Case Index

Title
Date
(FIRM) BAIJNATH RAMESHWAR LAL Vs. ATAL PRASAD KUMAR AND ORS
October 9, 1936
BABU RAMLAL Vs. SECYOF STATE
January 23, 1936
BARA CHHATU RAJWAR Vs. ANANDA RAJWAR
October 13, 1936
BISSESSAR PATHAK AND ORS Vs. HARBANS LAL AND ORS
October 13, 1936
DHAKESWAR PRASAD NARAIN SINGH Vs. COMMISSIONER OF INCOME TAX
March 29, 1936
DIWAKARNATH PANDEY AND ORS Vs. KAMTA PROSAD SINGH AND ORS
October 9, 1936
JADUNANDAN JHA Vs. EMPEROR
September 23, 1936
JAGDISH NARAYAN SINGH Vs. ALAKHDEO NARAIN SINGH AND ORS
October 9, 1936
KALI PRASHAD GOPE AND ORS Vs. RAM GOLAM SAHU
October 20, 1936
LACHMICHAND JAGARNATH FIRM Vs. JAGOO LAL JASARAJ FIRM
October 12, 1936
MAHENDRA NATH SIKHAR Vs. BHABENDRA CHANDRA RAY AND ORS
October 9, 1936
MOHAMMAD YAHIA Vs. BIBI SOGHRA
October 2, 1936
RAI BAHADUR KHARAG NARAIN Vs. JANKI RAI
October 9, 1936
RAJENDRA NARAYAN BHANJA DEO Vs. COMMISSIONER OF INCOME TAX
September 4, 1936
RAMJANAM SINGH Vs. RAMPHAL LAL
November 4, 1936
SAUKHI SINGH AND ORS Vs. THAKUR PRASAD SINHA AND ANR
October 2, 1936
SINGHESHWAR PRASAD AND ANR Vs. SAKHICHAND AND ORS
October 19, 1936
SURPAT SINGH AND ORS Vs. SURPAT SINGH AND ORS
October 7, 1936
SURPAT SINHA AND ORS Vs. PRATAP MANDAL
October 12, 1936
UDAI SINGH AND ORS Vs. BHUNESHARNATH SINGH AND ORS
October 20, 1936