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Case Index
Title
Date
A E SUBRAMANIA AYYAR Vs. SSRAMASWAMI AYYAR
March 15, 1946
A H WHEELER AND CO Vs. COMMISSIONER OF INCOME-TAX, UP AND CP
May 7, 1946
A S VARADARAJA AYYAR Vs. RAMA PATTAR S SON KAILASAM AYYAR
July 10, 1946
A SREENIVASA CHARIAR Vs. TNSESHADRI IYENGAR
January 9, 1946
ABANI BHUSAN CHAKRAVARTY Vs. HEM CHANDRA CHAKRAVARTY
June 12, 1946
ABDALLAKHAN DARYAKHAN Vs. PURSHOTTAM DAMODAR
December 16, 1946
ABDUL HAMEED SITTI KADIJA Vs. FREDERICK JOHN DE SARAM
January 21, 1946
ABDUL MALEK Vs. EMPEROR
June 10, 1946
ABDUL RAHIM Vs. EMPEROR
February 26, 1946
ACHHAY LAL SINGH Vs. EMPEROR
March 12, 1946
ADDEPALLI VENKATARAMA AYYA Vs. SAIT KHIAL DASS TOPANDOSS BY POWER OF ATTORNEY AGENT, JATHANAND
April 11, 1946
ADHIK GOPE Vs. EMPEROR
January 28, 1946
ADIRAJA ARASARADA KINNYAKKA BALLAH Vs. BADELTU NARANAPPAYYA
March 5, 1946
ADIVEPPA CHANNAPPA KITTUR Vs. RACHAPPA BALAPPA HOSMANE
December 20, 1946
AHAMAD MEA Vs. GUNU MEA
November 22, 1946
AJABSING Vs. JHABBULAL
September 12, 1946
AJODHYA PRASAD BHAGAT Vs. GOBIND MISSIR
February 12, 1946
AKAL SAHU Vs. EMPEROR
December 12, 1946
AKAM SHEIKH Vs. EMPEROR
March 7, 1946
ALAFKHAN Vs. KURBANKHAN
September 30, 1946
ALAGAPPA CHETTIAR Vs. MUTHUKARUPPAN CHETTIAR
November 22, 1946
AMANO BARMANYA Vs. ADHAR CHANDRA MONDAL
March 14, 1946
AMAR AHMED Vs. DURGAH COMMITTEE, AJMER
July 29, 1946
AMBARO S/O. DANDYA Vs. EMPEROR
November 14, 1946
AMBIKA PRASAD SINGH Vs. LAXMI AHIR
December 13, 1946
AMIYA PROBHA DAS Vs. JYOTI PROKASH GHOSH
March 6, 1946
AMRITLAL N SHAH Vs. VNAGESWARA RAO
March 25, 1946
AMRITRAO UDAYBHANJI KOLE Vs. CHANDRABHAN SABOOJI KAVLEY
February 25, 1946
ANANGA MOHAN ROY CHOWDHURY Vs. KALIDAS ROY
June 4, 1946
ANDAL VAIDYANATHAN Vs. ABDUL ALLAM VAIDYA
March 5, 1946
ANNAN NARASIMHA AYYAR Vs. RANGATHAYAMMAL
November 18, 1946
ANTHONY SALVADOR DIAS Vs. ASIVARAMA RAO
March 21, 1946
ANTONIO BUTTIGIEG Vs. STEPHEN H CROSS
October 10, 1946
ANUKUL CHANDRA CHAKRAVARTY Vs. PROVINCE OF BENGAL, PABNA COLLECTORATE
November 28, 1946
ARABINDA BANDHU Vs. HARGAURI TEWARI
December 12, 1946
ARTHUR BUTLER AND CO LTD Vs. DISTRICT BOARD OF GAYA
February 11, 1946
ASGAR ALI S/O. SABDAR ALI Vs. SULAIMANJI DOSABHAI S/O. ABDUL HUSAIN
March 12, 1946
ASRABUDDIN Vs. ABDUL FAZAL DOCTOR
May 13, 1946
ASUTOSH SASMAL Vs. BHUPENDRA NARAYAN BERA
June 12, 1946
ATMAKURU RAMA RAO Vs. SRI DIGAMBAR RATH
February 8, 1946
ATTORNEY GENERAL OF CANADA Vs. ATTORNEY GENERAL OF THE PROVINCE OF QUEBEC
October 23, 1946
ATTORNEY GENERAL OF ONTARIO Vs. CANADA TEMPERANCE FEDERATION
January 21, 1946
AWADH SINGH Vs. EMPEROR
February 11, 1946
AWAPPA TATOBA CHAUGULE Vs. DATTO KRISHNA ADKE
November 27, 1946
AYISHA BI BI Vs. MUHAMMAD SADAKATHULLA MARCAIR
November 28, 1946
B AMBIKA SAHI Vs. EMPEROR
November 11, 1946
B N RY CO LTD Vs. CORPORATION OF CALCUTTA
November 7, 1946
B NEMICHAND SOWCAR Vs. YVRAO
March 29, 1946
B S HICKEY Vs. JAI NARAIN THAKUR
August 15, 1946
B SUBRAMANIA IYER Vs. PODANUR BANK, LIMITED (IN LIQUIDATION), BY ITS OFFICIAL LIQUIDATOR
November 18, 1946
B VENKITALAKSHMI AMMAL Vs. GCHAKRAPANI AYYANGAR
December 19, 1946
BABU KAILASH CHANDRA JAIN Vs. SECRETARY OF STATE
May 1, 1946
BABU KISHAN CHAND Vs. HABIB ULLAH
May 8, 1946
BABU LAL MUSHAR Vs. EMPEROR
February 19, 1946
BABULAL KANJI Vs. COMMISSIONER OF INCOME-TAX
March 5, 1946
BACHIA MISTRI Vs. SHANTI
January 18, 1946
BADEVVA IMMAMSAB PINJAR Vs. HIRIYENNA BHIMAPPA
January 9, 1946
BADRIDAS FIRM OF PURULIA Vs. GOVERNOR-GENERAL FOR INDIA IN COUNCIL
April 1, 1946
BAGGIAMMAL Vs. GRAJAGOPALA CHETTY
December 16, 1946
BAHADUR SING SINGHEE Vs. SREEJUT KUMAR BEDKANTHA SINGHA ROY
June 5, 1946
BAI GANGA Vs. BAHERAMSHAH DALAL
March 22, 1946
BAI LAKSHMI Vs. JASWANTLAL TRIBHUVANDAS
September 20, 1946
BAI SAKRI Vs. BAI DHANI
November 20, 1946
BAI SAVITA Vs. GIRJASHANKAR MOHANLAL
April 8, 1946
BAIDYANATH MISRA Vs. EMPEROR
February 28, 1946
BALASUBRAMANIA CHETTY Vs. WALAJABAD DHANASEKHARA SASWATHA NIDHI LTD, BY ITS SECRETARY, PRSUBRAMANIA NAIDU
December 18, 1946
BALDEO MUSAHAR Vs. EMPEROR
March 28, 1946
BALDEVDAS VALLABHDAS Vs. DEVENDRAPRASAD
August 8, 1946
BALKRISHNA MURLIDHAR HADAP Vs. EMPEROR
June 29, 1946
BALLABHDAS LACHMINARAYAN MAHESHWARI Vs. SOBHAJI KESHARESINGH
October 8, 1946
BALLYGUNGE BANK LTD CALCUTTA Vs. COMMISSIONER OF INCOME-TAX, BENGAL
April 12, 1946
BANGARU REDDI Vs. MANGAMMAL ALIAS JAYALAKSHMI AMMAL
September 13, 1946
BANSILAL LALCHAND FIRODIA Vs. BHIKUBAI
July 25, 1946
BANTI LAKSHMI NAIDU (DECEASED) Vs. MANTHA GUMPA SOMESWARARAO
April 18, 1946
BASAWA CHAMBASAWRAJ Vs. SOMASHEKHARARAJ SHIVRAJ
September 26, 1946
BASO RAI Vs. EMPEROR
November 11, 1946
BAVA MOHIDEEN ROWTHER Vs. PATHUMA GANI AMMAL
December 13, 1946
BECHU MISSER Vs. SIR KAMESHWAR SINGH BAHADUR
January 30, 1946
BENGAL SILK MILLS CO LTD Vs. AISHA ARIFF
February 27, 1946
BENINSON Vs. SHIBER
May 2, 1946
BENOY RATAN BANERJI Vs. COMMISSIONER OF INCOME-TAX, UP, CPAND BERAR
April 24, 1946
BEOHAR SINGH RAGHUBIR SINGH Vs. COMMISSIONER OF INCOME-TAX, U. P., C. P AND BERAR
September 4, 1946
BHADRI VENKATASWAMI Vs. MANDI TATA REDDY
August 22, 1946
BHAGWAN SAHAI Vs. DIVISIONAL FOREST OFFICER, HAZARIBAGH
July 23, 1946
BHAGWATI CHARAN SHUKLA S/O. RAVISHANKAR SHUKLA Vs. PROVINCIAL GOVERNMENT
April 11, 1946
BHALCHANDRA GANGADHAR LELE-PURCHASER Vs. G. B. PALSULE-RECEIVER
January 31, 1946
BHALCHANDRA PANDURANG RAJANDEKAR Vs. MAHADEO LAXMINARAYAN SHRAOGI
April 14, 1946
BHAVANIPRASAD SHALIGRAM Vs. NARANIBAI
September 26, 1946
BHEKHA AHIR Vs. EMPEROR
September 23, 1946
BHIKU APPA KURA Vs. DATTATRAYA CHANDRAYYA
March 4, 1946
BHIMJI JIWANBHAI Vs. RAMKISAN CHIMNIRAM
August 21, 1946
BHIMJI NAIK Vs. COMMISSIONER OF INCOME-TAX
March 12, 1946
BHIMJI R NAIK Vs. COMMISSIONER OF INCOME-TAX, BOMBAY
March 12, 1946
BHIMSEN HANMANT Vs. URBAN BANK
March 1, 1946
BHIWAJI CHUNILAL SHOP Vs. RAJE CHAINSING RAJE GUMANSING
July 8, 1946
BHIWARA Vs. MT. RENUKA
March 15, 1946
BHOGAVILLI PARAKALA RAO Vs. BHOGAVILLI SUBBA RAO
February 14, 1946
BHOLA Vs. MTRAM RATI
January 17, 1946
BIBHABATI DEVI Vs. RAMENDRA NARAYAN ROY
July 30, 1946
BICHITRANAND SAHU Vs. MIR MAHEBUB ALI
September 17, 1946
BIKRAM MAHTON Vs. EMPEROR
August 23, 1946
BINDYACHAL PRASAD Vs. SURAJ PRASAD
March 7, 1946
BIRA GANDA Vs. EMPEROR
September 5, 1946
BIRENDRA NATH RAHA Vs. MIR MAHABUBAR RAHAMAN
December 17, 1946
BIRPAL SINGH Vs. KING EMPEROR
March 27, 1946
BISHUN SINGH Vs. SHEODHARI DAS
February 13, 1946
BISHUNDEO NARAIN SINGH Vs. HEMNARAIN SINGH
March 14, 1946
BISHWANATH SINGH Vs. ABDUL JABBAR
September 27, 1946
BISWESWAR RAY CHOUDHURI Vs. ABDUL DEWAN
June 21, 1946
BODAPATI RAJESWARARAO Vs. PULIGEDDA SATYANARAYANA
January 29, 1946
BOISIMO PATRO Vs. TVNCHAKRAVARTY
September 24, 1946
BOYINI KANGANNA Vs. PEDINI RAMLINGAM SUBUDHI
September 13, 1946
BRAHADEESWARA MUDALIAR Vs. RAJAGOPAL PILLAI
April 24, 1946
BRAJA NATH BHAKAT Vs. BIMALENDU RAY
June 4, 1946
BRIDGET SOUZA BAI Vs. MARIA LOUIS BAI
July 19, 1946
BRIHAN MAHARASHTRA SUGAR SYNDICATE, LTD Vs. COMMISSIONER OF INCOME- TAX
April 8, 1946
BRIJKISHORE SINGH Vs. SMNAZUK BAI
July 2, 1946
BRITISH COLUMBIA ELECTRIC RAILWAY CO LTD Vs. KING ON THE INFORMATION OF ALT GENARAL, CANADA
July 31, 1946
BROJADULAL DHAR Vs. KHOIRUMA KHATUN CHOUDHURANI
July 31, 1946
BUDHU MIAN Vs. EMPEROR
September 5, 1946
C ATMA RAM, EX-OFFICIAL RECIEVER, RAJAHMUNDRY Vs. CHOGONDI SITA RAMASWAMI
January 24, 1946
C P SYNDICATE, LTD Vs. KPGHIARA
November 6, 1946
C S PONNUSAMI MUDALIAR Vs. SUBBARAYA MUDALIAR
March 27, 1946
CANADA AND DOMINION SUGAR CO LTD Vs. CANADIAN NATIONAL (WEST INDIES) STEAMSHIPS, LTD
October 24, 1946
CHAMROO SAHU Vs. GBSTEPHEN
April 11, 1946
CHANDO GANGOTA Vs. MADAN MANDAL
January 15, 1946
CHANDRA BHUKHAN Vs. RAMDUTT MAHTO
May 1, 1946
CHATTURAM AND OTHERS Vs. COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA
August 27, 1946
CHENGALRAYA CHETTY Vs. OFFICIAL RECEIVER
December 10, 1946
CHHABBA LAL Vs. KALLU LAL
January 21, 1946
CHHATERPATI PRATAP BAHADUR SAHI Vs. LACHMIDHAR PRASAD SINGH
July 29, 1946
CHHATTURAM Vs. COMMISSIONER OF INCOME-TAX
August 27, 1946
CHIEF INSPECTOR OF STAMPS Vs. DRPRAGNARAIN
February 20, 1946
CHIMANRAM MOTILAL Vs. SHANKARMAL SABU
September 25, 1946
CHIMANRAM MOTILAL Vs. VANDRAVANDAS GORDHANDAS
September 16, 1946
CHINNA VENKATA REDDI, MINOR REPRESENTED BY HIS GUARDIAN AND MOTHER, CHENNAMMA Vs. RSIDDA REDDI
November 29, 1946
CHINNASAMI THANJIROYAR Vs. PICHAI MARICAR
April 26, 1946
CHINTAMANI PARIDA Vs. BRAJASUNDAR DAS
October 18, 1946
CHITRU TANTI Vs. TATA IRON AND STEEL CO LTD
February 18, 1946
CHITTAMBARAM Vs. EMPEROR
December 19, 1946
CHOTANAGPUR BANKING ASSOCIATION LTD Vs. RAJIB NATH MUKHERJEE
April 15, 1946
CHUDAMANSAO BISHRAMASAO Vs. RAMKUWAR BIRAJLAL
October 11, 1946
CHUNILAL BHOGILAL SHAH Vs. ABDUL DAWOOD VOHRA
February 26, 1946
CHUNNIALAL Vs. DEORAM
July 9, 1946
COMMISSIONER OF INCOME TAX BOMBAY Vs. RAIPUR MANUFACTURING CO LTD
March 6, 1946
COMMISSIONER OF INCOME TAX, BIHAR & ORISSA Vs. RAJA BAHADUR KAMAKSHYA NARAIN SINGH
September 2, 1946
COMMISSIONER OF INCOME TAX, MADRAS Vs. MOTORS AND GENERAL STORES LTD
January 18, 1946
COMMISSIONER OF INCOME-TAX Vs. SASRAMASWAMY CHETTIAR
February 22, 1946
COMMISSIONER OF INCOME-TAX Vs. GOSTHA BEHARI SADHUKHAN
January 17, 1946
COMMISSIONER OF INCOME-TAX Vs. WALIUR RAHMAN
January 22, 1946
COMMISSIONER OF INCOME-TAX Vs. ESTATE OF LATE RMARARRMARUNACHALAM CHETTIAR, THROUGH RECEIVERS VRAMASWAMI AIYANGAR
August 16, 1946
COMMISSIONER OF INCOME-TAX Vs. SRAMSAY UNGER
November 8, 1946
COMMISSIONER OF INCOME-TAX Vs. VEKRSAVUMIAMURTHY
February 1, 1946
COMMISSIONER OF INCOME-TAX Vs. RAO BAHADUR RAVULA SUBBA RAO
February 22, 1946
COMMISSIONER OF INCOME-TAX BOMBAY Vs. LARMSTRONG SMITH
March 7, 1946
COMMISSIONER OF INCOME-TAX BOMBAY Vs. NAROTTAM PEREIRA LTD, BOMBAY
August 17, 1946
COMMISSIONER OF INCOME-TAX C P AND U P Vs. SHRI THAKURJI LAKSHMI NATHJI
April 18, 1946
COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA Vs. SRIMATI CHANDRAMONI PATTAMAHADEVI RANI SAHEBA
January 9, 1946
COMMISSIONER OF INCOME-TAX, BOMBAY CITY Vs. LADY NAVAJBAI RJTATA
September 11, 1946
COMMISSIONER OF INCOME-TAX, BOMBAY CITY Vs. CENTURY SPINNING WEAVING & MANUFACTURING COMPANY LIMITED
September 2, 1946
COMMISSIONER OF INCOME-TAX, MADRAS Vs. RMARARRMARUNACHALAM CHETTIAR (ESTATE OF)
August 16, 1946
COMMISSIONERS OF PABNA MUNICIPALITY Vs. NABA GOBINDA CHOUDHURY
July 11, 1946
COMMISSIONERS OF THE BURDWAN MUNICIPALITY Vs. BATA SHOE CO LTD
February 1, 1946
CORPORATION OF CALCUTTA Vs. SASI BHUSAN MUKHERJEE
January 14, 1946
COSSIMBAZAR RAJ WARDS ESTATE Vs. COMMISSIONER OF INCOME-TAX
February 14, 1946
D N REGE, SOLICITOR THROUGH GOPAL LAL MUKHTARAM Vs. KAZI MUHAMMAD HAIDER
February 21, 1946
D NARAYANA SINGH Vs. NALLURI SEETHARATNAMMA
March 8, 1946
D SHANMUGHA RAJA, PROPRIETOR OF SIVAGANGA ESTATE, BEING MINOR, REPRESENTED BY DEWAN BAHADUR V PONNUSWAMI PILLAI, MANAGER Vs. ARMSUPPIAH SERVAI
December 9, 1946
D. G. SAHASRABUDHE, RECEIVER OF THE ESTATE OF BIRDICHAND KISANLAL, Vs. KILACHAND DEOCHAND AND COMPANY
October 21, 1946
DAGADABAI FAKIRMAHOMED Vs. SAKHARAM GAVAJI
December 12, 1946
DALU GOUR Vs. MOHESWAR MAHATO
October 30, 1946
DAN KUER Vs. MT SARLA DEVI
July 24, 1946
DAREPPA ALAGOUDA Vs. MALLAPPA SHIVALINGAPPA
March 13, 1946
DARSAN SINGH Vs. BALDEO DAS
January 4, 1946
DAULATRAO MALOJIRAO Vs. PROVINCE OF BOMBAY
January 9, 1946
DAVIS AND CO, INCORPORATED Vs. H M PROCURATOR GENERAL
December 10, 1946
DAWOOLAL Vs. KHEDUPRASAD
September 12, 1946
DAYABHAI JIVABHAI PATEL Vs. SHANA BANA PAGI
April 9, 1946
DEBA PROSAD GARGA Vs. MUNICIPAL COMMISSIONER OF TAMLUK
May 23, 1946
DEOBALLAM SINGH Vs. GORAKHNATH SINGH
April 12, 1946
DEONATH SAHAY Vs. LEKHA SINGH
February 14, 1946
DEONITI PRASAD SINGH Vs. COMMISSIONER OF INCOME-TAX BIHAR AND ORISSA
December 18, 1946
DEOPATI KUER Vs. MAHABIR PRASAD SINGH
April 24, 1946
DEVAKI ANTARJANAM Vs. PMARIYAKUTTI UMMA
April 2, 1946
DEVALRAJU SUBBAMMA Vs. DEVALRAJU MADHAVARAO
March 1, 1946
DHANANJAI PRASAD SINGH Vs. RAJKESHWAR SINGH
February 19, 1946
DHANI DAS Vs. JAGANNATH SAHU
February 28, 1946
DHANPAL SINGH Vs. MTJANKI KUER
September 18, 1946
DHARANIDHAR GHOSE Vs. JANAKI NATH MUKHERJEE
June 11, 1946
DHARBA VEERA VENKATA SATYANARAYANA Vs. NATIONAL INSURANCE COMPANY LTD
April 25, 1946
DHULIPALLA BRAHAMARAMBA Vs. DHULIPALLA SEETHARAMAYYA
December 12, 1946
DICKINSON AND CO Vs. BRISTOW
February 19, 1946
DIGAMBAR NARAYAN MODAK Vs. MALEGAON CO-OPERATIVE CREDIT SOCIETY
February 11, 1946
DIGAMBER SHRIDHAR DHEKNE Vs. RAMRATAN RAGHUNATH
February 20, 1946
DILAFROZ Vs. RAJA GAUHAR ZAMIR KHAN
July 3, 1946
DINABANDHU SATPATHY Vs. GOPINATH KAR
November 21, 1946
DINDEYAL RAM Vs. RAMZAN MISTRI
January 31, 1946
DINKERRAI LALIT KUMAR Vs. SUKHDAYAL RAMBILAS
August 19, 1946
DIPNARAIN RAI Vs. PUNDEO RAI
January 17, 1946
DNYNOBA GANGARAM Vs. DATTOBA BALAPPA
March 20, 1946
DOMA MATADIN Vs. RAGHO RAMA BHOYAR
July 16, 1946
DOODALA RUDRAYYA Vs. RAJAH SAHEB MEHARBHAN I DOSTAN SREE RAJAH RAVU VENKATA KUMARA MAHIPATHI SURYA RAO BAHADUR GARU SARDAR, RAJAHMUNDRY CIRCAR AND MAHARAJAH OF PITHAPURAM
March 4, 1946
DR N G CHATTERJI Vs. EMPEROR
January 17, 1946
DULARE KUMAR Vs. SUBANS KUMAR
January 30, 1946
DURGA CHARAN SINGHA Vs. ISAMUDDIN MAHMUD
December 11, 1946
DURGA PROSAD CHAMRIA Vs. ANARDEYI SETHANI
May 28, 1946
DURGA SANKAR SUKUL Vs. PRAFULLA CHANDRA NAG
June 20, 1946
DWARKA SINGH Vs. EMPEROR
May 6, 1946
DWIJENDRA NATH CHATTERJEE Vs. EMPEROR
February 28, 1946
EANGOLI KRISHNAN Vs. KUNIYLL SOOPI
April 22, 1946
EARAMALLA SANJAMMA Vs. ANNA SAYANNA
March 13, 1946
EDAVALATH CHERUNNI ALIAS PENNUKUTTY AMMA Vs. MARAMITTATH THERWIL MOOTHA CHETTIAR VEETIL KELU
April 12, 1946
EGGED CO-OPERATIVE SOCIETY LTD Vs. LEVI GEFFEN
October 10, 1946
EKNATH RAMJIWANJI Vs. HANMANTRAM RAGHUNATH
March 21, 1946
EMPEROR Vs. MAHOMED MUSA NATALI
April 11, 1946
EMPEROR Vs. VIMLABAI DESHPANDE
May 7, 1946
EMPEROR Vs. JKGAS PLANT MANUFACTURING CO LTD
December 20, 1946
EMPEROR Vs. ABDUL LATIF
November 12, 1946
EMPEROR Vs. ABIDALLI JAFFERBHOY
September 6, 1946
EMPEROR Vs. JEHANGIR MJASSAWALLA
December 12, 1946
EMPEROR Vs. MAHOMED KASIM GULAM MOHIDEEN
July 24, 1946
EMPEROR Vs. BASHIR BUNDEKHAN
October 30, 1946
EMPEROR Vs. GOKULCHAND DWARKADAS MORARKA
November 22, 1946
EMPEROR Vs. MAHENDRA BALKRISHNA SHAH
July 16, 1946
EMPEROR Vs. ABDUL KADER ALLARAKHIA
April 16, 1946
EMPEROR Vs. SAMANSAB SULTANSAB HUKERI
February 8, 1946
EMPEROR Vs. RAGHUNATH KRISHNA GHANEKAR
January 17, 1946
EMPEROR Vs. CHANBASSAYYA RACHAYYA PUJARI
July 3, 1946
EMPEROR Vs. JCD SOUZA
June 27, 1946
EMPEROR Vs. MURRAY GOW PURDY
April 3, 1946
EMPEROR Vs. TUSHAR KANTI GHOSH
January 7, 1946
EMPEROR Vs. PRATAPMAL RIKHABDAS
July 3, 1946
EMPEROR Vs. AMRIT BANASPATI CO LTD
July 25, 1946
EMPEROR Vs. JOSEPH D SILVA
February 14, 1946
EMPEROR Vs. YESHWANT TUKARAM SALUNKE
October 8, 1946
EMPEROR Vs. GOKULDAS NENSI
January 16, 1946
EMPEROR Vs. REMIS CHRISTIAN
January 22, 1946
EMPEROR Vs. VIJAIDATTA JHA NARAINDUTTA JHA
June 28, 1946
EMPEROR Vs. BATAKRISHNA PAL
February 5, 1946
EMPEROR Vs. RAMKRIPAL CHOUDHARY
October 30, 1946
EMPEROR Vs. MAHOMED DAWOOD
November 25, 1946
EMPEROR Vs. GOVIND BHIMRAO KULKARNI
July 19, 1946
EMPEROR Vs. POKKA KUSLAPPA BANT
September 18, 1946
EMPEROR Vs. MUSTAFFA JOOSAB
September 13, 1946
ETHEL ADA BROWN Vs. CHARLES EARNEST BROWN
January 9, 1946
EXECUTIVE OFFICER, PANCHAYAT BOARD Vs. BANDAPALLI AYODHYARAMAYYA
July 30, 1946
F P S ALBUQUERQUE Vs. CATHOLIC BANK LTDBY ITS SECRETARY, MRCVNPAIS
February 1, 1946
FAKIRCHAND JANKIRAM Vs. NARMADABAL
December 18, 1946
FATECHAND GANESHRAM AGARWAL Vs. WASUDEO SHRAWAN DALAL
November 7, 1946
FAZLUR RAHMAN Vs. EMPEROR
May 17, 1946
FRAMROZE MERWANJI DESAI Vs. HORMASJI MANECKJI
April 3, 1946
G V KRISHNAMURTHI AYYAR Vs. RKAILASAM AYYAR
December 12, 1946
GAGAN BIHARI DAS Vs. SRI SARABHUJ
September 27, 1946
GAHAR SHEIKH Vs. EMPEROR
June 19, 1946
GANESHI LAL SHARMA Vs. SMSNEHALATA DASSI W/O PROFULLA KRISHNA GHOSH
June 18, 1946
GANESHILAL AND SONS Vs. COMMISSIONER OF INCOME-TAX, UP AND CP
May 1, 1946
GANGA SAHAI Vs. MTNAFIS BANO
March 27, 1946
GANGADARA AYYAR Vs. SUBRAMANIA SASTRIGAL
March 26, 1946
GANGADHAR RAMNATH AGARWALA Vs. RAMPRASAD SAKHARAM SATNAMI
August 27, 1946
GANGARAM GOVIND PASHANKAR Vs. SARDAR KRVINCHURKAR
August 26, 1946
GANJEE SAJUN AND CO Vs. LALJI AGARWALA
July 2, 1946
GANPARTRAO JOGESWAR UDHOJI Vs. SECRETARY, MUNNICIPAL COMMITTEE
July 30, 1946
GANPATI PANDURANG Vs. RAMESHWAR MOTIRAM
January 7, 1946
GANPATI PANDURANG Vs. MOTIRAM KANHURAM
March 19, 1946
GAURI SHANHAR RAI Vs. EMPEROR
May 14, 1946
GAYA DUTT TIWARI Vs. GOPI MAHTO
May 8, 1946
GAYA PRASAD Vs. JADUNANDAN BHAGAT
August 22, 1946
GEDELA ATCHAYYA Vs. KOPPISETTI APPALARAJU
March 14, 1946
GENDULAL S/O. MUNGLAL Vs. JANGLI S/O. RAMCHANDRA
November 11, 1946
GENERAL FAMILY PENSION FUND Vs. COMMISSIONER OF INCOME-TAX, BENGAL
April 12, 1946
GHANTA LAKSHMAYYA Vs. GHANTA VENKATESWARLU BEING MINOR BY NEXT FRIEND AND GUARDIAN NARRA PITCHAYYA
July 9, 1946
GIANSINGH BALDEVSINGH Vs. EMPEROR
October 18, 1946
GOBINDA CHANDRA SAHA Vs. SASADHAR MANDAL
June 20, 1946
GODAVARTHI VENKANNA Vs. GODAVARTHI VENKATANARAYANA
July 16, 1946
GOODERHAM AND WORTS LTD Vs. CANADIAN BROADCASTING CORPORATION
October 10, 1946
GOPAL LASKAR Vs. HARIHAR MUKHERJEE
May 9, 1946
GOPALAKRISHNA BHATTA Vs. GURURAJACHARYA
December 12, 1946
GOPI MOHAN AND SONS Vs. COMMISSIONER OF INCOME-TAX, UP AND CP
April 24, 1946
GORAKPUR ELECTRIC SUPPLY CO LTD Vs. RENARIMAN AND CO
August 1, 1946
GOSHAWARALI Vs. ADHIKLAL SAHU
November 27, 1946
GOVERNMENT OF BIHAR Vs. MOTIHARI ESTATE LTD
January 9, 1946
GOVERNMENT OF BOMBAY Vs. SAKUR SAMUEL
April 5, 1946
GOVERNOR GENERAL IN COUNCIL Vs. SHIROMANI SUGAR MILLS LIMITED (IN LIQUIDATION)
March 11, 1946
GOVERNOR GENERAL IN COUNCIL Vs. AMILAL
March 28, 1946
GOVERNOR-GENERAL IN COUNCIL Vs. VISHESHWAR LAL
April 26, 1946
GOVERNOR-GENERAL IN COUNCIL Vs. TARAK NATH DAS
June 7, 1946
GOVERNOR-GENERAL IN COUNCIL Vs. TMKRISHNASWAMI PILLAI
January 29, 1946
GOVERNOR-GENERAL OF INDIA IN COUNCIL, REPRESENTED BY THE SECRETARY IN CHARGE OF RAILWAYS Vs. URAGHUNANDAN SHENOY
March 19, 1946
GOVERNOR-GENERAL-IN-COUNCIL Vs. SAPRE BROTHERS FIRM
April 8, 1946
GOVINDLAL NITYANAND AGARWAL Vs. GOVERNOR-GENERAL IN COUNCIL
March 11, 1946
GUJABAI Vs. SALULAI
July 31, 1946
GUL MOHAMMAD S/O. SHEIKHLAL Vs. EMPEROR
May 17, 1946
GULAM KHAJA MAHAMAD Vs. PANDHARINATH VAMAN
April 15, 1946
GULAMHUSEIN SAJAN Vs. FAKIRMAHOMED SAJAN
July 9, 1946
GUNTUR AKKAYYA Vs. PATHURI APPAYYA
November 7, 1946
GURUCHARAN MAHTO Vs. EMPEROR
September 18, 1946
GURUNARAYAN DAS Vs. EMPEROR
February 25, 1946
GURUPADA ROY Vs. PASHUPATINATH MALIA
December 10, 1946
GUTTI NUKAMMA Vs. MATCHA BANSAYYA
August 16, 1946
H H B GILL Vs. EMPEROR
April 12, 1946
HABIB AND SONS Vs. COMMISSIONER OF INCOME-TAX BOMBAY
September 6, 1946
HAIROON BIBI Vs. UNITED INDIA LIFE INSURANCE CO LTD
July 15, 1946
HAJIE SAEED AND SONS Vs. COMMISSIONER OF INCOME-TAX
April 11, 1946
HAJRABI W/O. ABDUL JALIL Vs. MD. IBRAHIM S/O. MD. SHARIF
April 5, 1946
HAKIM BAHAUDDIN Vs. GOVIND SINGH
February 12, 1946
HAKIM NAWAB ALI Vs. EMPEROR
February 20, 1946
HANAMAPPA SHIDDAPPA Vs. NINGAPPA RANGAPPA
October 7, 1946
HANMANTRAM RAMNATH Vs. COMMISSIONER OF INCOME-TAX
April 2, 1946
HANMANTRAO ANNARAO Vs. DHRUVARAJ PANDURANGRAO
November 28, 1946
HANMAPPA UDANDAPPA PUJARI Vs. HANMANTGAUDA PUJARI
November 29, 1946
HANUMANTHA GOWD Vs. OFFICIAL RECEIVER
January 30, 1946
HAR SAHAY MULL Vs. GOKUL CHAND
August 21, 1946
HARDAS S/O. RAJAU SATNAMI Vs. RAMGULJARILAL
August 6, 1946
HARDEO SAHAI Vs. BANKEY RAI
March 20, 1946
HARI CHARAN NATH Vs. BARADA PRASAD MONDAL
July 11, 1946
HARI GOPE Vs. EMPEROR
July 24, 1946
HARKISONDAS NANJIBHAI Vs. CHATURBHUJ PRABHUDAS
August 8, 1946
HARMES Vs. HINKSON
May 13, 1946
HARNARAIN RAMCHANDRA JAISWAL Vs. FIRM RADHAKISAN NARAYANDAS
August 27, 1946
HARNATH RAI BINJRAJ Vs. HIRDYANARAIN KUMAR
April 11, 1946
HAZARA SINGH Vs. EMPEROR
January 25, 1946
HAZARI RAM Vs. FIRM UMRAO SINGH SEWATI LAL
March 22, 1946
HAZI JAMAL NOOR MOHAMMAD A FIRM Vs. GOVERNOR GENERAL IN COUNCIL
May 7, 1946
HEM PROVA DEBI W/O ABANI BHUSAN CHATTERJEE Vs. SARAT CHANDRA BASU
June 26, 1946
HIRA LAL PHOOLCHAND Vs. COMMISSIONER OF INCOME-TAX CP, UP& BERAR
April 24, 1946
HIRA SAH Vs. EMPEROR
May 7, 1946
HIRLAL PHOOLCHAND Vs. COMMISSIONER OF INCOME-TAX
April 24, 1946
HOWARD DE WALDEN (LORD) Vs. INLAND REVENUE COMMISSIONERS
December 16, 1946
IBRAHIM RAHMATULLAH Vs. EMPEROR
February 12, 1946
IN RE DHYANI GOPE Vs. STATE
February 1, 1946
IN RE: A PLEADER Vs. STATE
January 7, 1946
IN RE: A PLEADER, GUDIVADA Vs. STATE
March 25, 1946
IN RE: A S SUBRAMANYA AYYAR Vs. STATE
November 18, 1946
IN RE: A, A MUKHTAR Vs. STATE
April 23, 1946
IN RE: ABDUL RAHIM Vs. STATE
September 19, 1946
IN RE: ALAGATHORAI PADAYACHI Vs. STATE
November 1, 1946
IN RE: ASURAM Vs. STATE
March 25, 1946
IN RE: BOMMAREDDI SATYANARAYANA REDDI Vs. STATE
September 4, 1946
IN RE: CHUCKLER SEVUTTU RAMAN Vs. STATE
February 21, 1946
IN RE: COMPANIES ACT AND S S R S NIDHI LTD; OFFICIAL LIQUIDATOR Vs. NKRISHNASWAMI IYENGAR
August 16, 1946
IN RE: DEVASARAN LALL SINHA Vs. STATE
April 23, 1946
IN RE: GOVINDA RAO Vs. STATE
February 11, 1946
IN RE: K C MANIKYA MUDALIAR Vs. STATE
December 19, 1946
IN RE: KALYANASUNDARA GOUNDER Vs. STATE
April 17, 1946
IN RE: KARUMUTHU THIAGARAYAN CHETTIAR Vs. STATE
November 19, 1946
IN RE: KUDIYALA CHANDRASEKHARA VARAPRASAD MINOR BY MOTHER AND GUARDIAN SWARNAKUMARI DEVI Vs. STATE
January 17, 1946
IN RE: KUNJU IYER Vs. STATE
January 16, 1946
IN RE: M MUNISWAMI GOUNDAR Vs. STATE
April 18, 1946
IN RE: M RAMANATHAN CHETTIAR Vs. STATE
December 19, 1946
IN RE: MARIAPPAN ALIAS VENGAYAN Vs. STATE
May 28, 1946
IN RE: MAYILVAHANAM Vs. STATE
November 1, 1946
IN RE: MOHAMED RAHIMULLAH Vs. STATE
November 15, 1946
IN RE: N RAMARATHNAM Vs. STATE
January 15, 1946
IN RE: NACHIMUTHU GOUNDAN Vs. STATE
May 28, 1946
IN RE: NAGALINGAM Vs. STATE
September 19, 1946
IN RE: NARAYANA AIYAR Vs. STATE
February 5, 1946
IN RE: NARAYANASWAMI MUDALI Vs. STATE
November 28, 1946
IN RE: NARRA PADMAVATHAMMA Vs. STATE
July 19, 1946
IN RE: NEELADRI APPADU Vs. STATE
March 19, 1946
IN RE: NIMMAGADDA RAMASESHAYYA Vs. STATE
March 26, 1946
IN RE: P KUTTIALI Vs. STATE
February 8, 1946
IN RE: P SRINIVASA RAO Vs. STATE
August 23, 1946
IN RE: PALANISWAMI GOUNDAN Vs. STATE
January 18, 1946
IN RE: PALLI MUNISAMI Vs. STATE
November 29, 1946
IN RE: PATAN ALLI KHAN Vs. STATE
April 18, 1946
IN RE: PETITI KONDALA RAO Vs. STATE
July 18, 1946
IN RE: POLISETTI GOVINDA RAO OF ELLORE Vs. STATE
April 17, 1946
IN RE: R MANICKA MUDALIAR Vs. STATE
January 24, 1946
IN RE: RAMASWAMI Vs. STATE
August 22, 1946
IN RE: REFERENCE FROM TINNEVELLY SESSIONS Vs. STATE
April 8, 1946
IN RE: S PICHAI PILLAI Vs. STATE
February 8, 1946
IN RE: SALA MAHAMMAD Vs. STATE
February 8, 1946
IN RE: SM CHARUSILA DASSI AS TRUSTEE TO THE SM CHARUSILA TRUST ESTATE Vs. STATE
January 16, 1946
IN RE: SOMESHWAR H SHELAT Vs. STATE
March 7, 1946
IN RE: SRI JAMI VEERABHADRASWAMY Vs. STATE
July 26, 1946
IN RE: T S CHOKALINGAM PILLAI Vs. STATE
March 4, 1946
IN RE: V T ELAYA PILLAI Vs. STATE
February 8, 1946
IN RE: VALLI AMMAL Vs. STATE
January 29, 1946
IN RE: VELLAI MUDALI Vs. STATE
November 1, 1946
IN RE: VEMPATI SATYANARAYANA SASTRI Vs. STATE
March 14, 1946
IN RE: VENKADARI THIPPAYYA Vs. STATE
August 8, 1946
INDIA ELECTRIC WORKS LTD Vs. REGISTRAR OF TRADE MARKS
May 28, 1946
INDIAN HUME PIPE CO LTD Vs. EMNANAVATY
February 26, 1946
INDO UNION ASSURANCE CO LIMITED Vs. TSRINIVASAN
March 27, 1946
INDRA SEKHAR CHAKRAVARTY Vs. RAJU BALA HALDAR W/O RATI KANTA HALDAR
March 25, 1946
INDRASAN Vs. DALSINGAR CHAUDHARY
February 25, 1946
ISAKA VENKATAREDDI Vs. VEMIREDDI RANGAREDDI
February 4, 1946
ITTOLI MOIDIN KOYA S SON KOYATTI Vs. IMBICHI KOYA
March 28, 1946
J A SHELLIM Vs. COMMISSIONER OF INCOME-TAX
January 22, 1946
J M D SOUZA Vs. RESERVE BANK OF INDIA
January 25, 1946
JAGATBANDHU BISWAS Vs. ISWAR CHANDRA NANDY
April 18, 1946
JAGDEO SAHU Vs. DWARKA PRASAD
December 17, 1946
JAGGARNATH SINGH Vs. BUTTO KRISHTO RAY
August 8, 1946
JAIRAM NAGOJI Vs. KHAJA OBEDULLA KHAJA MAHAMOOD
January 11, 1946
JAISRI SAHU Vs. DOMA
January 24, 1946
JAITUNBI FATRUBHAI Vs. FATRUBHAI KASAMBHAI
February 27, 1946
JALDU MANIKYALA RAO Vs. NIMMAGADDA VENKATAPPAYYA
March 7, 1946
JAN MUHAMMAD Vs. SHITAL PRASAD
January 23, 1946
JANAK PRASAD Vs. GOPI KRISHNA LAL
March 15, 1946
JANAK SINGH Vs. ADYA SINGH
August 30, 1946
JANARDAN KARANDIKAR Vs. RAMCHANDRA TILAK
April 18, 1946
JANG BAHADUR SINGH Vs. NAZIMUL HAQUE
July 30, 1946
JENA MUNDA Vs. DUKHAN PAHAN
October 15, 1946
JESSINGBHAI JAGJIVANDAS Vs. JIVATLAL PRATAPSI
August 22, 1946
JITENDRA NATH BASU Vs. TARAK CHANDRA ROY CHOUDHURY
May 6, 1946
JIVAJI KESHAV BAPAT Vs. VISHNU RANGNATH BAPAT
September 16, 1946
JIWIBAI W/O. KARSONDAS BHATIA Vs. RAMKUWAR SHRINIWAS MURARKA AGARWALA
July 31, 1946
JNANENDRA NARAYAN Vs. NABA KUMAR SINGHA
April 16, 1946
JOKHIRAM MAHESIKA Vs. BHAGALPUR ELECTRIC SUPPLY CO LTD
July 3, 1946
JUSAF AND ISMAIL COMPANY Vs. GOVERNOR-GENERAL IN COUNCIL THROUGH THE SECRETARY, CENTRAL GOVERNMENT
September 5, 1946
K C VALAYUDHAN Vs. PRRAMAN NAIR
December 9, 1946
K KANDASWAMI Vs. KKNEELAMAGAM PILLAI
August 2, 1946
K M NARAYANAN NAMBUDIRIPAD Vs. VARNASI ALIAS MARAVANCHERI VADAKKETATH MANAKKAL SANKARAN NAMBUDIRIPAD
August 27, 1946
K P RM KUPPAN CHETTIAR ALIAS KADIRESAN CHETTIAR Vs. SPRMRMRAMASWAMI CHETTIAR
January 15, 1946
K R VENKATARAMA AYYAR Vs. SRI VARAGUNA PANDIA CHINNATHAMBIAR AVERGAL ZAMINDAR OF SIVAGIRI
December 6, 1946
K S SUNDARAM AIYAR Vs. ITTICHATHARA VALIA MANNADIAR, KARNAVAN AND MANAGER OF VADASSERI TARWAD
July 24, 1946
K SWAMINATHA IYER Vs. KGKRISHNASWAMI IYER
August 23, 1946
K V THANGAVELU Vs. COURT OF WARDS
April 17, 1946
K. S. MISHRA Vs. MAHADEO DEWAJI
August 27, 1946
KACHIKIDAMBI SRINIVASA VARADACHARIAR Vs. SRI MANAVALA MAHAMUNIGAL TEMPLE AT THIRUVAHEENDRAPURAM, BY ITS TRUSTEE, PVJAYARAMULU NAIDU
March 5, 1946
KADAGALLA VENKANNA Vs. INDUKURI LAKSHMIPATHI RAJU
January 28, 1946
KADIR BIBI Vs. MVMAILAPPA PILLAI
March 14, 1946
KAIKHUSHRU SORABJI Vs. COMMISSIONER OF POLICE
January 11, 1946
KALI DAS MUKHERJI Vs. EMPEROR
July 5, 1946
KALICHARAN Vs. EMPEROR
August 22, 1946
KALIDASA CHETTY Vs. DODDA SIDDHA CHETTY ANR
February 27, 1946
KALLU Vs. PHUNDAN
March 21, 1946
KALOOKHAN FAZLEDIN Vs. SURJI VALLABHDAS
January 8, 1946
KAMAKSHI AMMAL Vs. ANANTHANARAYANA SWAMI PILLAI
November 29, 1946
KAMALESH BHADURI Vs. EMPEROR
October 14, 1946
KAMIJ SHAIKH Vs. EMPEROR
November 14, 1946
KAMLU AMRITA MARATHE Vs. EKNATH ANANDA MARATHE
December 18, 1946
KANHAYALAL BISANDAYAL BHIWAPURKAR Vs. INDARCHANDJI HAMIRMALJI SISODIA
March 6, 1946
KANHAYALAL SUPDUBHAI Vs. HIRALAL DEORAM
March 29, 1946
KANNAN ALIAS RAMAN NAIR Vs. VALIA MELADETHIL ALIAS VADAKKE MELADETHIL KOTHAMMA NETHIAR AMMA S SON KOMBI ACHAN
September 6, 1946
KANTETI VENKATA SESHAVATHARAM Vs. CHAPALAMADUGU VENKATA RANGAYYA
July 8, 1946
KAPIL SINGH Vs. FEDA ALI
August 23, 1946
KARAM HUSAIN MUKHTAR Vs. MOHAMMAD KHALIL
January 7, 1946
KARIMUDDIN Vs. MT. MEHERUNNISA BEGUM
September 12, 1946
KASA KRISHNA GHORPADE Vs. VINAYAK GANGADHAR
November 18, 1946
KASHI NATH MUKHERJEE Vs. NIL RATAN SAHA
June 10, 1946
KASHIRAO PANDUJI Vs. RAMCHANDRA BALAJI
September 2, 1946
KASTURI VENKATA SUBBARAO Vs. BIKKINA VEERASWAMI
January 31, 1946
KAULESHWARI PRASAD BHAIYA Vs. BIHARI LAL MISSIR
April 26, 1946
KEDAR NATH Vs. COMMISSIONER OF INCOME-TAX, UP AND CP
May 3, 1946
KELANI VALLEY MOTOR TRANSIT CO LTD Vs. COLOMBO-RATNAPURA OMNIBUS CO LTD
May 7, 1946
KEMPAMMA Vs. RACHA SETTY
January 9, 1946
KESAVA PANDITHAN Vs. GOVINDAN
February 1, 1946
KESHAB LAL RUDRA Vs. IVARANI RUDRA W/O JIBAN KRISHNA RUDRA
August 9, 1946
KHAJA ALLAWALI Vs. KESHARIMAL RAMLAL
October 8, 1946
KHAN BAHADUR CHOWKARAN KELOTH MAMMAD KEYI Vs. PROVINCE OF MADRAS REPRESENTED BY THE COLLECTOR OF SOUTH KANARA
January 10, 1946
KHEYALI SINGH Vs. NUNU LAL SINGH
February 26, 1946
KHURSHED MODY Vs. RENT CONTROLLER
April 10, 1946
KING Vs. DOMINION ENGINEERING CO LTD
October 10, 1946
KOLAPPURATH ACHUTHAN NAIR Vs. PACHAKKIL THAYYIL CHOYIKUTTY S CHILDREN DEVAKI (MINOR)
February 22, 1946
KOLLIPARA NAGENDRAM Vs. CHUNDRU APPAYYA
November 11, 1946
KOMANDURU SESHAMMA Vs. KSESHADRI AYYANGAR
December 18, 1946
KOMIRINENI ROSAYYA Vs. MUNNAMGI ROSAYYA
July 8, 1946
KOTA NAVANEETHAMMAL Vs. WUPPUTUR KAMALAMMAL
August 7, 1946
KOWTHA SOORYANARAYANA RAO Vs. SARUP CHAND RAJAJI
December 20, 1946
KR RM SM RM RAMANATHAN CHETTIAR Vs. KARRAMANATHAN CHETTIAR ALIAS SETHU CHETTIAR
March 14, 1946
KRISHNA CHANDRA Vs. RADHA KANTA SAHA CHOUDHURY
November 19, 1946
KRISHNA DUTTA Vs. GANGA PRASAD
September 24, 1946
KRISHNA KUMAR Vs. SHEO PRASAD S/O. DURGAPRASAD
April 11, 1946
KRISHNAKUMAR S/O. GANGA PRASAD BAJPAI Vs. JAWAND SINGH S/O. JWALA SINGH
August 5, 1946
KRISHNAN CHETTIAR Vs. MINOR LAKSHMANAN CHETTIAR, BY MOTHER AND GUARDIAN, MEENAKSHI ACHI
December 3, 1946
KRISHNARAO NAMDEORAO Vs. SHRIDHAR RAMCHANDRA KALE
July 12, 1946
KUAR SHYAM PRATAP SINGH Vs. COLLECTOR OF ETAWAH, REPRESENTING RANI RATHORNI NARAIN KUNWAR
April 11, 1946
KUKATI KOTHANDARAMA REDDI Vs. PONNALURU LAKSHMINARASA REDDI
December 18, 1946
KUMAR SINGH CHHAJOR Vs. EMPEROR
July 22, 1946
KUMBAKONAM MUTUAL BENEFIT FUND LTD Vs. CRAMASWAMI
February 5, 1946
KUMUD KANTA PAHARI Vs. PROVINCE OF BENGAL
June 6, 1946
KUPPUSWAMI MUDALI Vs. THANGAVELU MUDALIAR
April 1, 1946
KUPPUSWAMI PADAYACHI Vs. JAGADAMBAL
September 9, 1946
L BALARAMA REDDI Vs. GOVINDA REDDI
March 1, 1946
L GILLUMAL Vs. EMPEROR
January 28, 1946
LACHMI KANT DEO PRASAD SINGH Vs. RAMESHWAR CHAUDHURY
December 23, 1946
LACHMI NARAYAN LAL Vs. BHUPENDRA PRASAD SHUKUL
November 27, 1946
LACHMINARAYAN MODI Vs. HNAIK AND CO
February 28, 1946
LAL BAHADUR SINGH Vs. SURAJPAL SINGH
February 21, 1946
LAL NAGENDRA SHAH Vs. BACHHARAJ NATHANI
September 16, 1946
LALA DUNI CHAND Vs. MT ANAR KALI
July 9, 1946
LALCHAND HATANCHAN MARWADI Vs. JOHN ANOTONE D SOUZA
September 30, 1946
LALDIP SINGH Vs. RAMCHANDER SINGH
March 25, 1946
LAXMAN GANESH SHUKLA Vs. BALIRAM LAHANU PATIL
June 28, 1946
LAXMAN SHRIKRISHNA ALEGAONKAR Vs. DAYABHAI RAMCHANDRA BHATIA
October 28, 1946
LEELA SINGH Vs. BPSINGH
January 3, 1946
LILAVATI GANPATRAO KAKATIKAR Vs. TAKAPPA BHIMAPPA
July 1, 1946
LINGALA BUGGA REDDI Vs. YENNAM PEDDA YERIKALA REDDI
February 8, 1946
LOKEMAN ALI Vs. ABDUL MOTALEB
March 25, 1946
LONDA ABBAYEE OF PITHAPURAM Vs. BADAM SURYANARAYANA
July 17, 1946
LOYAL MOTOR SERVICE CO LTD Vs. COMMISSIONER OF INCOME-TAX
March 5, 1946
M B RAM RAN BIJOY PRASAD SINGH Vs. RAMAGYA KUER
January 21, 1946
M SAMIULLAH Vs. COLLECTOR OF ALIGARH
January 14, 1946
M SIDDIQUE AND COMPANY Vs. MYSORE TEXTILES AGENCIES
September 12, 1946
M T PARTHASARATHY IYENGAR Vs. MTPANKAJAMMAL
July 18, 1946
MADARIPUR COMMERCIAL BANK LTD Vs. LAL MOHAN SAHA
April 17, 1946
MADHO DUBE Vs. BAHADUR KHAN
February 8, 1946
MADHOLAL AGARWALLA Vs. EMPEROR
July 24, 1946
MADHUBAN GANDA Vs. BASANTA KHETRI
September 17, 1946
MADHUBHAI AMTHALAL Vs. AMTHALAL NANALAL
February 25, 1946
MAFZALAR RAHMAN CHOUDHURY Vs. SREEJUKTA KARIMANNESSA BEGUM
July 31, 1946
MAHABIR BHAGAT Vs. RAM CHANDRA BHAGAT
August 21, 1946
MAHABIR SINGH Vs. MTBIBI KASIDAN
January 17, 1946
MAHABOOB SAHEB Vs. MAHABOOB SAHEB, SON OF PARAVATI CHINNA HUSSAIN SAHIB
November 7, 1946
MAHADEO RAI Vs. RAM RAN BIJAY PRASAD
July 31, 1946
MAHADEOSINGH HIRASINGH Vs. BALMUKUND JAYANARAIN
October 16, 1946
MAHAMAD YUSUF Vs. HASINA YUSUF
October 2, 1946
MAHANKALI SUBBA RAO Vs. JALASUTRAM AUDINARAYANAMURTY
January 22, 1946
MAHARAJ SINGH Vs. RAI ANATH NATH BOSE
January 10, 1946
MAHARAJA BAHADUR RAM RANBIJAYA PRASAD SINGH Vs. MADHO PRASAD SINGH
February 18, 1946
MAHENDRA CHANDRA DEY Vs. MAHENDRA CHANDRA KAR
July 3, 1946
MAHENDRA NATH SARDAR Vs. KALI PADA HALDAR
August 1, 1946
MAHIM CHANDRA GHATAK Vs. DINGAMANIK UNION BOARD
June 14, 1946
MAHOMED MEERA Vs. DATTATRAYA BABAJI
February 14, 1946
MAKRU LOHAR Vs. GANGA SAHU
January 17, 1946
MALISETTI VIRANNA Vs. KONDEPARTHI PALLAYYA
September 16, 1946
MANDA MAHALAKSHMAMMA Vs. MANTRAVADI SURYANARAYANA SASTRI
January 2, 1946
MANDAVALLI KAMARAJA BEING MINOR BY MOTHER AND GUARDIAN MAHALAKSHMAMMA Vs. KASINA MALLAYYA
July 30, 1946
MANEKLAL MANSUKHBHAI Vs. JWALADUTT PILANI
February 12, 1946
MANGILAL SITARAM AGARWAL Vs. MT. DURGABAI W/O. SHANTIPRASAD JAIN
March 29, 1946
MANIBHAI HATHIBHAI PATEL Vs. CWEARBUTHNOT
December 12, 1946
MANICKA NAINAR Vs. MURUGESA GOUNDAN
November 18, 1946
MANINDRA NATH MALLIK Vs. EMPEROR
April 29, 1946
MARUTHY, KARNAVAN AND MANAGER OF THE TAVAZHI Vs. THAYYIL PATHUMMA (INSANE) BY NEXT FRIEND MANAKKADAVAN PUKKADAN AYISSUMMA
February 19, 1946
MARUTI ABA BONGANE Vs. AKARAM PANDU MORE
March 20, 1946
MARUTI DHONDI SHINDE Vs. GUNA DHONDI SHINDE
October 3, 1946
MARUTIRAO GOVINDRAO Vs. NATHMAL JODHRAJ
July 5, 1946
MARY KHAYAT Vs. NASRALLAH SALIM KHOURY
April 15, 1946
MATI LAL SHAH Vs. CHANDRA KANTA SARKAR
August 14, 1946
MATURI SANYASILINGAM Vs. EXCHANGE BANK OF INDIA AND AFRICA, LTD
July 15, 1946
MEDNE PRASAD SINGH Vs. MTDULHIN SHAMSUNDER KUER
November 8, 1946
MEDNI PROSAD Vs. MATADIN PANDA
March 12, 1946
MEENAKSHI AMMAL Vs. TSCHIDAMBARAM CHETTIAR (DIED)
September 6, 1946
MEER BISMILLA MEER JANGU Vs. JAGANNATH BINJRAJ MARWADI
July 9, 1946
MEGHA PALAI Vs. EMPEROR
February 19, 1946
MEGHRAJ RAMKARANJI GOLCHA Vs. KESARIMAL RIKHABCHAND
March 21, 1946
MENAJUDDIN Vs. HERONUDDIN MULLICK
May 28, 1946
MESSRS GOVINDRAM BROS LTD Vs. COMMISSIONER OF INCOME-TAX, CENTRAL, BOMBAY
August 27, 1946
METTU BHIMUDU Vs. DUGGIRALA PITCHAYYA
January 18, 1946
MINISTER OF NATIONAL REVENUE Vs. WRIGHTS AND CANADIAN ROPES LTD
December 11, 1946
MOHAMAD ABDUL JABBAR Vs. LALMIA
July 31, 1946
MOHAMAD IDRIS HAIDER Vs. MOHAMMAD HABIBUR RAHMAN
November 13, 1946
MOHAMMAD MEHDI Vs. PAMMA LAL
August 13, 1946
MOHAMMAD MOHY-UD-DIN Vs. EMPEROR
May 9, 1946
MOHAN LAL Vs. ROOP KISHORE
May 7, 1946
MOHANLAL MOOLCHAND Vs. EMPEROR
January 18, 1946
MOHD BASIT ALI KHAN Vs. MUNICIPAL BOARD
July 29, 1946
MOKSHAGUNDAM NAGABHUSHANAYYA Vs. PASAM KOTAYYA
March 12, 1946
MOLUGU LAKSHMINARASIMHACHARYULU Vs. MARISETTI RATNAM
December 19, 1946
MOOKKA PILLAI ALIAS SUDALAIMUTHU PILLAI Vs. VALAVANDA PILLAI
July 18, 1946
MOTAMAL JETHAMAL Vs. COMMISSIONER OF INCOME-TAX
December 20, 1946
MOTAMAL JETHUMAL Vs. COMMISSIONER OF INCOME-TAX BIHAR AND ORISSA
December 20, 1946
MOTURU NAGARAJU Vs. MOTURU PARVATAMMA
August 7, 1946
MOYNA DASI Vs. HIRALAL MANDAL
May 9, 1946
MRS S MISRA ALIAS S LAZARUS Vs. SMMANGALA KUMARI DEVI
January 29, 1946
MST SARJU BAI Vs. COMMISSIONER OF INCOME-TAX
April 30, 1946
MT BANNO BEGAM Vs. INAYAT HUSAIN
April 11, 1946
MT BHAGWATI Vs. SANT LAL
January 23, 1946
MT BIBI HAMIDA KHATOON Vs. PANCHAYAT OF MOHALLA BARYAPORE
May 8, 1946
MT BIBI MISRAN Vs. KISHUN PASI
January 29, 1946
MT PRAN DEI KUNWARI Vs. GANGA PRASAD
September 3, 1946
MT PUNIA GOALIN Vs. EMPEROR
March 14, 1946
MT SHEO KALI KUAR Vs. MTJALEBA KUAR
September 19, 1946
MT SHEOPATI KUER Vs. RAMAKANT DIKSHIT
September 20, 1946
MT SHYAM DEI TAWAIF Vs. MTMAHMOODUNNISA BIBI
February 5, 1946
MT. HASINABAI W/O. FAKARDUDDIN Vs. SHRIKISANDAS TIKAMDAS
August 8, 1946
MT. KASUBAI W/O. BHAGWAN Vs. MT. CHANDRABHAGA W/O. GHANSHYAM
April 13, 1946
MT. KULSAMBI W/O. ABDUL KARIM KHAN Vs. MOHAMMAD ABDUL SATAR S/O. ABDUL HAQ
September 9, 1946
MT. NAGI Vs. DAMODHAR JAGOBAJI TIDKE
November 19, 1946
MT. SAVITRIBAI W/O. SHEONARAYAN SHUKAL Vs. RAAHAKISAN S/O. SHEOCHARAN DUBE
October 14, 1946
MUHAMMAD KAZIM ALI Vs. RAMESH CHANDRA SIL
July 31, 1946
MUKKARA RUDRAPPA CHETTI Vs. KARVETNAGAR TRUST ESTATE, BY ITS EXECUTIVE OFFICER,GDORAISWAMI NAIDU
March 13, 1946
MULCHAND KESAJI Vs. SHIDDAPPA GURUBASAPPA
February 8, 1946
MUNICIPAL BOARD HATHRAS THROUGH ITS CHAIRMAN Vs. BOHREY NARAIN DUTT
August 16, 1946
MUNICIPAL BOROUGH Vs. GOVERNOR GENERAL OF INDIA IN COUNCIL
April 16, 1946
MUNNALAL AND RAGHUNATHSINGH Vs. KASHIBAI
July 29, 1946
MUNNALAL, MINOR Vs. MST KASHIBAI
July 29, 1946
MUNSHI AND COMPANY Vs. YESHWANT TUKARAM TELI
July 1, 1946
MUPPANNA MALKAPPA HUMBI Vs. SHREE GAJANAN URBAN CO-OPERATIVE BANK, LTD
March 1, 1946
MURALI PANDA Vs. KHOLLI NAIKO
April 9, 1946
MURALIDHAR JALAN Vs. PARESH CHANDRA CHATTERJEE
April 18, 1946
MURIKIPUDI ANKAMMA Vs. TUMMALACHERUVU NARASAYYA
March 12, 1946
MURKOTHKANDIYIL MUYYARIKKANDI KALANDER Vs. THATTANTAVITA VATAKKAYIL MUYYANIKANDI KUNHIPAKKI
December 6, 1946
MURLIMANOHAR PRASAD SINGH Vs. RAMLAKHAN SINGH
January 24, 1946
MUSA HASAFJI USMAN BHAMARDA Vs. KESHAVLAL CHUNILAL
January 8, 1946
MUSHTOORAPPA Vs. HANUMANTHAPPA
September 12, 1946
MUTTALOORU BOJJANNA Vs. BOYA KRISTAPPA
November 1, 1946
MUTYALA VENKATRAMAYYA Vs. TANGUTURI VENKATASUBBAYYA
January 11, 1946
MYLAVARAM NAGAYYA Vs. PENUKONDA CO-OPERATIVE TOWN BANK LTD, BY ITS PRESIDENT
July 29, 1946
MYLAVARAPU RAMAKRISHNA RAO, SECRETARY AND TREASURER OF THE ABOVE MILLS Vs. MOTHEY KRISHNA RAO
August 7, 1946
N Vs. KHANDVALA VCOMMISSIONER OF INCOME-TAX
March 12, 1946
N P GANAPATHY NAICKER Vs. AMGOVINDARAJULU NAIDU
March 22, 1946
N V KHANDVALA AND CO Vs. COMMISSIONER OF INCOME-TAX
March 12, 1946
NACHAPPA GOUNDAN Vs. SAMIAPPA GOUNDAN
January 4, 1946
NAGAMMAL Vs. SUBBALAKSHMI AMMAL
August 23, 1946
NAGINDAS CHHOTALAL Vs. KUNVERSHA HORMUSJI
February 28, 1946
NAGWANT SAHAY Vs. DWIFE
January 9, 1946
NAINSUKHDAS SHEONARAYAN Vs. GOWARDHANDAS BINDRABANDAS
July 5, 1946
NAKSETAN BIBI Vs. HABIBAR RAHAMAN MANDAL
May 22, 1946
NAND RAM CHHOTEY LAL Vs. COMMISSIONER OF INCOME-TAX, UP AND CP
April 17, 1946
NANIPADA SAHA Vs. NILIMA PROBHA NANDI
May 10, 1946
NANJAPPA GOUNDAN Vs. PACHA GOUNDAR
April 15, 1946
NARAIN SAHAI Vs. EMPEROR
February 13, 1946
NARAIN SAHI Vs. EMPEROR
March 21, 1946
NARAYAN DINBA Vs. EMPEROR
January 21, 1946
NARAYANAN NAMBUDRIPAD Vs. BEEPATTUMMA
March 11, 1946
NARENDRA NATH MITTER Vs. RAMPAL SINGH
April 18, 1946
NARENDRA PRASAD SINHA Vs. MAHARANI JANKI KUER
September 13, 1946
NARENDRASINGJI RANJITSINGJI Vs. UDESINGHJI
February 4, 1946
NARMADABAI NARAYANSHET SHET Vs. HIDAYATALLI SAHEBALLI
November 19, 1946
NATHA SINGH Vs. EMPEROR
June 18, 1946
NATHU MAHTO Vs. EMPEROR
April 29, 1946
NAWALMAL CHATURBHUJ Vs. DAGADURAM RAMNARAYAN
September 23, 1946
NAWROJI VIKAJI VAKHARIA Vs. CHUNILAL BDESAI
November 26, 1946
NAZIR Vs. EMPEROR
November 27, 1946
NAZIR ABBAS SHUJJAT ALI Vs. RAJE AJAMSHAH
December 3, 1946
NEMICHAND S/O. UTTAMCHAND JAIN Vs. COMMISSIONER
April 9, 1946
NEW INDIA ASSURANCE CO LTD Vs. COMMISSIONER OF INCOME-TAX
August 23, 1946
NIRASH SINGH Vs. BALDEO SINGH
July 30, 1946
NOOR MOHAMMAD Vs. MOHAN LAL ALIAS BECHEY LAL
January 2, 1946
O C GANGULY Vs. KAMALPAT SING DUGAR
July 16, 1946
OFFICIAL ASSIGNEE Vs. MADHOLAL SINDHU
August 21, 1946
OFFICIAL RECEIVER OF RAMNAD Vs. LAKSHMANAN CHETTIAR
April 17, 1946
OFFICIAL RECEIVER OF RAMNAD, REPRESENTING THE ESTATE OF AT K PL SP SUBRAMANIAN CHETTIAR, INSOLVENT Vs. NPAKMUTHIAH CHETTIAR
April 15, 1946
OFFICIAL RECEIVER, HIGH COURT Vs. RAO AND CO
March 25, 1946
ONKAR BHIKA Vs. VITHAL ONKAR
March 7, 1946
P A R CHANDRASEKHARA NADAR Vs. IPALANIAPPA CHETTIAR
December 6, 1946
P K BANERJEE Vs. LJSIMONDS
July 9, 1946
P L RANGIAH CHETTIAR Vs. PARTHASARATHY IYENGAR
July 29, 1946
P R VISWANATHA IYER Vs. AMUTHUKUMARASWAMI PILLAI
November 22, 1946
P RAMAKRISHNA AYYAR AND BROTHERS BY PARTNER, P NARAYANA PATTAR Vs. MANDAYAPURATH UNNI MOOPAN
July 29, 1946
P SWAMINATHA PILLAI Vs. SRAGHAVACHARIAR
March 27, 1946
P V MUTHUSWAMI AYYAR Vs. AVELAMMAL
July 18, 1946
PACHKODI GULAB BADHAI Vs. KRISHNAJI
January 22, 1946
PADARTY BALAYYA Vs. DARAPUREDDI PARVATEESWARARAO
November 29, 1946
PAGLA KAHAR Vs. EMPEROR
January 8, 1946
PALACHERLA VENKATA RAO BEING MINORS REPRESENTED BY MOTHER AND GUARDIAN VENKAYAMMA Vs. PALADUGULA RATTAMMA
April 1, 1946
PALANIAMMAL Vs. ARUMUGHAM CHETTI
February 1, 1946
PALANISWAMI CHETTIAR Vs. CHITRAPUTHRAN CHETTIAR, NEAREST REVERSIONER AND LROF DECEASED
March 26, 1946
PANDURANG LAXMINARAYAN BALWATE Vs. MT. SONABAI W/O. PANDIT LAXMINARAYAN BALWATE
July 11, 1946
PANDURANG VITHOBA DAHAKE Vs. PANDURANG RAMCHANDRA GORLE
August 7, 1946
PANIKKATHE KUTTI PENNU MARUVALAMMA S SON RAGHAVA MANNADIAR Vs. PANIKKATHE KUTTI PENNU MARUVALAMMA S SON THEYYUNNI MANNADIAR
March 27, 1946
PANNA LAL MANDWARI Vs. MTBISHEN DEI
March 1, 1946
PARASHRAMSAO Vs. HIRALAL S/O. ADKU PATI
July 23, 1946
PARASNATH VERMA Vs. FAUZDAR MAHTON
March 21, 1946
PARBATI CHARAN DAS Vs. JAGDAMBA PRASAD SINHA
January 3, 1946
PARESH NATH KOYAL Vs. EMPEROR
April 12, 1946
PARKASH KAUR Vs. UDHAM KAUR
December 11, 1946
PARVATIBAI UTAMLAL VANI Vs. RUPA KESHAV TAMBOLI
February 9, 1946
PATELL THIMMA REDDI Vs. LAKKIREDDIGARI CHINNA RANGA REDDI
July 15, 1946
PAWANKUMAR S/O. MADANLAL BANI Vs. JAGDEO S/O. DULAR
August 22, 1946
PENTA GOVINDU Vs. MEDIDA VENKATAPATHI
February 21, 1946
PENTAKOTA LATCHANNA Vs. VUGGINNA KANNAYAMMA
August 15, 1946
PERIAKARUPPAN CHETTIAR Vs. VENUGOPAL PILLAI
January 29, 1946
PERUMAL Vs. PERUMAL REDDIAR
December 10, 1946
PHANI BHUSAN MUKHERJEE Vs. RAJENDRA NANDAN GOSWAMI
June 20, 1946
PICHA MOOPPANAR Vs. VELU PILLAI
September 6, 1946
PIPIREDDIGARI GOPALA REDDI Vs. NLAKSHMI REDDI
August 8, 1946
PIROZSHAH DAJIBHOI MALAOWALLA Vs. NAJAMAI RUSTOMJI
August 2, 1946
POKHPAL SINGH Vs. KANHAIYA LAL
February 11, 1946
PONNAYYA MOOPANAR Vs. SUPPAMMAL
January 28, 1946
PRAHLAD TIRKARADDI Vs. LAXMAVA
September 6, 1946
PRALHAD AMBADAS UPASANE Vs. SHANTABAI
August 28, 1946
PRANKRUSHNA DAS Vs. KESHAB MAHARANA
September 17, 1946
PRATAP CHANDRA CHAKRABARTY Vs. JYOTSNA NATH CHOUDHURY
November 25, 1946
PRATAP NARAIN Vs. RAMDHAN DAS
January 15, 1946
PRATAP UDAI NATH SAH DEO Vs. BARAIK LAL SAHI
March 15, 1946
PRATAP UDAI NATH SAHI DEO Vs. BARAIK MOHAN SAHU
May 1, 1946
PRAYAGDAS SHANKERLAL MAHEAND Vs. MT. INDIRABAI W/O. VINAYAKRAO HARKARE
October 29, 1946
PROKASH CHANDRA GHOSE Vs. MAHIMA RANJAN CHAKRAVARTTY
December 19, 1946
PROVINCE OF BENGAL Vs. JOY NARAYAN FATEHPURIA
May 7, 1946
PROVINCE OF BIHAR Vs. FRHAYES AND OTHERS
January 28, 1946
PROVINCE OF BIHAR Vs. MAHARAJA MAHADEVASHRAM PRATAP SAHI
January 9, 1946
PROVINCE OF BIHAR Vs. BHIM BERA
April 24, 1946
PROVINCE OF BIHAR Vs. HARI BHAJAN DAS
January 9, 1946
PROVINCE OF BIHAR Vs. DARBARI MISSER
January 7, 1946
PROVINCE OF BOMBAY Vs. MUNICIPAL CORPORATION OF THE CITY OF BOMBAY
October 10, 1946
PROVINCIAL GOVERNMENT Vs. HABIB MOHAMMAD
February 28, 1946
PROVINCIAL GOVERNMENT, C. P. AND BERAR Vs. R. ROBINSON, MANAGER, ELECTRIC SUPPLY COMPANY LIMITED
March 27, 1946
PROVINCIAL GOVERNMENT, CENTRAL PROVINCES AND BERAR Vs. OKE BROTHERS, SITABULDI
July 16, 1946
PROVINCIAL GOVERNMENT, CENTRAL PROVINCES AND BERAR Vs. SAIDU S/O. SHEIKH RAHMAN
June 18, 1946
PUBLIC PROSECUTOR Vs. MODI KONDAYYA
September 3, 1946
PUBLIC PROSECUTOR Vs. DKHADER KHAN
February 8, 1946
PUBLIC PROSECUTOR Vs. CHITIKINA SUBBANNA
March 1, 1946
PULIYADI RAJAGOPALA AIYAR Vs. KARUPPIAH PANDITHAN BY THIS AUTHORISED AGENT, GANAPATHI PANDITHAN
March 13, 1946
PULUKURI KOTTAYA Vs. EMPEROR
December 19, 1946
PUNIT MAHTON Vs. KISHUNDEYAL MAHTON
October 15, 1946
PUNJAB PROVINCE Vs. DAULAT SINGH
January 30, 1946
PUNYENDRA NARAYAN DEB Vs. BHAIRABENDRA NARAYAN DEB
May 13, 1946
PURAN SINGH Vs. EMPEROR
February 7, 1946
PUSARAM MANIKLAL IZARDAR Vs. DEORAO GOPALRAO MALI (MINOR) BY GUARDIAN MOTHER PARWATI W/O. GOPALRAO
January 24, 1946
PYARELALSA S/O. MAGNIRAMSA Vs. CHAMPALAL S/O. RADHAKISAN
April 18, 1946
R B SETH GANGA SAGAR Vs. INCOME-TAX, APPELLATE TRIBUNAL
April 15, 1946
R M L NATARAJAN CHETTIAR (DECEASED) Vs. ALARRMVELLAYYAN CHETTIAR (DECEASED)
July 17, 1946
R RAGHAVACHARIAR Vs. MVKANDASWAMI CHETTIAR
November 27, 1946
R T RAMAYYA SERVAI Vs. RSAMA AYYAR
July 9, 1946
R THIRUMALAI NAICKER BY HIS DULY CONSTITUTED AGENT V S GOVINDARAJA NAICKER Vs. ETHIRAJAMMAH
March 7, 1946
RADHA BALLABH PANDEY Vs. RAM RAN VIJOY PRASAD SINGH
August 22, 1946
RADHIKA MOHAN NANDY Vs. AMRITA LAL NANDY
June 5, 1946
RAGHAVENDRA SADASHIV Vs. SADASHIVRAO MADHAVRAO
January 9, 1946
RAGHO SINHA Vs. DASRATH KANJI
May 2, 1946
RAGHUBANS DAS Vs. EMPEROR
November 28, 1946
RAGHUBAR DAYAL Vs. RAJ BAHADUR
February 14, 1946
RAGHUNANDAN SINGH Vs. SMSOUBHAGYA SUNDRI DEVI
May 6, 1946
RAGHUSING BHAVANSING Vs. OGEPPA RAMAPPA
March 13, 1946
RAHIM BUX PRAMANIK Vs. OSMAN GANI SHEIKH
May 17, 1946
RAHIM BUX TALUKDAR Vs. KANAKALATA CHOUDHURANI
July 18, 1946
RAHIMA BIBI Vs. AKSHERFUDDIN
August 1, 1946
RAIGARH JUTE MILLS LTD Vs. COMMISSIONERS FOR THE PORT OF CALCUTTA
July 8, 1946
RAJA BAHADUR KAMAKSHYA NARAIN SINGH Vs. COMMISSIONER OF INCOME TAX, BIHAR & ORISSA
August 27, 1946
RAJA BAHADUR KAMAKSHYA NARAIN SINGH Vs. COMMISSIONER OFINCOME-TAX, BIHAR AND ORISSA
August 22, 1946
RAJAH OF VENKATAGIRI Vs. ATMAKURI RAMASWAMI
February 27, 1946
RAJARAM KONTU Vs. RISHABHA KUMAR S/O. MOHANLAL
December 19, 1946
RAJBARI BANK LTD Vs. RANI HARSHAMUKHI SINHA
May 3, 1946
RAJENDRA NATH Vs. RAGHU RAM
March 14, 1946
RAJENDRANARAYAN Vs. BHAGABAN MAHAPATRA
March 1, 1946
RAM CHANDER PRASAD Vs. SITAL PRASAD
October 30, 1946
RAM KIRIT SINGH Vs. RAMA SINGH
April 12, 1946
RAM KUMAR AGARWALA Vs. LAKSHMI NARAYAN AGARWALA
June 6, 1946
RAM KUMAR SAROGI Vs. BABULAL GOENKA
August 8, 1946
RAM MOHAN RAO Vs. LALIT CHANDRA SEN GUPTA
June 6, 1946
RAM NARAIN DAS Vs. GOVERNOR-GENERAL IN COUNCIL
August 27, 1946
RAM NARAIN SINGH Vs. BASUDEO SINGH
August 2, 1946
RAM NATH BHUJ Vs. RAM LAL AGRAHRI
January 10, 1946
RAM PRASAD JAIN Vs. GOPI RAM
April 9, 1946
RAM PRASAD OJHA Vs. MAHESHANAND PANDEY
November 26, 1946
RAM PRASAD SINGH Vs. MOTIRAM MARWARI
August 23, 1946
RAM SEWAK Vs. EMPEROR
November 12, 1946
RAM SWAROOP Vs. PRATAP NARAIN
November 1, 1946
RAMADHAR TEWARY Vs. EMPEROR
March 22, 1946
RAMADHIN SINGH Vs. PMETHARAM
July 11, 1946
RAMANUGRAH PRASAD Vs. RAMESHWAR SINGH
March 28, 1946
RAMANUGRAH SINGH Vs. EMPEROR
June 18, 1946
RAMASUBBA AIYAR Vs. MUTHU KRARPLARUNACHALAM CHETTIAR
January 18, 1946
RAMASWAMI NAICKER Vs. RANGASWAMI NAICKER
August 2, 1946
RAMAUTAR LAL Vs. EMPEROR
December 10, 1946
RAMBABU SHRINARAYAN AGARWAL Vs. GULABSINGH SALJISINGH THAKUR
November 12, 1946
RAMBHAU VITHALRAO DANGRE Vs. NAGARMAL JITMAL POTDAR
December 19, 1946
RAMBHAU WAMANRAO JOSHI Vs. GANESH DEORAO PATIL
September 3, 1946
RAMCHANDRA NAIK Vs. EMPEROR
November 7, 1946
RAMCHANDRARAO GANGADHARRAO Vs. VITHAL KESHAV
August 9, 1946
RAMDHANDAS JHAJHARIA Vs. RAMKISONDAS DALMIA
July 30, 1946
RAMDHANDAS JHAJTIARIA Vs. RAMKISONDAS DAMLA
June 30, 1946
RAMESH CHANDRA DUTTA Vs. TINKAWARI SAHA
May 16, 1946
RAMJOHN MEHOMOODIN Vs. YAHYABHAI ABDUL KAYUM
February 20, 1946
RAMLU NAGANNA TUMMURWAR Vs. VITHAL NAGANNA TUMMURWAR
August 7, 1946
RAMRAO SHAMRAO AND Vs. DATTADAYAL BISHANDAYAL
October 22, 1946
RANGRAO VYANKATESH DESHPANDE Vs. KASHINATH DHONDU
February 25, 1946
RANI PROVABHATI SAHEBA Vs. SECRETARY OF STATE
March 25, 1946
RATANLAL JANKIDAS AGARWAL Vs. GAJADHAR
December 13, 1946
RATILAL MANILAL Vs. CHANDULAL CHHOTALAL
September 24, 1946
RAY NICHOLAS LINES Vs. ALL INDIA SPINNERS ASSOCIATION
August 22, 1946
RAYAPPA NINGAPPA Vs. VIRUPAXAPPA CHANBASAYYA
March 14, 1946
REDDEM BABI REDDI Vs. VADLA VEERAYYA
February 28, 1946
ROBASA KHANUM Vs. KHODADAD BOMANJI IRANI
August 22, 1946
S A PANCHAPAGESA AYYAR Vs. RRAJAMANI AYYAR
February 22, 1946
S B HOSSAIN Vs. EMPEROR
March 4, 1946
S C CAMBATTA Vs. COMMISSIONER OF INCOME-TAX
September 6, 1946
S K KADIRVELSAMI NAICKER BY HIS AUTHORISED AGENT, C CHOCKALINGAM PILLAI Vs. SPSULTAN AHMED BADRUDDIN ROWTHER (DIED)
August 20, 1946
S K SAHUL HAMID Vs. SMSULTHAN
September 20, 1946
S MURUGESA GRAMANI Vs. PROVINCE OF MADRAS REPRESENTED BY THE COLLECTOR OF MADRAS
April 2, 1946
S RAJA CHETTY Vs. JAGANNATHADAS GOVINDAS
September 16, 1946
S RANGANATHAN Vs. AKRISHNAYYA, ARBITRATOR, LLOYDS ROAD AREA TOWN PLANNING SCHEME
January 21, 1946
S S S V KASIVISWANATHAN CHETTIAR SINCE DECEASED NOW REPRESENTED BY LAKSHMI ACHI Vs. S S S SV SOMASUNDARAM CHETTIARAND
November 7, 1946
SABITRI SUNDARI PESHAKAR Vs. JALEKHA BAI W/O CHANDU MEA
July 26, 1946
SAGARMAL PODDAR Vs. EMPEROR
May 6, 1946
SAHENDRA SINGH Vs. EMPEROR
December 11, 1946
SAIBALINI GUPTA Vs. UMA SUNDARI
July 30, 1946
SAILA BALA DASI Vs. ATUL KRISHNA MONDAL
June 4, 1946
SAKHUBAI W/O. BAPUJI Vs. EKNATH BELLAPPA
October 16, 1946
SALEM DAYAL BAGH STORES, LTD BY SECRETARY, K V RADHAKRISHNAN Vs. GOVERNOR-GENERAL IN COUNCIL, SOUTH INDIAN RAILWAY, BY THE GENERAL MANAGER
March 29, 1946
SALIM ULLAH Vs. FAQIR ULLAH
November 21, 1946
SALIMADDIN Vs. DALILUDDIN
April 16, 1946
SANAT KUMAR MUKERJEE Vs. TARAPADA DUTTA
November 22, 1946
SANTOSH DAS GUPTA Vs. EMPEROR
June 26, 1946
SARAT CHANDRA GHOSE Vs. CHINTAMANI BEHERA
November 11, 1946
SATHI PERIREDDI Vs. SELAGASETTI VENKATRAJU, BEING MINOR BY NEXT FRIEND, BODEM AYYANNA
November 28, 1946
SATYABADI SAHU Vs. SRI JAGANNATH MAHAPRABHU
April 9, 1946
SATYABADI SAHU Vs. PURI BANK, LTD
April 10, 1946
SEEYALI ACHARI Vs. KDORAISWAMI ACHARI
November 6, 1946
SELLAMANI AMMAL Vs. THILLAI AMMAL
July 30, 1946
SHAMRAO G RANE Vs. SHASHIKANT RRANE
December 18, 1946
SHAMRAV BAPUJI Vs. KAMALNAYAN JAMANLALJI BAJAJ
December 12, 1946
SHANKAR MARUTI GIRME Vs. BHAGWANT GUNAJI GIRME
January 11, 1946
SHANKAR NARAYAN Vs. BARSI LIGHT RAILWAY CO LTD
April 11, 1946
SHANKARLAL NARAYANDAS MUNDADE Vs. NEW MOFUSSIL CO LTD
March 13, 1946
SHANTARAM SADASHIV; KRISHNA NARAYAN VANEKAR Vs. MAHABLESHWAR VINAYAK; SHABA SHIVA SHET
December 11, 1946
SHEIKH MOHAMMAD Vs. MTRUKMINA KUNWAR
April 24, 1946
SHEO NARAIN SAH Vs. MTDEOLOCHAN KUER
November 27, 1946
SHEOBADAN Vs. BIHARI SAH
December 11, 1946
SHEOCHARAN MAHTON Vs. SANICHAR MAHTON
December 23, 1946
SHEOKARAN LALL SETH Vs. EMPEROR
April 11, 1946
SHEOLAL RAMLAL Vs. RAMRAO BALASAHEB
December 12, 1946
SHEORAJ Vs. EMPEROR
November 20, 1946
SHIBA PRASAD SINGH Vs. NILABJI BALI
January 9, 1946
SHIBRAM KAIRI Vs. MDMASADAR ALI
June 3, 1946
SHIVA HARAKH RAI Vs. AKBAR ALI
September 3, 1946
SHRIRAM GANGABISAN AGARWAL Vs. RAMBILASS HARSUKHDAS
March 4, 1946
SHYAM SING Vs. SAIBALINI GHOSE
July 17, 1946
SHYAM SUNDER PRASAD Vs. RAMDAS SINGH
January 16, 1946
SINGARA MUDALI Vs. IBRAHIM BAIG SAHIB
February 25, 1946
SIR KAMESHWAR SINGH Vs. BISHWANATH JHA
February 5, 1946
SIRAM MAHTO Vs. EMPEROR
October 17, 1946
SITARAM BHIOSAN ROOT Vs. WAMANRAO BABLAJI ROOT
July 23, 1946
SIVAKAMI AMMAL Vs. CGANPATHIA PILLAI
December 10, 1946
SK NABIJAN Vs. EMPEROR
May 16, 1946
SM AMBIKA BHAWANI DEVI Vs. SMGOURI KUMARI DEVI
August 30, 1946
SM JEET KUMARI PODDAR Vs. CHITTAGONG ENGINEERING AND ELECRIC SUPPLY CO LTD
June 7, 1946
SM KARUNAMOYEE DEBI Vs. SMMAYA MOYI DEBI
August 26, 1946
SM LILABATI Vs. GURUPROSAD BARUAH
April 5, 1946
SM RAMKALI KUER Vs. KALI PRASAD
August 21, 1946
SM RANI BRIJRAJ KUMARI Vs. MANRANJAN PRASAD SINGH
May 6, 1946
SM SARAPATI DEVI Vs. BISHWANATH MISTRY
May 8, 1946
SM SONA DEBI Vs. BHOLA PROSAD SAHI
April 8, 1946
SOMASUNDARAM PILLAI Vs. PROVINCIAL GOVERNMENT OF MADRAS REPRESENTED BY THE COLLECTOR OF SOUTH ARCOT
December 11, 1946
SOMASUNDARAM PILLAI Vs. OFFICIAL RECEIVER
March 6, 1946
SOMEPALLI MUTYALU Vs. CHITTINENI VEERAYYA
February 5, 1946
SRI ARUMUGHANAINAR KOIL DEVASTHANAM Vs. KANDASAMI MOOPANAR
December 3, 1946
SRI GOPAL Vs. MTJANAK DULARI
January 17, 1946
SRI LAKSHMINARAYANAPERUMALSWAMI BY AGENT APPAYYAN ALIAS MUTHUKUMARAN CHETTIAR Vs. KASTHURI NAICKER
April 22, 1946
SRI RAJA D K VENKATA LINGAMA NAYANIM BAHADUR VARU (SINCE DECEASED) Vs. RAJAH INUGANTI RAJAGOPALA VENKATA NARASIMHA RAYANIM BAHADUR VARU
September 4, 1946
SRI RAJA V SARVAGNAYA KUMARA KRISHNA YACHENDRA BAHADUR VARU, RAJAH OF VENKATAGIRI Vs. PROVINCE OF MADRAS REPRESENTED BY THE DISTRICT COLLECTOR OF NELLORE
March 1, 1946
SRI RAJAH RAVU VENKATA MAHIPATHI GANGADHARA RAMA RAO BAHADUR GARU, YUVARAJAH OF PITHAPURAM Vs. PROVINCE OF MADRAS REPRESENTED BY THE COLLECTOR OF EAST GODAVARI
July 17, 1946
SRI RAJAH RAVU VENKATA MAHIPATHI SURYARAO BAHADUR GARU OF OF PITHAPURAM Vs. MATTAPALLI CHALAMAYYA
August 27, 1946
SRI SANKARESWAR MAHADEB Vs. BHAGABATI DIBYA
September 4, 1946
SRI SOUNDARARAJA PERUMAL DEVASTHANAM, BY ITS TRUSTEES, L R GANAPATHITHEVAR Vs. SRMSOUNDARARAJA PILLAI
December 16, 1946
SRI SRI JYOTISHWARI KALIMATA AND OTHERS Vs. COMMISSIONER OF INCOME TAX, BIHAR ORISSA
August 21, 1946
SRI UDIT PRASAD SINGH Vs. SUKRU KISAN
September 27, 1946
SRIDHAR JHA Vs. EMPEROR
January 30, 1946
SRIKISHUN JHUNJHUNWALLA Vs. EMPEROR
February 27, 1946
SRIKISHUN SINGH Vs. RAM JANAM RAI
September 3, 1946
SRIMANTHU RAJAH YARLAGADDA, SIVARAMA PRASAD BAHADUR ZAMINDAR GARU, ZAMINDAR OF DEVAKOTA Vs. JYOTI VENKADU
September 3, 1946
SRINIVASARAGHAVAN ALIAS SRINIVASA CHAKRAVARTHI Vs. KALIANNA GOUNDAN
March 28, 1946
SUBBARAYA GOUNDAN Vs. SAMIAPPA GOUNDAN
January 3, 1946
SUBBIAH PILLAI Vs. MUTHATHAL ACHI
February 7, 1946
SUBBU NAIDU Vs. VARADARAJULU NAIDU
November 15, 1946
SUBHANKHAN RAMJANKHAN Vs. LALKHAN HAJI UMARKHAN
December 12, 1946
SUBIMAL CHANDRA CHATTERJEE Vs. CORPORATION OF CALCUTTA
December 18, 1946
SUBODH CHAND MITTER Vs. BHAGWANDAS SHA
July 11, 1946
SUBRAMANIAN CHETTIAR Vs. AKARAMACHANDRA REDDIAR
January 8, 1946
SUDAMA Vs. BRIJ GOPAL DAS
July 23, 1946
SUDARSAN BARHAMBHAT Vs. EMPEROR
January 16, 1946
SUDARSAN PRASAD SINHA Vs. JADUNANDAN TEWARY
February 26, 1946
SUKAN MAHTON Vs. BANSIDHAR SUKUL
March 12, 1946
SUNDRABAI SONBA TENDULKAR Vs. RAMABAI JAYARAM
August 2, 1946
SUNNU MUDULI Vs. EMPEROR
February 26, 1946
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. MOAZZEM HOSSAIN
July 3, 1946
SUPERINTENDENT OF STAMPS Vs. RAMKRISHNALAL DAHYABHAI
January 8, 1946
SURAJ PRASAD OJA Vs. RAM LAL SINGH
February 5, 1946
SURENDRA KUMAR SINGH Vs. MUKUND LAL SAHU
November 28, 1946
SURENDRA NATH SARKAR Vs. NAGAR CHAND GOENKA
September 24, 1946
SURESH CHANDRA Vs. BENOY KUMAR ACHARJYA
May 3, 1946
SURYA NARAIN PRASAD Vs. SURYA MAN JHA
March 25, 1946
SUWABAI W/O. RADHAKISAN Vs. KRISHNA RAVJI
October 22, 1946
SWAMINARAYAN JETHALAL CHIMANLAL Vs. ACHARYA SHRI DEVENDRAPRASADJI
March 13, 1946
SWAMINATHA ODAYAR Vs. ASAN MUHAMMAD ROWTHER
November 26, 1946
SYED AHMED Vs. JULAIHA BIVI
August 15, 1946
SYED ASRAR AHMED Vs. DURGAH COMMITTEE
July 29, 1946
T G ANNAMALAI CHETTIAR Vs. KUTTIGAN ALIAS MUNIYAPPA NAIDU
July 8, 1946
T K ABDUL RAZACK RAVUTHAR Vs. MAHAMMAD HANIF SAHIB
March 22, 1946
T K VERGHESE VAIDYAR Vs. REX (SUB-INSPECTOR OF POLICE)
November 18, 1946
T PONNIRULA PILLAI Vs. WESTERN INDIA OIL DISTRIBUTING COMPANY LIMITED
January 23, 1946
T S DORAIRAJ Vs. SRLAKSHMI ALIAS RAJALAKSHMI
September 5, 1946
T UMAR PULAVAR Vs. DAWOOD ROWTHER
March 29, 1946
TALLAPRAGADA CHINA VENKATANARASIMHARAO Vs. YEDIDA PANCHAMUKHI ANJANEYA KUMARA VENKATA VARAHA NARASIMHASWAMI BEING MINOR BY MOTHER AND GUARDIAN BAPANAMMA
February 7, 1946
TARAK CHANDRA DE Vs. ASOKE PROSANNA BAL
June 3, 1946
TARAK NATH BAGCHI Vs. COMMISSIONER OF INCOME-TAX
January 4, 1946
TARLADA KRISHNA RAO Vs. GONTI BAIRAGI
March 8, 1946
TAYI NARASIMHA RAO, EXECUTIVE OFFICER Vs. PASUPALETI SURANNA
December 6, 1946
THAKUR CHANDRA, SINGH, ISTIMRARDAR OF BANDANWARA (DISTRICT AJMER) Vs. MOD SINGH
October 10, 1946
THAKUR JAGANNATH BAKSH SINGH Vs. UNITED PROVINCES
May 1, 1946
THAKUR JAGANNATH BAKSH SINGH Vs. SECRETARY OF STATE
May 1, 1946
THIRUMALAYANDI THEVAR Vs. UTHANDA THEVAR
March 27, 1946
THIRUVENKATA RAMANUJA PEDDA JIYYANGARLU VALU Vs. PRATHIVATHI BHAYANKARAM VENKATACHARLU
May 13, 1946
THOMAS SHORUNKE Vs. KING
April 11, 1946
THULASI AMMAL Vs. VEDAVYASACHARIAR
November 22, 1946
TIKAIT BISHAMBHAR NARAIN SINGH Vs. AJODHYA RAM
January 7, 1946
TIKAIT SRINIBAS HUKUM SINGH DEO Vs. DEORAM GANJHU
February 13, 1946
TIMMAVVA DUNDAPPA BUDIHAL Vs. CHANNAVA APPAYA KANASGERI
December 13, 1946
TIRLOKNATH TEWARI Vs. RAM RAN BIJAY PRASAD SINGH
September 26, 1946
TOHUR SHEIK Vs. MONORANJAN ROY
March 28, 1946
TOULI SAMAL Vs. SUKA BEWA
February 28, 1946
TREASURER OF ONTARIO Vs. FRANCES EUGENIA BLONDE
October 10, 1946
TRIBENI PD BHAGAT Vs. SOHRAI URAON
March 15, 1946
TRIMBAK NARHAR Vs. GOPAL NARAYAN
July 17, 1946
TRIPASURA VENKATA NARASINGA RAO Vs. VYSYARAJU SURAYYARAJU
July 15, 1946
TUKA KRISHNA KHOT Vs. DHANU KRISHNA KHOT
December 19, 1946
TUKARAM RAMJI SHENDRE Vs. MADHORAO MANAJI BHANGE
December 6, 1946
UDIT NARAIN SINGH Vs. EMPEROR
January 24, 1946
UDREJ SINGH Vs. RAM BAHAL SINGH
January 16, 1946
UJAMSHI GOVINDJI SANGHADIA Vs. EMPEROR
January 8, 1946
UMEDSINGH BALIRAM RAGHUBANSHI Vs. SHANKERLAL JHANAKLAL
October 15, 1946
UPENDRA NARAYAN CHATTERJEE Vs. SUDHIR CHANDRA JANA
April 5, 1946
UPENDRA PROSAD PADHI Vs. SRI SRI AKHANDALESWAR MAHADEB
November 18, 1946
UPPULURI RAMAMANI Vs. YELAMANCHILI BASAVAYYA
April 5, 1946
V APPALNARSIAH Vs. PVENKATA RAO
November 15, 1946
V H SUBRAMANIA VADIAR, TRUSTEE OF VATAKANTHARA THIRUVENGATAPPAN DEVASWAM AND THE REPRESENTATIVE OF THE SAID VILLAGERS Vs. SREENIVASA VADIAR, SECRETARY, SREE KRISHNA BHAJANA MADOM
July 10, 1946
V K JANAKI AMMA Vs. THAZHETHERANJOLI KOZHIPRA RAMAN NAIR
April 24, 1946
V LAKSHMIPATHI NAIDU, SOLE PROPRIETOR OF THE NILGIRI POTATO SUPPLY CO Vs. MEMOHAMED GHANI
July 30, 1946
V MADHAVA RAO NAIDU Vs. SRI GANGADESWARAR TEMPLE BY TRUSTEES SABAPATHI PILLAI
April 15, 1946
V S SUBBIAH NADAR, ADMINISTRATOR OF ESTATE OF T P SOKKALAL RAM SAIT Vs. E PKUMARAVAL NADAR
April 11, 1946
V T ELAYA PILLAI Vs. RAMASAMI JADAYA GOUNDAN
April 26, 1946
V VENKATARAMA NAYUDU Vs. PROVINCE OF MADRAS, BY REPRESENTATIVE, THE DISTRICT COLLECTOR
January 21, 1946
V VENKATASAMI CHETTY Vs. DPANCHAKSHARA REDDY
August 28, 1946
VAJAPAYAJULA VENKATESWARLU Vs. REGADIMILLI VEERASWAMI
January 17, 1946
VAJAPEYAJULA VENKATESWARLU Vs. RAGADAMILLI VIRASWAMI
January 17, 1946
VALLABHDAS KARSONDAS NATHA Vs. COMMISSIONER OF INCOME-TAX, BOMBAY
September 5, 1946
VANDER POORTEN Vs. SETTLEMENT OFFICER
March 13, 1946
VASTIRAM MANMAL AND CO BY ITS MANAGER, MANMAL Vs. TSRAMASWAMY IYER AND BROTHERS LTD
March 28, 1946
VELLAI GOUNDAN ALIAS MUNISAMI GOUNDAN Vs. MANIAN RAJAGOPAL MUDALIAR
August 6, 1946
VELUSWAMI GOUNDAN Vs. DANDAPANI MINOR BY NEXT FRIEND AND MOTHER GOVINDAMMAL
January 11, 1946
VENKATA SESHAVATHARAM AND OTHERS Vs. CHAPALAMADUGU VENKATA RANGAYYA AND OTHERS
March 8, 1946
VENKATARAMA PILLAI Vs. PARASURAMA PILLAI
September 13, 1946
VENKATASUBBA REDDY Vs. RAMADOSS REDDY
March 28, 1946
VENKATASWAMI NAICKER Vs. BALAKRISHNA NAICKER
April 22, 1946
VENNETY SATYANARAYANA Vs. PYDIMARRI SATYANARAYANA, MANAGING DIRECTOR OF ANDHRA PRACHARINI LTD
January 15, 1946
VINAYAK HARI PARANJAPE Vs. PROVINCE OF BOMBAY
October 1, 1946
VISHWANATH NARAYAN Vs. MT. DEOKABAI
February 26, 1946
VITHALDAS THAKORDAS AND CO Vs. COMMISSIONER OF INCOME-TAX
October 8, 1946
VITHOBA BABAJI NAROTE Vs. SHOLAPUR MUNICIPALITY
January 15, 1946
WAJAD ALI SHAH Vs. SMDADANNESSA BIBI
May 1, 1946
Y A A V R SETHURAMAN CHETTIAR Vs. KKRMRMRAMANATHAN CHETTIAR (DIED) REPRESENTED BY HIS LEGAL REPRESENTATIVES MUTHIAH ACHI
January 16, 1946
YELLA PAPAYYA Vs. YELLA SURYANARAYANA (MINOR) BY MOTHER AND NEXT FRIEND, AMMANNA
March 26, 1946
YENDAMURI VEERANNA Vs. YENDAMURI SATYAM
July 23, 1946
YENIKOKALVA GORLA NARAPPA Vs. YENIKOKALVA CHINNAREPPA
March 6, 1946
YESHWANTRAO GANPATRAO Vs. DATTATRAYARAO RAMCHANDRARAO
December 3, 1946
YUSUF KHAN Vs. EMPEROR
November 20, 1946