Case Index

Title
Date
ACHUT SITARAM PATWARDHAN Vs. SHIVAJIRAO KRISHNARAO GAIKWAD
July 24, 1936
ALLURI VENKATAPATHI RAJU Vs. DANTULURI VENKATANARSIMHA RAJU
July 17, 1936
COMMISSIONER OF INCOME-TAX Vs. BOMBAY TRUST CORPORATION LIMITED
July 17, 1936
GANESH CHUNDER DHUR Vs. LAL BEHARY DHUR
July 29, 1936
GURUSHIDDAPPA GURUBASAPPA BHUSANUR Vs. GURUSHIDDAPPA CHENAVIRAPPA CHETNI
October 9, 1936
KALYANJI VITHALDAS Vs. COMMISSIONER OF INCOME-TAX
November 30, 1936
MAHADEO KRISHNA RUPJI Vs. STATE
October 1, 1936
MURLIDHAR SHRINIVAS Vs. MOTILAL RAMCOOMAR
October 14, 1936
RAMCHANDRA VISHNU JOSHI Vs. RAMABAI GOVIND GADRE
April 16, 1936
RAMKUMAR KEDARNATH Vs. COMMISSIONER OF INCOME TAX
March 12, 1936
SARUPCHAND Vs. COMMISSIONER OF INCOME TAX
March 11, 1936
SIR CHINNUBHAI MADHAVLAL Vs. COMMISSIONER OF INCOME TAX
March 12, 1936