Case Index

Title
Date
BULDANA DISTRICT MAIN CLOTH IMPORTERS GROUP KHAMGAON Vs. COMMISSIONER OF INCOME TAX/EXCESS PROFITS TAX MADHYA PRADESH AND BHOPAL NAGPUR
April 13, 1956
COCHIN COTTAGE INDUSTRIES CO OPERATIVE MARKETING SOCIETY LTD TRICHUR Vs. COMMISSIONER OF INCOME TAX MYSORE TRAVANCORE COCHIN AND COORG BANGALORE
March 16, 1956
JAINARAYAN BALABAKAS OF KHAMGAON Vs. COMMISSIONER OF INCOME TAX MADHYA PRADESH
September 7, 1956
LAJWANTI SIAL AND OTHERS Vs. COMMISSIONER OF INCOME TAX MADHYA PRADESH AND BHOPAL NAGPUR
February 3, 1956
MINISTER IN CHARGE INCOME TAX DEPARTMENT Vs. PRAN NATH OM PARKASH
January 2, 1956
NEW SHORROCK SPINNING AND MANUFACTURING CO LTD Vs. COMMISSIONER OF INCOME TAX
February 27, 1956
PADMANABHAN KRISHNA MENON Vs. COMMISSIONER OF INCOME TAX BANGALORE
February 8, 1956
R B BANSILAL ABIRCHAND SPINNING AND WEAVING MILLS Vs. COMMISSIONER OF INCOME TAX MADHYA PRADESH
October 31, 1956
REV FATHER PRIOR SACRED HEARTS MONASTERY Vs. INCOME TAX OFFICER ERNAKULAM AND OTHERS
August 29, 1956
SETH KHUSHALCHAND DAGA Vs. COMMISSIONER OF INCOME TAX MADHYA PRADESH
October 31, 1956