Case Index

Title
Date
A A V PERIAKARUPPAN CHETTY Vs. CHIDAMBARA TAMBIRAN ALIAS SIVAGNANA DESIKA GNANASAMBANDA PANDARA SANNADHI
March 1, 1916
A BHAGIRATHI NETHIAR AMMA Vs. MMMINAKSHI NETHIAR AMMA
August 9, 1916
A J S JOSEPH Vs. CORPORATION OF CALCUTTA
June 26, 1916
A K A KHAN GHUZNAVI Vs. NATIONAL BANK OF INDIA, LTD
January 4, 1916
A K T K M NARAYANAN NAMBUDRIPAD Vs. TAWKER JMEGAJI SEIT
January 11, 1916
A R P NARAYANAN CHETTI Vs. KANA PANA VEEANNA RANA VIRAPPA CHETTI
August 16, 1916
A R P NARAYANAN CHETTIAR AND SEVEN ORS Vs. KPVRVEERAPPA CHETTIAR
August 16, 1916
A S AIYA NADAR Vs. TENAMMAL BY GUARDIAN SANGANNA NADAR
August 9, 1916
A S N NAINA PILLAI MARAKAYAR Vs. TARARMRAMANATHAN CHETTIAR
December 22, 1916
A S N NAINA PILLAI MARAKAYAR; GOPALA THEVAN; PAZANITHEVAN Vs. TAR ARMRAMANATHAN CHETTIAR; RAMANATHAN CHETTIAR; RAMANATHAN CHETTIAR
December 22, 1916
A S RODERIGUES Vs. NPRMPRMRAMASAMI CHETTIAR
December 6, 1916
A S RODERIQUES Vs. NPRMPRMRAMASWAMI CHETTIAR AND THEOFFICIAL RECEIVER OF TINNEVELLY
December 6, 1916
A S S SUBBAIYA PANDARAM Vs. MAHAMAD MUSTHAPA MARACAYAR
August 31, 1916
A T RAGHAVA CHARIAR Vs. OASRINIVASA RAGHAVA CHARIAR
April 5, 1916
A V BASHYAM REDDI Vs. SOMASUNDARAM CHETTI
February 16, 1916
ABA WAKU GONDHALI Vs. EMPEROR
February 21, 1916
ABDUL AZIZ Vs. EMPEROR
September 23, 1916
ABDUL AZIZ Vs. EMPEROR
December 21, 1916
ABDUL AZIZ BEPARI AND MUKUNDA CHANDRA SAHA; MUKUNDA CHANDRA SAHA Vs. JOGENDRA KRISHNA RAY; JOGENDRA KRISHNA RAY
April 7, 1916
ABDUL BABY SADAGAR Vs. BELAY ALI SADAGAR
January 15, 1916
ABDUL HAKIM GAZI Vs. PANCHI DASI
February 10, 1916
ABDUL HAMID Vs. UDOY CHANDRA ACHARJEE
January 11, 1916
ABDUL HAMID Vs. ABDUL MIJI
January 27, 1916
ABDUL HASIM Vs. SRIMATI MALEA KHATUN
January 25, 1916
ABDUL HUSSAIN ROWTHAN Vs. MAHOMAD IBRAHIM ROWTHAR
February 10, 1916
ABDUL KARIM Vs. EMPEROR
November 29, 1916
ABDUL KARIM Vs. ISLAMUN-NISSA BIBI
February 28, 1916
ABDUL KARIM Vs. MUSAMMAT ISLAMUNNISSA BIBI
February 28, 1916
ABDUL KARIM Vs. EMPEROR
January 28, 1916
ABDUL KASIM Vs. THAMBUSAMI PILLAI
September 15, 1916
ABDUL LATIFF AND SHAIK HOSSAIN Vs. PAULING AND COLD
November 9, 1916
ABDUL MAJEETH KHAN SAHIB Vs. CKRISHNAMACHARIAR
November 21, 1916
ABDUL MAJID Vs. BEDYADHAR SARAN DAS
July 14, 1916
ABDUL QADER KHALIFA Vs. FRITZ KAPP
April 11, 1916
ABDUL RAHIM SAHIB Vs. PGANGATHARA AIYAR
September 13, 1916
ABDULALLI BADRUDIN Vs. EANCHODLAL TRIKAMLAL
September 27, 1916
ABDULLABHAI LALJI Vs. EXECUTIVE COMMITTEE
February 23, 1916
ABDUR RAHMAN Vs. EMPEROR
May 31, 1916
ABID HUSAIN Vs. AHMAD RAZA
July 21, 1916
ABU HAMID ZAHIR ALA Vs. GOLAM SARWAR
August 18, 1916
ACHRATLAL JEKISONDAS Vs. CHIMANLAL PARBHUDAS
April 14, 1916
ADIKESAVAN NAIDU Vs. MVGURUNATHA CHETTI
November 2, 1916
ADU MALO Vs. NAGAR BASHI MALO
March 22, 1916
AFILADDI Vs. SATISH CHANDRA BANERJI
March 23, 1916
AFSAR SHAIK Vs. SAURAVA SUNDARI DASI
July 12, 1916
AFTABUDDIN CHOWDHURY, ADMINISTRATOR TO THE ESTATE OF LATE DURGACHURN MUKHERJI; AFTABUDDIN CHOWDHURY, ADMINISTRATOR TO THE ESTATE OFLATE DURGA CHURN MUKHERJEE; AFTABUDDIN CHOWDHURY, ADMINISTRATOR TO THE ESTATE OF LATE DURGA CHURN MUKHERJI; DEWAN DAS SAUDAG Vs. AFTABUDDIN CHOWDHURY, ADMINISTRATOR TO THE ESTATE OF LATE DURGACHURN MUKHERJI; AFTABUDDIN CHOWDHURY, ADMINISTRATOR TO THE ESTATE OFLATE DURGA CHURN MUKHERJEE; AFTABUDDIN CHOWDHURY, ADMINISTRATOR TO THE ESTATE OF LATE DURGA CHURN MUKHERJI; DEWAN DAS SAUDAG
July 7, 1916
AGA MAHOMED SHIRAZI Vs. SYED MAHOMED SHOOSTRY
November 21, 1916
AGHORE NATH MUKHOPADHYA Vs. ABHOY CHARAN NATH
March 9, 1916
AHAMMAD ALI Vs. BISSESWAR MUKHOTI
February 29, 1916
AHMAD ASMAL MUSE Vs. BAI BIBI
November 27, 1916
AHMAD RAZA Vs. SAIYID ABID HUSAIN
July 21, 1916
AHMED ALI Vs. ABDUL MAJID
May 9, 1916
AIJAZ HUSAIN Vs. EMPEROR
May 26, 1916
AINULLA PRAMANIK; RAHIMULLA PRAMANIK Vs. NASIBULLA KHAN
November 24, 1916
AIYASAMIER (DEAD) Vs. VENKATACHELA MUDALI
August 17, 1916
AKSHOY CHANDRA MAJHI Vs. MANMATHA NATH CHATTERJEE
June 15, 1916
AKSHOY SINGH Vs. RAMESWAR BAGDI
May 29, 1916
ALAGAPPA CHETTY Vs. ANNAMALAI CHETTY
March 31, 1916
ALI AHMAD Vs. KALKA PRASAD
July 12, 1916
ALI HUSAIN Vs. HAKIM-UL-LAH
February 7, 1916
ALI KHAN Vs. NAWAB MUHAMMAD MUSHTAQ HUSAIN
April 3, 1916
ALI SHEIKH; IMAM ALI SARKAR Vs. IMAM ALI SARKAR AND ANR; KALAM SHEIK
June 6, 1916
ALLAHABAD BANK LIMITED Vs. MOTI LAL BARMAN
June 15, 1916
ALLURI SUBBARAJU AND ALLURI VENKATASOMARAJU Vs. ALLURI RAMBHADRA RAJU ALIAS VARAHALU RAJU
September 6, 1916
AMANCHI SESHAMMA Vs. AMANCHI PADMANABHA RAO
February 9, 1916
AMBALAVANA PANDARASANNADHI THROUGH HIS AUTHORISED AGENTDAKSHINAM KARUWAR VYTHILINGA THAMBIRAN Vs. KUPPACHI JANAKI AMMAL; NSUBBIER AND RGOPAL KRISHNA IYAR
February 18, 1916
AMBIKA PRASAD Vs. JAG PRASAD SINGH
November 21, 1916
AMIR Vs. MAHADEO PRASAD
December 5, 1916
AMIR HASAN KHAN Vs. EMPEROR
December 22, 1916
AMIR KAZIM Vs. MUSI IMRAN
October 30, 1916
AMJAD ALI HAZI Vs. ISMAIL
May 11, 1916
AMRITA LAL SHAHA Vs. GOSSAIN GANPAT GIR
September 1, 1916
ANADI KRISHNA DUTTA Vs. PRIYA SANKAR MAJUMDAR
July 3, 1916
ANANDA KUMAR BHATTACHARJEE Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
January 31, 1916
ANANDA MOHAN SAOA Vs. ANANDA CHANDRA SAHA
May 17, 1916
ANANDRAM Vs. NITYANANDA BARHAM
January 31, 1916
ANNA LAXMAN BHINTADE Vs. EMPEROR
March 9, 1916
ANNADA MOHUN ROY CHOWDHURY Vs. MANIRUDDIN MAHOMED
August 22, 1916
ANNAMALAI PATHAN Vs. MUTHU VIJAYA RAGHUNATH MUTHUKUMARA VANANGAMUDI VELUVETTI THEVAR
September 18, 1916
ARAKKALAKATH KOYATTO Vs. PANIGALATT KUNHAMMAD
August 15, 1916
ARASAYEE AMMAL Vs. SOKKALINGA MUDALI
February 2, 1916
ARINDRA RAJBANSHI Vs. EMPEROR
July 14, 1916
ARJUN RAMJI MHANKAL Vs. RAMABAI RAOJI VITHOBA
April 12, 1916
ARJUNA REDDI Vs. VENKATACHALA ASARI
January 5, 1916
ASAD ALI CHOWDHURY Vs. SYED MOHAMED HUSAIN CHOWDHURY
February 29, 1916
ASADALI CHOWDHURY Vs. SYED MAHAMMAD HOSSAIN CHOWDHURY
February 2, 1916
ASHARFI LAL Vs. EMPEROR
July 13, 1916
ASHARFI LAL Vs. UDIT NARAIN MISIR; AKHRAJ LAL
May 23, 1916
ASHUTOSH MOOKHERJEE Vs. AKHOY KUMARI DEBI
May 26, 1916
ASHUTOSH SADUKHAN Vs. CORPORATION OF CALCUTTA
August 16, 1916
ASITA MOHAN GHOSE MOULIK; NERODE MOHAN GHOSE MOULIK Vs. NERODE MOHAN GHOSE MOULIK; ASITA MOHAN GHOSE MOULIK
May 8, 1916
ASNA BIBI Vs. JAIGUNNISSA BIBI
July 14, 1916
ASUTOSH GOSWAMI Vs. UPENDRA PROSAD MITRA
August 22, 1916
ASWINI KUMAR AICH Vs. SARADA CHARAN BASU
May 24, 1916
ASWINI KUMAR SAMADDAR Vs. BANAMALI CHAKRABARTY
July 24, 1916
ATARMONI DASI Vs. BEPIN BEHARI DHUR
May 8, 1916
ATUL HAZRA Vs. UMA CHARAN CHANGDAR
March 10, 1916
AUDIMULA MUDALI MINOR BY HIS NEXT FRIEND DORAISWAMY MUDALI Vs. ALAMALAMMAL
July 10, 1916
AUT BEHARY GUI Vs. RAMESWAR MITRA
June 19, 1916
AYIROOR SWAROOPATHINKAL AYIROOR MALIKA KOVILAKATH RANDAMAN KUNHUNNI ALIAS RAVI VARMA RAJAH AVERGAL Vs. KANNAMKULATH MADHATHIL RAMASUBRAMANIA PATTAR
August 8, 1916
AYYASAMY PILLAI Vs. GURUSAMI NAICKEN
January 27, 1916
AZIZ-UD-DIN Vs. HUMMI
October 20, 1916
B K MOTISHAW & CO Vs. MERCANTILE BANK OF INDIA LIMITED
March 23, 1916
B RAJA RAJESWARA SETHUPATI AVERGAL ALIAS MUTHU RAMALINGA SKTHUPATI AVERGAL, RAJAH OF RAMNAD Vs. SELLACHAMI TEVAR
March 10, 1916
BABU BINDESHRI PERSHAD CHAND Vs. BABU GIRDHAR DAS
March 31, 1916
BABU GANESH DESHMUKH Vs. SITAKAM MARTAND DESHMUKH
August 16, 1916
BABU KRISHNA PRASAD Vs. BABU RAM PERSHAD SINGH
February 14, 1916
BABU LAL Vs. JALAKIA
June 27, 1916
BABU RAM PRASAD Vs. COLLECTOR OF ALIGARH
November 15, 1916
BABU SARJU PARSHAD Vs. MAHANT UMANPATGIR
June 9, 1916
BADRI PRASAD Vs. EMPEROR
May 17, 1916
BAGALA SUNDARI DEBI Vs. PROSANNA NATH MOOKERJEE
July 14, 1916
BAI DIWALI Vs. UMEDBHAI BHULABHAI PATEL
June 16, 1916
BAI GANGA Vs. EMPEROR
November 1, 1916
BAIJ NATH Vs. SYED WALI HASAN
February 1, 1916
BAIJ NATH RAI Vs. DHARAM DEO TEWARI
February 25, 1916
BAIJNATH MARWARI Vs. WSSTREET
February 11, 1916
BAIJNATH PRASAD SINGH Vs. BABU TEJ BALI SINGH
May 30, 1916
BAIKANTHA NATH DEY Vs. MOHESH CHANDRA DEY
August 17, 1916
BAJRANGI LAL Vs. GHURA RAI
February 10, 1916
BAKIR SAHEB AMIR SAHEB Vs. EMPEROR
February 18, 1916
BAL GANGADHAR TILAK Vs. EMPEROR
November 9, 1916
BALAI LALL MOOKERJEE Vs. PASHUPATI CHATTERJEE
July 21, 1916
BALAK Vs. ALEY HASAN
October 31, 1916
BALBIR PRASAD Vs. KARAN SINGH
August 1, 1916
BALDEO PERSHAD Vs. NARAIN HALWAI
April 20, 1916
BALDEO PRASAD Vs. MUSAMMAT BHAGWANTI
February 9, 1916
BALIDE KAMAYYA Vs. PRAGADA PAPAYYA
November 28, 1916
BALLI Vs. NAND LAL
March 6, 1916
BALUSU VEERARAGHAVALU Vs. BOPPNA MANIKYAM
March 23, 1916
BAMANDAS BHATTACHARYYA Vs. NILMADHAB SAHA
June 21, 1916
BANDHU LALL MUNSHI Vs. SREEMUTTY LAGIN
July 12, 1916
BANGSHI BADAN BISWAS Vs. KAMALA KANTA POROHIT
May 24, 1916
BANK OF MULTAN, LIMITED Vs. KAMTA PRASAD
June 21, 1916
BANKU CHANDRA BOSE Vs. MARIUM BEGUM
February 10, 1916
BAPU APAJI POTDAR Vs. KASHINATH SADOBA GULMIRE
December 22, 1916
BAPUJI JAGANNATH Vs. GOVINDLAL KASANDAS SHAH
February 14, 1916
BASANGAVDA CHANNAPPAGAVDA Vs. GANGAVA KUMMANGAVDA
March 7, 1916
BASANTA KUMAR DAS Vs. KUSUM KUMARI DASI
April 17, 1916
BASANTA KUMAR SARVAGYA Vs. JOGENDRA NATH DUTTA
April 11, 1916
BASLINGAPPA VIRBHADRAPPA HUDDAR Vs. CHANDRAPPA BASAWANTRAO DESAI
August 2, 1916
BAYYANA RAMAYYA Vs. NIDAMARTHI KRISHNAMURTHI
January 11, 1916
BEATRICE ALICE DE STE CROIX Vs. PHILLIP DE STE CROIX
May 8, 1916
BEDYADHAR SARAN DAS Vs. ABDUL MAJID
July 14, 1916
BEG Vs. ALLAH DITTA
November 2, 1916
BEG Vs. ALLAH DITTA
December 18, 1916
BENI MADHAB SARKAR Vs. GOBINDA CHANDRA SARKAR
March 28, 1916
BENI MADHO Vs. BASANTO KUNBI
March 28, 1916
BENI PRASAD Vs. LAJJA RAM
April 1, 1916
BENI RAI Vs. NATABAR SIRKAR
March 23, 1916
BEPIN BEHARI SAHA Vs. ABDUL BARIK
June 27, 1916
BEPIN BEHARY MOZUMDAR Vs. JOGENDRA CHANDRA GHOSH
August 29, 1916
BEPIN KRISHNA KUMAR Vs. HARI DAS GHOSE
June 23, 1916
BEST AND CO LTD Vs. DEPUTY COLLECTOR; THE NATIONAL BANK OF INDIA LTD
August 29, 1916
BHAGANATHI SERVAI Vs. VALAYEE
April 7, 1916
BHAGELU SAHAI Vs. RAM AUTAR SHUKUL
November 23, 1916
BHAGGABHOR MONDAL Vs. MOHINI MOHAN BANERJEE
March 14, 1916
BHAGVANT GOPAL GALAPURE Vs. APPAJI GOVIND GALAPURE
August 29, 1916
BHAGWAN DAS Vs. NANNU LAL
July 13, 1916
BHAGWAN DAYAL Vs. PARAM SUKH DAS
June 20, 1916
BHAGWAN DEI Vs. MURARI LAL
July 10, 1916
BHAGWANT Vs. ARJUN
January 22, 1916
BHAGWAT SARAN MISIR Vs. EMPEROR
March 11, 1916
BHAIGANTI BEWA Vs. HIMMAT BIDYAKAR
May 11, 1916
BHAIRON PRASAD Vs. MAHANT SAMARPURI
April 7, 1916
BHAIRON PRASAD Vs. AMINA BEGAM
June 12, 1916
BHARAT CHANDER GALUI Vs. PRAMOTHA NATH ROY
April 12, 1916
BHARAT CHANDRA DAS Vs. RAMANANDA DEB
February 11, 1916
BHARAT SINGH Vs. JAWALI
November 23, 1916
BHAVANI ALIAS RUKMANI AMMA Vs. ANANTHA KAMTHI
August 11, 1916
BHAWAN Vs. MADAN MOHAN LAL
May 31, 1916
BHAWANI DUTT Vs. EMPEROR
January 19, 1916
BHIM SEN Vs. EMPEROR
February 14, 1916
BHIRGEE NATH CHAUBE Vs. NARSINGH TEWARI
July 3, 1916
BHIRGU NATH CHAUBE Vs. NARBINGH TIWARI
July 3, 1916
BHOBATARINI DEBI MINOR BY HER HUSBAND AND NEXT FRIEND GANESH CHANDRA SARKHEL Vs. HARI CHARAN BANERJEE
March 31, 1916
BHOJ RAJ Vs. RAM NARAIN
May 30, 1916
BHOSAI (BEPARI) Vs. AMINUDDI
December 12, 1916
BHUBEN BEHARI NAG MAZUMDAR Vs. DHIRENDRA NATH BANERJEE
March 28, 1916
BHUPENDRA NATH BHOSE Vs. EDSASSON AND CO
January 10, 1916
BHUSAN CHANDRA GHOSH Vs. SRAKANTA BANERJEE
March 16, 1916
BHUVARAGHA IYENGAR Vs. NATESA IYER
August 3, 1916
BIDHUMUKHI CHOWDHURANI Vs. ASMATULLA
May 16, 1916
BIJAI NARAIN SINGH Vs. SRI MAHARAJA PARBHU NARAIN SINGH
November 2, 1916
BIJOY KUMAR ADDY Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
August 16, 1916
BIKKINA RAMAYYA Vs. ADABALA SESHAYYA
February 9, 1916
BINDESHRI Vs. BABU SOMNATH BHADRY
March 13, 1916
BIRDICHAND JIVRAJ Vs. STANDARD BANK LIMITED
November 9, 1916
BIRJ BHUKAN LAL Vs. LALA MAHADEO PERSHAD MINOR THROUGH MUSAMMAT CHAMPA
June 26, 1916
BISHAMBHAR Vs. SUKH LAL
November 23, 1916
BISHESHAR AHIR Vs. DUKHARAN AHIR
January 11, 1916
BISHESSUR CHUCKERBUTTY Vs. EMPEROR
March 17, 1916
BOHRA PHUL CHAND Vs. ROSHAN LAL
February 29, 1916
BOLLA BRAHMADU ALIAS BAPANNA Vs. RUDDARAJU VENKATARAJU
January 19, 1916
BOLLAPRAGADA RAMAMURTHY TRADING UNDER THE NAME AND STYLE OF BOLLAPRAGADA RAMAMURTHI AND CO Vs. THAMMANA GOPAYYA
April 28, 1916
BOMBAY AND AFRICA STEAM NAVIGATION CO LTD Vs. HAJI AJUM GOOLAM HOOSEIN
January 26, 1916
BOMBAY AND AFRICA STEAM NAVIGATION CO LTD Vs. HAJI AZUM GULAM HUSSEIN
January 24, 1916
BROJENDRA KUMAR DAS Vs. GOBINDA MOHAN DAS
March 17, 1916
BUDHU LAL Vs. CHATTU GOPE
November 27, 1916
C B SWAMI CHETTY Vs. STETHIRAJULU NAYUDU
April 4, 1916
C B SWAMI CHETTY Vs. STETHIRAJULU NAIDU
April 5, 1916
C S SESHA IYER Vs. ARIMUTHU VATHYAR
February 25, 1916
CAROLINA DOS SANTOS Vs. DOMINIC JOSEPH PINTO
July 3, 1916
CASSIM AHMED MOLLA Vs. EUSUF HAJI AJAM PEPARDI
February 11, 1916
CHAIRMAN OF THE COMMISSIONER OF THE NOAVADWIP MUNICIPALITY Vs. GOUR CHANDRA GOSWAMI
December 13, 1916
CHAITA DASSYA Vs. MADAN CHANDRA DAS SARKAR
February 25, 1916
CHAMPA LAL Vs. MANGAL CHAND ANR
October 24, 1916
CHANDABHAI JANUBHAI Vs. GANPATI PATILBOA
August 24, 1916
CHANDRA KANTA BHATTACHARJEE Vs. LAKSHMAN CHANDRA CHAKRAVARTY
July 19, 1916
CHANDRA KANTA BHATTACHARJYA Vs. LAKSHAN CHANDRA CHAKRABARTTY
July 7, 1916
CHANDRA KANTA CHAKRABARTTY Vs. RAM KRISHNA MAHALNABIS
June 1, 1916
CHANDRA KANTA GANGULY Vs. SRIMATI SAROJINI DEBI
January 24, 1916
CHANDRA KANTA KANJILAL Vs. EMPEROR ON THE COMPLAINT OF PARBATI SARKAR
May 18, 1916
CHANDRA KISHORE RAY Vs. EMPEROR
November 22, 1916
CHANDRA KUMAR GHOSE Vs. MOHENDRA KUMAR GHOSE
August 16, 1916
CHANDRA MANDAL Vs. RAM MANDAL
August 4, 1916
CHANDRIKA BAKHSH SINGH Vs. INDAR BIKRAM SINGH
June 22, 1916
CHANDULAL DALSUKHRAM Vs. JESHANGBHAI CHHOTALAL
December 15, 1916
CHARAPATTADA SIDDHALINGA SWAMULU Vs. SONDUR RAMACHANDRACHARLU
February 1, 1916
CHARU CHANDRA MAJUMDAR Vs. EMPEROR
December 4, 1916
CHARUSILA DASI Vs. JYOTISH CHANDRA SIRKAR
February 18, 1916
CHAUDHRI MUHAMMAD YUNUS ALI KHAN Vs. KAIAN SINGH
April 18, 1916
CHAUDHRI NIADER SINGH Vs. MUSAMMAT GANGA DEI
June 5, 1916
CHEDA LAL Vs. LACHMAN PRASAD
December 12, 1916
CHEDI LAL Vs. SAADAT-UN-NISSA BIBI
June 21, 1916
CHENGALVALA GURRAJU Vs. MADAPATHY VENKATESWARA ROW PANTULU GARU
January 19, 1916
CHET RAM Vs. KHAWANI SINGH AND UDA KUAR
June 14, 1916
CHETTIAR ALIAS VAIRAVAN CHETTIAR; ARAMANAI RANGASAMI CHETTIAR; GOVINDASAMI CHETTIAR (DEAD); KOLANDAVELU UDAYAN; SRINIVASA AIYAR; VAITHILINGA MUDALIAR; T V GOPALASAMI MUDALIAR Vs. VAITHILINGA MUDALIAR; VAITHILINGA MUDALIAR; SRIRANGATHANNI; VAITHILINGA MUDA
November 15, 1916
CHHAGMAL CHOPRA Vs. EMPEROR
August 10, 1916
CHHATRAPAT SINGH DUGAR Vs. KHARAG SINGH LACHMIRAM
November 1, 1916
CHHATRAPAT SINGH DUGAR Vs. KHARAG SINGH LACHMIRAM
November 20, 1916
CHHATTAR SINGH Vs. AMIR SINGH
January 21, 1916
CHHIIDDU Vs. RAJA SHEO MANGAL SINGH
November 21, 1916
CHHITA BHULA Vs. BAI JAMNI DAUGHTER OF BHIMA BHULA
February 15, 1916
CHHOTEY LAL Vs. LAKHMI CHAND MAGAN LAL
April 13, 1916
CHINNA MEERA ROWTHER Vs. CKUMARACHAKRAVARTHI AIYANGAR
September 5, 1916
CHINTA HARARAN DAS Vs. RADHA CHARAN PODDAR
December 6, 1916
CHINTAMONI PATNI Vs. TARAK CHANDRA GOSWAMI MINOR REPRESENTED BY HIS GUARDIAN AD LITEM MOTHER NAGENDRA BALA DEBI
June 5, 1916
CHIRUNJI LAL Vs. AJODHIA PRASAD
October 20, 1916
CHITTA BHULA Vs. BAI JAMNI
February 15, 1916
CHOUDHURY BHAGABAN MAHAPATRA Vs. PALTURAM SINGH
January 6, 1916
CHUNDURY KRISHNAYYA, HAVING DIED HIS WIFE AND LEGAL REPRESENTATIVE CHUNDURY SITHAMMA Vs. KORIPALLI RAJU
March 22, 1916
CHUNNI LAL Vs. EMPEROR
March 16, 1916
CHUNNILAL Vs. HABIB ALI
May 23, 1916
COLLECTOR OF JAUNPUR Vs. CHAMPA LAL
July 1, 1916
CORPORATION OF CALCUTTA Vs. SRIMATI NRITYA KALI DASSEY
November 27, 1916
D L SOORYAPRAKASALINGAM GARU Vs. SHAW TRIKAMLAL
April 17, 1916
D T KEYMER Vs. PVISWANATHAM REDDI
November 14, 1916
DADABHAI MUSSE VALLI Vs. NIWAJKHAN NATHANKHAN
September 14, 1916
DALOHAND SINGHI Vs. SECRETARY OF STATE FOR INDIA
January 11, 1916
DALUCHAD FULCHAND GANDHI Vs. GULABBHAI KANTHADJI
February 9, 1916
DANESH MOLLA, AND ON HIS DEATH HIS HEIRS AND LEGAL REPRESENTATIVES ABDUL AUDOOD Vs. DHANANJOY BISWAS
March 16, 1916
DANPATI MAHTO Vs. MIDNAPUR ZAMINDARY CO LTD
June 16, 1916
DARBARI LAL Vs. LACHMI NARAIN
March 14, 1916
DATTATRAYA SAKHARAM DEVLI Vs. GOVIND SAMBHAJI KULKARNI
February 1, 1916
DAULATA SHUKLAIN Vs. DEBI SARAN SHUKUL
December 9, 1916
DEBENDRA NATH DE Vs. TULSIMONI DASI
August 11, 1916
DEBI SARAN SHUKUL Vs. DAULATA SHUKLAIN
December 9, 1916
DEERI NARASIMHACHARYULU Vs. CHALASANI SUBBAYYA (DIED), TUMMULAPALLI GOPALAKRISHNAMURTHI
February 18, 1916
DEO NARAIN SINGH Vs. SITLA BAKSH SINGH
May 25, 1916
DEODHARI PANDEY Vs. DAYANAND PANDEY
June 7, 1916
DEONANDAN PRASHAD Vs. JANKI SINGH
December 7, 1916
DEONANDAN PRASHAD SINGH Vs. RAMDHARI CHOWDHRI
December 11, 1916
DHANDEI KUNWAR Vs. CHOTU LAL
December 11, 1916
DHANRAJ SINGH Vs. MUSAMMAT LAKHRANI KUAR
May 26, 1916
DHANUKODI ASARI Vs. MUTHUSWAMY AIYAR
July 14, 1916
DHARAM DEO TIWARI Vs. BAIJNATH RAI; RAJ NARAIN TIWARI
February 25, 1916
DHARAMDEO SINGH Vs. EMPEROR
May 31, 1916
DHARANIDHAR MUKHERJI Vs. RAKHAL DAS BHATTACHARJEE
June 19, 1916
DHAUNKAL SINGH Vs. NAUBAT RAI, SHEORAJ SINGH
January 7, 1916
DHIRENDRA NATH SARKAR Vs. NISCHINTAPORE COMPANY BY THEIR ATTORNEY AND MANAGER MRKMHAMILTON
August 17, 1916
DHUPATI SRINIVASACHARLU; ANDOOR RANGASWAMI, MINOR, BY HIS GUARDIAN CHILAKAPATI RANGACHARLU Vs. ANDOOR PERINDEVAMMA; ANDOOR PERINDEVAMMA
February 18, 1916
DINA NATH DAS Vs. SARAT CHANDRA CHACKERBUTTY
April 18, 1916
DINABANDHU NANDI Vs. CHAMIRADDI MIJI
April 18, 1916
DINVAHI LAKSHMIPATI Vs. PINGAL1 NARASIMHAM
April 18, 1916
DIVI PUNNIAH Vs. GORUNTLA KOTAMMA (DEAD)
November 24, 1916
DIWAKAR Vs. CHANDANLAL
July 24, 1916
DIWAN CHAND Vs. MURLIDHAR
January 24, 1916
DOKARIJ ODDAR Vs. NILMANI KUNDU
July 12, 1916
DUKKHI Vs. GHURHU
March 16, 1916
DULLA Vs. SHIB LAL
June 23, 1916
DUNDAPPA MALLAPPA SIGANDHI Vs. SECRETARY OF STATE FOR INDIA
February 23, 1916
DURAISWAMI REDDIAR Vs. RAJAGOPALA REDDIAR AND GOVINDA REDDIAR
March 28, 1916
DURGA BAKSH SINGH Vs. FATEH BAHADUR SINGH
February 1, 1916
DURGA DAS KHAN Vs. ISHAN CHANDRA DEY
May 16, 1916
DURGA PRASANNA ROY Vs. ISHAN CHANDRA SHAHA
August 29, 1916
DURGAMMA Vs. LINGAPPA
January 24, 1916
DURGAPADA PANJA Vs. BHUSAN CHANDRA GHOSE
May 10, 1916
DWARIKA NATH DEY CHOWDHURY Vs. SAILAJA KANTA MALLICK
March 3, 1916
DWARIKA NATH ROY CHOWDHURY Vs. MATHURA NATH ROY CHOWDHURY
May 15, 1916
DWARKA NATH ASH Vs. PRIYA NATH MALKI
August 28, 1916
DWARKANATH CHOWDHURY Vs. TAFAZAR RAHAMAN SARKAR
May 23, 1916
DWIJENDRA NATH ROY CHAUDHURI; NARENDRA NATH MITRA Vs. AFTABUDDI SARDAR; DWIJENDRA NATH ROY CHAUDHURI
August 25, 1916
DYAM KHAN Vs. SARAT CHANDRA DE
July 14, 1916
EJAZ AHMAD Vs. KHATUN BEGAM
December 19, 1916
EMPEROR Vs. LAL BIHARI
March 29, 1916
EMPEROR Vs. LAL SINGH
April 10, 1916
EMPEROR Vs. KRISHNA LAL
July 25, 1916
EMPEROR Vs. ABDUL AZIZ
September 23, 1916
EMPEROR Vs. YAKUB ALI
December 15, 1916
EMPEROR Vs. BALGOBIND
August 29, 1916
EMPEROR Vs. SREENATH MAHAPATRA
March 8, 1916
EMPEROR Vs. NANDA GOPAL ROY
June 23, 1916
EMPEROR Vs. JAGARDEO
April 27, 1916
EMPEROR Vs. KHALPA RANCHOD
June 14, 1916
EMPEROR Vs. SARDARKHAN JARIDKHAN
August 24, 1916
EMPEROR Vs. JOHN FRANCIS LOBO
September 4, 1916
EMPEROR Vs. CHHABA DOLSANG
November 23, 1916
EMPEROR Vs. KAREEM RANJAN KHOJI
November 23, 1916
EMPEROR Vs. KASHI SHUKUL
June 13, 1916
EMPEROR Vs. BLANCHI CONSTANT CRIPPS
September 7, 1916
EMPEROR Vs. SHEIK ABDUL
March 21, 1916
EMPEROR Vs. AUSHI BIBI
February 10, 1916
EMPEROR Vs. BHIMA
February 21, 1916
EMPEROR Vs. SUKHDEO
January 28, 1916
EMPEROR Vs. RACHAPA GURAPPA HATTARVAT
June 5, 1916
EMPEROR Vs. JEOLI
November 1, 1916
EMPEROR Vs. BHAWANI DAT
January 19, 1916
EMPEROR Vs. BAL GANGADHAR TILAK
November 9, 1916
EMPEROR Vs. BAI GANGA
November 1, 1916
EMPEROR Vs. SHIVBHARAN AYODHYAPRASAD
July 13, 1916
EMPEROR Vs. ANNADA CHARAN ROY
August 10, 1916
EMPEROR Vs. SANKAR NARAYANA CHETTI, PROPRIETOR OF ASWIN AND CO, CHEMISTS AND DRUGGISTS, BROADWAY
July 14, 1916
EMPEROR Vs. HUSAIN KHAN
December 21, 1916
EMPEROR Vs. MURLI DHAR
January 28, 1916
EMPEROR Vs. MUNNA
August 15, 1916
EMPEROR Vs. A DEAF AND DUMB
March 31, 1916
EMPEROR Vs. MAHOMED NATHU
September 7, 1916
EMPEROR Vs. ABDUR RAHMAN
May 31, 1916
EMPEROR Vs. AIJAZ HUSAIN
May 25, 1916
EMPEROR Vs. GAYA BHAR
May 26, 1916
EMPEROR Vs. SHAMBHU NATH
May 12, 1916
EMPEROR Vs. GHAMMAN
April 14, 1916
EMPEROR Vs. BECHAN PANDE
April 27, 1916
EMPEROR Vs. JAWAHIR THAKUR
April 13, 1916
EMPEROR Vs. LATIF
July 25, 1916
EMPEROR Vs. HUSAIN KHAN
March 11, 1916
EMPEROR Vs. DONALDSON
March 13, 1916
EMPEROR Vs. ADHIN
May 9, 1916
EMPEROR Vs. BHAGAVA GIRIYAPPA
November 1, 1916
ESTHER ISAAC EZEKIEL MORDECAI Vs. MORTHU MULL
December 4, 1916
ETIM HAJI Vs. HAMID
May 18, 1916
EUSTACE CHARLES PALMER Vs. CARMELINE MARY PALMER
August 29, 1916
F A BROWN Vs. ANANDA LAL MULLICK
August 3, 1916
FAKHURUDDIN Vs. MOHAMMAD RAFIQ
February 4, 1916
FAKIR MULLILCK Vs. EMPEROR
August 28, 1916
FANI BHUSAN SARKAR Vs. PULIN CHANDRA MANDAL
July 3, 1916
FATEH CHAND Vs. PANDIT RUP CHAND
June 23, 1916
FATEH CHAND AGARWALLA Vs. EMPEROR
August 29, 1916
FATEH LAL Vs. MRCHARLES EDWARD GRAY
July 26, 1916
FAZAL AHMAD Vs. WESAL-UD-DIN
May 15, 1916
FREDERICK EDMED HOOPER Vs. KING-EMPEROR
April 28, 1916
FULSUMMANNESSA BIBEE Vs. HALAMADDI MOLLA
June 22, 1916
G C SETT Vs. MADHORAM HURDEODASS
February 14, 1916
G I P RAILWAY COMPANY Vs. MTNANNHI BAI
May 21, 1916
G SAM Vs. TRAMALINGA MUDALIAR
February 18, 1916
GADADHAR BHATTA Vs. SARAT CHANDRA MUKHERJEE
June 15, 1916
GAJADHAR PROSAD Vs. MUSAMMAT LOHIA ALIAS LOBHIA
June 1, 1916
GAJRAJ MATI TIWARIN Vs. SWAMI NATH RAI
June 20, 1916
GAMARTI VENKATACHELLAM Vs. GAMARTI SITHAYAMMA
February 7, 1916
GANESH KRISHNA KULKARNI Vs. DAMOO NATHU SHIMPI
August 25, 1916
GANESH NARAYAN KHARE Vs. GOPAL VISHNU APTE
September 28, 1916
GANESH VINAYAK JOSHI Vs. SITABAI NARAYAN JOSHI
September 11, 1916
GANGA CHARAN DAS Vs. AKHIL CHANDRA SAHA ON THE DEATH OF RADHA RAMAN SAHA
June 23, 1916
GANGA DAHAL RAI Vs. MUSAMMAT GAURA
May 12, 1916
GANGA DAS SIL Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
January 21, 1916
GANGA DEI Vs. NIADAR SINGH
June 30, 1916
GANGA NARAYAN DUTTA Vs. INDRA NARAYAN SAHA
May 12, 1916
GANGA PRASAD Vs. HIRA LAL
July 12, 1916
GANGA PRASAD Vs. HARNARAIN
May 11, 1916
GANGA RAM Vs. MAHANT RAM SARAN ALIAS RISBIJI
May 19, 1916
GANGA SINGH Vs. RAM SARUP
January 31, 1916
GANGADARA MUDALI Vs. SAMBASIVA MUDALI
November 1, 1916
GANGADAS MULJI Vs. HAJI ALI MAHOMED JALAL SAJI
August 31, 1916
GANGADHAR KARMAKAR Vs. SHEKHARBASINI DASYA
May 1, 1916
GANGARAM GANPATI BHOPALE Vs. LAXMAN GANOBA SHET
March 15, 1916
GANGARAM VALAD GANPATI BHOPALE Vs. LAXMAN GANOBA SHET CHANDOLE
March 15, 1916
GANPAT RAI Vs. MULTAN
February 1, 1916
GAURI DATT BASDEO Vs. NANIK RAM CHAUTHMAL
April 19, 1916
GAURI SHANKAR Vs. SUSHIL CHANDAR DAS
July 11, 1916
GAUTAM JAYACHAND GUAR Vs. MALHARI BAPU BHONG
February 16, 1916
GAUTAM JAYACHAND GUJAR Vs. MALHARI BIN BAPU BHONG
February 16, 1916
GAYA BHAR Vs. EMPEROR
May 26, 1916
GAYANI Vs. EMPEROR
August 15, 1916
GEORGE BANERJI Vs. EMPEROR
June 21, 1916
GHASITU Vs. SODHAN SINGH
January 19, 1916
GIRDHARI CHAUBE Vs. RAM BARAN MISIR
January 5, 1916
GIRIDHAREE LAL SAROWGEE Vs. EMPEROR
November 14, 1916
GIRIJA PROSUNNO ROY Vs. BECHARAM PATRA
June 28, 1916
GIRISH CHANDRA BIT Vs. BIPIN BEHARI KHAN
August 6, 1916
GOBIND CHANDRA PAL Vs. KAILASH CHANDRA PAL
January 19, 1916
GOBIND SINGH Vs. KALYAN DASS
November 2, 1916
GODAVARTHY SUNDARAMMA Vs. GODAVARTHY MANGAMMA
November 15, 1916
GODAVARTI MANGAMMA Vs. GODAVARTI SUNDARAMMA
February 10, 1916
GODAVARTY SUNDARAMMA Vs. GODAVARTY MANGAMMA
November 15, 1916
GODIMELLA RANGAMMA Vs. PANCHANGAM NARASIMHACHARYULU
March 1, 1916
GOKALDAS MOTIRAM SURTI Vs. PARTAB KABHAI BAROT
June 27, 1916
GOKUL SINGH Vs. EMPEROR
May 18, 1916
GOKUL SINGH Vs. SAHEB SINGH
December 12, 1916
GOKULA VENKAMMA Vs. GOKULA NARASIMHAM
September 5, 1916
GOPAL CHANDRA BANERJEE Vs. MOHAMMAD SOLEMAN MULLICK
June 30, 1916
GOPALAIYAR Vs. TIRUVENGADAM PILLAI, LATE A MINOR BY HIS GUARDIAN AND MATERNAL UNCLE KENDASAMI PILLAI, BUT NOW DECLARED A MAJOR BY ORDER OF THIS COURT DATED THIS 22ND DECEMBER 1916
December 22, 1916
GOPAMMAL Vs. VSRINIVASA AIYANGAR
March 9, 1916
GOPINATH BHAGAT Vs. RAJA LAKSHINARAIN SINGH
February 28, 1916
GOPISETTI NARAYANASWAMI NAIDU GARU, RECEIVER, NIDADAVOLE, ESTATE Vs. GANGISETTI BANGARAYYA
August 11, 1916
GOPISETTI NARAYANASWAMY NAIDU GARU, RECEIVER, NIDADAVOLE AND MEDUR ESTATES Vs. KUNAPARAJU CHINA VENKATA RAJU
February 17, 1916
GOSTA BEHARI BISWAS Vs. SANKAR NATH MUKERJEE
August 22, 1916
GOSWAMI SRI RAMAN LALJI MAHARAJ Vs. HARI DAS
May 13, 1916
GOUR CHANDRA CHAKRABURTTY Vs. MAHARAJA BIRENDRA KISHORE MANIKYA BAHADUR
November 29, 1916
GOUR GOPAL SINHA Vs. GOSTA BEHARI PRAMANICK
April 28, 1916
GOUR SUNDAR BHOUMIK Vs. RAKHAL RAJ BHOUMIK
May 3, 1916
GOVIND BALVANT LAGHATE Vs. EMPEROR
January 13, 1916
GOVIND BHIKAJI MAHAJAN Vs. BHAU GOPAL LAD
December 4, 1916
GOVIND RAM Vs. GIPRAILWAY
March 7, 1916
GOVINDASAMI NAIDU Vs. ETHIRAJAMMAL
January 31, 1916
GOVINDASAWMI PILLAI Vs. RAMASAWMI AIYAR
March 7, 1916
GOVINDASWAMY PILLAI Vs. RAMASWAMI AIYAR
March 7, 1916
GULAB Vs. KHWAJA MUHAMMAD ISMAIL
May 23, 1916
GULAB RAI Vs. EMPEROR
December 6, 1916
GULAB SINGH Vs. EMPEROR THROUGH MUNICIPAL BOARD
June 24, 1916
GULABCHAND BALARAM MARWADI Vs. NARAYAN RAMA
August 28, 1916
GULZARI LAL Vs. LATIF HUSAIN
January 3, 1916
GUNDAN ALIAS CHENROYAN Vs. KAMAKHA RAMA CHETTI
February 21, 1916
GUR DAYAL SINGH Vs. KARM SINGH
February 19, 1916
GURAPPA SHIVGENAPPA PUTTI Vs. TAYAWA SHIDDAPPA KALASANNAVAR
March 6, 1916
GURU CHARAN SARKAR Vs. UMA CHARAN SARKAR
May 21, 1916
GURURAO SHRINIVAS HEBLIKAR Vs. SECRETARY OF STATE FOR INDIA
December 22, 1916
H SITARAMAYA Vs. MRAMAPPAYA (DECEASED)
November 14, 1916
H W PARMER Vs. CAWASJEE
January 19, 1916
HAFIZ MUHAMMAD SHAFI Vs. DOST MUHAMMAD
June 7, 1916
HAFIZADDI Vs. PROSANNA KUMAR KAPALI
November 29, 1916
HAJEE SIDDICK HAJEE SUMAR SAIT Vs. MAHOMED HUSSAIN SAIT, MINOR, BY HIS NEXT FRIEND ZACCHARIA ISMAIL SAIT
August 28, 1916
HAKIM NASRAT HUSAIN Vs. ADIA SARAN
December 4, 1916
HAMIRA BIBI; AMINA BIBI Vs. ZUBAIDA BIBI
August 1, 1916
HANSRAJ Vs. BIJAI RAM SINGH
October 17, 1916
HAR BILAS Vs. SHANKAR LAL
April 4, 1916
HAR CHANDI LAL Vs. SHEORAJ SINGH
December 18, 1916
HAR CHANDI LAL Vs. SHEORAJ SINGH
December 19, 1916
HAR DUTT PANDA Vs. EMPEROR
February 10, 1916
HAR PRASAD Vs. EMPEROR
July 27, 1916
HARDWARI LAL Vs. MUHAMMAD SALAMAT ULLAH KHAN
March 14, 1916
HARDWARI LAL Vs. SALAMAT-ULLAH KHAN; AMAN-ULLAH KHAN
March 14, 1916
HARENDRA CHANDRA BHATTACHARJEE Vs. GAGAN CHANDRA DAS
June 5, 1916
HARENDRA KUMAR ROY CHOWDHURY Vs. DEBENDRA KUMAR DAS
August 26, 1916
HARI DAS Vs. GOSWAMI SRI RAMAN LALJI
August 13, 1916
HARI GANU BHAGADE Vs. GANGADHAR VITHAL GULAVNI
February 17, 1916
HARI KUNWAR Vs. LAKHMI RAM JANI
January 17, 1916
HARI SINGH Vs. SANT PROSAD SINGH
February 11, 1916
HARIBANGSA SHIBDAS RAKSHIT Vs. NALINI MOHAN SHAHA
December 11, 1916
HARISH CHANDRA BOSE Vs. RAM GOBINDA NANDY
May 19, 1916
HARPAL Vs. RAM SARUP
November 24, 1916
HARPAL Vs. RAM SARUP
April 28, 1916
HASHMAT ALI Vs. EMPEROR THROUGH AMBAR
August 23, 1916
HAZARILAL Vs. MUSAMMAT LARETI
March 16, 1916
HEM CHANDRA BISWAS Vs. PURNA CHANDRA MOOKERJEE
June 26, 1916
HIMMAT BAHADUR Vs. DHANPAT RAI
February 25, 1916
HIRA DEVI Vs. DIGBIJAI SINGH
February 28, 1916
HIRA LAL Vs. MAHARAJ SINGH
February 1, 1916
HIRAMATI DASSYA Vs. ANNADA PRASAD GHOSH
January 31, 1916
HIRANMOY KUMAR SAHA Vs. BANKA BEHARI GHOSE
November 22, 1916
HON BLE MAHARAJA RANAJIT SINHA Vs. SAJJAD-AHMAD CHOWDHARY
February 10, 1916
HON BLE MAHARAJA SIR RAMESHWAR PERSHAD SINGH BAHADUR Vs. NAUHKU MOD
January 24, 1916
HON BLE MAHARAJADHIRAJ SIR BEJOY CHAND MAHATAB BAHADUR Vs. MAMEZEDAR RAHMAN
July 19, 1916
HON BLE NAWAB SALIMULLAH BAHADUR, K C I E G C I E , Vs. PROVAT CHANDRA SEN; SRIMATI GOBINDA RANI DASYA
February 28, 1916
HRIDAY NATH PARAI Vs. AKSHAY LAL CHAUDHURI
June 30, 1916
HRISHI KESH MANDAL Vs. ABADHAUT MANDAL
August 9, 1916
HUKAM SINGH Vs. UTTAM SINGH
February 12, 1916
HUSAIN KHAN Vs. EMPEROR
December 21, 1916
HUSSAIN KHAN Vs. EMPEROR
March 11, 1916
I BALU MUDALI Vs. VDURVASALU PILLAI
February 25, 1916
IBRAHIM BHURA JAMNU Vs. ISA RASUL JAMNU
August 4, 1916
IMAM Vs. EMPEROR AT THE PROSECUTION OF KASIMUDDI
November 28, 1916
IMAM ALI PATWARI Vs. SRIMATI ARFATUNNESSA
January 14, 1916
IMAM BEE Vs. MOLLA KHASIM SAHIB
September 6, 1916
IMAMI Vs. MUSAMMAT KALLU
May 2, 1916
IMBIOHI Vs. ACHAMPAT AVUKOYA HAJI
September 21, 1916
IN RE: A PLEADER Vs. STATE
January 4, 1916
IN RE: A VAKIL OF THE HIGH COURT Vs. STATE
August 28, 1916
IN RE: ABDUL RAHIMAN Vs. STATE
December 6, 1916
IN RE: ABDUL RAHIMAN KHAN SAHIB Vs. STATE
September 8, 1916
IN RE: ANIPE PALLADU Vs. STATE
September 27, 1916
IN RE: APPAVU KAVUNDAN Vs. STATE
November 21, 1916
IN RE: BABU JOGENDRA CHANDRA NANDY Vs. STATE
July 24, 1916
IN RE: BABU RASIK LAL AND NAG, A MUKTEAR Vs. STATE
July 4, 1916
IN RE: BAKIR ALLI KHAN SAHIB Vs. STATE
August 18, 1916
IN RE: BHAGWANTI Vs. STATE
May 23, 1916
IN RE: BOB DORE Vs. STATE
April 5, 1916
IN RE: BONOMALLY GUPTA Vs. STATE
August 31, 1916
IN RE: CHARU CHANDRA Vs. STATE
July 20, 1916
IN RE: DAKSHINAMOORTHI Vs. STATE
December 14, 1916
IN RE: E E W MEIK Vs. STATE
December 4, 1916
IN RE: GOBARDHAN SEAL; SRIMATI LAKHI PRIYA DASSI Vs. SRIMATI RAI KISSORI DASSI
February 2, 1916
IN RE: GOKAVARAPU PERAYYA Vs. STATE
August 11, 1916
IN RE: HARIPADA RAKSHIT; EX PARTE BINODINT DASSEE Vs. STATE
July 20, 1916
IN RE: INDIAN ARBITRATION ACT (IX OF 1899); JOY LAL AND CO Vs. MONMOTHA NATH MULLICK
January 10, 1916
IN RE: JEWA NATHOO Vs. STATE
July 20, 1916
IN RE: KAKUMARA ANJANEYALU Vs. STATE
August 17, 1916
IN RE: KATARI VEERANNA Vs. STATE
July 14, 1916
IN RE: KAYAMBU TEVAN Vs. STATE
January 10, 1916
IN RE: KISSORY MOHAN ROY SHAHA Vs. STATE
June 27, 1916
IN RE: KOLANDAIVELU Vs. STATE
April 17, 1916
IN RE: LINGARAJA MISRO Vs. STATE
January 6, 1916
IN RE: MADDELA RAMANIYAMMA Vs. STATE
March 28, 1916
IN RE: MANNAR KRISHNAN CHETTY; IN RE: ARUNACHELLAM PILLAI; IN RE: RANGIAH CHETTY Vs. STATE
September 4, 1916
IN RE: MUKUNDRAI ATMARAM DESAI Vs. STATE
June 23, 1916
IN RE: MUSA Vs. STATE
July 14, 1916
IN RE: NENNUR RAMI REDDI Vs. STATE
March 10, 1916
IN RE: PANDU NAMAJI GAVANDE Vs. STATE
November 23, 1916
IN RE: PERUMAL NAIK Vs. STATE
August 31, 1916
IN RE: RAMA BAPU PUJARI Vs. STATE
August 17, 1916
IN RE: RANI JAGDAMBA KUMARI Vs. RAJA SRI NIL KANTH NARAYAN SINGH
January 26, 1916
IN RE: RATHNA PADAYACHI Vs. STATE
March 31, 1916
IN RE: REGINA GUHA Vs. STATE
August 29, 1916
IN RE: S RAJA RAO Vs. STATE
August 18, 1916
IN RE: SAMBA PILLAI Vs. STATE
July 13, 1916
IN RE: SARAJBASHINI DEBI Vs. STATE
June 30, 1916
IN RE: SAVARIMUTHU PILLAI Vs. STATE
April 5, 1916
IN RE: SELLAMANI Vs. STATE
March 15, 1916
IN RE: SHEIK ABDUL KHADIR SAHEB Vs. STATE
February 4, 1916
IN RE: SITAL PRASAD Vs. STATE
June 16, 1916
IN RE: SITAL PROSAD; BADRINARAIN AGARWALLA Vs. BRIJNARAIN ROY
December 14, 1916
IN RE: T NAGALINGA MUDALIAR Vs. STATE
August 8, 1916
IN RE: T S KRISHNAMURTHI AYYER Vs. STATE
August 11, 1916
IN RE: TURIMELLA KURMANNA Vs. STATE
January 28, 1916
INDIAN EXCHANGE BANK Vs. SANTI LAL
May 31, 1916
INDIAN SPECIE BANK LTD Vs. NAGINDAS HURJIVANDAS NANAVATI
August 8, 1916
IQBAL HUSAIN Vs. WILAYAT HUSAIN
January 4, 1916
ISMAIL ALLARAKKHIA Vs. DATTATRAYA RGANDHI
February 1, 1916
J B ROSS AND CO Vs. CRSCRIVEN
April 19, 1916
J I J HYAM Vs. BENGAL STONE COLD
January 27, 1916
J KRISHNA RAO Vs. PRESIDENT OF THE CORPORATION OF MADRAS
March 29, 1916
J KRISHNA ROW Vs. PRESIDENT MUNICIPAL CORPORATION
March 29, 1916
J SUBBA ROW Vs. JRAMA ROW
January 6, 1916
JADAB SARDAR Vs. GOBINDA CHANDRA MONDAL
May 25, 1916
JADAV CHANDRA SARKAR Vs. KAILASH CHANDRA SINGH AND KSHETRA NATH SARKAR
June 7, 1916
JADDU RAM Vs. KANHAIA RAM
January 27, 1916
JADU KANTA SARMA Vs. HEMA KANTA GOSWAMI
August 23, 1916
JAFAR Vs. EMPEROR
May 31, 1916
JAGAN LAL Vs. TAJ SINGH
February 11, 1916
JAGANNATH Vs. EMPEROR
June 1, 1916
JAGANNATH PANJA Vs. MAHESH CHANDRA PAL
July 10, 1916
JAGANNATH PRASAD Vs. UPFLOUR AND OIL MILLS COMPANY LIMITED
February 29, 1916
JAGAR DEO GIR Vs. MAHADEO PRASAD; SUNDAR CHAUDHARI
January 29, 1916
JAGAT BIJOY BHATTACHARJEE Vs. TOMIJUDDI HOWLADAR
May 18, 1916
JAGDEO Vs. EMPEROR
October 19, 1916
JAGESHAR RAI Vs. EMPEROR
November 25, 1916
JAGRANI Vs. BISHESHAR DUBE
March 24, 1916
JAI RAM Vs. PURNA
June 13, 1916
JAI RAM Vs. GULZARI MAL
May 23, 1916
JAMINI MOHAN GUPTA Vs. RAM NARAYAN PAREY
December 13, 1916
JAMIR FAKIR Vs. RAM LAL GHOSE CHOWDHURY
January 31, 1916
JAMNA BAI Vs. VASANTA RAO
March 21, 1916
JAMNA DAS Vs. RAM AUTAR PANDE
January 24, 1916
JANAKI AMMAL Vs. NARAYANASAMI AIYER
July 20, 1916
JANAKI AMMAL Vs. NARAYANASAMI AIYER
July 10, 1916
JANKI DAS Vs. EMPEROR
December 9, 1916
JARWA BAI Vs. PITAMBAR NILAMBAR SHAH
January 31, 1916
JATINDRA NATH BASU Vs. PEYER DEYE DEBI
March 28, 1916
JAWAHIR THAKUR Vs. EMPEROR
April 18, 1916
JEKISONDAS AND HARKISONDAS Vs. RANCHODDAS BHAGVANDAS
September 5, 1916
JHABBA LAL Vs. SHIB CHARAN DAS
October 24, 1916
JHAMMAN Vs. EMPEROR
April 14, 1916
JHAMMAN LAL Vs. MANNI RAM
October 17, 1916
JHANDA SINGH Vs. SHEIKH WAHID-UD-DIN
July 27, 1916
JHARA BISWAS Vs. AMRITAMOYI DASI
November 27, 1916
JHUNKOO LAL Vs. PEARY LAL
November 30, 1916
JHUNKU LAL Vs. PIARU LAL
November 30, 1916
JIVAPPA TAMAPPA Vs. JEERJI MURGEAPPA
March 28, 1916
JIVAPPA TIMMAPPA BIJAPUR Vs. JEERGI MURGEAPPA VIRBHADRAPPA
March 28, 1916
JNANADA SUNDARI GHOWDHURANI Vs. ABDUR RAHMAN BHAIA; ADU SHEIK
February 7, 1916
JOGENDRA MOHAN DAS Vs. JANAKI NATH SAHA; PANCHANON SAHA
August 26, 1916
JOGENDRA NARAIN ROY CHOUDHURY Vs. PJFORBES
February 1, 1916
JOGENDRA NARAIN ROY CHOWDHURY Vs. MANMATHA NATH CHATTERJEE
April 12, 1916
JOGENDRA NATH DATTA CHOWDHURY Vs. HARIDAS CHONG ,; NAYAN RAM CHONG AND NIMAI CHONG
March 8, 1916
JOGENDRA NATH HALDAR Vs. JOGGESWAR MONDAL
February 29, 1916
JOGESH CHANDRA SARKAR Vs. ABDUL GANI
August 16, 1916
JOHN CARAPIET GALSTAUN Vs. WOOMESH CHANDRA BANNERJEE
July 21, 1916
JOSEPH Vs. CALCUTTA CORPORATION
July 17, 1916
JOSHI DAMODARJI Vs. JOSHI RAM NATH
February 19, 1916
JOTINDRA NATH BARAL Vs. EMPEROR
July 31, 1916
JWALA RAM Vs. BUCHI RAM
December 11, 1916
K A N CHIDAMBARAM CHETTIAR Vs. KRISHNA VATHIYAR
August 15, 1916
K ANAVARDA KHAN PANI SAHIB Vs. MISIRI KHAN PANI SAHIB
March 14, 1916
K M P R PALANIAPPA CHETTIAR Vs. VRMMRAMASWAMI CHETTIAR
November 14, 1916
K P ALAGAPPA IYENGAR Vs. MANGATHAI AMMANGAR
February 29, 1916
K P ALAGPAPPA AYYANGAR Vs. MANGATHAI AMMANGAR AND ELEVEN ORS
February 29, 1916
K SIMHACHALAM Vs. RATI KANTA LAHA
December 12, 1916
K VENKATRAO SETHUPATHY Vs. KHIMJI ASSUR VIRJI
July 31, 1916
KADIRVELU CHETTY ALIAS MANAPPA CHETTY Vs. NANJUNDAIYAR
February 10, 1916
KAILAS CHANDRA AICH Vs. ROMESH CHANDRA SEN
January 5, 1916
KAILASAM PILLAI Vs. NATARAJA TAMBIRAN
December 5, 1916
KALI CHANDRA CHAKRAVARTY Vs. KALI KUMAR MAJUMDAR
April 18, 1916
KALI CHARAN SINHA Vs. ASHUTOSH SINHA AND ON HIS DEATH HIS LEGAL REPRESENTATIVE SUSHILABALA DEBI
June 9, 1916
KALI DASSEE DASSEE Vs. NOBOKUMARI DASSEE
April 6, 1916
KALI KANTA CHUCKERBUTTY Vs. SHYAM LAL DAS BASU
August 25, 1916
KALI KUMAR SAHA Vs. KALI PRASANNA MAJUMDAR
January 5, 1916
KALI PRASANNA SIL Vs. PANCHANAN NANDI CHOWDHURY
March 17, 1916
KALI SHETTATHI Vs. SHAMA RAU
August 11, 1916
KALIPADA SIRKAR Vs. HARIMOHAN DALAL
June 27, 1916
KALKA PRASAD Vs. BABU MANMOHAN LAL
February 17, 1916
KALLYAN SINGH Vs. KANHIYA LAL
November 17, 1916
KALYANA VENKATARAMANA AIYANGAR Vs. KASTURI RANGA AIYANGAR
August 15, 1916
KALYANA VENKATARAMANA AYYANGAR; KASTURIRANGA AYYANGAR Vs. KASTURIRANGA AYYANGAR; NCNARASIMHACHARIAR AND THIRTEEN ORS
August 16, 1916
KAMAKSHI AMMAL Vs. PITCHU AIYAR
July 19, 1916
KAMAL MANDAL Vs. EMPEROR
May 12, 1916
KAMALA DEVI Vs. GUR DAYAL
July 10, 1916
KAMATCHI AMMAL Vs. PICHU IYER
July 19, 1916
KAMESHAR DAYAL Vs. MISRI LAL
November 3, 1916
KAMLA CHARAN SHUKAL Vs. SHEO SHANKER
July 27, 1916
KAMTA Vs. PARBHU DAYAL
November 3, 1916
KAMULAMMAL AVARGAL Vs. VAVU ROWTHAR
February 2, 1916
KANDUKURI KOTIAH Vs. DEVINENI REDDAMMA AND CHELASANI BHADRAYYA
February 10, 1916
KANGALI DHUBI Vs. ICHHAMOYI DEBI
June 26, 1916
KANGALI MOLLA Vs. BENI MADHAB BISWAS
May 24, 1916
KANHAYA LAL Vs. KISHORI LAL
June 6, 1916
KANIZ MUSTAFA Vs. MUSI IMRAN
October 30, 1916
KANNIAH NAIDU Vs. CHENGAMA NAIDU
February 18, 1916
KANNUSAMI THANJIROYAN Vs. MUTHUSAMI PILLAI, DECEASED
September 29, 1916
KANTA MOHINI DASI MINOR BY HER NEXT FRIEND, KAMINI DASI Vs. NANICHORA SOBA AND ON HIS DEATH HIS HEIRESS AND LEGAL REPRESENTATIVE HIS WIDOW BRAJA SUNDARI DASI
March 17, 1916
KAPINI GOUNDAN Vs. SARANGAPANI
January 26, 1916
KARALI PRASAD GURU Vs. EMPEROR
June 14, 1916
KARAM ILAHI Vs. SHARF-UD-DIN
January 29, 1916
KARAM SINGH Vs. GUR DAYAL SINGH
February 19, 1916
KARAN SINGH Vs. EMPEROR
June 1, 1916
KAREEM RANJAN KHOJI Vs. EMPEROR
November 23, 1916
KARIYA MAHTO KURMI Vs. RAM SARUP
May 3, 1916
KARTIC CHANDRA MONDAL Vs. NILMANI MONDAL
January 26, 1916
KARUNKARA MENON Vs. KUTTI KRISHNA MENON (DIED) BY HIS LEGAL REPRESENTATIVES GOVINDA MONON
December 5, 1916
KASARAVENI RAMASWAMI Vs. SRI RAJA BOMMADEVARA VENKATA NARASIMHA NAIDU BAHADUR ZAMINDAR VARU
January 25, 1916
KASHI Vs. SHEONANDAN
December 4, 1916
KASHI SHUKAL Vs. EMPEROR
June 13, 1916
KASHIBAI RAMCHANDRA GHATGE Vs. TATYA GENU PAWAR
August 10, 1916
KASHINATH KRISHNA JOSHI Vs. DHONDSHET BHAWANSHET SHETYE
August 14, 1916
KASHINATH VINAYAK BHAVE Vs. RAMA DAJI KALE
February 28, 1916
KASIM ALI Vs. CHAIRMAN OF MUNICIPAL COMMISSIONERS
June 29, 1916
KATHAN MUTHIRIAN Vs. SIVABAGHIATHAMMAL
April 17, 1916
KATTALAI MICHAEL PILLAI Vs. RIGHT REVEREND JMBARTHE, SJBISHOP OF TRICHINOPOLY
January 25, 1916
KAVANOOR VELAYUDA REDDI Vs. REDDYVARI NARASIMHA REDDY
September 11, 1916
KAVASJI SORABJI AIBADA Vs. BAI DINBAI
August 8, 1916
KAZHUNGUM PARAMBATH PARKUM PUTHIARAKKAL ETAPPARA KUNHI KATHIAH Vs. KUNNUMMA KANDIYAL ITTANPARAMBAN KUNHI SOOPPI
August 11, 1916
KERAMAT ALI PATWARI Vs. NAGENDRA (NABENDRA IN VAKALATNAMA) KISHORE ROY
December 1, 1916
KETOKEY CHURAN BANERJEE Vs. SREEMUTTY SARAT KUMARI DABEE
January 24, 1916
KHAWANI SINGH Vs. CHET RAM
June 6, 1916
KHETRA MOHAN GIRI Vs. DARPA NARAIN GIRI
June 21, 1916
KHIALI RAM Vs. TAIK RAM
June 1, 1916
KHIRODE CHANDRA ROY Vs. SRIMATI ASHTULLA BEE
April 12, 1916
KHOHUA MORAN Vs. EMPEROR
May 8, 1916
KHURSHED ALI Vs. ABDUL MAJID
March 17, 1916
KHUSHHAL SINGH Vs. NIHAL SINGH; GIRDHARI SINGH
February 15, 1916
KING EMPEROR Vs. KARRI VENKANNA PATRUDU
August 18, 1916
KING EMPEROR Vs. MUSA
July 14, 1916
KISHEN DAYAL PANDE Vs. CHANDER DEO PANDE
April 26, 1916
KISHORI LAL Vs. KANHAIYA LAL; DULI CHAND
June 6, 1916
KISSENDOYAL JITSARIA Vs. ASKARAN CHOWTHMULL
January 28, 1916
KOBBAT ALI Vs. EMPEROR
May 18, 1916
KODALI BAPAYYA Vs. KODALI AKAMMA
March 7, 1916
KOLLA GANGAMA NAIDU Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL, REPRESENTED BY THE COLLECTOR OF CHITTOOR
February 17, 1916
KONDAPI SESHAYYA Vs. GRANDHI VENKATA SUBBAYYA CHETTY
February 1, 1916
KOTA BALABADRA PATRO Vs. KHETRA DOSS
July 17, 1916
KOTAM REDDI SEETAMMA Vs. VANNELAKANTI KRISHNASWAMI RAO
April 18, 1916
KOTAMREDDI SEETAMMA Vs. VANNELAKANTI KRISHNASWAMY ROW
April 18, 1916
KOTIGARI RANGIAH CHETTI Vs. CHINTALAPALLI NARASAYYA
February 1, 1916
KOVOURI BASIVIREDDI Vs. NIDUMOORI RAMAYYA; GEDDALA PULLIGADU; VUNNAMATLU RAMUDU; CHINTHAPALLI CHANDRIGADU
August 7, 1916
KOVVURI BASIVI REDDI AND FIVE ORS Vs. NIDUMOORI RAMAYYA ET AL
August 7, 1916
KOVVURI BASIVIREDDI (DIED) Vs. NIDUMOORI RAMAYYA
August 17, 1916
KOVVURI THIRUJPATHI RAJU Vs. KOVVURI VENKATARAJU, MINOR BY HIS MOTHER AND GUARDIAN SANYASAMMA
September 21, 1916
KRISHNA CHANDRA GHOSE Vs. RASIK LAL KHAN
February 11, 1916
KRISHNA CHARAN BARMAN Vs. SANAT KUMAR DAS
May 17, 1916
KRISHNA KERING AND CO Vs. JRMILLER
August 24, 1916
KRISHNA LAL Vs. EMPEROR
July 25, 1916
KRISHNAPPA MUDALI Vs. PERIASAMI MUDALI
December 21, 1916
KRISHNAPPA MUDALY Vs. PERIASWAMY MUDALY
December 21, 1916
KRISTADHAN GHOSE Vs. GOLAM MANDAL
December 6, 1916
KRISTO LALL MALLIK Vs. CHAIRMAN OF HOOGHLY CHINSURAH, MUNICIPALITY
April 14, 1916
KSHETRA MOHAN GHOSH Vs. CORPORATION OF CALCUTTA
July 11, 1916
KSHETRA NATH BHUIYA Vs. KALI DASI DASI
July 10, 1916
KSHUM CHAND BHUTURIA Vs. GHANE MUHAMMAD SAHA
May 4, 1916
KUAR NEHAL SINGH Vs. KUAR KHUSHHAL SINGH
February 15, 1916
KUBER SAITHWAR RAM TAHAL UPADHIA Vs. GUPTAI SAITHWAR
May 6, 1916
KUDAPA VENKAYAMMA, MINOR BY HER FATHER AND GUARDIAN MALLINA KRISTNAMMA Vs. KAKARLA NARASIMMA
March 15, 1916
KUDOPA VENKAYAMMA (MINOR BY HER FATHER AND GUARDIAN MALLINA KRISTAMMA) Vs. KAKARLA NARSAMMA AND FIVE ORS
March 15, 1916
KUER NEHAL SINGH Vs. LALA SEWA RAM
November 13, 1916
KULLAPPA GOUNDAN Vs. ABDUL RAHIM SAHIB
November 9, 1916
KUMAR PRAFULLA KRISHNA DEB Vs. NOSIBANNESSA BIBI
July 12, 1916
KUMAR SORADINDU ROY Vs. GIRISH MOHINI DEVI CHOWDHURANI
July 31, 1916
KUMARAPPA CHETTIAR BY HIS AGENT VELLIAPPA CHETTI Vs. MURUGAPPA CHETTIAR
September 5, 1916
KUNCHITHAPATHAM PILLAI Vs. PALAMALIA PILLAI (DECEASED)
August 29, 1916
KUNCHITHAPATHAM PILLAI; DORAISAML PILLAI Vs. PALAMALAI PILLAI
August 29, 1916
KUNDAN SINGH Vs. MUSAMMAT SURJA KUAR
July 7, 1916
KUNDAN SINGH Vs. SURJA KUNWAR
July 7, 1916
KUNHALLOOR PUTHIA VEETIL RAYARAPPA ATIOTI Vs. VATHUKOILATH PARKUM PUNNISSERI KELAPPA KURUP
November 30, 1916
KUNWAR DIGBIJAI SINGH Vs. HIRA DEVI
February 28, 1916
KUNWAR SEN Vs. DARBARI LAL
April 10, 1916
KUPPUNNI Vs. PARASU PATTER
September 22, 1916
KUPPUSAMY AIYAR (DEAD) Vs. ALVRPSVEERAPPA CHETTIAR
November 9, 1916
KURE Vs. JHINGURIA
May 3, 1916
L S KRISHNA IYER Vs. MURINGA MALAYIL KUNNATH GOPALAN NAIR
February 11, 1916
LACHMI NARAIN Vs. SARJU PRASAD
December 8, 1916
LACHMI NARAIN Vs. DARBARI LAL
March 13, 1916
LADU RAM Vs. MAHABIR PRASAD
November 20, 1916
LAJJA RAM Vs. BENI PRASAD
April 1, 1916
LAKHAMSEY LADHA AND CO Vs. LAKSHMICHAND PADAMSEY
November 5, 1916
LAKHIMI RAM GAOOI Vs. EMPEROR
May 2, 1916
LAKHMI RAM JAIN Vs. HARI KUNWAR
January 17, 1916
LAKHPAT PANDEY Vs. JANG BAHADUR PANDEY
December 9, 1916
LAKHPAT SINGH Vs. BABU RAM
July 18, 1916
LAKHPAT THAKURAI, MAJOR Vs. GURSARAN THAKURAI
May 4, 1916
LAKHRANI KUNWAR Vs. DHANRAJ SINGH
May 26, 1916
LAKURKA COAL COMPANY LTD Vs. JUMNADASS BHAGWANDASS
February 11, 1916
LAL BEHARI Vs. EMPEROR
March 29, 1916
LAL SINGH Vs. SURJAN SINGH
December 21, 1916
LAL SINGH Vs. EMPEROR
April 1, 1916
LALA BALMUKAND Vs. SETH BIRJ LAL
October 16, 1916
LALA DEO SARAN LAL Vs. BALESWAR MANDAL
February 23, 1916
LALA JAI NARAIN Vs. LALA BANKEY LAL
November 23, 1916
LALA JOYTI PROKASH NANDE Vs. LALA MUTI PROKASH NANDE
March 21, 1916
LALA RAM Vs. JAMNA DEI
July 11, 1916
LALIT MOHUN NUNDY Vs. HARIDAS MUKHERJEE
April 14, 1916
LALJI SAHU; GULJAN MAHTO Vs. SHAMLAL
January 6, 1916
LASKARI Vs. ABBAS BEPARI
May 26, 1916
LATIF MIYAN Vs. EMPEROR THROUGH HAR DEO DAS
July 25, 1916
LAXMIBAI Vs. HUSAINBHAI AHMEDBHAI
August 22, 1916
LAXMIBAI Vs. HUSSAINBHAI
August 22, 1916
LAXMINARAYAN RAMDAYAL Vs. CHIMNIRAM GIRDHARILAL
September 8, 1916
LAXMIPATHAYA Vs. RAMACHENDRA
April 18, 1916
LAXMIPATIRAO SHRINIVAS DESHPANDE Vs. VENKATESH TIRMAL DESHPANDE
July 21, 1916
LINGAM KRISHNA BHUPATT DEVU GARU Vs. JOGANI VENKATASWAMY
January 4, 1916
LINOTYPE AND MACHINERY CO AND WINDSOR PRESS Vs. STATE
June 14, 1916
LOCHAN BHINMALI Vs. ADHAR CHANDRA MAHANTA
July 4, 1916
M GOVINDA PILLAI Vs. BEST AND COMPANY LTD
April 6, 1916
M K RAMASWAMI PATTAR Vs. GOPALAN STYLED KALLAMPALLI VALIA NAYAR AVERGAL (DEAD)
September 20, 1916
M R P R S SHANMUGANATHA CHETTIAR Vs. KSRINIVASA AIYAR AND KSUBBA RAO
March 22, 1916
M RANGACHARIAR Vs. SOURI BATTACHARIAR AND SOMA BATTACHARIAR
February 15, 1916
MADALA MADAVARAYUDU Vs. TANIKALLA SUBBAMMA
April 28, 1916
MADAN MOHAN DE SARKAR Vs. REBATI MOHAN PODDAR
March 12, 1916
MADAPPA GOUNDAN Vs. EMPEROR
August 11, 1916
MADDALA MADHAYARAYUDU Vs. TANIKALLA SUBBAMMA
April 25, 1916
MADDALI VENKATASWAMY Vs. VELAMPALLI SUBBARAYUDU
March 7, 1916
MADHAB CHANDRA MANDAL Vs. NAGENDRA NATH SEN
June 8, 1916
MADHAVJI DHARAMSEY MANUFACTURING CO LTD Vs. CENTRAL INDIA SPINNING WEAVING AND MANUFACTURING CO LTD
January 18, 1916
MADHAVJI DHARAMSEY MANUFACTURING, CO LTD Vs. CENTRAL INDIA SPINNING,WEAVING AND MANUFACTURING CO LTD
January 18, 1916
MADHAVRAO HARIHARRAO Vs. ANUSUYABAI EKNATH JAPE
June 15, 1916
MADHU MATI DEBI Vs. HARENDRA LAL ROY CHOWDHURY
March 10, 1916
MADHU SUDAN PAL Vs. PARBATI SUNDARI DASYA
June 30, 1916
MADHU SUDAN SINHA Vs. KALI CHARAN SINHA
June 30, 1916
MADURU BRAHMAYYA Vs. VEDULA VELLAMMA (DIED)
July 24, 1916
MAGUNTA VEERARAGHAVA REDDI Vs. MAGUNTA KOTA REDDI
January 26, 1916
MAGUNTA VEERARAGHAVA REDDI Vs. MAGUNTA VEERARAGHAVA REDDI
January 26, 1916
MAHABIR KASAIMDHAN Vs. MAKHDUM BAKHSH
January 4, 1916
MAHABIR PRASAD Vs. MAHADEO PRASAD
March 16, 1916
MAHABIR SINGH Vs. EMPEROR
February 27, 1916
MAHABIR SINGH Vs. BHAGWANTI
February 9, 1916
MAHABIR THAKUR; RAM KUMAR PATLAIK Vs. EMPEROR ON THE COMPLAINT OF MAHMUD ALAM; EMPEROR ON THE COMPLAINT OF MAHMUD ALAM
February 23, 1916
MAHADEO PRASAD Vs. RAMJAS
October 21, 1916
MAHADEO PRASAD Vs. JAGAR DEO GIR
January 29, 1916
MAHAMAD MEERAN BIBI Vs. SHEIK MAHAMAD ROWTHER
November 26, 1916
MAHAMAD NATHU Vs. EMPEROR
September 7, 1916
MAHANT DAYALPURI Vs. NARAYAN DUTT
March 29, 1916
MAHANT SOMWARPURI Vs. MATABADAL
March 10, 1916
MAHARAJ KUMAR SHOSHI KANTA ACHARJI CHOWDHURY BAHADUR Vs. RAJA SARAT CHANDRA ROY CHOWDHURY
July 12, 1916
MAHARAJA ADHIRAJ SIR BIJOY CHAND MOHATAB BAHADUR Vs. ISWAR CHANDRA DAS
May 19, 1916
MAHARAJA OF BOBBILI Vs. SREE RAJAH NARASARAYA
July 24, 1916
MAHARAJA RAM NARAYAN SINGH Vs. ADHINDRA NATH MUKHURJI
May 12, 1916
MAHARAJA RAM NARAYAN SINGH Vs. ADHINDRA NATH MUKERJI
November 16, 1916
MAHARAJA SRI RAM CHANDRA BHANJ DEO Vs. SECRETARY OF STATE FOR INDIA
June 22, 1916
MAHARAJAH OF BOBBILI Vs. NARASARAJU PEDA BALIARA SIMHULU BAHADUR
July 14, 1916
MAHARAJAH RAM NARAYAN SINGH Vs. ADHINDRA NATH MUKERJI
December 16, 1916
MAHARAJAPURAM A SUBRAMANIA AIYAR Vs. PALLASANA GRAMONI
March 9, 1916
MAHARAJAPURAM A SUBRAMANIA AYYAR Vs. PALLASANA GRAMAM SSUBRAMANIA PATTAR
March 9, 1916
MAHARAJKUMAR SHOSHIKANTA ACHARJYA CHOWDHURY Vs. RAJA SARAT CHUNDRA ROY CHOWDHURY
July 18, 1916
MAHENDRA NARAIN SAHA Vs. GURUDAS BAIRAGI
February 18, 1916
MAHMUD HUSAIN Vs. ENAYET HUSAIN
February 14, 1916
MAHOMED GHOUSE RAHMAN SAHIB Vs. NATHU VALLABHJI
November 9, 1916
MAHOMED GHOUSE RAHMAN SAHIB (OF T A RAHMAN AND SONS) Vs. NATHU VELLABJI
November 9, 1916
MAHOMED HAJI ESSACK ELIAS Vs. ABDUL RAHIMAN SHAIK ABDUL AZIZ
January 24, 1916
MAHOMED HANIF SAHIB Vs. ANAGAPPA MUDALI
March 7, 1916
MAHOMED ISMAIL ARIFF Vs. HAJEE AHMED MOOLA DAWOOD AND MAHOMED SULEIMAN ISMAILJEE
May 15, 1916
MAHOMED SILAR SAHIB AND CO BY MAHOMED SILAR SAHIB Vs. NABI KHAN SAHIB
April 17, 1916
MAHOMED SYEDOL ARIFFIN Vs. YEOH OOI GARK
July 20, 1916
MAKHLACHOR RAHMAN Vs. FAIZUR RAHMAN CHAUDHURY
June 7, 1916
MAKUND RAM Vs. RAMRAJ
February 12, 1916
MALAIMEL THIRUVENKATACHARIAR Vs. PARI SESHADRI IYENGAR
March 13, 1916
MALCHAND Vs. GOPAL CHANDRA GHOSAL
November 17, 1916
MALIYAKKAL KATHIRI MUTTE MUSALIAR Vs. PURATHAYIL PUTHIYAKATH KUTTI CHEKKUTTI MUSALIAR
November 16, 1916
MALLA SURIAH Vs. CHOUDHRI SURAN NAIDU
February 3, 1916
MALRAJU LAKSHMI VENKAYYAMMA; PARTHASARADHI APPA RAO Vs. VENKATA NARSINHA APPA RAO; MALRAJU LAKSHMI VENKAYYAMMA
May 15, 1916
MANEPALLI MANGAMMA Vs. MANEPALLI SATHIRAJU
November 14, 1916
MANIKKAM PILLAI Vs. THANIKACHALAM PILLAI (DEAD)
April 17, 1916
MANILAL BRIJLAL SHAH Vs. GORDHAN SPINNING AND MANUFACTURING CO LTD
September 7, 1916
MANJUNATHA CHETTY Vs. APPAYA ALIAS MANUEL SOUZA
April 11, 1916
MANMATHA NATH BOSE Vs. SREEMATI KRISHNA PRAMADA DASI
January 5, 1916
MANMOHAN LAL Vs. KALKA PRASAD
February 17, 1916
MANMOTHA NATH CHATTERJEE Vs. GANGA GIRI GOSSAIN
May 12, 1916
MANNU LAL AND AFTER HIS DEATH JHUNNI LAL Vs. SRI THAKUR RADAH KISHENJI MAHARAJ THROUGH ITS MANAGER NARAIN DAS
March 24, 1916
MANSA PURI, MINOR, THROUGH BHOPAL- Vs. HARBHAGAT PURI ALIAS SHANKAR PURI
June 23, 1916
MANSARAM DAS Vs. AHAMAD HOSAIN PRADHAN
March 16, 1916
MAQBUL AHMAD Vs. MURLA
January 15, 1916
MARIAM BIBEE Vs. SHAIKH MUHAMMAD IBRAHIM
June 14, 1916
MARSHALL AND CO Vs. NAGINCHAND FULCHAND
July 24, 1916
MARUDANAYAKAM PILLAI Vs. SYED MOHAMMAD ROWTHEN
April 7, 1916
MARUTHAI GOUNDAN Vs. DASAPPA GOUNDAN
April 18, 1916
MARWADI MOTHIRAM (DIED) Vs. MSAMNAJI (DIED)
August 10, 1916
MATHU K R V ARUNACHALAM CHETTY Vs. MRRMMURUGAPPA CHETTY
August 3, 1916
MATHURA KUER Vs. DHARAM SAMAJ
July 15, 1916
MAUNG SHWE GOH Vs. MAUNG INN
November 23, 1916
MAUNG TUN THA Vs. MA THIT
November 13, 1916
MEAH VZIR ALI SARDAR Vs. SAVAI BEHARA
January 25, 1916
MEAJAN MATBOR Vs. ALIMUDDIN MEA
May 10, 1916
MEDURU BRAHMAYYA Vs. VEDULU YELLAMMA
July 24, 1916
MEENAKSHI AMMAL Vs. RGORR
January 31, 1916
MEGHRAJ Vs. EMPEROR
August 16, 1916
MEYAJAN BUIAN Vs. SRIMATI JOYMALA
March 7, 1916
MIAN SAIB LEVVAI Vs. GOPALIER
March 7, 1916
MIDNAPUR ZEMINDARY COMPANY Vs. SECRETARY OF STATE FOR INDIA
June 8, 1916
MINA KUMARI BIBI Vs. RAJA BIJOY SINGH DUDHURIA
December 11, 1916
MIRZA SADIK HUSAIN KHAN Vs. NAWAB SAIYED HASHIM ALI KHAN
July 11, 1916
MISS ISABELLA JACKSON Vs. SARJIT SINGH
October 17, 1916
MOHAMAD ROWTHER Vs. PICHAI ROWTHER
July 18, 1916
MOHAMED ALI Vs. JNANADA SUNDARI CHOWDHARANI
January 14, 1916
MOHAMED ALI Vs. BABU MAHABIR PRASAD
May 24, 1916
MOHAMMAD BEAJUDDIN AHMAD Vs. BASUDA SUNDARI DASI
May 18, 1916
MOHAMMAD FASAHAT ULLAH Vs. MUSAMMAT TAHIRA BIBI
December 4, 1916
MOHAMMAD HAFIZULLAH KHAN Vs. CHITHRU KHAN
April 26, 1916
MOHAMMAD KAZI Vs. EMPEROR
July 25, 1916
MOHAMMAD KAZI Vs. EMPEROR
June 30, 1916
MOHAMMAD MARAIKKAR Vs. OFFICIAL RECEIVER
August 8, 1916
MOHAMMAD SHAKUR Vs. GOPI
May 18, 1916
MOHAMMAD YUSUF Vs. RAJA RAM
June 22, 1916
MOHAMMED HOSAIN Vs. FARLEY
September 22, 1916
MOHAN LAL Vs. LEKHRAJ SINGH
February 15, 1916
MOHAN LAL Vs. INDOMATI
December 11, 1916
MOHAN SINGH Vs. LACHMAN DAS
January 19, 1916
MOHANLAL NAGJI Vs. BAI KASHI
February 2, 1916
MOHIM CHANDRA DEB CHOWDHURY Vs. PYARI LAL DAS
May 30, 1916
MOHINI MOHAN MOZUMDAR CHOUDHURY Vs. SURENDRA CHANDRA DEY
January 10, 1916
MONMOTHO NATH MITRA Vs. DISTRICT JUDGE, 24-PERGANAS
August 28, 1916
MOOTHETUTH KANARI Vs. HARI SHENOY
February 21, 1916
MORGAN AND SON Vs. NPFERNANDEZ
February 22, 1916
MOTA HOLIAPPA Vs. VITHAL GOPAL HABBU
August 7, 1916
MOTI BOULI Vs. BHAGAWAN MISRI
July 3, 1916
MOTI CHAND Vs. IKRAM ULLAH KHAN
December 11, 1916
MOTI RAIJI Vs. LALDAS JIBHAI
September 3, 1916
MOTIBHAI JIJIBHAI Vs. DESAIBHAI GOKALBHAI
September 18, 1916
MOTURI SESHAYYA Vs. SRI RAJAH VENKATADRI APPA ROW BAHADUR, ZEMINDAR
April 18, 1916
MR J KRISHNA ROW Vs. PRESIDENT OF THE CORPORATION OF MADRAS
March 29, 1916
MR JAMES E POWELL Vs. MRLBPOWELL
May 20, 1916
MR JATINDRA NATH ROY Vs. SABIDANNESSA KHATUN
May 31, 1916
MR V G ANANTARAMA AIYAR (RECEIVER) Vs. YUSSUFJI OOMER SAHIB
February 11, 1916
MUASMMAT JAMNADEI Vs. PANDIT LALA RAM
July 11, 1916
MUHAMMAD ABDUL JALIL; SHAMS-UL-ULEMA Vs. BABU RAM DAYAL
May 15, 1916
MUHAMMAD ABDUL QADIR Vs. JNAN CHANDRA-PAL
January 21, 1916
MUHAMMAD AHMAD SAID KHAN Vs. MADHO PRASAD
July 31, 1916
MUHAMMAD HABIB-ULLAH Vs. MUSHTAQ HUSAIN
July 14, 1916
MUHAMMAD HABIBULLAH Vs. MUSHTAQ HUSAIN
July 14, 1916
MUHAMMAD KHALIL Vs. MUHAMMAD IBRAHIM
January 13, 1916
MUHAMMAD MARUF Vs. SULTAN AHMAD
March 31, 1916
MUHAMMAD SIDDIQ Vs. MAHMUD-UN-NISSA BIBI
January 10, 1916
MUHAMMAD YAKUB KHAN Vs. MUSAMMAT NAZIRAN
July 27, 1916
MUKTA PRASAD Vs. MAHADEO PRASAD
February 22, 1916
MULAMBATH KUNHAMMAD Vs. ACHARATH PARAKAT KATHIRI KUTTI
September 25, 1916
MULLA VEETTIL USSAIN Vs. SUBRAMANIA AIYAR
July 27, 1916
MULLANGI VENKATASUBBAMMA Vs. MULLANGI VENKATARANGAM CHETTY
July 25, 1916
MULUGU KOTAYYA Vs. MUDIGONDA CHANDRAMOWLI SASTRI
March 29, 1916
MUNI LAL Vs. JAGANNATH, MINOR, THROUGH SUMIRTA KUAR
March 7, 1916
MUNICIPALITY OF BELGAUM Vs. RUDRAPPA SUBRAO SUTAR
February 29, 1916
MUNISWAMI GOUDU Vs. JUNJADU ALIAS MUNI ELLUGUDU
March 9, 1916
MUNNA LAL Vs. RAM DEI
July 18, 1916
MUNSHI BRIJ KUMAR LAL Vs. MUNSHI MAJLIS SAHAI
May 29, 1916
MUNSHI PRAG NARAIN Vs. CHAUBEY PRAG NARAIN
April 26, 1916
MURALI DOSS BRIJARATNA DOSS Vs. OFFICIAL ASSIGNEE OF MADRAS
September 18, 1916
MURLI DHAR Vs. EMPEROR
January 28, 1916
MURLIDHAR Vs. DEWAN CHAND
January 24, 1916
MURTAZA HUSAIN KHAN Vs. MOHAMMAD YASIN ALI KHAN
July 21, 1916
MURUGA PILLAY Vs. KRISHNAMOORTHY CHETTY
February 2, 1916
MURUGAYYA MANIYAKARAN Vs. PALANIYANDI MANIYAKARAN, MINOR THROUGH HIS MOTHER AND GUARDIAN SUNDARALAKSHMI AMMAL
March 21, 1916
MUSAMMAT ANANDI Vs. EMPEROR
January 31, 1916
MUSAMMAT BAGESHRA Vs. SHEO NATH
January 4, 1916
MUSAMMAT BISMILLAH BEGAM Vs. HIRA LAL
December 15, 1916
MUSAMMAT GAJRAJ MATI TEWARIN Vs. SHAMI NATH
June 20, 1916
MUSAMMAT GAURA Vs. GANGA DAHAL RAI
May 12, 1916
MUSAMMAT GIRJA BAI Vs. SADASHIV DHUNDIRAJ
May 19, 1916
MUSAMMAT HAMIRA BIBI AND MUSAMMAT AMINA BIBI Vs. MUSAMMAT ZUBAIDA BIBI
August 1, 1916
MUSAMMAT HUMMI Vs. AZIZ-UD-DIN
October 20, 1916
MUSAMMAT INDRI Vs. BALKISHEN
November 24, 1916
MUSAMMAT ISLAM FATIMA Vs. ZAINUDDIN
November 30, 1916
MUSAMMAT JEONI OR JEOLI Vs. EMPEROR
November 1, 1916
MUSAMMAT KAMALA DEVI Vs. GUR DIAL
July 10, 1916
MUSAMMAT KASTURI Vs. PANNA LAL
May 27, 1916
MUSAMMAT KHATUN BEGAM Vs. EJAZ AHMAD
December 19, 1916
MUSAMMAT KIRPIA Vs. HARDEO
April 13, 1916
MUSAMMAT LAKHRANI KUAR Vs. DHANRAJ SINGH
January 8, 1916
MUSAMMAT MUTESARI Vs. NAND KUMAR SINGH
January 21, 1916
MUSAMMAT PALIA Vs. MATHURA PERSHAD
January 21, 1916
MUSAMMAT RADHA KUMVAR Vs. THAKUR REOTI SINGH
June 26, 1916
MUSAMMAT RAMANANDI Vs. CHHAJJU SINGH
March 31, 1916
MUSAMMAT SARSWATI KUNWAR Vs. DRBADRI PRASAD
July 6, 1916
MUSAMMAT SHAHJAHAN BEGUM Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
May 10, 1916
MUSAMMAT SUBBA Vs. HAJI MAQBOOL HUSSAIN
January 22, 1916
MUSAMMAT SUKHA Vs. RAGHUNATH DAS
December 1, 1916
MUSTAFA BEGAM Vs. MUSAMMAT SIRAJ-UL-NISSA
January 17, 1916
MUTHAYA PILLAI Vs. TINNEVELLY SOUTH INDIA BANK, LTD, THROUGH ITS AGENT GVSUBRAMANIA AYYAR
November 24, 1916
MUTHU KUMARASAMI ODAYAR; SUBRAMANIA IYER Vs. SUBRAMANIA IYER; ALAMELU AMMAL
January 25, 1916
MUTHU RAMAN CHETTY Vs. CHINNA VELLAYAN CHETTI ALIAS CHINNA KARUPPAN CHETTY
January 28, 1916
MUTHU REDDI Vs. MUTHU VENKATAPATHI EDDI
July 18, 1916
MUTHU REDDI ALIAS DURAISWAMY REDDI Vs. VELU ASARI
April 14, 1916
MUTHUKUMARASAMY ODAYAR; SUBRAMANIA IYER Vs. SUBRAMANIA IYER; ALLAMELU AMMAL
January 25, 1916
MUTHUSAMI NADAN Vs. KALINGA MOOPAN
December 19, 1916
MUTHUSWAMI NADAN Vs. KALINGA MUPPAN
September 14, 1916
MUTSADDI LAL Vs. TARIF
December 6, 1916
MUTU K A RAMANADHAM CHETTIAR Vs. VADA LEVVAI MARAKAYAR
December 1, 1916
MYGAPULA GANGANNA Vs. SRI RAJAH UPPALAPATI VENKATA VIJAYA GOPALARAJU GARU BAFHIYAT BASHAND
August 15, 1916
MYLAPORE PERMANENT BENEFIT FUND LIMITED IN LIQUIDATION BY ITS LIQUIDATORS A V ENKATARAYALIAH Vs. TAROGIASWAMI PILLAY
November 21, 1916
MYLAPORE PERMANENT BENEFIT FUND LTD IN LIQUIDATION BY ITS LIQUIDATORS MR A VENKATARAYALIAH Vs. TAROGIASAMI PILLAI
November 21, 1916
NABADIP CHANDRA NANDI Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
January 3, 1916
NABAKUMAR CHAKRABURTTY Vs. SYED ABDUL JABBAR MIAN
July 18, 1916
NABIBHAI VAZIRBHAI Vs. DAYABHAI AMULAKH
March 17, 1916
NABIN CHANDRA AICH Vs. NOAKHALI MUNICIPALITY
May 10, 1916
NABIN CHANDRA GHOSE Vs. NILKAMAL MUKHOPADHYAYA
May 22, 1916
NABIN CHANDRA NATH Vs. DEBENDRA MOHUN MUKHOPADYA
July 12, 1916
NACHIAPPA CHETTY Vs. THANGAVELU CHETTY
March 16, 1916
NACHIAPPA CHETTY MINOR BY HIS GUARDIAN N V E CHINNA NACHIAPPA CHETTY Vs. CHINNAIAH AMBALAM
March 13, 1916
NAFAR CHANDRA PAL CHOWDHURY Vs. RAHAMAN SHEIKH
March 30, 1916
NAGAPPA CHETTIAR Vs. CHIDAMBARAM CHETTIAR
September 12, 1916
NAGENDRA LAL CHOWDHURY Vs. HAMDOO MIA
November 22, 1916
NAGENDRA NATH SEN Vs. JVAS ESQRICSDISTRICT MAGISTRATE AND CHAIRMAN DISTRICT BOARD
March 28, 1916
NAGOJI ROW Vs. SUBBARAYULU NAIDU
November 2, 1916
NAJAF KHAN Vs. GIRDHARIA
January 10, 1916
NAJM-UN-NISSA BIBI Vs. AMINA BIBI
January 7, 1916
NALLAPPARAJU YENKATARAMARAJU Vs. MEDISETTI ACHAYYA
March 28, 1916
NALLAVADIVA AMMAL Vs. SUBRAMANIA PILLAI AND EIGHT ORS
April 13, 1916
NANDA LAL DHUR BISWAS Vs. JAGAT KISHORE ACHARJYA CHOWDHURI
July 17, 1916
NANDA LAL ROY Vs. KAZI SYED ABDUL AZIZ
February 28, 1916
NANDARANI DASI Vs. HARI CHARAN GANGOPADHYA
June 22, 1916
NANNU LAL Vs. BHAGWAN DAS
July 13, 1916
NARA REDDIAR Vs. DORAISWAMI REDDI
April 14, 1916
NARAIN CHANDRA DALAL Vs. MAHARAJA MANINDRA CHANDRA NANDI
December 13, 1916
NARANAPPA ALIAS BUCHANNA Vs. VENKATARAMAN
August 11, 1916
NARAPRATH KUMMALI KANDUNGO KURUP Vs. PARAMBOLI KANDI THAVAZHAYIL AYAVATAN KRISHNA KURUP
March 14, 1916
NARASINGA ROW GADAY ROW SAHIB Vs. RANGASAMI THEVAN
July 27, 1916
NARASINGHA BANA GOSWAMI Vs. PROLHODMAN TEVARI
June 12, 1916
NARAYAN DAS Vs. KHUNNI LAL
December 6, 1916
NARAYAN RAMKRISHNA PANDIT Vs. VIGHNESHWAR GANAP HEGDE
January 6, 1916
NARAYANA BHARATIGAL ALIAS KAPPIYUR SWAMIYAR AVERGAL; RAMA BHARATIGAL ALIAS PALLIPAT SWAMIYAR AVERGAL Vs. ITTULI AMMA
November 2, 1916
NARAYANASAMY AIYAR Vs. KUPPUSAMY AIYAR
November 17, 1916
NARAYANASWAMY NAIDU MINOR BY HIS MOTHER AND NEXT FRIENDSAYAMMA; G SUBBIAH CHETTY Vs. MATHUSRI RAJAI RAMAKRISHNAMBA GARU; RAJAI VENKATAMBA GARU
January 20, 1916
NARHAR DAMODAR VAIDYA Vs. BHAU MORESHWAR JOSHI
July 24, 1916
NARNA, MINOR BY FATHER AND GUARDIAN VITTAPPA SHANBHOGA, LEGAL REPRESENTATIVE OF THE DECEASED PLAINTIFF, BHAGIRATHI AMMA Vs. AMMANI AMMA
April 27, 1916
NARO GOPAL KULKARNI Vs. PARAGOWDA BASAGOWDA
September 28, 1916
NAROTAM MORARJI GOKULDAS Vs. INDIAN SPECIE BANK
November 17, 1916
NASIR ALI Vs. KHER CHAND ALIAS KHEM
October 23, 1916
NASIRUDDIN SIRCAR Vs. GOFURUDDIN MOHAMED
March 10, 1916
NATABAR SARKAR Vs. NATABAR MANDAL
March 9, 1916
NATARAJA NAICKEN Vs. AYYASAWMI PILLAI
November 30, 1916
NATESA PILLAI Vs. GANAPATHIA PILLAI
December 5, 1916
NATESA UDAYAN Vs. ANNASAMI UDAYAN
March 29, 1916
NAUBAT RAI Vs. THAKUR DHAUNKAL SINGH
January 7, 1916
NAUNIHAL SINGH Vs. RAM RATAN
July 25, 1916
NAWAB BAHADUR OF MURSHIDABAD Vs. AHMAD HUSSAIN
June 22, 1916
NEELAKANTA RAO Vs. NARAYANASWAMI AIYAR
August 3, 1916
NELLAVADIVU AMMAL Vs. SUBRAMANIYA PILLAI
April 13, 1916
NIDAMARTHI KRISHNAMOORTHY Vs. GARIGIPARTI GANAPATILINGAM
February 25, 1916
NIDDHA LAL Vs. COLLECTOR OF BULANDSHAHR
April 25, 1916
NIHAL SINGH Vs. SEWA RAM
February 12, 1916
NIHAL SINGH Vs. COLLECTOR OF BULANDSHAHR
February 10, 1916
NILMADHAB MAHAPATRA Vs. KESHAB LAL MAHAPATRA
May 4, 1916
NIMMALA MAHANKALI, MINOR BY GUARDIAN GORRI GANGYYA Vs. KALLAKURI SEETHARAMIAH
December 8, 1916
NIROD KRISHNA GHOSE Vs. MAHARAJA BAHADUR SIR PRODUT KUMAR TAGORE
February 10, 1916
NISHI KANTA LAHIRI Vs. EMPEROR
April 4, 1916
NISHI KANTA PAL Vs. EMPEROR
March 31, 1916
NIVAJKHAN NATHANKHAN Vs. DADABHAI MUSSE VALLI
September 23, 1916
NOBIN CHANDRA BARUA Vs. CHANDRA MADHAB BARUA
July 14, 1916
NOCHAT KIZHAKKE MADATHIL VENKATESWARA AIYAR;MANATTILPARKUM EACHARATHIL ACHUTHAN NAIR Vs. KALLOOR ILLATH RAMAN NAMBUDRI; KOTALI RAMUNNY NAIR AND ANR; RAMAN ALIASTHEK KETATH NAIR ALIAS KOMATPIUNNAVAL; THALIYIL VELIYANCHERI ALIAS VELUTHETATH MODHATHIL THAMAS
February 18, 1916
NOCHULLIYIL EUZHUVAN THEETHI S SON THETHALAN Vs. ERALPAD RAJAH STYLED ELAYA RAJAH AVARGAL OF PATINHARA KOVILAGAM IN CALICUT AND FIFTY ORS
January 17, 1916
NOOR MAHOMMED Vs. EMPEROR
July 1, 1916
NURI MIAH Vs. AMBICA SINGH
May 11, 1916
NURI MIAN Vs. AMBICA SINGH
January 17, 1916
OFFICIAL ASSIGNEE OF MADRAS; K BALKRISHNA NAIDU AND C ABDUL KHADER SAHIB Vs. VADAVALLI AMMAL AND CKESAVA PILLAI; THE OFFICIAL ASSIGNEE OF MADRAS
August 7, 1916
OFFICIAL RECEIVER OF TRICHINOPOLY Vs. SASOMASUNDARAM CHETTIAR
February 1, 1916
OTTAPURAKKAL THAYATH SUPPI Vs. SAYID ALABI MASABER ALIAS KOYA KUNHI KOYA
March 15, 1916
P A L A ANNAMALAI CHETTY Vs. RMAMRAMASAMI CHETTY
February 1, 1916
P A RAGHUNATHA CHARI Vs. NSARAVAMUTHAIYANGAR
February 29, 1916
P KRISHNASWAMI PILLAI Vs. DORAISAMI AMMAL
November 8, 1916
P L S PALANIAPPA CHETTY ALIAS SHANMUGAM CHETTY Vs. PLPPLPALANIAPPA CHETTY
November 15, 1916
P M A MUTHIA CHETTY Vs. PVKOTHANDARAMASWAMI NAIDU
August 7, 1916
P M A RM MUTHIAH CHETTIAR Vs. AVACHITAMBARAM CHETTI
September 18, 1916
P NUSSERVANJI AND CO Vs. SSWARTENFELS
January 20, 1916
P RADHAKRISHNA MUDALIAR Vs. PSUBRAYA MUDALIAR
April 7, 1916
P T CHAMI Vs. AANA PATTAR
February 3, 1916
P V SRIRAMULU NAIDU Vs. KOLANDAIVELU MUDALI
August 23, 1916
P VISWANATHAN Vs. PBRAHMANADHAN
March 9, 1916
PACHAN SINGH Vs. JANGJIT SINGH
November 20, 1916
PACHEN SINGH Vs. JANGJIT SINGH
January 20, 1916
PADAM SINGH Vs. RAM RUP
June 6, 1916
PAKARI PRAMANIK Vs. SARAT SUNDARI DEBYA
November 24, 1916
PAKARIA Vs. RANJITA
April 19, 1916
PALANIANDI CHETTY Vs. MVAPPAVU CHETTIAR
March 21, 1916
PALANIAPPA MUDALI Vs. OFFICIAL RECEIVER OF TRICHINOPOLY
July 11, 1916
PALANIAPPA UDAYAR Vs. ARUMUGA PANDARAM
February 8, 1916
PALAVALASA APPALASWAMY Vs. SRI DANTALURI NARAYANA GAJAPATHIRAJU
February 15, 1916
PALIKANDY MAMMAD Vs. CHINGORON KELOTH VALIA APPA ALIAS KRISHNAN NAIR
February 9, 1916
PALLIA Vs. MATHURA PRASAD
January 21, 1916
PAMULAPATI VENKATAKRISHNIAH (MINOR REPRESENTED BY MOTHER AND NEXT FRIEND MANGAMMA) Vs. KONDAMUDI SUBBARAYUDU
April 14, 1916
PAMULAPATI VENKATAKRISHNIAH BEING MINOR BY MOTHER AND NEXT FRIEND MANGAMMA Vs. KONDAMUDI SUBBRAYUDU
April 14, 1916
PANA LANA ANA ALAGAPPA CHETTIAR Vs. RAVANNA MANA PANA CHANA MUTHIAH CHETTIAR
April 25, 1916
PANAKKAL IYYAPPAN Vs. ELACHAR CHAKKUNNT
August 17, 1916
PANCHANON CHOUDHURY Vs. RAMENDRA SUNDAR TRIBEDI
December 5, 1916
PANCHANON MAJUMDAR Vs. BINOY KRISHNA BANERJEE
December 21, 1916
PANCHKORI GHOSH Vs. HARI DAS JATI
May 9, 1916
PANDILLAPALLI SINGA REDDI Vs. YEDDULA SUBBA REDDI
February 22, 1916
PANDIT CHEDA LAL Vs. LACHMAN PARSHAD
December 12, 1916
PANDIT KISHORI LAL Vs. SETH BADRI DAS
June 21, 1916
PANDURANG LAXMAN UPHADE Vs. GOVINDA DADA UPHADE
April 5, 1916
PANKAJAMMAL Vs. SECRETARY OF STATE FOR INDIA BY THE COLLECTOR OF NORTH ARCOT
November 24, 1916
PANNA LAL Vs. KASTURI
May 27, 1916
PARAKKAL ARIPPAYIL KADER Vs. PARAKKAL ARIPPAYIL PAKKREMMAR
January 3, 1916
PARAM HANS Vs. RANDHIR SINGH
May 8, 1916
PARAMASIVAM PILLAI Vs. PERIYANAYAGATH AMMAL
March 1, 1916
PARBHU DAYAL Vs. KAMTA
November 3, 1916
PARBHU NARAIN SINGH, KASHI NARESHI Vs. HARBANS LAL
February 12, 1916
PARSHOTTAM VERIBHAI Vs. CHHATRASANGJI MADHAVSANGJI THAKOR
December 18, 1916
PEAREY LAL Vs. HANIFUNNIRSA BIBI
February 11, 1916
PEARI MOHAN KUNDU Vs. MOHINI KANTA SAHA CHOUDHURY
May 15, 1916
PEARY LAL Vs. EMPEROR
December 7, 1916
PELLUR MASTENREDDI Vs. KUNAMREDDI MALAKONDA REDDI
January 20, 1916
PENUGONDA RATTAM Vs. KORASIKA THATHA
March 24, 1916
PERALA KRISHNAYYAN CHETTIV Vs. GPADMANATHAN CHETTIAR
July 11, 1916
PERUMAL NAICKER Vs. SHEIK DAVOOD ROWTHER
January 7, 1916
PETHU AIYAR Vs. MSANKARANARAYANA PILLAI
December 20, 1916
PETHU AYYAR Vs. SANKARANARAYANA PILLAI
December 20, 1916
PHOENIX MILLS LTD Vs. MADHAVDAS RUPCHAND
November 16, 1916
PIARE LAL Vs. MADAN LAL
November 21, 1916
PIARI LAL Vs. HANIF-UN-NISSA BIBI
February 21, 1916
PICHU VADHIAR Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
November 2, 1916
PILAKKATAN CHETTTOTAN THARAMAL KUNHAMMA Vs. VAZHAKARAMBATH MOIDIN KUTTI
March 22, 1916
PITARAM Vs. JHUJHAR SINGH
March 10, 1916
PODURU LAKSHMI NARAYANA Vs. PONNADA PALLAMRAJU
July 17, 1916
PONNAMBALA MOOTHAN Vs. MAHADEVA PATTAR
July 17, 1916
PONNAMBALA PILLAI (DIED) Vs. MUTHU CHETTIAR
January 27, 1916
PONNIATHA KATHOOT PARAMESWARAM MUNPU Vs. MOOTHEDATH MALLISSERI ILLATH NARAYANAN NAMBUDRI
January 25, 1916
PONNIATHA KATHOOT PARAMESWARAN MUNPEE AND FOUR ORS Vs. MOOTHEDATH MALLISSERI ILLATH NARAYANAN NAMBODRI
January 25, 1916
PONNIATHAKATHOOT PARAMESWAREM MUNPU Vs. MOOTHEDATH MALLSERI ILLATH NARAYANAN NAMBOODRI
January 25, 1916
PONNURANGAM PILLAI; CHAKRAPANI AIYAR Vs. LAL KHAN SAHIB AND ANR; LAL KHAN SAHIB
August 24, 1916
PONNUSAMI PILLAI Vs. SAMU AMMAL
March 16, 1916
POOMALAI UDAYAN Vs. KARUPPA SERVAI
April 17, 1916
POORAN SINGH Vs. MUSAMMAT HAIDRI
June 27, 1916
POPOORU VENKATA NARASIMMA Vs. JAYANTI LAKSHMI NARASIHAM
January 7, 1916
PORNA KOER Vs. CHUNNI LAL
May 9, 1916
PRABHU LAL Vs. KUMAR KRISHNA DUTT
January 3, 1916
PRAMOTHA NATH ROY CHOUDHRY Vs. RANI DINOMONI CHOUDHURANI
February 4, 1916
PRAN KRISHNA SAHA AND OFAT PRAMANIK Vs. KRIPA NATH CHOWDHURY; KHUDIRAM SAHA; MADAN BISWAS
June 6, 1916
PRANJIVANDAS JAGJIVANDAS MEHTA Vs. CHAN MAH PHEE
March 21, 1916
PRANJIWANDAS KALIDAS Vs. SHAMKOREBAI
February 8, 1916
PRESIDENT OF THE DISTRICT BOARD Vs. KANNUSWAMI THONDAMAN,; RAMASWAMI SETHURAN AND VEERASWAMY THONDAMAN
April 7, 1916
PRIYANATH MITTER Vs. ANATH NATH DEV
December 12, 1916
PRIYANATH PAL Vs. TARINI CHARAN ROY
May 9, 1916
PROFULLA KUMAR GHOSE Vs. HARENDRA NATH CHATTERJEE
August 10, 1916
PROMOTHA NATH ROY Vs. KISHORE LAL SAHA
May 23, 1916
PROTAB CHANDRA MONDAL Vs. MOHENDRA LAL MONDAL
February 11, 1916
PUBLIC PROSECUTOR Vs. MANTRIPRAGADA MARKONDEYULU
December 12, 1916
PUBLIC PROSECUTOR Vs. MUSA SAKHARAM
July 14, 1916
PUBLIC PROSECUTOR Vs. MADHAVA BHONJO SANTOS
July 25, 1916
PUNNU Vs. MUSAMMAT KOUSA
December 8, 1916
PUNUGU SUBBIAH Vs. NUKALAPATI RAMI REDDI
January 12, 1916
PURAN Vs. EMPEROR
February 2, 1916
PURNA CHANDRA CHABRI Vs. TARA PROSAD MAITI
August 18, 1916
PURNA CHANDRA CHAKRAVARTY Vs. EMPEROR
January 28, 1916
PURNA CHANDRA SARKAR Vs. RASSORAJ PRAMANIK
February 28, 1916
PUTHENPURAYIL BAVACHUTTY Vs. PUTHENPURAYIL KUNHI PATHUMMA
February 3, 1916
PUTHENPURAYIL PARKUM CHATHU CHOYICHIMKANDIYAL PARKUM POOVAMULLA Vs. KANDIYAL KOOVAN VENGADAM PAKKIRI
March 22, 1916
PUTHISSERI MANIYANNOOR PUTHAMVITTIL NARAYANA NAIR Vs. THOZUKKAT PULLANIYIL NARAYANNA NAMBIER
November 29, 1916
PUTHUR TARWAD KARNAVAN AND MANAGER KUNHAN ALIAS THASSAN MENON Vs. MUTHIYALLUR KUMARAN RARICHAN ALIAS RAMAN ALIAS MUTHIYALAT MOOPIL NAIR
December 20, 1916
PUTIKAHARINI Vs. VICE-CHAIRMAN OF THE VISHNUPUR MUNICIPALITY
May 18, 1916
PUTTU MAL Vs. BHARAT INDU
July 15, 1916
PUZHAKKAL THIRUPURATH VELUTHAKKAL CHIRUDEVI DAUGHTERS Vs. PUZHAKKAL THIRUPURAH VELUTHAKAL TARWAD KARNAVAN AND MANAGER THILLU AMMA S SON KELAPPAN NAIR
March 6, 1916
QASIM ALI Vs. EMPEROR
August 17, 1916
QAZI ABDUR RAZZAQ Vs. SETH PARTAB SINGH
June 14, 1916
R K MOTISHAW AND CO Vs. MERCANTILE BANK OF INDIA
March 23, 1916
R M M S T SOMASUNDARAM CHETTIAR ALIAS VAIRAVAN CHETTIAR Vs. VAITHILINGA MUDALIAR
November 15, 1916
R M P S MUTHIAH CHETTI Vs. MARMPERIANNAN CHETTI
February 29, 1916
R RAGHAVACHARI Vs. MAPAKKIRI MAHOMED ROWTHER
February 16, 1916
RADHA KANTA GUIN Vs. KARTIC GUIN
July 14, 1916
RADHA SHAM BASAK Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
April 11, 1916
RADHE SHIAM Vs. CHUNNI
March 4, 1916
RADHICA MOHAN ROY Vs. MANMOTHA NATH MITTER
April 6, 1916
RADHIKA PRASAD BAPULI Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
May 3, 1916
RAGHAVENDRA RAOJI KATHAWATE Vs. YALGURAD RAMCHANDRA PADKI
September 15, 1916
RAGHUBAR DAYAL Vs. EMPEROR
November 16, 1916
RAGHUBHUSHANA TIRTHASWAMI Vs. VIDIAVARIDHI TIRTHASWAMI
February 29, 1916
RAGHUMULL Vs. LUCHMONDAS
February 11, 1916
RAGHUNATH DAS Vs. SUKHA
December 1, 1916
RAHAS BIHARI LAL MINOR THROUGH L SITAL PERSHAD Vs. MUNICIPAL BOARD
June 22, 1916
RAHIMA BIBI Vs. HAMIDA BIBI
March 9, 1916
RAHIMAN BEEBI Vs. KHATOON BEE
January 3, 1916
RAHIMAN BIBI Vs. MOBARAK MONDAL
March 17, 1916
RAI BAHADUR LALIT MOHAN SINHA ROY Vs. HARAN CHAND KHAMRUI
July 18, 1916
RAI CHARAN MAHANTI Vs. KANAI KAMAR
April 4, 1916
RAI NALINAKHYA BASU BADADUR Vs. HON BLE MAHARAJADHIRAJ, SIR BIJOY CHAND MAHATAP BAHADUR
June 23, 1916
RAIMOHAN KARMOKAR Vs. EMPEROR
June 7, 1916
RAJ CHANDRA BHUIYA Vs. EMPEROR
September 1, 1916
RAJA Vs. ALLAHDIYA
February 16, 1916
RAJA BRIJ NARAIN RAI Vs. RAM DHARI RAI
July 24, 1916
RAJA DAMARA KUMARA THIMMA NAYANI BAHADURGARU, ZEMINDAR OFKALAHASTI AND TRUSTEE OF THE KALAHASTI TEMPLE Vs. PRGANAPATHI IYER, SECRETARY, DHARMARAKSHANA SABHA
November 1, 1916
RAJA DEBI BAKHSH SINGH Vs. SHADI LAL
March 14, 1916
RAJA MAHAMMAD ABUL HUSAN KHAN Vs. RAM PARGASH
November 30, 1916
RAJA OF COCHIN (REPRESENTED BY THE DIWAN MR J W BHORE, I C S ) Vs. KIZHAYIL KOTHANATH KITTUNNI NAIR (KARNAVAN)
January 12, 1916
RAJA RAM SINGH Vs. RAJA NARAIN LAL MINOR UNDER THEGUARDIANSHIP OF RAGHUNANDAN LAL
May 12, 1916
RAJA SHASHI SHEKHARESWAR ROY BAHADUR Vs. NANDA LAL MANDAL
March 3, 1916
RAJA SRINATH ROY Vs. PROBHAT CHANDRA CHATTERJEE
December 15, 1916
RAJAH OF COCHIN REPRESENTED BY THE DEWAN J W BHORE, ESQUIRE, I C S Vs. KIZHAYIL KOTHANATH KITTUNNI NAIR (KARNAVAN)
December 12, 1916
RAJAH OF KALAHASTI Vs. SREE MAHANT PRAYAG DOSSJEE VARU
February 2, 1916
RAJAH OF VIZAYANAGARAM, REPRESENTED BY HIS MUKYAR G APPAYYA PANTULU GARU Vs. POOSAPATI APPALA NARASIMHA RAJU
April 4, 1916
RAJAIN SINGH Vs. EMPEROR
December 2, 1916
RAJANI KANTA MUKHERJEE Vs. YUSUF ALI
March 17, 1916
RAJANI NATH DAS Vs. OFAJUDD1 MULLAH
May 9, 1916
RAJANI NATH KAPALI Vs. KALI MOHAN DAS KAPALI
November 22, 1916
RAJENDRA KUMAR ROY Vs. HON BLE MAHARAJA MANINDRA CHANDRA NANDY
May 10, 1916
RAJENDRA LAL SUR Vs. ATAL BIHARI SUR
June 23, 1916
RAJESWARI DASI Vs. BENODA SUNDARI DASI
December 21, 1916
RALLABANDI VENKATARATNAM Vs. RALLABANDI RAJA RAM MOHANA RAO, MINOR BY HIS NEXT FRIEND MALLADI VISVANATHA SASTRI
July 11, 1916
RALLABHANDI VENKATA RATNAM Vs. RALLABHANDI RAJA RAM MOHANA RAO, MINOR BY HIS NEXT FRIEND MALLADI VISWANADHA SASTRI
July 11, 1916
RAM AUTAR SHUKUL Vs. BHAGELU SAHAI
March 24, 1916
RAM BHAROSE Vs. EMPEROR
February 14, 1916
RAM CHANDAR Vs. GANGA SARAN
July 14, 1916
RAM CHANDAR SAHAI Vs. EMPEROR
May 12, 1916
RAM CHANDRA DAS Vs. HACHUNIA FAKIR ALIAS SACHUNIA FAKIR
June 30, 1916
RAM CHANDRA MISRA Vs. GANESH CHANDRA GANGOPADHYA
June 30, 1916
RAM CHARAN LAL Vs. RAHIM BAKSH
April 12, 1916
RAM DAS SINGH Vs. EMPEROR
July 28, 1916
RAM DEI Vs. MUNNA LAL
July 18, 1916
RAM HARAKH Vs. RAM LAL
January 24, 1916
RAM KISHUN DAS Vs. MAHESHAR PRASAD
January 19, 1916
RAM KRISTO CHAKRABURTTY Vs. NARENDRA KISHORE ROY
June 5, 1916
RAM LAL Vs. RAM HARAKH; JAGANNATH
January 24, 1916
RAM NARAIN Vs. BHOJ RAJ
May 30, 1916
RAM PARKASH DAS Vs. ANAND DAS
March 16, 1916
RAM PARSHAD Vs. EMPEROR
August 24, 1916
RAM PARSON UPADHIA Vs. SHEIKH KALAB HUSAIN
June 5, 1916
RAM RATAN Vs. NAUNIHAL SINGH
July 25, 1916
RAM SARUP Vs. HARPAL
November 24, 1916
RAM SARUP SAHU Vs. RAJAH RATAN SEN SINGH
April 25, 1916
RAM SUNDAR KARMOKAR Vs. SHEIKH LOCHAN
November 20, 1916
RAM SUNDER GOPE SIKDAR Vs. HARIBALA DHUBI
July 18, 1916
RAMA RAO Vs. KUTHIYA KOUNDAN ALIAS MARAPPA GOUNDAN
February 1, 1916
RAMA ROW Vs. KUTTIYA GOUNDEN
February 1, 1916
RAMACHANDRA NAIDU Vs. TIRUPATHI NAIDU
July 18, 1916
RAMAN MENON Vs. MAMMALI
February 22, 1916
RAMAN PANDITHAN Vs. SATHA CUDUMBAN
August 23, 1916
RAMANATHAN CHATTY, MINOR THROUGH HIS NEXT FRIEND VALLIAMMAIACHI Vs. KASI ALIAS KATHIRESAN CHETTY
September 12, 1916
RAMANATHAN CHETTY, MINOR, BY HIS NEXT FRIEND SEETHAI ACHI Vs. ARARSMSOMASUNDARAM CHETTIAR
November 16, 1916
RAMANI MOHAN ROY Vs. JAGUBANDHU KARMAKAR AND, ORS
December 13, 1916
RAMASAMI AIYANGAR Vs. GOVINDA IYER
September 15, 1916
RAMASAMI NAIDU Vs. GOMATHI ALIAS AVUDAI AMMAL
February 2, 1916
RAMASWAMI AIYAR Vs. ABDUL AZIZ SAIB
January 25, 1916
RAMASWAMI NAICKER Vs. SUBBARAYULU NAICKER
January 5, 1916
RAMASWAMY CHETTY BY THEIR AUTHORISED AGENT AIYASWAMI PILLAI Vs. MADURA MILLS CO, LTD, THROUGH THEIR AUTHORIZED AGENT, DWGILLESPIE
January 5, 1916
RAMBRICHH RAM Vs. TARAK TEWARI, MINOR, THROUGH PAHLAD TEWARI
March 7, 1916
RAMCHANDRA DHONDO KULKARNI Vs. MALKAPA NARSAPA DEVARE
August 18, 1916
RAMDAS VITHALDAS DURBAR Vs. CHHAGANLAL PITAMBER AND SAMEERCHAND AND CO
June 22, 1916
RAMJAS Vs. MAHADEO PERSHAD AND AFTER HIS DEATH PANNA LAL
October 21, 1916
RAMJI Vs. KOMAN DAS
April 12, 1916
RAMPAT MOHATO; GOLAP CHAND MOHATO Vs. RAM GOLAM SINGH
January 3, 1916
RAMSARUP Vs. GANGA SINGH
January 31, 1916
RAMU PAL Vs. PRAKASH CHANDRA SARMA PURKAYESTHA
January 20, 1916
RAMU SHETTITHI; HOOVAYYA SHETTITHI Vs. MANIAPPU SHETTITHI; RAMU SHETTITHI
January 6, 1916
RANDHIR SINGH Vs. PARAM HANS; ORSAND SAHODRA
May 8, 1916
RANGA ROW Vs. RAMATHILAKAMA
March 13, 1916
RANGANADHA MUDALIAR Vs. BAGHIRATHI AMMALL
March 20, 1916
RANGAPPA NAICKER Vs. APPALA RAJA
February 16, 1916
RANGASAMI UDAYAN Vs. MANICKAM PILLAI
December 4, 1916
RANGASWAMY BHATTAR Vs. KSESHADRI AIYENGAR
April 7, 1916
RANGI LAL Vs. JASSA
February 11, 1916
RANGPAL Vs. EMPEROR
November 17, 1916
RANI DEBENDRABALA DASI, EXECUTRIX TO THIS ESTATE OF LATE KUMAR SRISH CHANDRA SINGHA BAHADUR Vs. LALIT MOHAN GHOSE
March 15, 1916
RAOJI FAKIRA Vs. DAGDU HANMATA MAHAR
August 24, 1916
RASMUT ALI Vs. ASAB ALI
December 14, 1916
RASUL GAZI Vs. ABDUL JALIL KHAN
February 18, 1916
RATAN LAL Vs. MUSAMMAI BIBA KUNRIA
April 17, 1916
RAVUR MUNISAMI NAIDU Vs. PANDALA MUTHIAL NAIDU
January 24, 1916
RAYAN KHAN Vs. EMPEROR
May 24, 1916
RAYARATH PARKUM KURUMAN KANDIYAL KOMBILAN AMMOTTI Vs. KOTTEKULATH KUNHI SANKARAN ADIODI
July 14, 1916
REAJUDDIN BEPARI Vs. CHAND BAKSHA HAJI
May 25, 1916
REGUNA NAGENDRAN CHETTY Vs. KUPPUSAMI AIYEN
July 24, 1916
REOTI SINGH Vs. RADHA KUNWAR
June 26, 1916
REYAZADDIN Vs. ASHRAF ALI PAL
February 14, 1916
ROKHIA BI Vs. SARAM BI
August 28, 1916
ROSE D SOUZA Vs. JOSEPH JOAQUIM SERPES
August 30, 1916
RUBAB BANO Vs. NAJABAT KHAN
November 30, 1916
RUP CHAND Vs. FATEH CHAND
June 23, 1916
RUTTONSEY ROWJI Vs. BOMBAY UNITED SPINNING AND MANUFACTURING CO LTD
March 23, 1916
RUTTONSI ROWJI Vs. BOMBAY UNITED SPINNING AND WEAVING COMPANY LTD
March 23, 1916
S M K R MEYAPPA CHETTY Vs. SNSUPRAMANIAN CHETTY
March 2, 1916
S R M S NARAYANAN CHETTYAR Vs. RMPRVELLAYAPPA CHETTYAR
January 21, 1916
S RUDRAPPA ACHARY Vs. CORPORATION OF MADRAS
March 31, 1916
S SUBBA RAO Vs. NPERITMAL REDDY; PMUNIAPPA REDDY
September 11, 1916
S VENKATAKRISHNA PATTAR; R KRISHNA PATTAR Vs. RVENKATAKRISHNA PATTAR
September 21, 1916
S VENKATIKRISHNA PATTAR Vs. RKRISHNA PATTAR
September 21, 1916
SADIK HUSAIN KHAN; HASHIM ALI KHAN Vs. HASHIM ALI KHAN; SADIK HUSAIN KHAN
July 11, 1916
SADULLA MRIDHA Vs. JOYNABUNNBSSA BIBI
January 19, 1916
SAGAR MAL Vs. RAO GIRRAJ SINGH
July 21, 1916
SAHARULLA CHOWDHURY Vs. KENDUA SANTHAL
September 13, 1916
SAHDEO OJHA Vs. MUSAMMAT LACHHMINA KUAR
April 25, 1916
SAHEBZAD SINGH Vs. LALSA SINGH
February 14, 1916
SAI SIKANDAR ROWTHER Vs. GHOUSE MOHIDIN MARAKAYAR
December 16, 1916
SAIYED NAZIR HUSAIN Vs. KANHAYA LAL
July 15, 1916
SAKHAWAT ALI Vs. SURAJ PRASAD
January 17, 1916
SALIMULLAH Vs. BIRJHAN SINGH
November 16, 1916
SAMBASIVA AYYAR Vs. SUBRAMANIA AYYAR
August 22, 1916
SAMINATHA ASARL Vs. GGOPALAKRISHNA AIYENGAR
August 9, 1916
SANI KOMMU VELIGONDAREDDI Vs. ANDRA NARAYYA
January 25, 1916
SANKARALINGA TEVAN Vs. AVUDAI AMMAL
August 17, 1916
SANT PRASAD SINGH Vs. BABU HARI SINGH
December 20, 1916
SANTI LAL Vs. INDIAN EXCHANGE BANK THROUGH RAI SAHIB LALA MURLIDHAR
May 31, 1916
SARADA PRASAD ROY CHOUDHURY Vs. NAWAB KHAN BAHADUR KHAJA MUHAMMAD YUSUF
April 17, 1916
SARAT CHANDRA BASU Vs. SREEMATI SWARNOMOYE GHOSE
August 22, 1916
SARAT CHANDRA MADAK Vs. MOBARAK MALLIK
August 17, 1916
SARAT CHANDRA ROY Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
January 6, 1916
SARAT CHUNDRA DUTTA Vs. JADAB CHUNDRA GOSWAMI
May 23, 1916
SARAVANA PILLAI Vs. ARUNACHALAM CHETTIAR
November 15, 1916
SARUP Vs. KUNDAR
May 9, 1916
SARWAN Vs. EMPEROR
February 4, 1916
SASHI BHUSAN HAZRAH Vs. SRIMATI DENO MOYEE DASI
May 18, 1916
SASHI BHUSHAN MISRA Vs. RAJA JYOTI PRASHAD SINGH DEO
December 8, 1916
SASHISHI MOHAN SHAHA Vs. KUMUD KUMAR BISWAS
June 16, 1916
SASI BHUSHAN BOSE Vs. MAHARAJA SIR MANINDRA CHANDRA NANDY
August 29, 1916
SATIKANTHA BANERJEE Vs. RAM CHANDRA CHATTERJEE
May 29, 1916
SATINDRA KUMAR CHAUDHURY Vs. KRISHNA KUMARI CHAUDHURANI
November 22, 1916
SATIS CHANDRA BOSE Vs. TAKURDAS MANDAL
June 22, 1916
SATIS RANJAN DAS Vs. NASARADDI PATWARI
March 27, 1916
SATISH CHANDRA MITRA Vs. JOGENDRA NATH MAHALANOBIS
May 26, 1916
SATISH CHUNDRA SINHA Vs. ANANDA GOPAL DAS
March 13, 1916
SATYA CHARAN MUKHERJEE Vs. DINANATH BISWAS
July 10, 1916
SATYENDRA NATH BANERJEE Vs. KRISHNADHAN ADHIKARI
April 28, 1916
SATYENDRA NATH DEY Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
January 7, 1916
SAVARIMUTHU PILLAI (DIED) Vs. MUTHU PILLAI
April 5, 1916
SAYAD AMIN SAHEB Vs. SHEIKH MASLEUDIN
February 28, 1916
SAYAD AMIR SAHEB VALAD SAYAD SAIDUMIA KADRI Vs. SHEKH MASLEUDIN VALAD GULAM-MOHIUDIN BY HIS GUARDIAN AD LITEM THE TALUKDARI SETTLEMENT OFFICER OF GUJARAT
February 28, 1916
SECRETARY OF STATE FOR INDIA Vs. GULAM RUSUL GAYASUDIN KUWARI
January 24, 1916
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. GULAM RASUL GYASUDIN KUWARI
January 24, 1916
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. UNDE RAJAHA RAJE SIR RAJA VELUGOTI SRI RAJAGOPALA KRISHNA YACHENDRA, BAHADUR VARU, PANCHAHAZAR MUNSABDAR, MAHA RAJAH OF VENKATAGIRI
March 29, 1916
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. SRI SRI SRI MEERJA SRI PASUPATI VIJAYARAMA GAJAPATHI RAJU MAHARAJAH MANYA SULTAN BAHADUR RAJAH OF VIZIANAGARAM
November 15, 1916
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. SRINIVASA CHARIAR
August 7, 1916
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. PEMMARAJU VENKAYYA GARU (DIED)
February 18, 1916
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. GOBINDA PRASAD BARIK
July 4, 1916
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. JADAV CHANDRA MISRA; SIVA PRASAD MISRA; SASHI BHUSAN KAR; KASHI NATH DAS; KAMALA KANTA MANNA; DURGA PROSAD ACHARJYA; RAGHU NATH MISRA; ASUTOSH SINHA
June 20, 1916
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. ILLIKKAL ASSAN
January 14, 1916
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. RAJAH OF VENKATAGIRI
March 2, 1916
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. CHELIKANI RAMA RAO
July 7, 1916
SECRETARY OF STATE FOR INDIA IN COUNCIL (REPRESENTED BY THE COLLECTOR OF TANJORE) Vs. RANGASAMY AYYANGAR
January 3, 1916
SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF TANJORE Vs. RANGASAMY AIYANGAR
January 3, 1916
SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF TANJORE Vs. RANGASAMI IYENGAR
April 19, 1916
SECRETARY OF STATE FOR INDIA IN OCUNCIL Vs. CAMAHADEVA SASTRIAL
August 7, 1916
SECRETARY OF STATE FOR INDIA; MAHARAJA RADHA KISHORE MANIKYA BAHADUR Vs. MAHARAJA RADHA KISHORE MANIKYA BAHADUR; THE SECRETARY OF STATE FOR INDIA
August 1, 1916
SELAMBAYI Vs. SANGU PANDITHAN
April 14, 1916
SESHACHALA CHETTY Vs. PARA CHINNASAMI
February 17, 1916
SESHAGIRI Vs. TENKAMAKKI SANKAYYA SETTI
August 22, 1916
SESHAPPIER Vs. SUBRAMANIA CHETTIAR
February 29, 1916
SETH DOOLY CHAND Vs. MAMUJI MUSAJI
November 28, 1916
SHADI LAL Vs. DEBI BAKHSH SINGH
March 14, 1916
SHAFIAN Vs. HAMID-UL-LAH KHAN
January 19, 1916
SHAIK DAVUD ROWTHER Vs. PARAMASAMI PILLAI
March 21, 1916
SHAIK SAHED Vs. KRISHNA MOHAN BASAK
June 23, 1916
SHAMA KANTA CHATTERJEE AND CO Vs. KUSUM KUMARI
March 31, 1916
SHAMBHU NATH Vs. EMPEROR
May 12, 1916
SHAMBHU SINGH Vs. DALJIT SINGH
February 17, 1916
SHANKAR LAL Vs. LATAFAT ALI
May 25, 1916
SHARF-UD-DIN Vs. KARAM ILAHI; NANHEY LAL
January 29, 1916
SHASHI BHUSHAN BANERJEE Vs. CHARUSHILA DEBI
August 3, 1916
SHAVAKSHA DINSHA DAVAR Vs. TYAB HAJI AYUB
January 17, 1916
SHEIK DOULATUDDIN Vs. DHANIRAM CHHUTIA
January 12, 1916
SHEIKH AKLU Vs. SHEIKH EMAMAN
March 15, 1916
SHEIKH ALLA-UD-DIN HADI Vs. GIPRAILWAY COMPANY
April 7, 1916
SHEIKH FAZIL Vs. HARI KISHORE CHAKRAVARTI
March 13, 1916
SHEIKH JOHAN BUKSH Vs. SHEIKH MOHAMMAD TASLIM
February 11, 1916
SHEIKH RATAN BIPARI Vs. HIRA LAL SARAKAR
May 8, 1916
SHEIKH SACHEENI Vs. SHEIKH KANTA HAZI
November 21, 1916
SHEIKH UMAR ALI Vs. JADU RAM KAPALI
February 10, 1916
SHEIKH UZIR Vs. HARI CHARAN PAL
June 21, 1916
SHEIKH YAKUB Vs. TAZIMUDDI MULLICK
May 31, 1916
SHEO GHULAM Vs. SHIB DAYAL AND LACHMAN PRASAD
December 2, 1916
SHEO MANGAL SINGH Vs. CHHIDDU
November 21, 1916
SHEO PUJAN TEWARI Vs. SOHBAT TEWARI
July 25, 1916
SHEO SHANKER KAULAPURI Vs. CHUNNI LAL
June 2, 1916
SHEONANDAN Vs. KASHI
December 4, 1916
SHEOPARSAN SINGH Vs. RAMNANDAN PRASHAD NARAYAN SINGH
March 16, 1916
SHEORANI Vs. BAIJ NATH
January 12, 1916
SHIAM BIHARI LAL Vs. MALHI
July 17, 1916
SHIAM LAL Vs. ROSHAN LAL
February 11, 1916
SHIB DAYAL Vs. SHEO GHULAM
December 9, 1916
SHRINIVASDAS BAVRI Vs. MAHERBAI
December 7, 1916
SIMRIK LAL BHAKAT Vs. RADHARAMAN KALIDAHA; PURNA CHANDRA MANDAL
February 21, 1916
SINDIGI LINGAPPA ALIAS SIDDA LINGAPPA, MINOR BY GUARDIAN AND BROTHER SIDDAPPA Vs. SINDIGI SIDDA BASAPPA
November 8, 1916
SIR S SUBRAMANIA AIYAR Vs. SRI MAHANT PRAYAG DOSSJEE VARU
February 15, 1916
SITLA BAKHSH SINGH Vs. DEO NARAIN SINGH
May 25, 1916
SIVAKOLUNDU PILLAI Vs. GANAPATHI IYYAR
March 3, 1916
SIVASUBRAMANIA AIYAR Vs. SUBRAMANIA AIYAR
August 15, 1916
SOMASUNDARAM PILLAI Vs. CHOKKALINGAM PILLAI
November 13, 1916
SOMWARPURI Vs. MATA BADAL
March 10, 1916
SONAI SINGH Vs. RANDHIR SINGH
May 24, 1916
SOUNDARAJAN, MINOR BY NEXT FRIEND KRISHNA PILLAI ALIAS KRISHNASWAMI PILLAI Vs. SARAVANA PILLAI
March 6, 1916
SOUTH INDIAN MILLS COMPANY LIMITED BY ITS MANAGING DIRECTOR T SRIMAN KANTHIMATHINATHA PILLAI Vs. RAJA BAHADUR SHIVALAL MOTILAL BY AGENT GOVINDALAL PITTIE
August 14, 1916
SOUTH INDIAN MILLS COMPANY LTD BY ITS MANAGING DIRECTOR, T SRIMAN KANTHIMATHINATHA PILLAI Vs. RAJA BAHADUR SHIVALAL MOTILAL BY AGENT GOVINDLAL PITHIE
August 14, 1916
SREE MAHANT PRAYAG DOSS JEE VARU Vs. RAVUR CHENGAMA NAIDU
August 10, 1916
SREEKAKULAM RAMIAH SETTI Vs. KAPULOORU CHINNIAH
February 15, 1916
SREEMAN MAHA MANDALESWARA KATARI SALAWA MAHARAJA OOMADARAJAH MAHARAJA RAJ BOMMARAJU BAHADUR DEVA MAHARAJULINGARU RAJAH OF KARVETNAGAR Vs. ECHAMPADI SARAVANA PILLAI
February 14, 1916
SREENATH HALDAR Vs. BEPIN BEHARI MAL
February 25, 1916
SRI DEO Vs. EMPEROR
June 17, 1916
SRI PEDDA VIKRAMA DEO GARU Vs. MAHARAJA OF JEYPORE
August 24, 1916
SRI RAGHUNATHA DOSS Vs. SRI SRI SIR VIKRAMA DEO, MAHARAJA OF JEYPORE
July 25, 1916
SRI RAJAH SETHRUCHERLA RAMA CHADDRA RAJU BAHADUR GARU Vs. SRI SRI SRI VIKRAMA DEO MAHARAJULUNGARU, MAHARAJAH OF JEYPORE
March 3, 1916
SRI RAVU SESHAYYA GARU Vs. RAJAH OF PITTAPPUR, SRI RAJA RAVU VENKATA KUMARA MAHIPATI SURYA RAO BAHADUR VARU
March 24, 1916
SRI SRI SRI RAMACHENDRA MARDA RAJA DEO GARU MINOR BY HIS AGENT AND NEXT FRIEND THE MANAGER OF KALLIKOTA AND ATTAGADA ESTATES Vs. MULI PODHANO,; GOVINDA PODHANO,; KALU PODHANO AND HARI SAO
August 8, 1916
SRIMANTES LAL MAITY Vs. SIBU RAUL
July 20, 1916
SRIMANTH SETHURAMA SAHIB POWAR, THROUGH HIS AUTHORISED AGENT G B BAKSHI OF TANJORE Vs. SRIMANTHA CHOTTA RAJA SAHIB MOHITOY ALIAS CHIMMA SAHIB
August 24, 1916
SRIMATI BHUBANESWARI DEBI, WIDWO OF BHUBANESWAR BHATTACHARJYA Vs. HARADHAN BHATTACHARJYA
June 27, 1916
SRIMATI BIBIJAN BIBI Vs. ABDUL JABBAR DAFTARY
August 3, 1916
SRIMATI JAGATTARINI DASI Vs. PRAFULLA CHANDRA GHOSE
June 1, 1916
SRIMATI NARAYANI Vs. NABIN CHANDRA CHOWDHARI
August 30, 1916
SRIMATI PRIYA SAKHI DEBI Vs. BIRESHWAR SAMANTA
June 6, 1916
SRIMATI RAMADA SUNDARI MANDAL Vs. SHYAMA KANTA CHAKRABARTTY
December 5, 1916
SRIMATI SHYAMA SUNDARI GHOSE Vs. ASWINI KUMAR CHAKRAVARTI
June 21, 1916
SRIMATI THAKAMOYI DASSI Vs. NADIAR CHAND PALMAL
August 3, 1916
SRIPAT SINGH Vs. SIR P. K. TAGORE
November 10, 1916
SRIPAT SINGH DUGAR Vs. MAHARAJA SIR PKTAGORE
December 10, 1916
SUBBA NAICK Vs. RAMA AIYAR
November 15, 1916
SUBBAI GOUNDAN Vs. PALANI GOUNDAN
March 24, 1916
SUBBANNA ACHARIAR Vs. GOPALAKRISHNA ACHARIAR
February 25, 1916
SUBBAROYAR Vs. KOTTAYA GOUNDAN
January 21, 1916
SUBBIAH CHETTY ALIAS SUBRAMANIAM CHETTY Vs. KUPPAMMAL
April 17, 1916
SUBHADRA SUNDARI CHOUDHURANI EXECUTRIX TO THE ESTATE OF ANANDA CHANDRA CHOUDHURI Vs. KARIMULLA BEPARI
June 19, 1916
SUBRAHMANIAN CHETTIAR Vs. KADIRESAN CHETTIAR AND FIVE ORS
January 19, 1916
SUBRAMANIA AYYAR AND SIX ORS Vs. RAJA RAJESWARA DORAI ALIAS MUTHURAMALINGA SETHUPATHI
December 22, 1916
SUBRAMANIAM CHETTIAR Vs. ARJUNA PERUMAL, MINOR, BY HIS MOTHER AND GUARDIAN VELAMMAL
September 21, 1916
SUBRAMANIAN Vs. EMPEROR
March 10, 1916
SUBRAMANIAN CHETTIAR Vs. KADIRESEN CHETTIAR
January 19, 1916
SUDARSHAN DAS Vs. BIRAJA SUNDARI DASI
December 15, 1916
SUKH LAL Vs. BISHAMBHAR
November 23, 1916
SULAIMAN Vs. BIYATHTHMMA
November 27, 1916
SULTAN AHMAD ALI RAJAH AVERGAL OF CANNANORE Vs. ARAKKAL ADI RAJAH CHERIA AYISSA BIBI ALIAS AYICHI BIBI
January 24, 1916
SUNDARA AIYAR Vs. KRISHNAMURTHI AIYAR (MINOR BY HIS GUARDIAN NATESA AIYAR)
April 28, 1916
SUNDARA REDDI Vs. VARADHARAJA PILLAI
March 7, 1916
SUNDARESA AIYAR Vs. KRISHNAMOORTHY AIYAR MINOR BY HIS GUARDIAN, NATESA AIYAR
April 28, 1916
SUNKARA VENKATARATNAM Vs. SRI RAJAH VARADARAJAH APPA RAO BAHADUR, ZEMINDAR GARU
March 15, 1916
SUNKARA VENKATARATNAM AND FOUR ORS Vs. SRI RAJAH VARADARAJAH APPA RAO BAHADUR ZAMINDAR GARU
March 15, 1916
SUPPU NAYAKAN Vs. PERUMAL CHETTY
February 25, 1916
SURAJ ALI Vs. ARFAN ALI
June 10, 1916
SURAJ BHAN Vs. BOOT AND EQUIPMENT FACTORY
April 5, 1916
SURENDRA LAL CHAUDHURI Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
August 29, 1916
SURENDRA NATH BISWAS Vs. SHYAMA CHARAN MANDAL
April 18, 1916
SURENDRA NATH GOSWAMI Vs. BANSI BADAN GOSWAMI
August 30, 1916
SURENDRA NATH ROY Vs. DWARKA NATH CHAKRABUTTY
May 2, 1916
SURENDRALAL CHOWDHURY AND SATISH CHANDRA CHOWDHURY Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
August 29, 1916
SURESH CHANDRA ROY CHOWDHURY; SURENDRA CHANDRA ROY CHOWDHURY Vs. SURENDRA CHANDRA ROY CHOWDHURY; SURESH CHANDRA ROY CHOWDHURY
December 7, 1916
SURYADEVARA SEETARAMAYYA Vs. SURYADEVARA KOTAYYA
April 28, 1916
SUSTHIR BALA DUTTA Vs. CHANDRA KUMAR ALIAS AKHOY KUMAR BHATTACHARJEE
December 1, 1916
SWAMINATHA AIYAR Vs. SRINIVASA AIYAR
November 2, 1916
SWAMINATHA MUDALY Vs. VELU MUDALY
March 28, 1916
SWARNAMOYI DEBI Vs. SHEIKH ADU
December 18, 1916
SYAM MANDAL Vs. SATI NATH BANERJEE
August 3, 1916
SYED HASAN RAZA SAHIB SHAMSUL ULAMA Vs. MIR HASAN ALI SAHIB
December 5, 1916
T KR CT CHIDAMBARAM CHETTY AND K A CT CHIDAMBARAM CHETTY Vs. VRKRKARUTHAN CHETTY
April 14, 1916
T N CHADHA Vs. EMPEROR
June 30, 1916
T P KANTHIMATHINATHA PILLAI Vs. PUGAL SUBRAMANIA NADAN
December 22, 1916
T S ARI CHETTY Vs. THEERTHAMALAI CHETTY
March 16, 1916
TADEPALLI PITCHAYYA Vs. TADEPALLI SUBBA RAO
March 14, 1916
TAIK RAM Vs. KHIALI RAM; PARSOTAM
June 1, 1916
TAJ BEGAM Vs. SARVI BEGAM
June 30, 1916
TAJ SINGH Vs. JAGAN LAL
February 11, 1916
TALLAPARAGADA SUBBA ROW Vs. GOPISETTI NARAYANASWAMI NAIDU GARU RECEIVER NIDDADAVOLE ESTATE
April 14, 1916
TALLAPRAGADA SUBBA ROW Vs. GOPISETTI NARAYANASWAMI NAIDU GARU
April 14, 1916
TALUK BOARD THROUGH THE PRESIDENT Vs. JANAKIAMMAL
August 22, 1916
TANGATUR SUBBARAYUDU Vs. YERRAM SETTI SESHASANI
January 11, 1916
TANGUTUR SUBRAYUDU Vs. YERRAMSETTI SESHASANI
January 11, 1916
TANGUTURI JAGANNADHAM ALIAS HANUMANTHA RAO Vs. KSESHAGIRI RAO
August 30, 1916
TANGUTURI SUBBARAYUDU Vs. YERRAMSETHI SESHASANI
January 11, 1916
TANGYA FALA Vs. TRIMBAK DAGA
July 25, 1916
TAPESHRI PRASAD Vs. EMPEROR
December 19, 1916
TARAK NATH ROY CHOWDHURY Vs. SYAMA CHARAN CHOWDHURY
June 30, 1916
TARAN KRISHNA BHOWMIK Vs. MUNSHI SAMIRUDDIN
March 10, 1916
TARAPADA GHOSE Vs. JAGAT MOHINI DASI
August 29, 1916
TARU BABU ALIAS TARAK DAS MOITRA Vs. EMPEROR
July 21, 1916
TAVAKALBHAI SULTANBHAI Vs. IMTIYAJBEGAM MIRBANESAHEB
November 21, 1916
TAVAKALBHAI WALAD SULTANBHAI Vs. IMATIYAJ BEGAM JAVJE MIRBANESAHEB
November 21, 1916
TAYABULLAH Vs. EMPEROR
May 31, 1916
TEHILRAM GIRDHARIDAS Vs. LONGIN D MELLO
January 21, 1916
TEJ BALI SINGH Vs. BAIJNATH PRASAD SINGH
May 30, 1916
THACHANGOT CHERUVANI NARAYANI AMMA Vs. MALAMMALKOOTANCHERI KUNCHUKUTTI AMMA
September 22, 1916
THAKUR GULAB SINGH Vs. EMPEROR
May 9, 1916
THANGAVELU MUDALIAR Vs. MAHOMED IBRAHIM SAHIB
March 7, 1916
THE MUNICIPAL CORPORATION OF THE CITY OF BOMBAY Vs. THE GREAT INDIAN PENINSULA RAILWAY COMPANY
October 26, 1916
THEETHAN KANDI S SON CHAMI; ANA PATTAR S SON ANA PATTAR Vs. ANA PATTAR S SON ANA PATTAR; THEETHAN KANDI S SON CHAMI
January 26, 1916
THEVARAYA REDDY Vs. VENKATACHALA PANDITHAN
August 7, 1916
THIRUMALAI ALWAR AIYANGAR SWAMIGAL Vs. LAKSHMI SADAGOPA AIYANGAR
August 24, 1916
THONOKADAVATH AWALLA; VALIAPARAMBATH KORUMBAN Vs. AMMIAN MANNIL KUTTIALI; KOROTH KANDIYIL KRISHNA KURUP
July 26, 1916
TIKAIT KRISHNA PROSAD SINGH Vs. BABU MATI CHAND
January 5, 1916
TIRTHABASI SING ROY Vs. BEPIN KRISHNA ROY
March 14, 1916
TIRUMALAISAMI NAIDU Vs. SUBRAMANIAM CHETTIAR
December 15, 1916
TODAN MIR ALIAS ABDUL KADIR Vs. EMPEROR
June 30, 1916
TOMEJUDDI Vs. MULAI CHOWKIDAR
June 20, 1916
TORAP ALI Vs. EMPEROR
July 20, 1916
TRICOMDAS COOVERJI BHOJA Vs. SRI SRI GOPINATH JIU THAKUR
December 20, 1916
TRUSTEES FOR THE IMPROVEMENT OF CALCUTTA Vs. CHANDRA KANTA GHOSH
August 22, 1916
TULJARAM ROW Vs. GOPALA AIYAN
December 1, 1916
TURSI Vs. MOHAN
May 16, 1916
UDHISHTER SINGH Vs. KAUSILLA
April 5, 1916
UDHO SINGH Vs. MULCHAND
May 24, 1916
UDIT NARAIN MISIR Vs. ASHARFI LAL
May 23, 1916
UMA CHARAN SEN GUPTA Vs. CHINTA ROY
November 21, 1916
UMAKUNTA SEN CHOWDHURY; DURGA KUNTA SEN CHOWDHURY Vs. HIRA LAL ROY AND ANR; KEHETRA MOHAN SAHA
April 4, 1916
UMRAI LAL Vs. MUSAMMAT RUKMIN KUAR
June 17, 1916
UMRAO SINGH Vs. CHHEDA LAL
April 28, 1916
UNDE RAJAHA RAJE SIR RAJAH VELUGOTI SRI RAJAGOPALA KRISHNA YACHENDRA BAHADUR, PANCHAHAZAR, MUASUDAR MAHARAJAH OF VENKATAGIRI Vs. VELIKANTI RAMI REDDI
March 7, 1916
UPENDRA CHANDRA DE Vs. GIRISH CHANDRA DE
January 17, 1916
UPENDRA LAL GUPTA Vs. ATAULLA
July 3, 1916
UPENDRA MOHANSAHA CHOWDHARY Vs. BRINDABAN BEHARI SAHA PROMANIK
February 4, 1916
UPENDRA NATH CHOUDHURY Vs. EMPEROR
August 17, 1916
UPENDRA NATH GHOSE Vs. DWARKANATH BISWAS
December 18, 1916
UPENDRA NATH GHOSE Vs. GOPI CHARAN SAHA
December 12, 1916
UPENDRA NATH GHOSE Vs. SARADA SUNDARI GHOSE
December 6, 1916
UTTAM SINGH Vs. HUKUM SINGH
February 12, 1916
V C T N CHIDAMBARAM CHETTIAR Vs. AYYASAWMI THEVAN
August 23, 1916
V G ANANTHARAMA IYER Vs. VETTATH KUTTIMALU KOVILAMMA ALIAS NANGACHI KOVILAMMA
February 27, 1916
V NAVANEETHA KRISHNA THEVAR Vs. RAMASAMI PANDIA THALAVAR
November 24, 1916
V P L R M PALANIAPPA CHETTY Vs. OFFICIAL ASSIGNEE OF MADRAS
August 13, 1916
V R ALEXANDER Vs. RWCONNOR
February 18, 1916
V RAMABADRA NAIDU; A L A R ARUNACHALAM CHETTIAR Vs. SIR SSUBRAMANIA IYER
January 27, 1916
V RAMASWAMI AIYAR Vs. GNANAMANI NACHIAR
August 17, 1916
V RAMASWAMI AIYAR Vs. MADRAS TIMES PRINTING AND PUBLISHING COMPANY LIMITED
September 13, 1916
V RANGASAMI NAIDU Vs. SUNDARAJULU NAIDU
April 18, 1916
V VENKATARAMIAH PILLAI Vs. PVSUBRAMANIA PILLAI
August 30, 1916
VADAKKE PEEDIYAKKAL UNNIANKUTTY Vs. VALLAPALLY GOVINDAN NAIR
August 28, 1916
VALLURI NARASIMHA RAO PANTULU GARU Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF KISTNA
March 3, 1916
VANHERI MANAKKAL PURUSHOTHAMAN NAMBUDRI Vs. PURUMPULANIL SANKUNNI MENON
July 31, 1916
VANNISAMI THEVARCOUNTER-PETITIONER AND NEWLY ADDED PARTY Vs. PERIAYASWAMI THEVAR
February 2, 1916
VARDAJI KASTURJI MARWADI Vs. CHANDRAPPA PIRAJI KSHIRSAGAR
August 31, 1916
VATAKA CHATHILINGATH THAVAZHI KARNAVAN AND MANAGER SANKARAN NAIR Vs. RAMASWAMY PATTAR
January 5, 1916
VEERABHADRAH IYER Vs. PRESIDENT, CORPORATION OF MADRAS
July 24, 1916
VEERAKKAL Vs. THIRUMAKKAL
March 10, 1916
VEEYANNA SINA THANA NAVANNA CHIDAMBARAM CHETTIAR Vs. AYYASAMI THEVAN
August 23, 1916
VENA SUBBARAYULU NAIDU Vs. MKSUBBARAYALU NAIDU
April 5, 1916
VENGU NAIDU Vs. DEPUTY COLLECTOR OF MADURA DIVISION
February 19, 1916
VENGU NAIDU Vs. DEPUTY COLLECTOR OF MADURA DIVISION
September 19, 1916
VENKATA CHETTY Vs. AIYANNA GOUNDAN
August 7, 1916
VENKATASWAMI NAIDU Vs. SHANMUGAM PILLAI
January 6, 1916
VENKATI RAMA REDDI Vs. PILLATI RAMA REDDI
July 19, 1916
VENKITAMMAL Vs. ALANGAT RAMAN NAIR
January 19, 1916
VINAYAKRAO BALASAHEB INAMDAR Vs. SHAMRAO VITHAL KALKUNDRI
August 17, 1916
VITOBA RAO Vs. TNARASINGA RAO
July 13, 1916
VODIANA KAMAYYA Vs. GUDISA MAMAYYA
April 28, 1916
VUPPALA BAPANNA Vs. PABBISETTI BHEEMALINGAM
January 12, 1916
VUTUCHURU RAMACHANDRA REDDI Vs. KAKUTUR AUDEMMA
November 22, 1916
W E MC GOWAN Vs. JOHN GEORGE MC GOWAN
June 7, 1916
W E MCGOWAN Vs. JGMCGOWAN
June 7, 1916
WAJID ALI Vs. KHURSHED ASSAM
July 31, 1916
WARIS ALI Vs. EMPEROR
July 26, 1916
WESAL-UD-DIN Vs. FAZAL AHMAD
May 15, 1916
WILFRED R PADGETT Vs. JAMSHETJI HORMUSJI CHOTHIA
January 31, 1916
WILFRED R PADGETT Vs. JAMSHETJI HORMUSJI CHOTHIA
February 20, 1916
YADDANAPUDI LAKSHMI NARASIMHA RAO Vs. REPALLE SEETHARAMASWAMI
March 1, 1916
YAMARTI VENKATACHALLAM Vs. YAMARTI SITHAYAMMA
February 7, 1916
YELLAMPALLE VENKATAPPA Vs. MATAM NANJAPPA
July 17, 1916
ZAIR HUSAIN KHAN Vs. MUSAMMAT KANIZ FATIMA BIBI
December 2, 1916