Case Index

Title
Date
BALLYGUNGE BANK LTD Vs. COMMISSIONER OF INCOME TAX
April 12, 1946
BHAGIRATH CHANDRA DAS Vs. EMPEROR
January 9, 1946
CHARUSILA DASSI Vs. STATE
January 16, 1946
COMMISSIONER OF INCOME TAX Vs. GOSTHA BEHARI SADHUKHAN
January 17, 1946
COMMISSIONER OF INCOME TAX Vs. KHAN BHAADUR WALIUR RAHMAN
January 22, 1946
COSSIMBAZAR RAJ WARDS ESTATE Vs. COMMISSIONER OF INCOME TAX
February 14, 1946
GENERAL FAMILY PENSION FUND Vs. COMMISSIONER OF INCOME TAX
April 12, 1946
ISHWARDAS KAPOOR AND SONS Vs. MEMBER BOARD OF REVENUE BENGAL
May 30, 1946
J A SHELLIM Vs. COMMISSIONER OF INCOME TAX
January 22, 1946
NORTH BENGAL STORES LTD Vs. MEMBER BOARD OF REVENUE BENGAL
June 5, 1946
STEEL CONSTRUCTION COMPANY LTD. Vs. PROBODH CHANDRA CHAKRABORTY
June 25, 1946
TARAK NATH BAGCHI Vs. COMMISSIONER OF INCOME TAX
January 4, 1946