Case Index

Title
Date
ALAM KHAN Vs. EMPEROR
April 3, 1946
BENARSIDAS JAGANNATH, IN RE Vs. STATE
October 18, 1946
CHETU S/O SANSARI Vs. EMPEROR
October 23, 1946
EMPEROR Vs. RAM SINGH S/O HARNAM SINGH
October 31, 1946
EMPEROR Vs. HAYAT FATEH DIN
December 2, 1946
EMPEROR Vs. SHANTI NARAIN MANOCHA
April 1, 1946
GANGA SAGAR Vs. INAM ILAHI
January 31, 1946
GANGA SINGH AND ANR Vs. JHANDASINGH AND ANR
November 4, 1946
GURPRIT SINGH AND ANR Vs. PUNJAB GOVERNMENT
February 21, 1946
IFTKHAR HUSSAIN KHAN Vs. BEANT SINGH MINOR THROUGH HIS MATERNAL UNCLE PRABH DYAL
January 14, 1946
IN RE: G, EX ADVOCATE Vs. STATE
April 22, 1946
IN RE: RAM LAL ANAND, ADVACATE Vs. STATE
February 13, 1946
JAGDEV KHAN Vs. EMPEROR
December 10, 1946
MEGH RAJ Vs. RUPCHAND UTTAMCHAND THROUGH DIWAN CHAND
February 11, 1946
MOHAMMAD BAKHSH AND ORS Vs. EMPEROR
October 15, 1946
MOHAMMAD SADDIQ Vs. GHASI RAM AND ORS
March 19, 1946
MOHD MOHY-UD-DIN FOR BURHAN-UD-DIN Vs. EMPEROR
January 28, 1946
MR AMAR NATH (A N JOHN) Vs. MRS AMAR NATH (MRS PAGGY JOHN)
November 18, 1946
MT FATIMA Vs. SHARAF DIN AND ANR
February 5, 1946
MT GINDORI Vs. SHAM LAL AND ANR
April 3, 1946
MT KANTA DEVI Vs. SM KALAWATI AND ORS
January 23, 1946
MUKHTAR SINGH Vs. NATHAL AND ANR
January 22, 1946
PHUL CHAND Vs. MEHTA SUNDAR DAS AND ORS
May 9, 1946
RABIDAT Vs. MT JAWALI, DECEASED REPRESENTED BY MT DARKAN AND ORS
April 1, 1946
RATTU JOWALA SINGH AND ORS Vs. EMPEROR
January 4, 1946
SADHU SINGH Vs. MT HARNAMON AND ORS
January 16, 1946
SM ATTAR KAUR Vs. LALA GOPAL DAS AND ORS
October 16, 1946
SUBEDAR SHINGARA SINGH AND ANR Vs. BRIGADIER C H D O CALLAGHAN AND ORS
February 7, 1946