAR
January 6, 1956
FIRM AL AR ARUNACHALAM CHETTIAR Vs. KALEESWARAR MILLS LTD
August 14, 1956
G ALAVANDAR Vs. STATE OF TAMIL NADU
October 24, 1956
G VENKATESHA BHAT Vs. KAMLAPAT MOTILAL
August 31, 1956
G. RADHAKRISHNA CHETTIAR AND ORS. Vs. THE STATE OF MADRAS REPRESENTED BY SECRETARY, DEPARTMENT OF HEALTH, EDUCATION AND LOCAL ADMINISTRATION AND ORS.
April 26, 1956
GENERAL PAPERS LTD Vs. A P A PAKKIR MOHIDEEN AND BROS
November 28, 1956
GORDON WOODROFFE LEATHER MANUFACTURING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
December 20, 1956
GOVINDA PADAYACHI Vs. KANNAMMAL
March 28, 1956
GOWRI TILE WORKS Vs. COMMISSIONER OF INCOME TAX
September 26, 1956
HAJI A. ABDUL KADER SAHIB Vs. THE STATE OF MADRAS REPRESENTED BY THE CHIEF SECRETARY AND ORS.
February 20, 1956
HINDUSTAN INVESTMENT AND FINANCIAL TRUST Vs. C S SASTRY VOLUNTARY LIQUIDATOR
September 6, 1956
HINDUSTAN MATERIALS Vs. RAILWAY RATES TRIBUNAL AND ORS.
December 19, 1956
IN RE A.R.N. NARAYANAN CHETTIAR, PETITIONER, AR. KM. RAMANATHAN CHETTIAR Vs. OFFICIAL RECEIVER, HIGH COURT, MADRAS
November 23, 1956
IN RE, K ANNAMALAI CHETTIAR AND OTHERS Vs. STATE
March 9, 1956
IN RE: IBRAHIM Vs. STATE
March 21, 1956
IN RE: INDIAN COMPANIES ACT VII OF 1913; IN RE: FREE PRESS JOURNAL (MADRAS) LTD., (IN LIQUIDATION) Vs. STATE
July 2, 1956
IN RE: MOOSA Vs. STATE
March 21, 1956
IN RE: N. KRISHNASWAMY AND ORS. Vs. STATE
February 24, 1956
IN RE: P.R. NARASIMHACHARI Vs. STATE
January 20, 1956
IN THE MATTER OF AGRICULTURAL AND INDUSTRIAL BANK LTD.; Vs. STATE
July 3, 1956
INDO UNION ASSURANCE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
May 2, 1956
JAMES NOEL ANTHONY HOBBS Vs. STATE OF TAMIL NADU
February 23, 1956
JANABA MUHAMAD HUSSAIN NACHIAR AMMAL Vs. COMMISSIONER OF INCOME TAX
February 22, 1956
JAYARAMA PILLAI Vs. PARVATHI AMMAL AND ORS.
January 11, 1956
JIVARAJ TOPUN AND SONS Vs. COMMISSIONER OF EXCESS PROFITS TAX
February 17, 1956
K G RANGASWAMI CHETTIAR AND CO Vs. GOVERNMENT OF MADRAS
April 25, 1956
K GANGA SETTY Vs. COLLECTOR OF CUSTOMS MADRAS
April 6, 1956
K K SWAMI Vs. STATE OF TAMIL NADU
August 31, 1956
K K VENKATACHALAM CHETTIAR COMPANY Vs. STATE OF MADRAS
August 24, 1956
K P S V RAJARATHINA NADAR Vs. COMMISSIONER OF INCOME TAX
February 15, 1956
K P V SHAIK MOHAMED ROWTHER AND CO Vs. COMMISSIONER OF INCOME-TAX MADRAS
August 10, 1956
K PANCHAPAGESA AYYAR Vs. K KALYANASUNDARAM AYYAR
April 11, 1956
K SIVARAMAKRISHNAN Vs. P ARUMUGHA MUDALIAR INSPECTOR OF REGISTRATION MADRAS-1
March 23, 1956
K SYAMALAMBAL Vs. N NAMBERUMAL CHETTIAR
August 16, 1956
K. GOPALASWAMI AYYANGAR Vs. SRI ATHAMANATHASWAMI DEVASTHANAM AT AVIDAYARKOIL BY HEREDITARY TRUSTEE SUBRAMANIA PANDARA SANNADHI, ATHEENAKARTHA OF TIRUVADUTHURA ALHEENAM, TIRUVADUTHURAI
July 12, 1956
K. SIVARAMAKRISHNAN Vs. P. ARUMUGHA MUDALIAR, INSPECTOR-GENERAL OF REGISTRATION AND ANR.
April 23, 1956
KADAN KUNHIKANNAN Vs. STATE OF TAMIL NADU
February 3, 1956
KALIAPPA REDDIAR Vs. THANGAMUTHU ALIAS THANGASWAMI REDDIAR AND ORS.
February 15, 1956
KAMAKSHI AMMAL Vs. ARUKKANI AMMAL
December 17, 1956
KANNIYAN Vs. STATE
January 31, 1956
KARUNANIDHI NAIDU Vs. STATE OF MADRAS
February 29, 1956
KELLOTH IBRAHIM HAJI Vs. STATE OF TAMIL NADU
September 13, 1956
KN. S. KN. RAMANATHAN CHETTIAR Vs. KANNATHAL ACHI AND ORS.
February 23, 1956
KOHINOOR SAW MILL CO Vs. STATE OF MADRAS
July 30, 1956
KOMATH PONNIAN SOOPPI AND ANOTHER Vs. RAYAROTH KANARAN AND OTHERS
April 3, 1956
KRISHNAMMAL Vs. N. KRISHNA AND ORS.
February 9, 1956
KRISHNAMURTHI M K Vs. INDUSTRIAL TRIBUNAL
April 9, 1956
KRISHNASWAMI MUDALIAR Vs. COMMISSIONER OF INCOME TAX
May 2, 1956
KULANDAIVELAN CHETTIAR Vs. AYINAN CHETTIAR AND ORS.
January 10, 1956
KUMARASWAMI CHETTIAR V K Vs. ADDITIONAL INCOME TAX OFFICER
November 19, 1956
KUNDEN AMBADI KUNHI Vs. PUDIYA PURAYIL VELUTHAMBADI AND OTHERS
January 6, 1956
KUPPAMMAL Vs. VELLINGIRI GOUNDER
September 25, 1956
KUPPATHAMMAL Vs. SAKTHI ALIAS THAYAMMAL
August 23, 1956
KUPPUSWAMI P S Vs. STATE OF MADRAS
April 3, 1956
LEELA MAHAJAN Vs. T STANES AND CO LTD
April 30, 1956
LINK INDUSTRIES LIMITED Vs. STATE
November 23, 1956
LOUIS DREYFUS AND CO Vs. STATE OF MADRAS
February 24, 1956
M A CHIDAMBARAM CHETTIAR Vs. COMMISSIONER OF INCOME TAX
August 30, 1956
M A ETHIRAJULU NAIDU Vs. T K C K PANIKKAR
September 27, 1956
M A NOOR MOHAMED AND CO Vs. STATE OF MADRAS
April 2, 1956
M AYYASAMI NADAR AND BROS COLOMBO Vs. COMMISSIONER OF INCOME-TAX MADRAS
August 1, 1956
M D DEVARAJULU NAIDU AND CO Vs. STATE
January 20, 1956
M K RANGANATHAN Vs. A S JAFFERS
December 11, 1956
M KEVALCHAND SOWCAR Vs. STATE OF MADRAS
August 3, 1956
M M P L S RAMASWAMI CHETTIAR Vs. COMMISSIONER OF INCOME-TAX MADRAS
February 22, 1956
M P M R M N MUTHIAH CHETTIAR Vs. M P M R M N NARAYANAN CHETTIAR
September 11, 1956
M P V SUNDARARAMA IYER AND COMPANY Vs. V V C R MURUGESA MUDALIAR
April 11, 1956
M PONNAMBALAM Vs. SARASWATHI
October 10, 1956
M R VIDYASAGAR Vs. INCOME TAX OFFICER
August 13, 1956
M VAIDYANATHAN Vs. SUB-DIVISIONAL MAGISTRATE ERODE
August 3, 1956
M VAIDYANATHAN Vs. STATE OF TAMIL NADU
October 4, 1956
M.A.M. SUBBIAH AMBALAM Vs. THE COMMISSIONER, KARAIKUDI MUNICIPALITY AND ANR.
March 28, 1956
MADALAI NADAR T M M AND CO Vs. COMMISSIONER OF INCOME TAX EXCESS PROFITS TAX
February 27, 1956
MADDALA THATHIAH Vs. UNION OF INDIA
August 9, 1956
MADURA KNITTING CO Vs. COMMISSIONER OF INCOME TAX EXCESS PROFITS TAX
April 24, 1956
MAHALINGA SHETTY Vs. JALAJA SHEDTHI AND ORS.
February 15, 1956
MAHALINGAM PILLAI Vs. AMSAVALLI
January 3, 1956
MALLIGAI SUNDARAM AMMAL Vs. KRISHNASWAMY REDDIAR
February 15, 1956
MANAGEMENT OF KADACHIRA MOTOR SERVICE Vs. STATE OF MADRAS
October 25, 1956
MANAGER RAJALAKSHMI MOTOR SERVICE Vs. STATE
January 6, 1956
MANAGING DIRECTOR NEWTONE STUDIOS Vs. GENERAL SECRETARY MADRAS STATE CINEMA AND STUDIO
October 26, 1956
MANAGING DIRECTOR, RASIPURAM UNION MOTOR SERVICE Vs. RAMASWAMY GOUNDAN
March 2, 1956
MANI Vs. STATE OF MADRAS
April 25, 1956
MANICKA GOUNDAN Vs. ELUMALAI GOUNDAN
August 16, 1956
MANORAMA BAI Vs. RAMA BAI
March 19, 1956
MARIMUTHU NADAR S A S Vs. COMMISSIONER OF INCOME TAX
August 28, 1956
MARUDAMUTHU KHANDAR Vs. P S AR AR ARUNACHALAM CHETTIAR
November 30, 1956
MATHAMANGALATH ANANTHANARAYANA SUBRAMANIA IYERS ELDEST Vs. ABDUL KHADERS CHILDREN KANHUKKARATHIYUTE MAMMU
February 16, 1956
MAYATTI ABDUL KADIR Vs. MAYATTI AHMAD TARAGANAR
March 2, 1956
MEDAI DALAVOI K. THIRUMALAIAPPA AND ORS. Vs. MEDAI DALAVOI T. KUMARASWAMI
March 16, 1956
MEDAI DALAVOI T KUMARASWAMI MUDALIAR Vs. MEDAI DALAVOI RAJAMMAL
August 30, 1956
MEENAKSHI ACHI AND ANR. Vs. P.S.M. SUBRAMANIAN CHETTIAR AND ORS.
February 13, 1956
MEENAKSHI AMMA Vs. KIZHAKKE VALATH NARAYANI
March 9, 1956
MEENAKSHISUNDARAM PILLAI Vs. PONNU ALIAS SUBBIAH CHETTIAR
August 10, 1956
MEENAMBIGAI MOTOR SERVICE VIRUDHUNAGAR Vs. STATE OF MADRAS
August 31, 1956
MEGANATHA NAYAGAR Vs. SHRIMATHI SUSHEELA
November 13, 1956
METHALA VELUTHEDATH RAGHAVAN NAIR AND ANR. Vs. PALAKUNNATH KOZHIKKAL ACHUTHAN NAIR AND ORS.
February 17, 1956
METTUR INDUSTRIES Vs. STATE OF MADRAS
April 16, 1956
MODERN MATCH INDUSTRIES GUDIYATAM Vs. LABOUR APPELLATE TRIBUNAL OF INDIA MADRAS
September 19, 1956
MOHAMED OTHUMAN SAHIB Vs. COMMISSIONER OF INCOME TAX
December 7, 1956
MOHAMED ZACKERIA FIRM Vs. V SRINIVAS AND CO
December 3, 1956
MOHIDEEN SAHIB Vs. STATE OF TAMIL NADU
November 21, 1956
MOORTHY Vs. STATE
March 7, 1956
MOOTHA MOHANRAJ SOWCAR Vs. MANICKA GOUNDAR
January 27, 1956
MURUGAYYAN KANGIAR Vs. MARUDAYYAMMAL
January 5, 1956
MUSTAFA BADSHA Vs. MADRAS MOTOR INSURANCE CO LTD
September 21, 1956
MUTHAPPA AND SONS Vs. COMMISSIONER OF INCOME TAX
August 14, 1956
MUTHURAMAN CHETTIAR P M Vs. COMMISSIONER OF INCOME TAX
October 9, 1956
MYSORE CITY HOTELS ASSOCIATION Vs. LABOUR APPELLATE TRIBUNAL OF INDIA MADRAS
October 4, 1956
MYSORE FERTILISER CO MADRAS Vs. COMMISSIONER OF INCOME-TAX AND EXCESS PROFITS TAX MADRAS
August 27, 1956
MYSORE SPINNING AND MANUFACTURING CO Vs. DEPUTY COMMERCIAL TAX OFFICER MADRAS
October 10, 1956
MYSORE SUGAR COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
December 12, 1956
N M N DURAISWAMI CHETTIAR Vs. DINDIGUL URBAN CO-OPERATIVE BANK LTD
October 9, 1956
N P A K MUTHIAH CHETTIAR Vs. K S RM FIRM SHWEBO BURMA
February 6, 1956
N SUNDARARAJA IYER Vs. SUB-COLLECTOR OF DINDIGUL
November 26, 1956
N. SOMASUNDARAM Vs. STATE OF MADRAS
January 17, 1956
N. SWAMINATHAN Vs. UNION OF INDIA (UOI) REPRESENTED BY THE GENERAL MANAGER, SOUTHERN RAILWAY
March 26, 1956
N.K. RAJARAJA VARMAN THIRUMALPAD AND ORS. Vs. K.K. KRISHNAN NAIR AND ORS.
February 1, 1956
N.S. SREENIVASA RAO Vs. G.M. ABDUL RAHIM SAHIB
March 20, 1956
N.V. GOVINDARAJA NADAR AND ORS. Vs. T. NAMADEVAR REDDIAR AND ORS.
July 3, 1956
NACHIAPPA CHETTIAR Vs. COMMISSIONER OF INCOME TAX
December 19, 1956
NALLA KARUPPAN CHETTIAR AND ORS. Vs. BALADANDAYUTHAPANI VANNIA MUNDAR AND TWO ORS.
March 9, 1956
NARASIMHA RAO Vs. SOMESWAR JOSHI
March 9, 1956
NEMIRAJA KOTTARI Vs. KINNI ALIAS KANTHAMMA
August 3, 1956
NORTH ARCOT DISTRICT CENTRAL CO-OPERATIVE STORES Vs. STATE GOVT OF MADRAS
August 10, 1956
ORIENTAL GOVERNMENT SECURITY LIFE ASSURANCE CO Vs. B S KRISHNAMURTHI
December 18, 1956
ORIKKALAPPAT KANNASSERI DEMODARA MENON Vs. ORIKKALAPPAT KANNASSERI BHARGAVI AMMA AND ORS.
March 20, 1956
P CT PR PERIAKARUPPAN CHETTIAR Vs. S S RM RAMAN CHETTIAR
August 20, 1956
P K MANNAN EZHUTHACHEN Vs. V K MADHAVAN NAIR
October 5, 1956
P M MUTHURAMAN CHETTIAR Vs. COMMISSIONER OF INCOME-TAX MADRAS
October 9, 1956
P S RAMASWAMI NADAR Vs. R VISWANATHAN
July 17, 1956
P VAIDYANATHA IYER Vs. STATE OF MADRAS
March 27, 1956
P.J. FRANCIS Vs. P.J. VERGHESE AND ORS.
April 30, 1956
P.MURUGAYYA PILLAI Vs. S. SOMASUNDARAM PILLAI
April 11, 1956
P.P. RAMAN MENON Vs. THE STATE OF MADRAS REPRESENTED BY THE SECRETARY TO GOVERNMENT, DEPARTMENT OF INDUSTRIES, LABOUR AND CO-OPERATION AND ORS.
March 7, 1956
PALANI GOUNDAN Vs. STATE OF TAMIL NADU
April 5, 1956
PALANISAMY CHETTIAR Vs. STATE OF TAMIL NADU
December 19, 1956
PALTHADI VENKAPPA RAI Vs. DEVAMMA
March 6, 1956
PALWANNA NADAR Vs. ANNAMALAI AMMAL
September 27, 1956
PARASRAM JETHANAND Vs. COMMISSIONER OF INCOME TAX
February 15, 1956
PARVATHY AMMAL Vs. GOPALA GOUNDER
July 20, 1956
PATTERI PAKKER Vs. CHENGATIYE KOMBI AMMAD
July 9, 1956
PAVADAI GOUNDAN Vs. STATE OF TAMIL NADU
October 24, 1956
PEEDIYAKKAL RAVULLA ALIAS MULLABI Vs. VALIAKATH IMBICHIKOYA AND ANR.
January 11, 1956
PERUNDEVI AMMAL Vs. AMAVASIKAN
July 30, 1956
PICHURATNAM AYYAR Vs. A. MUTHURATNAM AYYAR AND ORS.
March 15, 1956
PIONEER MOTORS Vs. O M A MAJEED MIRANIA MOTOR SERVICE TIRUNELVELI
April 4, 1956
PONNUSWAMI CHETTIAR Vs. P VELLAIMUTHU CHETTIAR
December 7, 1956
PUBLIC PROSECUTOR Vs. KADAMBAN NAMBOODIRIPAD
March 29, 1956
PUBLIC PROSECUTOR Vs. T P KHAITAN
January 30, 1956
PUBLIC PROSECUTOR Vs. STATE
July 6, 1956
PUBLIC PROSECUTOR Vs. T P KHAITAN
August 22, 1956
PUBLIC PROSECUTOR Vs. K P CHANDRASEKHARAN
September 19, 1956
PUBLIC PROSECUTOR Vs. EBRAHIM SARFUDDIN AND CO
September 7, 1956
PYARI BIBI Vs. RANGA CHARIAR
March 1, 1956
R A NATARAJAN Vs. REGIONAL TRANSPORT OFFICER CHINGLEPUT
November 30, 1956
R C RANGASWAMY CHETTY AND BROS Vs. COMMISSIONER OF EXCESS PROFITS TAX
February 22, 1956
R D FERNANDES Vs. STATE
October 24, 1956
R K SUNDARAM ASARI Vs. T R ABDUL HALEEM SAHIB
April 16, 1956
R KUMARASWAMI AIYAR Vs. COMMISSIONER MUNICIPAL COUNCIL
September 19, 1956
R.A. NATARAJAN Vs. THE REGIONAL TRANSPORT OFFICER AND ANR.
April 4, 1956
RADHA RUKMANI AMMAL Vs. COMMISSIONER OF INCOME TAX
August 24, 1956
RAJAMMA Vs. VARADARAJULU CHETTI
July 18, 1956
RAJAPPA Vs. ANDALAMMAL
August 31, 1956
RAJARATHINA NADAR K P S V AND SONS Vs. COMMISSIONER OF INCOME TAX EXCESS PROFITS TAX
February 15, 1956
RAM RAJ TOBACCO TRADING CO Vs. ASST COMMERCIAL TAX OFFICER ATTUR
November 16, 1956
RAMACHANDRAN Vs. STATE OF TAMIL NADU
February 16, 1956
RAMAGOPAL NAICKER Vs. MUTHUKRISHNA AYYAR
July 20, 1956
RAMAKRISHNA MARDI Vs. VISHNUMOORTHI MARDI
July 12, 1956
RAMAKRISHNA PILLAI Vs. VARADARAJASWAMI KOIL KUMBAKONAM
November 29, 1956
RAMANADHAN CHETTIAR Vs. STATE OF MADRAS AND OTHERS
July 11, 1956
RAMANATHA SASTRIGAL Vs. ALAGAPPA CHETTIAR AND ORS.
February 8, 1956
RAMANATHAN CHETTIAR S RM AR RM Vs. ADDITIONAL INCOME TAX OFFICER
February 27, 1956
RAMASWAMI CHETTIAR M M P L S Vs. COMMISSIONER OF INCOME TAX
February 22, 1956
RAMASWAMI IYER Vs. A SUBBIAR
April 2, 1956
RAMASWAMY MUDALIAR Vs. STATE OF TAMIL NADU
December 7, 1956
RAMRAJ TOBACCO TRADING COMPANY Vs. ASSISTANT COMMERCIAL TAX OFFICER ATTUR
November 16, 1956
RANGASWAMI GOUNDAN Vs. STATE OF TAMIL NADU
October 24, 1956
RASIPURAM UNION MOTOR SERVICE LIMITED Vs. COMMISSIONER OF INCOME TAX
September 18, 1956
RENGACHARI Vs. SOMASUNDARAM PILLAI
August 24, 1956
S A S MARIMUTHU NADAR Vs. COMMISSIONER OF INCOME-TAX MADRAS
August 28, 1956
S KRISHNASWAMY MUDALIAR Vs. P S PALANI PILLAI
April 18, 1956
S N R SUNDARA RAO AND SONS MADURAI Vs. COMMISSIONER OF INCOME-TAX MADRAS
October 9, 1956
S RM AR RM RAMANATHAN CHETTIAR Vs. ADDITIONAL INCOME TAX OFFICER CITY CIRCLE II MADRAS
February 27, 1956
S SUPPIAH CHETTIAR Vs. V CHINNATHURAI
August 10, 1956
S T SAHIB Vs. N HASAN GHANI SAHIB
December 10, 1956
S VENKATACHALAM IYER Vs. STATE OF MADRAS
September 27, 1956
S VISWANATHAN Vs. EAST INDIA DISTILLERIES AND SUGAR FACTORIES LTD
October 25, 1956
S.A.N.M. RAMAKRISHNA CHETTI Vs. CHINNA THANGAVELU CHETTI AND ORS.
January 3, 1956
S.M. MUHAMMAD IBRAHIM Vs. THE DEPUTY COMMERCIAL TAX OFFICER
February 22, 1956
S.M.A. ABDUL FATHA AND ORS. Vs. MOHAMMAD JABBAR AND ORS.
July 13, 1956
S.R.K. RAMASWAMI AND ANR. Vs. KOMARAVELU GOUNDAN AND ORS.
February 2, 1956
S.T.K. SUNDARA CHETTIAR Vs. V.K. M. KOTHANDARAMA CHETTIAR AND OTHERS
April 7, 1956
SADASIVAM Vs. STATE OF MADRAS
October 1, 1956
SAKKARAMA RAO Vs. NAGASAMI RAO
July 16, 1956
SALEM SRI RAMASWAMI BANK LTD Vs. ADDITIONAL COMMISSIONER FOR WORKMENS
January 12, 1956
SAMBANDA NAICKER Vs. RANGANAYAKI AMMAL
January 27, 1956
SANKARALINGAM Vs. STATE OF TAMIL NADU
March 7, 1956
SANKARANARAYANA PILLAI Vs. KANDASAMIA PILLAI
April 6, 1956
SARVOTAMA KAMATH Vs. ABDULLA BEARY
March 26, 1956
SEETHALAKSHMI AMMAL Vs. T.S. RAMACHANDRAN AND ANR.
March 13, 1956
SEETHALAKSHMI AMMAL Vs. SRINIVASA NAICKER AND OTHERS
August 24, 1956
SHA HINDUMULL DALICHAND AND ANR. Vs. MADRAS KIRANA MERCHANTS ASSOCIATION AND ANR.
February 14, 1956
SHAIK MOHAMED ROWTHER K P V AND CO Vs. COMMISSIONER OF INCOME TAX
August 10, 1956
SHANMUGAM MINOR BY MOTHER AND NEXT FRIEND PERIANAYAGATHAMMAL Vs. S.P.A.R.S. SUBRAMANIA CHETTIAR
January 5, 1956
SHEIK MUHAMMAD HUSSAIN Vs. STATE OF TAMIL NADU
February 3, 1956
SIDDAYA MUDALIAR Vs. M N MUTHAYANNA CHETTIAR
April 23, 1956
SILUVAIMANI AMMAL Vs. THANGIAH NADAR
February 20, 1956
SIVASUBRAMANIA PILLAI Vs. PANRUTI INDUSTRIAL CO LTD
February 10, 1956
SOMASUNDARAM N Vs. STATE OF MADRAS
January 3, 1956
SOUNDARARAJAN AND CO LTD Vs. A K SANKARAPANDIA NADAR
April 16, 1956
SRI RAJA RAJESWARI AMBAL OF SRI DATTATREYA MANDIRAM THROUGH ITS AGENT K. KRISHNA RAO Vs. DISTRICT BOARD
December 13, 1956
SRI VENKATARAMANA DEVARU AND OTHERS Vs. STATE OF MADRAS AND OTHERS
April 11, 1956
SRIRANGA NACHARAMMAL Vs. VARALAKSHMI FUND VELLORE LTD
December 17, 1956
STATE OF MADRAS Vs. MUNIYAPPA CHETTY
March 8, 1956
STATE OF MADRAS Vs. K.S.M.K. KASI MOHAMAD AND OTHERS
July 2, 1956
STATE OF MADRAS Vs. KASSIMIA CHARITIES RAJAGIRI
September 3, 1956
STATE OF MADRAS Vs. STATE OF TAMIL NADU
April 16, 1956
STATE OF MADRAS Vs. R SARAVANA PILLAI
April 16, 1956
STATE OF MADRAS Vs. MADRAS ELECTRIC TRAMWAYS 1904 LTD
April 18, 1956
STATE OF MADRAS Vs. V R B GOPALARATHNAM GUPTA
April 26, 1956
STATE OF MADRAS Vs. MADRAS ELECTRIC TRAMWAYS 1904 LIMITED IN LIQUIDATION A
July 15, 1956
STATE OF MADRAS Vs. C KARUPPAN CHETTIAR
August 1, 1956
STATE OF MADRAS Vs. HIS HOLINESS SRILA SRI SUBRAMANIA PANDARA SANNADHI AVERGAL
January 6, 1956
STATE OF MADRAS Vs. H KANCHILAL
February 20, 1956
STATE OF MADRAS Vs. LOUIS DREYFUS AND COMPANY LIMITED
February 16, 1956
STATE OF MADRAS Vs. RAMALINGAM AND COMPANY
March 5, 1956
STATE OF MADRAS Vs. T V PARVATHI AMMAL
March 8, 1956
STATE OF MADRAS Vs. S BALU CHETTIAR
March 12, 1956
STATE OF MADRAS Vs. INDIAN COFFEE BOARD BATLAGUNDU
March 13, 1956
STATE OF MADRAS Vs. STATE OF TAMIL NADU
March 22, 1956
STATE OF MADRAS Vs. BANGALORE AUTOMOBILES SALEM
April 6, 1956
STATE OF MADRAS Vs. M P IBRAHIM KUNHI
April 11, 1956
STATE OF MADRAS COLLECTOR OF COIMBATORE Vs. RAJAGOPALA AYYAR C S
March 14, 1956
SUBBU THAIAMMAL Vs. RENGASAMI NACKAR AND ORS.
January 6, 1956
SUBRAMANIA MUDALIAR Vs. PACHAIYAPPA MUDALIAR
January 17, 1956
SUBRAMANIAM Vs. PAKKIRISWAMI VANDAYAR
August 3, 1956
SUBRAMANIAM CHETTIAR Vs. MUTHIAH PILLAI
July 18, 1956
SUBRAMANIAM CHETTIAR Vs. REVENUE DIVISIONAL OFFICER
March 8, 1956
SUNDARA RAO S N R AND SONS Vs. COMMISSIONER OF INCOME TAX
October 9, 1956
SUNDARAM MANAGER COIMBATORE COTTON MILLS Vs. KUMARASWAMY
July 27, 1956
SUNDARESA MUDALIAR Vs. MUTHAMMAL
January 3, 1956
SUNDARESAN CHETTIAR Vs. ABIRAMI AMMAL
June 5, 1956
SWAMINATHA UDAYAR Vs. MOTTAYA PADAYACHI
July 3, 1956
SYED IBRAHIM Vs. STATE OF TAMIL NADU
August 13, 1956
SYED SHAH ABDUL LATIF MOHIDEEN KADIRI SUJJATHA SHIBAHADULLA SAHIB Vs. M. MOHAMMAD LEBBAI (DIED) AND ORS.
March 12, 1956
T ALAGAPPA GOUNDAR Vs. P A KARUPPA CHETTY GOUNDER
July 27, 1956
T APPAVU CHETTIAR Vs. COMMISSIONER OF INCOME TAX
February 17, 1956
T KRISHNAVENI AMMAL Vs. CORPORATION OF MADRAS
July 2, 1956
T KUNHIRAMAN Vs. POOTHERI ILLATH MADHAVAN NAIR
October 1, 1956
T M M MUDALAI NADAR AND CO VIRUDHUNAGAR Vs. COMMISSIONER OF INCOME-TAX EXCESS PROFITS TAX MADRAS
February 27, 1956
T M R ABDUL KHADER Vs. STATE OF TAMIL NADU
September 5, 1956
T RANGASWAMI Vs. T ARAVINDAMMAL
August 10, 1956
T S GOVINDARAJ Vs. A B KANDASWAMI GOUNDAR
July 24, 1956
T. GOVINDASWAMY NAIDU Vs. THE TANJORE PALACE DEVASTHANAM REPRESENTED BY ITS HEREDITARY TRUSTEE SRI R.Y. RAJARAM RAJA SAHIB
February 16, 1956
T.S. KARTHIKEYA MUDALIAR Vs. SINGARAM PILLAI
March 7, 1956
T.S. SRINIVASA RAO, ATTORNEY AGENT Vs. STATE OF MADRAS, BY COLLECTOR AND ANR.
September 4, 1956
TAMARIND PRODUCTS Vs. COMMISSIONER OF INCOME TAX
April 17, 1956
THANGACHI NACHIAL Vs. AHMED HUSSAIN MALUMIAR
April 5, 1956
THATTIKKARANTAVILA BAMBAN Vs. ISLAND INSPECTING OFFICER MINICOY ISLANDS MALABAR
May 1, 1956
THAYOTH PUTHIYAPURAYIL AYISOMMA Vs. CHOOLAT PUTHIYAPURAYIL KUNHALI
August 16, 1956
THE PUDUKKOTTAI CERAMICS, LTD.; KRISHNA AND SONS. MANAGING AGENTS R. KRISHNA IYENGAR Vs. SETHU ALIAS RAMANATHAN CHETTIAR AND ORS.
January 12, 1956
THIRUMALIRUNJOLAIMALAI AYYANGAR Vs. K SARANGAPANI AYYANGAR
July 27, 1956
THOZHUKKAT PATHAN VEETTIL TAVAZHI LAKSHMI TARWAD KARNAVASTHRI LAKSHMI ALIAS KUTTIMALU AMMA AND ORS. Vs. ACHUTHA MENON (DIED) AND ORS.
July 20, 1956
TOOLS AND MACHINERIES Vs. STATE OF MADRAS
April 5, 1956
TRANSPORT COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
October 10, 1956
TUTICORIN CINEMA CO PRIVATE Vs. CHARLES MISSIER SONS TUTICORIN
November 14, 1956
UNION OF INDIA Vs. G VITTAPPA KAMATH
March 12, 1956
UTHAMARAM NATHUSAM SAIT Vs. HUDE GOPALAKRISHNAYYA
April 26, 1956
V DHANMULL SOWCAR Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY AT VELLORE NORTH
October 9, 1956
V K JOHN Vs. G VASANTHA PAI
October 31, 1956
V K KUMARASWAMI CHETTIAR Vs. SECOND ADDITIONAL INCOME TAX OFFICER I CIRCLE MADURAI AND
November 19, 1956
V N M ARUNACHALA NADAR Vs. COMMISSIONER OF EXCESS PROFITS TAX
September 17, 1956
V S RAMANATHAN Vs. STATE OF TAMIL NADU
October 26, 1956
V SARANGAPANI NAIDU Vs. KALYANASUNDARAM HIGH SCHOOL EDUCATION SOCIETY TANJORE
November 12, 1956
V SUNDARAM IYER Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES RAMANATHAPURAM
July 31, 1956
V. CHOCKALINGA MUDALIAR Vs. STATE OF MADRAS, REPRESENTED BY COLLECTOR OF SALEM AND ANR.
February 2, 1956
V.T. RAMASWAMI AIYAR Vs. VEERAKODI VELLALA CHARITY BY TRUSTEE KANNIAH PILLAI AND ORS.
December 4, 1956
VADASSERI THARAWATTIL KARNAVAN AND MANAGER ITTICHATHARA VALIA MANNADIAR Vs. STATE OF TAMIL NADU
July 4, 1956
VASUDEVA BHAT Vs. STATE
September 21, 1956
VENKATA SUBBARAYA IYER ALIAS PAPIER AND ORS. Vs. STATE OF MADRAS REPRESENTED BY THE COLLECTOR OF SALEM AND ANR.
November 19, 1956
VENKATESA REDDIAR Vs. VEERASWAMI MUDALI AND ANR.
July 17, 1956
VISWANATHAN CHETTIAR Vs. STATE OF TAMIL NADU
September 23, 1956
VITTAL ALVA Vs. RAMANUJAM
August 10, 1956
WILLIAM JACKS AND COMPANY LIMITED Vs. THE STATE OF MADRAS
January 3, 1956
WORKERS OF SPENCER AND COMPANY, BY THE SPENCER WORKERS UNION Vs. SPENCER AND COMPANY AND ANR.
February 3, 1956