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Case Index
Title
Date
ABDUL RAHMAN Vs. STATE OF MYSORE AND
August 31, 1956
ABDUL SUBHAN Vs. SALES TAX OFFICEE, NO 1 CIECLE, BANGALORE
September 27, 1956
B ABDUL RAHMAN Vs. STATE OF MYSORE
August 31, 1956
B DNAIDU Vs. SHAMSHEER JUNG BAHADUR RANA
August 8, 1956
B K ABDUL AZEEZ Vs. STATE OF MYSORE
March 20, 1956
B MADHAVA SHENOI Vs. MOKTYAR SAHIB
February 24, 1956
B N KUTTAPPA Vs. STATE OF COORG
January 20, 1956
B S PARTHASARATHY Vs. SALES TAX OFFICER, MYSORE CITY CIRCLE
September 12, 1956
B SEETHABAMAIAH Vs. ASSISTANT SALES TAX OFFICEE VII SUB CIRCLE BANGALOEE CITY
September 27, 1956
B SEETHARAMAIAH Vs. ASSISTANT SALES TAX OFFICER
September 27, 1956
BABAJAN Vs. STATE OF MYSORE
October 10, 1956
BNAGENDRAPPA ALIAS NAGARAJ Vs. SAKHRE RAMAKRISHNAPPA
July 11, 1956
BOBAMMA Vs. T TEIMMIAH
January 17, 1956
C GANAAPPA Vs. STATE OF MYSORE
June 27, 1956
CANARA INDUSTRIAL AND BANKING SYNDICATE LTD Vs. A M SIDDABASAVIAH AND SONS
February 13, 1956
Canara Industrial and Banking Syndicate Ltd. Vs. A.M. Siddabasaviah and Sons
February 13, 1956
CAPTAIN B D NAIDU Vs. EXCELLENCY GENERAL SIR BABAR SHAMSHEER JUNG BAHADUR RANA
August 8, 1956
CENTRAL KARNATAKA MOTOR SERVICES LTD Vs. STATE OF MYSORE
July 13, 1956
CHAIRMAN VILLAGE PANCHAYATH Vs. NTHIMMASETTY GOWDA
June 6, 1956
CHANNABASAPPA Vs. STATE OF MYSOEE
December 7, 1956
D P RAGHUNATH Vs. DISTRICT EDUCATIONAL OFFICER IN COORG, MERCARA
March 20, 1956
D P RAGHUNATH Vs. STATE OF COORG
March 20, 1956
DAVANAGERE COTTON MILLS LTD Vs. STATE OF MYSORE
October 10, 1956
DEPUTY COMMISSIONEE OF SALES TAX BANGALORE DIVISION BANGALORE Vs. TOBACCO MANUFACTURERS INDIA RESPONDENT LTD
August 31, 1956
DEPUTY COMMISSIONER OF SALES TAX BANGALORE Vs. STATE OF KARNATAKA
August 31, 1956
DEPUTY COMMISSIONER OF SALES TAX BANGALORE IN RE Vs. STATE
August 31, 1956
DODDA REVANNA Vs. T V NARAYANA MURETHY
October 25, 1956
DODDANARASE GOWDA Vs. KALAMMA alias KAMALAMMA
October 10, 1956
EAJASEKHAEA MINOE REPEESENTED Vs. CHAIEMAN CITY IMPEOVEMENT TEUST BOAED MYSOEE CITY
July 13, 1956
G N CHANNAMALLA SETTY Vs. RETURNING OFFICER AND AMILDAR GUBBI TALUK GUBBI
August 31, 1956
GLOBE THEATRES LTD Vs. KHAN SAHEB ABDUL GHANI
February 6, 1956
Globe Theatres Ltd. Vs. Khan Saheb Abdul Gani and another
February 6, 1956
H N THIMMIAH PROPRIETOR CENTRAL TALKIES SESHADRIPURAM BANGALORE CITY Vs. STATE OF MYSORE
June 6, 1956
H V NANJAPPA Vs. VIMALA DEVI
September 24, 1956
J K DEVAIYA Vs. STATE OF COORG
February 28, 1956
JAVABEGOWDA alias PUTTU Vs. T TE1MMIAH
January 17, 1956
K L RAMAPPA Vs. Y B TELKAR
February 14, 1956
K MOHAMAD MOOSA Vs. P V VEERA SWAMY NAIDU alias P V JAYARAM NAIDU
January 31, 1956
K MOHAMED PEER Vs. STATE OF MYSOEE
July 26, 1956
KAMALAMMA Vs. VENKATASWAMAPPA
March 19, 1956
KENCHAPPA Vs. ROKHADE NAGAPPA
March 15, 1956
KENCHAPPA Vs. SALES TAX OFFICER FOURTH CIRCLE BANGALORE
September 12, 1956
KRISHNA Vs. STATE OF MYSORE
August 10, 1956
L ABDUL RAHIM Vs. STATE OF MYSORE
September 12, 1956
M H KRISHNAPPA Vs. D K GOVINDACHAR
March 20, 1956
M P JANARDHANANT Vs. V KRISHNAMURTHY
January 20, 1956
M PAVALAPPA Vs. STATE OF MYSORE
October 10, 1956
M S MAHADEVAN Vs. LAKSHMINAEAYAN
September 28, 1956
MADE GOWDA alias KUNTE GOWDA Vs. STATE
August 2, 1956
MADEGOWDA Vs. STATE OF KARNATAKA
August 2, 1956
MAHADEVAN Vs. LAKSHMINARAYAN
September 28, 1956
MAHAMAD KHASIM Vs. STATE OF MYSORE
September 21, 1956
MUDLIGIRI GOWDA alias GOWDIAH Vs. CHIKKAMMA
September 17, 1956
Muni Akhayyamma Vs. Matstry Papaiah
January 17, 1956
N E MUETHY Vs. P D NAEAYAN
August 2, 1956
N KENCHAPPA M E S CONTRACTOR Vs. SALES TAX OFFICER IV CIRCLE BANGALORE
September 12, 1956
N RMURTHY Vs. P DNARAYAN
August 2, 1956
N SIDDALINGAPPA Vs. CHANNEGOWDA
January 17, 1956
NANJAMMA Vs. BETTEGOWDA
October 1, 1956
NAVA Vs. STATE OF MYSOEE
July 16, 1956
P SESHAPPA SETTY Vs. KATTA VENKATARAMANA SETTY
January 20, 1956
P T SAMARAJ Vs. KUPPUSWAMY
September 5, 1956
P. Scshappa Setty and others Vs. Katta Venkataramana Setty and others
January 20, 1956
PARASURAM JATANAND AND COAND Vs. STATE OF MYSORE
November 14, 1956
PUTTATHAYAMMA Vs. C CHIGKAVENKATAPPA
June 15, 1956
R CHANNAPPA Vs. SALES TAX OFFICER III CIRCLE BANGALORE CITY
September 12, 1956
RAJASEKHARA AND Vs. CHAIRMAN CITY IMPROVEMENT TRUST BOARD MYSORE CITY
July 13, 1956
S NARAYANA BHATTA Vs. SPECIAL FIRST CLASS MAGISTRATE SREERANGAPATNA
March 12, 1956
SHANKARAMMA Vs. NAGAR MANJAPPA
March 5, 1956
Shunkaramuia and others Vs. Nagar Manjappa and another
March 5, 1956
SIDDAPPA Vs. STATE OF MYSORE
September 21, 1956
SNARAYANABHATTA Vs. SPECIAL FIRST CLASS MAGISTRATE
March 12, 1956
STATE OF MYSORE Vs. K CBANDI GOWDA AND
May 28, 1956
STATE OF MYSORE Vs. ANNIAH
September 14, 1956
STATE OF MYSORE Vs. K C BANDI GOWDA AND P V CHAMAIAH
October 4, 1956
STATE OF MYSORE Vs. ANNIAH
September 1, 1956
T KRISHNASWAMY Vs. STATE OF MYSORE
September 17, 1956
ZAHIRUDDIN Vs. STATE OF MYSORE AND
October 10, 1956