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Title
Date
A ANANTHASUBRAMONIA IYER Vs. OFFICIAL RECEIVER SITARAM SPINNING AND WEAVING MILLS LTD
September 4, 1956
A D SUNDARAM Vs. STATE
January 3, 1956
A V GEORGE AND CO LTD Vs. PETER KURUVILLA
January 30, 1956
ABDUL RAHIMAN SAIT Vs. INCOME TAX OFFICER
November 27, 1956
ABDUL REHIMAN MOIDEEN ROWTHER Vs. KORAH KORAH
March 12, 1956
ACKAMMA GOURI Vs. NARAYANA SHENOI PADMANABHA SHENOI
January 9, 1956
AHAMED Vs. ABDULLA
December 7, 1956
AIYYAPPAN GOVINDAN Vs. KUTTAPPU SANKARANKUTTY
February 27, 1956
ALIKUNJU PATHUMMAL KUNJU Vs. AIYAPPAN SANKU PANICKER
September 6, 1956
ALLEPPEY ANANTHANARAYANAPURAM THURAVOR THIRUMALA DEVASWOM Vs. PONNU NINAR PILLAI KANNU PILLAI
January 24, 1956
AMINA BAI Vs. SOUTH INDIAN CORPORATION LTD
October 8, 1956
ANANTHAN POTTI Vs. KRISHNA PILLAI
September 11, 1956
APPU MENON Vs. JANAKI AMMA
March 7, 1956
ASANAND NANAK CHAND AGGARVAL Vs. C A AYYATHURAI
March 9, 1956
AYYAN KRISHNAN Vs. KUNJIKUTTY AMMA LEKSHMIKUTTY AMMA
January 24, 1956
B F VARGHESE Vs. JOSEPH THOMAS
June 25, 1956
BANKING COMPANY Vs. STATE
December 21, 1956
BRILLIANT TRADERS Vs. SALES-TAX OFFICER QUILON
December 12, 1956
C. DAMODARAN Vs. AGRICULTURAL INCOME-TAX AND RURAL SALES TAX OFFICER
March 15, 1956
C.J. JOSEPH Vs. REGISTRAR OF COOPERATIVE SOCIETIES AND ORS.
August 16, 1956
CALICUT WYNAD MOTOR SERVICE Vs. REGIONAL TRANSPORT AUTHORITY MALABAR
December 11, 1956
CANARA BANK LTD. Vs. THRIBHUVANDAS JATHA BHAI AND ANR.
June 15, 1956
CHACKO Vs. NARAYANAN NAMBOODIRIPAD
December 3, 1956
CHACKO JOSEPH Vs. CHERIAN CICILY
June 27, 1956
CHATHAN CHELLAPPAN Vs. PARU AMMA KUTTI AMMA
July 30, 1956
CHENNAMANGALAM VALA SAMAJAM Vs. BHAGAVATHY DEVASWOM
February 2, 1956
CHERIYATHU MATHAI Vs. THOMAS THOMAS
January 2, 1956
COCHIN COAL COMPANY LIMITED Vs. STATE OF TRAVANCORE-COCHIN
September 10, 1956
COCHIN COAL COMPANY LTD Vs. STATE
September 10, 1956
COCHIN COTTAGE INDUSTRIES CO OPERATIVE MARKETING SOCIETY LIMITED Vs. COMMISSIONER OF INCOME TAX
July 16, 1956
DAVEED CHELLAYAN Vs. STATE
September 25, 1956
DEVASIA JOSEPH Vs. LUKKA MATHEW
December 21, 1956
DEVASSY LONAPPAN Vs. NATTIKA FIRKA RURAL CO-OPERATIVE BANK LTD
December 11, 1956
DEVASY GEORGE Vs. LEKSHMI AMMA NARAYANI AMMA
March 28, 1956
DR. G. F. PAPALI Vs. THE UNIVERSITY OF TRAVANCORE AND ORS.
July 27, 1956
E P JOHN Vs. STATE
January 30, 1956
E. MASOOTHU RAWTHER Vs. DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALES TAX AND ORS.
March 14, 1956
E.D. DAVID Vs. ROBERT J. DAVID AND ORS.
October 5, 1956
EASTERN MERCANTILE BANK Vs. KRISHNA MENON
December 19, 1956
EASWARA PILLAI KRISHNA PILLAI Vs. RAMAN PILLAI VELAYUDHAN PILLAI
June 26, 1956
ELIZABETH ANTONY Vs. K J GEORGE
November 30, 1956
G F PAPALI Vs. UNIVERSITY OF TRAVANCORE
July 24, 1956
GENERAL PRODUCE LTD. Vs. AMLBALAPUZHA TALUK HEAD LOAD CONVEYANCE WORKERS UNION
June 13, 1956
GOMATHI AMMAL NARAYANI AMMAL Vs. NARAYANA PILLAI KALI PILLAI
July 2, 1956
GOPALA KIAMAL Vs. VARIATH
June 18, 1956
GOVINDA PILLAI Vs. LEKSHMIKUTTY AMMA
August 7, 1956
GOVINDA PILLAI GOPALA PILLAI Vs. AIYYAPPAN KRISHNAN
November 16, 1956
IDICULA JOHN Vs. IDICULA PAPPY
September 17, 1956
INDO-MERCANTILE BANK Vs. COMMISSIONER QUILON MUNICIPALITY
November 22, 1956
ITHAPPIRI VARKEY Vs. GOVINDAN NAMBUTHIRIPAD
January 17, 1956
ITTAIAVIRA THOMAS Vs. A. ST. JOSEPH TILE WORKS LTD. AND ORS.
August 9, 1956
ITTEN NARAYANAN Vs. NARAYANAN NAIR PARAMESWARAN NAIR
December 17, 1956
ITTIYATHI GOVINDAN Vs. REV FR JOSEPH
February 15, 1956
JANAKI AMMA Vs. KUNJIKALI AMMA
August 27, 1956
JANAKI AMMAL Vs. SARADA AMMAL
January 6, 1956
JANARDHANAN DAMODARA PLAPPALLY Vs. NARAYANAN PLAPPALLY JANARDHANA PLAPPALLY
June 27, 1956
JOHN CHERIAN Vs. CENTRAL ROAD TRAFFIC BOARD AND ORS.
February 29, 1956
JOHN VARUGHESE Vs. YOHANNAN GEEVARUGHESE
November 16, 1956
JOSEPH JOHN Vs. VARKEY THOMAS
August 30, 1956
K A DAVIES Vs. STO TRICHUR
September 11, 1956
K A DAVIES Vs. SALES TAX OFFICER FIRST CIRCLE TRICHUR
September 11, 1956
K BALAGANGADHARAN Vs. CENTRAL ROAD TRAFFIC BOARD
October 5, 1956
K J MATHEW Vs. FIRST MEMBER BOARD OF REVENUE TRIVANDRUM
August 30, 1956
K K MENON Vs. NATARAJA MOOPANAR
January 3, 1956
K P JOSEPH Vs. STATE
March 26, 1956
K V VARGHESE Vs. STATE
July 4, 1956
K VELUKUTTY Vs. STATE
January 23, 1956
K.S. DANIEL Vs. COMMISSIONER INCOME TAX TRAVEL AND COORG.
July 30, 1956
KALI LEKSHMI Vs. KUMARA KURUP KOCHUKUNJU KURUP
December 6, 1956
KANAKKU GOVINDA PILLAI SANKARA PILLAI Vs. STATE
June 7, 1956
KANAKKU KOMAN SANKARA KURUP Vs. NARAYANAN KRISHNA PANICKER
January 2, 1956
KANNAN DEVAN HILLS PRODUCE CO LTD Vs. MATHEW
January 6, 1956
KANNAN DEVAN HILLS PRODUCE CO LTD Vs. T N MADHAVAN PILLAI
February 6, 1956
KESAVA PANICKER Vs. STATE
August 6, 1956
KESAVA PANICKER Vs. THE STATE
July 6, 1956
KOCHAYYAPPAN RAMAN Vs. UDAYAN NARAYANAN NAMBOODIRIPAD AND OTHERS
December 3, 1956
KOCHUKUNJU NARYANAN Vs. KUNJALI SAROJAKSHI
July 31, 1956
KORA LUKOSE Vs. CHACKO UTHUPPAN
December 12, 1956
KORA THOMAS Vs. TAHSILDAR MEENACHIL
March 9, 1956
KRISHNA MENON Vs. CIT
March 8, 1956
KRISHNA PILLAI Vs. JAGADEESACHANDRAN NAIR
November 23, 1956
KRISHNA PILLAI NARAYANA PILLAI Vs. NEELAKANDA PILLAI VELLAYUDHAN PILLAI
March 6, 1956
KRISHNAN ASARI GANGADHARAN ASARI Vs. STATE OF KERALA
November 26, 1956
KRISHNAN KUMARAN Vs. MATHEW J MATTOM
December 18, 1956
KRISHNAN NAIR KESAVAN NAIR Vs. NARAYANA PILLAI NARAYANA PILLAI
July 31, 1956
KRISHNAN PADAMANABHAN Vs. K. KRISHNA PILLAI
January 20, 1956
KUMARAN KRISHNAN Vs. ULAHANNAN MATHAI
November 27, 1956
KUNCHAN ACHARI PADMANABHAN ACHARI Vs. YOHANNAN THOMAS
December 13, 1956
KUNJAN ACHUTHAN PILLAI Vs. PADMANABHA PILLAI KRISHNA PILLAI
February 21, 1956
KUNJANDI VARGHESE Vs. HASSAN ROWTHER PATHUMMA VEEVI
February 28, 1956
KUNJANUJAN ALIAS NARAYANAN NAMBOORIPAD Vs. NARAYANAN NAMBOORIPAD
August 10, 1956
KURIAN AUGUSTY Vs. DEVASSY ALEY
August 1, 1956
KURUVILLA KURUVILLA Vs. OUSEPH JOSEPH
June 21, 1956
KUTTAN SREEDHARAN AND ORS. Vs. BHAGYODAYAM CO. LTD.
January 16, 1956
KUTTY NARAYANAN Vs. N R KRISHNAN
December 3, 1956
LEKSHMI Vs. RAMAN VELU
March 28, 1956
LEKSHMI AMMA MADHAVI AMMA Vs. GODARU NAMBOORIPAD
June 22, 1956
M M JANARDANAN Vs. STATE
February 20, 1956
M MADHAVAN NIAR Vs. STATE
October 10, 1956
M RAGHAVAN PILLAI Vs. THOMMAN THOMMI
December 7, 1956
MAITHEEN BEEVI UMMA Vs. ITHAPPIRI VARKEY
January 12, 1956
MAKKAR PILLAI Vs. COMMISSIONER OF INCOME TAX
December 21, 1956
MANI POULOSE Vs. STATE OF TRAVANCORE-COCHIN
December 4, 1956
MANIKKA KUNJIPENNU Vs. NARAYANAN PARAMESWARA PANICKER
December 12, 1956
MANUVEL SATHIANESAN Vs. MALLAN SANKARAN
March 6, 1956
MAR POULOSE ATHANASIUS & OTHERS Vs. MAR BASSELIOS CATHOLICOS & OTHERS
December 31, 1956
MATHAI OUSEPH Vs. MATHEN THOMAS
June 11, 1956
MOHAMMED KASIM HAJI AHAMED KUNJU Vs. SREE HANUMAN INDUSTRIES
January 2, 1956
MOST REV MAR POULOSE ATHANASIUS Vs. MORAN MAR BASSAELIOS CATHOLICOS
December 31, 1956
MRS. ELIZABETH ANTONY AND OTHERS Vs. GEORGE
December 3, 1956
MUNDAN RAMAN Vs. KOCHUKUNJU NARAYANAN
November 22, 1956
MUNICIPAL COUNCIL NAGERCOIL Vs. PIONEER MOTORS LTD
July 13, 1956
N V JOSEPH Vs. UNION OF INDIA
November 26, 1956
N. SUNDARESWARAN Vs. COMMR. OF INCOME TAX
January 23, 1956
NAITHI Vs. CHERIAN
June 6, 1956
NANU Vs. NANI AND ANR.
April 10, 1956
NARAYANA PILLAI NARAYANA PILLAI Vs. ERAVI NARAYANA PANICKER
August 29, 1956
NARAYANAN BATTATHIRIPAD Vs. ASHTAMOORTHI NAMBOODIRI
January 4, 1956
NARAYANAN DAMODARAN NAMBOODIRI Vs. KURIATHU YOHANNAN
October 3, 1956
NARAYANAN PUSHKARAN Vs. STATE
March 26, 1956
NARAYANI AMMA PARVATHI AMMA Vs. PARVATHI AMMA KOCHUNARAYANI AMMA
March 28, 1956
NEELAKANTA IYER VANCHISWARA IYER Vs. NARAYANA IYER VENKITASUBBA IYER
June 11, 1956
NEELAKANTAN NEELAKANTAN NAMBOORI Vs. KURIEN
October 22, 1956
NOOHU KANNU ASAN Vs. TRAVANCORE FORWARD BANK LTD
February 16, 1956
OFFICIAL LIQUIDATOR Vs. SECRETARY, ADVOCATES ASSOCIATION
December 2, 1956
OMAN PANDALA AMBU PANDALA Vs. KESAVARU SAMBHUVARU
January 25, 1956
OMAN PANDALA AMBU PANDALA Vs. KESAVARU SAMBHUVARU AND ORS.
February 25, 1956
OUSEPH CHERIAN Vs. K.G. GOPALAKRISHNAN AND ANR.
September 7, 1956
OUSEPH THOMMEN Vs. JOSEPH ANTONY
January 9, 1956
P C MADHAVAN Vs. STATE
June 8, 1956
P RAMAN NAIR Vs. STATE
June 25, 1956
P SUNDARAM Vs. SESHA AIYAR MAHADEVA AIYAR
August 29, 1956
P.I. SCARIA Vs. P.K. KRISHNAN NAIR AND ORS.
September 28, 1956
PACKIANATHAN NADAR MARYARUL NADAR Vs. MATHEVAN PILLAI NANU PILLAI
October 16, 1956
PADMANABHA PILLAI AIYYAPPAN PILLAI Vs. VELAYUDHAN PILLAI SIVARAMA PILLAI
March 21, 1956
PADMANABHA PILLAI KRISHNA PILLAI Vs. KOCHU KUNJI AMMA PAPPI AMMA
November 16, 1956
PADMNABHAN NAIR NARAYANAN NAIR Vs. STATE OF KERALA
December 3, 1956
PADRNANABHA PILLAI RAMAN PILLAI Vs. SECRETARY, TRAVANEORE DEVASWOM HOARD
January 16, 1956
PAPPI NARAYANAN Vs. ITTI AVIRA NEITHI
July 9, 1956
PARAMESWARAN UNNITHAN NEELAKANTAN UNNITHAN Vs. M. CHANDRASHEKHARA UNNITHAN AND ORS.
January 30, 1956
PARAVUR COIR VYVASAYA SANGHAM Vs. STATE OF TRAVANCORE-COCHIN
October 29, 1956
PARVATHI AMMA KALLIANI AMMA Vs. PADMANABHA PILLAI KRISHNA PILLAI
September 18, 1956
PARVATHI AMMA KALLIANI AMMA Vs. PADMANABHA PILLAI KRISHNA PILLAI
September 13, 1956
PARVATHI BHAVANI Vs. VELAYUDHAN GOVINDAN
July 27, 1956
PERIAVA NADAR PONNIAH NADAR Vs. ARAKULAMADA NADAR RAMASWAMY NADAR
August 2, 1956
PHILIPOSE SIMON Vs. NARAYANA PANICKER SIVASANKARA PANICKER
August 16, 1956
PORANCHU Vs. KOCHUGOVINDAN
October 25, 1956
POULOTH PARANCHU Vs. PAPPU FRANCIS
November 7, 1956
RAGHAVAN Vs. STATE
January 17, 1956
RAMAN UNNI RAMAKRISHNAN Vs. SREE NARAYANA DHARMA SANGHOM
June 22, 1956
REV FATHER PRIOR SACRED HEARTS MONASTERY Vs. INCOME TAX OFFICER
August 29, 1956
REV FR PRIOR SACRED HEART MONASTERY THEVARA Vs. INCOME TAX OFFICER ERNAKULAM
August 29, 1956
ROWTHER ABDUR REHMAN Vs. MATHEVAN PILLAI NARAYANA PILLAI
December 21, 1956
S HAMSA KOYA Vs. STATE
August 9, 1956
S KUMARASWAMY EX-LICENSEE NAGERCOIL ELECTRIC Vs. SOUTH-TRAVANCORE ELECTRIC WORKERS UNION
February 22, 1956
S RICHARD JAISON Vs. PADMANABHAN NADAR PARAMU NADAR
July 6, 1956
SAITHU MUHAMMATH ROWTHER Vs. MEEMI KADIR
August 7, 1956
SANKARA PILLAI Vs. NANI AMMA
December 17, 1956
SANKARAN KUNCHAPPAN Vs. LOUIS
October 23, 1956
SAVARIYAYI GNANAPPU Vs. THIRAVIYAM PILLAI SUBBIAH PILLAI
July 30, 1956
SISTER MARY ALOSIOUS Vs. MADHAVAN PILLIA KUMARA PILLIA
September 4, 1956
SIVARAMA KONAR Vs. THIRUVADINATHA PILLAI
June 18, 1956
SIVATHANU PILLIA NAGARU PILLIA Vs. VELAYUDHA PERUMAL PILLIA RAMASWAMI PILLIA
September 27, 1956
SOOSANNAMMA KURIEN Vs. VARGHESE ABRAHAM
August 2, 1956
SOUTH INDIA CORPORATION TRAVANCORE LTD Vs. CHIEF INSPECTOR OF FACTORIES
June 20, 1956
STATE Vs. ANTHONI RAPPAI
March 26, 1956
STATE Vs. GOVINDAN THAMPI BHASKARAN THAMPI
July 31, 1956
STATE Vs. KORA EAPEN
July 13, 1956
STATE Vs. K NEELAKANTA PANICKER
September 12, 1956
STATE Vs. M MEERA SAHIB
September 17, 1956
STATE Vs. OFFICIAL LIQUIDATOR
November 28, 1956
SUNDARA IYER STHANUNATHA IYER Vs. ANANTHARAMAN PILLAI CHIDAMBARAM PILLAI
June 19, 1956
THAILAMBAL AMMAL Vs. KESAVAN NAIR
December 21, 1956
THEMAS AND CO. LTD. Vs. COMMISSIONER OF INCOME TAX AND TRAV-CO.
August 29, 1956
THOMAS ANTONEY Vs. DEPUTY LABOUR COMMISSIONER
July 13, 1956
THOMMEN JOSEPH Vs. POULOSE VARKEY
July 24, 1956
THOMMEN THOMAS Vs. JOHN SIMON
July 24, 1956
THOMMEN THOMAS Vs. STATE OF KERALA
December 19, 1956
TRAVANCORE DEVASWOM BOARD Vs. UZHITHIRARU UZHITHIRARU
December 6, 1956
TRIVANDRUM PERMANENT FUND LTD Vs. STATE OF TRAVANCORE COCHIN
July 24, 1956
ULAHANNAN MARIAM Vs. VARKEY KURUVILLA
February 22, 1956
UNITED MOTOR UNION PRIVATE Vs. ROAD TRAFFIC BOARD KOTTAYAM
November 7, 1956
UNNIKRISHNA MENON Vs. VENKITAPARASURAMA IYER
August 7, 1956
V C CHACKO Vs. STATE OF TRAVANCORE COCHIN
November 9, 1956
V G CELASTINE Vs. ADDL DISTRICT MAGISTRATE QUILON
November 19, 1956
V GOVINDANKUTTY NAIR Vs. STATE
June 7, 1956
V N RAMA IYER Vs. UNION OF INDIA
November 6, 1956
V. KUNJU MENON Vs. SECRETARY, R.T.B AND ANR.
February 20, 1956
V. MMU NAMBOODIRI AND ORS. Vs. KUTTIPARIT AMMA AND ORS.
September 14, 1956
VARGHESE Vs. STATE OF T C
March 2, 1956
VARKEY JOHN Vs. VARKEY THOMAS
December 17, 1956
VARKEY SOURIAR Vs. KERALEEYA BANKING CO LTD
December 12, 1956
VARKI CHACKO Vs. OUSEPH PRAMENA
December 5, 1956
VELAYUDHAN NIAR PARAMESWARAN NIAR Vs. NARAYANI AMMA JANAKI AMMA
July 24, 1956
VISHNU NAMBOODIRI Vs. KUTTIPARU AMMA
September 14, 1956
VISWANATHA PATTAMALI Vs. STATE OF TRAVANCORE COCHIN
December 21, 1956
WILLIAM GOODACRE AND SONS Vs. MATHAN
December 4, 1956