Case Index

Title
Date
(BAKHSHI) GHAZANFAR ALI Vs. (BAKHSHI) MUZAFFAR ALI
January 22, 1936
(BAKHSHI) JIWAN SINGH Vs. (DEWAN) RADHA KISHAN AND ANR
March 5, 1936
(BOSTAN) BADAR ZAMAN Vs. (BOSTAN) AMIR ULLAH AND ORS
March 23, 1936
(FIRM) AMRIK SINGH-DAYA SINGH Vs. MUNICIPAL COMMITTEE AND ORS
July 8, 1936
(FIRM) BASHEHSAR NATH KHANNA AND SONS Vs. MESSRS GRINDLAY AND CO, LTD ORS
July 2, 1936
(FIRM) DUNI CHAND-GOKAL CHAND Vs. (FIRM) BRIJ LAL AND SONS AND ANR
April 7, 1936
(FIRM) GULAB SINGH-JOHRI MAL Vs. DHARMPAL-DALIP SINGH AND ANR
January 9, 1936
(FIRM) JHANDA RAM-WADHAWA RAM Vs. ALLAH YAR
May 14, 1936
(FIRM) JOWAHIR SINGH-SUNDER SINGH Vs. FLAMING SHAW AND CO, LTD, AMRITSAR
May 29, 1936
(FIRM) LADHA MAL-BISHEN DAS Vs. NADAR
March 3, 1936
(FIRM) PARS RAM-BRIJ KISHORE Vs. JAGRAON TRADING SYNDICATE, LTD
March 26, 1936
(FIRM) RAM DHAN DAS MT BIBO Vs. (FIRM) SHANKAR DAS-DEVI DAYAL
January 17, 1936
(FIRM) SHAMS DIN AND ORS Vs. COLLECTOR AND ANR
January 31, 1936
(HAJI) HAMID ULLAH Vs. HAFIZ ABDUL KHALIQ
June 18, 1936
(HAJI) NUR MOHAMMAD Vs. AHMAD ALI KHAN AND ANR
April 24, 1936
(LALA) HIRDA RAM Vs. MOHAMMAD DIN
July 15, 1936
(MAULVI) ABDUL QAYUM Vs. (SHEIKH) MOHAMMAD FAZAL AZIM
July 14, 1936
(SUBEDAR) SAJAWAL KHAN AND ORS Vs. MT BANO AND ORS
October 14, 1936
(THAKAR) SRI CHAND Vs. (CHAUDHARI) BASHAMBAR NATH AND ORS
June 12, 1936
A C MAC NABB Vs. COMMISSIONER OF INCOME TAX
March 18, 1936
A F G PRICE Vs. EMPEROR
January 11, 1936
ABDUL QADIR AND ORS Vs. MUNICIPAL COMMITTEE
December 8, 1936
ABDUL QADIR SHAH Vs. SIRAJ-UD-DIN AND ORS
April 6, 1936
ABDUL RAHMAN AND ORS Vs. EMPEROR
February 11, 1936
ACHAL SINGH AND ORS Vs. MAHANT GIRDHARI DASS AND ORS
November 25, 1936
AGAR CHAND Vs. PRITHVI SINGH
March 24, 1936
AHMAD MUKHTAR AND ORS Vs. HARI RAM
October 28, 1936
AHMAD SAYYEED KHAN Vs. NARAIN SINGH AND ORS
June 17, 1936
ALAM KHAN Vs. ANJUMAN IMDAD BAHMI QARZA AND ORS
December 9, 1936
ALBEL SINGH AND ORS Vs. NARAIN DASS AND ORS
March 10, 1936
ALI MOHAMMAD AND ORS Vs. EMPEROR
June 15, 1936
ALI MUHAMMAD Vs. SHAH TAMAZ KHAN AND ORS
February 28, 1936
ALLAH BAKHSH AND ORS Vs. SANT RAM
October 7, 1936
ALLAH DITTA CONVICT Vs. EMPEROR
August 27, 1936
ALLAHABAD BANK LTD Vs. RAJA RAM AND ORS
October 8, 1936
ALLAHABAD BANK, LTD Vs. RATTAN LAL AND ANR
May 26, 1936
ALOPI PRASHAD AND ORS Vs. MT GAPPI AND ORS
April 21, 1936
AMAR SINGH Vs. DEPUTY COMMISSIONER AND ORS
December 9, 1936
AMAR SINGH AND ORS Vs. SUNDAR AND ORS
March 2, 1936
AMIN CHAND Vs. DUNI CHAND AND ORS
March 12, 1936
AMRIK SINGH Vs. SANT SINGH AND ANR
January 21, 1936
ANANT RAM Vs. SMALL TOWN COMMITTEE
October 19, 1936
ANJUMAN DEHI Vs. KEHAR SINGH
June 9, 1936
ANTU AND ANR Vs. MOHAMMAD IBRAHIM ALI KHAN AND ANR
March 13, 1936
ARJAN SINGH AND ANR Vs. HARBHAJAN DAS, AND ORS
October 26, 1936
ARJAN SINGH AND ANR Vs. MAQBUL AHMAD AND ORS
February 13, 1936
ASA Vs. MT BHURAN
January 9, 1936
ASMAT ULLAH Vs. RAHMAT ULLAH AND ORS
December 2, 1936
ATA MOHAMMAD AND ORS Vs. MADARI AND ORS
December 23, 1936
ATMA RAM AND ANR Vs. HARNAM SINGH
May 18, 1936
B J HEERA Vs. COMMISSIONER OF INCOME TAX, PUNJAB, N W F AND DELHI PROVINCES
May 13, 1936
B J HEERA C/O THE DELHI ELECTRIC SUPPLY AND TRACTION CO, LTD Vs. COMMISSIONER OF INCOME-TAX
May 13, 1936
B SHIV DEO SARAN Vs. KIDAR NATH
February 5, 1936
BABU LAL Vs. SIRI RAM AND ORS
December 14, 1936
BABU RAM Vs. MOHAMMAD ALI AND ORS
November 19, 1936
BACHNA SINGH AND ANR Vs. EMPEROR
November 26, 1936
BADAR DIN Vs. MT ALLAH RAKHI
June 22, 1936
BADRI SHAH SOHAN LAL Vs. COMMISSIONER OF INCOME-TAX, PUNJAB AND N W F P [NO 2]
June 10, 1936
BADRI SHAH SOHAN LAL Vs. COMMISSIONER OF INCOME-TAX, PUNJAB AND N W F P
June 11, 1936
BADRI SHAH-SOHAN LAL Vs. COMMISSIONER OF INCOME-TAX
June 10, 1936
BADRI SHAH-SOHAN LAL Vs. COMMISSIONER OF INCOME-TAX
June 11, 1936
BAGA SINGH Vs. IMAM DIN AND ORS
October 29, 1936
BAHALI AND ANR Vs. EMPEROR
January 16, 1936
BAIJ NATH Vs. RAM SARUP
May 28, 1936
BAKHSH Vs. AZMAT ALI AND ORS
December 17, 1936
BALMUKAND AND ANR Vs. PUNJAB NATIONAL BANK, LTD AND AUCTION-PURCHASER AND ORS
June 10, 1936
BALWANT SINGH Vs. JAGDISH SARAN
May 29, 1936
BANARSI DAS Vs. COMMISSIONER OF INCOME-TAX
January 27, 1936
BANARSI DAS Vs. COMMISSIONER OF INCOME-TAX, PUNJAB AND N W F P
January 27, 1936
BANARSI DAS Vs. COMMISSIONER OF INCOME-TAX, LAHORE
January 27, 1936
BANARSI DAS Vs. THE COMMISSIONER OF INCOME-TAX
January 27, 1936
BANARSI DASS AND SONS Vs. DELHI IRON SYNDICATE AND ANR
October 28, 1936
BARKAT ALI AND ORS Vs. MUNICIPAL COMMITTEE AND ORS
December 7, 1936
BASANTI DEBI AND ANR Vs. OFFICIAL RECEIVER, ESTATE OF GHULAM RASUL
April 14, 1936
BASANTI DEVI AND ANR Vs. OFFICIAL RECEIVER
January 9, 1936
BASHESHAR NATH GOELA Vs. BIDHI CHAND, AND ORS
July 3, 1936
BENNETT COLEMAN AND CO, LTD Vs. G S MONGA AND ANR
May 13, 1936
BHAGAT RAM Vs. MALKIAT SINGH AND ANR
November 27, 1936
BHAGAT RAM AND ORS Vs. ALI BAKHSH AND ORS
February 28, 1936
BHAGWAN DAS AND ANR Vs. PARABH DIAL AND ANR
March 25, 1936
BHAI WARYAM SINGH Vs. INTAZAMIA COMMITTEE GURDWARA GURU GOBIND SINGH AND ORS
October 28, 1936
BHIWANI SAHAI BISHAMBAR DAYAL Vs. COMMISSIONER OF INCOME-TAX, PUNJAB, N W F P AND DELHI
April 7, 1936
BIJE SINGH Vs. SHIB SINGH
February 4, 1936
BINDRA BAN Vs. JAIDAYAL AND ORS
April 15, 1936
BIR BAL Vs. JIWAN SINGH
January 8, 1936
BISAKHA SINGH Vs. PT SOCHA SINGH
April 28, 1936
BISHEN CHAND Vs. BAKHSHISH SINGH AND ANR
November 2, 1936
BODA RAM Vs. DEVI DAS-HARI CHAND, JOINT HINDU FAMILY
January 6, 1936
BRAHM DAS Vs. TARLOK SINGH AND ORS
October 20, 1936
BRAHM NATH Vs. EMPEROR
July 23, 1936
BRIJ LAL Vs. DHANNA RAM AND ANR
January 8, 1936
BRIJ RAJ SARAN Vs. ALLIANCE BANK, LTD AND ANR
February 29, 1936
BUR SINGH Vs. ANJUMAN DEHI SOHAL AND ORS
January 7, 1936
CH MOHAMMAD ALI Vs. L RAM DASS
October 6, 1936
CHANDA SINGH AND ORS Vs. PRITHI SINGH AND ORS
March 16, 1936
CHANDAR BHAN AND ANR Vs. MOHAMMAD AND ORS
January 30, 1936
CHATAR BHUJ AND ANR Vs. MUNICIPAL COMMITTEE, BHAWANI, AND ORS
November 12, 1936
CHEDA LAL Vs. AIJAZ HUSSAIN AND ORS
June 5, 1936
CHETAN LAL Vs. JAGAT PRASAD AND ORS
February 18, 1936
CHHAJU MAL AND ORS Vs. MULTAN SINGH AND ORS
June 8, 1936
CHHAJU RAM Vs. MUZAFFAR AHMAD
June 1, 1936
CHHITTAR AND ORS Vs. UDE SINGH AND ANR
July 16, 1936
CHHUTTA AND ORS Vs. MOHAMMAD YAR
February 3, 1936
CHIRAGH AND ORS Vs. EMPEROR
April 21, 1936
CHIRANJI LAL AND SONS Vs. COMMISSIONER OF INCOME-TAX
November 26, 1936
CO-OPERATIVE ASSURANCE CO, LTD Vs. SACHDEV AND ANR
February 24, 1936
COMMISSIONER OF INCOME-TAX, LAHORE Vs. HUKAM CHAND-JAGADHAR MAL
January 24, 1936
COMMISSIONER OF INCOME-TAX, PUNJAB Vs. HUKM CHAND JAGADHAR MAL
January 24, 1936
COMMITTEE OF MANAGEMENT FOR GURDWARAS Vs. CENTRAL BANK OF INDIA, LTD AND ORS
May 5, 1936
COMMITTEE OF MANAGEMENT OF GURDWARAS Vs. NARAIN SINGH AND ORS
February 11, 1936
COMMITTEE OF MANAGEMENT OF GURDWARAS Vs. ATMA SINGH AND ANR
February 11, 1936
COMMITTEE OF MANAGEMENT OF GURDWARAS Vs. HAKIM SINGH AND ORS
February 11, 1936
DALIP SINGH Vs. KISHAN CHAND AND ORS
June 2, 1936
DAS MAL AND ANR Vs. SUNDERSINGH AND ORS
November 26, 1936
DAVINDAR SINGH Vs. COURT OF WARDS OF THE ESTATE OF LACHHMI DEVI
December 17, 1936
DEPUTY COMMISSIONER Vs. AMIR KHAN AND ORS
October 19, 1936
DEPUTY COMMISSIONER, JHANG Vs. BUDHU RAM AND ORS
October 28, 1936
DES RAJ Vs. FAZAL KARIM
April 20, 1936
DES RAJ Vs. FAZAL KARIM
January 16, 1936
DEVIDAS AND ORS Vs. YARAN KHAN AND ORS
December 7, 1936
DEWA RAM Vs. EMPEROR
October 27, 1936
DEWAN SINGH AND ORS Vs. MT SANTI AND ORS
April 7, 1936
DHALA BAHLAK Vs. DHALA LAKHAN AND ORS
January 30, 1936
DHANI RAM-DHARAM PAL Vs. COMMISSIONER OF INCOME-TAX
January 24, 1936
DHANI RAM-RAM GOPAL Vs. COMMISSIONER OF INCOME-TAX
April 22, 1936
DHANIRAM DHARAM PAL Vs. COMMISSIONER OF INCOME-TAX, PUNJAB AND N W F P
January 24, 1936
DHANIRAM RAM GOPAL Vs. COMMISSIONER OF INCOME-TAX, PUNJAB
April 22, 1936
DHANPAT RAI Vs. BADRI DASS AND ANR
April 27, 1936
DIAL SINGH Vs. BHAGAT RAM AND ORS
March 17, 1936
DIAL SINGH Vs. SURAIN SINGH, VENDEE AND ANR
December 4, 1936
DIGAMBAR DAT GIR Vs. BHAIRON GIR
June 1, 1936
DISTRICT BOARD, JHANG Vs. NANAK CHAND AND ANR
December 1, 1936
DIWAN BAHADUR SIR T VIJAYARAGHAVACHARYA Vs. COMMISSIONER OF INCOME-TAX, PUNJAB, N W F P AND DELHI
February 25, 1936
DIWAN CHAND Vs. MOHAN SINGH AND ORS INSOLVENTS AND ANR OFFICIAL RECEIVER
December 21, 1936
DIWAN CHAND Vs. GUJRANWALA SUGAR MILLS CO, LTD
December 7, 1936
DIWAN CHAND Vs. SANT RAM AND ORS
February 25, 1936
DIWAN CHAND NIRMAL SINGH AND ANR Vs. BHAGWAN CHAND AND ORS
October 6, 1936
DIWAN SINGH AND ANR Vs. NATHA SINGH AND ORS
December 3, 1936
DREHAN KHAN Vs. (SARDAR) BAHADUR KHAN AND ORS
October 21, 1936
DURGA DAS Vs. GOBIND SINGH
February 11, 1936
DWARKA DAS AND ORS Vs. RIKHI RAM AND ORS
June 2, 1936
DWARKA DASS Vs. MUNICIPAL COMMITTEE, AMRITSAR
December 8, 1936
EMPEROR Vs. SAIFAL
November 24, 1936
EMPEROR Vs. M, BAR-AT-LAW, LYALLPUR
November 19, 1936
EMPEROR Vs. PRABHU
September 8, 1936
EMPEROR Vs. JIWAN LAL GAUBA
May 6, 1936
EMPEROR Vs. HARBANS LAL
May 15, 1936
EMPEROR Vs. MR O, AN ADVOCATE
April 8, 1936
EMPEROR Vs. G A PLEADER
March 25, 1936
EMPEROR Vs. NAWAB
September 11, 1936
EMPEROR Vs. DAYAL SINGH
February 7, 1936
F GOPAL DAS PARMANAND Vs. L MUL RAJ
June 2, 1936
FAIZ AHMAD Vs. EMPEROR
March 24, 1936
FAIZ MOHAMMAD AND ANR Vs. ALLAH DITTA AND ORS
May 29, 1936
FAQIR MUHAMMAD Vs. MUNICIPAL COMMITTEE
June 8, 1936
FATEH DIN AND ANR Vs. BAL MUKAND AND ORS
June 26, 1936
FATEH DIN AND ORS Vs. MT HAKIM BIBI AND ORS
November 3, 1936
FAZAL DIN AND ANR Vs. CHARAN DAS AND ORS
November 27, 1936
FAZAL ILAHI Vs. GUDDAR SHAH AND ANR
February 18, 1936
FAZL KARIM Vs. EMPEROR
January 13, 1936
FIRM CHELA RAM-SANT RAM Vs. OFFICIAL RECEIVER
June 26, 1936
FIRM HAVELI SHAH-SARDARI LAL Vs. COMMR OF INCOME-TAX
May 6, 1936
FIRM MOHAN LAL-LAKHMI DASS Vs. PEOPLES BANK OF NORTHERN INDIA, LTD IN LIQUIDATION, AND ORS
November 27, 1936
FIRM MOHAN SINGH-KISHEN CHAND Vs. FIRM JANKI DASS-RAM PARSHAD AND ANR
December 15, 1936
FIRM NANAK CHAND-RAMJI DAS Vs. IBRAHIM AND ANR
December 17, 1936
FIRM S NASIR-UD-DIN Vs. FIRM DURGA PRASHAD AND ORS
December 15, 1936
FIRM SHANKAR DAS-BHAGMAL Vs. LABH SINGH
December 8, 1936
FIRM SHEIKH MOHAMMAD ISMAIL MAULA BAKHSH Vs. MIAN ABDUL MAJID KHAN AND ANR
July 14, 1936
GANDA RAM Vs. TAJ DIN AND ORS
December 9, 1936
GANDA RAM Vs. SHIVA NAND-GANESH DAS AND ORS
October 8, 1936
GANESHA, VENDEE, Vs. SADIQ, AND ANR
November 2, 1936
GANGA RAM BALMOKAND Vs. COMMISSIONER OF INCOME-TAX, PUNJAB, N W F P, AND DELHI KISHEN CHAND BHOLA NATH V COMMISSIONER OF INCOME-TAX, PUNJAB, N W F P AND DELHI
November 25, 1936
GANGA RAM INSOLVENT Vs. AMAR NATH CREDITOR AND ORS
November 26, 1936
GANGA RAM-BALMOKAND Vs. COMMISSIONER OF INCOME-TAX
November 25, 1936
GHULAM ALI Vs. QUTAB DIN
January 9, 1936
GHULAM AND ORS Vs. EMPEROR
February 28, 1936
GHULAM HAIDAR Vs. DIWAN IQBAL NATH AND ORS
January 17, 1936
GHULAM HUSSAIN AND ANR Vs. IDA AND ANR
November 5, 1936
GHULAM MOHAMMAD Vs. BARKAT ALI AND ORS
June 25, 1936
GHULAM MOHAMMAD AND ANR Vs. ALLAH BAKHSH AND ORS
June 19, 1936
GHULAM MOHAMMAD SHAH AND ORS Vs. SADHU RAM AND ORS
November 3, 1936
GHULAM MOHAMMAD SHAH AND ORS Vs. SAID HUSSAIN SHAH AND ORS
October 27, 1936
GHULAM QADIR-CONVICT Vs. EMPEROR
September 18, 1936
GIANI AND ORS Vs. EMPEROR
February 25, 1936
GIRIDHARI RAM AND ORS Vs. QASIM AND ORS
January 15, 1936
GODAR SHAH AND ANR Vs. FAZAL ILAHI
February 18, 1936
GUJJAR MAL Vs. MUNICIPAL COMMITTEE
April 28, 1936
GULAB DAS Vs. FOJA SINGH AND ORS
December 8, 1936
GUMANI SHAH Vs. HUKAM CHAND
December 18, 1936
GURBAKHSH SINGH Vs. (FIRM) LAL CHAND-DARSHAN LAL
February 24, 1936
GURCHARAN DAS AND ANR Vs. RAM RAKHA MAL AND ORS
June 26, 1936
GURDIT SINGH Vs. SHER KHAN
February 3, 1936
GURDIT SINGH Vs. MT MAN KAUR AND ANR
March 13, 1936
GURU AMARJIT SINGH Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE
June 11, 1936
GURU AMARJIT SINGH Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE
June 2, 1936
GYAN SINGH, OFFICIAL RECEIVER AND ORS Vs. SAJJADA AND ANR
June 12, 1936
H A M NEWBOULD Vs. EMPEROR
April 24, 1936
H T CONVILLE Vs. COMMISSIONER OF INCOME-TAX, LAHORE
February 6, 1936
H T CONVILLE AND ANR Vs. COMMISSIONER OF INCOME-TAX
February 6, 1936
HAFIZ MUHAMMAD SULEMAN AND ORS Vs. HARI RAM
April 9, 1936
HAKUMAT RAI Vs. FATEH ALI
October 1, 1936
HARCHAND RAI Vs. KHAIRUDDIN
April 24, 1936
HARDIP SINGH Vs. MOHINDAR SINGH AND ORS
November 9, 1936
HARGULAL MAL Vs. MOHAMMAD ATA ELAHI KHAN AND ANR
May 15, 1936
HARI CHAND AND ANR Vs. DINA NATH
April 15, 1936
HARISH CHANDAR AND ORS Vs. MT NANKI, AND ORS
December 9, 1936
HARNAM DAS Vs. KARTAR SINGH AND ORS
February 11, 1936
HARNAM DAS Vs. MANGAL SINGH
October 29, 1936
HARNAM SINGH Vs. MUNICIPAL COMMITTEE
December 18, 1936
HARNAM SINGH AND ORS Vs. DOOLA SINGH AND ORS
November 30, 1936
HARNAND RAI HARBHAGAT RAI Vs. COMMISSIONER OF INCOME-TAX, PUNJAB AND N W F P
January 23, 1936
HARNAND RAI-HARBHAGAT RAI Vs. COMMISSIONER OF INCOME-TAX
January 23, 1936
HASHU Vs. CHANDHRI HAKIM ALI
March 3, 1936
HAVELI RAM ALIAS HAVELI SHAH Vs. JAGAN NATH AND ANR
June 18, 1936
HAVELI SHAH SARDARI LAL Vs. COMMISSIONER OF INCOME-TAX, PUNJAB
May 6, 1936
HEM RAJ Vs. ASA RAM AND ORS
November 25, 1936
HIDAYAT ULLAH Vs. MOHAMMAD ALI AND ORS
October 8, 1936
HIRA AND ORS Vs. RAM SINGH
February 25, 1936
HIRA LAL AND ORS Vs. MT FAYAZI KHANAM
March 12, 1936
HITKARI BROTHERS Vs. COMMISSIONER OF INCOME-TAX, LAHORE
February 13, 1936
HITKARI BROTHERS Vs. COMMISSIONER OF INCOME-TAX
February 10, 1936
HOSHNAK RAM AND ANR Vs. PUNJAB NATIONAL BANK, LTD AND ORS
February 4, 1936
HUSAIN BAKHSH Vs. KHUDA BAKHSH
September 21, 1936
I E MOORE Vs. E M TURNER AND ANR
November 2, 1936
IBRAHIM AND ANR Vs. EMPEROR
November 5, 1936
IMAM ALI SHAH Vs. THAHAR DAS
January 31, 1936
IMAM BAKHSH Vs. EMPEROR
November 10, 1936
IMAM DIN Vs. BHAG SINGH
April 6, 1936
IN RE: LALA HARKISHEN LAL Vs. STATE
October 16, 1936
IN RE: PEOPLES BANK OF NORTHERN INDIA, LTD IN LIQUIDATION, RE SETTLEMENT OF THE LIST OF CONTRIBUTORIES, RE KHUSHI NAND KOHAT Vs. STATE
March 17, 1936
INAYAT ULLDH KHAN AND ANR Vs. KANSHI RAM, AND ANR
October 12, 1936
INDAR SINGH Vs. NASIBA AND ANR
April 30, 1936
ISHAR DAS Vs. BHAGWAN SINGH AND ORS
May 25, 1936
ISHAR DAS Vs. GANPAT RAI AND ORS
February 6, 1936
ISHAR DAS AND ORS Vs. GHULAM MOHD AND ORS
March 25, 1936
ISHAR SINGH Vs. ALLAH RAKHA AND ANR
March 10, 1936
ISHAR SINGH AND ORS Vs. SADHU SINGH AND ANR
April 16, 1936
ISHWAR DATT CHURAMANI Vs. GENERAL ASSURANCE SOCIETY, LTD
February 11, 1936
JAGINDER SINGH Vs. KARTARA AND ANR
March 20, 1936
JAHAN KHAN Vs. DITTA AND ORS
February 18, 1936
JALAL DIN AND ANR Vs. SANT RAM AND ORS
April 28, 1936
JAMNA DAS Vs. JALAL-UD-DIN AND ORS
March 2, 1936
JANI AND ANR Vs. ABDUL KARIM AND ORS
May 5, 1936
JATI AND ANR Vs. GIRJA SINGH
December 2, 1936
JAWAHAR MAL Vs. PUNJAB NATIONAL BANK, LTD AND ORS
January 3, 1936
JESA RAM AND ORS Vs. GHULAMAN AND ANR
May 14, 1936
JESWANT SINGH Vs. SHIROMANI GURDWARAS PRABANDHAK COMMITTEE
February 3, 1936
JHANDA SINGH Vs. SHIB DEV SINGH AND ORS
February 12, 1936
JHANDU MAL AND ORS Vs. RULIA RAM
December 10, 1936
JHUTHA RAM Vs. RAM SARUP AND ORS
October 19, 1936
JIWAN AND ORS Vs. SANT SINGH AND ANR
February 17, 1936
JIWAN DAS Vs. HIRA DAS
December 1, 1936
JODH SINGH Vs. BHAGWAN DAS-NANAK CHAND
May 25, 1936
K L GAUBA Vs. EMPEROR
September 29, 1936
K L GAUBA Vs. INDO SWISS TRADING CO, LTD
February 10, 1936
KALANDAR SHAH Vs. DEVI DAS AND ANR
June 19, 1936
KALI DAS Vs. PRABH DAYAL AND ANR
May 18, 1936
KALU RAM AND ORS Vs. NUR MOHAMMAD AND ORS
March 24, 1936
KALYAN SINGH Vs. K S VERMA AND ORS
February 26, 1936
KANSHI RAM Vs. HARI RAM
October 27, 1936
KANSHI RAM AND ANR Vs. OFFICIAL RECEIVER
December 21, 1936
KANSHI RAM AND ORS Vs. FIRM GOHRA SHAH-HARI CHAND
June 12, 1936
KARAM ALI AND ORS Vs. SHAH MUHAMMAD AND ORS
December 7, 1936
KARAM DIN Vs. MOHAMMAD DIN AND ORS
January 22, 1936
KARTAR SINGH AND ORS Vs. KHUSHI MOHAMMAD
October 13, 1936
KARTAR SINGH BEDI Vs. DINGA SINGH
December 15, 1936
KASHI RAM Vs. DES RAJ
April 28, 1936
KEHR SINGH AND ORS Vs. CHANDA SINGH AND ORS
January 17, 1936
KESAR SINGH Vs. SANT RAM AND ORS
December 7, 1936
KESAR SINGH Vs. JOINT OFFICIAL LIQUIDATORS OF RADHESHAM BEOPAR CO, LTD
October 1, 1936
KESAR SINGH AND ANR Vs. BALWANT SINGH AND ORS
February 11, 1936
KHERATI LAL Vs. JANKI PARSHAD
January 20, 1936
KHUDA BAKHSH AND ANR Vs. MOHAMMAD BAKHSH AND ORS
December 17, 1936
KHUSHI MUHAMMAD Vs. CHAUDHRI ABDULLA KHAN
December 17, 1936
KIDAR NATH AND ORS Vs. BAGH SINGH AND ORS
October 9, 1936
KINAD DEV AND ANR Vs. PARTAP SINGH AND ANR
May 13, 1936
KIRPAL SINGH AND ANR Vs. EMPEROR
June 4, 1936
KIRPAL SINGH AND ORS Vs. DALIP SINGH AND ORS
February 28, 1936
KISHAN SINGH Vs. SARDAR ALI AND ANR
June 5, 1936
KISHORE CHAND Vs. BAHADUR AND ORS
April 24, 1936
KISHORI LAL AND ORS Vs. KHAIR DIN AND ORS
November 10, 1936
KUNDAN LAL Vs. HAR PARSHAD AND ANR
December 14, 1936
L BANWARI LAL Vs. KUNDAN CLOTH MILLS LTD
December 21, 1936
L P VERMA Vs. DYER MEAKIN BREWERIES, LTD AND ANR
December 1, 1936
L RAM MAL LILO SHAH Vs. L KANSHI RAM
February 20, 1936
L RAM RUP Vs. DALIP SINGH AND ORS
November 5, 1936
LADHA RAM Vs. BARKAT ALI AND ORS
February 12, 1936
LAHORI SINGH Vs. OFFICIAL RECEIVER, SIALKOT AND ANR
May 8, 1936
LAL CHAND MEHRA AND ANR Vs. LOCAL COMMITTEE OF MANAGEMENT
October 27, 1936
LAL SINGH Vs. EMPEROR
March 27, 1936
LALLA MAL SAMGHAM LAL Vs. COMMISSIONER OF INCOME-TAX, PUNJAB
April 30, 1936
LATTA MAL-SANGHAM LAL Vs. COMMISSIONER OF INCOME-TAX
April 30, 1936
MACNABB Vs. COMMISSIONER OF INCOME-TAX, PUNJAB
March 18, 1936
MAGAN NATH AND ORS Vs. HARBANS SINGH AND ORS
May 1, 1936
MAHBOOB AHMAD Vs. EMPEROR
May 15, 1936
MAHBUB Vs. KALE KHAN AND ORS
February 28, 1936
MAHMUD SHAH Vs. PIR SHAH
May 27, 1936
MAI CHAND-INSOLVENT Vs. OFFICIAL RECEIVER AND ANR
December 7, 1936
MAI DHAN SITA RAM Vs. IMPERIAL BANK OF INDIA
April 20, 1936
MALIK JAI KISHAN SINGH Vs. PARMESHRI DAS AND ORS
November 25, 1936
MANAK CHAND AND ANR Vs. MADAN LAL
May 11, 1936
MANGAL RAM AND ANR Vs. SAT DEO AND ORS
October 20, 1936
MANGAL SINGH AND ANR Vs. EMPEROR
April 27, 1936
MANGAL SINGH AND ORS Vs. SAGAR AND ORS
March 23, 1936
MANI SINGH Vs. ANAND PARKASH AND ORS
February 20, 1936
MANNA SINGH Vs. EMPEROR
November 3, 1936
MANOHAR LAL AND ANR Vs. MT HIRA DEVI AND ANR
April 27, 1936
MANSA RAM Vs. KHAIR MOHAMMAD
February 12, 1936
MAQSUD AHMAD AND ANR Vs. MATHRA DATT AND CO AND ORS
July 7, 1936
MATAB MAL-JINDA SHAH Vs. DARYA RAM GURANDITTA SURAM RAM KARAM CHAND
February 25, 1936
MATU Vs. JATI AND ANR
December 3, 1936
MEGH RAJ AND ORS Vs. MUNICIPAL COMMITTEE
June 26, 1936
MEHAR CHAND Vs. PRITAM SINGH AND ORS
January 7, 1936
MEHR CHAND AND ORS Vs. SAIN CAMAN AND ANR
October 15, 1936
MEHR DAS AND ANR Vs. MUNSHI RAM AND ORS
April 8, 1936
MEHR SINGH AND ORS Vs. SOHAN SINGH AND ORS
April 28, 1936
MEHTAB SINGH Vs. SMALL TOWN COMMITTEE, AND ORS
November 20, 1936
MELA MAL SHIV DAYAL Vs. COMMISSIONER OF INCOME TAX, PUNJAB
November 26, 1936
MELA MAL-SHIB DAYAL Vs. COMMISSIONER OF INCOME-TAX
February 10, 1936
MELAMAL-SHIB DAYAL Vs. COMMISSIONER OF INCOME-TAX, PUNJAB
February 10, 1936
MESSRS MELA RAM-SHIB DAYAL Vs. COMMISSIONER OF INCOME-TAX
November 26, 1936
MESSRS MITTAR CHAND-LAKHMI DAS Vs. COMMISSIONER OF INCOME-TAX
November 23, 1936
MIAN CHANNU FACTORIES UNION Vs. COMMISSIONER OF INCOME-TAX, PUNJAB
February 10, 1936
MIHAN SINGH AND ORS Vs. RAM SINGH AND ORS
November 11, 1936
MILKHA SINGH Vs. SUBA SINGH AND ANR
December 14, 1936
MIR MOHAMMAD KHAN AND ANR Vs. JAMADAR ADALAT KHAN
October 1, 1936
MIRAN BAKHSH Vs. MOHAMMAD AKRAM KHAN AND ANR
June 5, 1936
MIRZA MOHAMMAD ASHRAF Vs. EMPEROR AND ORS
September 24, 1936
MISRI LAL Vs. BABU LAL AND ANR
March 6, 1936
MISTRI MOHAMMAD HUSSAIN Vs. MUNICIPAL COMMITTEE
February 25, 1936
MITHA AND ORS Vs. REMAL DASS AND ORS
December 7, 1936
MITTAR CHAND LAKHMI DAS Vs. COMMISSIONER OF INCOME TAX, PUNJAB
November 23, 1936
MOHAMMAD ALI AND ANR Vs. LABH SINGH AND ANR
June 8, 1936
MOHAMMAD ALI AND ORS Vs. MT ANAYAT BIBI AND ORS
December 7, 1936
MOHAMMAD ANWAR AND ORS Vs. DIAL CHAND AND ANR
December 15, 1936
MOHAMMAD ARIF AND ORS Vs. MOHAMMAD ISHAQ AND ANR
April 9, 1936
MOHAMMAD ASLAM KHAN Vs. EMPEROR
November 6, 1936
MOHAMMAD DIN Vs. MUNICIPAL COMMITTEE
May 25, 1936
MOHAMMAD HAYAT KHAN Vs. (FIRM) JASPAT RAI-BABU RAM AND ORS
March 2, 1936
MOHAMMAD KHAN Vs. CO-OPERATIVE SOCIETY
November 12, 1936
MOHAMMAD RAFI Vs. QAZI MAZHAR HUSSAIN
February 7, 1936
MOHAMMAD RASHID AHMAD Vs. EMPEROR
August 19, 1936
MOHAMMAD ZAMAN KHAN Vs. MALIK UMAR HAYAT KHAN
January 16, 1936
MOHAMMADA AND ORS Vs. EMPEROR
June 12, 1936
MOHAN LAL AND ORS Vs. SHIB CHARAN DAS AND ORS
March 11, 1936
MOHINDAR SINGH Vs. KIRPAL SINGH
July 1, 1936
MR ROBERT HERCULES SKINNER Vs. BANK OF UPPER INDIA LTD AND ORS
November 11, 1936
MT AKHTARI BEGAM Vs. ALLAH JAWAYA AND ORS
February 14, 1936
MT BANO AND ANR Vs. GHULAM MUSTAFA KHAN
March 3, 1936
MT BHANI AND ANR Vs. UJAGAR SINGH AND ORS
April 21, 1936
MT BISHAN DEVI AND ORS Vs. JAGAT SINGH AND ORS
January 31, 1936
MT BUNDO AND ANR Vs. MT NIHATO AND ORS
February 17, 1936
MT CHAND KAUR Vs. OFFICIAL RECEIVER AND ORS
January 16, 1936
MT CHAND KAUR AND ANR Vs. BHAGWAN SINGH
December 1, 1936
MT CHARJO AND ANR Vs. DINA NATH AND ORS
November 18, 1936
MT CHIRAGH BIBI Vs. UMAR DIN AND ORS
February 25, 1936
MT DURGA DEVI Vs. MATHRA DAS AND ORS
January 9, 1936
MT FATIMA Vs. JALAL DIN
February 18, 1936
MT FATIMA BIBI Vs. LALL DIN
December 3, 1936
MT FAZAL NISHAN Vs. S HUKAM SINGH AND ORS
April 14, 1936
MT GHULAM AISHAN BIBI AND ORS Vs. MOHAMMAD SHARIF AND ORS
June 1, 1936
MT GULAB BANO AND ORS Vs. ANJUMAN IMDAD BAHMI QARZA
June 19, 1936
MT HARNAMO Vs. DEWA SINGH AND ORS
November 19, 1936
MT HAYAT KHATUN Vs. ABDULLAH KHAN
October 13, 1936
MT HUKMI AND ORS Vs. FAUJA SINGH AND ORS
November 24, 1936
MT IMAM BIBI Vs. ABDUL RAHMAN AND ORS
May 5, 1936
MT INDERWATI Vs. HARI RAM
November 30, 1936
MT KARAM BHARI Vs. JAGAN NATH
February 14, 1936
MT KARM-UL-NISA AND ORS Vs. SARFRAZ KHAN
February 14, 1936
MT KHADIJA BEGUM Vs. NISAR AHMAD
March 25, 1936
MT KHADIJA BIBI AND ANR Vs. HARI SINGH AND ORS
October 13, 1936
MT LACHHMI DEVI Vs. FIRM LALA UTTAM CHAND KAPUR AND SONS
October 14, 1936
MT MALLAN Vs. GORA MAL
May 1, 1936
MT MALLAN AND ANR Vs. PARMATMA DAS AND ORS
January 6, 1936
MT MEHR BANO Vs. SHER MOHAMMAD AND ORS
May 11, 1936
MT MOHAMMADI BEGAM Vs. AHSAN AHSAN AND CO, AND ORS
October 30, 1936
MT MULKH BANO AND ORS Vs. MOHAMMAD BANARAS KHAN
April 17, 1936
MT NATHO AND ORS Vs. GHULAM MOHAMMAD AND ORS
March 2, 1936
MT NAWAB BEGUM AND ORS Vs. HUSSAIN ALI KHAN
October 20, 1936
MT NIAMAT Vs. EMPEROR
January 14, 1936
MT PUNNI AND ANR Vs. MT SOBHI AND ORS
March 12, 1936
MT RAM PATI Vs. SANTA SINGH AND ORS
February 15, 1936
MT RAQIA BEGAM Vs. NEK MOHAMMAD AND ORS
November 26, 1936
MT RATAN KAUR Vs. SOBHA RAM
March 27, 1936
MT SAIDAN Vs. SHARAF
December 18, 1936
MT SATTAN Vs. MT SAIDAN
May 11, 1936
MT SHAHZADI BI Vs. MT RAHMAT BI AND ORS
May 19, 1936
MT SHAHZADI BI Vs. MT RAHMAT BI AND ORS
November 9, 1936
MT TULSAN Vs. PYARE LAL
June 8, 1936
MT WANTI AND ANR Vs. BINDRABAN DASS AND ORS
May 4, 1936
MT WIDYA WATI AND ORS Vs. NAND LAL AND ORS
December 17, 1936
MT ZAINAB BIBI AND ANR Vs. JAMALDIN AND ANR
June 5, 1936
MUBARIZ Vs. MT SATTAN AND ANR
December 9, 1936
MUGHLI Vs. LADHA MAL AND ORS
December 21, 1936
MUHAMMAD ISMAIL AND ORS Vs. SECRETARY OF STATE
February 20, 1936
MUHAMMAD SHARIF AND ANR Vs. KHUDA BAKHSH AND ANR
January 20, 1936
MUHAMMAD YAR Vs. KHALIL-UL-RAHMAN
February 12, 1936
MUHAMMAD YASIN Vs. MUMTAZ BEGAM
January 3, 1936
MUKAND SINGH Vs. PURAN DAS
April 22, 1936
MUL RAJ Vs. OFFICIAL RECEIVER, JHELUM AND ORS
November 6, 1936
MULHE AND ORS Vs. EMPEROR
April 16, 1936
MUNICIPAL COMMITTEE Vs. MRS CHAUDHRI FAZAL ILAHI
October 13, 1936
MUNICIPAL COMMITTEE Vs. RALIA RAM AND ORS
January 22, 1936
MUNICIPAL COMMITTEE Vs. PURAN MAL AND SONS
May 19, 1936
MUTUAL BANK OF INDIA LTD AND ORS Vs. SOHAN SINGH AND ORS
January 16, 1936
NABI BAKHSH Vs. IDA AND ANR
November 3, 1936
NANAK CHAND Vs. KHWAJA MAHMUD
October 7, 1936
NARINDAR NATH Vs. JAI NATH AND ORS
May 26, 1936
NARINJAN SINGH Vs. GURMUKH SINGH
May 27, 1936
NARINJAN SINGH PROPRIETOR, FIRM KHALSA CLEARING AND FORWARDING AGENCY, Vs. DAMODAR SINGH AND ANR
February 8, 1936
NARSINGH DAS AND ANR Vs. OFFICIAL RECEIVER
June 1, 1936
NATHA SINGH Vs. MT BACHINT KAUR
December 23, 1936
NATHU RAM Vs. MULA AND ORS
March 17, 1936
NAWAL KISHORE KHARAITI LAL Vs. COMMISSIONER OF INCOME-TAX, PUNJAB AND N W F P
March 16, 1936
NAWAL KISHORE-KHARAITI LAL Vs. COMMISSIONER OF INCOME-TAX
March 16, 1936
NAZIR HUSSAIN Vs. MT SULTAN BI, PLAINTIFF AND ANR
December 8, 1936
NAZIR MOHAMMAD KHAN Vs. ABDUL GHANI
July 1, 1936
NEW DELHI MUNICIPAL COMMITTEE Vs. RAM BAI
May 7, 1936
NIAZ ALI AND ANR Vs. MT BEGAM BIBI
March 24, 1936
NIHAL CHAND Vs. (FIRM) KHARAK SINGH-SUNDAR SINGH
May 7, 1936
NIHAL CHAND AND ORS Vs. DIST BOARD MIANWALI
January 3, 1936
NUR DIN Vs. AHMAN AND ANR
June 25, 1936
NUR ILAHI Vs. EMPEROR
June 10, 1936
NURA AND ANR Vs. EMPEROR
February 24, 1936
OFFICIAL RECEIVER AND ORS Vs. ABDUL WAHID AND ANR
June 4, 1936
OMA PARSHAD Vs. SECRETARY OF STATE
December 21, 1936
OMA SHANKER DAS Vs. BHOLA DASS MAHANT
November 26, 1936
P WYLIE Vs. BOARD OF FOREIGN MISSION OF PRESBYTERIAN CHURCH, U S A AND ANR
November 5, 1936
PADAM PARSHAD AND ORS Vs. FIRM MITTAR SAIN-GANESHI LAL AND ORS
March 16, 1936
PANNA LAL Vs. RAM CHAND
June 5, 1936
PARKASH CHAND MAHAJAN Vs. MADAN THEATRES, LTD
January 14, 1936
PARMA NAND Vs. THARU LAL AND ORS
February 27, 1936
PARSHOTAM DAS Vs. EMPEROR
June 12, 1936
PEOPLES BANK OF NORTHERN INDIA LTD; IN RE: UMA SHANKAR MALHOTRA Vs. STATE
July 16, 1936
PEOPLES BANK OF NORTHERN INDIA, LTD Vs. FATEH CHAND AND CO AND ANR
January 17, 1936
PHUL KHAN AND ANR Vs. EMPEROR
August 7, 1936
PHUMMAN MAL Vs. CHIRANJI LAL
June 8, 1936
PIARA RAM Vs. AMIR CHAND AND AUCTION-PURCHASERS AND CREDITORS AND ANR
October 21, 1936
PIARE LAL Vs. KARTA RAM
February 4, 1936
PIARE LAL AND ANR Vs. GOPI RAM AND ANR
November 11, 1936
PIARE LAL-MOTI LAL Vs. SRI RAM
February 7, 1936
PINDI DAS Vs. EMPEROR
January 20, 1936
POPAT RAM AND ANR Vs. KHUSHI RAM AND ORS
October 14, 1936
PRABHU DAYAL Vs. EMPEROR
September 10, 1936
PRABHU RAM Vs. EMPEROR
February 7, 1936
PRAPHULL DEO Vs. SHAM LAL AND ORS
January 30, 1936
PUNJAB AND SINDH BANK, LTD Vs. JASWANT SINGH
May 4, 1936
PUNJAB ELECTRIC POWER CO, LTD, Vs. SURAJ KISHAN
May 5, 1936
PUNJAB NATIONAL BANK, LTD Vs. SHAMSHER SINGH
January 13, 1936
PUNJAB NATIONAL BANK, LTD, Vs. MT JIWAN AND ORS
October 16, 1936
PURAN SINGH AND ORS Vs. RAGHBIR SINGH AND ANR
June 16, 1936
QAZI NUR HUSSAIN AND ORS Vs. MT CHANANI AND ORS
December 1, 1936
QURBAN HUSSAIN SHAH AND ANR Vs. FAZAL SHAH
April 8, 1936
R J WOOD AND CO Vs. FIRM KANSHI RAM-HANS RAJ
June 1, 1936
RADHA LAL Vs. FATEH MOHAMMAD AND ORS
July 15, 1936
RAHEM GHANI Vs. COURT OF WARDS PROPERTY PIR JAHANIAN SHAH
October 26, 1936
RAHMAT ULLAH Vs. ATTA MOHAMMAD KHAN AND ORS
March 27, 1936
RAI SAHIB CHIRANJI LAL AND SONS Vs. COMMISSIONER OF INCOME-TAX, PUNJAB
November 16, 1936
RAJA BALBHADAR SINGH AND ANR Vs. SHANKAR DAS
October 28, 1936
RAJA HAR INDAR SINGH Vs. SHIV RAM
December 10, 1936
RAJA RAM Vs. DAULAT RAM, AND ANR
December 2, 1936
RALLA RAM Vs. KHAZAN SINGH
July 11, 1936
RAM CHAND Vs. CO-OPERATIVE SOCIETY
June 10, 1936
RAM CHAND AND ORS Vs. MOHD AKRAM KHAN SAHIB
November 25, 1936
RAM CHAND MANCHANDA Vs. H G LUSH
April 15, 1936
RAM DAS AND ORS Vs. LACHHMAN DAS AND ORS
April 15, 1936
RAM GOPAL Vs. GAURI SHANKAR AND ORS
December 8, 1936
RAM KISHEN DAS Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE AND ANR
November 26, 1936
RAM PARKASH Vs. PEOPLES BANK OF NORTHERN INDIA LTD, JHELUM BRANCH AND ANR
October 2, 1936
RAM PARKASH Vs. (FIRM) HUKAM CHAND-RAJ KUMAR AND ANR
March 21, 1936
RAM PARTAP Vs. KISHEN SINGH, PLAINTIFF AND ANR
May 8, 1936
RAM PIARI Vs. SARDAR SINGH
December 21, 1936
RAM RAKHA MAL Vs. HARNARAIN RAM CHAND AND ANR
February 17, 1936
RAM RAKHA MAL AND SONS LTD Vs. COMMISSIONER OF INCOME TAX, PUNJAB
December 23, 1936
RAM RAKHA MAL AND SONS LTD Vs. COMMISSIONER OF INCOME-TAX
December 23, 1936
RAMA NAND AND ANR Vs. NAND KISHORE
November 30, 1936
RAMA SHAH Vs. KULDIP SINGH AND ORS
February 3, 1936
RAMESHWAR AND ORS Vs. MT GANPATI DEVI AND ANR
February 3, 1936
RANBIR SEN AND ORS Vs. MOHAMMAD DIN AND ANR
January 13, 1936
RANJIT SINGH Vs. MAGHI MAL AND ORS
November 20, 1936
RASUL SHAH Vs. DIWAN CHAND AND ANR
January 30, 1936
REGAL THEATRES, LTD Vs. S GURCHARAN SINGH
July 1, 1936
ROBERT CAMERON CHAMARETTE Vs. MRS PHYLLIS ETHEL CHAMARETTE
October 14, 1936
ROBERT HERCULES SKINNER Vs. R M SKINNER AND ORS
November 11, 1936
ROSHAN LAL Vs. MT VIDYA WANTI AND ORS
May 11, 1936
ROSHAN LAL AND ANR Vs. CHARAN DAS AND ANR
March 5, 1936
RUP LAL AND ORS Vs. MANOHAR LAL AND ORS
May 19, 1936
S C DHANJIBHOY Vs. SECRETARY OF STATE
June 2, 1936
S R LAUL Vs. GANGA SUGAR CORPORATION, LTD AND ORS
May 21, 1936
SADHU MAL-KHAZANA MAL Vs. DEVI CHAND AND ORS
February 6, 1936
SAHIB DAYAL AND ANR Vs. JAMAL-UD-DIN AND ORS
July 6, 1936
SAIN DAS Vs. TIKKA SANT SINGH
May 26, 1936
SAMPURAN SINGH Vs. DEVI DAYAL ANR
March 20, 1936
SANDHURA SINGH Vs. KEHR SINGH
May 8, 1936
SANT SINGH AND ANR Vs. RAM GOPAL
October 30, 1936
SARAB KRISHAN AND ORS Vs. FIRM SHADI RAM-BADRI DAS AND ORS
February 11, 1936
SARAB SUKH Vs. PREM DATT AND ANR
November 3, 1936
SARDAR BALWANT SINGH AND ANR Vs. SARDARNI BASANT KAUR AND ORS
October 19, 1936
SARDAR BISHEN SINGH AND ANR Vs. PIRTHI CHAND AND ORS
July 16, 1936
SARDAR KHAN Vs. SUNDER SINGH
December 10, 1936
SARDAR KIRPAL SINGH AND ORS Vs. COMMISSIONER OF INCOME-TAX
November 25, 1936
SARDAR KIRPAL SINGH AND OTHERS Vs. COMMISSIONER OF INCOME-TAX, PUNJAB
November 26, 1936
SARDAR MOHAMMAD Vs. MT MARYAM BIBI
January 31, 1936
SARDAR MOHAMMAD AND ORS Vs. JAGJIT SINGH AND ORS
December 15, 1936
SARDARI LAL Vs. EMPEROR
November 9, 1936
SECY OF STATE Vs. ISHAR DAS AND ANR
April 20, 1936
SECY OF STATE Vs. CH JAMALUD-DIN AND ORS
January 31, 1936
SH NANKI DEVI Vs. HABIB ULLAH AND ORS
February 12, 1936
SHADI AND ORS Vs. RAM DITTA
May 22, 1936
SHADI RAM Vs. MT ATRI AND ANR
February 13, 1936
SHAKAR KHAN Vs. ISHAR DAS AND ORS
February 26, 1936
SHAMAS-UL-NIHAR FAZAL ELAHI Vs. SECY OF STATE
February 4, 1936
SHANTI PARKASH AND ANR Vs. HARNAM DAS AND ORS
October 8, 1936
SHAUKAT ALI Vs. MAJID ALI AND ANR
October 7, 1936
SHEO RAM AND ORS Vs. LUTA RAM AND ANR
June 2, 1936
SHEO RAM AND ORS Vs. LUTA RAM AND ORS
January 22, 1936
SHER AFZAL Vs. (LALA) BULAQI MAL AND ORS
October 13, 1936
SHER DIL Vs. SHAH NAWAZ AND ORS
February 20, 1936
SHER MOHAMMAD AND ANR Vs. MT MAHBUB BEGUM
March 17, 1936
SHIAM SINGH Vs. KUNDAN SINGH
December 15, 1936
SHIB KARAN DAS Vs. MOHAMMED SADIQ
February 3, 1936
SHIB LAL AND ORS Vs. SRI KISHEN DAS
January 30, 1936
SHIROMANI GURDWARA PARBANDHAK COMMITTEE Vs. SARDAR SINGH AND ANR
November 3, 1936
SHIROMANI GURDWARA PARBANDHAK COMMITTEE, AMRITSAR Vs. TARLOK NATH AND ORS
December 4, 1936
SIMLA BANKING AND INDUSTRIAL CO LTD Vs. DITTU MAL HARDIAL AND ORS
January 15, 1936
SIR T VIJAYA RAGHAVACHARYA Vs. COMMISSIONER OF INCOME-TAX
February 25, 1936
SIRAJ UD-DIN Vs. MT RAHIMAN AND ORS
March 17, 1936
SITA RAM Vs. JAGAN NATH SINGH
January 14, 1936
SM HIRAN DEVI Vs. CHANAN SHAH AND ORS
November 26, 1936
SOHAN LAL AND ANR Vs. TEJA SINGH AND ORS
January 2, 1936
SOM CHAND MALUK CHAND Vs. COMMISSIONER OF INCOME-TAX, PUNJAB AND N W F P
June 11, 1936
SUBA SINGH Vs. HADAYAT AND ORS
February 19, 1936
SUKH DIAL AND ANR Vs. NAZIR AHMAD AND ORS
March 17, 1936
SULTAN ASAD JAN Vs. SECY OF STATE AND ORS
June 29, 1936
SUNDAR SINGH Vs. EMPEROR
April 29, 1936
SURAJ BHAN AND ORS Vs. ALLAHABAD BANK
January 24, 1936
TARA CHAND Vs. BAKHSHI SHER SINGH AND ORS
May 19, 1936
TARA CHAND-POHU MAL Vs. COMMISSIONER OF INCOME-TAX
February 19, 1936
TARACHAND POHUMAL Vs. COMMISSIONER OF INCOME-TAX, PUNJAB AND N W F P
February 19, 1936
TEJA SINGH AND ANR Vs. KARTAR KAUR AND ORS
October 8, 1936
THAKAR DASS Vs. RAM RAKHA MAL
November 23, 1936
TILOK SINGH AND ORS Vs. MOHAMMAD RASHID AND ORS
January 30, 1936
TOLA RAM SINGH Vs. FAZAL AHMAD
February 17, 1936
TULSI RAM Vs. E D SASSOON AND CO, LTD
March 2, 1936
UDE SINGH AND ANR Vs. CHITTAR AND ORS
March 13, 1936
UJAGAR SINGH AND ANR Vs. BHAGWANA AND ORS
February 17, 1936
UJJAL SINGH-SUNDER SINGH Vs. AHMAD YAR KHAN
April 18, 1936
UMAR HAYAT Vs. NAZAR MUHAMMAD AND ORS
January 6, 1936
USMAN Vs. RAHMAT AND ORS
March 25, 1936
VIR BHAN, BANSI LAL Vs. COMMISSIONER OF INCOME-TAX, PUNJAB
January 24, 1936
VIR BHAN-BANSI LAL Vs. COMMISSIONER OF INCOME-TAX
January 24, 1936
WARRIS KHAN AND ORS Vs. ATMA RAM AND ORS
November 11, 1936
WARYAM SINGH Vs. SUNDAR SINGH AND ORS
January 6, 1936
WASANDA RAM Vs. RAM CHAND AND ORS
June 26, 1936
WASDEV Vs. KIDAR NATH AND ORS
December 7, 1936
WAZIR KHAN Vs. MUKHTAR KHAN AND ANR
February 19, 1936
ZAFAR HUSSAIN Vs. MIAN MOHAMMAD GHIAS-UD-DIN AND ANR
December 17, 1936