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Case Index
Title
Date
(ANNAYYA) JANAKIRAMA BHAGAVATHAR Vs. (ANNAYYA) NARASIMHA BHAGAVATHAR
February 17, 1936
(BABU) BANARSI LAL Vs. BORHO SAHU
January 24, 1936
(BABU) SRIPATI SAMANTA Vs. LALJI SAHU
March 17, 1936
(DEWAN) EMDAD ALI Vs. HARAN SHEIKH
June 15, 1936
(FIRM) BABOO LAL-BHAGWAN DAS Vs. MPURCELL
March 13, 1936
(FIRM) KESLA MAL NAND KISHORE Vs. COOPER ALLEN AND CO
March 27, 1936
(FIRM) MANGAL SEN-CHANDRA BHAN Vs. (FIRM) MALIK SINGH-MOHAR SINGH
April 18, 1936
(FIRM) MANGAL SEN-JAI DEO PRASAD Vs. GANESHI LAL
January 20, 1936
(FIRM) PURAN LAL-RAM LAL Vs. (FIRM) DAMODAR DAS-PARMANAND
September 15, 1936
(FIRM) RAM CHANDRA-FARAYA LAL Vs. BHAIA DHARMAN SAHI
March 24, 1936
(FIRM) RAM KUMAR-RAMESHWAR LAL Vs. PREM SUKH DAS
September 3, 1936
(FIRM) RAMANAND GANPAT RAI Vs. RAKHAL MANDAL
March 26, 1936
(FIRM) RATNAJI CHANDANMALL Vs. KOLLI RAMAKRISHNAYYA
August 7, 1936
(GOSHAIN) MAHESHER GIR Vs. (SHEIKH)RAHMAT ULLAH
April 7, 1936
(JAGGUPILLA) NARAYANAMURTI Vs. (JAGGUPILLA) SURYANARAYANA
October 1, 1936
(KOZHHIKOT PUTHIYA KOVILAGATH PATINHAREKETTU TAVAZHIYIL KUTTIMBATTI THAMBUVATTI S SON) MANAVEDAN Vs. PKMANAVEDAN
April 6, 1936
(LALA) DAU DAYAL Vs. RAM PRASAD
April 17, 1936
(LALA) DEO NARAIN LAL Vs. RAM KHELAWAN SINGH
September 9, 1936
(MAHANT) RAMKESHWAR DAS Vs. BALDEO SINGH
August 5, 1936
(MAHARAJA) PRATAP UDAI NATH SAHI DEO Vs. BARAIK LAL SAHI
January 20, 1936
(MANDA) APPA RAO PANTULU GARU Vs. BUDANKAYALA VIGNESAM SUBUDHI
August 25, 1936
(MAULVI) ABDUL RAB Vs. HAKIM MOHAMMAD HASAN KHAN
August 22, 1936
(NAWAB MAJOR SIR) MOHAMMAD AKBAR KHAN Vs. ATTAR SINGH
April 6, 1936
(RAJA SRI SRI) JYOTI PRASAD SINGH DEO BAHADUR Vs. RAJENDRA NARAYAN SINGH DEO
February 4, 1936
(RAJA) JAGADISH CHANDRA DEO DHABAL DEB Vs. GOUR HARI MAHATO
June 30, 1936
(RAJA) VENI MADHO PRASAD SINGH Vs. MWAZID ALI
October 13, 1936
(SAMANTHAN KARAKKATTITATHIL) CHANDUKUTTI NAMBIYAR Vs. (KANIYARAKKAL THAYIKKANDI) MOOSAN KUNHI KALANDAN
January 10, 1936
(SARDAR) MOHAMMAD SHAKIR DAD KHAN Vs. SAHU NAND KISHORE
February 20, 1936
(SHAH) RAM CHAND Vs. PTPARBU DAYAL
April 15, 1936
(SHEBAITS OF SREE SREE IDOL ISSUR) SRIDHAR THAKUR Vs. JAMINI SUNDARIDASSYA
May 6, 1936
(SHEIKH) GHASIT MIAN Vs. THAKUR PANCHANAN SINGH
September 15, 1936
(SIVAPURAM) KOTAYYA Vs. (SIVAPURAM) SUBBAYA
September 2, 1936
(SREE RAJAH) SOBHANADRI APPARAO BAHADUR ZAMINDAR GARU Vs. MULLUPUDI RAMUDU
January 17, 1936
(SRI RAJA) INUGANTI VENKATARAMA RAO Vs. (SRI RAJA) SOBHANADRI APPA RAO BAHADUR GARU
January 13, 1936
A B GURUMURTHI CHETTY Vs. SELLA PERUMAL PILLAI
January 24, 1936
A KRISHNASWAMI IYENGAR Vs. SECYOF STATE
August 17, 1936
A M A M R PALANIAPPA CHETTIAR Vs. PALANI GOUNDAN
July 29, 1936
A M KUPPUSWAMI MUDALIAR Vs. WRANGANATHA MUDALIAR
November 4, 1936
A P BAGCHI Vs. MRSFMORGAN
September 17, 1936
A P S MUHAMMAD IBRAHIM Vs. ALLAPICHAI ROWTHER
August 10, 1936
A PR L M L LAKSHMANAN CHETTIAR Vs. KSRINIVASA AIYANGAR
August 28, 1936
A S SEETHARAMA AIYAR Vs. SOUTH INDIAN RAILWAY CO LTD
February 10, 1936
A V P PALANIAPPA CHETTIAR Vs. THAIVANAI ACHI
April 2, 1936
A VENKATASWAMI CHETTIAR Vs. SEKKUTTI PILLAI
March 31, 1936
A VENKITASWAMI CHETTIAR Vs. SEKKUTI PILLAI
March 31, 1936
ABDUL GAFUR Vs. EMPEROR
May 15, 1936
ABDUL HAQUE Vs. SMTARABANNESSA
August 4, 1936
ABDUL JABBAR Vs. BONKAR NATH
March 25, 1936
ABDUL JALIL KHAN Vs. EMPEROR
January 15, 1936
ABDUL KADER CHAUDHURY Vs. UPENDRA LAL BARUA
July 23, 1936
ABDUL KARIM KHAN Vs. MANAGING COMMITTEE, GEORGE HIGH SCHOOL
September 17, 1936
ABDUL KHALEQUE MONDAL Vs. BEPIN BEHARI BOSE
April 6, 1936
ABDUL LATIF Vs. JRPERCIVAL, RECEIVER
May 29, 1936
ABDUL MAJEED Vs. ABDUL RASHID
April 24, 1936
ABDUL MAJID Vs. ALI ASHRAF
December 23, 1936
ABDUL MAJID MIAN Vs. EMPEROR
January 14, 1936
ABDUL MANIR Vs. KADIR KHAN
September 1, 1936
ABDUL MUGHNI KHAN Vs. MTFARKHUNDA BIBI
April 21, 1936
ABDUL SATTAR CHOUDHURY Vs. ABDUL RUSAN
March 19, 1936
ABDUL SHAKUR Vs. BADARUDDIN
August 18, 1936
ABHESWARI DASYA Vs. BABURALI SHAIKH
December 7, 1936
ABRAR HUSAIN Vs. AHMAD RAZA
April 21, 1936
ACHANTA CHITTAMMA Vs. GUNISETTI MUREYYA
February 24, 1936
ACHARAJA SINGH Vs. EMPEROR
January 10, 1936
ADDALA CHINNA VENKATRAJU Vs. SRI KANCHUMARTI VENKATASEETHA RAMACHANDRA RAO GARU (DECEASED)
January 15, 1936
ADDEPALLI LAKSHMANASWAMY Vs. GADIREDDI NARASIMHA RAO
July 29, 1936
ADDEPALLI SATYANARAYANAMURTHY Vs. VADLAMANNATI VENKATESWARARAO
November 27, 1936
ADHAR CHANDRA MONDAL Vs. DOLGOBINDA DAS
March 4, 1936
ADIB EL HINNAWI Vs. YACOUB FAHMI ABU EL HUDA EL FARUQI
February 27, 1936
ADIKANDA SAHU Vs. BANCHHU MALIK
January 16, 1936
ADIT SINGH Vs. RAI BINDAYAL SAHU
March 3, 1936
ADITENDRA NATH MITTER Vs. BHUPATI BHUSAN SEN GUPTA
March 17, 1936
ADIVIKOLANU CHAKRAPANI RAO Vs. SRI RAJAH VENKATADRI APPA RAO BAHADUR ZAMINDAR
March 4, 1936
AGA MIRZA NASARALI KHOYEE AND CO BY ITS SOLE PROPRIETOR, AGA MIRZA NASARALI KHOYEE Vs. GORDON WOODROFFE AND COMPANY LTD
August 6, 1936
AHINATH GANGULI Vs. NEPAL CHANDRA GHOSH
November 11, 1936
AHMAD Vs. RAM CHANDER
December 23, 1936
AHMAD ALI KHAN Vs. MOHAMMAD AITZAD ALI KHAN
April 23, 1936
AJIT KUMAR BASU Vs. SURENDRA NATH MANDAL
January 24, 1936
AJOG NARAIN Vs. EMPEROR
September 17, 1936
AKHIL BANDHU GUHA Vs. SRIMATI SURADHANI DEBYA CHAUDHURANI
December 4, 1936
AKHIL KANTA LAHIRI Vs. ASWINI KANTA BHATTACHARJI
January 13, 1936
AL ST AN CHIDAMBARAM CHETTIAR Vs. ALVRPPETHAPERUMAL CHETTIAR
September 15, 1936
ALAGAIRISAMI NAIK Vs. SIKANDAR ROWTHAR
August 25, 1936
ALAGIRISAMI NAIK Vs. SIKANDAR ROWTHER
August 25, 1936
ALAKH NARAIN SINGH Vs. THAKUR DAYAL SINGH
October 28, 1936
ALEXANDER PERERA CHANDARASEKERA Vs. KING, OPPOSITE PARTY
November 12, 1936
ALIJAN MIAN Vs. JATAN THAKUR
February 18, 1936
ALIMJAN BIBI Vs. EMPEROR
August 12, 1936
ALKASULLA Vs. EMPEROR
May 6, 1936
ALLA SATYAM Vs. EMPEROR
September 1, 1936
ALLAVARAPU SUBBAYYA Vs. JAKKA PEDDAYYA
September 23, 1936
ALLURI BAPANNA Vs. INUGANTI VENGAYYA
November 5, 1936
ALLURI VENKATAPATHI RAJU Vs. DANTULURI VENKATANARASIMHA RAJU
July 17, 1936
ALURI VENKATARATNAM Vs. ALLURI KANAKASUNDARA RAO
February 14, 1936
AMAL KRISHNA RAI Vs. KEDARNATH BANERJEE
February 7, 1936
AMAR KRISHNA CHOWDHURY Vs. SURENDRA BIJOY DEWANJI
November 18, 1936
AMARENDRA NATH MALLICK Vs. BALAI CHAND GHATAK
February 10, 1936
AMBALANATTATH PARERI BALARAM Vs. SECRETARY OF STATE
October 22, 1936
AMBALATHILAKATH KUTTOOSA Vs. MUNDAYATAN KORATH VETTIL KUNHAMMA AMMA
October 20, 1936
AMBALATHILAKATH KUTTOOSSA Vs. MUNDAYATAN KOROTHVEETIL KUNHAMMA AMMA
October 20, 1936
AMBALAVANA PILLAI Vs. GOWRI AMMAL
March 6, 1936
AMIR CHAND Vs. KRISHNA CHANDRA BHOWMIK
February 27, 1936
AMITAVA GHOSE Vs. EMPEROR
July 29, 1936
AMULYA RATAN Vs. PROSAD CHANDRA KAR
January 20, 1936
ANAND DAS Vs. RAM BHUSAN DAS
December 14, 1936
ANANDA LAL CHAKRAVARTY Vs. SMKATYANI DEBI
August 14, 1936
ANANDA LAL CHAKRAVARTY Vs. NARAYAN CHANDRA BHATTACHARJI ORS
May 13, 1936
ANANDA LAL CHAKRAVARTY Vs. GIRINDRA NATH CHATTERJEE
March 26, 1936
ANANDA PRASAD GHOSE Vs. RONENDRA LAL CHOUDHURY
March 17, 1936
ANANDI LAL Vs. RAM SARUP
March 4, 1936
ANDRE PAUL TERENCE AMBARD Vs. ATTORNEY-GENERAL OF TRINIDAD AND TOBAGO
March 2, 1936
ANNADA CHARAN DUTTA Vs. KAMALA SUNDARI RAI
March 31, 1936
ANNADA PROSAD CHATTERJI Vs. PHANINDRA BHUSAN GHATAK
March 20, 1936
ANNAKALI DEBI Vs. GYANENDRA CHAKRAVARTY
December 18, 1936
ANNAMALAI PATHAR Vs. SRI-LA-SRI VYTHILINGA PANDARA SANNADHI AVERGAL
May 4, 1936
ANNAYYA JANAKIRAMA BHAGAVATHAR Vs. ANNAYYA NARASIMHA BHAGAVATHAR
February 17, 1936
ANTONIO DIAS CALDEIRA Vs. FREDERICK AUGUSTUS GRAY
February 14, 1936
ANUKUL CHANDRA HALDAR Vs. GURUPADA HALDAR
May 28, 1936
ANUMOLU NARAYANA RAO, MINORBY THEIR MOTHER AND GUARDIAN ANUMOLU RAMADEVAMMA Vs. GHATTARAJU VENKATAPPAYYA
August 31, 1936
APPAJI CHETTI Vs. GOVINDASAMI REDDI
November 3, 1936
APPASAMY MUDALIAR Vs. SUNDARAM PILLAI
February 14, 1936
APURBA KRISHNA MITRA Vs. RAM BAHADUR
January 9, 1936
AR PL SP MANICKAM CHETTIAR Vs. COMMISSIONER OF INCOME TAX, MADRAS
April 7, 1936
ARIYAPUTRA NADALWAN Vs. NACHIMUTHU MALAVARAYAN
July 22, 1936
ARJUN DAS KUNDU Vs. MARCHIA TELINI
April 30, 1936
ARUMUGA BATHAN, LATELY A MINOR BUT SINCE DECLARED MAJOR AND GUARDIAN Vs. SEMBA GOUNDAN (DEAD)
February 15, 1936
ARUMUGHAM CHETTI (DECEASED) Vs. YPRKRVSUBRAMANIAM CHETTI
November 26, 1936
ARUNACHALA THEVAN Vs. MADAPPA THEVAR
August 7, 1936
ASHFAQ Vs. EMPEROR
June 16, 1936
ASHIQ ALI Vs. EMPEROR
April 21, 1936
ASHUTOSH CHATTOPADHYAY Vs. NALINAKSHYA BANDOPADHYAY
May 28, 1936
ASHUTOSH DAS Vs. KESHAB CHANDRA GHOSH
May 29, 1936
ASHUTOSH SANYAL Vs. RAM SANKAR GHOSE
February 5, 1936
ASWINI KUMAR GUPTA Vs. EMPEROR
April 22, 1936
ATAAT HUSAIN Vs. MUSHTAQ ALI
November 3, 1936
ATTAR SINGH Vs. DEBI SAHAI
October 21, 1936
ATTORNEY GENERAL OF NEW ZEALAND Vs. NEW ZEALAND INSURANCE CO LTD
October 15, 1936
ATTYGALLE Vs. KING
March 26, 1936
AVICHI CHETTIAR Vs. VALLIAPPA CHETTIAR
January 29, 1936
AYMAMUD SARCAR Vs. EBARUDDIN SARCAR
May 26, 1936
AYYAPPA NAIDU Vs. MARIMUTHU MOOPANAR
April 9, 1936
AZIZ KHAN Vs. EKRAM HUSSAIN
November 10, 1936
B BISWAS Vs. EMPEROR
December 14, 1936
B DEBI CHARAN LAL Vs. KHUSHAL RAI RATAN LAL
July 30, 1936
B GURMANJ SARAN Vs. RADHA SWAMI SAT SANG SABHA
August 25, 1936
B JANG BAHADUR SINGH Vs. BASDEO SINGH
April 18, 1936
B KUNWAR BAHADUR Vs. GILSHER KHAN
November 6, 1936
B RAJAMBAL Vs. THANGAM ALIAS SENTHIVEL ASARI
February 27, 1936
B RAMAYYA Vs. MRSJOSEPHINE ELIZABETH
September 15, 1936
BABU KUNJ BEHARI LAL Vs. MTKETKI KUNWAR
December 21, 1936
BABU LAL CHAUKHANI Vs. EMPEROR
August 3, 1936
BABU RAMESHWAR PRASAD SINGH Vs. MANGAR KAHAR
December 23, 1936
BABU RAMLAL Vs. SECYOF STATE
January 23, 1936
BABUI DINESHWARI KUER Vs. RAM NARAIN SINGH
May 1, 1936
BABUNANDAN SINGH Vs. PHUNESH SINGH
September 11, 1936
BADRI CHAUDHURI Vs. MTGHAMOA GHAUDHRAIN
February 26, 1936
BADRI PRASAD Vs. MTJANKI
October 29, 1936
BAGESHARI TEWARI Vs. NANDOO SINGH
September 2, 1936
BAIJNATH Vs. EMPEROR
September 17, 1936
BAIJNATH SAHU Vs. JAIMANGAL PRASAD SINGH
July 31, 1936
BAJO SAHU Vs. CHEDI BARHI
November 20, 1936
BAJRANG MARWARI Vs. DURGA PRASAD SAO
September 7, 1936
BAJRANGI RAUT Vs. LALA JANKI PARSHAD
September 22, 1936
BALABUX MARWARI Vs. INDER KUMAR TEWARI
August 4, 1936
BALAKRISHNAN Vs. CHITTOOR BANK
March 27, 1936
BALAKRISHNAN BEING MINORS BY GUARDIAN KALU Vs. CHITTOR BANK PROPRIETOR RSUBRAMANIA AIYAR, BY MUKTIYAR CSANANTAKRISHNA AIYAR
March 27, 1936
BALASUNDARAM Vs. KAMAKSHI AMMAL
August 7, 1936
BALATH KUNHI RAMAN Vs. VARAYALI GOVINDAN
December 14, 1936
BALDEO PRASAD Vs. AKHOURI HIRAMBO NARAIN SINGH
November 5, 1936
BANARSI DAS Vs. COLLECTOR OF SAHARANPUR
March 2, 1936
BANARSI DAS Vs. SUMAT PRASAD
April 6, 1936
BANK OF DACCA, LTD Vs. GOUR GOPAL SAHA
April 7, 1936
BANKANIDHI SANTRA Vs. GODIPATNA CO-OPERATIVE SOCIETY
December 9, 1936
BARAMDIN Vs. JAMUNA
November 4, 1936
BARARI CO-OPERATIVE BANK, LTD Vs. SINGHESWAR JHA
January 20, 1936
BARHAMDEO SINGH Vs. KARI SINGH
February 5, 1936
BARODAPROSAD SUKUL Vs. SAHANLALL BOID
August 21, 1936
BARYAR SINGH Vs. RAM DULARAY
October 14, 1936
BASDEO Vs. BSHYAMA CHARAN
April 9, 1936
BATESHWARI PRASAD Vs. SECRETARY OF STATE
October 27, 1936
BAVA C VAITHILINGA MUDALIAR Vs. BOARD OF CONTROL, SRI THYAGARAJASWAMI DEVASTHANAM TIRUVARUR
March 25, 1936
BECHAN MISIR Vs. MARKANDE MISIR
January 27, 1936
BECHAN PRASAD Vs. JHURI
January 8, 1936
BEHARI LAL Vs. ALE NABI
February 14, 1936
BEJOY KUMAR ADDYA Vs. NAGENDRA NATH PALIT
May 1, 1936
BEJOY KUMAR BHATTACHARJEE Vs. (FIRM) SATISH CHANDRA NANDI, JNANENDRANATH NANDI, DHIRENDRA NATH NANDI
February 7, 1936
BEJOY LAL MUKHERJEE Vs. NEW INDIA ASSURANCE CO LTD
January 10, 1936
BENARES BANK LTD Vs. PREM AND CO
November 10, 1936
BENARES BANK, LTD Vs. MASUDAN LAL
March 11, 1936
BENGAL ASSAM STEAMSHIP CO LTD Vs. OWNERS AND PARTIES INTERESTED IN SS SHANKU MARU
August 27, 1936
BENGAL COAL CO LTD Vs. BRIJDEO NARAYAN SINGH
March 23, 1936
BENGAL COAL CO LTD Vs. JANARDAN KISHORE LAL SINGH DEO
March 24, 1936
BENGAL INSURANCE AND REAL PROPERTY CO LTD Vs. VELAYAMMAL
December 14, 1936
BENGAL INSURANCE AND REAL PROPERTY CO LTD; L S RAMASAMI GOUNDAN Vs. VELAYAMMAL; VELAYAMMAL
December 11, 1936
BENGAL NAGPUR RY CO LTD Vs. HARUIBAN ISWAR FATHAK
December 18, 1936
BENGAL YOUNG MEN S ZAMINDARY CO-OPERATIVE SOCIETY LTD Vs. NRITYA GOPAL SINHA
November 30, 1936
BENI MADHO LAL Vs. JANKI PANDEY
November 17, 1936
BENI MADHO RAO Vs. SRI RAM CHANDRAJI MAHARAJ
October 9, 1936
BENI MAHTO Vs. CHATURGUN SAO
December 23, 1936
BENI PRASAD Vs. LALA PARMA NAND
November 30, 1936
BENI SINGH Vs. RAM SARAN SINGH
February 24, 1936
BENOYENDRA CHANDRA PANDEY Vs. EMPEROR
January 10, 1936
BERRY MAHAPATRA Vs. EMPEROR
January 3, 1936
BEYAS NARAIN SINGH Vs. DASRATH SINGH
January 10, 1936
BHABANI PROSANNA LAHIRI Vs. CHAIRMAN, MUNICIPAL COMMISSIONERS, RANGPUR MUNICIPALITY
March 16, 1936
BHABATARAN CHAKRAVARTY Vs. RAMLAL DAS MOHUNT
January 6, 1936
BHADAIN Vs. GOKUL SINGH
December 21, 1936
BHADRESWAR COAL SUPPLY CO Vs. SATIS CHANDRA NANDI AND CO
March 18, 1936
BHAGWAN DAS Vs. AKBAR HUSSAIN KHAN
August 3, 1936
BHAGWAT MISIR Vs. MTSHEOKALI KUAR
December 17, 1936
BHAGWAT NARAIN SINGH Vs. SRINIVAS
December 10, 1936
BHAGWATI SARAN SINGH Vs. BAI KISHUNJI
January 17, 1936
BHAIRO MAHTO Vs. RAJKISHORE SINGH
February 7, 1936
BHAJAN SINGH Vs. PREM NARAIN
May 5, 1936
BHAKTA BHUSAN PRAMANIK Vs. EMPEROR
February 19, 1936
BHAROSA SINGH Vs. JHAURI SAO
February 27, 1936
BHAWANI PRASAD Vs. RAM PRASAD
November 4, 1936
BHAWANI PRASAD Vs. BAHAL SINGH
March 4, 1936
BHAWANI SHANKAR Vs. MAHMUD ALI
November 6, 1936
BHOLA NATH ROY CHAUDHURY Vs. HAJI SYED MUHAMMAD MASHUD
February 4, 1936
BHOLA SARDAR Vs. EMPEROR
September 4, 1936
BHONDU MAL Vs. THOMAS SKINNER
October 2, 1936
BHUBNESHWAR PRASHAD Vs. EMPEROR
July 14, 1936
BHUPATI NATH CHAKRAVARTY Vs. BASANTA KUMARI DEVI
February 21, 1936
BIBI BARATAN Vs. MTCKANDRAMANI KUER
November 9, 1936
BIHARI MIAN Vs. SONA MARIK
September 30, 1936
BILAT ROUT Vs. MAHBUB SAFI
February 18, 1936
BINDESHARI PRASAD Vs. BISO SINGH
July 29, 1936
BIPAT GOPE Vs. EMPEROR
September 18, 1936
BISESAR RAM MARWARI Vs. THAKUR PARASNATH
November 26, 1936
BISHADENDU GUPTA Vs. HLANGHAM REED
April 20, 1936
BISHAN DAYAL Vs. KESHO PRASAD
August 11, 1936
BISHESHAR DAYAL Vs. MTJAFRI BEGAM
November 5, 1936
BOARD OF COMMISSIONERS FOR THE HINDU RELIGIOUS ENDOWMENTS Vs. PVRRATNASAMI PILLAI
November 17, 1936
BOGRA LOAN OFFICE, LTD Vs. JYOTISH CHANDRA CHANDA
April 29, 1936
BONDALAPATI KANYAKA PARAMESWARAMMA Vs. MANDAVA VENKATARAMAYYA
April 24, 1936
BOODAPATI ANKAMMA, WRONGLY DESCRIBED AS NANNURU ANKAMMA IN THE DECREE AND JUDGMENT OF THE LOWER COURT Vs. BOODAPATI BAMANEPPA
November 6, 1936
BRAJNANDAN SINGH Vs. RAMNATH MALI
March 3, 1936
BRIJ KISHORE Vs. PARSHOTAM DAS
December 23, 1936
BRIJNATH DUTT Vs. BARDA KANTA RAY
April 8, 1936
BRINDABAN CHANDRA DUTT AND CO Vs. BISSESSWARLAL
September 25, 1936
BRINDABAN CHANDRA PUTATUNDA Vs. KASHI CHANDRA PUTATUNDA
December 18, 1936
BRITHICHAND SOWCAR Vs. FATIMA BI
August 18, 1936
BRITISH INDIA CORPORATION LTD Vs. ROBERT MENZIES
March 16, 1936
BUCKINGHAM AND CARNATIC CO LTD Vs. OFFICIAL ASSIGNEE OF MADRAS
May 6, 1936
BULANDA BASHINI DASI Vs. PRAN GOVINDA DHAR
May 22, 1936
BURHAN MIRDHA Vs. MTKHODEJA BIBI
December 22, 1936
BURMAH SHELL OIL STORAGE AND DISTRIBUTING CO OF INDIA, LTD Vs. SUDHANSU BHUSAN CHATTERJEE
March 10, 1936
BUTTO KRISTO PAUL AND CO Vs. HARENDRA NATH GHOSH
August 3, 1936
C A V BALUSWAMI NAIDU Vs. OFFICIAL RECEIVER
May 7, 1936
C M RAJU CHETTY Vs. OCRAJU CHETTY
October 28, 1936
C R SUBBARAMA AIYAR, PROPRIETOR, THE GANESH BANK Vs. KIZHAKKE PURAKKAL PAZHANI VELAN S SON, DAMODARAN
November 17, 1936
C SENDILVELU MUDALIAR Vs. AVENKATASUBBU MUDALIAR
November 23, 1936
C T V E VAIRAVAN CHETTY Vs. CHETTICHI ACHI
February 14, 1936
C V CHELAPATHI RAO NAIDU Vs. BOARD OF COMMISSIONERS FOR HINDU RELIGIOUS ENDOWMENTS REPRESENTED BY ITS PRESIDENT
August 3, 1936
C V RAMACHANDRA AYYAR Vs. NVSIVARAM AYYAR
May 4, 1936
CALICO PRINTERS ASSOCIATION Vs. JEEVANRAM GANGARAM AND CO
January 10, 1936
CALICO PRINTERS ASSOCIATION, LTD Vs. DNMUKERJEA
February 12, 1936
CENTRAL BANK OF INDIA, LTD Vs. GUARDIAN ASSURANCE CO , LTD
March 20, 1936
CH GAJRAJ SINGH Vs. EMPEROR
January 23, 1936
CHAGANTI VEERASALINGAM Vs. MALLAMPALLI SUBBARAYUDU
September 9, 1936
CHAMBER OF COMMERCE Vs. COMMISSIONER OF INCOME-TAX
April 6, 1936
CHANAHALU SIVA REDDI Vs. OFFICIAL RECEIVER OF BELLARY
August 25, 1936
CHAND MUL Vs. NAKU MANJHI
April 21, 1936
CHANDRA KISHORE MANDAL Vs. SHASINDRA KUMAR ROY CHOUDHURY
December 22, 1936
CHANDRA KUMAR DE Vs. KCMUKHERJEE
February 28, 1936
CHANDRA SARUP Vs. KANHIAIYA LAL
December 21, 1936
CHANDRESHWAR PRASAD NARAIN SINGH Vs. ARUNENDRA MOHAN GHOSE
September 17, 1936
CHARAN SINGH Vs. DIWAN SINGH
April 8, 1936
CHARU CHANDRA MUHURY Vs. RAMESH CHANDRA SIL
November 12, 1936
CHATHOTH GOVINDAN Vs. KUNNOTH KUNTAPPU
April 1, 1936
CHATTOH GOVINDAN Vs. KUNNOTH KUNNAPPU
April 1, 1936
CHAUBE RASHIK LAL Vs. MTRADHA DULAIYA
November 5, 1936
CHAUDHRY BINDRABAN Vs. CHOTEY LAL
October 21, 1936
CHELIKANI JAGANNADHARAO Vs. MERLA RAMANNA
November 16, 1936
CHELLAM SAKKA RAJA Vs. MUTHUSAMI MOOPAR
February 11, 1936
CHELLAMMAL Vs. AIYAMPERUMAL KUDUMBAN
April 27, 1936
CHENGALAVAROYA CHETTIAR Vs. COMMISSIONER OF INCOME-TAX, MADRAS
December 4, 1936
CHHATRA KUMARI DEBI Vs. MTPARBATI KUER
August 11, 1936
CHHATRAPAT SINGH DUGAR Vs. KHARAJ SINGH LACHMIRAM
March 10, 1936
CHHOTERAM SARUP SHA Vs. EMPEROR
August 17, 1936
CHHOTI RANI SAHEBA Vs. KUMAR BRIJDEO NARAYAN SINGH
May 5, 1936
CHINNAMMAL Vs. CHIDAMBARA KOTHANAR (SINCE ALLEGED TO HAVE BECOME INSANE AND CAUSED TO BE REPRESENTED BY GRAGHAVA KOTHANAR AS HIS GUARDIAN AD LITEM)
March 12, 1936
CHINNASAWMI CHETTY Vs. MANICKAMMAL
October 13, 1936
CHINNATHAYEE ALIAS KONDAMMAL Vs. LAKSHMI ACHI (DECEASED)
January 9, 1936
CHINNU Vs. EMPEROR
January 24, 1936
CHINTAHARAN DE Vs. SMKADAMBINI RAJ W/O HAR KUMAR RAJ
January 31, 1936
CHITTAGONG COTTON MILLS, LTD Vs. AMAR KRISHNA CHOUDHURY
January 23, 1936
CHIVIKULA LAKSHMINARAYANA Vs. SINGU HANUMAYYA
December 18, 1936
CHORMAL BALCHAND FIRM Vs. KASTURI CHAND SERAOJI
February 7, 1936
CHOTEY LAL Vs. SUDERSHAN LAL
September 10, 1936
CHOTKU Vs. RAM NATH SAHU
September 14, 1936
CHUNI LAL Vs. RAM RANVIJOY PRASAD SINGH
July 30, 1936
CHUNNA MAL Vs. BHAGWANT KISHORE
May 11, 1936
CO-OPERATIVE CREDIT SOCIETY OF ARUNGUNAM Vs. CHINNASAWMI UDAYAN
September 22, 1936
CO-OPERATIVE CREDIT SOCIETY OF ARUNGUNAM VILLAGE BY ITS PRESIDENT SATAGOPACHARI Vs. CHINNASWAMI UDAYAN
September 22, 1936
COLLECTOR OF DACCA Vs. GHOLAM KUDDUS CHOUDHURY
March 31, 1936
COMMISSIONER OF INCOME-TAX Vs. HUMAYUN RAZA
July 20, 1936
COMMISSIONER OF INCOME-TAX Vs. HONOURABLE SRI RAVU SWETACHALAPATHI RAMAKRISHNA RANGA RAO BAHADUR, RAJAH OF BOBBILI
December 4, 1936
COMMISSIONER OF INCOME-TAX Vs. ARPSPMANICKAM CHETTIAR
April 7, 1936
COMMISSIONER OF INCOME-TAX Vs. PTCHENGALVAROYA CHETTIAR
December 4, 1936
COMMISSIONER OF INCOME-TAX Vs. MALARARYAN CHETTIAR
March 31, 1936
COMMISSIONER OF INCOME-TAX Vs. HONOURABLE SRI RAVU SWETACHALAPATHI RAMAKRISHNA RANGA, RAO BAHADUR, RAJA OF BOBBILI
December 18, 1936
COMMISSIONER OF INCOME-TAX, BENGAL Vs. HUNGERFORD INVESTMENT TRUST, LTD
May 26, 1936
COMMISSIONER OF INCOME-TAX, BENGAL Vs. MERCANTILE BANK OF INDIA, LTD
May 20, 1936
COMMISSIONER OF INCOME-TAX, BOMBAY PRESIDENCY AND ADEN Vs. BOMBAY TRUST CORPORATION, LTD
July 17, 1936
COMMISSIONER OF WAKFS Vs. MAHMUDA BIBI
April 23, 1936
COMMISSIONER OF WAKFS Vs. MUNSHI ABBAS ALI
December 1, 1936
CORPORATION OF CALCUTTA Vs. JARDINE SKINNER AND CO
August 19, 1936
CORPORATION OF CALCUTTA Vs. FOOLCOOMARI DASI
May 26, 1936
CROWN PROSECUTOR Vs. SYED KASIM
October 12, 1936
D DAVIS & CO, LTD Vs. BRUNSWICK (AUSTRALIA), LTD
January 30, 1936
D KONDAL RAO NAIDU Vs. DHANAKOTI AMMAL
October 6, 1936
DALPAT RAI Vs. EMPEROR
February 18, 1936
DAMAR MAHTON Vs. JAGDIP MAHTON
August 5, 1936
DAROGI RAI Vs. BASDEO MAHTO
September 30, 1936
DAVID ELIAS DUEK COHEN Vs. BAIDYANATH MUKERJI
June 26, 1936
DAYA SHANKAR Vs. DEBI DIN
November 9, 1936
DEBENDRA NARAIN ROY Vs. JOGENDRA NARAIN DEB
March 17, 1936
DEBENDRA NATH SADHU KHAN Vs. RAI RAMPROTAP CHAMARIA
August 25, 1936
DEBNATH MAHATA Vs. JAGADISH CHANDRA DEO DHABAL DEB
April 29, 1936
DEIVASIGAMANI PONNAMBALA DESIKAR Vs. RAJA SRIMATHU MUTHU VIJAYAREGUNATHA DORAI SINGAM
October 7, 1936
DELBAR MANDAL Vs. EMPEROR
March 10, 1936
DELLI VENKATARAMA DASS PANTULU Vs. NIPPANI VENKATARAMANAYYA PANTULU
September 18, 1936
DENNIS ROMAIN RENOUF Vs. ATTORNEY-GENERAL FOR JERSEY
April 6, 1936
DEO NARAIN SAHU Vs. GANESH RAM
August 17, 1936
DEOKINANDAN Vs. EMPEROR
May 14, 1936
DEONANDAN JHA Vs. EMPEROR
June 9, 1936
DEONANDAN THAKUR Vs. MTHANSO KUER
September 14, 1936
DEVABHAKTUNI SITHAMAHALAKSHMAMMA Vs. PAMULAPATI KOTAYYA
March 23, 1936
DEVINENI VENKAYAMMA Vs. GHANTA SURAYYA
January 20, 1936
DHANOO LAL Vs. SARDAPAT
January 31, 1936
DHANPAL Vs. EMPEROR
June 11, 1936
DHANU PATHAH Vs. SONA KOERI
March 11, 1936
DHARA SINGH Vs. BHARAT SINGH
February 5, 1936
DHARANI MOHAN ROY Vs. PRAMATHA NATH ROY
January 10, 1936
DHARANIKAR PARAH Vs. CHAIRMAN OF COMMISSIONERS OF TAMLUK MUNICIPALITY
June 18, 1936
DHARAPURAM JANOPAKARA NIDHI, LTD BY ITS PRESENT SECRETARY A ADISESHA AYYAR Vs. KLAKSHMINARAYANA CHETTIAR
September 2, 1936
DHOOLIPALA VENKATESWARULU Vs. DISTRICT ELECTION OFFICER; THE INSPECTOR OF LOCAL BOARDS; MUNICIPAL COUNCILS
November 20, 1936
DIDUGU KAILASAPATHI Vs. SECYOF STATE
May 5, 1936
DINANATH MAHATHA Vs. JYOTI PRASAD SINGH DEO BAHADUR
April 7, 1936
DISTRICT BOARD OF CHITTAGONG Vs. SASI BHUSAN PAL
February 7, 1936
DIWAN SAIYED ALI RASUL Vs. SETH BALKISHEN
November 4, 1936
DODDI ABDUL NABI SAIB Vs. KALLAPPA RAJAPPA PATEL
April 7, 1936
DODLA RAMI REDDI Vs. DEVIREDDI PATTABHIRAMI REDDI (DECEASED)
May 6, 1936
DOLATSINGHJI JASWANTSINGHJI Vs. KHACHAR MANSUR BUKHAD
March 3, 1936
DOROTHY MARGARET CATHERINE HULME KING Vs. HENRY PETER CHRISTOPHER DE SILVA
February 27, 1936
DR FERDINAND PERIER, S J ARCHBISHOP Vs. KUMAR KRISHNA NANDY CHOUDHURY
April 8, 1936
DR KASIRUDDIN TALUKDAR Vs. DRMAFIZUDDIN AHMED
March 4, 1936
DR RANGA LAL SEN Vs. EMPEROR
September 28, 1936
DUGGIRALA VEERANNA Vs. DUGGIRALA SARASIRATNAM
February 24, 1936
DUKHA LAL CHOUDHURI Vs. MTMANABATI
March 23, 1936
DURJATI SUBBAYYA Vs. ANANTARAJU NAGAYYA
August 19, 1936
EFFUAH AMISSAH Vs. EFFUAH KRABAH
March 3, 1936
ELAVARTHI VENKATANARASIMHARAJU Vs. MSIDDHA CHETTY
October 27, 1936
ELENA MARY GRANT Vs. NORMAN MATING GRANT
September 21, 1936
ELIYANGATTAIL 4TH SREE KANDA RAJAH Vs. KUNUNI THARAYIL AMMU
March 20, 1936
ELLAMMAL Vs. ARKARUPPAN CHETTI
March 11, 1936
ELLAPPA NAIKER Vs. SIVASUBRAMANIA MANIAGARAN
August 14, 1936
ELUKURI SESHAPANI CHETTY Vs. EMPEROR
October 16, 1936
EMPEROR Vs. RAM GOPAL
August 25, 1936
EMPEROR Vs. BISHWANATH
September 16, 1936
EMPEROR Vs. LAKHAN SINGH
February 3, 1936
EMPEROR Vs. RAGHUNANDAN SARAN DAS
August 31, 1936
EMPEROR Vs. JA PLEADER
June 1, 1936
EMPEROR Vs. PANDIT GIRINDRA MOHAN MISHRA
December 3, 1936
EMPEROR Vs. ARAJADDIN MOLLA
March 3, 1936
EMPEROR Vs. LALMAN THARU
December 21, 1936
EMPEROR Vs. NEMU SINGH
December 14, 1936
EMPEROR Vs. BAHARUDDIN
November 11, 1936
EMPEROR Vs. ABUL HOSSAIN SIKDAR
May 12, 1936
EMPEROR Vs. SAHADEO KARAN SINGH
September 28, 1936
EMPEROR Vs. BHUNESHAR PRASAD
April 23, 1936
EMPEROR Vs. HARDWAR SAH
April 29, 1936
EMPEROR Vs. SHERALI BADYAKAR
February 20, 1936
EMPEROR Vs. BHOLA GIRI MOHUNT
February 18, 1936
EMPEROR Vs. AZHAR MIAN
February 20, 1936
EMPEROR Vs. MALKHAN SINGH
August 25, 1936
EMPEROR Vs. AMBIKA PRASAD
May 4, 1936
EMPEROR Vs. GOSTHO SARDAR
April 8, 1936
EMPEROR Vs. JOHN MCIVER
January 24, 1936
EMPEROR Vs. SYED KASIM
October 12, 1936
EMPEROR Vs. BADALWA
May 25, 1936
EMPEROR Vs. BARMANAND
April 23, 1936
EMPEROR Vs. HAR DATT
July 23, 1936
ENID BROWNE Vs. FLORENCE YODA MOODY
July 27, 1936
ETASSERI MUNOOTTA MANGALATH ILLATH KESAVAN NAMBUDRI Vs. PUTHUSSERI THEVA AMMA
November 26, 1936
FANI BHUSAN SAHA Vs. FULKUMARI DASI
July 21, 1936
FARIDPUR LOAN OFFICE, LTD Vs. KUMAR SARAT CHANDRA ROY
August 3, 1936
FARIDUDDIN KHAN Vs. EMPEROR
February 6, 1936
FILIX JOSEPH SARPRASADAM Vs. PRMSPSUBRAMANIA CHETTIAR
November 23, 1936
FIRM BALDEO PRASAD-BALGOVIND Vs. MUSAMMAT SHUBRATAN
February 27, 1936
FIRM BHAWANI SAHAI-SALIG RAM Vs. CHHAJJU MAL
October 9, 1936
FIRM JANKIRAM-SITAL RAM Vs. CHOTA NAGPUR BANKING ASSOCIATION, LTD
August 14, 1936
FIRM OF AYILI MALLAPPA SANNA JEMBAPPA BY PARTNER BHARMAPPA Vs. PARASETTI SIDRAMAPPA
November 24, 1936
FIRM SARJU PRASAD-BHAGWATI PRASAD SAH Vs. RAJENDRA PRASAD
October 1, 1936
FIRM UGAR SEN-PARSOTAM DAS Vs. CHAMBER OF COMMERCE
September 1, 1936
FRANCIS HECTOR Vs. EMPEROR
September 28, 1936
FREDERICK EMMANUEL ABEYESUNDERA Vs. CEYLON EXPORTS, LTD
July 9, 1936
G A S SHANMUGA NADAR Vs. PSPKANDASWAMI NADAR
October 13, 1936
G KRISHNASAWMY NAIDU Vs. MUNICIPAL COUNCIL
December 18, 1936
G KRISHNASWAMI NAIDU Vs. MUNICIPAL COUNCIL REPRESENTED BY ITS COMMISSIONER
December 18, 1936
G RAMIAH BAGHAVATHAR Vs. CHINNA KARUPPANNAN SERVAI
December 15, 1936
G T S ABDUL LATIFF SAHIB Vs. TVKUPPUSWAMI AYYAR
August 21, 1936
G V MUTHUSAMI CHETTY Vs. OFFICIAL ASSIGNEE OF MADRAS AS THE ASSIGNEE OF THE ESTATE AND EFFECTS OF SAANANTHANARAYANA CHETTY
March 19, 1936
GABRIEL TOGONU BICKERSTETH Vs. EVAN ADELEYE SHANU
January 30, 1936
GADADHAR SARKHEL Vs. GOPAL CHANDRA DAS
February 17, 1936
GAJANAN AGARWALA Vs. HAMIDAR RAHMAN
February 21, 1936
GAJENDRA NATH MANDAL Vs. KUNJA BEHARI MISTRI
January 10, 1936
GAJRAJ SINGH Vs. EMPEROR
August 14, 1936
GANESA NAIDU Vs. CMALLARAM SINGH
April 17, 1936
GANESAM PATTABHIRAMA REDDY Vs. BATHENA SUBBARAMI REDDI
October 14, 1936
GANESH CHUNDER DHUR Vs. LAL BEHARY DHUR
July 29, 1936
GANESHJI PANDEY Vs. MTBHAGIRATI
January 13, 1936
GANGADEO SINGH Vs. RAM PRASAD SINGH
February 3, 1936
GANGARAM Vs. HARIHAR PRASAD
January 6, 1936
GANGEYA NAROTHAM SHASTRI Vs. EMPEROR
September 16, 1936
GARIB SHAW Vs. SMPATIA DASSI W/O NARAYAN CHANDRA SHAW
June 11, 1936
GAURI SHANKAR Vs. (MAHARANI) HEMANT KUMARI DEBI
January 3, 1936
GAURI SHANKER SAHAY Vs. EMPEROR
June 24, 1936
GAURI SHANKER SAHU Vs. SHEOTAHAL GIR
April 22, 1936
GAYA DIN Vs. LALTA PRASAD
February 14, 1936
GAYA PRASAD SINGH Vs. PARICHHAN SAHU
December 21, 1936
GENDA MAL Vs. LALA SUKHDARSHAN LAL
February 25, 1936
GEORGE FRIER GRAHAME Vs. ATTORNEY-GENERAL, FIJI
May 28, 1936
GEORGE PARDEW LOVIBOND Vs. GRAND TRUNK RY CO , CANADA
May 14, 1936
GHANSHYAM DAS MARWARI Vs. RAGHO SAHU
December 8, 1936
GHASIRAM BISESWAR LAL FIRM Vs. OTLA GAURAI OTLA BASARAJ FIRM
January 17, 1936
GHASITEY MAL Vs. HAR PRASAD
October 20, 1936
GHINOO CHAUDHURI Vs. RAMJAPU SINGH
December 11, 1936
GHUNGRU Vs. EMPEROR
February 28, 1936
GIRIDHARI LAL Vs. EMPEROR
July 21, 1936
GIRIDHARILAL MARWARI Vs. EMPEROR
April 13, 1936
GIYAN CHANDRA Vs. EMPEROR
September 11, 1936
GOBARDHAN MAHTON Vs. SITA RAM SINGH
January 27, 1936
GOBINDA PROSAD DALAL Vs. BRINDABAN CHANDRA NASIPURI
May 22, 1936
GOCHURAN SINGH CHAUDHURY Vs. RAMBALLABH DAS
March 16, 1936
GOPAL CHANDRA CHANDA Vs. CKNAG AND CO LTD
March 12, 1936
GOPAL DAS AGARWALA Vs. LHARI KISHAN DAS
March 27, 1936
GOPAL DATT Vs. BABU RAM
February 13, 1936
GOPAL DEVI Vs. LACHHMI SHANKAR
March 12, 1936
GOPALAKRISHNA NAYAKAR Vs. MADHAVANAYAKI AMMAL (DECEASED)
October 2, 1936
GOPALJI JHA Vs. GAJENDRA NARAYAN SINGH
January 8, 1936
GOPESH CHANDRA ADITYA Vs. BENODE LAL DAS
January 24, 1936
GOPI KRISHNA KASAUDHAN Vs. MT JAGGO
April 28, 1936
GOPISETTI SANYASI RAO DORA THROUGH HIS ADVOCATE MR B JAGANNADHA DAS Vs. GOPISETTI SURYANARAYANAMMA
August 5, 1936
GOTETI BAYYAPPARAJU SARMA Vs. TADANKI SUBBA LAKSHMAMMA
September 21, 1936
GOVIND PRASAD Vs. YAD RAM
December 22, 1936
GOVINDA SUBBARAMAYYA Vs. EMPEROR
November 12, 1936
GUARDIAN ASSURANCE CO LTD Vs. THAKUR SHIVA MANGAL SINGH
September 8, 1936
GUDAR SAO Vs. EMPEROR
May 12, 1936
GUDIA DULLABHO SAHU Vs. CINNI ADINARAYANA
December 2, 1936
GULZARILAL MARWARI Vs. RAMGOPAL
May 28, 1936
GURU CHARAN RUDRA PAL Vs. MAFIJUDDIN MOLLA
February 21, 1936
GURUPADA HALDAR Vs. MANMOHAN MUKHERJEE
February 10, 1936
H A HARLE Vs. NHHARLE
December 9, 1936
HABIB Vs. EMPEROR
February 19, 1936
HABIBA BIBI Vs. RAM RANJAN MULLICK
December 11, 1936
HAFIZ MOHD RAFIQ AHMAD Vs. EMPEROR
February 6, 1936
HAJEE GOLAM HOSSAIN OSTAGAR Vs. SHEIK ABU BAKKAR
February 26, 1936
HAJEE MOOSA SAIT AND BROTHERS THRO ITS MANAGING PARTNER ABDULLA SALAI MUHAMMED SAIT Vs. PSPABDUL KARIM
October 26, 1936
HAJI ABDUL KUTHUS SAHIB Vs. INAYATHULLA SAHIB
December 14, 1936
HAJI MOHAMMAD MOSA KHAN Vs. SRI THAKUR GOPIJI MAHRAJ
December 23, 1936
HAJIPUR CENTRAL CO-OPERATIVE UNION, LTD Vs. KAMLA PRASAD
December 8, 1936
HAKIM HIDAYAT ULLAH Vs. BGOKUL CHAND
August 22, 1936
HAKIM KAMLA DATT Vs. RAM MAN LAL
September 14, 1936
HAKIM MOIN UDDIN Vs. SHIEKH ABDUS SAMAD
October 14, 1936
HALSNAD MADAPPAYA Vs. PMAHABALA RAO
September 10, 1936
HAMID ULLAH Vs. AHMAD ULLAH
February 6, 1936
HANUMAN SAHAY Vs. EMPEROR
July 22, 1936
HANUMAN SINGH Vs. BABA BAIJNATH PRASAD SINGH
December 22, 1936
HAR KISHAN DAS Vs. EMPEROR
September 25, 1936
HAR PRASAD Vs. LALA BOOL CHAND
August 27, 1936
HARAGOURI BATABYAL Vs. ASHUTOSH BATABYAL
December 11, 1936
HARANATH DEB NATH Vs. BAISHNAB CHARAN DAS
March 27, 1936
HARE KRISHNA NAYAK Vs. FAKIR CHANDRA PAL
January 24, 1936
HARGOURI PRASAD Vs. RAGHUNATH SINGH
December 11, 1936
HARGOVIND SINGH Vs. COLLECTOR OF ETAH
September 15, 1936
HARI CHARAN BANERJEE Vs. EMPEROR
April 29, 1936
HARI KISHEN RATHI Vs. GOPESWAR DEGHURIA
December 22, 1936
HARI PADA MOITRA Vs. EMPEROR
December 8, 1936
HARI RAO Vs. VENKRMVRMSOMASUNDARAM CHETTIAR
August 5, 1936
HARIHAR PRASAD SINGH Vs. BHUBNESHWARI PRASAD SINGH
January 16, 1936
HARIHAR SINHA Vs. EMPEROR
April 9, 1936
HARINDRA NATH MUKERJI Vs. BBHOLA NATH SAHU
December 18, 1936
HARIPADA GUPTA Vs. BABU LAL MAHTO
January 9, 1936
HARIPADA ROY Vs. GOPINATH ROY
February 28, 1936
HARIPADA SEN GUPTA Vs. EMPEROR
November 10, 1936
HARISH CHANDRA Vs. KAVINDRA NARAIN SINHA
September 7, 1936
HATHI BELAGAL VENKATESWARA RAO Vs. RMARE GOWD
October 6, 1936
HAZARIRAM MARWARI Vs. BANSIDHAR DHANDHANIA
December 16, 1936
HEM SINGH Vs. BASANT DAS
January 23, 1936
HEMANTA KUMAR SARKAR Vs. NANDA KUMAR SINGH
November 20, 1936
HEMENDRA NATH ROY CHOWDHURY Vs. EAST BENGAL COMMERCIAL BANK, MYMEN- SINGH
January 30, 1936
HENRIETTA VIOLET WENKEN BACH (OTHERWISE TAYLOR) Vs. OTTO GUENTER WENKENBACH
July 23, 1936
HER HIGHNESS PRINCESS SREEMATHI SHREE RADHA BAI MAHARANEE SAHIBA (DIED) BY HER AGENT HIS HIGHNESS PRINCE SUDARSAN Vs. BJAGANNADHA NAIDU
November 23, 1936
HERBERT CARBERRY Vs. CLARK AND GREIG LTD
August 11, 1936
HET LALL Vs. UPENDRA NATH BASU
September 28, 1936
HINGU LAL Vs. SARJU PRASAD
December 7, 1936
HIRALAL JINDANI Vs. OFFICIAL ASSIGNEE OF MADRAS
October 12, 1936
HRISHIKESH LAW Vs. SATISH CHANDRA PAUL SRICHANDAN MARI SULTAN
January 16, 1936
HRISHIKESH RAY Vs. UPENDRA NATH MANDAL
May 6, 1936
HUGH CRAWFORD MAGEE Vs. CHARLES W MAGEE
July 27, 1936
HUGHES (INSPECTOR OF TAXES) Vs. BANK OF NEW ZEALAND
December 10, 1936
HUKUMCHAND JUTE MILLS LTD Vs. ANGLO-ORIENTAL BAG CO
July 24, 1936
I M RATNA MUDALIAR Vs. KRISHNA MUDALIAR
November 24, 1936
IBNEY HASAN Vs. GULKANDI LAL
April 8, 1936
IMAM BAKSH Vs. EMPEROR
March 10, 1936
IMAMUDDIN KHAN Vs. EMPEROR
June 29, 1936
IMPERIAL BANK OF CANADA Vs. MARY VICTORIA BEGLEY
April 28, 1936
IN RE B, A PLEADER OF GAYA Vs. STATE
February 20, 1936
IN RE D, A PLEADER Vs. STATE
February 25, 1936
IN RE LAKSHMI NARAYAN SEN AND SONS, LTD Vs. STATE
March 10, 1936
IN RE NARSINGH NARAIN Vs. RAMESHWAR SINGH
March 4, 1936
IN RE UPENDRA NATH KAR BHOWANIPORE BANKING CORPORATION LTD Vs. STATE
August 12, 1936
IN RE: A PETITION IN SM MAHAMAYA DASSI Vs. SHAIK MUNSHI ABDUR RAHIM
July 28, 1936
IN RE: ABDUL GANI SAHIB Vs. STATE
August 20, 1936
IN RE: ALLA SATYAM ALIAS SATYANARAYAN RAO Vs. STATE
September 1, 1936
IN RE: AMULYADHONE ADDYA Vs. STATE
March 3, 1936
IN RE: ANNIA PILLAI Vs. STATE
August 7, 1936
IN RE: ARUNAGIRI MUDALIAR Vs. STATE
April 27, 1936
IN RE: BABULAL RAJGARHIA Vs. STATE
February 28, 1936
IN RE: D A MUKHTEAR OF GAYA Vs. STATE
December 3, 1936
IN RE: GOPIRAM GOBINDRAM Vs. STATE
February 28, 1936
IN RE: GOVINDU SUBBARAMAYYA Vs. STATE
November 12, 1936
IN RE: H B BABINGTON Vs. STATE
September 26, 1936
IN RE: INDIAN COMPANIES ACT, VII OF 1913;; IN RE: NORTHERN-BENGAL COMPANY LTD Vs. STATE
December 8, 1936
IN RE: INDIAN INCOME TAX ACT XI OF 1922; M KANNAPPA NAICKER AND COMPANY Vs. COMMISSIONER OF INCOME TAX
December 18, 1936
IN RE: JALPAIGURI BANKING AND TRADING CORPORATION LTD Vs. STATE
December 14, 1936
IN RE: JONNALAGADDA RAMALINGAYYA Vs. STATE
April 29, 1936
IN RE: K P SINHA Vs. JATINDRA NATH BISWAS
May 28, 1936
IN RE: KANDA MOOPPAN Vs. STATE
November 27, 1936
IN RE: KANTHEESWARAM EKANATHALINGASWAMI KOIL THROUGH ITS TRUSTEE M VEDANAYAGAM PILLAI Vs. STATE
August 31, 1936
IN RE: KIMIDI NARASIMHAM Vs. STATE
March 30, 1936
IN RE: KONDAPALLI AYYAPPA Vs. STATE
May 1, 1936
IN RE: M SUBBIAH THEVAR Vs. STATE
April 23, 1936
IN RE: MALAVARAYA PADAYACHI Vs. STATE
August 21, 1936
IN RE: MARUTHAPALI GOUNDAR Vs. STATE
December 2, 1936
IN RE: MATTER OF N, AN ADVOCATE Vs. STATE
January 10, 1936
IN RE: MUNSHI MUHAMMAD ABDUL KERAM Vs. DABIRUDDIN MUHAMMAD
November 12, 1936
IN RE: MUTHU MOOPAN Vs. STATE
December 2, 1936
IN RE: MUTHUSAMY AYYAR Vs. STATE
November 26, 1936
IN RE: MUTHUSWAMI IYER Vs. STATE
November 26, 1936
IN RE: MYMENSINGH LOAN OFFICE LTD Vs. STATE
December 22, 1936
IN RE: N V L NARASIMHA RAO Vs. STATE
December 11, 1936
IN RE: NATORE KAMALA BANK LTD Vs. STATE
May 25, 1936
IN RE: NRISINGA CHANDRA NANDY Vs. STATE
March 29, 1936
IN RE: P A PLEADER Vs. STATE
March 18, 1936
IN RE: P C MALLICK AND D C AICH Vs. STATE
March 3, 1936
IN RE: PANDIT GIRINDRA MOHAN MISHRA Vs. STATE
November 2, 1936
IN RE: PATTINATHAN ALIAS KRISHNASWAMI NAIDU Vs. STATE
November 9, 1936
IN RE: PUJARI HANUMANTHAPPA Vs. STATE
October 6, 1936
IN RE: R A MUKHTEAR OF CHAPRA Vs. STATE
December 3, 1936
IN RE: R S SRIKANTA IYER Vs. STATE
November 16, 1936
IN RE: R, A MUKHTAR Vs. STATE
October 16, 1936
IN RE: RAJARATNAM PILLAI Vs. STATE
January 16, 1936
IN RE: RAMESH CHANDRA SEN GUPTA, A PLEADER Vs. STATE
January 10, 1936
IN RE: RANJIT SINGH Vs. STATE
February 24, 1936
IN RE: REFERENCE BY JUNIOR SECRETARY BOARD OF REVENUE Vs. STATE
April 28, 1936
IN RE: REFERENCE UNDER SCHEDULE 4, WORKMEN S COMPENSATION ACT (AMENDMENT ACT 15 OF 1933) Vs. STATE
April 29, 1936
IN RE: S YAHIA AND AMATURRUB GHOUSUNNISSA BEGUM ALIAS AMIR BEGUM Vs. STATE
July 27, 1936
IN RE: SANGAMA NAICKER Vs. STATE
April 15, 1936
IN RE: SUBBIA GOUNDAN Vs. STATE
August 10, 1936
IN RE: T SADAGOPA NAIDU; THE OFFICIAL ASSIGNEE OF MADRAS Vs. RKRISHNASWAMY NAIDU
September 28, 1936
IN RE: T VARADARAJULU NAIDU Vs. STATE
December 15, 1936
IN RE: UNIVERSAL MUTUAL AID AND POOR HOUSES ASSOCIATION, LIMITED, MADRAS IN LIQUIDATION, A D THOPPA NAIDU; MR C V NAGARAJA SASTRI (MANAGING OFFICIAL LIQUIDATOR HEREIN) Vs. LMGESAN (A CLAIMANT HEREIN)
October 23, 1936
IN RE: UNIVERSAL MUTUL AID AND POOR HOUSES ASSOCIATION, LTD; A D THOPPA NAIDU AND C V NAGARAJA SASTRI (MANAGING OFFICIAL LIQUIDATOR HEREIN) Vs. LMGESAN
October 23, 1936
IN RE: UTHUMALAI ZAMINDAR M SUBBIAH THEVAR AVL Vs. STATE
April 23, 1936
IN RE: VEDAGIRI PERUMAL NAIDU Vs. STATE
September 10, 1936
IN THE MATTER OF AMULYADHAN ADDY AND OTHERS Vs. STATE
March 3, 1936
IN THE MATTER OF BABULAL RAJ GARHIA Vs. STATE
February 28, 1936
IN THE MATTER OF CHARUSILA DASSI Vs. STATE
March 10, 1936
INAYAT KHAN Vs. EMPEROR
May 11, 1936
ISHAR SINGH Vs. SHAMA DUSADH
July 2, 1936
J B BEATTIE Vs. EMPEROR
November 27, 1936
J H RAYFIELD Vs. RAJ NARAIN
July 13, 1936
J RAMACKERS Vs. EMPEROR
September 7, 1936
JADABENDRANATH PANJA Vs. EMPEROR
January 14, 1936
JADUNANDAN JHA Vs. EMPEROR
September 23, 1936
JADUNANDAN SINGH Vs. SHANKAR SAHU
February 7, 1936
JAFAR ALI KHAN Vs. NASIMANNESSA BIBI
December 11, 1936
JAGADAMBA PROSAD LALA Vs. BADRI PROSAD JHUNJHUNWALA
December 17, 1936
JAGAN KOERI Vs. CHAIRMAN, GAYA MUNICIPALITY
August 18, 1936
JAGANNATH RAO Vs. RAMBHAROSA
May 15, 1936
JAGARNATH LAL Vs. LAL BABU
May 6, 1936
JAGAT KISHORE ACHARYA CHOUDHURY Vs. BADAN MANDAL
July 28, 1936
JAGAT RAM Vs. EMPEROR
September 28, 1936
JAGDAM RAM Vs. ASARFI RAM
November 25, 1936
JAGDISH CHANDRA DEO DHABAL DEB Vs. SHANKARSHAN BHUMIJ
March 12, 1936
JAGESHWAR SINGH Vs. MODNARAIN SINGH
February 20, 1936
JAGRUP SINGH Vs. MTRAM GATI
November 30, 1936
JAI NARAIN LAL Vs. KASHILAL
March 13, 1936
JAIMANGAL Vs. EMPEROR
January 31, 1936
JAINANDAN RAM TEWARI Vs. RURIA URAON
July 28, 1936
JAIPAL AHIR Vs. BADRI PRASAD
January 15, 1936
JAMES EGGAY TAYLOR Vs. UNITED AFRICA CO LTD
October 16, 1936
JAMNA DAS-BISESAR LAL Vs. MANI RAM HALWAI
February 28, 1936
JAMOON Vs. PTCHAKRADHAR JAYAL ZAMINDAR
September 23, 1936
JANKI DAS Vs. KALU RAM
January 20, 1936
JAQUES Vs. NARENDRA LAL DAS
June 22, 1936
JASNAMI Vs. EMPEROR
February 27, 1936
JATINDRA NATH SAHU Vs. EMPEROR
November 3, 1936
JEETHALAL MANEKJI SHARMA Vs. SARADAMBAL AMMAL
August 24, 1936
JESSORE DISTRICT BOARD Vs. SURENDRA NATH HALDAR
November 25, 1936
JIA LAL Vs. EMPEROR
February 3, 1936
JITENDRA NATH GORAI Vs. EMPEROR
March 18, 1936
JITENDRA NATH GUPTA Vs. EMPEROR
July 30, 1936
JITENDRA NATH RAY Vs. JNANADA KANTA DAS GUPTA
January 22, 1936
JITENDRA NATH ROY Vs. MADAN MOHAN DAS MOHANTA MAHARAJA
August 3, 1936
JIWAN Vs. EMPEROR
January 17, 1936
JOGENDRA NARAYAN DHAR Vs. ASKARULLA
February 17, 1936
JOGENDRA NATH DAS Vs. SARUP CHAND-HUKUM CHAND, FIRM
February 19, 1936
JOGENDRA NATH MUKHERJEE Vs. RABINDRA NATH CHATTERJEE
March 19, 1936
JOGNESWAR GHOSH Vs. EMPEROR
June 17, 1936
JOHN BROS Vs. OFFICIAL LIQUIDATOR, AGRA SPINNING AND WEAVING MILLS CO LTD
February 25, 1936
JOHN GURNEY WAKEFIELD Vs. KUMAR RANI SAYEEDA KHATOON
September 10, 1936
JONNALAGADDA RAMALINGAYYA Vs. EMPEROR
April 29, 1936
JOTI LAL SAH Vs. SHEODHAYAN PRASHAD SAH
March 23, 1936
JOTI PRASAD Vs. EMPEROR
December 9, 1936
JWALA PRASAD Vs. HAR PRASAD
December 7, 1936
JWALA PRASAD Vs. MTPADMAWATI
September 10, 1936
K A MUKHTAR OF AURANGABAD Vs. STATE
February 20, 1936
K ANANTHARAM SINGH Vs. MARWADI THARA CHAND
March 18, 1936
K C DE Vs. HIRA BEWA
August 12, 1936
K G PONNAPPA NADAR Vs. THENAZHI PARAKKALATI
October 7, 1936
K GOVINDA CHETTIAR Vs. ANMUNISWAMI CHETTIAR
October 28, 1936
K JAGANNATHA KONE Vs. RAMACHANDRA NAIDU
January 20, 1936
K M M PALANIAPPA CHETTIAR Vs. RAMASWAMI SERVAI
December 15, 1936
K M RAMAKRISHNA MUDALIAR Vs. VSVMANIKKA MUDALIAR (DECEASED)
September 25, 1936
K M VENKATACHALA CHETTY Vs. VDNATESA CHETTY
November 17, 1936
K P K PATTINHARAKETTU Vs. PKMANAVEDAN ALIAS CHERIATHAN RAJA AVERGAL
August 6, 1936
K SIVASANKARA MUDALIAR Vs. RKRISHNASWAMY MUDALIAR
October 29, 1936
K V SREENIVASA AYYANGAR Vs. HINDU RELIGIOUS ENDOWMENTS BOARD
December 15, 1936
KAJULURI VIRANNA ALIAS BULLI VEERANNA Vs. TILLAPUDI VENKAYYA
October 2, 1936
KALI CHARAN RAM SAITHWAR Vs. BANKA CHAND
October 20, 1936
KALI KUMAR MITTER Vs. EMPEROR
April 29, 1936
KALI SINGH Vs. MATRU SINGH
March 4, 1936
KALIAPPA NADALWAR Vs. PPLPLRAMASWAMI CHETTIAR
August 31, 1936
KALICHARAN CHOWDHARI Vs. RAJA BENI MADHO PRASAD SINGH
November 26, 1936
KALIJIBAN BHATTACHARJEE Vs. EMPEROR
February 17, 1936
KALIKUMAR DEB Vs. SECYOF STATE
May 28, 1936
KALIPADA BHANDARI Vs. PANCHKARI MANDAL
February 4, 1936
KALIPADA MONDAL Vs. KALI KINKAR CHATTERJEE
July 24, 1936
KALLAN BEG Vs. EMPEROR
January 17, 1936
KALLAR CHOUDHURY Vs. MTKAMOD CHOUDHARAIN
January 9, 1936
KALYAN MUL MATHUR Vs. EMPEROR
August 14, 1936
KALYANJI VITHALDAS Vs. COMMISSIONER OF INCOME TAX, BENGAL
November 30, 1936
KAMAKHYA NARAIN SINGH Vs. INDERMAN RAM SAHU
January 7, 1936
KAMAL DEVI Vs. DRCKHUDADAD
March 4, 1936
KAMARUDDIN SHAH Vs. SKDILJAN
March 31, 1936
KAMBALA VENKANNA Vs. GOTETI VEERARAJU
April 21, 1936
KAMESHAR SINGH BAHADUR Vs. RAMDHARI MANDAL
September 2, 1936
KAMESHWAR SINGH Vs. MAHABIR PASI
March 30, 1936
KAMESHWAR SINGH Vs. MAHABIR PASI
February 26, 1936
KAMESHWAR SINGH BAHADUR Vs. BACHA KOIRI
March 11, 1936
KAMESHWAR SINGH BAHADUR Vs. SHAIKH SAKHAWAT ALI
September 4, 1936
KAMESHWAR SINGH BAHADUR OF DARBHANGA Vs. EMPEROR
March 25, 1936
KAMESHWARSINGH BAHADUR, DARBHANGA Vs. AMBLER SLATE AND STONE CO LTD
February 28, 1936
KAMMULA VENKATARAMAYYA Vs. YILLAPANI PULLAYYA
March 19, 1936
KAN KUAR Vs. ATAL BEHARI LAL
August 20, 1936
KANAI LAL SAHA Vs. BAIJANATH KHETRI
June 8, 1936
KANCHERLA KRISHNAMURTHY Vs. TADOKONDA ANJAYYA
February 10, 1936
KANCHERLA KRISHNAMURTHY BEING MINOR BY HIS MOTHER AND GUARDIAN LAKSHMIKANTAM Vs. TADIKONDA ANJAYYA
February 10, 1936
KANDASAMI MUDALI Vs. ANNAMALAI REDDI
September 10, 1936
KANDASWAMI GOUNDAN Vs. RANGASWAMI GOUNDAN
December 2, 1936
KANDASWAMI MUDALIAR Vs. THEVAMMAL
March 20, 1936
KANDOTH CHATHOTH KUNHI RAMAN NAMBIAR Vs. CHERIYALANTHOT ANIYATH ELAMBILAM KUNHI KANNAN NAMBIAR
February 14, 1936
KANDULA RAMAYYA Vs. BANGARU RANGARAJU
December 7, 1936
KANHAIYA LAL Vs. MRTHOMAS SKINNER
August 12, 1936
KANIGALAPULA LAKSHMI DEVAMMA Vs. KANIGALAPULA ROSAYYA
April 21, 1936
KANNATHAZHA PAKRAM Vs. MANATHIL EACHARATTIL KRISHNAN NAIR
October 23, 1936
KANNATHAZHA PAKRAN Vs. PUTHALATH AMINA UMMA
October 20, 1936
KANNEGANTI RAMAYYA Vs. KANNEGANTI TULASAMMA
May 4, 1936
KAPILESWAR MAHARANA Vs. ABDUL RAHMAN
May 6, 1936
KAPILESWAR MAHARANA Vs. ABDUL RAHMAN
May 9, 1936
KARAIA NACHI BIVI Vs. ALLAPICHAI ALIAS NYNA MUHAMMAD MARACKAIR (SINCE DECEASED)
December 2, 1936
KARIA NACHI BIVI Vs. ALLAPICHAI
December 2, 1936
KARUPPA GOUNDAN Vs. JAGANMANDALATHIPATHI, GOPANNA MANRADIAR, MINOR, ZAMINDAR OF PORAVIPALAYAM REPRESENTED BY THE MANAGER, COURT OF WARDS
November 12, 1936
KARUPPANDA GOUNDAR Vs. VCTNCHIDAMBARAM CHETTIAR
September 15, 1936
KARUTHA SYED MUHAMMAD ROWTHAR Vs. OFFICIAL RECEIVER
April 14, 1936
KATTA VENKATANNAGARI SREENIVASAYYA Vs. KUTAGULLA MUDDA NAGAPPA BYGUARDIAN MRCPVENUGOPAL (PLEADER)
August 21, 1936
KAVURI ANJAYYA Vs. ALAPATI ANKAMMA
September 7, 1936
KAYASTHA PATHSHALA, ALLAHABAD Vs. MT BHAGWATI DEVI
November 20, 1936
KAZAKKEPATI THAVAZHI THARWAD KARNAVAN AND MANAGER CHEROTI AMMA S SON NARAYANA NAIR Vs. THAVALAPARA KOMLI S SON CHEKUNNI
September 18, 1936
KEDAR NATH SINGH Vs. KESRI MULL
August 24, 1936
KESHAVA PRASAD SINGH BAHADUR Vs. MTBENI KUNWAR
March 3, 1936
KESHO RAM Vs. RAM LAL SAHU
February 5, 1936
KEWAL SINGH Vs. EMPEROR
February 6, 1936
KHAGENDRA NATH CHATTERJEE Vs. KANTI BHUSHAN BANERJEE
February 3, 1936
KHAJA ABDUL GHANI Vs. EMPEROR
April 29, 1936
KHAJI DODDA KHAJI SAIB Vs. CHIGAMALLA NANJAPPA
November 2, 1936
KHAN BAHADUR H M AND D H BHIWANDIWALLA AND CO Vs. SECRETARY OF STATE
September 15, 1936
KHARTAR SHAH Vs. SHYAMLAL SINGH
April 14, 1936
KHATEJAN BIBI Vs. HAJI MAHOMED YUSUF
July 6, 1936
KHIALI RAM Vs. BUCHA RAM
February 2, 1936
KHICHUMAL Vs. MUNICIPAL BOARD
May 12, 1936
KHIMA NAND Vs. EMPEROR THROUGH PREM SINGH
December 9, 1936
KHITENDRA NATH ROY CHOWDHARY Vs. MADANESWAR CHATTERJEE
March 30, 1936
KHOKA DAS Vs. MAHENDRA NATH BISWAS
June 24, 1936
KHURSHED HUSNAIN Vs. SECRETARY OF STATE
December 18, 1936
KIRTYANAND SINHA Vs. RAMANAND SINHA
April 17, 1936
KIZHAKKEPATI THAVAZHI TARWAD KARNAVAN AND MANAGER, NARAYANAN NAIR Vs. THAVALAPARA KOMLI S SON CHEKUNHI
September 18, 1936
KIZHEDATH PAPPI AMMA Vs. RAMA IYER
August 7, 1936
KM KR KM KUPPAN CHETTIAR Vs. MASA GOUNDAN
December 14, 1936
KOLLIVENKATARATNAM Vs. COLLECTOR OF KISTNA
February 10, 1936
KONDATH CHATHOTH KUNHI RAMAN NAMBIAR Vs. CHERIYALANTHOT ANIYATH ELAMBILAN KUNHI KANNAN NAMBIAR
February 14, 1936
KORLAPALLI BANDACHAR Vs. FIRM OF SATHRAJI DONGERCHAND
August 25, 1936
KOTAMREDDI SUBBA REDDI Vs. PERUMAREDDI VENKATANARASIMHARREDDI
August 31, 1936
KOTI VISHWANDHAM Vs. PANDIRI SATYANANDHAM
February 3, 1936
KOTI VISWANATHAM Vs. PANDIRI SATYANANDAM
October 23, 1936
KOTIREDDI KOTAREDDI Vs. KOONAM SIVARAMA REDDI
May 1, 1936
KOTTA VENKATARAJU GARU Vs. SRI RAJAH SAHIB MEHARBAN-I-DOSTAN; SRI RAJARAVU KUMARA MAHIPATHI SURYA RAO BAHADUR GARU,; SIRDAR,; RAJAHMUNDRY SIRKAR AND MAHARAJA
November 10, 1936
KOTTA VENKATARAJUGARU Vs. SRI RAJA SAHIB MAHERBAN-I-DOSTAN SRI RAJA RAVU KUMARA MAHIPATHI SURYA RAO BAHADUR GARU SIRDAR RAJAMUNDRISIRKAR AND MAHARAJA OF PITTAPURAM
November 10, 1936
KOVUMMAL AMMAD Vs. URATHKANDIYIL ARANGADAN AMMAD
February 12, 1936
KOZHIKKOT PUTHIYA KOVILAGATH; PATINHARAKETTU THAVAZHIYIL; KUTTIMBATTI THAMBURATTI S SON MANAVEDAN ALIAS UNNI THAMBURAN AVERGAL Vs. PKMANAVEDAN ALIAS CHERIATHAN RAJA AVERGAL
August 6, 1936
KRISHNA CHANDRA DEB Vs. RAJENDRA NARAYAN BHANJ DEO
May 5, 1936
KRISHNA CHANDRA DHAR Vs. BIPIN BEHARI PADHI
December 18, 1936
KRISHNA KANTA GHOSE Vs. RAJESWAR GHOSH
August 14, 1936
KRISHNA KUMAR CHATTERJI Vs. MTJAGPATI KUER
September 18, 1936
KRISHNAN NAIR Vs. KAMBI
November 26, 1936
KRISHNASWAMI GOUNDEN Vs. PALANI AMMAL
March 27, 1936
KSHIRODE CHANDRA PAL CHOUDHURY Vs. BRAHMANATH PAL CHOUDHURY
June 9, 1936
KUCHWAR LIME AND STONE CO LTD Vs. SECYOF STATE
February 7, 1936
KUKUR SAHU Vs. BIBI SALIHAN
January 20, 1936
KUMAR CHOWDHURY Vs. EMPEROR
September 22, 1936
KUMAR PRAMATHA NATH ROY Vs. RAJA JANAKI NATH ROY
December 1, 1936
KUNJ BEHARI DAS Vs. EMPEROR
February 20, 1936
KUNNUMPRATH PAYYANATAN GOVINDAN, KARNAVAN AND MANAGER OF THE TARWAD Vs. JSDESILVA
April 20, 1936
KUNWAR INDERJIT SINGH Vs. GIR RAJ SINGH
March 10, 1936
KUPPUSWAMI AIYAR Vs. SABAPATHY PATHAN
April 1, 1936
KUPPUSWAMY Vs. RASAPPA CHETTIAR
April 2, 1936
KURANI DEBYA Vs. JOGAMAYA DEBYA
May 5, 1936
KUSUM KUMARI DEBI Vs. CORPORATION OF CALCUTTA
November 20, 1936
L A CREET Vs. FIRM GANGARAJ-GULRAJ
May 22, 1936
L JANARDAN SARUP Vs. EMPEROR
October 5, 1936
L RAM SARUP Vs. MTKANIZ UMMEHANI
October 12, 1936
L RATHU MAL Vs. BKUNJ BEHARI LAL
September 17, 1936
LACHHIRAM BALDEODAS Vs. COMMISSIONER OF INCOME-TAX
May 7, 1936
LACHHMI NARAIN Vs. SHANKER LAL
April 28, 1936
LACHIRAM BALDEODAS Vs. COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA
May 7, 1936
LACHIRAM SANTHOKCHAND AMEECHAND FIRM BY ITS PARTNER SANTHOKCHAND Vs. TARACHAND JAYARUPJI FIRM BY PARTNER TARACHAND
April 24, 1936
LACHMI SHANKER Vs. EMPEROR
February 6, 1936
LACHMINARAYAN DAS Vs. CHAIRMAN, CUTTACK MUNICIPALITY
January 16, 1936
LAI BABU Vs. RANG BAHADUR SINGH
July 21, 1936
LAKHAN Vs. EMPEROR
August 31, 1936
LAKHPAT PATHAK Vs. GHIRAN PATHAK
September 14, 1936
LALA KUNDAN LAL Vs. MT MUSHARRAFI BEGAM
May 15, 1936
LALA RAM SARUP Vs. MUSAMMAT KANIZ UMMEHANI
October 12, 1936
LALIT MOHAN SAHA Vs. DEBENDRA NATH THAKUR
March 25, 1936
LANKA VENKAYA Vs. SREE MEERZA RAJA, SREE POOSHAVATI ALAKA NARAYANA GAJAPATI RAJU MAHARAJU MANYA SULTAN BAHADUR VARU, ZAMINDAR OF VIZIANAGARAM
September 14, 1936
LATAFAT HUSAIN Vs. HIDAYAT HUSAIN
January 15, 1936
LIGHT OF ASIA INSURANCE CO LTD Vs. KARATOYA DEBI
February 12, 1936
LILKU MAHTO Vs. AMAR MAHTO
August 5, 1936
LIQUIDATOR, BAGHA CO-OPERATIVE SOCIETY Vs. DEBI MANGAL PRASAD SINHA
September 25, 1936
M A L A R ARYAN CHETTIAR Vs. COMMISSIONER OF INCOME-TAX, MADRAS
March 31, 1936
M AR RM P M CHIDAMBARAM CHETTIAR Vs. NATIONAL CITY BANK OF NEW YORK
April 22, 1936
M E MOOLLA SONS, LTD (IN LIQUIDATION) Vs. OFFICIAL ASSIGNEE, RANGOON
May 26, 1936
M K A P SAIYED MUHAMMAD BHUKARI Vs. INSPECTOR OF MUNICIPAL COUNCILS AND LOCAL BOARDS
September 30, 1936
M K RADHAKRISHNA IYER Vs. SECYOF STATE
February 15, 1936
M K SUBBARAYALU NAIDU Vs. ARUNACHALA NADAR
February 10, 1936
M KANAAPPA NAICKER AND CO Vs. COMMISSIONER OF INCOME-TAX, MADRAS
December 18, 1936
M KANNIAPPA NAICKER AND COMPANY Vs. COMMISSIONER OF INCOME-TAX
December 18, 1936
M KISHAN LAL Vs. MOHAMMAD ISHAQ
February 3, 1936
M L C GUPTA Vs. EMPEROR
January 20, 1936
M L GAUTAM Vs. EMPEROR
May 12, 1936
M R M RAMASWAMI CHETTIAR ALIAS M T T V M RAMANATHAN CHETTIAR Vs. MTTKRSVMUTHIAH CHETTIAR
August 19, 1936
M RAMASWAMIAH Vs. PRODDATUR CO-OPERATIVE BUILDING SOCIETY
April 24, 1936
M RATNA MUDALIAR (DECEASED) AND FOUR ORS Vs. KRISHNA MUDALIAR
November 24, 1936
M S A SUBRAMANIA MUDALIAR FIRM BY PARTNER M S A SUBRAMANIA MUDALIAR Vs. EAST ASIATIC CO LTD, BY MANAGING AGENT
August 28, 1936
M SH MUHAMMAD SADIQ Vs. HARAKH NARAIN
August 5, 1936
M SHANMUGA MUDALIAR Vs. PKACTVEERAPPA CHETTIAR
October 20, 1936
M SUBBAYYA THEVAR, ZAMINDAR OF UTTUMALAI Vs. SIVAGNANA MARUDAPPA PANDIAN
March 21, 1936
MADAN MOHAN DAS MOHANTA MAHARAJ Vs. JITENDRA NATH ROY
January 24, 1936
MADANA MOHANA NAIKO Vs. KRUPASINDHU NAIKO (DEAD)
October 7, 1936
MADRAKKATA VALIAMATATHIL NARAYANA KANAKAPILLE Vs. MADRAKKATA VALIAMATATHIL SAVITRI AMMA
September 4, 1936
MADRAS AND SOUTHERN MAHRATTA RAILWAY COMPANY LTD Vs. MAHARAJA OF PITHAPURAM
November 27, 1936
MADURA MILLS CO LTD Vs. NMSKRISHNA AYYAR
November 24, 1936
MAGAN LAL MARWARI Vs. SITARAM PANNA LAL
November 30, 1936
MAGHAM CHINNA SUBBAROYUDU Vs. VANGALA NARASIMHA REDDI
August 13, 1936
MAHABIR DAS Vs. SADHO CHOUDHURI
April 3, 1936
MAHABIR PRASAD Vs. BRIJ MOHAN PRASAD
April 21, 1936
MAHABIR PRASAD CHAUDHURI Vs. DHANUSHDHARI PRASAD SINGH
March 23, 1936
MAHABIR RAM Vs. RAM KRISHEN RAM
September 7, 1936
MAHADEO Vs. KING
June 11, 1936
MAHADEO PRASAD Vs. EMPEROR
October 19, 1936
MAHAMMAD FATEH NASIB Vs. SARADINDU MUKHERJEE
January 23, 1936
MAHANT RAM KISHAN DAS Vs. BADRI BISHAL
December 4, 1936
MAHANT RAMDHAN PURI Vs. CHAUDHURY LACHMI NARAIN
December 16, 1936
MAHANTH SHIB NARAIN DAS Vs. PANDEY JAMUNA PRASAD
September 14, 1936
MAHARAJ BAHADUR SINGH Vs. NARI MOLLANI
February 27, 1936
MAHARAJ BAHADUR SINGH Vs. BINODE BEHARY CHOUDHURY
February 18, 1936
MAHARAJ HAJAM Vs. JIRJODHAN PERSHAD SINGH
December 9, 1936
MAHARAJ KUMAR RAM RANBIJAYA PRASAD SINGH Vs. HARIHAR PRASAD SINGH
November 24, 1936
MAHARAJA KUMAR RAMRANBIJAI PRASAD SINGH Vs. DEOKI AHIR
March 25, 1936
MAHARAJA SASHI KANTA ACHARJYA BAHADUR Vs. NASIRABAD LOAN OFFICE CO LTD
February 7, 1936
MAHARAJADHIRAJ KAMESHWAR SINGH BAHADUR Vs. BANSIDHAR MARWARI
December 7, 1936
MAHARAJADHIRAJ SIR KAMESHWAR SINGH OF DARBHANGA Vs. HEM NATH JHA
May 4, 1936
MAHATAB SINGH Vs. RAJA DURGA NARAIN SINGH
August 25, 1936
MAHIGANJ LOAN OFFICE LTD Vs. BEHARI LAL CHAKI
December 10, 1936
MAHRAJAH OF PITHAPURAM Vs. THOMAS COOK AND SONS LTD
April 16, 1936
MAIKOO LAL Vs. SANTOO
April 22, 1936
MAJAHARALI Vs. MAFIJADDI SARDAR
July 28, 1936
MAJETI KASI VISWESRA RAO Vs. PULLETIKURTI VARAHANARASIMHAM
October 12, 1936
MAKKHAN LAL Vs. MUSAMMAT BHAGWANA KUER
February 18, 1936
MANAGER, DHALBHUM ESTATE Vs. OVERSEER, JUGSALAI NOTIFIED AREA COMMITTEE
August 6, 1936
MANAKKAT TEKKEPEEDIKAYIL KOOLERI NADUVILE PURAYIL ABDULLA AND ELEVEN ORS Vs. SUBRAMANYAN PATTAR
January 23, 1936
MANAVADAN, SON OF KUTTIMBATTI THAMBURATTI Vs. PKMANAVADAN
August 6, 1936
MANGAR KOIRI Vs. EMPEROR
July 24, 1936
MANGTULAL BAGARIA Vs. DAYA SHANKER GOBARDHAN DAS BHATA
March 16, 1936
MANICKAM CHETTI Vs. KAMALAM
October 22, 1936
MANICKAM CHETTY Vs. KAMALAM ALIAS KAMALATHAMMAL
October 22, 1936
MANIKGANJ TRADING AND BANKING CO LTD Vs. MADHABENDRA KUMAR SHAHA
January 23, 1936
MANIKKA MOOPPANAR Vs. PERIA MUNIYANDI PANDITHAN
February 4, 1936
MANJIA Vs. EMPEROR
October 29, 1936
MANMATHA KUMAR SAHA Vs. EXCHANGE LOAN CO LTD
June 5, 1936
MANMATHA PAL CHOUDHURY Vs. SAROJ RANJAN SINGHA
June 5, 1936
MANNAVA RAMA RAO Vs. MANNAVA VENKATA SUBBAYYA
January 8, 1936
MANNI LAL Vs. PAHLAD DAS
November 2, 1936
MANSA RAM Vs. LBADRI PRASAD
January 30, 1936
MARAMITTATH THERUVIL MOOTHACHETTIAM VEETIL KELU Vs. KUTTIYIL MACHIKANDY CHEKKARA CHEPPAN
November 10, 1936
MARIASUSAI UDAYAN Vs. HAJEE MAHAMUD AZEAUDEEN SAHIB BAHADUR
April 30, 1936
MARIASUSAI UDYAN Vs. HAJEE MAHAMUD AZEZUDEEN SAHIB BAHADUR
April 30, 1936
MARIMITTATH THERUVIL MOOTHACHETTIAM VEETTIL KELU Vs. KUITIYIL MACHIKANDY CHEKKARA CHAPPAN
November 10, 1936
MARINA MANGAMMA Vs. MUTYALA DORAYYA
September 4, 1936
MARUDAKONAR Vs. VEERAMMAL
August 11, 1936
MARUDAMUTHU KADURAR Vs. MINOR ARUMUGASAMI KADURAR
November 12, 1936
MARUTHAPPA SERVAI Vs. NIRAIKULATHAN SERVAI
November 26, 1936
MASINA BAVAMMA Vs. YENDRU PAPANNA
August 6, 1936
MATA PRASAD Vs. TIKA RAM
December 18, 1936
MATBER SINGH Vs. RAI KRISHNA BAHADUR
March 20, 1936
MATHURANAYAGAM PILLAI Vs. MUNICIPAL COUNCIL THROUGH ITS COMMISSIONER SSAMUEL PILLAI
October 14, 1936
MATI LAL DAGA Vs. (SRI SRI) ISWAR RADHA DAMODAR CHANDRA JEW THAKUR
May 6, 1936
MATTAI KRISHNAMURTHI, MINOR BY ADOPTIVE MOTHER AND GUARDIAN MATTA SURYAKANTAM Vs. IMPERIAL BANK OF INDIA
February 28, 1936
MAUJI Vs. EMPEROR
January 29, 1936
MAYADAS BHAGAT Vs. COMMERCIAL UNION ASSURANCE CO LTD
April 10, 1936
MEDDUKURI PEDA JOGARAO Vs. YENUGU CHINNAYYA
March 16, 1936
MEENAKSHI AMMAL Vs. RAMASWAMI JOSIER
November 4, 1936
MEGRAJ ISWARADAS Vs. CORPORATION OF MADRAS
April 9, 1936
MESSRS G I M GREGORY AND CO Vs. RE
June 10, 1936
METHAR ROWTHER Vs. SAHU MOIDEEN ROWTHER
November 4, 1936
METROPOLITAN COAL CO, LTD Vs. JACOB PYE
March 27, 1936
MEWA RAM Vs. ABLAK SINGH
October 30, 1936
MINOR RAMANATHAN Vs. SPRMRMMEYYAPPA CHETTIAR
August 28, 1936
MIR CHHITTAN Vs. EMPEROR
September 17, 1936
MIR CHITTAN Vs. EMPEROR
September 17, 1936
MISRI LAL Vs. ALEXANDER GARDNER
April 17, 1936
MITHU PANDEY Vs. SURAJ KUMAR LAL
February 26, 1936
MODIBOYINA RAGHAVALU Vs. ODUVU NARASA REDDI
November 6, 1936
MOHAMMAD ASLAM Vs. COMMISSIONER OF INCOME-TAX, UNITED PROVINCES
August 7, 1936
MOHAMMAD HUZABBAR ALI KHAN Vs. ABDUL FATEH KHAN
September 9, 1936
MOHAMMAD IBRAHIM KHAN Vs. NAZIR AHMAD
December 18, 1936
MOHAMMAD TAHIR Vs. BECHEY LAL
February 20, 1936
MOHAMMAD TAQI KHAN Vs. RAJA RAM
September 15, 1936
MOHAMMAD WAHID KHAN Vs. DISTRICT BOARD
August 28, 1936
MOHAMMADA Vs. BHARNAND LAL
November 9, 1936
MOHARMANI KUER Vs. BHANKUMAR CHAND
January 8, 1936
MOHENDRA CHANDRA DUTTA ROY Vs. BASIRUDDIN
May 6, 1936
MOHINI MOHAN SAHA Vs. JANAKI NATH (DEAD)
April 27, 1936
MOHIT TEWARI Vs. RAM NARAIN DUBE
September 30, 1936
MOHITOSH GHOSE Vs. MOLIN BEHARI DUTT
January 30, 1936
MOLHU RAI Vs. EMPEROR
September 10, 1936
MONINDRA LAL CHATTERJEE Vs. HARI PADA GHOSE
July 3, 1936
MONMOHINI DAS PURKAYASTHA Vs. BEHARI SHAHA
March 25, 1936
MOOKA PANDARAM Vs. SINNU MUTHIRIYAN
September 1, 1936
MORAVANENI VEERAYYA Vs. SREE RAJA BOMMADEVARA VENKATA BHASHYAKARALARAO BAHADUR
March 19, 1936
MOTI Vs. BENI
August 22, 1936
MOTI PANSARI Vs. USMAN
January 29, 1936
MOTIRAM Vs. EMPEROR
August 20, 1936
MT ANCHAHI Vs. (FIRM) BIRJMOHAN LALL, MADAN LALL
January 10, 1936
MT ANTO Vs. MTREOTI KUAR
August 31, 1936
MT BALKESIA Vs. MAHANT BHAGWAN GIR
August 12, 1936
MT BIBBO Vs. RAI SAHEB GOKARAN SINGH
September 16, 1936
MT BIBI ALIMUNNISSA Vs. SHAIKH ABDUL AZIZ
March 18, 1936
MT BIBI MARIM Vs. SURAJMAL
August 4, 1936
MT BIBI UMA SALAMA Vs. SYED HASAN IMAM
September 4, 1936
MT BINDA KUER Vs. LALITA PRASAD CHOUDHARY
July 29, 1936
MT DULHIN SHYAM SUNDER KOER Vs. MTSHEORACHAN KUER
September 23, 1936
MT GAINDO DEVI Vs. SHANTI SWARUP
September 18, 1936
MT GULAB DEVI Vs. KUNWAR ABDUL GHAFUR KHAN
September 7, 1936
MT IDIA Vs. LACHMI NARAIN
September 7, 1936
MT JAFFO Vs. CHITTA
February 6, 1936
MT JAFRI BEGAM Vs. ASGHAR ALI KHAN
February 26, 1936
MT JAGTARAN KUER Vs. MTGAITRI DEBI
May 5, 1936
MT JAMUNI Vs. BHOLARAM
January 10, 1936
MT KAMNI BEGAN Vs. BASHIR ULZAMAN KHAN
July 23, 1936
MT KHAIRAN NISSA Vs. MAHAMAD HUSSAIN BARA
June 4, 1936
MT KULSOOMUN NISSA Vs. NOOR MOHAMMAD ALIAS SULTAN HAIDER
May 8, 1936
MT KULSUM BIBI Vs. BASHIR AHMAD
September 15, 1936
MT KULSUM BIBI Vs. SHIAM SUNDER LAL
March 24, 1936
MT MAINA Vs. BHAGWATI PRASAD
April 16, 1936
MT MANBHARI Vs. PTSRI RAM
May 12, 1936
MT MARIAM Vs. MTAMINA
September 21, 1936
MT MUKUNDI Vs. JAGANNATH
September 2, 1936
MT MUSTAFAI BEGAM Vs. RAGHURAJ SINGH
July 28, 1936
MT PARBATI Vs. GAJRAJ SINGH
September 10, 1936
MT PUNA BIBI Vs. SRI SRI KESHAB RAI JI THAKUR
April 7, 1936
MT RAJPALI KUNWAR Vs. SURJU RAI
April 15, 1936
MT RAM DULARI Vs. DEO NARAIN
September 15, 1936
MT RAM KAILASH KUNWARI Vs. ISHWARI SARAN
February 14, 1936
MT RAZINA KHATUN Vs. MTABIDA KHATUN
August 24, 1936
MT RUQIA BEGAM Vs. LSURAJ MAL
January 30, 1936
MT SAMPAT KUER Vs. RAMLAL KAHAR
November 5, 1936
MT SAMPATIA BIBI Vs. MIR MAHBOOB ALI
April 21, 1936
MT SHEO KUMARI Vs. MATHURA RAM
May 12, 1936
MT SHIVADULARI KUER Vs. BHAGWATI CHARAN SAHU
August 4, 1936
MT SUGA KUER Vs. FIRM BRIJRAJ RAMNIWAS
December 3, 1936
MT SUKNI CHAMAIN Vs. EMPEROR
January 10, 1936
MT SURAJ PALI Vs. ARIYA PRETINIDHI SABHA
May 11, 1936
MT TIJJO Vs. CHIRANJILAL
February 3, 1936
MT ZAINAB BIBI Vs. UMAR HAYAT KHAN
January 31, 1936
MUBARIK HASAN Vs. ISHRI PRASAD
February 19, 1936
MUDENUR NAGAPPA Vs. FIRM OF BHAGAVANJI RASAJI BY ITS PARTNERS
March 13, 1936
MUFTI MAHOMED ASLAM KHALIFA MANDI Vs. COMMISSIONER OF INCOME-TAX
August 7, 1936
MUHAMMAD HUSSAIN Vs. SHAIK MUHAMMAD MALUMIAR
January 31, 1936
MUKANDI LAL Vs. HASHMAT-UN-NISSA
August 7, 1936
MUKHI RAM Vs. FIRM KAMTA PRASAD-BALAM DAS
January 14, 1936
MUKHRAM MAHTO Vs. KESHO PRASAD SINGH BAHADUR
January 23, 1936
MUKHRAM MARWARI Vs. BATESWAR MAHTONT
August 31, 1936
MUKTI DEVI Vs. MONORAMA MITRA
May 20, 1936
MULLANGI RAMAYYA Vs. THONDAPU BAPANAMMA
July 29, 1936
MUNGA LAL Vs. SAGARMAL
February 17, 1936
MUNIAPPA MUDALI Vs. THANGAVELU MUDALI
March 6, 1936
MUNICIPAL BOARD Vs. BABU RAM LAL
April 22, 1936
MUNICIPAL BOARD Vs. SARDAR SUKHA SINGH
November 23, 1936
MUNICIPAL BOARD Vs. SHIAM LAL
December 8, 1936
MUNICIPAL COUNCIL Vs. NIDAMARTI JALADURGA PRASADARAYUDU
April 2, 1936
MUNISH CHANDRA DUTTA Vs. AJIT SANKAR DE
June 9, 1936
MUNNA LAL Vs. MUNICIPAL BOARD
May 12, 1936
MUNNALURI RAMA RAO MINOR BY GUARDIAN GANGAMMA Vs. TADIKONDA SREERAMAMURTHI
February 15, 1936
MUNNI LAL Vs. EMPEROR
February 13, 1936
MUNNI SINGH Vs. BASDEO SINGH
November 25, 1936
MUNSHI MOHAMMAD ABDUL AZIZ Vs. GULAM JULANI
March 3, 1936
MUNSHI SAHU Vs. BHUPAL MAHTON
January 29, 1936
MURARI LAL Vs. MUHAMMAD SAMIUDDIN AHMAD KHAN
December 3, 1936
MURLI Vs. HANUMAN PRASAD
March 12, 1936
MURUGESAM PILLAI Vs. MINAKSHISUNDARA AMMAL
July 21, 1936
MUSAMMAT BIBI ZUBAIDA Vs. MOHAN RAM SAHU
November 26, 1936
MUSAMMAT DAIWATI KUER Vs. MUSAMMAT TUNKI KUAR
January 24, 1936
MUSAMMAT GAINDO DEVI Vs. SHANTI SWARUP
September 19, 1936
MUSAMMAT KHAIRUNNESSA BIBI Vs. CORPORATION OF CALCUTTA
March 24, 1936
MUSAMMAT SONPHULA KUER Vs. GANSURI
December 22, 1936
MUSAMMAT TIJJO Vs. CHIRANJI LAL
February 3, 1936
MUTHAN CHETTIAR Vs. VENKITUSWAMI NAICKEN
March 25, 1936
MUTHAYYAN SWAMINATHA SASTRIAL Vs. SNARAYANASWAMI SASTRIAL
August 21, 1936
MUTHU KR AR PL ARUNACHALAM CHETTIAR Vs. KALAYAPPA CHETTIAR
September 28, 1936
MUTHUSAMI PILLAI Vs. ARASAYEE AMMAL
January 20, 1936
MUTHUSAMI SERVAI Vs. NKMYTHEEN PICHAI ROWTHER
November 27, 1936
MUTHUSWAMI PILLAI Vs. MANIKKA MOOPAN
July 28, 1936
MUTHUVELU KUDUMBURAN Vs. SAMIAYYA KUDUMBURAN
May 6, 1936
MUTTURI SURYANARAYANAMURTY Vs. KARUMURI NAGACHANDRAMOWLI
July 31, 1936
N A S T CHIDAMBARAM CHETTIAR Vs. VENKATASUBBA NAIK
November 19, 1936
NABIN CHANDRA ROY Vs. RAJENDRA KUMAR NAG CHOUDHURY
March 4, 1936
NADIR HUSAIN Vs. MUNICIPAL BOARD
October 16, 1936
NAGA RAI Vs. BUCHI RAI
January 31, 1936
NAGAYYA NAIDU Vs. RDURAISWAMI NAIDU
December 2, 1936
NAGESAR RAM Vs. RAJNET RAM
February 15, 1936
NAGESHWAR PRASAD SINGH Vs. RAM SARUP SINGH
February 18, 1936
NAIMUDDIN BISWAS Vs. EMPEROR
August 12, 1936
NALLAJERLA SATYAVATI Vs. VIJJAPU PALLAYA
November 10, 1936
NALLAMOTHU VENKATARAYADU Vs. JULADI SUBBIAH
August 3, 1936
NAMBIAPPA MUTHIRIAN Vs. CHETTI
February 3, 1936
NAMDAR KHAN Vs. NAIMUL KHAN
December 23, 1936
NANAKKAT TEKKAPEEDIKAYIL KOOLERI NADUVILE PURAYIL ADULLA Vs. SUBRAMANAYAN PATTAR
January 23, 1936
NAND KISHORE SINGH Vs. NAGENDRA BALA DEBI
February 6, 1936
NAND KUMAR SINHA Vs. EMPEROR
December 8, 1936
NANDA KUMAR PANDE Vs. SOURENDRA NATH GHOSE
January 6, 1936
NANDU MAL Vs. PANNA LAL
February 15, 1936
NANHKOO MAHTON Vs. EMPEROR
February 28, 1936
NAOKHILA LOAN CO LTD Vs. HEMENDRA NARAYAN ROY
April 6, 1936
NARAIN Vs. MOHAN SINGH
December 22, 1936
NARAIN PANDEY Vs. SURAJBHAN LAL
November 26, 1936
NARAIN SAHU Vs. GOPI NATH NAIK
October 5, 1936
NARAYANI Vs. PSANKUNNI MANNADIAR
March 2, 1936
NAROTTAN DAS Vs. KRISHNA PRASAD
February 7, 1936
NARSINGH PRASAD SINGH Vs. PURANMASHI
January 20, 1936
NATHUNI SINGH Vs. KHUB LAL SINGH
September 2, 1936
NAWAB SINGH Vs. DALJIT SINGH
January 17, 1936
NAWAL KISHORE AGARWALA Vs. MUNICIPAL BOARD
December 10, 1936
NAZAR KHAN KABULI Vs. JJSBARRCLOUGH
August 20, 1936
NAZIR AHMAD Vs. EMPEROR
January 20, 1936
NAZIR AHMAD Vs. KING-EMPEROR
June 16, 1936
NEPAL RAI Vs. PARAS RAM DUBE
September 21, 1936
NETAI CHANDRA JANA Vs. EMPEROR
May 14, 1936
NEWAZ AHMAD KHAN Vs. HASAMADDIN AHMED
February 6, 1936
NIMAICHARAN DAS Vs. SURENDRA NATH GHOSH
July 20, 1936
NIMMAGADDA MAHALAKSHMAMMA Vs. NIMMAGADDA RAMAYYA
October 27, 1936
NIRMAL CHANDRA SANYAL Vs. MUNICIPAL COMMISSIONERS
July 17, 1936
NIRMAL SINGH Vs. ZAMIR UDDIN KHAN
December 21, 1936
NIRODE CHANDRA MALLIK Vs. JATINDRA MOHON DUTTA
November 11, 1936
NIRODE CHANDRA MUKHERJEE Vs. CHAIRMAN OF COMMISSIONERS OF KAMARHATI MUNICIPALITY
May 1, 1936
NISAN SINGH Vs. RAMCHANDRA SAO
March 30, 1936
NITAI CHARAN GHOSE Vs. KSHETRA NATH GANGULY
January 7, 1936
NITANAND Vs. ROOP NARAIN
November 25, 1936
NITYANANDA PODDAR Vs. RUPAI BEPARI
February 11, 1936
NOKHELAL JHA Vs. SRIMATI RAJESHWARI KUMARI
August 5, 1936
NORBERT EDWIN NUGENT Vs. MARJORY JULIA NUGENT
October 9, 1936
NRISINGHA CHARAN NANDY CHOUDHRY Vs. RAJNITI PRASAD SINGH
May 4, 1936
NRISINGHA PROSAD CHATTERJI Vs. GIRINDRA NATH MUKERJI
January 24, 1936
O A O K C T CHIDAMBARAM CHETTIAR (MINOR) Vs. SWAMINATHAN ALIAS SAMIDURAI THEVAR
May 7, 1936
OFFICIAL ASSIGNEE Vs. RKRISHNASWAMI NAIDU
September 28, 1936
OFFICIAL ASSIGNEE Vs. TRUSTEES OF PORT TRUST
May 1, 1936
OFFICIAL ASSIGNEE OF MADRAS Vs. RWMANIFOLD
May 12, 1936
OFFICIAL ASSIGNEE OF MADRAS REPRESENTING THE ESTATE OF R KASI VISVANADHA MUDALIAR Vs. VAKUPPUSWAMI NAIDU
March 20, 1936
ONKAR NATH Vs. EMPEROR
June 9, 1936
OOMER HAJEE AYOOB SAIT Vs. THIRUNAVUKKARASU PANDARAM
January 31, 1936
P A PLEADER Vs. JUDGES OF THE HIGH COURT OF ALLAHABAD
September 17, 1936
P P KOYAKUTTI Vs. AVEERANKUTTI
October 26, 1936
P P P CHIDAMBARA NADAR Vs. CPARAMA NADAR (DECEASED) PICHAIMANI ALIAS ARUNACHALAM (MINOR) BY GUARDIAN THILLAI AMMAL AS LROF THE DECEASED
November 6, 1936
P RAMANUJAH, SOLE PROPRIETOR OF P THIRUVENGADAIAH AND SON Vs. COMMISSIONER, CORPORATION OF MADRAS
September 29, 1936
P RATNASABAPATHY GOUNDAN Vs. PUBLIC PROSECUTOR
February 15, 1936
P S VENKATARAMA AYYAR Vs. KPSARVOTHAMA RAO, OFFICIAL LIQUIDATOR OF THE SOUTH INDIAN FILM CORPORATION
October 12, 1936
P SIVASURYANARAYANA CHETTY ALIAS ALLEYYA, MINOR BY NEXT FRIEND SESHAMMA Vs. PAUDINARAYANA CHETTI
October 20, 1936
PADMANABHUNI NARASIMHADAS Vs. DISTBOARD OF KISTNA
December 10, 1936
PAKALAPATI VEERAYYA Vs. DEVULAPALLI SOBHANADRI
March 30, 1936
PALANI MUDALIAR Vs. KAVERI AMMAL
March 27, 1936
PALANIANDI PILLAI Vs. ROSAPPA PILLAI
August 17, 1936
PALANIYANDI PILLAI Vs. RASAPPA PILLAI
August 17, 1936
PALAPARTHI RAMAMURTHI Vs. PALAPARTHI SUBBA RAO
August 28, 1936
PALLIPURAYIL ASAN KUTTI Vs. MUKKOLAKKAL KOYYAMAN KUTTI
November 18, 1936
PAMIDI VEDAVALLI THAYARAMMAL Vs. JUNUS CHETTIAR
April 23, 1936
PANCHAM Vs. RAMESHWAR
January 29, 1936
PANCHAM SINGH Vs. RAI PROMOTHA NATH MITRA
May 7, 1936
PANCHAYAT BOARD BY ITS PRESIDENT Vs. TPILLATHIAN SERVAI
November 16, 1936
PANCHI COWRI SADHU KHAN Vs. SATYA DHENU GHOSAL
January 30, 1936
PANMULL LODHA Vs. RBGADHMULL LODHA
February 26, 1936
PARAKAM CATHOLIC SANGHAM PROPRIETORS, CHAMKATH PAREKKATH VARIYED S SON PARINCHU Vs. VEKKEKOILKATH KAMTI NAMBRASHTADRI AMA S SON RAVI VARMA THIRUMALPAD
December 7, 1936
PARASHRAM BALAJI DESHMUKH Vs. ASARAM
July 29, 1936
PARBATI CHARAN MUKHOPADHYA Vs. BANDEALI AKON
January 17, 1936
PARMESHWAR PANDAY Vs. RAMDHARI
May 4, 1936
PATTANATHAN ALIAS KRISHNA SAMI NAIDU Vs. EMPEROR
November 9, 1936
PATUR SUBRAMANIA SASTRI Vs. VEDAM SUBBALAKSHMAMMA
April 2, 1936
PAVANI SUBBAMMA Vs. ANUMALA RAMA NAIDU (DECEASED) MUNGAMOOR VENKATAKRISHNA RAO
November 19, 1936
PENINSULAR LOCOMOTIVE CO LTD Vs. HLANGHAM REED
November 10, 1936
PERAKAM CATHOLIC SANGHAM PROPRIETORS, PARINCHU Vs. VEKKEKOVILAKATH KAVUTTI NAMBRASHTADRI AMMA S SON RAVI VARMA THIRUMALPAD
December 7, 1936
PERANA OR PEERANA Vs. EMPEROR
January 13, 1936
PERIAKARUPPA PILLAI Vs. (MINOR) SATYANARAYANAMOORTHI
March 27, 1936
PERIAKATHA NADAR Vs. MAHALINGAM ALIAS KATTERI MALAYAPILLAI NADAR (DECEASED)
February 19, 1936
PERMANENT TRUSTEE COMPANY OF NEW SOUTH WALES LTD Vs. FRANCIS HENRY BRIDGEWATER
October 16, 1936
PERUMAL MUDALIAR Vs. SOUTH INDIAN RAILWAY COMPANY LIMITED, BY ITS AGENT
November 17, 1936
PHANI BHUSAN KUMAR Vs. EMPEROR
August 7, 1936
PHEKU MIAN Vs. SYED ALI
September 7, 1936
PIRAG LAL Vs. RUSTAM SINGH
June 11, 1936
PIRTHI SINGH Vs. RAMSARAN MAHTO
July 29, 1936
PIYARE LAL Vs. HASAN AHMAD
May 12, 1936
POKHAN DUSADH Vs. MTMANOA
December 18, 1936
POLPAKARA MANAKKAL VIROOPAKSHAN NAMBUDRIPAD Vs. PULIPRE TARWAD KARNAVAN
November 16, 1936
POLPARKARA MANAKKAL VIROOPAKSHAN NAMBUDRIPAD Vs. PULIPRA TARWAD KARNAVAN AND MANAGER CHEMBU NAYAR (DECEASED)
November 11, 1936
PONNAMMAL Vs. GOMATHI AMMAL (DECEASED)
May 6, 1936
PRABHALA KRISHNAMURTHI Vs. VALLURI LINGAYYA
January 7, 1936
PRAGADA KRISHNAMURTHI Vs. PRAGADA SEETAMA
February 25, 1936
PRAKASH CHANDRA NAG Vs. SUBODH CHANDRA NAG
August 19, 1936
PRASANNA DEB RAIKAT Vs. BENGAL DUARS BANK, LTD
June 16, 1936
PRITHI MISSIR Vs. HARAK NATH SINGH
May 8, 1936
PRIYABALA DASSI Vs. SARAJUBALA CHOUDHURANI
April 27, 1936
PRIYANATH GHOSAL Vs. TARAK NATH DATTA
June 10, 1936
PROBHABATI RAY Vs. GOURISANKAR RAY
July 29, 1936
PROFULLA KUMAR SEN GUPTA Vs. BEHARI LAL SEN GUPTA
February 24, 1936
PROSANNA KUMARI MAZUMDAR Vs. TRIPURA CHARAN CHOWDHURY
May 14, 1936
PROVAT KAMAL BASU Vs. PHOENIX ASSURANCE CO LTD
February 11, 1936
PT AMBA SHANKAR Vs. MTSEOTI
December 14, 1936
PT BHAGWAN DAS Vs. EMPEROR
August 19, 1936
PT KALYAN DAS Vs. RSCHOBEY SUDERSHAN LAL
October 1, 1936
PULAVARTI LAKSHMANASWAMI Vs. MAHAMMAD GALAH HUSSAIN SAHEB GARU
November 10, 1936
PULAVARTI SATYAM Vs. KUNCHIBHOTLA SATYANARAYANA
September 9, 1936
PULIN CHANDRA DAW Vs. ABU BAKKAR NASKAR
January 13, 1936
PULIYERI KUNHAKUTTAN ALIAS KELU Vs. IMBICHIKUTTAN ALIAS IMBICHIKUNHAN
September 4, 1936
PUNJAB SUGAR MILLS CO LTD Vs. LAKSHMAN PRASAD
December 14, 1936
PURAN CHAND Vs. BHAGWAT PRASAD
December 22, 1936
PURNANANTHACHI Vs. T S GOPALASWAMI ODAYAR
July 27, 1936
QUTUBUDDIN Vs. EMPEROR
June 30, 1936
R GANESA AIYAR Vs. LAKSHMI CO-OPERATIVE BUILDING SOCIETY BY SECRETARY RSRAMACHANDRA AIYAR
December 17, 1936
R GANESA AYYAR Vs. LAKSHMI CO-OPERATIVE BUILDING SOCIETY
December 17, 1936
R KESAVALU NAIDU Vs. TJAYAGANAPATHI MUDALI
August 18, 1936
R M P R A P R KASI CHETTIAR ALIAS PERICHIAPPA CHETTIAR Vs. VALVRAMAASAMI CHETTI FIRM BY ITS MANAGING PARTNER VALVRAMASAMI CHETTIAR
August 11, 1936
R S N CO LTD AND I G N AND RY CO LTD Vs. RAM KANAI MADHAB CHANDRA ISWAR CHANDRA PAL
January 23, 1936
R T KESAVULOO Vs. OFFICIAL RECEIVER
April 1, 1936
R T RANGACHARI Vs. SECRETARY OF STATE
December 8, 1936
R VENKATA RAO Vs. SECRETARY OF STATE
December 8, 1936
RABINDRA NATH CHANDRA Vs. EMPEROR
July 14, 1936
RADHA GOBINDA SEN Vs. RAM BRAHMA MONDAL
July 31, 1936
RADHA MOHAN MISSIR Vs. KAMALDHARI MISSIR
January 30, 1936
RADHA NATH MAITY Vs. KRISHNA CHANDRA MUKHERJEE
January 7, 1936
RADHA NATH MUKERJI Vs. SHAKTIPADO MUKERJI
April 16, 1936
RADHA RAMAN SAHA Vs. MAKHOM LAL GANGULY
December 22, 1936
RADHA SUNDAR ROY Vs. SAKTIPADA ROY
June 10, 1936
RADHAKISHUN Vs. KEOLA PRASAD
September 17, 1936
RADHAKRISHNA CHETTIAR Vs. NARAYANASWAMI AIYAR
September 23, 1936
RADHARANI DASSYA Vs. BRINDARANI DASSYA
January 17, 1936
RADHIKA MOHAN MUNSHI Vs. SUDHIR CHANDRA SANYAL
August 7, 1936
RADHIKA NATH BISWAS Vs. MIDNAPORE ZEMINDARI CO LTD
December 7, 1936
RAGHUBIR SAHAI Vs. WALI HUSSAIN KHAN
August 25, 1936
RAGHUBIR SINGH Vs. PANCHAITI AKHARA BARA UDASIN NIRWAN
August 6, 1936
RAGHUMANI ROY Vs. BIBHUTI BHUSAN ROY
February 13, 1936
RAGHUNANDAN SAHU Vs. BADRI TELI
April 16, 1936
RAGHUNATH SINGH PARMAR Vs. MUKANDI LAL
August 5, 1936
RAGHUPAT TEWARI Vs. PANDIT NARBADESHWAR PRASAD TEWARI
December 15, 1936
RAGIREDDI SUBBARAO Vs. RAGIREDDI SUBBARAO
March 16, 1936
RAI BRINDABAN PRASAD Vs. RAI BANKU BIHARI MITRA
January 23, 1936
RAI HARENDRA NATH CHOUDHURY Vs. AMAL KUMAR ROY CHOUDHURY
February 14, 1936
RAI HARI PRASAD Vs. EMPEROR
August 7, 1936
RAI NALINAKSHA DUTTA BAHADUR Vs. KAZI ABDUL JALIL
April 21, 1936
RAI RADHIKA MOHON ROY BR Vs. BHOBANI PROSANNA LAHIRI
January 16, 1936
RAI SATYADEVA NARAYAN SINHA Vs. TIRBENI PRASAD
January 13, 1936
RAIKHON BORO Vs. EMPEROR
May 19, 1936
RAJ BALLAV MONDAL Vs. RAJENDRA NARAIN MONDAL
December 18, 1936
RAJ DEO RAI Vs. BRAHMDEO RAI
October 30, 1936
RAJ MOHAN DAS Vs. SARADA CHARAN CHOUDHURY
January 27, 1936
RAJ NARAIN Vs. BBINDABAN
February 19, 1936
RAJA K J VENKATAPATHI NAYANI VARU, RAJA OF KANGUNDI Vs. RANI PUTTAMMA NAGITH
March 4, 1936
RAJA KIRTYANAND SINGH BAHADUR Vs. SAILESWAR SEN
September 8, 1936
RAJA OF BOBBILI Vs. COMMISSIONER OF INCOME TAX, MADRAS
December 4, 1936
RAJAH KOCHERLOKOTA VENKATA JAGANNATHA RAO GARU Vs. (MAHARAJAH RAVU) VENKATA KUMARA MAHIPATI SURYA RAO BAHADUR
April 28, 1936
RAJAH OF VIZIANAGARAM Vs. DINDI CHINNA THAMMANNA
November 16, 1936
RAJAH OF VIZIANAGARAM Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE DISTRICT COLLECTOR
October 5, 1936
RAJAH OF VIZIANAGARAM REPRESENTED BY HIS NEXT FRIEND, THE ESTATE COLLECTOR APPOINTED UNDER THE COURT OF WARDS ACT Vs. DINDI CHINA THAMMANNA
November 16, 1936
RAJAH SAHEB MEHARBAN-I-DOSTAN; SRI RAJAH ROW VENKATA KUMARA; MAHIPATHI SURYA RAO BAHADUR GARU; SARDAR RAJAHMUNDRY SARCAR; MAHARAJA OF PITHAPURAM Vs. CHAIRMAN, MUNICIPAL COUNCIL
April 17, 1936
RAJAMMAL Vs. GSPARTHASARATHI AYYENGAR
March 13, 1936
RAJANI NATH SIL Vs. ENNATALI HOWLADAR
February 12, 1936
RAJARAM MUDALIAR Vs. KOTHANDAPANI MUDALIAR
October 2, 1936
RAJARATNAM PILLAI Vs. EMPEROR
January 16, 1936
RAJDHARI LAL Vs. BISHUNATH SINGH
February 19, 1936
RAJENDRA NARAYAN BHANJA DEO Vs. COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA
September 4, 1936
RAJENDRA NARAYAN SINGH DEO Vs. LALMOHAN TRIBENI
May 1, 1936
RAKHALDAS MUKHERJI Vs. KALIPADA BHATTACHARJI
May 26, 1936
RAKKA KUDUMBAN Vs. ARULAYI
March 3, 1936
RAM AUTAR SAHU Vs. BBATE KRISHNA
February 18, 1936
RAM BAHAL AHIR Vs. EMPEROR
February 6, 1936
RAM BHAROSEY Vs. EMPEROR
February 12, 1936
RAM BRICH Vs. EMPEROR
November 25, 1936
RAM CHANDER Vs. (PANDIT) RAM CHANDER
August 27, 1936
RAM CHANDRA BHAGAT Vs. LALA JAGDESHWARI PRASAD
November 18, 1936
RAM DAYAL Vs. MUKAT MANOHAR
December 9, 1936
RAM DHAN Vs. MTCHUNNI KUNWARI
April 21, 1936
RAM GHULAM Vs. BANDHU SINGH
February 28, 1936
RAM GOPAL Vs. MTGANGA DEVI
February 5, 1936
RAM GOPAL LUCHMINARAIN Vs. BAIJNATH PRASAD
April 9, 1936
RAM GOVIND PANDEY Vs. BRIJ RATAN DAS
December 22, 1936
RAM LAL Vs. EMPEROR
June 17, 1936
RAM MANOHAR Vs. BABOO SINGH
September 2, 1936
RAM NARAIN Vs. MAHMOOD HASAN
February 27, 1936
RAM PRASAD Vs. BISHAMBHAR NATH
April 14, 1936
RAM PRASAD CHAUDHURY Vs. BUCHI CHAUDHURY
April 6, 1936
RAM SARAN DAS Vs. MTRAM PIARI
November 6, 1936
RAM SARAN JHA Vs. EMPEROR
December 23, 1936
RAM SARUP Vs. SAHU BHAGWATI PRASAD
February 19, 1936
RAM SARUP SINGH Vs. EMPEROR
September 24, 1936
RAM SEWAK Vs. MTRANI SUBHADDRA KUAR
January 30, 1936
RAM SUBHAG SINGH Vs. BABU KIRT PRASAD SINGH
March 13, 1936
RAMADHIKARI SINGH Vs. EMPEROR
September 8, 1936
RAMANANDHAN CHETTIAR Vs. VEERAPPA CHETTIAR
March 9, 1936
RAMANATHA AYYAR (SESHAN PATTAR S SON) Vs. GGNARAYANASWAMI AYYAR
November 16, 1936
RAMANATHAN CHETTIAR MINOR BY NEXT FRIEND C T RM CHIDAMBARAM CHETTIAR Vs. SRMMCTMFIRM
September 16, 1936
RAMANKULANGARE ILLATH NARAYAN NAMBI Vs. PILAVIL ILLATH SANKARAN NAMBI
October 13, 1936
RAMASWAMI CHETTI Vs. ANAIYA PADAYACHI
January 15, 1936
RAMCHANDRA PRASAD Vs. EMPEROR
November 24, 1936
RAMDHANI MAHTON Vs. EMPEROR
July 2, 1936
RAMDHONE BULAKIDAS Vs. KEDARNATH MOHATA
August 10, 1936
RAMDIN LAL Vs. EMPEROR
September 15, 1936
RAMESH CHANDRA TALUKDAR Vs. PRAMATHA NATH SANYAL
January 7, 1936
RAMESHWAR BHAGAT Vs. THAKUR JEBAN NARAYAN SINGH
August 31, 1936
RAMESHWAR NATH Vs. MTAFTAB BEGAM
May 5, 1936
RAMGHULAM KHATIK Vs. RAMKHELAWAN RAM
November 24, 1936
RAMJANAM SINGH Vs. RAMPHAL LAL
November 4, 1936
RAMJANK PATWA Vs. EMPEROR
September 21, 1936
RAMLOCHAN PANDE Vs. RAMNARAIN SINGH
December 18, 1936
RAMMAN LAL Vs. HAKIM KAMLA DAT
September 14, 1936
RAMPARIKHA PANDEY Vs. MTRAMJHARI KUER
August 26, 1936
RAMRACHHYA SINGH Vs. DAMAR SINGH
February 14, 1936
RAMSAGAR GOPE Vs. EMPEROR
September 24, 1936
RAMSAROOP MAMOHAND Vs. CHAJURAM AND SONS
August 20, 1936
RAMSHASHI GHOSE Vs. MOHENDRA NATH SINHA
February 7, 1936
RANDHIR SINGH Vs. RANDHIR SINGH
August 13, 1936
RANGANAYAKI AMMAL Vs. JANAKI AMMAL
December 7, 1936
RANGASWAMI CHETTI Vs. GOPALA CHETTIAR
February 15, 1936
RANGASWAMI GOUNDAN Vs. ARUMUGHA GOUNDAN
March 9, 1936
RANI CHHATER KUMARI DEBI Vs. BHAGWATI PRASAD
September 18, 1936
RANI MOHINI SUNDARI Vs. DISTRICT JUDGE
August 19, 1936
RANJIT KUMAR BOSE Vs. SUBODH CHANDRA BASU MALLIK
August 5, 1936
RAO SAHEB MANDA APPA RAO PANTULU GARU-INTERIM TRUSTEE OF HARADAKHANDI MUTT Vs. BUDANKAYALA VIGNESAM SUBUDHI
August 25, 1936
RASH BEHARI NANDI Vs. SMHAFEZA KHATUN CHAUDHURANI
February 7, 1936
RASH BEHARI SHAW (HANDA) Vs. EMPEROR
July 10, 1936
RATANDEO NARAYAN Vs. JAMUNA PRASAD TEWARY
November 9, 1936
RATHNAMMAL ALIAS RAJAMANI AMMAL Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR
December 18, 1936
RAYALU AYYAR AND CO Vs. COMMISSIONER OF INCOME TAX, MADRAS
March 31, 1936
RAYI RANGAYYA NAIDU Vs. RAYI SUBBAYYA NAIDU
April 16, 1936
REX Vs. JOHN MCIVER
January 24, 1936
RM AR AR ARUNACHALAM CHETTIAR Vs. COMMISSIONER OF INCOME-TAX, MADRAS
February 27, 1936
ROSHAN CHINNA MINULLA HUSSAIN SAHEB Vs. MUNICIPAL COUNCIL, ADONI BY ITS COMMISSIONER ARAGHAVA REDDI
November 30, 1936
ROSHAN LAL KHETRI Vs. SZAHAMED
April 22, 1936
S DHARMALINGA NAYAKAR Vs. DBALASUBRAMANIA AYYAR
April 30, 1936
S E MAKUDAM MOHAMMAD Vs. TVMOHAMMAD SHEIK ABDUL QADIR
April 2, 1936
S HARI RAO Vs. OFFICIAL ASSIGNEE, HIGH COURT, MADRAS
January 18, 1936
S M A M S MEYYAPPA CHETTIAR Vs. SEETHACHI ACHI
September 2, 1936
S M DESOUZA Vs. SECYOF STATE
July 28, 1936
S MUTHUSWAMI MANIAGARAN Vs. PERMANNAMALAI CHETTIAR FIRM
March 2, 1936
S N GANGULY Vs. EMPEROR
January 14, 1936
S R SUBRAMA AYYAR, PROPRIETOR, THE GANESH BANK Vs. KIZAKKA PURAKKAL PAZANI VELAN S SON, DAMODARAM
November 17, 1936
S SHAUKAT ALI Vs. BSHEO GHULAM
February 11, 1936
S THIRUMALAMUTHU ADAVIAR Vs. MINOR SUBRAMANIA ADAVIAR BY COURT GUARDIAN SRAJARAMA AIYAR, ADVOCATE, HIGH COURT
November 4, 1936
S TIRUMALAMUTHU ADAVIAR Vs. SUBRAMANIA ADAVIAR, MINOR BY COURT GUARDIAN SRAJARAMA AYYAR, ADVOCATE, HIGH COURT
November 4, 1936
S VAIRAVA NADAR Vs. POTHIKACHALA NADAR
February 28, 1936
S VARADA CHETTIAR Vs. PDURAISWAMI MUDALIAR
January 7, 1936
S ZAHOOR MUHAMMAD KHAN Vs. DRMXDE-NORONHA
February 4, 1936
SACHINDRA KUMAR ROY Vs. PURNA CHANDRA PAL
May 28, 1936
SACHINDRA NATH CHAKRAVARTY Vs. TRAILAKYA NATH CHAKRAVARTY
April 27, 1936
SADASIVAM PILLAI Vs. VARADARAJA ODAYAR
October 28, 1936
SADHIRAM ATOI Vs. KUNJA BEHARI BANERJEE
June 10, 1936
SAH RADHA KRISHNA Vs. JAMUNA PRASAD SINGH
September 18, 1936
SAHABADDIN SARKAR Vs. MOULVI KAFILADDIN TAPADAR
August 19, 1936
SAHU MAKHAN LAL Vs. MUFTI MOHAMMAD TAWASSUL HUSAIN
March 24, 1936
SAILA BALA ROY AND ON HER DEATH MALTI ROSE Vs. CHAIRMAN, DARJEELING MUNICIPALITY
February 10, 1936
SAILAJA KANTA MITRA Vs. MAHADEB MARWARI
March 23, 1936
SAILENDRA KRISHNA CHOUDHURY Vs. HARENDRA KUMAR ROY
August 4, 1936
SAIT BALAKISHAN LAL HANUMAN PRASAD FIRM, MARWADI AND CO Vs. MANDALA VENKATESWARA RAO
March 9, 1936
SAIT BALAKRISHAN LAL HANUMAN PRASAD, FIRM MARWADI CO Vs. MANDALI VENKATESWARA RAO
March 9, 1936
SAKALDEO SINGH Vs. EMPEROR
September 22, 1936
SAKHICHAND KANDU Vs. EMPEROR
September 23, 1936
SAKKARAI CHETTIAR Vs. CHELLAPPA CHETTIAR
November 9, 1936
SALADURJAMAN CHOWDHURY Vs. OAZADDIN
January 8, 1936
SALAG RAM Vs. EMPEROR
September 14, 1936
SALEK CHAND Vs. EMPEROR
August 24, 1936
SALEM MUNICIPALITY BY ITS COMMISSIONER Vs. SGBAKTHAVATSALU NAIDU
September 18, 1936
SAMARALI Vs. EMPEROR
July 30, 1936
SAMARENDRA KUMAR CHAKARVARTI Vs. EMPEROR
September 18, 1936
SAMSER ALI CHOUDHURY Vs. HAJI ARAF MUHAMMAD TALUKDAR
July 31, 1936
SANDANAM PILLAI Vs. SOMASUNDARAM CHETTIAR
November 4, 1936
SANGAMA NAICKER Vs. EMPEROR
April 15, 1936
SANKATHA RAI Vs. KHADERAN MIAN
April 6, 1936
SANMON TIWARI Vs. EMPEROR
August 25, 1936
SANNYASI BASAR Vs. RATNESWAR GHATAK
August 3, 1936
SARAT CHANDRA CHAKRAVARTY Vs. EMPEROR
December 17, 1936
SARAT CHUNDER MULLICK Vs. ADMINISTRATOR GENERAL OF BENGAL
December 9, 1936
SARDA MAHESH PRASAD SINGH Vs. BADRI LAL SAHU
January 23, 1936
SARDA PRASAD Vs. EMPEROR
November 6, 1936
SARDAR Vs. BNAVIN CHANDRA
December 3, 1936
SARIPELLA LAKSHMI NARASAMMA Vs. SARIPELLA AMMANNA SIDDHANTI
February 11, 1936
SARJURAM SAHU Vs. MTDULARNA BIBI
February 27, 1936
SARUP LAL Vs. EMPEROR
September 11, 1936
SARVOTHAMA PAI Vs. GOVINDA PAI
September 2, 1936
SASI KUMAR MAJUMDAR Vs. GOLAP BANU
December 3, 1936
SAT NARAIN Vs. SRI KISHEN DAS
July 13, 1936
SATISH CHANDRA BASU Vs. HARENDRA KUMAR GHOSE
March 27, 1936
SATYABADI SAHU Vs. MANI SAHU
January 7, 1936
SAVCAR U VAIKUNTA BHAT Vs. KSARVOTHAMA RAO, OFFICIAL LIQUIDATOR OF UPPINANGADY CO-OPERATIVE SOCIETY NO1198, SUB-DEPUTY REGISTRAR OF THE MANGALORE SECTION
February 5, 1936
SECRETARY OF STATE Vs. KATTARI NAGAYYA KAMA RAJENDRA RAMASWAMI KAMYA NAICKER ZAMINDAR OF SAPTUR
April 30, 1936
SECRETARY OF STATE Vs. THAYAMMAL
October 20, 1936
SECRETARY OF STATE Vs. VMMEYYAPPA CHETTIAR
May 1, 1936
SECRETARY OF STATE Vs. ALEX PINTO
February 15, 1936
SECRETARY OF STATE Vs. RSSNARAYANA AYYAR
October 30, 1936
SECRETARY OF STATE Vs. KAMALA RANJAN ROY
March 27, 1936
SECRETARY OF STATE Vs. SUNDAR RAM
September 9, 1936
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. RAO BAHADUR PAUL APPASAWMI
November 11, 1936
SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR Vs. BAYISETTI VEERANNA
December 17, 1936
SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF CHITTOOR Vs. SRI MAHANT PRAYAG DOSSJEE VARU
April 8, 1936
SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF MADURA Vs. PSNAGESWARA AYYAR (DECEASED)
April 8, 1936
SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF TINNEVELLY Vs. RAO BAHADUR PAUL APPASWAMI (DEAD)
November 11, 1936
SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF TINNEVELLY Vs. RSSNARAYANA AIYAR
October 30, 1936
SECRETARY TO THE BOARD OF REVENUE (SEPARATE REVENUE) Vs. RMPINRMALAGAPPA CHETTIAR
November 17, 1936
SECRETARY TO THE BOARD OF REVENUE (SEPERATE REVENUE) Vs. MADURA MILLS COMPANY LIMITED
November 19, 1936
SECY OF STATE Vs. BHUPATI NATH DEB
February 11, 1936
SECY OF STATE Vs. SYED ANWAR HUSAIN
April 15, 1936
SECY OF STATE Vs. MTNURAN BIBI
April 23, 1936
SECY OF STATE Vs. DUVVURI SOMAYYA
January 7, 1936
SECY OF STATE Vs. JOY NARAIN CHUNDER
May 7, 1936
SELLAPPA CHETTIAR Vs. SUPPAN CHETTIAR
November 12, 1936
SENDATTIKALAI PANDIA CHINNA THAMBIAR (DECEASED) Vs. SANGILI VEERAPPA PANDIAN ALIAS THANGASWAMI
October 2, 1936
SENTHATTIKALAI PANDIA CHINNA THAMBIAR Vs. KRAMA IYER
April 7, 1936
SENTHATTIKALAI PANDIA CHINNA THAMBIAR (DECEASED) Vs. KRAMA AIYAR
April 7, 1936
SERAJGANJ LOAN OFFICE CO LTD Vs. SASIMUKHI DEBI
August 27, 1936
SERAJGUNJ CO OPERATIVE URBAN BANK, LTD Vs. BINDHUBASHINI DASSYA
August 3, 1936
SESHAN PATTAR S SON RAMANADHA AIYAR Vs. GGNARAYANASWAMY AIYAR
November 16, 1936
SETH KANHAIYALAL Vs. COMMISSIONER OF INCOME-TAX, CP& UP
March 25, 1936
SETH RAGHUNATH DASS HARAKCHAND Vs. SETH PURUSHOTHAM DASS
April 21, 1936
SETHURAMA AIYAR Vs. RAMACHANDRA AIYAR
January 30, 1936
SEWAK RAM Vs. MUNICIPAL BOARD
November 19, 1936
SHAIKH ISMAIL SAHIB Vs. NIRCHINDA VENKATANARASIMHULU IYAH
April 30, 1936
SHAIKH SHUKRULLAH Vs. MT ZOHRA BIBI
November 19, 1936
SHAMBHU CHANDRA HALDAR Vs. KANAI LAL GOSWAMI
June 2, 1936
SHANKER LAL Vs. PATI RAM
November 3, 1936
SHANMUKAM ALIAS MUTHUKARUPPAN, MINOR REPRESENTED BY HIS GUARDIAN SHANMUKAM CHETTIAR Vs. NACHU AMMAL
September 25, 1936
SHARFUDDIN AHMED Vs. JAGADISH NATH RAY BAHADUR
January 13, 1936
SHAZAD KHAN Vs. DARBAR BABU KUCHHI
September 15, 1936
SHEIK IDAN SADAGAR Vs. FIRM PREMSUKDAS-RAMCHANDRA
December 11, 1936
SHEIKH ELAHI BUX Vs. EMPEROR
January 15, 1936
SHEIKH FARID BAKHSH Vs. HARGULAL SINGH
September 18, 1936
SHEO NAYAK Vs. BABAU
December 22, 1936
SHEO SAHAI Vs. TILOK SINGH
March 11, 1936
SHEOGOBIND RAI Vs. DEONARAYAN AHIR
August 27, 1936
SHIAM LAL Vs. RAM SARUP
August 5, 1936
SHIB CHANDRA ROY Vs. EMPEROR
August 4, 1936
SHIKAR CHAND Vs. SHANKAR LAL
May 8, 1936
SHIV NARAIN JAFA Vs. JUDGES OF HIGH COURT
April 6, 1936
SHIVA PRASAD SINGH Vs. RAMJAS AGARWALA
February 18, 1936
SHOK HARAN PRASAD SINGH Vs. FAQIR CHAND SARJU PRASAD
February 11, 1936
SHYAM LAL Vs. BAHAL RAI
February 3, 1936
SHYAM SUNDAR LAL Vs. DIN SHAH
September 18, 1936
SIBA DAS CHAKRAVARTY Vs. HEMCHANDRA KAR
November 27, 1936
SIDDHESSWAR DUTT ALIAS SIDHU DUTT Vs. HON BLE MAHARAJA SIR MANMATHA NATH ROY CHOWDHURY
June 25, 1936
SIMBHURAM BERIWALLA Vs. GULZARILAL THAKUR
April 22, 1936
SIPAHI LAL Vs. PANDIT SURAJ SAHAI
October 28, 1936
SITAL PRASAD SUKUL Vs. RAMSARAN MISSIR
November 27, 1936
SITAN NARAIN DEO Vs. DASRATH DEO
November 9, 1936
SITARAM SINHA Vs. JOGENDRA NARAYAN SINHA
January 6, 1936
SIVAGAMI ACHI Vs. PSSUBRAMANIA CHETTIAR
March 12, 1936
SK ILIMADDIN Vs. SKABIDULLAH
May 12, 1936
SM ANNABATI DASSI Vs. PARMESWAR MULLICK
August 7, 1936
SM BIBHABATI DEBI Vs. MAHENDRA CHANDRA LAHIRI
July 17, 1936
SM BIRAJMOHINI DASSI Vs. SMSARALA DEVI CHOWDHURANI
March 26, 1936
SM BROJESWARI DASSI Vs. MONORANJAN DUTTA
December 9, 1936
SM HARIDASI DEBI Vs. MANUFACTURERS LIFE ASSURANCE CO LTD
December 18, 1936
SM KAUSALYA DEBI Vs. KAULESHWAR SINGH
February 12, 1936
SM MATIMALA DEBI Vs. SURENDRA NATH MUDI
August 21, 1936
SM NATHUNI SAHUAIN Vs. DHARANIDHAR JHA
August 21, 1936
SM SHAHEDAN BIBI Vs. MIR ALI
July 29, 1936
SMT SARJU BAI Vs. CHAIRMAN, MUNICIPAL BOARD
October 28, 1936
SOBHA RAM Vs. TIKA RAM
February 15, 1936
SOHAN LAL Vs. ZORAWAR SINGH
October 29, 1936
SOHANPAL SINGH Vs. SPECIAL MANAGER COURT OF WARDS OF THE ESTATE OF AMIR BEGAM
October 8, 1936
SOMESHWARI PRASAD NARAIN DEO Vs. MAHESHWARI PRASAD NARAIN DEO
July 29, 1936
SONU LAL Vs. RAMNANDAN SINGH
July 28, 1936
SOOFI MUNSHI AZAHAR HOSSAIN Vs. AMIR AHMED
July 7, 1936
SOOSAI ODAYAR Vs. RSWAMINATHA AIYAR
January 30, 1936
SORABJI DADABHAI Vs. BNRY CO LTD
January 7, 1936
SOUDAGAR Vs. LJOTI PRASAD
December 9, 1936
SOUTH INDIAN RAILWAY CO LTD Vs. KRISHNASWAMI NAIDU AND BROTHERS
April 24, 1936
SREEMADH DEIVASIGAMANI PONNAMBALA DESIKAR, HEAD OF TIRUVANNAMALAIMUTT Vs. RAJA SRIMATHU MUTHU VIJAYAREGUNATHA DORAISINGAM ALIAS GOURI VALLABHA THEVAR, ZAMINDAR OF SIVAGANGA THROUGH THE ESTATE COLLECTOR
October 7, 1936
SREEMATI DAYAMOYEE DASSYA Vs. JATINDRA CHANDRA DAS
January 31, 1936
SRI EMBERUMANAR JEER SWAMIGAL Vs. BOARD OF COMMISSIONERS FOR HINDU RELIGIOUS ENDOWMENTS
August 19, 1936
SRI MAHABIRJI Vs. RAMNATH KASANVANI
August 26, 1936
SRI MAHANT SITARAM DASS BAVAJI Vs. MADRAS RELIGIOUS ENDOWMENT BOARD
September 14, 1936
SRI MARIAMMAN KOIL DEVASTHANAM THROUGH ITS MANAGING TRUSTEE S RAMASWAMI POOSARI Vs. MADRAS HINDU RELIGIOUS ENDOWMENTS BOARD THROUGH ITS PRESIDENT AKONDAPPA
August 28, 1936
SRI RAJAH TYADA PUSAPATI SIMHADRIRAJU DAKSHINAKAVATA DUGARAJULUM GARU Vs. UNLIMITED ARYAN BANK OF VIZAGAPATAM REPRESENTED BY THE OFFICIAL LIQUIDATOR, MRRYNISHTALA BHAGHAVANNULU PANTULU
August 6, 1936
SRI RAJAHA ROW VENKATA KUMARA MAHAPATI SURYA RAO BAHADUR GARU Vs. CHAIRMAN, MUNICIPAL COUNCIL
April 17, 1936
SRI SRI SRI NANDAMANI ANANGA BHIMA DEO KESARI GAJAPATHI Vs. SRI MADANA MOHANA DEO
August 7, 1936
SRI VUPPALAPATI SURYANARAYANESWARA JOGI JAGANNADHARAJU Vs. RAJAH OF VIZIANAGARAM REPRESENTED BY THE ESTATE COLLECTOR OF VIZIANAGARAM REPRESENTING THE COURT OF WARDS
November 25, 1936
SRIMANT CHOTA RAJA SAHEB MOHITAI Vs. S SUNDARAM AYYAR
February 27, 1936
SRIMATH DAIVASIKHAMANI PONNAMBALA DESIKAR Vs. PERIYANAN CHETTI
March 24, 1936
SRIMATI CHARUSILA DASI Vs. ABHILAS BAURI
April 24, 1936
SRIPADA VENKATASUBBA RAO Vs. NAMAGIRI VENKATESWARALU
February 20, 1936
SRIPATI CHANDRA DE Vs. KAILASH CHANDRA JANA
March 19, 1936
SRIREDDI VENKATRAJU Vs. ALLAM GANGARAJU
September 24, 1936
STEPHEN SENEVIRATNE Vs. KING
July 29, 1936
SUBBARATNAM CHETTIAR Vs. GUNAVANTHALAL VIDYASANKAR BY AGENT NARENDRALAL-GUNAVANTHALAL
October 28, 1936
SUBBARAYA PILLAI Vs. PICHAIPILLAI UDAYAN
April 27, 1936
SUBBRATNAM CHETTIAR Vs. GUNAVATHALAL VIDYASANKAR BY AGENT NARENDRALAL GUNAVANTHALAL
October 28, 1936
SUDHAMOYEE BOSE Vs. BHUJENDRA NATH BISWAS
July 6, 1936
SUDHANSU SEKHOR BANERJEE Vs. RAI KIRON CHANDRA ROY BAHADUR
June 9, 1936
SUDHANYA KUMAR RAHUT Vs. FARIDPUR LOAN OFFICE LTD
December 9, 1936
SUKHDEO PRASAD TIWARI Vs. EMPEROR
November 25, 1936
SULAIMAN SHAH Vs. EMPEROR
December 18, 1936
SUNDARARAJAN CHETTIAR Vs. SETHURAMASAMI CHETTY
April 6, 1936
SUNDER Vs. SHEO DAT SINGH
October 9, 1936
SUNDER Vs. EMPEROR
January 10, 1936
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. JATINDRA MOHAN RAY
November 25, 1936
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. JIBAN KUMAR DE
February 25, 1936
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. AKHIL BANDU GUHA
June 24, 1936
SUPRABHAT CHANDRA Vs. BHUPATI BHUSAN MANDAL
March 2, 1936
SURAJ DUSADH Vs. EMPEROR
August 7, 1936
SURAJ KUMAR SINGH Vs. RADHA KRISHNAJI
May 1, 1936
SURAJ PRASAD Vs. MTGULAB DEI
September 14, 1936
SURENDRA KUMAR GUHA Vs. JAMINI KUMAR GUHA
July 7, 1936
SURENDRA NATH NANDI Vs. SREEMATI SUSHILABALA DASI
February 11, 1936
SURESH CHANDRA DAM Vs. SMMARANI DASSI
February 11, 1936
SURJYA KUMAR NAIK Vs. BIJOY KUMAR HAZRA
July 21, 1936
SURPAT SINGH Vs. SHITAL SINGH
March 24, 1936
SURPAT SINGH Vs. GENA JHA
February 24, 1936
SURPUT SINGH Vs. MAHARAJ BAHADUR SING
December 9, 1936
SWARNAMBAL AMMAL Vs. SARADAMBALAMMAL
February 6, 1936
SYED FATEH ALI MIRZA Vs. SAHEBZADI MEHERUNNESSA BEGUM
April 23, 1936
SYED MOHAMMADI HUSAIN Vs. MTCHANDRO
November 19, 1936
SYLHET MUNICIPAL BOARD Vs. FIRM HARISH CHANDRA-RAM KANAI BHUIYA
June 16, 1936
T D KARUPPANNA PILLAI Vs. FWHAUGHTAN
February 6, 1936
T E NARAYANA TIRUMAMPU Vs. THIRUMAMPU VALIA GOVINDA
February 10, 1936
T S RAMASAWAMY AYYANGAR Vs. SIVAKASI MUNICIPALITY
November 5, 1936
T S RAMASWAMI AIYANGAR, PROPERTY GUARDIAN AND MANAGER OF THE ESTATE OF LUNATIC THENAMMAL Vs. SIVAKASI MUNICIPALITY THROUGH ITS CHAIRMAN
November 5, 1936
T S VENKATARAMA IYER Vs. BALAYYA YESUTHASAN
February 11, 1936
T SIVASANKARAM PILLAI Vs. TALUK BOARD OF PENUKONDA
August 14, 1936
T SREERAMAMURTHY Vs. TRANGANAYAKULU, HONORARY SECRETARY, SARADA ACT COMMITTEE
December 8, 1936
T SYED PITCHAI ROWTHER Vs. KDEVAJI RAO
August 31, 1936
T V A K T ANNAMALAI CHETTIAR Vs. TTKKKUMARAPPAN SRIRANGA CHARIAR
September 16, 1936
TADIKONDA RAMAKRISHNA RAO Vs. KOTTAGUNDU SUBBA RAO
November 11, 1936
TALLURI VENKATA SESHAYYA Vs. THADIKONDA KOTISWARA RAO
November 20, 1936
TALUK BOARD OF KOILPATTI THROUGH ITS PRESIDENT SUBBA NAICKER Vs. SENTHATTIKALAI PANDIA CHINNATHAMBIAR (DECEASED) ZAMINDAR
February 26, 1936
TALUQ BOARD OF KOILPATTI Vs. SENTHATTIKALAI PANDIA CHINNATHAMBIAR (DECEASED) ZEMINDAR OF SIVAGIRI
February 26, 1936
TAN AH BOON Vs. STATE OF JOHORE
May 21, 1936
TARA KUMAR BHATTACHARJEE Vs. MONGLU SHAIK
August 25, 1936
TARAK NATH ROY Vs. PANCHANAN BANERJEE
November 25, 1936
TEJ BAHADUR Vs. (FIRM) KOTHI RADHA KISHAN-GOPI KISHAN
August 27, 1936
THAKUR DAS Vs. RAM GULAM SINGH
September 3, 1936
THAKUR DEYAL SINGH Vs. RAI PROMATHA NATH MITRA
May 5, 1936
THAKUR PRASAD SINGH Vs. BABUI HARPEARI KUAR
February 6, 1936
THANGACHAMI NAICKER Vs. ALVRSTVEERAPPA CHETTIAR
September 2, 1936
THAZHE NELLOLI PAZHE PERINGATI ATHIRAMANKUTTI Vs. (THAZHE NELLOLI PAZHE PERINGATI) UPPARI
February 24, 1936
THIRUNAVAKKARU PANDARAM Vs. PARASURAMA AYYAR
September 17, 1936
THIRUNAVUKKARASU PANDARAM Vs. PARASURAMA AIYAR BY HIS AUTHORISED AGENT KRISHNA AIYAR
September 17, 1936
THONTEPU CHINNA PULLAYYA Vs. COMMISSIONER OF INCOME-TAX, MADRAS
March 31, 1936
THOTAPALLE SARVABHATLA VENKATA CHANDIKAMBA Vs. KANALA INDRAKANTI VISWANADHAMMAYYA
April 1, 1936
THOTTAN VEETAN UNNI MUHAMMAD Vs. MALAYILTHOTI MAMMATHEESA S SON MARAKKARUTTI
February 19, 1936
TILAK SINGH Vs. PRADYUMNA SINGH
December 23, 1936
TIRATHRAJ TIWARI Vs. FIRM SHYAM SUNDAR BALKISHUN
April 7, 1936
TRINIDAD PETROLEUM DEVELOPMENT CO Vs. INLAND REVENUE COMMISSIONERS
November 15, 1936
TRUSTEE OF TEMPLE OF SREE VENUGOPALASWAMIVARU Vs. VEDANTAM SEETHARAMANUJACHARYULU
November 11, 1936
TRUSTEES FOR THE IMPROVEMENT OF CALCUTTA Vs. PURNA CHUNDER SINHA
June 17, 1936
TSAPATTI KOTILINGAM Vs. TSAPATTI SATYANARAYANA MURTHI
December 10, 1936
TSAPPATI KOTILINGAM Vs. TSAPPATI SATYANARAYANAMURTI
December 10, 1936
TULSHI RAM Vs. SETH BINDABAN DAS
March 4, 1936
TULSI MISIR Vs. BINDESHRI MISIR
May 7, 1936
TULSI RAM Vs. EMPEROR
February 19, 1936
TUMMALAPALLI VEERAMMA Vs. AKKIVARAPU VEERAPPA
October 1, 1936
TUMMALAPPALI VEERAMMA Vs. AKKIVARAPU VEBRAPPA
October 1, 1936
UDAY CHANDRA CHAKRAVARTY Vs. AMBIKA CHARAN CHAKRAVARTY
May 25, 1936
UDAYA PRATAPA SINGH Vs. GOURACHENDRA DYANO SUMANTO
October 19, 1936
UMA DATT UPADHYA Vs. MTZAKIA BIBI
February 6, 1936
UMESH CH DE Vs. MAHIM CHSAHA
November 12, 1936
UMESH CHANDRA DE Vs. MAHIM CHANDRA SAHA
November 12, 1936
UNITED MOTOR FINANCE CO Vs. ADDISON AND CO LTD
December 10, 1936
UPENDRA MOHAN PAL CHOUDHURY Vs. NALINI MOHAN ROY CHOUDHURY
December 11, 1936
V E RAMANATHAN CHETTIAR Vs. KALIDASA KAVANDAN
February 20, 1936
V K K PEER BATHUMMAL BEEVI Vs. NAGUR MEERAMMAL BEEVI
September 1, 1936
V K NATARAJA IYER Vs. SLLAKSHMAN IYER
April 24, 1936
V K R N S M SUBRAMANIAN CHETTIAR Vs. VKRNPSSMSOMASUNDARAM CHETTIAR
January 8, 1936
V KRISHNASWAMI RAO Vs. RSRINIAVASA DESIKAN
October 7, 1936
V LAKSHMINARAYANAN CHETTIAR Vs. ARANGAYYA CHETTIAR
October 6, 1936
V LALITHAMBAL AMMAL Vs. GUARDIAN OF INDIA INSURANCE CO, LTD,
October 16, 1936
V SUNDARARAJA AYYANGAR Vs. RAGHAVA REDDI
January 24, 1936
VAIKUNTAM PILLAI Vs. AVUDIAPPA PILLAI
March 16, 1936
VAKKALAGADDA VENKATA RAMA LAKSHMAYYA Vs. PAREPALLI SUBBA RAO
December 14, 1936
VALIPIREDDY PAPI REDDY (MINOR) BY NEXT FRIEND AND MOTHER ADEMMA Vs. VALIPIREDDY NARAYANA REDDY
August 5, 1936
VARADARAJULU NAIDU Vs. EMPEROR
December 15, 1936
VEDALA VALLABHACHARYULU Vs. VEDALA RANGACHARYULU
December 18, 1936
VEERANA GOUNDAN Vs. KITTAYA GOUNDAN
November 26, 1936
VELUTHANDI BEERANKUTTY Vs. AMETH MAMMU (DECEASED)
February 12, 1936
VENGURI VEERARAGHAVA RAO Vs. SRI MIRJA NALLAPARAJU VENKATANARASIMHA RAJU GARU
January 31, 1936
VENKATA HANUMANTHA BHUSHANA RAO GARU Vs. GADE SUBBAYYA
July 27, 1936
VENKATACHARIAR Vs. SOUTH INDIAN BANK
November 24, 1936
VENKATARAMA AYYAR Vs. RAMASWAMI AYYER
January 31, 1936
VENKATARAMANA Vs. NARAYANA VAIJAPPA BHANDARY
November 25, 1936
VENKATASWAMY NAICKEN, MINOR BY NEXT FRIEND KAVETI NAICKEN Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF COIMBATORE
September 22, 1936
VENKOBA SAH Vs. RANGANAYAKI AMMAL
March 3, 1936
VENKOBA SAH Vs. RANGANAYAKI AMMAL
May 3, 1936
VERNON LLOYD-OWEN Vs. ALFRED E BULL
July 29, 1936
VINAYAKRAO DHUNDIRAJ BIWALKAR Vs. SECY OF STATE
July 29, 1936
VISHWA NATH KHANNA Vs. SHIAM KRISHNA
August 22, 1936
VISHWANATH Vs. EMPEROR
July 17, 1936
VIYATHAN MAHADEVI STYLED KOZHIKOTE KISHAKKE KOVILAGATH VALIA THAMBURATTI (DECEASED) Vs. PUNNAPPALE KOYIMMAR KURIKKAL S SON AYDROSS KURIKKAL
November 20, 1936
VJIJIATHAMMAL Vs. MKADIR SULTAN
August 11, 1936
W T HENLEY S TELEGRAPH WORKS CO LTD Vs. GORAKHPUR ELECTRIC SUPPLY CO LTD
September 2, 1936
WALI MOHAMMAD Vs. BATUK
March 10, 1936
Y MAHABALESWARAPPA Vs. SRAMACHANDRA ROW
April 15, 1936
YADAVALLI SURYANARAYANA Vs. CHALLA VISWANATHAM
August 5, 1936
YAKUB CHRISTIAN Vs. PATRAS MUNDA
August 3, 1936
YEAJUDDIN PRAMANIK Vs. RUP MANJURI DASI
February 25, 1936
ZILADAR SINGH Vs. BRIJ LAL SINGH
December 23, 1936
ZUBAIDA SULTAN BEGUM Vs. DAWOOD ISMAIL MAKRA
April 23, 1936