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Case Index
Title
Date
AR PL SP MANICKAM CHETTIAR Vs. COMMISSIONER OF INCOME TAX
April 7, 1936
CHENGALVAROYA CHETTIAR Vs. COMMISSIONER OF INCOME TAX
December 4, 1936
IN RE: MALAVARAYA PADAYACHI Vs. STATE
August 21, 1936
M A L A R ARYAN CHETTIAR Vs. COMMISSIONER OF INCOME TAX
March 31, 1936
M KANNAPPA NAICKER AND CO Vs. COMMISSIONER OF INCOME TAX
December 18, 1936
RAJA OF BOBBILI Vs. COMMISSIONER OF INCOME TAX
December 4, 1936
RAYALU AYYAR AND CO Vs. COMMISSIONER OF INCOME TAX
March 31, 1936
SECRETARY OF STATE FOR INDIA Vs. V M MEYYAPPA CHETTIAR
May 1, 1936
THONTEPU CHINNA PULLAYYA Vs. COMMISSIONER OF INCOME TAX
March 31, 1936