Home
Case Index
Title
Date
CHATTURAM Vs. COMMISSIONER OF INCOME TAX
August 27, 1946
COMMISSIONER OF INCOME TAX Vs. RAJA BAHADUR KAMAKSHYA NARAIN SINGH
September 2, 1946
COMMISSIONER OF INCOME TAX Vs. CHANDRAMONI PATTAMAHADEVI RANI SAHEBA
January 9, 1946
DEONITI PRASAD SINGH Vs. COMMISSIONER OF INCOME TAX
December 18, 1946
GOVERNMENT OF BIHAR Vs. MOTHIHARI ESTATE LIMITED
January 9, 1946
JYOTISHWARI KALIMATA Vs. COMMISSIONER OF INCOME TAX
August 21, 1946
MOTAMAL JETHUMAL Vs. COMMISSIONER OF INCOME TAX
December 20, 1946
PROVINCE OF BIHAR Vs. HAYES F R
January 28, 1946
PROVINCE OF BIHAR Vs. MAHANTH HARIBHAJAN DAS OF ANDHARI
January 9, 1946
PROVINCE OF BIHAR Vs. MAHARAJA MAHADEVASHRAM PRATAP SAHI
January 9, 1946
RAJA BAHADUR KAMAKSHYA NARAIN SINGH Vs. COMMISSIONER OF INCOME TAX
August 22, 1946
RAJA BAHADUR KAMAKSHYA NARAIN SINGH Vs. COMMISSIONER OF INCOME TAX
August 27, 1946
RAMBHAGAT SAO JANKI SAO Vs. PROVINCE OF BIHAR
April 15, 1946