Case Index

Title
Date
A. SREENIVASA CHARIAR Vs. T.N. SESHADRI IYENGAR
January 9, 1946
A.E. SUBRAMANIA AYYAR Vs. S.S. RAMASWAMI AYYAR AND ANR.
March 15, 1946
A.K. RAMAKRISHNA AYYAR Vs. P. BARGAVI AMMA AND ORS.
October 24, 1946
A.S. VARADARAJA AYYAR Vs. RAMA PATTARS SON KAILASAM AYYAR AND ORS.
July 10, 1946
ADIRAJA ARASARADA KINNYAKKA BALLAH Vs. BADELTU NARANAPPAYYA AND ORS.
March 5, 1946
ALAGAPPA CHETTIAR Vs. MUTHUKARUPPAN CHETTIAR
November 22, 1946
AMRITLAL N. SHAH Vs. V. NAGESWARA RAO
March 25, 1946
ANDAL VAIDYANATHAN Vs. ABDUL ALLAM VAIDYA
March 5, 1946
ANNAN NARASIMHA AYYAR Vs. RANGATHAYAMMAL
November 18, 1946
ANTHONY SALVADOR DIAS Vs. A. SIVARAMA RAO
March 21, 1946
AYISHA BI BI Vs. MUHAMMAD SADAKATHULLA MARCAIR AND ORS.
November 28, 1946
B SUBRAMANIA IYER Vs. PODANUR BANK LIMITED IN LIQUIDATION
November 18, 1946
B. NEMICHAND SOWCAR Vs. Y.V. RAO
March 29, 1946
B. VENKITALAKSHMI AMMAL Vs. G. CHAKRAPANI AYYANGAR
December 19, 1946
BAGGIAMMAL Vs. G. RAJAGOPALA CHETTY
December 16, 1946
BALASUBRAMANIA CHETTY AND ORS. Vs. WALAJABAD DHANASEKARA SASWATHA NIDHI LTD. BY ITS SECRETARY P.R. SUBRAMANIA NAIDU AND ANR.
December 18, 1946
BANGARU REDDI Vs. MANGAMMAL ALIAS JAYALAKSHMI AMMAL
September 13, 1946
BANTI LAKSHMI NAIDU (DECEASED) AND ORS. Vs. MANTHA GUMPA SOMESWARARAO
April 18, 1946
BAVA MOHIDEEN ROWTHER Vs. PATHUMA GANI AMMAL AND ORS.
December 13, 1946
BHADRI VENKATASWAMI Vs. MANDI TATA REDDY AND ANR.
August 22, 1946
BHOGAVILLI PARAKALA RAO AND ORS. Vs. BHOGAVILLI SUBBA RAO AND ORS.
February 14, 1946
BODAPATI RAJESWARARAO Vs. PULIGEDDA SATYANARAYANA AND ORS.
January 29, 1946
BRAHADEESWARA MUDALIAR Vs. RAJAGOPAL PILLAI
April 24, 1946
BRIDGET SOUZA BAI Vs. MARIA LOUIS BAI AND ORS.
July 19, 1946
C. ATMA RAM, EX-OFFICIAL RECIEVER, RAJAHMUNDRY Vs. CHOGONDI SITA RAMASWAMI AND ANR.
January 24, 1946
C.S. PONNUSAMI MUDALIAR Vs. SUBBARAYA MUDALIAR AND ORS.
March 27, 1946
CHENGALRAYA CHETTY Vs. THE OFFICIAL RECEIVER
December 10, 1946
CHINNA VENKATA REDDI, MINOR REPRESENTED BY HIS GUARDIAN AND MOTHER, CHENNAMMA Vs. R. SIDDA REDDI AND ORS.
November 29, 1946
CHINNASAMI THANJIROYAR Vs. PICHAI MARICAR
April 26, 1946
COMMISSIONER OF INCOME TAX Vs. MOTORS AND GENERAL STORES LIMITED
January 18, 1946
COMMISSIONER OF INCOME TAX Vs. V E K R SAVUMIAMURTHY
February 1, 1946
COMMISSIONER OF INCOME TAX Vs. RAO BAHADUR RAVULA SUBBA RAO
February 22, 1946
COMMISSIONER OF INCOME TAX Vs. ARUNACHALAM CHETTIAR RM AR AR RM ESTATE OF
August 16, 1946
COMMISSIONER OF INCOME TAX Vs. RAMSAY UNGER S
November 8, 1946
D. NARAYANA SINGH Vs. NALLURI SEETHARATNAMMA
March 8, 1946
D. SHANMUGHA RAJA, PROPRIETOR OF SIVAGANGA ESTATE, BEING MINOR, REPRESENTED BY DEWAN BAHADUR V. PONNUSWAMI PILLAI, MANAGER Vs. A.R.M. SUPPIAH SERVAI AND ORS.
December 9, 1946
DESU RATTAMMA Vs. MOTHEY NARAYANA RAO AND ORS.
October 28, 1946
DEVAKI ANTARJANAM AND ORS. Vs. P. MARIYAKUTTI UMMA AND ANR.
April 2, 1946
DEVALRAJU SUBBAMMA Vs. DEVALRAJU MADHAVARAO AND ORS.
March 1, 1946
DHARBA VEERA VENKATA SATYANARAYANA Vs. NATIONAL INSURANCE COMPANY LIMITED CALCUTTA
April 25, 1946
DHULIPALLA BRAHAMARAMBA Vs. DHULIPALLA SEETHARAMAYYA AND ORS.
December 12, 1946
DOODALA RUDRAYYA Vs. RAJAH SAHEB MEHARBHAN I DOSTAN SREE RAJAH RAVU VENKATA KUMARA MAHIPATHI SURYA RAO BAHADUR GARU SARDAR, RAJAHMUNDRY CIRCAR AND MAHARAJAH OF PITHAPURAM
March 4, 1946
EANGOLI KRISHNAN Vs. KUNIYLL SOOPI AND ORS.
April 22, 1946
EARAMALLA SANJAMMA Vs. ANNA SAYANNA
March 13, 1946
EDAVALATH CHERUNNI ALIAS PENNUKUTTY AMMA AND ANR. Vs. MARAMITTATH THERWIL MOOTHA CHETTIAR VEETIL KELU
April 12, 1946
G.V. KRISHNAMURTHI AYYAR Vs. R. KAILASAM AYYAR AND ANR.
December 12, 1946
GANGADARA AYYAR AND ORS. Vs. SUBRAMANIA SASTRIGAL AND ORS.
March 26, 1946
GEDELA ATCHAYYA AND ORS. Vs. KOPPISETTI APPALARAJU AND ANR.
March 14, 1946
GHANTA LAKSHMAYYA Vs. GHANTA VENKATESWARLU BEING MINOR BY NEXT FRIEND AND GUARDIAN NARRA PITCHAYYA AND ANR.
July 9, 1946
GODAVARTHI VENKANNA Vs. GODAVARTHI VENKATANARAYANA
July 16, 1946
GOPALAKRISHNA BHATTA Vs. GURURAJACHARYA
December 12, 1946
GUNTUR AKKAYYA Vs. PATHURI APPAYYA
November 7, 1946
GUTTI NUKAMMA Vs. MATCHA BANSAYYA AND ORS.
August 16, 1946
HAIROON BIBI Vs. UNITED INDIA LIFE INSURANCE COMPANY LIMITED MADRAS
July 15, 1946
HANUMANTHA GOWD Vs. THE OFFICIAL RECEIVER
January 30, 1946
IN RE: A PLEADER, GUDIVADA Vs. STATE
March 25, 1946
IN RE: A.S. SUBRAMANYA AYYAR AND ORS. Vs. STATE
November 18, 1946
IN RE: ABDUL RAHIM AND ORS. Vs. STATE
September 19, 1946
IN RE: ALAGATHORAI PADAYACHI Vs. STATE
November 1, 1946
IN RE: ASURAM AND ORS. Vs. STATE
March 25, 1946
IN RE: BOMMAREDDI SATYANARAYANA REDDI Vs. STATE
September 4, 1946
IN RE: CHUCKLER SEVUTTU RAMAN Vs. STATE
February 21, 1946
IN RE: GOVINDA RAO Vs. STATE
February 11, 1946
IN RE: J.S. MATHEWS Vs. STATE
October 10, 1946
IN RE: K.C. MANIKYA MUDALIAR AND ANR. Vs. STATE
December 19, 1946
IN RE: KARUMUTHU THIAGARAYAN CHETTIAR AND ORS. Vs. STATE
November 19, 1946
IN RE: KUDIYALA CHANDRASEKHARA VARAPRASAD MINOR BY MOTHER AND GUARDIAN SWARNAKUMARI DEVI Vs. STATE
January 17, 1946
IN RE: KUNJU IYER Vs. STATE
January 16, 1946
IN RE: M. MUNISWAMI GOUNDAR Vs. STATE
April 18, 1946
IN RE: M. RAMANATHAN CHETTIAR AND ORS. Vs. STATE
December 19, 1946
IN RE: MARIAPPAN ALIAS VENGAYAN AND ANR. Vs. STATE
May 28, 1946
IN RE: MAYILVAHANAM AND ORS. Vs. STATE
November 1, 1946
IN RE: MOHAMED RAHIMULLAH AND ANR. Vs. STATE
November 15, 1946
IN RE: NACHIMUTHU GOUNDAN AND ORS. Vs. STATE
May 28, 1946
IN RE: NAGALINGAM AND ANR. Vs.
September 19, 1946
IN RE: NARAYANA AIYAR Vs. STATE
February 5, 1946
IN RE: NARAYANASWAMI MUDALI Vs. STATE
November 28, 1946
IN RE: NARRA PADMAVATHAMMA Vs. STATE
July 19, 1946
IN RE: NEELADRI APPADU AND ORS. Vs. STATE
March 19, 1946
IN RE: NIMMAGADDA RAMASESHAYYA Vs. STATE
March 26, 1946
IN RE: P. SRINIVASA RAO Vs. STATE
August 23, 1946
IN RE: PALANISWAMI GOUNDAN Vs. STATE
January 18, 1946
IN RE: PALLI MUNISAMI AND ANR. Vs. STATE
November 29, 1946
IN RE: PATAN ALLI KHAN AND ORS. Vs. STATE
April 18, 1946
IN RE: PETITI KONDALA RAO Vs.
July 18, 1946
IN RE: POLISETTI GOVINDA RAO OF ELLORE Vs.
April 17, 1946
IN RE: R. MANICKA MUDALIAR Vs. STATE
January 24, 1946
IN RE: RAMASWAMI AND ANR. Vs. STATE
August 22, 1946
IN RE: REFERENCE FROM TINNEVELLY SESSIONS Vs. STATE
April 8, 1946
IN RE: S. PICHAI PILLAI Vs. STATE
February 8, 1946
IN RE: SALA MAHAMMAD Vs. STATE
February 8, 1946
IN RE: SOMESHWAR H. SHELAT Vs. STATE
March 7, 1946
IN RE: SRI JAMI VEERABHADRASWAMY Vs. STATE
July 26, 1946
IN RE: T.S. CHOCKALINGAM PILLAI AND ORS. Vs. STATE
March 4, 1946
IN RE: V.T. ELAYA PILLAI AND ORS. Vs. STATE
February 8, 1946
IN RE: VALLI AMMAL AND ORS. Vs. STATE
January 29, 1946
IN RE: VELLAI MUDALI Vs. STATE
November 1, 1946
IN RE: VEMPATI SATYANARAYANA SASTRI Vs. STATE
March 14, 1946
IN RE: VENKADARI THIPPAYYA AND ORS. Vs. STATE
August 8, 1946
IN RE:N. RAMARATHNAM AND ANR. Vs. STATE
January 15, 1946
INDO UNION ASSURANCE COMPANY LIMITED Vs. T SRINIVASAN
March 27, 1946
INRE: A PLEADER Vs. STATE
January 7, 1946
ISAKA VENKATAREDDI AND ANR. Vs. VEMIREDDI RANGAREDDI AND ORS.
February 4, 1946
ITTOLI MOIDIN KOYAS SON KOYATTI AND ORS. Vs. IMBICHI KOYA AND ORS.
March 28, 1946
JALDU MANIKYALA RAO AND ORS. Vs. NIMMAGADDA VENKATAPPAYYA
March 7, 1946
K. KALIANNA GOUNDER Vs. BALASUBRAMANIAM (MINOR) AND ORS.
October 25, 1946
K. KANDASWAMI AND ANR. Vs. K.K. NEELAMAGAM PILLAI
August 2, 1946
K. SWAMINATHA IYER AND ANR. Vs. K.G. KRISHNASWAMI IYER AND ORS.
August 23, 1946
K.C. VALAYUDHAN Vs. P.R. RAMAN NAIR
December 9, 1946
K.M. NARAYANAN NAMBUDIRIPAD AND ORS. Vs. VARNASI ALIAS MARAVANCHERI VADAKKETATH MANAKKAL SANKARAN NAMBUDIRIPAD AND ORS.
August 27, 1946
K.P.RM. KUPPAN CHETTIAR ALIAS KADIRESAN CHETTIAR Vs. SP.R.M.RM. RAMASWAMI CHETTIAR AND ANR.
January 15, 1946
K.R. VENKATARAMA AYYAR Vs. SRI VARAGUNA PANDIA CHINNATHAMBIAR AVERGAL ZAMINDAR OF SIVAGIRI
December 6, 1946
K.S. SUNDARAM AIYAR Vs. ITTICHATHARA VALIA MANNADIAR, KARNAVAN AND MANAGER OF VADASSERI TARWAD AND ORS.
July 24, 1946
KACHIKIDAMBI SRINIVASA VARADACHARIAR Vs. SRI MANAVALA MAHAMUNIGAL TEMPLE AT THIRUVAHEENDRAPURAM, BY ITS TRUSTEE, P.V. JAYARAMULU NAIDU
March 5, 1946
KADAGALLA VENKANNA Vs. INDUKURI LAKSHMIPATHI RAJU AND ORS.
January 28, 1946
KADIR BIBI AND ORS. Vs. M.V. MAILAPPA PILLAI AND ORS.
March 14, 1946
KALIDASA CHETTY Vs. DODDA SIDDHA CHETTY ANR.
February 27, 1946
KALYANASUNDARA GOUNDER Vs. STATE
April 17, 1946
KAMAKSHI AMMAL Vs. ANANTHANARAYANA SWAMI PILLAI AND ORS.
November 29, 1946
KANNAN ALIAS RAMAN NAIR Vs. VALIA MELADETHIL ALIAS VADAKKE MELADETHIL KOTHAMMA NETHIAR AMMAS SON KOMBI ACHAN AND ORS.
September 6, 1946
KASTURI VENKATA SUBBARAO AND ANR. Vs. BIKKINA VEERASWAMI AND ORS.
January 31, 1946
KEMPAMMA Vs. RACHA SETTY AND ORS.
January 9, 1946
KHAN BAHADUR CHOWKARAN KELOTH MAMMAD KEYI Vs. THE PROVINCE OF MADRAS REPRESENTED BY THE COLLECTOR OF SOUTH KANARA AND ANR.
January 10, 1946
KOLAPPURATH ACHUTHAN NAIR Vs. PACHAKKIL THAYYIL CHOYIKUTTYS CHILDREN DEVAKI (MINOR) AND ORS.
February 22, 1946
KOLLIPARA NAGENDRAM Vs. CHUNDRU APPAYYA AND ORS.
November 11, 1946
KOMANDURU SESHAMMA AND ANR. Vs. K. SESHADRI AYYANGAR AND ORS.
December 18, 1946
KOMIRINENI ROSAYYA AND ANR. Vs. MUNNAMGI ROSAYYA
July 8, 1946
KOTA NAVANEETHAMMAL AND ANR. Vs. WUPPUTUR KAMALAMMAL AND ORS.
August 7, 1946
KOWTHA SOORYANARAYANA RAO Vs. SARUP CHAND RAJAJI
December 20, 1946
KR.RM.SM.RM. RAMANATHAN CHETTIAR Vs. K.AR. RAMANATHAN CHETTIAR ALIAS SETHU CHETTIAR AND ORS.
March 14, 1946
KRISHNAN CHETTIAR Vs. MINOR LAKSHMANAN CHETTIAR, BY MOTHER AND GUARDIAN, MEENAKSHI ACHI AND ORS.
December 3, 1946
KUKATI KOTHANDARAMA REDDI AND ANR. Vs. PONNALURU LAKSHMINARASA REDDI AND ANR.
December 18, 1946
KUMARASWAMIAH Vs. A. KRISHNA REDDI
March 26, 1946
KUPPUSWAMI MUDALI Vs. THANGAVELU MUDALIAR AND ANR.
April 1, 1946
KUPPUSWAMI PADAYACHI Vs. JAGADAMBAL
September 9, 1946
L. BALARAMA REDDI AND ORS. Vs. GOVINDA REDDI
March 1, 1946
L.P. LAKSHMANAN CHETTIAR AND ORS. Vs. THANGAM ALIAS PALANICHAMI CHETTI AND ORS.
October 11, 1946
LINGALA BUGGA REDDI Vs. YENNAM PEDDA YERIKALA REDDI AND ORS.
February 8, 1946
LONDA ABBAYEE OF PITHAPURAM Vs. BADAM SURYANARAYANA AND ORS.
July 17, 1946
M. KALLIANIKUTTI AMMA ON BEHALF OF HERSELF AND ALL OTHER CREDITORS OF P.K. MANAVEDAN ALIAS ANUJAN RAJA AVL. Vs. PUTHIYA VEETTIL KUNHILAKSHMI AMMA AND P.K. THEKKEKETTU TAVAZHIYIL MANAVEDAN ALIAS ANUJAN RAJA AVL.
October 17, 1946
M. SIDDIQUE AND COMPANY Vs. MYSORE TEXTILES AGENCIES
September 12, 1946
M.T. PARTHASARATHY IYENGAR Vs. M.T. PANKAJAMMAL AND ANR.
July 18, 1946
MAHABOOB SAHEB AND ORS. Vs. MAHABOOB SAHEB, SON OF PARAVATI CHINNA HUSSAIN SAHIB
November 7, 1946
MAHANKALI SUBBA RAO Vs. JALASUTRAM AUDINARAYANAMURTY AND ORS.
January 22, 1946
MALISETTI VIRANNA AND ANR. Vs. KONDEPARTHI PALLAYYA
September 16, 1946
MANDA MAHALAKSHMAMMA Vs. MANTRAVADI SURYANARAYANA SASTRI AND ORS.
January 2, 1946
MANDAVALLI KAMARAJA BEING MINOR BY MOTHER AND GUARDIAN MAHALAKSHMAMMA Vs. KASINA MALLAYYA AND ORS.
July 30, 1946
MANICKA NAINAR Vs. MURUGESA GOUNDAN
November 18, 1946
MARUTHY, KARNAVAN AND MANAGER OF THE TAVAZHI Vs. THAYYIL PATHUMMA (INSANE) BY NEXT FRIEND MANAKKADAVAN PUKKADAN AYISSUMMA
February 19, 1946
MEENAKSHI AMMAL Vs. T.S. CHIDAMBARAM CHETTIAR (DIED) AND ANR.
September 6, 1946
METTU BHIMUDU Vs. DUGGIRALA PITCHAYYA AND ORS.
January 18, 1946
MOKSHAGUNDAM NAGABHUSHANAYYA AND ORS. Vs. PASAM KOTAYYA AND ORS.
March 12, 1946
MOLUGU LAKSHMINARASIMHACHARYULU Vs. MARISETTI RATNAM AND ORS.
December 19, 1946
MOOKKA PILLAI ALIAS SUDALAIMUTHU PILLAI Vs. VALAVANDA PILLAI AND ORS.
July 18, 1946
MOTURU NAGARAJU Vs. MOTURU PARVATAMMA
August 7, 1946
MUKKARA RUDRAPPA CHETTI Vs. THE KARVETNAGAR TRUST ESTATE, BY ITS EXECUTIVE OFFICER, G. DORAISWAMI NAIDU
March 13, 1946
MURIKIPUDI ANKAMMA Vs. TUMMALACHERUVU NARASAYYA AND ORS.
March 12, 1946
MURKOTHKANDIYIL MUYYARIKKANDI KALANDER AND ORS. Vs. THATTANTAVITA VATAKKAYIL MUYYANIKANDI KUNHIPAKKI
December 6, 1946
MUSHTOORAPPA AND ANR. Vs. HANUMANTHAPPA AND ANR.
September 12, 1946
MUTTALOORU BOJJANNA Vs. BOYA KRISTAPPA
November 1, 1946
MUTYALA VENKATRAMAYYA Vs. TANGUTURI VENKATASUBBAYYA AND ORS.
January 11, 1946
MYLAVARAM NAGAYYA Vs. THE PENUKONDA CO-OPERATIVE TOWN BANK LTD., BY ITS PRESIDENT
July 29, 1946
MYLAVARAPU RAMAKRISHNA RAO Vs. MOTHEY KRISHNA RAO
August 7, 1946
N.P. GANAPATHY NAICKER AND ORS. Vs. A.M. GOVINDARAJULU NAIDU
March 22, 1946
NACHAPPA GOUNDAN Vs. SAMIAPPA GOUNDAN AND ANR.
January 4, 1946
NAGAMMAL Vs. SUBBALAKSHMI AMMAL AND ORS.
August 23, 1946
NANJAPPA GOUNDAN Vs. PACHA GOUNDAR AND ORS.
April 15, 1946
NARAYANAN NAMBUDRIPAD Vs. BEEPATTUMMA
March 11, 1946
OFFICIAL LIQUIDATOR S S R S NIDHI LIMITED Vs. N KRISHNASWAMI IYENGAR
August 16, 1946
P. KUTTIALI AND ANR. Vs. STATE
February 8, 1946
P. RAMAKRISHNA AYYAR AND BROTHERS BY PARTNER, P. NARAYANA PATTAR Vs. MANDAYAPURATH UNNI MOOPAN
July 29, 1946
P. SWAMINATHA PILLAI Vs. S. RAGHAVACHARIAR AND ORS.
March 27, 1946
P.A.R. CHANDRASEKHARA NADAR AND ORS. Vs. I. PALANIAPPA CHETTIAR AND ANR.
December 6, 1946
P.L. RANGIAH CHETTIAR Vs. PARTHASARATHY IYENGAR
July 29, 1946
P.R. VISWANATHA IYER Vs. A. MUTHUKUMARASWAMI PILLAI AND ORS.
November 22, 1946
P.V. MUTHUSWAMI AYYAR Vs. A. VELAMMAL
July 18, 1946
PADARTY BALAYYA Vs. DARAPUREDDI PARVATEESWARARAO AND ORS.
November 29, 1946
PALACHERLA VENKATA RAO AND ORS. BEING MINORS REPRESENTED BY MOTHER AND GUARDIAN VENKAYAMMA Vs. PALADUGULA RATTAMMA AND ORS.
April 1, 1946
PALANISWAMI CHETTIAR Vs. CHITRAPUTHRAN CHETTIAR, NEAREST REVERSIONER AND L.R. OF DECEASED AND ORS.
March 26, 1946
PANIKKATHE KUTTI PENNU MARUVALAMMAS SON RAGHAVA MANNADIAR Vs. PANIKKATHE KUTTI PENNU MARUVALAMMAS SON THEYYUNNI MANNADIAR
March 27, 1946
PATELL THIMMA REDDI AND ANR. Vs. LAKKIREDDIGARI CHINNA RANGA REDDI AND ORS.
July 15, 1946
PENTA GOVINDU AND ANR. Vs. MEDIDA VENKATAPATHI AND ORS.
February 21, 1946
PENTAKOTA LATCHANNA AND ANR. Vs. VUGGINNA KANNAYAMMA
August 15, 1946
PERIAKARUPPAN CHETTIAR Vs. VENUGOPAL PILLAI AND ORS.
January 29, 1946
PERUMAL AND ORS. Vs. PERUMAL REDDIAR AND ANR.
December 10, 1946
PICHA MOOPPANAR Vs. VELU PILLAI AND ANR.
September 6, 1946
PIPIREDDIGARI GOPALA REDDI AND ANR. Vs. N. LAKSHMI REDDI
August 8, 1946
PONNAYYA MOOPANAR Vs. SUPPAMMAL AND ORS.
January 28, 1946
PONNIA PILLAI AND ORS. Vs. PANNAI MINOR SIVANUPANDIA THEVAR THROUGH HIS BROTHER AND GUARDIAN, R.K. VISWANATHA THEVAR
October 30, 1946
PUBLIC PROSECUTOR Vs. D KHADER KHAN
February 8, 1946
PULIYADI RAJAGOPALA AIYAR Vs. KARUPPIAH PANDITHAN BY THIS AUTHORISED AGENT, GANAPATHI PANDITHAN
March 13, 1946
R. RAGHAVACHARIAR Vs. M.V. KANDASWAMI CHETTIAR AND ORS.
November 27, 1946
R. THIRUMALAI NAICKER BY HIS DULY CONSTITUTED AGENT V.S. GOVINDARAJA NAICKER Vs. ETHIRAJAMMAH AND ORS.
March 7, 1946
R.M.L. NATARAJAN CHETTIAR (DECEASED) AND ANR. Vs. A.L.A.R. RM. VELLAYYAN CHETTIAR (DECEASED) AND ORS.
July 17, 1946
R.T. RAMAYYA SERVAI Vs. R. SAMA AYYAR AND ORS.
July 9, 1946
RAHIMA BIBI Vs. A.K. SHERFUDDIN
August 1, 1946
RAJAH OF VENKATAGIRI Vs. ATMAKURI RAMASWAMI
February 27, 1946
RAMASUBBA AIYAR Vs. MUTHU KR.AR.PL. ARUNACHALAM CHETTIAR
January 18, 1946
RAMASWAMI NAICKER Vs. RANGASWAMI NAICKER AND ANR.
August 2, 1946
REDDEM BABI REDDI AND ANR. Vs. VADLA VEERAYYA AND ORS.
February 28, 1946
S. MURUGESA GRAMANI Vs. THE PROVINCE OF MADRAS REPRESENTED BY THE COLLECTOR OF MADRAS
April 2, 1946
S. RAJA CHETTY AND ANR. Vs. JAGANNATHADAS GOVINDAS AND ORS.
September 16, 1946
S.A. PANCHAPAGESA AYYAR Vs. R. RAJAMANI AYYAR AND ANR.
February 22, 1946
S.K. KADIRVELSAMI NAICKER BY HIS AUTHORISED AGENT, C. CHOCKALINGAM PILLAI Vs. S.P. SULTAN AHMED BADRUDDIN ROWTHER (DIED) AND ORS.
August 20, 1946
S.K. SAHUL HAMID AND ANR. Vs. S.M. SULTHAN AND ORS.
September 20, 1946
SATHI PERIREDDI AND ORS. Vs. SELAGASETTI VENKATRAJU, BEING MINOR BY NEXT FRIEND, BODEM AYYANNA AND ORS.
November 28, 1946
SEEYALI ACHARI AND ORS. Vs. K. DORAISWAMI ACHARI AND ANR.
November 6, 1946
SIVAKAMI AMMAL Vs. C. GANAPATHIA PILLAI AND ANR.
December 10, 1946
SOMASUNDARAM PILLAI Vs. THE OFFICIAL RECEIVER
March 6, 1946
SOMASUNDARAM PILLAI Vs. THE PROVINCIAL GOVERNMENT OF MADRAS REPRESENTED BY THE COLLECTOR OF SOUTH ARCOT
December 11, 1946
SOMEPALLI MUTYALU Vs. CHITTINENI VEERAYYA AND ORS.
February 5, 1946
SRI LAKSHMINARAYANAPERUMALSWAMI BY AGENT APPAYYAN ALIAS MUTHUKUMARAN CHETTIAR Vs. KASTHURI NAICKER AND ORS.
April 22, 1946
SRI RAJA D.K. VENKATA LINGAMA NAYANIM BAHADUR VARU (SINCE DECEASED) AND ANR. Vs. RAJAH INUGANTI RAJAGOPALA VENKATA NARASIMHA RAYANIM BAHADUR VARU AND ORS.
September 4, 1946
SRI RAJA V. SARVAGNAYA KUMARA KRISHNA YACHENDRA BAHADUR VARU, RAJAH OF VENKATAGIRI Vs. THE PROVINCE OF MADRAS REPRESENTED BY THE DISTRICT COLLECTOR OF NELLORE
March 1, 1946
SRI RAJAH RAVU VENKATA MAHIPATHI GANGADHARA RAMA RAO BAHADUR GARU, YUVARAJAH OF PITHAPURAM AND ANR. Vs. THE PROVINCE OF MADRAS REPRESENTED BY THE COLLECTOR OF EAST GODAVARI
July 17, 1946
SRI RAJAH RAVU VENKATA MAHIPATHI SURYARAO BAHADUR GARU OF OF PITHAPURAM Vs. MATTAPALLI CHALAMAYYA AND ORS.
August 27, 1946
SRI SOUNDARARAJA PERUMAL DEVASTHANAM, BY ITS TRUSTEES, L.R. GANAPATHI THEVAR AND ORS. Vs. S.R.M. SOUNDARARAJA PILLAI AND ORS.
December 16, 1946
SRIMANTHU RAJAH YARLAGADDA, SIVARAMA PRASAD BAHADUR ZAMINDAR GARU, ZAMINDAR OF DEVAKOTA Vs. JYOTI VENKADU AND ORS.
September 3, 1946
SRINIVASARAGHAVAN ALIAS SRINIVASA CHAKRAVARTHI AND ORS. Vs. KALIANNA GOUNDAN AND ORS.
March 28, 1946
SUBBARAYA GOUNDAN Vs. SAMIAPPA GOUNDAN AND ORS.
January 3, 1946
SUBBIAH PILLAI Vs. MUTHATHAL ACHI
February 7, 1946
SUBBU NAIDU AND ORS. Vs. VARADARAJULU NAIDU AND ORS.
November 15, 1946
SURAVARAPU SARRAJU Vs. NIDADAVOLU VENKATRAJU AND ANR.
July 22, 1946
SWAMINATHA ODAYAR AND ORS. Vs. ASAN MUHAMMAD ROWTHER AND ANR.
November 26, 1946
SYED AHMED AND ANR. Vs. JULAIHA BIVI AND ORS.
August 15, 1946
T. PONNIRULA PILLAI Vs. THE WESTERN INDIA OIL DISTRIBUTING COMPANY LIMITED
January 23, 1946
T. UMAR PULAVAR Vs. DAWOOD ROWTHER AND ORS.
March 29, 1946
T.G. ANNAMALAI CHETTIAR AND ORS. Vs. KUTTIGAN ALIAS MUNIYAPPA NAIDU AND ORS.
July 8, 1946
T.K. ABDUL RAZACK RAVUTHAR AND ORS. Vs. MAHAMMAD HANIF SAHIB AND ANR.
March 22, 1946
T.K. VERGHESE VAIDYAR Vs. REX (SUB-INSPECTOR OF POLICE) AND ANR.
November 18, 1946
T.S. DORAIRAJ Vs. S.R. LAKSHMI ALIAS RAJALAKSHMI
September 5, 1946
TALLAPRAGADA CHINA VENKATANARASIMHARAO Vs. YEDIDA PANCHAMUKHI ANJANEYA KUMARA VENKATA VARAHA NARASIMHASWAMI BEING MINOR BY MOTHER AND GUARDIAN BAPANAMMA AND ORS.
February 7, 1946
TARLADA KRISHNA RAO AND ANR. Vs. GONTI BAIRAGI AND ANR.
March 8, 1946
TAYI NARASIMHA RAO, EXECUTIVE OFFICER AND ANR. Vs. PASUPALETI SURANNA AND ORS.
December 6, 1946
THATHA AMMA ALIAS RUGMINI AMMA AND SIX ORS. Vs. THANKAPPA ALIAS MADHAVA MANNADIAR AND FIFTEEN ORS.
March 14, 1946
THE COMMISSIONER OF INCOME TAX Vs. ESTATE OF LATE RM.AR.AR.RM. ARUNACHALAM CHETTIAR, THROUGH RECEIVERS V. RAMASWAMI AIYANGAR AND ANR.
August 16, 1946
THE EXECUTIVE OFFICER, PANCHAYAT BOARD Vs. BANDAPALLI AYODHYARAMAYYA
July 30, 1946
THE GOVERNOR-GENERAL IN COUNCIL Vs. T.M. KRISHNASWAMI PILLAI
January 29, 1946
THE GOVERNOR-GENERAL OF INDIA IN COUNCIL, REPRESENTED BY THE SECRETARY INCHARGE OF RAILWAYS Vs. U. RAGHUNANDAN SHENOY
March 19, 1946
THE KUMBAKONAM MUTUAL BENEFIT FUND LTD. Vs. C. RAMASWAMI AND ANR.
February 5, 1946
THE OFFICIAL RECEIVER OF RAMNAD Vs. LAKSHMANAN CHETTIAR AND ANR.
April 17, 1946
THE OFFICIAL RECEIVER OF RAMNAD, REPRESENTING THE ESTATE OF AT.K.PL.SP. SUBRAMANIAN CHETTIAR, INSOLVENT Vs. N.P.A.K. MUTHIAH CHETTIAR
April 15, 1946
THE OFFICIAL RECEIVER, HIGH COURT Vs. RAO AND CO. AND ORS.
March 25, 1946
THE PUBLIC PROSECUTOR Vs. MODI KONDAYYA
September 3, 1946
THE PUBLIC PROSECUTOR Vs. CHITIKINA SUBBANNA AND ORS.
March 1, 1946
THE SALEM DAYAL BAGH STORES, LTD., BY SECRETARY, K.V. RADHAKRISHNAN Vs. THE GOVERNOR-GENERAL IN COUNCIL, SOUTH INDIAN RAILWAY, BY THE GENERAL MANAGER AND ORS.
March 29, 1946
THE SRI ARUMUGHANAINAR KOIL DEVASTHANAM Vs. KANDASAMI MOOPANAR
December 3, 1946
THIRUMALAYANDI THEVAR Vs. UTHANDA THEVAR
March 27, 1946
THULASI AMMAL Vs. VEDAVYASACHARIAR AND ANR.
November 22, 1946
TRIPASURA VENKATA NARASINGA RAO Vs. VYSYARAJU SURAYYARAJU
July 15, 1946
UPPULURI RAMAMANI Vs. YELAMANCHILI BASAVAYYA AND ORS.
April 5, 1946
V. LAKSHMIPATHI NAIDU, SOLE PROPRIETOR OF THE NILGIRI POTATO SUPPLY CO. Vs. M.E. MOHAMED GHANI
July 30, 1946
V. MADHAVA RAO NAIDU Vs. SRI GANGADESWARAR TEMPLE BY TRUSTEES SABAPATHI PILLAI AND ORS.
April 15, 1946
V. VENKATARAMA NAYUDU Vs. THE PROVINCE OF MADRAS, BY REPRESENTATIVE, THE DISTRICT COLLECTOR
January 21, 1946
V. VENKATASAMI CHETTY Vs. D. PANCHAKSHARA REDDY AND ORS.
August 28, 1946
V.H. SUBRAMANIA VADIAR, TRUSTEE OF VATAKANTHARA THIRUVENGATAPPAN DEVASWAM AND THE REPRESENTATIVE OF THE SAID VILLAGERS Vs. SREENIVASA VADIAR, SECRETARY, SREE KRISHNA BHAJANA MADOM
July 10, 1946
V.K. JANAKI AMMA AND ANR. Vs. THAZHETHERANJOLI KOZHIPRA RAMAN NAIR AND ORS.
April 24, 1946
V.T. ELAYA PILLAI Vs. RAMASAMI JADAYA GOUNDAN
April 26, 1946
VAJAPEYAJULA VENKATESWARLU AND ANR. Vs. RAGADAMILLI VIRASWAMI AND ORS.
January 17, 1946
VASTIRAM MANMAL AND CO., BY ITS MANAGER, MANMAL Vs. T.S. RAMASWAMY IYER AND BROTHERS LTD.
March 28, 1946
VELLAI GOUNDAN ALIAS MUNISAMI GOUNDAN AND ORS. Vs. MANIAN RAJAGOPAL MUDALIAR
August 6, 1946
VELUSWAMI GOUNDAN Vs. DANDAPANI MINOR BY NEXT FRIEND AND MOTHER GOVINDAMMAL AND ORS.
January 11, 1946
VENKATA SESHAVATHARAM Vs. CHAPALAMADUGU VENKATA RANGAYYA
July 8, 1946
VENKATARAMA PILLAI Vs. PARASURAMA PILLAI
September 13, 1946
VENKATASUBBA REDDY Vs. RAMADOSS REDDY
March 28, 1946
VENKATASWAMI NAICKER Vs. BALAKRISHNA NAICKER AND ORS.
April 22, 1946
VENNETY SATYANARAYANA Vs. PYDIMARRI SATYANARAYANA, MANAGING DIRECTOR OF ANDRA PRACHARINI LTD., RAJAHMUNDRY
January 15, 1946
Y.A.A.V.R. SETHURAMAN CHETTIAR Vs. K.K.R.M.R.M. RAMANATHAN CHETTIAR (DIED) REPRESENTED BY HIS LEGAL REPRESENTATIVES MUTHIAH ACHI AND ORS.
January 16, 1946
YELLA PAPAYYA Vs. YELLA SURYANARAYANA (MINOR) BY MOTHER AND NEXT FRIEND, AMMANNA
March 26, 1946
YENDAMURI VEERANNA Vs. YENDAMURI SATYAM AND ORS.
July 23, 1946
YENIKOKALVA GORLA NARAPPA Vs. YENIKOKALVA CHINNAREPPA AND ORS.
March 6, 1946