Case Index

Title
Date
BENARES BANK LTD. Vs. BANK OF BIHAR AND OTHERS
February 19, 1946
BENOY RATAN BANERJI Vs. COMMISSIONER OF INCOME TAX
April 24, 1946
COMMISSIONER OF INCOME TAX Vs. THAKURJI LAKSHMI NATHJI
April 18, 1946
GANESHILAL AND SONS Vs. COMMISSIONER OF INCOME TAX
May 1, 1946
GOPI MOHAN AND SONS Vs. COMMISSIONER OF INCOME TAX
April 24, 1946
GORAKHPUR ELECTRIC SUPPLY CO., LTD. Vs. NARIMAN AND CO.
August 1, 1946
HAJIE SAEED AND SONS Vs. COMMISSIONER OF INCOME TAX
April 11, 1946
HIRA LAL PHOOLCHAND Vs. COMMISSIONER OF INCOME TAX
April 24, 1946
JAWAHIR AND ORS Vs. JADU
October 8, 1946
KEDAR NATH Vs. COMMISSIONER OF INCOME TAX
May 3, 1946
KOMIL SINGH Vs. REX
April 15, 1946
KUNWAR SINGH Vs. DAMODAR SINGH
January 15, 1946
NAND RAM CHHOTEY LAL Vs. COMMISSIONER OF INCOME TAX
April 17, 1946
RAM DATTA SITA RAM OF BASTI Vs. STATE OF U P
October 15, 1946
SARJU BAI MST Vs. COMMISSIONER OF INCOME TAX
April 30, 1946
SATDEO KOERI Vs. SURAJ BALI SINGH
October 22, 1946
SETH GANGA SAGAR R B Vs. INCOME TAX APPELLATE TRIBUNAL
April 15, 1946
WHEELER A H AND CO Vs. COMMISSIONER OF INCOME TAX
May 7, 1946