Case Index

Title
Date
ABDALLAKHAN DARYAKHAN Vs. PURSHOTTAM DAMODAR
December 16, 1946
ABDUL RAHIM Vs. KING-EMPEROR
February 26, 1946
ADIVEPPA CHANNAPPA KITTUR Vs. RACHAPPA BALAPPA HOSMANE
December 20, 1946
AWAPPA TATOBA CHAUGULE Vs. DATTO KRISHNA ADKE
November 27, 1946
BABULAL KANJI Vs. COMMISSIONER OF INCOME TAX
March 5, 1946
BADEVVA IMMAMSAB PINJAR Vs. HIRIYENNA BHIMAPPA
January 9, 1946
BAI GANGA Vs. BAHERAMSHAH DALAL
March 22, 1946
BAI LAKSHMI Vs. JASWANTLAL TRIBHUVANDAS
September 20, 1946
BAI SAKRI Vs. BAI DHANI
November 20, 1946
BAI SAVITA Vs. GIRJASHANKAR MOHANLAL
April 8, 1946
BALDEVDAS VALLABHDAS Vs. DEVENDRAPRASAD
August 8, 1946
BANSILAL LALCHAND FIRODIA Vs. BHIKUBAI
July 24, 1946
BASAWA CHAMBASAWRAJ Vs. SOMASHEKHARARAJ SHIVRAJ
September 26, 1946
BHAVANIPRASAD SHALIGRAM Vs. NARANIBAI
September 26, 1946
BHIKU APPA KURA Vs. DATTATRAYA CHANDRAYYA
March 4, 1946
BHIMJI NAIK Vs. COMMISSIONER OF INCOME-TAX
March 12, 1946
BHIMJI R NAIK Vs. COMMISSIONER OF INCOME TAX
March 12, 1946
BHIMSEN HANMANT Vs. URBAN BANK
March 1, 1946
BIBHABATI DEVI Vs. RAMENDRA NARAYAN ROY
July 30, 1946
BRIHAN MAHARASHTRA SUGAR SYNDICATE LTD Vs. COMMISSIONER OF INCOME-TAX
April 8, 1946
C P SYNDICATE LTD Vs. K P GHIARA
November 6, 1946
CAMBATTA S C Vs. COMMISSIONER OF INCOME TAX
September 6, 1946
CENTURY SPINNING AND MANUFACTURING COMPANY LIMITED Vs. STATE
September 2, 1946
CHHABBA LAL Vs. KALLU LAL
January 21, 1946
CHHATERPATI PRATAP BAHADUR Vs. LACHMIDHAR PRASAD SINGH
July 29, 1946
CHIMANRAM MOTILAL Vs. SHANKARMAL SABU
September 25, 1946
CHIMANRAM MOTILAL Vs. VANDRAVANDAS GORDHANDAS
September 16, 1946
CHITTAMBARAM Vs. KING-EMPEROR
December 19, 1946
CHUNILAL BHOGILAL SHAH Vs. ABDUL DAWOOD VOHRA
February 26, 1946
COMMISSIONER OF INCOME TAX Vs. RAIPUR MANUFACTURING COMPANY LIMITED
March 6, 1946
COMMISSIONER OF INCOME TAX Vs. ARMSTRFONG SMITH L
March 7, 1946
COMMISSIONER OF INCOME TAX Vs. LADY NAVAJBAI R J TATA
September 11, 1946
COMMISSIONER OF INCOME TAX Vs. CENTURY SPINNING WEAVING AND MANUFACTURING COMPANY LIMITED
September 2, 1946
COMMISSIONER OF INCOME TAX Vs. NAROTTAM PEREIRA LIMITED
August 17, 1946
COMMISSIONER OF INCOME-TAX Vs. RAIPUR MANUFACTURING CO LTD
March 6, 1946
DAGADABAI FAKIRMAHOMED Vs. SAKHARAM GAVAJI
December 12, 1946
DAN KUER Vs. SARLA DEVI
July 24, 1946
DAREPPA ALAGOUDA Vs. MALLAPPA SHIVALINGAPPA
March 13, 1946
DAULATRAO MALOJIRAO Vs. PROVINCE OF BOMBAY
January 9, 1946
DAYABHAI JIVABHAI PATEL Vs. SHANA BANA PAGI
April 9, 1946
DIGAMBAR NARAYAN MODAK Vs. MALEGAON CO-OPERATIVE CREDIT SOCIETY
February 11, 1946
DIGAMBER SHRIDHAR DHEKNE Vs. RAMRATAN RAGHUNATH
February 20, 1946
DINKERRAI LALIT KUMAR Vs. SUKHDAYAL RAMBILAS
August 19, 1946
DNYNOBA GANGARAM Vs. DATTOBA BALAPPA
March 20, 1946
EMPEROR Vs. MURRAY GOW PURDY
April 3, 1946
EMPEROR Vs. MAHOMED MUSA NATALI
April 11, 1946
EMPEROR Vs. ABDUL KADER ALLARAKHIA
April 16, 1946
EMPEROR Vs. JOSEPH DSILVA
February 14, 1946
EMPEROR Vs. SAMANSAB SULTANSAB HUKERI
February 8, 1946
EMPEROR Vs. GOKULDAS NENSI
January 16, 1946
EMPEROR Vs. RAGHUNATH KRISHNA GHANEKAR
January 17, 1946
EMPEROR Vs. MAHOMED KASIM GULAM MOHIDEEN
July 24, 1946
EMPEROR Vs. AMRIT BANASPATI CO LTD
July 25, 1946
EMPEROR Vs. J C DSOUZA
June 27, 1946
EMPEROR Vs. PRATAPMAL RIKHABDAS
July 3, 1946
EMPEROR Vs. CHANBASSAYYA RACHAYYA PUJARI
July 3, 1946
EMPEROR Vs. MAHENDRA BALKRISHNA SHAH
July 16, 1946
EMPEROR Vs. GOVIND BHIMRAO KULKARNI
July 19, 1946
EMPEROR Vs. ABIDALLI JAFFERBHOY
September 6, 1946
EMPEROR Vs. MUSTAFFA JOOSAB
September 13, 1946
EMPEROR Vs. POKKA KUSLAPPA BANT
September 18, 1946
EMPEROR Vs. YESHWANT TUKARAM SALUNKE
October 8, 1946
EMPEROR Vs. BASHIR BUNDEKHAN
October 30, 1946
EMPEROR Vs. ABDUL LATIF
November 4, 1946
EMPEROR Vs. GOKULCHAND DWARKADAS MORARKA
November 22, 1946
EMPEROR Vs. MAHOMED DAWOOD
November 25, 1946
EMPEROR Vs. J K GAS PLANT MANUFACTURING CO LTD
December 20, 1946
FRAMROZE MERWANJI DESAI Vs. HORMASJI MANECKJI
April 3, 1946
GANGARAM GOVIND PASHANKAR Vs. SARDAR K R VINCHURKAR
August 26, 1946
GOVERNMENT OF BOMBAY Vs. SAKUR SAMUEL
April 5, 1946
GOVINDRAM BROS LIMITED Vs. COMMISSIONER OF INCOME TAX
August 27, 1946
GOVINDRAM BROS LTD Vs. COMMISSIONER OF INCOME-TAX
August 27, 1946
GULAM KHAJA MAHAMAD Vs. PANDHARINATH VAMAN
April 15, 1946
GULAMHUSEIN SAJAN Vs. FAKIRMAHOMED SAJAN
July 9, 1946
HABIB AND SONS Vs. COMMISSIONER OF INCOME TAX
September 6, 1946
HANAMAPPA SHIDDAPPA Vs. NINGAPPA RANGAPPA
October 7, 1946
HANMANTRAM RAMNATH Vs. COMMISSIONER OF INCOME-TAX
April 2, 1946
HANMANTRAO ANNARAO Vs. DHRUVARAJ PANDURANGRAO
November 28, 1946
HANMAPPA UDANDAPPA PUJARI Vs. HANMANTGAUDA PUJARI
November 29, 1946
HARIDAS PURSHOTTAM Vs. IN RE
September 11, 1946
HARIDAS PURSHOTTAM Vs. STATE
September 11, 1946
HARKISONDAS NANJIBHAI Vs. CHATURBHUJ PRABHUDAS
August 8, 1946
HUBLI ELECTRICITY CO LTD Vs. PROVINCE OF BOMBAY
October 1, 1946
INDIAN HUME PIPE CO LTD Vs. E M NANAVATY
February 26, 1946
J M DSOUZA Vs. RESERVE BANK OF INDIA
January 25, 1946
JANARDAN KARANDIKAR Vs. RAMCHANDRA TILAK
April 18, 1946
JESSINGBHAI JAGJIVANDAS Vs. JIVATLAL PRATAPSI
August 22, 1946
JIVAJI KESHAV BAPAT Vs. VISHNU RANGNATH BAPAT
September 16, 1946
KAIKHUSHRU SORABJI Vs. COMMISSIONER OF POLICE
January 11, 1946
KALOOKHAN FAZLEDIN Vs. SURJI VALLABHDAS
January 8, 1946
KANHAYALAL SUPDUBHAI Vs. HIRALAL DEORAM
March 29, 1946
KASA KRISHNA GHORPADE Vs. VINAYAK GANGADHAR
November 18, 1946
KASIVISWANATHAN CHETTIAR Vs. SOMASUNDARAM CHETTIAR
November 7, 1946
KHANDVALA N V Vs. COMMISSIONER OF INCOME TAX
March 12, 1946
KHURSHED MODY Vs. RENT CONTROLLER
April 10, 1946
KING EMPEROR Vs. VIMLABAI DESHPANDE
May 7, 1946
KUMAR SINGH CHHAJOR Vs. EMPEROR
July 22, 1946
LADY NAVAJBAI TATA Vs. STATE
September 11, 1946
LALA DUNI CHAND Vs. MUSAMMAT ANAR KALI
July 9, 1946
LAXMAN GANESH SHUKLA Vs. BALIRAM LAHANU PATIL
June 28, 1946
LILAVATI GANPATRAO KAKATIKAR Vs. TAKAPPA BHIMAPPA
July 1, 1946
LOYAL MOTOR SERVICE CO LTD Vs. COMMISSIONER OF INCOME-TAX
March 5, 1946
LOYAL MOTOR SERVICE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
March 5, 1946
M SAMIULLAH Vs. COLLECTOR OF ALIGARH
January 14, 1946
MADHUBHAI AMTHALAL Vs. AMTHALAL NANALAL
February 25, 1946
MAHAMAD YUSUF Vs. HASINA YUSUF
October 2, 1946
MAHOMED MEERA Vs. DATTATRAYA BABAJI
February 14, 1946
MANEKLAL MANSUKHBHAI Vs. JWALADUTT PILANI
February 12, 1946
MANIBHAI HATHIBHAI PATEL Vs. C W E ARBUTHNOT
December 12, 1946
MARUTI DHONDI SHINDE Vs. GUNA DHONDI SHINDE
October 3, 1946
MATURI SANYASILINGAM Vs. EXCHANGE BANK OF INDIA AND AFRICA LTD
July 15, 1946
MULCHAND KESAJI Vs. SHIDDAPPA GURUBASAPPA
February 8, 1946
MUNICIPAL BOROUGH Vs. GOVERNOR GENERAL OF INDIA IN COUNCIL
April 16, 1946
MUNNALAL AND RAGHUNATHSINGH Vs. KASHIBAI
July 29, 1946
MUNSHI AND COMPANY Vs. YESHWANT TUKARAM TELI
July 1, 1946
MUPPANNA MALKAPPA HUMBI Vs. GAJANAN URBAN CO-OPERATIVE BANK LTD
March 1, 1946
MUSA HASAFJI USMAN BHAMARDA Vs. KESHAVLAL CHUNILAL
January 8, 1946
N V KHANDVALA AND CO Vs. COMMISSIONER OF INCOME-TAX
March 12, 1946
NAGINDAS CHHOTALAL Vs. KUNVERSHA HORMUSJI
February 28, 1946
NARENDRASINGJI RANJITSINGJI Vs. UDESINGHJI
February 4, 1946
NARMADABAI NARAYANSHET SHET Vs. HIDAYATALLI SAHEBALLI
November 19, 1946
NATHA SINGH Vs. EMPEROR
June 18, 1946
NAVNITLAL HIRALAL GANDHI Vs. STATE
December 6, 1946
NAWALMAL CHATURBHUJ Vs. DAGADURAM RAMNARAYAN
September 23, 1946
NAWROJI VIKAJI VAKHARIA Vs. CHUNILAL B DESAI
November 26, 1946
NEW INDIA ASSURANCE CO LTD Vs. COMMISSIONER OF INCOME-TAX
August 23, 1946
NEW INDIA ASSURANCE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
August 23, 1946
OFFICIAL ASSIGNEE Vs. MADHOLAL SINDHU
August 21, 1946
ONKAR BHIKA Vs. VITHAL ONKAR
March 7, 1946
PARKASH KAUR Vs. UDHAM KAUR
December 11, 1946
PARVATIBAI UTAMLAL VANI Vs. RUPA KESHAV TAMBOLI
February 9, 1946
PIROZSHAH DAJIBHOI MALAOWALLA Vs. NAJAMAI RUSTOMJI
August 2, 1946
PRAHLAD TIRKARADDI Vs. LAXMAVA
July 17, 1946
PULUKURI KOTTAYA Vs. KING-EMPEROR
December 19, 1946
PUNJAB PROVINCE Vs. DAULAT SINGH
January 30, 1946
RAGHAVENDRA SADASHIV Vs. SADASHIVRAO MADHAVRAO
January 9, 1946
RAGHUSING BHAVANSING Vs. OGEPPA RAMAPPA
March 13, 1946
RAMANUGRAH SINGH Vs. KING EMPEROR
June 18, 1946
RAMCHANDRARAO GANGADHARRAO Vs. VITHAL KESHAV
August 9, 1946
RAMDHANDAS JHAJHARIA Vs. RAMKISONDAS DALMIA
July 30, 1946
RAMJOHN MEHOMOODIN Vs. YAHYABHAI ABDUL KAYUM
February 20, 1946
RANI PROVABATI SAHEBA Vs. SECRETARY OF STATE
March 25, 1946
RATILAL MANILAL Vs. CHANDULAL CHHOTALAL
September 24, 1946
RAYAPPA NINGAPPA Vs. VIRUPAXAPPA CHANBASAYYA
March 14, 1946
ROBASA KHANUM Vs. KHODADAD BOMANJI IRANI
August 22, 1946
S C CAMBATTA Vs. COMMISSIONER OF INCOME-TAX
September 6, 1946
SHAMRAO G RANE Vs. SHASHIKANT R RANE
December 18, 1946
SHANKAR MARUTI GIRME Vs. BHAGWANT GUNAJI GIRME
January 11, 1946
SHANKAR NARAYAN Vs. BARSI LIGHT RAILWAY CO LTD
April 11, 1946
SHANKARLAL NARAYANDAS Vs. NEW MOFUSSIL CO LTD
March 13, 1946
SHANTARAM SADASHIVKRISHNA NARAYAN VANEKAR Vs. MAHABLESHWAR VINAYAKSHABA SHIVA SHET
December 11, 1946
SUNDERJI LALJEE KHAKHAR Vs. STATE
March 13, 1946
SUNDRABAI SONBA TENDULKAR Vs. RAMABAI JAYARAM
August 2, 1946
SUPERINTENDENT OF STAMPS Vs. RAMKRISHNALAL DAHYABHAI
January 8, 1946
SYED ASRAR AHMED Vs. DURGAH COMMITTEE
July 29, 1946
THAKUR JAGANNATH BAKSH SINGH Vs. SECRETARY OF STATE
May 1, 1946
THIRUVENKATA RAMANUJA Vs. VENKATACHARLU
May 13, 1946
TIMMAVVA DUNDAPPA BUDIHAL Vs. CHANNAVA APPAYA KANASGERI
December 13, 1946
TRIMBAK NARHAR Vs. GOPAL NARAYAN
July 17, 1946
TUKA KRISHNA KHOT Vs. DHANU KRISHNA KHOT
December 19, 1946
UJAMSHI GOVINDJI SANGHADIA Vs. EMPEROR
January 8, 1946
VALLABHDAS KARSONDAS NATHA Vs. COMMISSIONER OF INCOME TAX
September 5, 1946
VALLABHDAS KARSONDAS NATHA Vs. STATE
September 5, 1946
VINAYAK HARI PARANJAPE Vs. PROVINCE OF BOMBAY
October 1, 1946
VITHALDAS THAKORDAS AND CO Vs. COMMISSIONER OF INCOME TAX
October 8, 1946
VITHOBA BABAJI NAROTE Vs. SHOLAPUR MUNICIPALITY
January 15, 1946