Case Index

Title
Date
CHENARAM Vs. ORIENTAL BANK OF COMMERCE & ANR.
February 11, 2016
A GOYAL Vs. JAIDEV AGGARWAL & ANR
February 25, 2016
A U FINANCE INDIA PVT. LTD. Vs. RAMDAS RAGHUNATH PATIL
February 5, 2016
A. AUTOMOVERS PRIVATE LIMITED FAIZABAD ROAD, NEAR HAL, LUCKNOW U.P. Vs. ANJU YADAV & ANR. SHRI SHIV PRASAD YADAV, R/O VIKRAM NAGAR, HOUSE NO. 82/05, K.V.K. COLD STORAGE PYAGIPUR SULTANPUR U.P.
September 2, 2016
A. NAGESWARA RAO CARE OF S. APPA RAO Vs. E.S.I. HOSPITAL & ANR. THE MEDICAL HOSPITAL
October 6, 2016
A. PADMAVATHI Vs. M. VIJAYENDRA & ANR.
April 1, 2016
A.C. THOMAS AMBUKUNNIL HOUSE, ELEAV AKODE, CHADAYAMANAGALAM P.O. KOLLAM KERALA Vs. SARASWATHI AMMA P CHADAYAMANGALAM P.O. KOLLAM KERALA
February 10, 2016
A.K. GUPTA Vs. UNITECH LIMITED AND OTHERS
April 1, 2016
A.K. SARKAR Vs. SAMPAT KUMAR
November 24, 2016
AASHISH OBERAI HOUSE Vs. EMAAR MGF LAND LIMITED ECE HOUSE
September 14, 2016
ABDUL KHADER Vs. INDUSIND BANK LTD.
May 3, 2016
ABEDIN S. BALDIWALA Vs. UNITED INDIA INSURANCE CO. LTD.
March 11, 2016
ABHA RANI SRIVASTAVA Vs. NATIONAL INSURANCE CO. LTD. & ANR.
September 2, 2016
ABHIJEET JITENDRA SHAH Vs. KUMAR SINEW DEVELOPERS PVT LTD
February 8, 2016
ACTION CONSTRUCTION EQUIPMENT LTD. SANTOSH VASANATRAO PEHEKAR, 5TH FLOOR, TDI CENTRE, JASOLA, NEW DELHI Vs. SANTOSH BABANRAO GANDE & ANR. R/O SATARA PARISAR, AURANGABAD MAHARASHTRA
May 17, 2016
ADEL SKYVILLE BUYERS WELFARE SOCIETY & 19 ORS Vs. ADEL LANDMARKS LIMITED & 2 ORS
May 26, 2016
ADITYA AUTOMOBILE SPARES PRIVATE LIMITED & 3 ORS Vs. KOTAK MAHINDRA BANK LTD & 2 ORS
May 12, 2016
ADITYA LAROIA Vs. PARSVNATH DEVELOPERS LTD
May 11, 2016
ADITYA MISHRA & ANR Vs. UNITECH LTD
May 3, 2016
ADITYA MUKHERJEE Vs. PAMPA BANIK & 3 ORS
April 1, 2016
ADVANCED HEALTHCARE RESOURCES INDIA PVT LTD & ORS Vs. NEW INDIA ASSURANCE CO LTD & ORS
January 20, 2016
ADWAIT PATIL AND ORS. Vs. PRIYA SHAMRAO DESHMUKH AND ORS.
April 7, 2016
AGGCON EQUIPMENTS INTERNATIONAL (P) LTD. Vs. IFFCO TOKIO INSURANCE COMPANY LTD.
April 4, 2016
AGRICULTURE INSURANCE CO. OF INDIA LTD. 1ST FLOOR SHANKARNARYANA BUILDING NO Vs. MANAGER, AGRICULTURE SERVICE CO
October 6, 2016
AGRICULTURE INSURANCE CO. OF INDIA REGISTERED OFFICE AT AMBA DEEP BUILDING 13TH FLOOR 14. K.G MARG NEW DELHI DELHI Vs. FARMERS SERVICE CO
May 31, 2016
AGRICULTURE INSURANCE COMPANY OF INDIA LIMITED THROUGH ITS REGIONAL MANAGER, REGIONAL OFFICE 56, RAJPUR ROAD, BEHIND HOTEL CLASSIC, DEHRADUN UTTARAKHAND Vs. BADRI SINGH BISHT & ANR. S/O LATE SH. KESAR SINGH, R/O. BAJAUNIA HALDU, TEHSIL KALADHUNGI BLOCK KOTA BAG, DISTRICT
October 24, 2016
AIR ARABIA Vs. PAGDALOO PRASHANT NAIDU
August 19, 2016
AIR INDIA LTD. & 2 ORS Vs. MALTI MADHUKAR PAHADE
September 20, 2016
AJAY ENTERPRISES, KHUSHI SALES CORPORATION Vs. NEW INDIA ASSURANCE CO. LTD. AND ANR.
May 16, 2016
AJAY KAMBOJ Vs. DIVISIONAL MANAGER ICICI LOMBARD ZENITH HOUSE & ANR.
November 21, 2016
AJAY KUMAR GOYAL Vs. JTPL TOWNSHIPS PVT LTD & 2 ORS
January 12, 2016
AJAY KUMAR SARAF & 2 ORS Vs. KOLKATA WEST INTERNATIONAL CITY PVT LTD
August 17, 2016
AJAY KUMAR THAKUR Vs. M/S. JAISWAL MOTORS
October 24, 2016
AJAY NAVANATH SONTAKKE Vs. NEW INDIA ASSURANCE CO. LTD. & ANR.
December 13, 2016
AJIT SINGH AND 2 ORS. S/O LATE SH. HOSHIAR SINGH, R/O VILLAGE KUNGAR BHIANI,TEHSIL BHAWANI KHERA, DISTRICT, BHIWANI HARYANA Vs. NATIONAL INSURANCE COMPANY LIMITED REGIONAL OFFICE II, SCO 337
May 31, 2016
AJMER VIDHYUT VITRAN NIGAM LTD. THROUGH EXECUTIVE ENGINEER (O & M) BEAWAR DISTT. AJMER RAJASTHAN Vs. NARAINI DEVI W/O JAGDISH PRASHAD, R/O VILL. MAILPURA
May 31, 2016
AJMER VIDYUT VITRAN NIGAM LIMITED Vs. MAADU RAM
May 30, 2016
AJMER VIDYUT VITRAN NIGAM LTD. Vs. GOPAL LAL
April 29, 2016
AJMER VIDYUT VITRAN NIGAM LTD. & ORS. Vs. HAZI SAYYAD MUZZAFAR ALI
August 16, 2016
AJMER VIDYUT VITRAN NIGAM LTD. TEHSIL & JHUNJHUNU RAJASTHAN Vs. IMMAMUDEEN
February 18, 2016
AKASH GUPTA Vs. MAHIMA REAL ESTATE PVT. LTD.
December 16, 2016
AKASH JAIN Vs. M/S UNITECH LIMITED
August 12, 2016
AKHIL BHARTIYA GRAHAK PANCHAYAT AND ORS. Vs. KDS INFRA BUILDCONS AND ORS.
February 17, 2016
AKHIL BHARTIYA UPBHOKTA CONGRESS & 5 ORS. Vs. MADHYA PRADESH HOUSING BOARD & ANR.
March 1, 2016
ALI H. ZAIDI S/O. MR. M.H. ZAIDI, 50 Vs. LUCKNOW DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAN, VIPIN KHAND, GOMTI NAGAR, LUCKNOW UTTAR PRADESH
May 17, 2016
ALKA AGRAWAL & ANR Vs. UNITECH RELIABLE PROJECTS PVT LTD
September 16, 2016
ALLAHABAD BANK ARYA NAGAR,BRANCH THROUGH ITS BRANCH MANAGER, DISTRICT GONDA U.P. Vs. SURENDRA KUMAR & ANR. S/O SHRI GOPAL CHANDRA, R/O VILLAGE RUPAIDEEH, PARGANA, TEHSIL, AND DISTRICT GONDA U.P
February 16, 2016
ALOK BARWA Vs. BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED & 2 ORS
April 1, 2016
ALOK SRIVASTAVA Vs. VICE CHAIRMAN, LUCKNOW DEVELOPMENT AUTHORITY & 2 ORS
February 16, 2016
ALSONS Vs. NASHEED AHMED
March 4, 2016
ALTERNATIVE ENERGY SYSTEMS AND DEVICES Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
January 4, 2016
AMAN ROY CHOWDHURY & ANR Vs. UNITECH LTD
August 9, 2016
AMANDEEP KAUR Vs. DLF UNIVERSAL LTD. & ANR.
October 19, 2016
AMAR NATH VERMA Vs. UNITECH LIMITED
February 4, 2016
AMARJIT SINGH Vs. GAGANDEEP SINGH & ORS.
December 19, 2016
AMBRISH KUMAR SHUKLA & 21 ORS. Vs. FERROUS INFRASTRUCTURE PVT. LTD.
October 7, 2016
AMIN THARANI Vs. MANGESH J KOLTHARKAR
January 14, 2016
AMIT ARORA & ANR. Vs. UNITECH LTD.
August 8, 2016
AMIT GARG Vs. UNITECH LIMITED
June 21, 2016
AMIT JAY KUMAR JAIN Vs. SWISS INTERNATIONAL AIRLINES
August 19, 2016
AMRAPALI HOMES PROJECT PVT. LTD. & ANR. C Vs. GAUTAM SINHA S/O LATE SH. AJAY KUMAR SINHA R/O D
March 1, 2016
AMRAPALI SAPPHIRE FLAT BUYERS WELFARE ASSOCIATION Vs. AMRAPALI SAPPHIRE DEVELOPERS PVT. LTD.
August 30, 2016
AMRAPALI ZODIAC DEVELOPERS PVT LTD Vs. ALOK KUMAR JHA
May 30, 2016
AMRAPALI ZODIAC DEVELOPERS PVT. LTD. 307, 3RD FLOOR, NIPUN TOWERS, COMMUNITY CENTRE Vs. SANJAY SINGH A
May 30, 2016
AMRIK SINGH Vs. GOVERNMENT OF PUNJAB AND ORS.
January 12, 2016
ANAND K SRIVASTAVA Vs. M/S. UNITECH LIMITED & ANR.
November 3, 2016
ANAND KUMAR DWIVEDI Vs. JHA ASSOCIATES (REG ) & 6 ORS
January 18, 2016
ANAND PRAKASH GULATI Vs. S.D.O., DHBVNL
November 8, 2016
ANDHRA BANK REPRESENTED BY ITS MANAGER, TIRUMALA BRANCH, TIRUMALA, DISTRICT CHITTOOR ANDHRA PRADESH Vs. CHERUKUNURU GEETHANJALI & 3 ORS. W/O LATE GNANA SHANKAR, R/O D.NO. 20
September 5, 2016
ANDHRA PRADESH SOOPERATIVE HOUSING SOCIETIES FEDERATION LIMITED & ANR. Vs. K.J. MOKSHANANDAM & ANR.
November 11, 2016
ANIL DUTT & ANR. Vs. VISHESH HOSPITAL & ORS.
May 16, 2016
ANIL GUPTA & ANR. Vs. ICICI BANK LTD.
September 23, 2016
ANIL KUMAR BATTA AND ORS Vs. UNITECH HI-TECH DEVELOPERS LIMITED AND ORS
April 7, 2016
ANIL KUMAR GUPTA Vs. UNITECH LTD
September 30, 2016
ANIL RAJ AND ORS. Vs. UNITECH LIMITED AND ORS.
May 2, 2016
ANIRUDDHA LENKA Vs. SUPERINTENDING ENGINEER, ELECTRICAL CIRCLE BALASORE
May 13, 2016
ANITA JAIN & ANR. Vs. HUDA & ORS.
November 9, 2016
ANITA RANI Vs. DEPARTMENT OF POSTS & ANR
February 22, 2016
ANJAL GARMENTS Vs. ORIENTAL INSURANCE CO. LTD. AND ORS.
February 12, 2016
ANJALI AHUJA W/O. MANOJ AHUJA, R/O. 41 Vs. ADEL LANDMARKS LTD. FORMERLY KNOWN AS ERA LANDMARKS LTD., REGISTERED OFFICE AT: B
June 30, 2016
ANJAN MAJUMDAR & ANR Vs. HARISH MEHSHWARI/SANGEETA MAHESWARI
August 17, 2016
ANKUR GOEL Vs. UNITECH RELIABLE PROJECTS PVT. LTD.
July 27, 2016
ANKUR GOSWAMI & 13 ORS Vs. SUPERTECH LIMITED & ANR
May 5, 2016
ANKUR JAIN & ANR. Vs. WADHWA RESIDENCY PVT. LTD.
March 15, 2016
ANOOP AWASTHI Vs. T. KATARIA AND ORS.
March 18, 2016
ANSAL HOUSING & CONSTRUCTION LTD & ANR Vs. KALPANA YADAV
April 12, 2016
ANSAL PROPERTIES & INFRASTRUCTURE LTD. Vs. SUMAN BHARTIYA & ANR.
June 1, 2016
ANSHU SHRIVASTAVA Vs. UNITECH LIMITED
June 30, 2016
ANURADHA PROPERTIES & TOWNSHIP PVT LTD AND ORS Vs. A P STATE BANKERS MUTUALLU AIDED CO-OPERATIVE HOUSING SOCIETY LTD & 5 ORS
February 12, 2016
ANURAG RUDRA @ ANURAG TIWARY AND ANOTHER Vs. EMAAR MGF LAND LIMITED AND ANOTHER
September 30, 2016
ANURUDH TAMRAKAR Vs. REGISTRAR, GLOBAL ENGINEERING COLLEGE
March 4, 2016
APARNA BALASO PAWAR-MADHE Vs. SUNIL ANANDRAO PATIL & ANR.
November 29, 2016
APARNA SHUKLA & ANR Vs. UNITECH LTD
September 29, 2016
APEEJAY PVT. LTD. (FORMERLY KNWON AS APEEJAY SECURITIES PVT LTD) 15, PARK STREET,APEEJAY HOUSE, KOLKATA Vs. BISWAJIT KUMAR DAS S/O RABINDERNATH DAS, R/O 48, DR. REJAUL KARIM SARANI LANE, PO 7 PS
April 6, 2016
APEX INSTITUE OF MEDICAL SCIENCE A UNIT OF APEX HOSPITEX AND NEUROSCIEENCE LTD. Vs. PAPIA BANERJEE
August 31, 2016
APOLLO SPECIALTY HOSPITAL & ANR. Vs. R. MUTHUKRISHNAN
August 31, 2016
APURVA NURSING HOME NH Vs. JOGINDER PAL & ORS. R/O. H. NO. 169
June 30, 2016
ARIF CONSTRUCTIONS Vs. GUNJAN SINGHAL
July 8, 2016
ARIHANT ASSOCIATES AND ORS Vs. PUNIT AGRAWAL
March 1, 2016
ARMY WELFARE HOUSING ORGANIZATION Vs. ARMY CO-OPERATIVE HOUSING SOCIETY LTD. AND ORS.
January 11, 2016
ARUN AGENCIES PVT. LTD, C. F AGENT OF M/S , SHRIRAM PISTION & RINGS LTD, NEW DELHI NO 29. CENOTAPH ROAD FIRST STREET. TEYNAMPET CHEENNAI Vs. JAIPUR GOLDEN TRANSPORT & ANR. R.O. NO. 4736/41. ROSHANA NEW DELHI
February 25, 2016
ARUN DATTA & ANR. Vs. UNITECH LTD. & ANR.
April 6, 2016
ARUN KUMAR Vs. NEW INDIA ASSURANE CO. LTD.
September 23, 2016
ARUN KUMAR MANGLIK Vs. CHIRAYU HEALTH AND MEDICARE PVT. LTD. & ANR.
February 25, 2016
ARUN KUMAR MANGLIK Vs. CHIRAYU HEALTH & MEDICARE PRIVATE LIMITED & ANR
February 25, 2016
ARUN MAHESWARI Vs. KRISHNA TRADERS & ANR
February 11, 2016
ARUNACHAL DISTILLERY & BOTTLING PVT LTD Vs. NATIONAL INSURANCE CO LTD & ORS
August 2, 2016
ARVINDER SINGH Vs. UNITECH HI-TECH DEVELOPERS LIMITED & ANR.
July 4, 2016
ARYAN AUTOMOTIVE PVT LTD Vs. PAWAN DHONDIRAM TAPADE
February 26, 2016
ARYAN CHEMICALS Vs. NEW INDIA INSURANCE CO LTD
April 11, 2016
ARYODAYA PLASTIC INDUSTRIES Vs. NEW INDIA INSURANCE CO LTD
April 11, 2016
ASHA MEHTA & ANR Vs. PARSVNATH DEVELOPERS LTD
September 8, 2016
ASHISH KUMAR GUPTA Vs. GAIND KUMAR SINGRAUL
January 21, 2016
ASHOK JAIN Vs. TATA AIG LIFE INSURANCE CO. LTD. & ORS.
January 19, 2016
ASHOK KUMAR AGRAWAL @ ASHOK CHETAN PROPRIETOR M/S VARIETY, D.B ROAD, SAHARSA, P.S DISTRICT : SAHARSA BIHAR Vs. REGIONAL MANAGER, ORIENTAL INSURANCE COMPANY & 2 ORS. PATNA BIHAR
September 19, 2016
ASHOK KUMAR GOEL Vs. BRANCH MANAGER, ICICI BANK
January 21, 2016
ASHOK KUMAR MISRA Vs. BHARTIYA JEEVAN BIMA NIGAM
August 26, 2016
ASHOK KUMAR PATHAK Vs. RAJASTHAN HOUSING BOARD
January 21, 2016
ASHOK KUMAR PATHAK R/O. KIRAN PARK, DOLTALA, P.O. & P.S. MADHYAMGRAM, DISTRICT Vs. DR. SWARNAVA ROY AND ANOTHER STERLING HOSPITAL, 55/1, BHUPEN BOSE AVENUE, P.S. SHYAMPUKUR, KOLKATA
December 21, 2016
ASHOK LEYLAND LTD. & ANR. Vs. SUBHASH CHAND (DECEASED) & ANR.
June 10, 2016
ASHOK LEYLAND LTD. & ANR. Vs. KAMESHWAR & ANR.
November 30, 2016
ASHOK SHARMA Vs. NATIONAL INSURANCE CO. LTD.
February 19, 2016
ASHTAVINAYAK DEVELOPERS THROUGH ITS MANAGING PARTNER, GIRISH S/O MOTILAL JAISWAL, APARTMENT, NEAR SAI MANDIR, CHHATRAPATI SQ. WARDHA ROAD, NAGPUR, TQ AND DIST. NAGPUR MAHARASHTRA PETITIONER Vs. ANIT KUMAR P. PANWAR R/O
May 13, 2016
ASHWIN ALOYSIUS DSOUZA & ANR. Vs. SHREE SHUBH BUILDERS PVT. LTD.
July 22, 2016
ASIA TEA COMPANY & OTHERS Vs. ON BEHALF OF COMMISSIONER, CIVIL SUPPLIES AND CONSUMER PROTECTION DEPARTMENT, CONSUMER ASSOCIATION OF INDIA REP. BY MR. R. DESIKAN
September 19, 2016
ASIF AHMAD AND ORS. Vs. SHARP CONSTRUCTION/SHARP ENTERPRISES AND ORS.
January 8, 2016
ASIT BARAN MONDAL & ANR Vs. RITA SINHA & ANR
May 3, 2016
ASSISTANT DIRECTOR, POSTAL SERVIEC & ANR Vs. BASTA RAM
October 26, 2016
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. SIRAJ ABDULSATAR RAMOL
March 11, 2016
ASSISTANT PROVIDENT FUND COMMISSIONER THROUGH ASSISTANT PROVIDENT FUND COMMISSIONER REGIONAL OFFICE DELHI(NORTH) BHAVISHYA NIDHI BHAWAN 28, WAZIRPUR INDUSTRIAL AREA, NEW DELHI Vs. SHANMUGHAN S/O PARAMU, THULASI BHAVAN, ERAVIPURAM, KOLLAM KERALA
May 27, 2016
ASSISTANT SECRETARY, ELECTRICAL SECTIONS & ANR. EXECTRICAL SECTIONS, THRISSUR CORPORATION KERALA Vs. N. UDAYAKUMAR SECRETARY ARCHITECTS & ENGINEERS ASSOCIATION, KOKKALAI THRISSUR KERALA
January 13, 2016
ASTHA DEVELOPERS & COLONIZERS & 3 ORS. REGD. NO. 49, OFF: NEAR RUNGTA COLLEGE KURD,BHILAI DISTRICT Vs. SAMODAR SINHA S/O LATE GANGLU SINHA, R/O BLOCK NO. 34/B, CROSS STREET 1, SECTOR
May 17, 2016
ATUL AUTO LIMITED Vs. SHAHANOOR SK GAFOOR & ANR
September 30, 2016
ATUL AUTO LIMITED Vs. YOGESH SATYANARAYAN JOSHI & ANR
September 30, 2016
ATUL AUTO LIMITED Vs. AVINASH & ANR
September 30, 2016
ATUL AUTO LIMITED Vs. SANJAY KACHRU BORADE & ANR
September 30, 2016
ATUL AUTO LIMITED Vs. DEVIDAS & ANR
September 30, 2016
ATUL AUTO LIMITED CORPORATE Vs. DEVIDAS & ANR
February 5, 2016
ATUL NAYAR & ANR. Vs. IDEB GRAND REALITY PVT. LTD. & ORS.
June 9, 2016
AU FINANCIERS (INDIA) LTD Vs. NITIN SHRINIWAS SOMANI
February 22, 2016
AUDHUT PARAB Vs. DEMPO MARKETING CO. PVT. LTD.
March 15, 2016
AVAS VIKAS LIMITED Vs. NEELAM CHAUDHARY
May 6, 2016
AWARE HOSPITAL SHANTIVANAM,NAGARUJUNA SAGAR ROAD, REP BY ITS COORDINATOR, MR K,VENKAT REDDY HYDERABAD Vs. NEW INDIA ASSURANCE CO. LTD. 3
December 19, 2016
AWATAR SINGH MAHENDRASINGH GOTRA R/O GHOTRA TRANSP Vs. ORIENTAL INSURANCE CO. LTD. THROUGH ITS BRANCH MAN
January 20, 2016
AZURE TREE TOWNSHIPS LLP Vs. SRISHTI BUILDING NO.345 CO-OPERATIVE HOUSING SOCIETY LIMITED
October 7, 2016
B JAYAPERUMAL Vs. P SIVASANKAR
February 16, 2016
B P L TELECOM PVT LTD Vs. MOTILAL DULICHAND PVT LTD
March 9, 2016
B.V.V. RAMESH KUMAR & ANR. Vs. M. LAKSHMANA RAO
July 27, 2016
BAGHEL SINGH Vs. NATIONAL INSURANCE CO. LTD.
September 16, 2016
BAHADUR SINGH Vs. DR. H.S. BAJWA & ANR.
October 6, 2016
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. RAKESH PRAJAPATI
January 20, 2016
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. PENUMATCHA VENKATA SATYA
May 26, 2016
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. MAHESH AGGARWAL & ORS.
March 2, 2016
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. 7TH FLOOR, BLOCK NO. 4, DLF TOWER 15, SHIVAJI MARG, NEW DELHI Vs. RAJ KISHORE PRASAD S/O LATE BUDHAN PRASAD, VILL
October 26, 2016
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. Vs. ABDUL SATTAR & ANR.
January 27, 2016
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. Vs. AXIS BANK LTD.
February 9, 2016
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. 7TH FLOOR,BLOCK Vs. ANITA MAHAJAN & ANR. W/O SH.RAMESH MAHAJAN, C/O M.R JEWELLERS, MAIN BAZAR, BATA CHOWK, GURDASPUR,TEHSIL & DISTRICT: GURDASPUR PUNJAB
May 23, 2016
BAJAJ ALLIANZ INSURANCE CO. LTD. Vs. KETAN VIRA & ANR.
October 18, 2016
BAJAJ ALLIANZ LIFE INSURANCE CO LTD & 2 ORS Vs. PARAMJIT KAUR
May 10, 2016
BAJAJ ALLIANZ LIFE INSURANCE CO. & ANR. Vs. JASPAL KAUR
April 13, 2016
BAJAJ ALLIANZE GENERAL INSURANCE CO. LTD. 7TH FLOOR, BLOCK NO.4, DLF TOWER 15, SHIVAJI MARG NEW DELHI 110015 Vs. TEJAS TRIMBAKLAL UPADHAYA & ANR. R/O SHIVSHAKTI TRANSPORT NEAR BAGICHA HOTAL, SANGVI, NANDED MAHARASHTRA
February 18, 2016
BAJRANG LAL SHARMA Vs. JAI KUMAR GUPTA & 8 ORS
February 26, 2016
BAJWA DEVELOPERS LTD Vs. GURINDER SINGH
March 15, 2016
BALABHAI NANAVATI HOSPITAL & ANR Vs. B D SINGH & ANR
May 4, 2016
BALBIR SINGH RANDHAWA Vs. DLF UNIVERSAL LIMITED & ANR
March 18, 2016
BALJIT SINGH SANDHU S/O. S. JAGIR SINGH, ADDITIONAL DEPUTY COMMISSIONER(DEVELOPMENT) R/O. GURU HAR RAI AVENUE, OPPOSITE KHALSA COLLEGE, AMRITSAR PUNJAB Vs. JALANDHAR IMPROVEMENT TRUST THROUGH ITS CHAIRMAN, JALANDHAR PUNJAB
September 20, 2016
BANK OF INDIA REPRESENTATIVE AND ASSISTANT GENERAL MANAGER, BULLIAN EXCHANGE BRANCH, 1858, SHEIKH MENON STREET, ZABERI BAZAR MUMBAI Vs. MUSTAFA IBRAHIM NADIADWALA OF M/S. MANEGAON FARMS, 602, SUMMER VILLA, 7 ROAD, SANTACRUZ (E)54, MUMBAI
November 30, 2016
BANK OF INDIA THROUGH ITS MR. TUSHAR SHASTRI ASSISTANT MANAGER LEGAL. THOMAS COOK BUILDING. DR. NAROJI ROAD, MUMBAI MAHARSHTRA Vs. SHYAMA SUD AND ANOTHER A.B.C. HANDLOOMS. GAURAN GATE, HOSHIARPUR
December 20, 2016
BANK OF MAHARASHTRA AND ORS. Vs. SUKHWINDER KAUR
February 4, 2016
BANK OF MAHARASHTRA THROUGH ITS BRANCH MANAGER, BRANCH ALIGANJ LUCKNOW UTTAR PRADESH Vs. UTKARSH PHARMA & ANR. THROUGH ITS PROPRIETOR AMIT KUMAR GOAL S/O. SRI JAGBIR GOPAL, R/O. C
September 6, 2016
BAPPANAND NARSHIMMAN ANNU R/O. 404, B WING, BHAWANI TOWER, IT POWAI, MUMBAI Vs. HIRMANIDEVI G.S. GUPTA & ORS. R/O. CCI, ROOM NO. 213, 2ND FLOOR, AMBIKA APT. SARVODAYA NAGAR, NAHUR ROAD, MULUND (W) MUMBAI
October 26, 2016
BAPPU Vs. CHAMPAVATI URBAN CO OP BANK LTD & 2 ORS
March 8, 2016
BARJINDER KUMAR & ANR. S/O SHRI BALDEV KRISHAN , R/O VILLAGE PATLION, P.O. BATAMANDI,TEHSIL PAONTA SAHIB, DISTRICT : SIRMOUR H.P Vs. BSNL AND ANOTHER (HAVING ITS OFFICE AT HIMUDA COMMERCIAL COMPLEX, SAPROON , THROUGH ITS GENERAL MANAGER, SOLAN H.P)
February 9, 2016
BASHISTH NARAYAN SINGH Vs. RAM SEWAK PRASAD
October 27, 2016
BENGANI FOOD PRODUCTS PVT. LTD. AND ORS. Vs. NATIONAL INSURANCE CO. LTD. AND ORS.
February 18, 2016
BHAGAT FORD, A. B. MOTORS PVT. LTD., THROUGH ITS AUTHORISED REPRESENTATIVE, 19, INDUSTRIAL AREA MOHALI PUNJAB Vs. VINOD SEHDEV & ORS. R/O. H. NO. 5109/2, MODERN HOUSING COMPLEX, MANIMAJRA CHANDIGARH
January 12, 2016
BHAGATRAM MOTORWAY PRIVATE LIMITED Vs. NITIN KUMAR
November 22, 2016
BHAGIRATH COLD STORAGE SHAJAPUR Vs. HARINARAYAN & ORS.
June 17, 2016
BHAGIRATHI GODAWARI AQUA PURE PVT. LTD. THROUGH ITS MANAGING DIRECTOR, SHAILESH SAKHARAM KARHALE, T Vs. UNITED INDIA INSURANCE COMPANY LTD. THROUGH ITS DIVISIONAL MANAGER, OSMANPURA, AURANGABAD MAHARASHTRA
November 17, 2016
BHAGU RAM Vs. NATIONAL INSURANCE COMPANY LTD.
August 24, 2016
BHAI MATI DASS COOPERATIVE URBAN THRIFT AND CREDIT SOCIETY LTD. Vs. SHAURYA HOUSING LIMITED
April 12, 2016
BHARADWAJA COMPLEX WELFARE ASSOCIATION & ANR. Vs. B. VIJAY BHASKAR
August 29, 2016
BHARAT QUMAR NANDY Vs. EDEN REAL ESTATES PVT. LTD. & ANR.
February 4, 2016
BHARTI AXA GENERAL INSURANCE CO. LTD. Vs. ANNASAHEB BAPURAO GHANDURE
April 21, 2016
BHARTI AXA GENERAL INSURANCE COMPANY LTD. Vs. BHAG CHAND
May 10, 2016
BHARTI AXA GENERAL INSURANCE COMPANY LTD. Vs. ABHAY KUMAR S/O LATE MADHUKARNARAYAN BARTALWAR
July 18, 2016
BHARTI DEVI Vs. UNITED INDIA INSURANCE CO. LTD. & ORS.
September 15, 2016
BHATTACHARYA ORTHOPAEDICS & RELATED RESEARCH CENTRE (PVT) LTD. & ORS Vs. ANUP KUMAR DHAR
March 9, 2016
BHILAI STEEL PLANT AND ORS. Vs. NISHANT KUMAR SINGH
January 12, 2016
BHIMRAO Vs. MANAGER, IFFCO-TOKIO GENERAL INSURANCE CO LTD
February 23, 2016
BHOPAL VIKAS PRADHIKARAN Vs. RAJ KUMAR VERMA AND ORS.
March 3, 2016
BHUBANAESWAR DEVELOPMENT AUTHORITY & ANR Vs. BHASKAR CH. MOHAPATRA
August 12, 2016
BHUBNAESHWAR DEVELOPMENT AUTHORITY Vs. PURNA CHANDRA SUBUDHI
April 8, 2016
BHUPESH GUPTA & ANR Vs. UNITECH LTD
February 8, 2016
BHUPESH GUPTA RESIDING AT 137 Vs. ORIENTAL INSURANCE CO. LTD. THROUGH SENIOR BRANCH MANAGER, CBO
May 13, 2016
BHUPINDER SINGH Vs. M/S. UNITECH LIMITED
June 9, 2016
BIDHU SHEKHAR Vs. LAVASA CORPORATION LIMITED
August 12, 2016
BIDYUT GHOSH Vs. BRANCH MANAGER, STATBANK OF INDIA
October 20, 2016
BIG CINEMAS AND ORS. Vs. MANOJ KUMAR
February 1, 2016
BIKRAM SINGH S/O. CHUHAR SINGH, R/O. B/H, MC, OFFICE GARHSHANKAR, DISTRICT Vs. HDFC STANDARD LIFE INSURANCE COMPANY LTD. & 2 ORS. THROUGH ITS MANAGING DIRECTOR, RAMON HOUSE, H.T. PAREKH MARG, 169, BACKBAY RECLAMATION, CHURCHGATE MUMBAI
August 19, 2016
BIMAL ROY S/O LATE MANINDRA KUMAR ROY, R/O AT 1/K, B.K. PAUL LANE KOLKATA Vs. DISTRICT ENGINEER, CESC LTD. NORTHAN DISTRICT, NORTH REGIONAL OFFICE AT 226A, & B, A.P.C. ROAD, KOLKATA
May 23, 2016
BIPINBHAI SHANKARBHAI PATEL Vs. THE NEW INDIA ASSURANCE COMPANY LTD.
January 25, 2016
BIPLAB BANERJEE Vs. DR. PRADIP KUMAR PORIA & ANR.
June 8, 2016
BIRLA MEDICAL TECHNOLOGIES Vs. CHATRAPATI SHIVAJI MAHARAJ GENERAL HOSPITAL
December 22, 2016
BIRLA SUN LIFE INSURANCE CO LTD Vs. K RAGHAVENDRA VINAYAKA
January 29, 2016
BIRLA SUN LIFE INSURANCE CO. LTD. ONE INDIABULLS CENTRE TOWER Vs. ASHOK KUMAR KUTHIALA CLASS
August 31, 2016
BIRLA SUN LIFE INSURANCE COMPANY LTD. Vs. RONANKI RANGARAO
April 7, 2016
BIRLA SUN LIFE INSURANCE COMPANY LTD. Vs. HARISH KUMAR CHADHA & ANR.
September 26, 2016
BISWARUP ROY & ANR. S/O. LATE BIRENDRA KUMAR ROY, LAXMI NARAYAN BHABAN (OPPOSITE NORTH BARRACKPORE MUNICIPALITY HOSPITAL) KANTHA DHAR, ICHAPUR, P.S. NOAPARA, NORTH 24 PARGANAS WEST BENGAL Vs. BENGAL PARK CHAMBERS HOUSING DEVELOPMENT LIMITED & ANR., HAVING ITS OFFICE AT: 3/1, DR. V.N. BRAHAMACHARI STREET, KOLKATA WEST BENGAL
January 13, 2016
BLB LTD. & ANR. Vs. K.K. PROJECTS
August 5, 2016
BLOSSOMS SENIOR SECONDARY SCHOOL NABHA ROAD,THROUGH ITS AUTHORISED REPRESENTATIVE SMT. SANT KAUR CHAHAL PATIALA PUNJAB Vs. M/S. EDUCOMP SOLUTION LIMITED & ANR. 1211,PADMA, TOWER
May 30, 2016
BOARD OF TRUSTEES, RAJASTHAN STATE PENSIONERS MEDICAL CONCESSION SCHEME & 2 ORS. THROUGH MEMBER SECRETARY & DIRECTOR, PENSION & PENSIONERS WELFARE DEPARTMENT KOTA RAJASTHAN Vs. SATISH CHANDRA GUPTA S/O CHAUTHMAL GUPTA, R/O HOUSE NO
June 29, 2016
BOMBAY HOSPITAL Vs. LALLU LAL & 4 ORS
May 11, 2016
BOMBAY STOCK EXCHANGE LTD. Vs. NEW INDIA ASSURANCE CO. LTD.
March 2, 2016
BRANCH MANAGER, LIC OF INDIA Vs. JYOTHI SUDHIR
October 20, 2016
BRANCH MANAGER, SHRIRAM TRANSPORT FINANCE CO. LTD. & ANR. Vs. MAHESH SAHANI
November 16, 2016
BRANCH MANAGER, STAR HEALTH & ALLIED INSURANCE CO. LTD. & ANR. Vs. UMESH BADANI & ORS.
July 5, 2016
BRANCH MANAGER, STATE BANK OF INDIA & 2 ORS. Vs. M/S. GHOSH ENGINEERING WORKS & ANR.
December 9, 2016
BRANCH MANAGER, STATE BANK OF INDIA & ANR. Vs. SIDDAMMA & ANR.
May 3, 2016
BRANCH MANAGER, TATA AIG LIFE INSURANCE COMPANY LTD. Vs. CHIEF MANAGER, UNITED BANK OF INDIA & ANR.
March 11, 2016
BRANCH MANAGER, UNITED BANK OF INDIA & ANR. Vs. M/S. YOUNG BENGAL SOCIETY LTD.
November 29, 2016
BRANCH POST MASTER & 2 ORS. Vs. MATRU DEVI
December 14, 2016
BRIJESH DUTTA & ANR Vs. KOLKATA WEST INTERNATIONAL CITY PVT LTD
August 17, 2016
BRIJMOHAN SHARMA & ANR Vs. RAJASTHAN HOUSING BOARD & 2 ORS
August 26, 2016
BTM INDUSTRIES LTD Vs. NEW INDIA ASSURANCE CO LTD
January 15, 2016
BUREAU OF INDIAN STANDARDS Vs. U.P. COOPERATIVE SPINNING MILLS FEDERATION LTD. AND ORS.
February 1, 2016
C. SUNANDANA REDDY Vs. ICICI LOMBARD MOTOR INSURANCE COMPANY
July 11, 2016
C.K. MOHANASUNDARAN Vs. K.U. GOPALAKRISHNAN NAIR
January 11, 2016
CALPRO FOODS PRIVATE LIMITED Vs. GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION (GIDC) & 3 ORS
February 16, 2016
CANARA BANK Vs. PADMINI
January 27, 2016
CANARA BANK Vs. NEW INDIA ASSURANCE CO. LTD. & ANR.
October 5, 2016
CANARA BANK & 2 ORS. Vs. SANJOY MITRA
April 29, 2016
CANARA BANK HAVING ITS HEAD OFFICE AT 112, JAYA CHAMARAJENDRA ROAD, BANGALORE Vs. ARJAN DASS B
January 14, 2016
CANARA HSBC ORIENTAL BANK OF COMMERCE LIFE INSURANCE CO. LTD. Vs. LALIT KUMAR KOTHARI
December 13, 2016
CAPT. GURTAJ SINGH SAHNI Vs. MANAGER, UNITECH LIMITED
May 2, 2016
CARGO MOTORS PVT. LTD. Vs. AJAY SINGH & ANR.
April 1, 2016
CASA PARADOX PVT LTD Vs. ASHWANI KUPOOR
March 2, 2016
CDS. MONEY EXCHANGE BUREAU PVT. LTD. Vs. FEDERAL BANK
June 10, 2016
CENTRAL BANK OF INDIA Vs. M/S. RAJAN HANDLOOM STORES
January 28, 2016
CENTRAL GOVT. EMPLOYEES WELFARE HOUSING ORGANISATION & ANR. Vs. BIR SINGH
January 21, 2016
CENTRAL HIMALAYAN LAND DEVELOPMENT CO. LTD. THROUGH ITS MANAGING DIRECTOR, C Vs. LIKHMA RAM BUDANIYA S/O SH. UDAI RAM, R/O BOTH NO
April 27, 2016
CENTRAL INSTITUTE OF MEDICINAL & AROMATICS PLANTS (CIMAP) & ANR Vs. JAGDISH SINGH
March 14, 2016
CENTRAL PROVIDENT FUND COMMISSIONER & ANR Vs. N BHASKARAN
March 14, 2016
CHAIN SINGH THAKUR S/O. SHRI F.R. THAKUR, RESIDING IN THE HOUSE OF GANESHRAM, BAYA, IN FRONT OF JANPAD KARYALAYA, MANIPUR, TEHSIL: MAINPUR, DISTRICT Vs. BRANCH MANAGER PUNJAB NATIONAL BANK
December 8, 2016
CHAIRMAN, COIR FOAM INDIA PVT. INDIA 129/6, FARIDABAD Vs. DEEPAK GAUTAM AND ANOTHER R/O A
December 22, 2016
CHAIRMAN, RAJASTHAN HOUSING BOARD & 2 ORS Vs. JAIDAYAL SHARMA
January 28, 2016
CHAITALI GHOSH DASTIDAR WIFE OF UDAY BHANU GHOSH Vs. DR. SUBIR GUHA & ANR. SON OF DR. GUNENDRA NATH DRIVE
November 22, 2016
CHAND RATAN LAHOTI & 2 ORS. S/O. LATE SHRI HARDUTT RAIL LAHOTI, R/O. 2/263, VIDYADHAR NAGAR, JAIPUR RAJASTHAN Vs. AVIVA LIFE INSURANCE CO. INDIA LTD. & ANR. THROUGH MANAGER/SR. MANAGER, BRANCH OFFICE AT: S
December 7, 2016
CHANDER MOHAN, PROP. M/S. GUPTA GLASS & PLYWOOD STORE Vs. NEW INDIA ASSURANCE CO. LTD. & ANR.
December 13, 2016
CHANDIGARH ROYALE CITY PROMOTERS PVT. LTD. Vs. SANDEEP SINGLA
October 21, 2016
CHANDRAKANT PRAKASH PATIL & ANR. Vs. M/S. ANAND PROPERTIES
November 10, 2016
CHANDRAKANT SHIVAJI ARADWAD Vs. NATIONAL INSURANCE CO. LTD.
January 22, 2016
CHANDRAKANT V SHETYE Vs. AMBIKA SIDDHI CO-OPERATIVE HOUSING SOCIETY LIMITED & 2 ORS
February 9, 2016
CHANDRAVATI YADAV Vs. CHIEF ELECTRICAL ENGINEER, ELECTRICITY DEPT. & 2 ORS.
January 5, 2016
CHANDRESH KUMAR Vs. KOTAK MAHINDRA BANK LTD.
February 29, 2016
CHANDRU TAHILRAMA TOLANI Vs. MICHAEL AUTHUR MISQUITTA
June 6, 2016
CHARANJIT SINGH BAKHSHI H.S. BAKSHI PUNJAB AND HARYANA HIGH COURT #599, SECTOR Vs. PUNJAB URBAN DEVELOPMENT AUTHORITY AND ORS. PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY THROUGH ITS CHIEF ADMINISTRATOR
January 15, 2016
CHAYA PRADEEP BAVADEKAR & 2 ORS Vs. KAMLA ANKUR DEVELOPERS
June 27, 2016
CHIEF MANAGER, ICICI HOME FINANCE CO LTD & 3 ORS Vs. ANANGA KUMAR PRADHAN
March 14, 2016
CHIEF MEDICAL OFFICER, YASHODA HOSPITAL Vs. D. UMA DEVI
April 11, 2016
CHIEF MEDICAL SUPERINTENDENT NORTHERN RAILWAY HOSPITAL, S.P.M. MARG, NEW DELHI Vs. POORAN CHAND AGARWAL A 3 OF 98, JANAKPURI NEW DELHI
September 14, 2016
CHIEF OFFICER, NAGPUR HOUSING AND AREA DEVELOPMENT AUTHORITY OFFICE: GRUHA NIRMAN, BHAVAN NEAR NEW M.L.A. HOSTEL, CIVIL LINES NAGPUR MAHARASHTRA Vs. BAPU VITTHAL SHASTRAKAR & 3 ORS.
April 12, 2016
CHIEF POST MASTER GENERAL & 7 ORS Vs. SURENDER KATARIA
January 19, 2016
CHIEF POSTMASTER GENERAL AND ORS. Vs. RAJINDER KAUR AND ORS.
March 1, 2016
CHIEF REGIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD. AND ORS. Vs. RAJ GINNING INDUSTRIES
February 19, 2016
CHIRAYU HEALTH AND MEDICARE PVT. LTD. & ANR. Vs. ARUN KUMAR MANGLIK
February 25, 2016
CITY ELECTRONICS & GIFT Vs. SANJAY DEWANGAN & ORS
June 2, 2016
COCHIN PORT TRUST & ANR. Vs. M.B. SATPUTE & ORS.
September 28, 2016
COL RAJYAVARDHAN SINGH RATHORE Vs. PARSVNATH DEVELOPERSLTD
January 21, 2016
COLLECTOR, OSMANABAD & CHIRMAN, SHRI TULJABHAVANI ENGINEERING COLLEGE Vs. SUPERINTENDING ENGINEER, MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD. & ORS.
January 5, 2016
COMMANDANT Vs. KASHMIRA & 2 ORS.
July 8, 2016
COMMISSIONER NAGAR PALIKA NIGAM Vs. AFSAR ALI
February 2, 2016
COMMISSIONER, MYSORE URBAN DEVELOPMENT AUTHORITY M Vs. C.R. ANANDA RAO S/O C.H. RAJA GOPAL, R/AT NO. 290,
January 13, 2016
CONSUMER EDUCATION RESEARCH SOCIETY & ORS. Vs. MADRAS MEDICAL MISSION & ORS.
October 7, 2016
COUNTRY COLONISERS PVT. LTD. PO. RAYON AND SILK MILLS, ADJOINING COCA COLA DEPOT, G.T. ROAD CHHEHARTA, AMRITSAR PUNJAB Vs. SUNIL GOYAL & ANR. S/O. LATE SH. RAJINDER GOYAL, R/O. HOUSE NO 3177, SECTOR 21
October 27, 2016
CROMPTON GREAVES LIMITED & ANR. Vs. DAIMLER CHRYSLER INDIA PRIVTE LIMITED & ORS.
July 8, 2016
D UMA DEVI Vs. YASHODA HOSPITAL & 3 ORS
April 11, 2016
D. KUMAR Vs. MANAGER, RELIANCE MUTUAL FUND, RELIANCE CAPITAL ASSETS MANAGEMENT LTD. AND ORS.
February 10, 2016
D.R. SHARMA C/O, DA Vs. ICICI BANK REGD. OFFICE LAND MARK, RACE COURSE CIRCLE VADODARA
January 11, 2016
DA MILANO-PURSE PALACE & 2 ORS Vs. JAGPAL SINGH
January 15, 2016
DADA SILK MILLS & ORS. Vs. NEW INDIA ASSURANCE CO. LTD.
July 14, 2016
DAKPAL & ANR. JAWAHAR NAGAR, JAIPUR RAJASTHAN Vs. SOHAN LAL PARNAMI S/O SHRI PARMANAND PARNAMI
November 23, 2016
DAKSHESH @ ATUL M. CHOKSI Vs. NATIONAL INSURANCE CO. LTD.
March 29, 2016
DALIA ROY AND ORS. Vs. ANINDYA MUKHERJEE
November 25, 2016
DALJIT SINGH & ANR. Vs. M/S. UNIVERSAL BUILDWELL PVT. LTD.
November 24, 2016
DATTA KESHAV BHOSALE R/AT FLAT NO. 102, BUILDING NO. 4, FLOOR VALLEY COMPLEX, KUDUS VILLAGE, TALUKA WADA, DISTRICT Vs. ARPANNA MOTORS PRIVATE LIMITED AND ANR. MILLENNIUM TOYOTA, PLOT NO. 27, &30, ROAD NO. 18, OPPOSITE TELEPHONE EXCHANGE, WAGLE ESTATE, THANE WEST THANE
May 11, 2016
DATTATRAY LALJEET CHORMALE Vs. DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY
November 11, 2016
DATTATRAYA RAMRAO KALE Vs. CHAMPAVATI URBAN CO OP BANK LTD & 2 ORS
March 8, 2016
DAUJI DAYAL CHAUHAN Vs. SWARN JAYANTI SAMUDAIK HOSPITAL & ORS
March 7, 2016
DAVINDER KAUR AND ANOTHER Vs. PUNJAB STATE ELECTRICITY BOARD AND OTHERS
September 29, 2016
DDA VIKAS SADAN Vs. RADHAY SHYAM SRIVASTAV (DECEASED) & ORS.
July 22, 2016
DEB KUMAR DAS Vs. SHREE BAHUBALI INTERNATIONAL LTD & 3 ORS
February 10, 2016
DEBASISH DAS & 2 ORS S/O AMULYA DAS Vs. PUBALI SENGUPTA & ANR
September 26, 2016
DEBRAJ CHATTERJEE & ANR Vs. UNITECH LIMITED
May 19, 2016
DEEP HOSPITAL AND RESEARCH CENTRE NEAR TEMPO STAND Vs. YOGESH R/O PLOT NO
January 19, 2016
DEEPAK Vs. NATIONAL INSURANCE CO. LTD.
February 4, 2016
DEEPAK HANS & ANR Vs. IREO PVT LTD & 4 ORS
February 22, 2016
DEEPAK KUMAR SATSANGI AND ORS. Vs. SANJEEVAN MEDICAL RESEARCH CENTRE (P) LTD. AND ORS.
April 1, 2016
DEEPAK RAI A-104 Vs. M/S. LAUREATE BUILDWELL PVT. LTD.
July 13, 2016
DEEPAK VASUDEVA Vs. ADEL LANDMARKS PROJECT LTD.
February 5, 2016
DEEPANJALI BAGAI Vs. GIRIRAJ DEVELOPERS & CONSULTANTS & ORS.
September 16, 2016
DEEPANSHU Vs. BHAGWAN MAHAVEER INSTITUTE OF ENGINEERING AND TECHNOLOGY
February 11, 2016
DEEPESH KUMAR KUSHWAHA AND ORS. Vs. GOPAL NARAYAN AWTE
March 4, 2016
DELHI ASSAM ROADWAYS CORPORATION LTD Vs. IFFCO - TOKIO GENERAL INSURANCE CO LTD & ANR
February 23, 2016
DELHI COMPLIANCE & CONSULTANCY INTEGRATED PVT. LTD. Vs. CELLCAST INTERACTICVE INDIA PVT. LTD. & ORS.
May 5, 2016
DELHI DEVELOPMENT AUTHORITY Vs. AMARJIT SINGH LOOMBA
March 30, 2016
DELHI DEVELOPMENT AUTHORITY THROUGH ITS DIRECTOR (H Vs. JASWANT GOEL PROP. M/S R.S. SPUN PIPE CO. TEHSIL BAWANI KHERA DISTRICT
April 8, 2016
DELHI DEVELOPMENT AUTHORITY VIKAS SADAN I.N.A NEW DELHI Vs. H.C. MAKKAR R/O. 12
February 15, 2016
DENIS EXPORTS PVT LTD Vs. UNITED INDIA INSURANCE CO LTD
March 8, 2016
DEPARTMENT OF POST & 3 ORS. INFORMATION & BROADCASTING MINISTRY THROUGH DIRECTOR GENERAL, NEW DELHI Vs. GAJANAND SHARMA S/O SHRI BIRDICHAND SHARMA, R/O NEAR RAILWAY PHATKA SATANAND COLONY MANDAWAR MAHUA ROAD, DISTRICT
December 8, 2016
DEPARTMENT OF POST & ANR Vs. FULU MAL
September 26, 2016
DEPUTY GENERAL MANAGER, DENA BANK & ANR. REGIONAL OFFICE, 4TH FLOOR, 16, BANK OF BARODA BUILDING, PARLIAMENT STREET NEW DELHI Vs. INDERJIT SINGH SURI D
January 14, 2016
DEPUTY HOUSING COMMISSIONER, RAJASTHAN HOUSING BOARD AND ORS. Vs. ASHOK KUMAR VYAS AND ANR.
May 31, 2016
DEV RAJ ARORA AND ORS. Vs. PUNJAB NATIONAL BANK AND ORS.
January 4, 2016
DEVDUTT Vs. KAMLESH
March 10, 2016
DEVELOPERS TOWNSHIP PROPERTY OWNERS WELFARE SOCIETY Vs. JAIPRAKASH ASSOCIATES LIMITED
May 2, 2016
DEVENDER AGARWAL Vs. NATIONAL INSURANCE CO LTD
May 17, 2016
DEVENDER MALHOTRA Vs. UNITED INDIA INSURANCE CO. LTD. & ANR.
July 26, 2016
DEVESH WADHWA & ANR. Vs. M/S. EMAAR MGF LAND LTD.
July 29, 2016
DEVIKARANI RAO Vs. EMAAR MGF LAND LTD.
June 8, 2016
DEVINDER KUMAR ANAND Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
April 29, 2016
DEVINDER KUMAR CHHABRA Vs. UNITECH LIMITED
February 8, 2016
DHAMDHRERE ASSOCIATES Vs. KALAYANRAO DIGAMBER JADHAV
April 13, 2016
DHANANJAY SINGH S/O SH. SURENDRA SINGH R/O VILLAGE ALIYA BULBUL PARGANA TEHSIL BAHRAICH U.P. Vs. MANAGER, SHEEL BIOTECH LTD. & ANR. HEAD OFFICE
August 24, 2016
DHARAM SINGH & ANR Vs. ORIENTAL INSURANCE COMPANY LIMITED & ANR
March 30, 2016
DHARMCHAND Vs. NEW INDIA ASSURANCE CO. LTD. & ANR.
October 7, 2016
DHARMENDRA KUMAR Vs. M/S. NITISHREE INFRATSRUCTURE PVT. LTD. & 3 ORS.
September 23, 2016
DHIAN SINGH MAND Vs. NEW INDIA ASSURANCE CO LTD & ANR
March 17, 2016
DHIRAJ KAKATI & 2 ORS Vs. KOLKATA WEST INTERNATIONAL CITY PVT LTD
August 17, 2016
DHIRENDRA GUPTA Vs. VARDA PROJECTS INDIA PVT LTD
March 1, 2016
DHRUV (A.T.T.) CO-OP. HOUSING SOCIETY LTD. Vs. DHRUV CONSTRUCTIONS AND ORS.
February 1, 2016
DIAKEM INDIA PRIVATE LTD. Vs. NEW INDIA ASSURANCE CO. LTD. & ANR.
January 22, 2016
DILBAG SINGH S/O HARI SINGH Vs. PUNJAB NATIONAL BANK & 3 ORS ; MONEESH KUMAR CASHIER; ANIL KUMAR BHATIA, BRANCH MANAGER; J S SAGGU
May 5, 2016
DINESH AGGARWAL Vs. AXIS BANK LIMITED
January 4, 2016
DINESH CHAND SHARMA Vs. PRAKASH SHARMA & ANR
January 29, 2016
DINESH CHANDER GUPTA Vs. DELHI DEVELOPMENT AUTHORITY
March 3, 2016
DINESH KUMAR S/O SH. YASH PAL SONI R/O 299, ARBAN STATE, TEHSIL PHAGWARA, DISTRICT KAPURTHALA Vs. I.C.I.C.I BANK & 2 ORS. THROUGH ITS BRANCH MANAGER, G.T. ROAD, OPPOSITE BUS STAND, HONDA BUILDING TEHSIL PHAGWARA, DISTRICT KAPURTHALA
May 13, 2016
DINESH SOMANI & ANR. Vs. JMD CONSTRUCTION
October 25, 2016
DIRECTOR , ST STEPHENS HOSPITAL Vs. ONKAR MAL AND ORS
February 17, 2016
DIRECTOR, HORTICULTURE Vs. SHIV PRASAD SAINI & 2 ORS.
March 14, 2016
DIRECTOR, SGSITS Vs. PRASHANT S/O MITTHU TAWADE
April 11, 2016
DIRECTOR, VERSENTILE PLANTATION LIMITED Vs. SANT RAM AGRAHARI & ANR.
May 24, 2016
DISCOVER CONDOS (FORMERLY KNOWN AS WESTERN DISCOVER RESORT) Vs. MEENAL VIRENDRA VERMA & 3 ORS.
March 18, 2016
DIVISION RAILWAY MANAGER Vs. SANJAY KUMAR SINGH
September 9, 2016
DIVISIONAL MANAGER, LIC OF INDIA & ANR. Vs. SUNITA
February 4, 2016
DLF COMMERCIAL DEVELOPERS Vs. VIPIN KUMAR MITTAL
February 19, 2016
DLF HOMES PANCHKULA PRIVATE LIMITED Vs. LT COL D P S YADAV & ANR
April 11, 2016
DLF HOMES PANCHKULA PRIVATE LIMITED Vs. HARI RAM DANGRA & ANR
April 11, 2016
DLF NEW GURGAON HOMES DEVELOPERS LTD. AND ORS. Vs. MANOJ KUKREJA AND ORS.
April 11, 2016
DOON VALLEY HOSPITAL AND 2 ORS. Vs. MASTER SHIVABSHU AND ANR. S/O. SH. SHAMBHU PRASAD UNIYAL
April 27, 2016
DR. AKHILESH CHANDRA GAUR Vs. MANIK CHAND
September 21, 2016
DR. ALANKAR LAXMAN KHANVILKAR R/O. AT BUILDING NO. 197, ROOM NO. 7748, VAINATAYE CO Vs. L.H. HIRANANDANI HOSPITAL AND 4 ORS. HILLSIDE AVENUE, HIRANANDANI GARDENS, POWAI, MUMBAI
May 10, 2016
DR. AMITAV BANERJI Vs. SUMAN CREATION (PROPRIETORSHIP) AND ANR.
April 29, 2016
DR. ASHISH SHARMA Vs. UNITED INDIA INSURANCE CO. LTD. & ANR.
March 10, 2016
DR. ASOK CHERIYAN S/O. C.C. CHERIAN, THARAKANTANGU, KIZHAKKENADA CHENGANNUR - 689 121 KERALA Vs. KERALA TRADE CENTRE & 2 ORS. THROUGH ITS CHAIRMAN P.B. NO. 2530, CHAMBER CORNER, SHANMUGHAM ROAD, COCHIN
December 23, 2016
DR. B. BINAKIYA Vs. UNITED INDIA INSURANCE CO. LTD. & ANR.
June 6, 2016
DR. B. RAMA CHANDRAIAH, Vs. P. LALITHAMMA
December 8, 2016
DR. B.R. AMBEDKAR HOSPITAL Vs. SHAKUNTLA DEVI
November 24, 2016
DR. BAIJNATH SHARMA RESIDENT OF 99 Vs. CHIEF ENGINEER, MADHYA PRADESH MADHYA KSHETRA VIDYUT VITRAN COMPANY, NISTHA PARISAR, GOVINDPURA BHOPAL MADHYA PRADESH
May 11, 2016
DR. BALRAJ TALWAR Vs. SUNIL DEV SWAMI S/O. SH DHARAM DEV SWAMI
November 24, 2016
DR. BALWANT SINGH Vs. STATE BANK OF INDIA & ANR.
August 12, 2016
DR. BIHARI LAL SINGHANIA Vs. BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED
September 21, 2016
DR. D.K. PALANISAMY & 2 ORS. RETD. PROFESSO OF ENGLISH, S/O. P. KANDASAMY, KANTHA RANGAM, YCC ROAD, KANNAKURICHI, SALEM Vs. CHAIRMAN, SAKTHI HOSPITAL & RESEARCH CENTRE & 3 ORS. SAKTHI HOSPITAL & RESEARCH CENTRE, 175
December 2, 2016
DR. D.R.K. PRASAD M/S. PRIME HOSPITAL, PLOT NO.4, MYTHRIVIHAR, BEHIND MYTHRIVANAM BUILDING, AMEERPET HYDERABAD Vs. SMT. J. JANAKI & ORS. W/O SRI J.ATMA RAM, SPECIAL ASSISTANT, STATE BANK OF HYDERABAD, MASAB TANK, HYDERABAD, R/O H.NO. 12
May 27, 2016
DR. G.V.S. RAO 1/2 RT, PANJAGUTTA HOUSING BOARD COLONY, PUNJAGUTTA HYDERABAD ANDHRA PRADESH Vs. K. CHINNA REDDY & ANR. RESIDENTS OF 49/B, LIGH HOUSING BOARD COLONY ADILABAD ANDHRA PRADESH
September 20, 2016
DR. HEMEN S. KULKARNI M.S., D.N.B., TUSHAR MATERNITY AND SURGICAL NURSING HOME, PADMAVATI NAGAR BUILDING NO. 1, GENERAL A.K. VAIDYA MARG, NEAR DINDOSHI DEPOT, DINDOSHI, GOREGAON (EAST) MUMBAI Vs. DHANASHRI DHANANJAY SAVARDEKAR & ANR.
April 5, 2016
DR. JITENDRA KUMAR AGARWAL S/O. LATE SHRI RAM KISHAN DASS, R/O. H NO 5/5005 AMAR COLONY SONEPAT Vs. ANSAL PROPERTIES & INFRASTRUCTURE LTD. AND 4 OTHERS 115 ANSAL BHAWAN 16, KASTURBA GANDHI MARG NEW DELHI
December 23, 2016
DR. K.K. SHARMA, NO. 3268, SECTOR 23 Vs. FORTIS HOSPITAL, SECTOR 62,PHASE VIII,MOHALI CHANDIGARH
March 17, 2016
DR. KIRAN AGRAWAL & ANR. Vs. GEETA KHALKHO
July 22, 2016
DR. MRS. SUNISHA HENRY USHA MEMORIAL SKIN AND EYE HOSPITAL, NEAR SHAFFER SCHOOL, BILASPUR CHHATISHGARH Vs. RAM KUSHAL DUBEY AND ORS A
April 22, 2016
DR. NARAYAN GANPATRAO GAWANDE & ANR. Vs. MILIND K. MHATRE & 5 ORS.
June 20, 2016
DR. NAVIN KHANNA Vs. UNITECH RELIABLE PROJECTS PVT. LTD.
April 11, 2016
DR. NEELAM GUPTA W/O DR. ANIL GUPTA, DR. ATMA RAM EYE HOSPITAL BHIKHI, TEHSIL & DISTRICT Vs. ONIDA SWTICH GEAR GT ROAD, CAMPA COLA FACTORY SUA ROAD, MAKKAR COLONY, GALI NO. 2, OPP. BALVINDER TOOLS DHANDARI KALAN, LUDHIANA
October 21, 2016
DR. NIRMAL CHOPRA & ANR. Vs. AMPRAPALI PRINCELY ESTATE THROUGH ITS MANAGING DIRECTOR 307 3RD FLOOR NIPUN TOWERS KARKARDOOMA COMMUNITY CENTRE, NEW DELHI
April 7, 2016
DR. P. YASHODHARA W/O Vs. K. SREELATHA W/O RAJASEKHAR, HOUSE WIFE, ZETIAKONDURU, MANUBOLU MANDAL, SPSR NELLORE ANDHRA PRADESH
September 21, 2016
DR. RAJENDRA BANTHIA Vs. D.C. MALVIYA & ORS.
December 6, 2016
DR. S.P. GUPTA & ANR. Vs. SUKHDEV RAJ KAUSHAL & ANR.
July 21, 2016
DR. SANJAY GADEKAR Vs. SANGAMITRA @ SANDHYA KHOBRAGADE
May 20, 2016
DR. SANJAY J. BATRA 102 SAMRAT CHAMBERS,OPP MADHYAVARTHI SCHOOL, JYOTI VIDHYALAYA LANE, DANDIA BAZAR, VADODARA GUJARAT Vs. JAGRUT NAGRIK & ORS.
April 12, 2016
DR. SHRIKANT V. MUKEWAR MIDAS HOSPITAL CENTRAL BAZAR ROAD, RAMDSPETH NAGPUR MAHARASHTRA Vs. VIMAL & 2 ORS. WD/O MADHAVRAO YEOLE, R/O C/O RATNAKAR YEOLE, PLOT NO. 20, ADHYAPAK LAYOUT NEW TRIMURTI NAGAR, NAGPUR MAHARASHTRA
September 20, 2016
DR. SUNIL TULI & ANR. Vs. M/S. UNITECH LIMITED & ANR.
September 21, 2016
DR. TARUN RAY FLAT NO. Vs. MANAGING DIRECTOR, PEERLESS INN 12, J.L.NEHRU ROAD, P.S. NEW MARKET, KOLKATA
April 26, 2016
DR. VIJAYA CHATRE Vs. KASHTA NIWARAK GRIH NIRMAN SAHAKARI SANSTHA MARYADIT
July 8, 2016
DR. WIJAHAT KARIM Vs. ABDUL RAUF
July 13, 2016
DUBEY TRAVELS Vs. ORIENTAL INSURANCE COMPANY LTD.
April 8, 2016
DWARIKESH SUGAR INDUSTRIES LTD. THROUGH AUTHORISED REPRESENTATIVE, DWARIKESH DHAM, P.S. & TEHSIL FARIDPUR, DISTRICT Vs. DHURENDRAPAL SINGH S/O SH. MULAYAM SINGH, R/O SIMRA BORIPUR, TEHSIL AND DISTRICT
May 17, 2016
DWARKADHIS PROJECTS PVT. LTD. & ANR. Vs. ASHOK KUMAR S/O MAHAVIR PRASAD, C/O M/S SHADIRAM BHAVANI SAHAI, OLD SABJI MANDI DISTT. REWARI HARYANA
April 6, 2016
E.A. PRIYA Vs. M/S. MARUTHI UDYOG LTD. & ORS.
September 2, 2016
ECGC LTD. Vs. MEENAKSHI SAXENA
October 20, 2016
EDIT II PRODUCTIONS Vs. STANDARD CHARTERED BANK
July 14, 2016
EKJOT SINGH Vs. E-MEDITEK SOLUTION LIMITED & ANR
February 26, 2016
EMAAR MGF LAND LTD Vs. GURSHARAN JIT SINGH ROSHA & ANR
February 29, 2016
EMAAR MGF LAND LTD. & ANR. Vs. PRADEEP UPADHYAYA
January 28, 2016
EMAAR MGF LAND LTD. & ANR. Vs. RAJIV MOHINDROO
December 5, 2016
EMERGING INDIA HOUSING CORPORATION PVT. LTD. Vs. ANIL KUMAR AND 3 OTHERS
December 23, 2016
EMERGING INDIA REAL ASSETS PVT LTD & ANR Vs. KAMER CHAND & ANR
March 30, 2016
EMPIRE MALL PRIVATE LIMITED Vs. KUNDAN BALKRUSHNA DESHMUKH
March 3, 2016
ENGINEER Vs. PRADEEP KUMAR SAHU S/O LATE JOGENDRA SAHU, AT/PO : MASTERPADA PHULBANI, DISTRICT
July 18, 2016
ESAOTE INDIA (N.S. LIMITED) Vs. DR. K. GURUNATH
November 2, 2016
EXECUTIVE ENGINEER (ELECTRICAL) NORTH EASTERN ELECTRICITY SUPPLY UTILITY OF ODISHA AND ORS. Vs. YASHOWANT NARAYAN DIXIT
February 8, 2016
EXECUTIVE ENGINEER ELECTRICITY DISTRIBUTION DIVISION DIVISION Vs. SINDHI SAHKARI AVAS SAMITI LTD. THROUGH ITS SECRETARY, SINDH NAGAR,CHIEF OFFICE SINDHU NAGAR, BAREILLY U.P.
September 14, 2016
EXPROT CREDIT GUARANTEE CORPORATION OF INDIA LTD. Vs. BRIG. G.S. SAWHNEY
February 19, 2016
FAIRDEAL ELECTRONICS Vs. JASMIN PRABHAKAR MEHTA & ANR
January 19, 2016
FARKON CORPORATION Vs. NATIONAL INSURANCE CO LTD
April 13, 2016
FATAH CHAND Vs. MAHIMA REAL ESTATE PRIVATE LTD.
July 27, 2016
FAZAL-E-ILAHY Vs. SRI JAYADEVA INSTITUTE OF CARDIOVASCULAR SCIENCES & RESEARCH
August 10, 2016
FAZLE MUBEEN S/O SHRI FAZLUREHMAN, R/O HOUSE NO. 45, BARGUNDAPURA, JAORA, DISTRICT Vs. ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED THROUGH ITS MANAGER, BARANCH OFFICE COLLEGE ROAD, RATLAM M.P.
August 23, 2016
FIL INDUSTRIES LTD. Vs. RAJINDER SINGH & ORS.
August 12, 2016
FINE PRINT Vs. NEW INDIA ASSURANCE CO. LTD. & OTHERS
March 18, 2016
FIRM FOUNDATION REALTORS & 2 ORS Vs. PANKAJ GUL JAGASIA
February 22, 2016
FORBES & CO. LTD. Vs. ORIENTAL INSURANCE CO. LTD. & OTHERS
July 20, 2016
FORD INDIA PRIVATE LIMITED Vs. MICHAEL EDINBURG & ANR.
March 14, 2016
FORD INDIA PVT. LTD. Vs. LALIT KUMAR
June 6, 2016
FRANCIS THOMAS GONSALVES & 2 ORS. Vs. SANJAY NAIK
March 17, 2016
FUTURE GENERAL INDIA INSURANCE COMPANY LTD Vs. G SRIDHAR GOUD AND ORS
March 1, 2016
FUTURE GENERALI INDIA INSURANCE CO LTD Vs. LALITA CHANDRAKAR & 2 ORS
March 2, 2016
FUTURE GENERALI INDIA INSURANCE CO LTD Vs. SOMBIR S/O MAHENDER SINGH
August 16, 2016
FUTURE GENERALI INS CO LTD Vs. ANSHITA CHAUDHARY
May 30, 2016
FUTURO COMPONENTS PVT LTD Vs. NATIONAL INSURANCE CO LTD & 2 ORS
July 29, 2016
G. KRISHNA KUMAR AND ORS. Vs. HAR AUTO PVT. LTD. AND ORS.
March 17, 2016
G.S. KAPOOR & ANR. Vs. M/S. UNITECH LIMITED, 6, COMMUNITY CENTRE, SAKET, NEW DELHI - 110 017
November 28, 2016
G.S. SOLANKI Vs. NARENDRA KUMAR BHELOTKAR & ANR.
July 25, 2016
GAJANAND GRIHNIRMAN SAHKARI SANSTHA MYDT. AND ANOTHER THROUGH THE VIDE PRESIDENT, SUKHVINDER SINGH, SCHEME NO. 71, MONEY CENTRE, NEAR RANJEET HANUMAN MANDIR INDORE MADHYA PRADESH Vs. MAHESH TAPADIA AND ANOTHER S/O SH. SOHANLAL TAPADIA, 57, SHRADHDHANAND MARG, SANYOGITAGANJ, INDORE, MADHYA PRADESH, PRESENT ADD. SANT GYANESHWAR SCHOOL, PRIYADARSHNI SOCIETY, RING ROAD NO.1 RAIPUR CHHATTISGARH
December 20, 2016
GAJPAL SINGH Vs. JAIPRAKASH ASSOCIATES LIMITED
September 23, 2016
GANESH KRISHNAJI APTE & ANR. Vs. M/S. GOLDFIELD CONSTRUCTIONS CO. & ANR.
January 7, 2016
GANESH SHANKER TRIPATHI Vs. LUCKNOW DEVELOPMENT AUTHORITY
January 12, 2016
GANJPAL PATRE S/O SUNDARLAL PATRE Vs. ORIENTAL INSURANCE COMPANY LIMITED
April 25, 2016
GARLAPATI KAMESHWARA RAO & ANR. Vs. KINNERA SUPER SPECIALTY HOSPITAL
December 15, 2016
GAURAV CHHABRA Vs. M/S. UNITECH HI-TECH DEVELOPERS LTD. & ANR.
November 2, 2016
GAURAV OVERSEAS INC. THROUGH ITS PROPRIETOR MR. PRADEEP CHHUGANI, 3, SP 3 SECTOR, JAWAHAR NAGAR, JAIPUR RAJASTHAN Vs. UNITED INDIA INSURANCE COMPANY LTD. THROUGH REGIONAL MANAGER, EGIONAL OFFICE, AT NEHRU PLACE, JAIPUR RAJASTHAN
August 11, 2016
GAURAV PARASRAMPURIA & ANR Vs. BENGAL UNITECH UNIVERSAL INFRASTRUCTURE PVT LTD & ANR
May 25, 2016
GAURAV VIJH Vs. MANISH CHAWLA
September 23, 2016
GAURI S SAHU Vs. ICICI LOMBARD GIC LTD
January 13, 2016
GAUTAM MITRA Vs. PUNJAB NATIONAL BANK
January 15, 2016
GAYATHRI Vs. P DHANARAM & ANR
August 17, 2016
GAYATRI BUILDERS Vs. SHYAM PRABHAKAR GAIKI & ANR.
February 2, 2016
GAYATRI PRODUCTS MAHARISHI DAYANAND MARG, NEAR RAILWAY LINE, SEJPUR BOGHA, AHEMDABAD Vs. NEW INDIA INSURANCE CO. LTD. D.O. NO
April 11, 2016
GENERAL MANAGER Vs. PRASANTA KUMAR GANGULY
December 7, 2016
GENERAL MANAGER (GENERAL) NORTHERN RAILWAY & ANR. COMPLAINT MAIN OFFICE, BARODA HOUSE NEW DELHI Vs. LAKHANJI PURWAR S/O LATE SHRI KRISHAN MURARI
December 16, 2016
GENERAL MANAGER, BHARAT SANCHAR NIGAM LIMITED & ANR. Vs. MOHD. NADEEM S/O ABDUL SALAM R/O A
April 6, 2016
GENERAL MANAGER, L & T FINANCE LTD. AND ORS. Vs. RAMPADA MAITY
March 8, 2016
GENERAL MANAGER, NORTH CENTRAL RAILWAY AND ANOTHER Vs. SHREE PATI SINGH
September 5, 2016
GEORGE P MATHEW Vs. JAMES MATHEW
February 9, 2016
GHANSHAM NARANG (HUF) Vs. M/S. NARANG DEVELOPERS PVT. LTD. & ANR.
November 16, 2016
GHANSHYAM AGARWAL Vs. MARUTI UDHYOG LIMITED & ANR
April 12, 2016
GHAZIABAD DEVELOPMENT AUTHORITY Vs. RAMESH CHANDRA PAL
March 31, 2016
GINNI FILMENTS LTD Vs. NEW INDIA ASSURANCE CO LTD
May 12, 2016
GIRISH BHOLANATH PANDE R/O & C/O. SHRI MUKUNDRAO PADOLE, BYPASS ROAD, REVATKAR LAY OUT UMRED, TALUKA UMRED, DISTRICT Vs. EROS MOTORS PRIVATE LIMITED AUTHORISED DEALER SML, ISUZU LIMITED, IMAMWADA ROAD, GUJAR WADI, OPPOSITE PUROHIT DALDA FACTORY, NAGPUR
May 17, 2016
GIRISH JAIN & 6 ORS Vs. DLF UNIVERSAL LTD
February 11, 2016
GIRWAR SINGH Vs. RELIANCE GENERAL INSURANCE CO LTD
March 10, 2016
GODAVARI MARATHWADA IRRIGATION DEVELOPMENT CORPORATION Vs. ASSISTANT GENERAL MANAGER
December 19, 2016
GOLAM MOHIUDDIN S/O. MR. GOLAM MOHIUDDIN S/O. MR. GOLAM AMBIA Vs. ABS LAND DEVELOPMENT AND CONSTRUCTION PVT. LTD. & ANR.
October 7, 2016
GOURANGA CHAKRABORTY @ BABU CHAKRABORTY & ANR. Vs. HIRENDRANATH DATTA & ANR.
November 21, 2016
GOVIND RAM AGARWAL Vs. KOLKATA WEST INTERNATIONAL CITY PVT. LTD. AND ORS.
March 29, 2016
GOVIND SHAMRA Vs. SEVAYATAM HOSPITAL SODALA
March 15, 2016
GRASIM INDUSTRIES LTD Vs. NEW INDIA ASSURANCE CO LTD
January 19, 2016
GREATER MOHALI AREA DEVELOPMENT AUTHORITY AND ANR. THROUGH ITS CHIEF ADMINISTRATOR/AUTHORISED SIGNATORY HAVING ITS REGD. OFFICE AT PUDA BHAWAN, SECTOR Vs. PRIYANKA NAYYAR W/O. SH. MANOJ INDERPAL NAYYAR, LUDHIANA
December 22, 2016
GREEN VIEW APARTMENT WELFARE SOCIETY Vs. GAV DEVELOPERS PVT LTD
May 20, 2016
GUJARAT GREEN REVOLUTION COMPANY LTD. Vs. BANKIMBHAI NATUBHAI PATEL AND ORS.
January 11, 2016
GUJARAT GUARDIAN LTD. Vs. NEW INDIA ASSURANCE CO. LTD.
June 1, 2016
GULAB SINGH Vs. RADHA DEVI
May 27, 2016
GULAM NABI ALIAS GURU Vs. BABU LAL & 3 ORS
January 20, 2016
GUPTA SYNTHETICS LTD. AND ORS. Vs. NEW INDIA ASSURANCE CO. LTD. AND ORS.
March 29, 2016
GURDEEP SINGH KHURANA & 24 ORS Vs. KST INFRASTRUCTURE LTD
May 20, 2016
GURDEEP SINGH PAHUJA Vs. JEEVAN MOTORS PVT LTD
February 8, 2016
GURDEEP SINGH R/O. 80/4, IST FLOOR, STATE BANK COLONY DELHI Vs. HDFC BANK LTD. 7TH FLOOR, ANSAL TOWER, NEAR SURYA HOTEL, RAJOURI GARDEN NEW DELHI
May 17, 2016
GURLAL SINGH Vs. NATIONAL INSURANCE CO. LTD
February 23, 2016
GURNAM SINGH Vs. NEW INDIA ASSURANCE CO. LTD. AND ORS.
January 11, 2016
GURSIMRAN SINGH WALIA Vs. JAYCEE AUTOMOBILES PVT LTD & 2 ORS
January 29, 2016
GURTEJ SINGH Vs. ICICI LOMBARD GENERAL INSURANCE CO. LTD.
November 28, 2016
GURU NANAK DEV PARA MEDICAL INSTITUTE THROUGH ITS PRINCIPAL PARGAT SINGH, SAGGU NIWAS, NEAR DR. TARLOCHAN BARNALA PUNJAB Vs. SALIM MOHAMMAD S/O. SH. BALI MOHAMMAD, R/O. BHAINI KAMBOAN POST OFFICE KHANPUR, TEHSIL MALERKOTLA, DISTT. SANGRUR PUNJAB
December 16, 2016
GYANENDRA KUMAR SINGHAL Vs. M/S. SUPERTECH LTD.
June 9, 2016
H.U.D.A. & ANR. Vs. SHASHI PRABHA ANAND
October 25, 2016
HAJ COMMITTEE OF INDIA Vs. MOHD. AHSAN REZA, IPS AND OTHERS
September 19, 2016
HANS MATERNITY HOME & ANR. Vs. DALJIT KAUR
January 28, 2016
HANUMESH BANDURAO KULKARNI Vs. BRANCH MANAGER, STANDARD CHARTERED BANK
February 25, 2016
HARCHAND RAM Vs. FIRM MUKESH KUMAR, ATUL KUMAR & 2 ORS
July 12, 2016
HARDESH KUMAR Vs. CHAIRMAN CUM MANAGING DIRECTOR,ALLAHABAD BANK
February 24, 2016
HARESH Vs. JAWALA REAL ESTATE PVT LTD & ANR
February 17, 2016
HARESH Vs. JAWALA REAL ESTATE PVT. LTD. & ANR.
December 16, 2016
HARIHAR DAS Vs. ORISSA STATE HOUSING BOARD
May 11, 2016
HARISH CHANDRA KHOSLA Vs. ICICI LOMBARD GENERAL INSURANCE CO LTD
August 11, 2016
HARJINDER KAUR DADIALA Vs. NATIONAL INSURANCE COMPANY LTD. & ORS.
May 6, 2016
HARJINDER SINGH Vs. PUNJAB STATE ELECTRICITY BOARD AND ANR.
December 16, 2016
HARJINDER SINGH LAL Vs. BRANCH MANAGER, ORIENTAL INSURANCE CO. LTD. & ANR.
February 15, 2016
HARPAL ARYA Vs. HOUSING BOARD, HARYANA
January 4, 2016
HARSHALATA DNYANESHWAR WANKHEDE C/O S.K. PASHINE, 158, SHANKAR NAGAR, NAGPUR Vs. COLLIERY MANAGER, AB INCLINE WESTERN COALFIELDS LIMITED & ANR
April 8, 2016
HARYANA STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION LTD. (HSIIDC) Vs. P.D. GUPTA
June 6, 2016
HARYANA URBAN DEVELOPMENT AUTHORITY AND ANR. Vs. JAGDISH KUMAR SAREEN (DEAD THR. LRS) AND ORS.
April 27, 2016
HARYANA URBAN DEVELOPMENT AUTHORITY SECTOR 6. PANCHKULA THROUGH ITS CHIEF ADMINISTRATOR Vs. S.P. BATHIA S.P. BATHLA HOUSE NO.1955.SECTOR. 12. SONEPAT HARYANA
April 21, 2016
HAVARD (HARLAL) INSTITUTE OF MANAGEMENT & TECHNOLOGY & ANR Vs. SANDEEP TYAGI & ANR
May 24, 2016
HDFC BANK LIMITED OFFICE AT HDFC BANK HOUSE,SENAPTI NBAPAT MARG, LOWER PAREL (WEST) NEW DELHI Vs. PAPPULAL JHA & ANR. S/O SHRI MAHODAV JHAM PRESENTLY RESIDING AT 48, R.S SHYAM, NAGAR, NANGAL JAISA BOHRA, JHOTWARA, JAIPUR RAJASTHAN
August 23, 2016
HDFC BANK LTD. & ANR. Vs. S. RAMU
October 17, 2016
HDFC BANK LTD. HAVING ITS REGISTERED OFFICE AT HDFC BANK HOUSE, SENAPATI BAPAT MARG, LOWER PAREL (WEST) MUMBAI Vs. LAXMI URBAN CO
February 11, 2016
HDFC BANK NAWANSHAHAR Vs. NARINDER SINGH DHAMI
April 11, 2016
HDFC ERGO G.I.C. LTD. Vs. M/S. ONNOVATIVE INFRADEVELOPERS PVT.LTD.
August 12, 2016
HEM RAJ Vs. UNITED INDIA INSURANCE CO. LTD.
February 5, 2016
HEM RAJ GUPTA Vs. STATE BANK OF INDIA
March 7, 2016
HEMANT GOYAL MOTORS PVT. LTD. THROUGH ITS DIRECTOR HEMANT GOYAL, RAJPURA ROAD, PATIALA PUNJAB Vs. HIMMAT SINGH S/O. SHRI HARDEV SINGH, R/O. VILLAGE BALLOKE, TEHSIL AND DISTRICT
September 16, 2016
HIMACHAL PRADESH HOUSING & URBAN DEVELOPMENT AUTHORITY Vs. VANDANA KANSAL
October 27, 2016
HIMACHAL PRADESH HOUSING & URBAN DEVELOPMENT AUTHORITY (HIMNUDA) Vs. TARA WATI
October 28, 2016
HIMALAYA INTERNATIONAL(CORP.) Vs. ORIENTAL INSURANCE CO. LTD. AND ORS. BRANCH MANAGER PASCHIM VIHAR BRANCH NEW DELHI
April 1, 2016
HINA SHAHIN CO-OPERATIVE URBAN BANK LTD Vs. ASARAM & 3 ORS
April 6, 2016
HIND MOTOR LTD. Vs. SANGITA & ORS. OPPOSITE
October 27, 2016
HIND MOTORS INDIA LIMITED & ANR. Vs. JODH SINGH
July 12, 2016
HINDUSTAN COCA Vs. RAMESH PRAJAPAT AND ANR. S/O. MR. RAM KUMAR, HOUSE NO. A
October 18, 2016
HINDUSTAN COCA COLA BEVERAGES PVT. LTD. E Vs. VISHAMBAR DAYAL MANGAL MODI PADA WADI DHOLPUR RAJASTHAN
May 20, 2016
HITESH VERMA Vs. SAHARA CITY HOMES AND ORS.
January 6, 2016
HONDA SIEL CARS INDIA LTD. Vs. ROHIT JAIN AND ORS.
March 31, 2016
HONG AND KONG SHANGHAI BANKING CORPORATION LIMITED Vs. MAHENDRA PRATAP SINGH DUDI & ANR.
November 24, 2016
HONGKONG AND SHANGHAI BANKING CORPORATION LIMITED HAVING OFFICE AT: 25 BARAKHAMBA ROAD, NEW DELHI Vs. JAGDISH PRASAD ASOPA S/O SHRI RAWATMAL ASOPA, R/O 10/2 FLAT NO
April 7, 2016
HONGKONG AND SHANGHAI BANKING CORPORATION LTD Vs. ATUL KUMAR
January 19, 2016
HOSHIAR SINGH MEHTA S/O LATE SHRI LABH RAM R/O VILLAGE AND P.O. Vs. M/S. BAJAJ ALLIANZ LIFE INSURANCE COMPANY LTD. AND 2 ORS. THROUGH ITS OPERATION HEAD, G.E. PLAZA AIRPORT ROAD, YERWADA DISTRICT
May 12, 2016
HOUSING BOARD, HARYANA Vs. SUKHBIR SINGH SAINI
April 19, 2016
HRBM AUTOMOBILES PVT. LTD. Vs. IQBALJIT SINGH PUNIA & ANR.
April 13, 2016
HUDA Vs. ANITA DEVI
November 3, 2016
HUDA & ANR Vs. RAJENDER KUMAR
April 8, 2016
HUDA & ANR Vs. MANGE RAM
April 8, 2016
HUDA & ANR. Vs. PT. MAKHAN LAL SHANTI DEVI DHARMARTH TRUST
March 29, 2016
HUDA & ANR. Vs. P. PURI
February 18, 2016
HUDA & ANR. THROUGH ITS CHIEF ADMINISTRATOR, SECTOR 6 PANCHKULA HARYANA Vs. SANDEEP KUMAR & ANR. RESIDENT OF 24, HOUSING BOARD COLONY, JHARSA ROAD GURGAON HARYANA
October 5, 2016
HUDA & ANR. THROUGH ITS CHIEF ADMINSTRATOR, PANCHKULA HARYANA Vs. TARSEM LAL GOYAL S/O SH JAI BHAGWAN GOYAL, R/O RAILWAY ROAD, NARWANA JIND HARYANA
January 13, 2016
HUNGRY BAGS Vs. T.S. BAKSHI AND ORS.
May 4, 2016
HYUNDAI MOTOR INDIA LTD. THROUGH ITS AUTHORISED SIGNATORY MR. MANISH KUMAR, DY. MANAGER, LEGAL & SECRETARIAL, HAVING ITS OFFICE AT 2ND 5TH & 6TH FLOOR, CORPORATE ONE (BANNI BUILDING) PLOT NO. 5, COMMERCIAL CENTRE JASOLA, NEW DELHI Vs. LEELA SHU & ANR.
April 25, 2016
I C SHARMA Vs. ORIENTAL INSURANCE CO LTD
February 22, 2016
ICICI BANK LIMITED THROUGH ITS AUTHORISED REPRESENTATIVE MR. JARRAR RIZVI, HAVING ITS REGD, OFFICE AT: LANDMARK, RACE COURSE CIRCLE, VADODARA Vs. PARVIN JUNEJA S/O. LATE KEWAL KRISHAN JUNEJA, R/O. E
November 21, 2016
ICICI BANK LTD. Vs. MANJEET SINGH
March 2, 2016
ICICI BANK LTD. & ANR. Vs. ARVIND KUMAR GUPTA & ORS.
January 28, 2016
ICICI BANK LTD. & ORS. Vs. M/S. J.C.M. POULTRY FARM
June 7, 2016
ICICI BANK LTD. AND ORS. Vs. SHIPRA SARKAR
April 13, 2016
ICICI BANK LTD. SCO Vs. RAVI KANT (THROUGH LRS) & ANR. THROUGH HIS LR SMT RAJ KUMARI ( MOTHER) 221R NEW COLONY PALWAL, TEHSIL PALWAL PALWAL HARYANA
November 8, 2016
ICICI HOME FINANCE COMPANY LIMITED Vs. BHIM SEN LEKHRA
July 26, 2016
ICICI HOMES FINANCE COMPANY LIMITED Vs. PRADEEP SINGH BAKSHI & ANR.
February 5, 2016
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. MALWA VEHICLES PVT LTD
April 13, 2016
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. Vs. M/S. ADAM SULEMAN DURVESH
January 28, 2016
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. 4TH FLOOR RED FORT CAPITAL PARSVNATH TOWER, BHAI VEER SINGH MARG, GOLE MARKET, NEW DELHI Vs. YOGESH YADAV S/O SH. DHANVEER, R/O VILLAGE TIKI, TEHSIL AND DISTRICT
May 31, 2016
ICICI PRUDENTIAL LIFE INSURANCE CO LTD Vs. IQBAL KAUR & ANR
February 29, 2016
ICICI PRUDENTIAL LIFE INSURANCE CO. LTD. Vs. KEMPANNA CHETTY
March 2, 2016
IDAR NAGRIK SAHAKARI BANK LTD Vs. RITABEN GOPESH KUMAR SANGHVI & 20 ORS ; BINITA NIKUJ SANGHVI; ABHAYAKUMAR JAIN; ADISH ARVINDKUMAR SANGHVI; ASHA ARVINDKUMAR SANGHVI; GOPESH ARVINDKUMAR SANGHVI; CHHAYA ARVINDKUMAR SANGHVI; HIMANSHU ARVINDKUMAR SANGHVI; NIKUNJ ARVINDKUMAR SANGHVI; ARUNABEN
August 26, 2016
IDBI FEDERAL LIFE INSURANCE CO. LTD. & ANR. Vs. RAMESHWAR PRASAD JAIN
November 4, 2016
IFCI LTD. Vs. PRADIP KUMAR GHOSH AND ORS.
January 11, 2016
IFCI LTD. Vs. ROSY RANI
May 11, 2016
IFFCO TOKIO GENERAL INSURANCE CO. LTD. Vs. SURESH HIRAMAN MAHAJAN
September 5, 2016
IFFCO TOKIO GENERAL INSURANCE LTD Vs. ANURAG WADHWA & ANR
May 11, 2016
IMPROVEMENT TRUST BATHINDA Vs. KARORI MAL MITTAL
November 2, 2016
INAMDAR MULTISPECIALITY HOSPITAL & ANR Vs. CONSUMER WELFARE ASSOCIATION & ANR
March 16, 2016
INDERJIT SINGH MANGAT & ANR. Vs. GODREJ PROPERTIES LTD.
April 6, 2016
INDERJIT SINGH RUPRAI Vs. M/S. ACCORD LAND DEVELOPERS PVT. LTD.
February 25, 2016
INDIA INFOLINE LTD. & ORS. Vs. JOSHEPH & ORS.
April 7, 2016
INDIAN AIRLINES LTD. Vs. S.K. BARAL
November 24, 2016
INDIAN PUBLIC SCHEEL SOCIETY Vs. TATA MOTORS LTD.
September 29, 2016
INDIAN RAILWAYS CATERING & TOURISM CORPORATION LTD. AND ORS. Vs. K.S. SANDEEP SHETTY
February 24, 2016
INDIRA BHARADWAJ W/O. R.K. BHARADWAJ R/O. HOUSE NO.149.SECTOR, Vs. M/S. DALMIA RESORTS INTERNATIONAL P LTD. 4 SCINDIA HOUSE, CANNAUGHT PLACE,THROUGH ITS AUTHORISED REPRESENTATIVE NEW DELHI
August 29, 2016
INDO FARM EQUIPMENT LIMITED Vs. BAHADUR SINGH AND ORS.
March 28, 2016
INDO SALES AGENCY Vs. SABRI ENTERPRISES & ANR
February 18, 2016
INDRA DHAR Vs. RELIANCE INSURANCE CO
April 1, 2016
INDUSIND BANK LTD. Vs. PANCHAPPA
November 28, 2016
INDUSIND BANK LTD. & ANR. Vs. GURUSIDDAPP BASAVARAJ MENASINKAI
January 8, 2016
INSCOL ACADEMY SCO NO. 18 Vs. BHARTI SACHDEVA H. NO. 7, PWD, (B & R) (COLONY), AMBALA ROAD KAITHAL HARYANA
January 18, 2016
IQBAL HUSSAIN KARIMBHAI PATEL Vs. UNITED INDIA INSURANCE COMPANY LTD.
July 5, 2016
J JANAKI Vs. YASHODA SUPER SPECIALITY HOSPITAL & ORS ; V NARESH (SURGEON); D R K PRASAD (SURGEON); NEW INDIA ASSURANCE CO LTD ; INDIAN MEDICAL ASSOCIATION
May 27, 2016
J.K. SYNTHETICS LTD. Vs. BHIM SINGH JAIN
July 29, 2016
J.L. KNIT (INDIA) LTD. Vs. DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED
January 8, 2016
JAGDEVRAO S/O NAMDEV RAO SHINDE, NAVARI TQ. HADGAON, NANDED Vs. MODHI AGRO JENTIX PVT. LTD. AND ANR. THROUGH ITS PROPRIETOR, NEW MONDHA, NANDED
May 26, 2016
JAGDISH CHANDER GULATI S/O. LATE SH. KANWAR BHAN GULATI, R/O. KP Vs. M/S. MERA BABA REALITY ASSOCIATES PVT. LTD. A
July 14, 2016
JAGDISH CHANDER SINGAL Vs. UNITECH LIMITED
May 3, 2016
JAGRUT NAGRIK & ANR. Vs. NEW INDIA ASSURANCE CO. LTD. & ANR.
December 13, 2016
JAHARLAL KANU S/O. LATE RAM KIRIT KANU, R/O. HARIDHAN CHAKRABORTY SARANI, P.O. SONARPUR, KOLKATA Vs. DR. KRISHNENDU MUKHERJEE & 7 ORS. S/O. DEBABRATO MUKHERJEE, R/O. SAHEBPARA, P.O. SONARPUR, KOLKATA
September 22, 2016
JAI MATA DI COTSYN PVT. LTD. Vs. UNITED INDIA INSURANCE COMPANY LIMITED
January 29, 2016
JAI PRAKASH MALLICK Vs. E S I SUB REGIONAL OFFICE
March 14, 2016
JAIN HOUSING AND CONSTRUCTION LTD & ANR Vs. RATHIKA SUBRAMANIAM
May 16, 2016
JAIN INTERNATIONAL SANSTHAN Vs. KRISH CITY BHIWADI & ANR.
February 1, 2016
JAINA CONSTRUCTION COMPANY Vs. ORIENTAL INSURANCE COMPANY LIMITED & ANR ; INDUSIND BANK LIMITED
September 9, 2016
JAIPRAKASH ASSOCIATES LTD. Vs. ICICI LOMBARD GENERAL INSURANCE CO. LTD.
August 16, 2016
JAIPRAKASH ASSOCIATES LTD. Vs. ICICI LOMBARD GENERAL INSURANCE CO. LTD.
December 16, 2016
JAIPUR DEVELOPMENT AUTHORITY Vs. ASHOK KUMAR KATARIYA
January 18, 2016
JAIPUR DEVELOPMENT AUTHORITY JAIPUR RAJASTHAN Vs. PRAHLAD GUPTA
February 29, 2016
JAIPUR VIDYUT VITRAN NIGAM LTD. Vs. NATHU LAL YOGI
April 28, 2016
JAIPUR VIDYUT VITRAN NIGAM LTD. & 2 ORS. Vs. PHOOL CHAND SOLET
June 6, 2016
JAIPURIA SUNRISE GREENS RESIDENTS WELFARE ASSOCIATION; MANOJ VERMA Vs. JAIPURIA INFRASTRUCTURE DEVELOPERS PVT LTD
March 30, 2016
JAKSON LIMITED Vs. R.D. SINGH
June 2, 2016
JALINDER KRISHNA BABAR Vs. AUTHORIZED SIGNATORY/OFFICER, TATA MOTORS FINANCE LTD. & ANR.
December 13, 2016
JARNAIL SINGH & ANR. S/O LATE SH. LABH SINGH, R/O H.NO. 2092, SECTOR 15 Vs. ADMINISTRATOR, CHANDIGARH ADMINISTRATION & ANR. DELUX BUILDING, SECTOR 9, CHANDIGARH
May 30, 2016
JAY KUMAR Vs. M.P. PASCHIM KSHETRA VIDYUT VITRAN CO. LTD.
February 25, 2016
JAY PRAKASH AGARWAL Vs. LIFE INSURANCE CORPORATION OF INDIA
February 2, 2016
JAYA KUMAR JOLAD Vs. BHABHA ATOMIC RESEARCH CENTRE HOSPITAL & ORS.
February 2, 2016
JET AIRWAYS (INDIA) LTD. Vs. VARADERAJAN MURUGA GHATIKACHALAM
February 2, 2016
JET AIRWAYS (INDIA) LTD. SIROYA CENTRE, SAHAR AIRPORT ROAD, ANDHERI (EAST)THROUGH ITS CHAIRMAN MUMBAI Vs. HARI MOHAN BHARDWAJ & 2 ORS. R/O 889, SECTOR
February 12, 2016
JHUMIAN WALI CO-OPERATIVE AGRICULTURE SERVICES SABHA LTD Vs. PARSHOTAM & ANR
March 29, 2016
JHUMIAN WALI CO-OPERATIVE AGRICULTURE SERVICES SABHA LTD AND ORS Vs. OM PRAKASH & ANR
March 29, 2016
JIGNESH NATWARSINGH SOLANKI Vs. I.C.I.C.I. LOMBARD GENERAL INSURANCE COMPANY LTD.
January 12, 2016
JILA SAHKARI KENDRIYA MARYADIT BANK THROUGH BRANCH MANAGER AMANAT BRANCH NEXT TO POLICE STATION SEONI TEHSEEL AND DISTRICT SEONI M.P. Vs. NIRMALA RANI UPADHAYA & ANR. WD/O LATE CHANDRIKA PRASAD, OPPOSITE SATYA KABIR NIKETEN CILLEGE ROAD,BHAIROGANJ SEONI M.P.
September 6, 2016
JINENDRA MAHESHWARI Vs. RAJASTHAN HOUSING BOARD AND ORS.
March 4, 2016
JITENDRA BALANI Vs. UNITECH LTD
February 8, 2016
JITENDRA SINGH G.P. Vs. IFFCO-TOKIO GENERAL INSURANCE CO. LTD.
February 23, 2016
JIWAN KANT JAIN Vs. VATIKA LTD
September 20, 2016
JONALI BARUAH Vs. PUBANCHAL HOUSING PROMOTION, DEVELOPMENT & FINANCE CO-OPERATIVE SOCIETY LTD & 3 ORS
April 4, 2016
JOSHI AUTOZONE PVT. LTD. Vs. COL S.K. GAWARI (RETD.)
January 6, 2016
JTPL TOWENSHIPS PVT. LTD. JTPL HOUSE, F Vs. KRISHNA DEVI W/O. KRISHAN DEVI, PRESENTLY AT H.NO. 1071, PPPULAR ENCLAVE, SECTOR
January 7, 2016
JUBRAJ JHANKAR Vs. BRANCH MANAGER, ICICI BANK LTD
January 18, 2016
JWALA PRASAD Vs. DR. SUSHIL RUNGTA & ORS.
July 11, 2016
JYOTHISH CHANDRAN Vs. ZEE TELE FILMS PVT. LTD.
July 5, 2016
K R B L LTD Vs. NEW INDIA ASSURANCE COMPANY LTD
February 24, 2016
K. BALARAMA SARMA & ANR. S/O LATE RAMA RAO, R/O D.NO. 42 Vs. CHIEF MANAGER, ANDHRA BANK MAIN BRANCH, RR APPA RAO STREET, I TOWN, VIJAYAWADA
July 19, 2016
K. SELVAM S/O. KALYANITHEVAR, DOOR NO. 12 Vs. T. PANDIAN & 3 ORS. W/O P. THANGARAJ R/O. PALLIYODAI STREET, POMMAIYAGOUNDANPATTI, THENI TALUK, THENI TAMIL NADU
January 15, 2016
K. SRIKAR REDDY AND ORS. Vs. SRISHTI ASSOCIATES AND ORS.
March 29, 2016
K.A. SAIRA BANU KAPALI HOUSE, ARANGATHU CROSS ROAD, PULLEPPADY, ERNAKULAM Vs. K.J. VASUDEVAN & 7 ORS. S/O R. KESAVAN NAIR, VASUDEVA MANDIRAM, VADUKAL ALAPPUZHA KERALA
May 23, 2016
K.B. MOHAMMED & ANR. Vs. P.S. MOHAMMED & ANR.
February 2, 2016
K.M. NAGARAJ S/O SHRI MUDDURE GOWDW, R/O NO Vs. MANAGER, TATA FINANCE MOTOR LTD. BLOCK S 202
May 16, 2016
K.T. MOOSA KOYA Vs. KSFE LTD. AND ORS.
January 6, 2016
K.V. GOURI SHANKAR Vs. M/S. ADEL LANDMARKS LIMITED
February 4, 2016
KAD HOUSING PVT. LTD. & ANR. Vs. M.L. VARMA & ANR.
November 17, 2016
KAILASH CHANDER Vs. LIFE INSURANCE CORPORATION OF INDIA
March 1, 2016
KAKALI CHOWDHURY Vs. BHASKAR CHATTERJEE & ORS.
May 3, 2016
KALA CHAND SIL Vs. CONCERNED AUTHORITYM, INFENCY HEALTH CARE & ANR
May 31, 2016
KAMAL KISHORE AGRAWAL Vs. JET AIRWAYS INDIA LTD. AND OTHERS
October 28, 2016
KAMALA R BHAT Vs. MANIPAL NORTH SIDE HOSPITAL & ANR
March 31, 2016
KAMBOJ COLD STORE Vs. GOBIND RAM
March 15, 2016
KAMBOJ COLD STORE Vs. SUKHDEV SINGH
March 15, 2016
KAMBOJ COLD STORE Vs. DEEN DAYAL
March 15, 2016
KAMLA DEVI Vs. LIC OF INDIA
February 9, 2016
KAMLAKAR A. MOKAL PLOT NO. F Vs. PUSHPAGANDH CO
March 30, 2016
KAMLESH CHICHRA Vs. UNITECH LTD
September 26, 2016
KAMLESH GUPTA Vs. ICICI LOMBARD GENERAL INSURANCE COMPANY LTD & 2 ORS
February 18, 2016
KAMLESHWAR PRASAD CHOUDHARY Vs. LIC OF INDIA & 2 ORS
September 26, 2016
KANHAIYA LAL PRAKASH CHAND Vs. NEW INDIA ASSURANCE COMPANY LIMITED & ANR.
October 20, 2016
KANPUR DEVELOPMENT AUTHORITY Vs. PRAMOD KUMAR TIWARI & ANR.
March 16, 2016
KARNAIL SINGH Vs. M/S. RASI SEEDS PVT. LTD. & 2 ORS.
March 14, 2016
KARNATAKA BANK LTD. Vs. DEVERASETTY VENUGOPAL
October 28, 2016
KARUR VYSYA BANK Vs. PULLUGUJJU VENU MADHAV & ANR.
November 17, 2016
KAVITA KOTHARI W/O. SHRI RAJIV KOTHARI, METRO HEIGHTS, 114, LAL MOHAN BHATTACHARYA ROAD, KOLKATA Vs. SAMRIDDHI DEVELOPERS PVT. LTD. 7 3 ORS. OFFICE AT 9/12, AJAD HIND GARH, SULAU MORE, RAJARHAT ROAD, POLICE STATION AIRPORT, DISTRICT
September 7, 2016
KAWAL RAJ SINGH Vs. EMAAR MGF LAND LTD.
June 2, 2016
KAWALJEET JAISWAL Vs. ADEL LANDMARKS LIMITED
November 10, 2016
KESHAV DATT SREEDHAR Vs. EMAAR MGF LAND LTD.
June 2, 2016
KHADI UDYOG JATHLANA THROUGH ITS SECRETARY SH. RAJESH SINGLA, VILLAGE MANGLAI, TEHSIL & DISTRICT AMBALA HARYANA Vs. ORIENTAL INSURANCE CO. LTD. THROUGH ITS SENIOR DIVISIONAL MANAGER, 170/2
May 26, 2016
KHUSHBOO VINODRAY MALKAN RESIDING AT 31 Vs. GODREJ PROPERTIES LOCAL OFFICE AT: 2ND FLOOR, RUDRA PATH COMPLEX, NEAR RAJPATH CLUB, SARKHEJ GANDHINAGAR HIGHWAY, AHMEDABAD
May 31, 2016
KIRAN BATWARA AND ORS. Vs. NAV JEEVAN HOUSING CO-OPERATIVE SOCIETY LTD. AND ORS.
March 4, 2016
KIRANPAL SINGH S/O NARINDER SINGH, THROUGH SH. NARINDER SINGH, S/O SH. DARSHAN SINGH, R/O HOUSE NO. 63, WARD NO. 7, HAZIPUR ROAD, TEHSIL DASUYA, DISTRICT Vs. OMEGA MARITINE MANAGEMENT SERVICES PVT. LTD. & ANR. THROUGH ANAND MALHOTRA, AUTHORISED SIGNATORY B
May 26, 2016
KISHAN COLD STOREGE AND ANOTHER Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. & ORS.
April 21, 2016
KISHAN SAHKARI CHINI MILL LTD Vs. CHAIRMAN/MANAGING DIRECTOR, ICICI LTD
May 31, 2016
KISHAN SINGH & ORS. Vs. HARYANA VIDYUT PRASARAN NIGAM LTD.
July 28, 2016
KISHOR SHANKARRAO KULKARNI Vs. KUMAR PROPERTIES PVT LTD
January 18, 2016
KISHOR VANDRAVANAS GORADIA & ANR. Vs. SIEMENS LTD. & ANR.
September 1, 2016
KNK PROMOTERS & DEVELOPERS Vs. S.N. PADMINI
August 31, 2016
KOTA DALL MILL Vs. UNITED INDIA INSURANCE CO LTD & 3 ORS
January 5, 2016
KOTAK MAHINDRA BANK LTD. Vs. MD. SARIF ANSARI
January 6, 2016
KOTAK MAHINDRA PRIME LTD. Vs. MEHTA MOTORS
January 27, 2016
KRISHNA ADHIKARY Vs. BRANCH MANAGER, SENCO GOLD, CHINSURAH BRANCH
January 29, 2016
KRISHNA ASSOCIATES Vs. ANIL C ROKADE & 21 ORS
January 12, 2016
KRISHNA BAI Vs. LIC OF INDIA
March 3, 2016
KRISHNA CONSTRUCTION Vs. ASHWINI TRADING COMPANY & 2 ORS
May 31, 2016
KRISHNA CONSTRUCTION Vs. ANUPRITA & 2 ORS
May 31, 2016
KRISHNA ENGINEERING COMPANY Vs. GENINS TOOLS SOLUTIONS
April 29, 2016
KRISHNA ENGINEERING WORKS Vs. ORIENTAL INSURANCE CO LTD & 2 ORS
March 31, 2016
KRISHNA MALHOTRA W/O COLONEL SK MALHOTRA RESIDENT OF H.NO. D Vs. BAJWA DEVELOPERS LIMITED REGISTERED OFFICE SCO 17
April 6, 2016
KRISHNA MURARI A.G.M (SAIL) RETD. SALEMPUR ROAD, CHAPRA Vs. NORTH BIHAR POWER DISTRIBUTION CO. LTD. THROUGH EXECUTIVE ENGINEER(ELECT) URBAN, RAJENDRA SAROVER, CHAPRA
September 9, 2016
KRISHNA NAND PANDEY & ANR Vs. POST MASTER & 2 ORS
April 13, 2016
KRISHNA PHANI CONSTRUCTIONS & 2 ORS Vs. KURRA SAMBASIVA RAO
July 8, 2016
KRISHNAMOORTHY NARAYANAN S/O. SH. V. KRISHNAMOORTHY Vs. M/S. BRIGADE ENTERPRISES LIMITED
November 21, 2016
KRUSHNA SURESHKUMAR TARUNA Vs. LIFE INSURANCE CORPORATION OF INDIA & ANR.
July 26, 2016
KUCKYJOHNEY @ KUCKY MERIN PUNNOOSE Vs. ADMINISTRATOR, ST. THOMAS HOSPITAL & 2 ORS. THE ADMINSTRATOR, ST THOMAS HOSPITAL, CHETHIPUZHA, CHANGANACHEERY KERALA
September 27, 2016
KULWINDER SINGH & ANR Vs. STATE BANK OF PATIALA & ANR
July 8, 2016
KUMAR BUILDER & 6 ORS. Vs. KALYANI T. DESHPANDE & 2 ORS.
February 1, 2016
KUMUD GHAI Vs. TDI (TANEJA DEVELOPERS & INFRASTRUCTURE LTD.)
March 4, 2016
KUNJ LAL Vs. UNITED INDIA INSURANCE COMPANY LIMITED
March 9, 2016
KUNJITHOMMAN E.T ELENGICAL HOUSE, KOZHIPILLY P.O. KOTHAMANGALAM Vs. CHAIRMAN CUM MANAGING DIRECTOR, UNITED INDIA INSURANCE CO. LTD. HEAD OFFICE 24, WHITES ROAD, CHENNAI
May 17, 2016
KUWAIT AIRWAYS CORPORATION Vs. AJAY GUPTA
August 12, 2016
L & T FINANCE LIMITED & ANR Vs. MUTTAPA
January 14, 2016
L & T GENERAL INSURANCE COMPANY LTD. Vs. UMESH & ANR.
November 9, 2016
L.I.C. OF INDIA DIVISIONAL OFFICE BHAWANI SINGH ROAD, JAIPUR RAJASTHAN AND ANOTHER Vs. VIJAY KUNWAR VPO GUJAL
March 1, 2016
LAKSHMI BUILDERS AND ORS. Vs. KESAVARAPU SOMESWARA RAO AND ORS.
March 4, 2016
LAKSHMI ROHIT AHUJA Vs. SBI LIFE INSURANCE CO. LTD.
April 28, 2016
LALARAM S/O SHRI PABURAM, R/O VILLAGE AND POST OFFICE BANVARLA, VIA REN, TEHSIL DEGANA, DISTRICT Vs. ORIENTAL INSURANCE COMPANY LTD. AND 2 ORS. THROUGH SENIOR DIVISIONAL MANAGER, B.R. 2, KUNDAN BHAWAN, M.I. ROAD, JAIPUR RAJASTHAN
May 25, 2016
LALIT KUMAR MOHATA DHUN HOUSE MISSION ROAD BHADRA , AHMEDABAD Vs. THE NEW INDIA ASSURANCE CO. LTD. II FLOOR BOX NO 4830, ANNA ROAD P,O. CHANNAI 600002
January 14, 2016
LALIT MOHAN MOHANTY Vs. ORISSA STATE HOUSING BOARD
May 11, 2016
LATHIKA C. Vs. BRANCH MANAGER, MUTHOOT FINANCE (P) LTD.
July 4, 2016
LAXMI V KHOTE W/O VINAYAK G KHOTE Vs. SUNDARAM FINANCE LIMITED AND ORS
June 28, 2016
LAXMIBAI, THROUGH HER L.RS. DEEPIKA W/O VISHAL TIWARI, R/O GOKUL NAGAR, OPP PEOPLE HIGH SCHOOL NANDED MAHARASTRA AND OTHERS Vs. BIRLA SUN LIFE INSURANCE CO. LTD. 6TH FLOOR, VAMAN CENTER, MAKHWANA ROAD, OFF ANDHERI KURLA ROAD, NEAR MAROL NAKA, ANDHERI (EAST) MUMBAI
April 12, 2016
LEHRI SINGH Vs. ICICI LOMBARD GENERAL INSURANCE COMPANY AND ORS.
April 29, 2016
LIC OF INDIA Vs. POONAM BHASIN & ANR
January 29, 2016
LIC OF INDIA Vs. RENUKA DEVI
March 9, 2016
LIC OF INDIA & ANR. Vs. KOLLA SANTHI & ANR.
January 22, 2016
LIC OF INDIA & ORS. Vs. KRISHNA DEVI & ORS.
November 18, 2016
LIFE INSURANCE CORP. OF INDIA Vs. P. BHARATHI DEVI
February 4, 2016
LIFE INSURANCE CORP. OF INDIA AND ORS. Vs. ANITA PANWAR AND ORS.
April 13, 2016
LIFE INSURANCE CORPORATION OF INDIA Vs. UTPAL SHRIMAL
December 5, 2016
LIFE INSURANCE CORPORATION OF INDIA Vs. ALKA SHUKLA
April 29, 2016
LIFE INSURANCE CORPORATION OF INDIA Vs. FATHIMA AND ORS.
January 27, 2016
LIFE INSURANCE CORPORATION OF INDIA Vs. VIDHYA DEVI
January 29, 2016
LIFE INSURANCE CORPORATION OF INDIA Vs. RANJEET SINGH
July 28, 2016
LIFE INSURANCE CORPORATION OF INDIA & 2 ORS. Vs. RAMPHAL S/O SH. TEK CHAND
October 4, 2016
LIFE INSURANCE CORPORATION OF INDIA AND ORS. Vs. GEETA DEVI
May 31, 2016
LIFE INSURANCE CORPORATION OF INDIA AND ORS. Vs. MADAN GOPAL
March 18, 2016
LIFE INSURANCE CORPORATION OF INDIA THROUGH SHRI PREM CHANDRA, ASSISTANT SECRETARY (LEGAL) C.O. (LEGAL) CELL DELHI, H Vs. DR. A.B. SINGH S/O SHRI R.C. SINGH CHAUHAN, R/O VIVEK VIHAR, DEVPURA, PART I, BEHIND DISTRICT HOSPITAL CITY & DISTRICT
May 25, 2016
LILAVATI KIRTLAL MEHTA MEDICAL TRUST & ANR Vs. UNIQUE SHANTI DEVELOPERS & 2 ORS
March 1, 2016
LOGIX BLOSSOM GREENS BUYERS WELFARE ASSOCIATION Vs. LOGIX INFRATECH PVT LTD & 3 ORS
February 19, 2016
LT COL AJAY SINGH & ANR Vs. UNITECH LIMITED & ANR
May 25, 2016
LT. COL. ATMA SINGH (RETD.) Vs. MANAGING DIRECTOR, FORTIS HEALTHCARE LTD. & ORS.
November 28, 2016
LUCKNOW DEVELOPMENT AUTHORITY Vs. DR. RAMESH CHAND CHADDHA
November 18, 2016
LUCKNOW DEVELOPMENT AUTHORITY THROUGH ITS SECRETARY, 6 JAGDISH CHAND BOSE MARG, LUCKNOW U.P Vs. SUSHIL KUMAR RAI S/O LATE SITA RAM RAI, R/O 1/25 VIVEK KHAND, GOMTI NAGAR, LUCKNOW U.P
May 16, 2016
LUCKNOW DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAIN VIPIN KHAND, GOMTI NAGAR, LUCKNOW UTTAR PRADESH Vs. SHYAM KISHORE VERMA S/O SHRI KHUSHAL CHAND, R/O HOUSE NO. 559
August 29, 2016
LUDHIANA IMPROVEMENT TRUST Vs. SURJIT KAUR & ANR
August 2, 2016
LUDHIANA IMPROVEMENT TRUST AND ORS Vs. RAJINDER KAUR & ANR
August 2, 2016
LUDHIANA IMPROVEMENT TRUST AND ORS Vs. JAGTAR SINGH & ANR
August 2, 2016
LUFTHANSA GERMAN AIRLINES Vs. SUMIT BHARGAVA
May 3, 2016
LV PRASAD EYE INSTITUTE AND ORS Vs. PUSARLA SRINIVASA RAO & ANR
February 26, 2016
M C DONALDS INDIA Vs. ANUPAM TRIPATHI
March 10, 2016
M R HYUNDAI (A UNIT OF MANGE RAM ENTERPRISE (P) LTD ) Vs. MANOJ KUMAR JAIN & ANR
January 6, 2016
M TECH DEVELOLPERS PVT LTD Vs. DINESH KAUSHIK HOUSE
March 8, 2016
M VIJAYENDRA Vs. A PADMAVATHI & ANR
April 1, 2016
M. SARALA OFFICE OF THE DIRECTOR FOR MEDICAL SERVICES, 21, SRINIVASA NAGAR, VILLIVAKKAM CHENNAI Vs. SUNDARAM MEDICAL FOUNDATION AND ANR. MANAGING DIRECTOR, SHANTHI COLONY, IV AVENUE, ANNA NAGAR WEST, CHENNAI
January 21, 2016
M.C. MOHAN RAO Vs. UNITED INDIA INSURANCE CO. LTD. AND ORS.
January 7, 2016
M.P. HOUSING BOARD & ANR. Vs. BS SHARMA
March 1, 2016
M.S. TEWARI Vs. DELHI DEVELOPMENT AUTHORITY
May 11, 2016
M/S CHOLAMANDALAM M.S. GENERAL INSURANCE CO. LTD. Vs. SHRI TARKESHWAR AGRO FOOD PRODUCTS & ANR.
July 5, 2016
M/S GREENATURE INDUSTRIES Vs. M/S UNITED INDIA INSURANCE COMPANY LIMITED
January 4, 2016
M/S GSL (INDIA) LTD. Vs. UNITED INDIA INSURANCE CO LTD.
April 19, 2016
M/S KOTA DALL MILL Vs. UNITED INDIA INSURANCE CO. LTD.
January 5, 2016
M/S MUTHOOT FINANCE LIMITED Vs. M/S RELIANCE GENERAL INSURANCE COMPANY LIMITED & ANR.
January 6, 2016
M/S TATA MOTORS LTD.,MARKETIN AND CUSTOMER SUPPORT PASSENGER CAR BUSINESS UNIT 26, FLOOR CENTER NO.1, WORLD TRADE CENTER CUFFE PARADE MUMBAI Vs. SHARAD & ANR. S/O. KAXMAN KONARADDY NO.99 SILVER TOWN GOKUL ROAD HUBLI
May 19, 2016
M/S. A. R. TRADING COMPANY Vs. ORIENTAL INSURANCE COMPANY LIMITED & ORS.
June 17, 2016
M/S. ACCORD INFRASTRUCTURES & DEVELOPERS PVT. LTD. Vs. PARSHOTAM LAL GUPTA
May 31, 2016
M/S. ADVANCED HEALTHCARE RESOURCES INDIA PVT. LTD. & ORS. Vs. NEW INDIA ASSURANCE CO. LTD. & ORS.
January 20, 2016
M/S. AMEYA DEVELOPERS PROP SURESH RAJARAM DHARMADHIKARI, R/O 2257/3, A WARD PINAK TERRACES, BABUJAMAL ROAD, KOLHAPUR MAHARASHTRA Vs. MRS. VIDYA MOHAN SALOKHE R/O 1549, B WARD, MANGALWAR PETH KOLHAPUR MAHARASHTRA
October 5, 2016
M/S. ANSAL HOUSING & CONSTRUCTION LTD. Vs. JOTINDER SINGH
November 10, 2016
M/S. ANSAL HOUSING AND CONSTRUCTION LTD. Vs. RAJESH KUMAR S/O. SHRI FAGGU RAM
July 22, 2016
M/S. ARIF CONSTRUCTIONS Vs. MADHU JAIN & ANR.
July 8, 2016
M/S. ATM CONSTRUCTIONS THROUGH MR. SANTOSH MAHAPATRA, S/O. SHRI AGADHU, (PARTNER AND POWER OF ATTORNEY)ADDRESS: NEAR GAYATRI MANDIR, DANTEWADA CHHATTISGARH Vs. UNITED INDIA INSURANCE COMPANY LIMITED (REGISTERED AND HEAD OFFICE) 24, WHITES ROAD, CHENNAI, THROUGH DIVISIONAL MANAGER, KRISHNA COMPLEX, KUTCHERY CHOWK, RAIPUR CHHATTISGARH
April 19, 2016
M/S. ATUL REALTY PVT. LTD. & 2 ORS. Vs. E.P. RAMACHANDRAN
February 5, 2016
M/S. BERKELEY AUTOMOBILES LTD. & ANR. Vs. KRISHAN KUMAR & ANR.
June 6, 2016
M/S. BOUTIQUE INTERNATIONAL 202, PADMA PLACE, 86, NEHRU PLACE, NEW DELHI Vs. UNITECH LIMITED THROUGH THE GENERAL MANAGER, REAL ESTATE DIVISION, GROUND FLOOR, SIGNATURE TOWERS, SOUTH CITY
May 9, 2016
M/S. BTM INDUSTRIES LTD. Vs. NEW INDIA ASSURANCE CO. LTD.
January 15, 2016
M/S. C.G. WORLDWIDE IMPEX PVT. LTD. Vs. BOMBAY MERCANTILE CO-OPERATIVE BANK
February 11, 2016
M/S. CARGO MOTORS (GUJARAT) PVT. LTD. "ANIMESH", C.G. ROAD, PANCHWATI AHMEDABAD Vs. CONSUMER EDUCATION & RESEARCH SOCIETY, SURAKSH SANKOOL, AHMEDABAD
November 17, 2016
M/S. CHANDIGARH OVERSEAS PRIVATE LIMITED & ANR. THROUGH ITS MANAGING DIRECTOR, HEAD OFFICE AT SCO NO. 196 Vs. KRISHAN KUMAR SAKLANI S/O LATE SH. B.R. SAKLANI, R/O, 95
March 29, 2016
M/S. CITI BANK, N.A., HOME LOAN DEPARTMENT, REPRESENTED BY ITS MANAGER, BEGUMPET BRANCH, HYDERABAD, ANDHRA PRADESH Vs. RAMESH KALYAN DURG, R/O 6005, BRIDGE ROAD, APARTMENT NO. 1015, DULUTH GEORGIA, GEORGIA (USA)
June 7, 2016
M/S. CITY VIEW ENTERPRISES Vs. HUDA & ORS.
February 1, 2016
M/S. COLLAGE GROUP INFRASTRUCTURE PVT. LTD. Vs. SWARAN SINGH BHARA & ANR.
September 22, 2016
M/S. COSMIC TRENDS PVT. LTD. Vs. ORIENTAL INSURANCE COMPANY LIMITED
May 19, 2016
M/S. D.K. CONSTRUCTION REP. BY ITS PROPIETOR SRI. DEEPTEN DAS, 122, SANTOSHPUR AVENUE, GROUND FLOOR, (BACK SIDE), P.S. PURBA JADAVPUR, KOLKATA Vs. ARUP BANERJEE & 2 ORS. SON OF LATE MANIKLAL, BANERJEE, MUKHERJEE PARA, DAKSHIN PARA, P.O. AND P.S. BARASAT, DIST 24 PGS., KOLKATA
September 29, 2016
M/S. DESAI HOMES REP. BY ITS PARTNER V.R. DESAI, 1ST FLOOR, DD VASTRA MAHAL, MARKET ROAD, ERNAKULAM COCHIN Vs. AIJI JAMES & ANR. EALOOR HOUSE KAIPUZHA P.O. DISTRICT
September 7, 2016
M/S. DHUNI CHAND HARBANS LALA THROUGH ITS PROPRIETOR/ANIL BERI, 2/49, GANDHI CHOWK ABOHAR PUNJAB Vs. JANTA TENT HOUSE THROUGH ITS PROPRIETOR/PARTNER SANJEEV BERI, SHOP NO. 7, JAIN DHARAMSHALA, CORCULAR ROAD ABOHAR PUNJAB
February 9, 2016
M/S. DLF LTD. DLF CENTRE, SANSAD MARG, NEW DELHI Vs. M/S. MRIDUL ESTATE PVT. LTD. THROUGH ITS DIRECTORS, SHRI KAMAL KUMAR SINGH COMPANY, H
April 25, 2016
M/S. ELAN A SOLE PROPRIETORSHIP CO. G Vs. JITENDRA NATH PRAMANIK & 2 ORS.
April 19, 2016
M/S. EXPERION DEVELOPERS PVT. LTD. Vs. MANJIT SINGH SABHARWAL
July 22, 2016
M/S. FAUZDAR MOTORS AUTHORISED DEALER TELCO PASSENGER, CAR DIVISION, PANNA NAKA, SATNA MADHYA PRADESH Vs. M.L. SEN AND ANOTHER S/O. SHRI NATTHURAM SEN, BEEDA COLONY, DHEKHA, REWA TEHSIL
December 20, 2016
M/S. FORTUNE INVESTMENTS Vs. LEELA MAHAL CO-OP. HOUSING SOCIETY LTD. & ANR.
December 1, 2016
M/S. FUTURE GENERAL INDIA INSURANCE COMPANY LTD. 1ST FLOOR, UNIT NO. 110 TO 115, KRISHNA APRA BUSINESS SQUARE, PLOT NO. D4 Vs. G. SRIDHAR GOUD, REP. BY ITS MANAGING DIRECTOR M. PALANISAMY, S.F. 13/2, P. VADUGAPALAYAM, PALLADAM ROAD, (WEST) PALLADAM, TAMIL NADU
March 1, 2016
M/S. GANGA BUILDERS & PRAMOTERS Vs. JAGDISH GUPTA
March 16, 2016
M/S. GHARONDA BUILDERS AND DEVELOPERS Vs. J. APRNAJI & ANR.
November 22, 2016
M/S. GODSON LAND DEVELOPMENT COMPANY & 2 ORS. Vs. BABARAO MAROTI CHAUDHARY
January 14, 2016
M/S. GOLDRUSH SALES AND SERVICES LTD. Vs. RAJIV SHUKLA & ANR.
January 4, 2016
M/S. GREEN ROADWAYS (REGD PARTNERSHIP) & ANR. 6 Vs. UNITED INDIA INSURANCE CO. LTD. & ANR. REGD. AND HEAD OFFICE, AT 24, WHITES ROAD, MADRAS AND ONE OF ITS REGIONAL OFFICER, AT 8TH FLOOR, KANCHANJUNGA BUILDING, BARA KHAMBA ROAD, NEW DELHI
July 20, 2016
M/S. HAZARIBAGH CO Vs. UNIVERSAL SOMPO GENERAL INSURANCE CO. LTD.
November 22, 2016
M/S. HINDUSTAN COTTON INDUSTRIES Vs. ORIENTAL INSURANCE COMPANY LTD.
August 30, 2016
M/S. HIRA ENTERPRISES THROUGH ITS PROP SHRI MRUNAY ARJUN SHET, SHOP NO Vs. SEEMA NIRMAL & 2 ORS. FLAT NO
May 19, 2016
M/S. HONDA SIEL CARS INDIA LTD. Vs. MAJOR GENERAL M. J. S. VIRK
August 11, 2016
M/S. INDRAPRASTHA MEDICAL CORPORATION LTD. SARITA VIHAR, DELHI Vs. SMT. MOORTI SHARMA AND ORS. E
December 8, 2016
M/S. INDUSTRIAL H PACKERS Vs. K.M. GEORGE & ORS.
August 22, 2016
M/S. IREO FIVERIVER PVT. LTD. Vs. SURINDER KUMAR SINGLA & ANR.
November 29, 2016
M/S. IREO FIVERIVER PVT. LTD. Vs. NIRMAL PANGHAL
December 19, 2016
M/S. ISHROSE INDUSTRIES Vs. DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LTD. & ANR.
August 29, 2016
M/S. JAGDISH FURNISHING PVT. LTD. Vs. UNITED INDIA INSURANCE COMPANY LTD.
February 1, 2016
M/S. JAYCEE AUTOMOBILES PVT. LTD. Vs. RAJ KUMAR AHNIHOTRI & ANR.
July 25, 2016
M/S. JOSHIS TASTY FOOD PVT. LTD. R/O. M Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA THROUGH MANAGER, S.M. LOKHANDE, 172/4, SHIVAJI CIRCLE, POWAI NAKA, SATARA, BRANCH POWAI NAKA SATARA MAHARASHTRA
November 8, 2016
M/S. K.U. SODALAMUTHU & CO. PVT. LTD. & ANR. Vs. HEMANT SEHGAL & ANR.
June 27, 2016
M/S. KAPIL CHIT FUNDS PVT. LTD. & ANR. THROUGH ITS CHIEF MANAGER, MD. ASHRAF AHMED, CENTRAL OFFICE, GUNROCK ENCLAVE, OPP. SECUNDERABAD HYDERABAD ANDHRA PRADESH Vs. SRI PAYAKARAO UPENDRA R/O. H. NO. 4
September 7, 2016
M/S. KARVY COMPUTER SHARES PVT. LTD. & ANR. Vs. VIJAY LAXMI DEORA
February 4, 2016
M/S. KASHISH DEVELOPERS LTD. Vs. MAHESH KUMAR & ANR.
November 23, 2016
M/S. KAY JAY CONSTRUCTION CO. PVT. LTD. Vs. DAULAT ALWANI
May 4, 2016
M/S. KHALSA GYMNASTIC WORKS A PARTNERSHIP FIRM THROUGH ITS PARTNER SHRI JASJEET SINGH,603 PHOOL BAGH COLONY NEAR VICTORIA PARK COLONY, MEERUT UTTAR PRADESH Vs. CHETAK SPORTS COMPLEX (SOUTH) THROUGH ITS OFFICER IN CHARGE C/O. 56 APO
December 19, 2016
M/S. LADURAM & SONS Vs. THE DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD.
September 28, 2016
M/S. LALLY MOTORS LTD. Vs. MAJOR GENERAL M.J.S. VIRK & ANR.
August 11, 2016
M/S. MAA PET PVT. LTD. Vs. BANK OF BARODA
February 24, 2016
M/S. MADHU BUILDERS & DEVELOPERS & Vs. ASHOK, HIND CO-OP HOUSING SOCIETY LTD.
September 8, 2016
M/S. MAGMA FINCORP LTD. Vs. SUBHASH GHOSH
July 8, 2016
M/S. MAGMA HOUSING FINANCE LTD. & ANR. Vs. KISHAN SADASHIV BHAGWAT
February 10, 2016
M/S. MAHINDRA & MAHINDRA FINANCIAL SERVICES LTD. Vs. DHARAMBIR
July 8, 2016
M/S. MAHINDRA & MAHINDRA FINANCIAL SERVICES LTD. Vs. K. ALFRED
July 22, 2016
M/S. MANIKBAG PVT. LTD. VIDHYANAGAR REP BY ITS DIRECTOR SARANG HUBLI Vs. RAJARAM MAHADEV NILAJKAR R/O SAPUR GALLI, MADAVPUR VADGAON BELGAUM KARNATAKA
September 20, 2016
M/S. MARIKKAR MOTORS LTD. Vs. ROY THOMAS & ANR.
June 23, 2016
M/S. MASTER COLD STORAGE & ICE FACTORY Vs. NEW INDIA ASSURANCE COMPANY LTD. & ANR.
February 8, 2016
M/S. MELCON Vs. NEW INDIA ASSURANCE CO. LTD.
March 11, 2016
M/S. MERA BABA REAL ESTATE PVT. LTD. Vs. VINOD KUMAR GOYAL
March 10, 2016
M/S. MERA BABA REAL ESTATE PVT. LTD. 551 AGGARWAL CYBER PLAZA,TOWER Vs. RITU AGGARWAL W/O SH.ABHISHEK AGGARWAL, R/O 603,SECTOR
March 10, 2016
M/S. MONARCH INNOVATIVE TECHNOLOGIES PVT. LTD. THROUGH ITS AUTHORISED REPRESENTATIVE, MR. SACHIN MAGANLAL SARAIYAM HAVING ITS OFFICE AT UNIT NIO. 3A, AND 3B, 1ST FLOOR, MASTER MIND II, ROYAL PALMS, AAREY COLONY, GOREGAON, (EAST) MUMBAI Vs. MANOJ KRISHNA THAKUR HAVING HIS ADDRESS AT ROOM NO. 1386, AT BELPADA, POST
September 14, 2016
M/S. MOTOR & GENERAL SALES LTD. Vs. S.K. SINGH
October 27, 2016
M/S. MUKUL DIESEL Vs. NEW INDIA ASSURANCE CO. LTD. & ANR.
May 3, 2016
M/S. NCC URBAN INFRASTRUCTURE LTD. Vs. RAVI KRISHNA PRASAD
May 5, 2016
M/S. NEW ANKUR JEWELLERS Vs. UNITED INDIA INSURANCE CO. LTD.
October 19, 2016
M/S. NEW INDIA ASSURANCE CO. LTD. CHANNA COMPLEX, 4TH FLOOR, GURUDWARA ROAD, KAROL BAGH, NEW DELHI Vs. M/S. RATAN EXPORTS & INDUSTRIES LTD. 8A/12 WEA, KAROL BAGH NEW DELHI
September 15, 2016
M/S. NIRANKARI INDUSTRIES THROUGH ITS OWNER JAGMOHAN TALWAR, S/O LATE R.C TALWAR, R/O B Vs. NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY SECTOR
May 12, 2016
M/S. NIRMA LTD. NIRMAN HOUSE, ASHRAM ROAD AHMEDABAD Vs. KESHAV DEV MAHESHWARI & ORS. MOHALLA TABELA, HATHRAS CITY ALIGARH UTTAR PRADESH
April 25, 2016
M/S. NIVEA INDIA PVT. LTD. THROUGH MR. YOGESH SHROFF (FIANCE & SUPPLY CHAIN DIRECTOR), C/O BUSINESS SQAURE, 151 ANDHERI KURLA ROAD, CHAKALA ANDHER (EAST) MUMBAI Vs. DATTATRAY H. JOSHI & ANR. B/4
August 26, 2016
M/S. OMAXE BUILDHOME LTD. OMAXE HOUSE, LOCAL SHOPPING CENTRE (LSC) KALKAJI, NEW DELHI Vs. PRADEEP CHAUDHARY 2006, MISHA MENSION, KRISHNAPURI COLONY, W
April 26, 2016
M/S. ORCHID INFRASTRUCTURE DEVELOPERS Vs. SHANKAR BANSAL
February 1, 2016
M/S. PINAKI ENTERPRISE Vs. SUTAPA DAS
February 12, 2016
M/S. PROXIMA CREATIONS THROUGH ITS PARTNERS, SHRI GAUTAM VISHWANAND PASHANKAR, RESIDING AT S NO. 364/65/2, JANGLI MAHARAJ ROAD, ABOVE HONDA SHOW ROOM, SHIVAJI NAGAR, PUNE Vs. ABHIJEET D SHIRPURE AND 2 ORS. THROUGH THEIR DULY AUTHRIZED REPRESENTATIVE/POA HOLDER, MR. SHISHIR V. DIVKAR, C
May 31, 2016
M/S. PULSAR HOSPITALITY SERVICES PRIVATE LIMITED Vs. EMAAR MGF LAND LIMITED
November 21, 2016
M/S. QUALITRONICS (MADRAS) PRIVATE LTD. A COMPANY INCORPORATED UNDER COMPANIES ACT,1956, REPRESENTED BY ITS AUTHORISED SIGNATORY/MANAGER, MR. K.L. NARAYANAN, NOW AT T.S.112, GUINDY INDUSTRIAL ESTATE, CHENNAI Vs. ORIENTAL INSURANCE COMPANY LTD. REPRESENTED BY ITS SENIOR DIVISIONAL MANAGER, DIVISIONAL OFFICE
March 7, 2016
M/S. R.S. CONSTRUCTION & 2 ORS. REP. BY ITS PARTNERS SEKH MAHAMMAD, ARIK SAMAN, VILLAGE KAPASHARIA, P.S. CHANDITALA, DISTRICT Vs. PULAK KUMAR GHOSH S/O. LATE KASHUNATH GHOSH, VILL. MONBER, P.O. MRIGALA, P.S. DANKUNI, DISTRICT
September 14, 2016
M/S. RASI SEEDS PVT. LTD. Vs. M/S. DIWAN CHAND & ANR.
March 29, 2016
M/S. REAL ISPAT AND POWER LIMITED Vs. ORIENTAL INSURANCE COMPANY LIMITED
July 28, 2016
M/S. RECON INDIA Vs. MAMTA SHEUL SANGHVI & 3 ORS.
June 3, 2016
M/S. ROYAL GOODS TRANSPORT CO. G.T. ROAD PANIPAT HARYANA Vs. NATIONAL INSURANCE CO. LTD. & ANR. THROUGH ITS BRANCH MANAGER, G.T. ROAD PANIPAT HARYANA
August 29, 2016
M/S. RUPJI CONSTRUCTIONS & ANR. Vs. SANTOSH S. MAYEKAR
October 18, 2016
M/S. RUSTAGI SURGICAL PVT. LTD. Vs. PRABHAT RASHMI PARIDA
February 17, 2016
M/S. S.J. (KOSHAL) DEVELOPER REGISTERED OFFICE Vs. NARASINGH LAL AGRAWAL S/O. NATHMAL AGRAWAL
October 4, 2016
M/S. S.P. SINGLA CONSTRUCTION PVT. LTD. Vs. ORIENTAL INSURANCE COMPANY LIMITED & ANR.
January 6, 2016
M/S. SAMARTH SAKSHI CONSTRUCTION THROUGH SACHIN PRALHAD CHAVAN R/AT: 788, A WARD, SHIVAJI PETH KOLHAPUR MAHARASHTRA Vs. BHUJANGRAO GANPATRAO SHIRKE SAMARTH SAKSHI PLAZA 1755, E WARD, FLAT NO.S
January 19, 2016
M/S. SAS REALTORS (P) LTD. Vs. R. RAJAGOPALAN
April 4, 2016
M/S. SATYAM AUTOMOBILES PVT. LTD. Vs. MUKESH SINGH & ANR.
February 4, 2016
M/S. SHANON RESTAURANT AND RESORTS PVT. LTD. Vs. EMAAR MGF LAND LTD.
December 1, 2016
M/S. SHREE DEVI STORES Vs. NEW INDIA ASSURANCE CO. LTD. & ANR.
May 18, 2016
M/S. SHYAMA RAMA STRUCTURAL & POWER PVT. LTD. Vs. ANDHRA BANK
February 12, 2016
M/S. SKYROCK CITY WELFARE SOCIETY Vs. KANTA DEVI
September 15, 2016
M/S. SOLAR IMPACT & ANR. Vs. M/S. HOTEL SAMRAT HEAVENS
November 23, 2016
M/S. SOMLI TOURS & TRAVELS PVT. LTD. & ORS. Vs. M/S. JAGATJEET INDUSTRIES LTD.
January 19, 2016
M/S. SOVEREIGN DEVELOPERS AND INFRASTRUCTURE LTD. Vs. GAURAV CHAKRABORTY & ANR.
October 18, 2016
M/S. SUBHAM COMMERCIAL ENTERPRISES PVT. LTD. & 2 ORS. Vs. ANIL BALCHANDRA DIGHE
March 30, 2016
M/S. SUKHJIKA INDUSTRIES Vs. NATIONAL INSURANCE CO. LTD.
July 5, 2016
M/S. SUPARSHWA ENTERPRISES Vs. SUPARSHWA CO-OPERATIVE HOUSING SOCIETY LTD. & ANR.
September 27, 2016
M/S. TANEJA DEVELOPERS & INFRASTRUCTURE LTD. Vs. DEEPAK KUMAR & ANR.
June 3, 2016
M/S. TAYAL INDIA MOTORS PVT. LTD. THROUGH ITS GENERAL MANAGER SALES MR. SANJEEV RATNA, 15/3, MATHURA ROAD, FARIDABAD HARYANA Vs. SANJEEV KUMAR S/O. SHRI K.P. SINGH, R/O. E
December 19, 2016
M/S. TOLANI DEVELOPERS PRIVATE LIMITED & ANR. Vs. RAMESH GANDHI & ANR.
November 23, 2016
M/S. TOYOTA KIRLOSKAR MOTORS P. LTD., PLOT NO. 1, BIDADI INDUSTRIAL AREA, RAMNAGAR TALUK BANGLORE (RURAL) KARNATAKA Vs. TIRATH SINGH OBEROI RESIDENT OF HOUSE NO. 1342, SECTOR 44 CHANDIGARH
November 22, 2016
M/S. TRACTOR DEALER FARM EQUIPMENT AND MACHINERY COMPANY Vs. GHANSHYAM MAURYA
November 2, 2016
M/S. UTTAM CON. INFRA STRUCTURE (P) LTD. Vs. ORIENTAL INSURANCE CO. LTD.
July 12, 2016
M/S. VIBGYOR INFRAPROJECTS PVT. LTD. Vs. MILLENNIUM TOWERS HERMONY CHS LTD.
February 3, 2016
M/S. YASH DEVELOPERS, PROMOTERS & BUILDER Vs. SOU. ASHA SITARAM SINH & ORS.
January 4, 2016
MADAN LAL & ORS. Vs. DR. R.K. CHAUDHARY & ANR.
April 1, 2016
MADAN MOHAN PANDA CARRYING Vs. NATIONAL INSURANCE CO. LTD.
April 7, 2016
MADHAO LAXMAN KAPIL Vs. LIC OF INDIA
November 21, 2016
MADHU DAYAL Vs. GOLDLINE ELECTRONICS & 2 ORS.
February 2, 2016
MADHU GUPTA Vs. M/S. UNITECH LIMITED
November 28, 2016
MADHUKAR DEMBLE & ANR. Vs. SAMIAH INTERNATIONAL BUILDERS PVT. LTD. & ANR.
October 7, 2016
MADHUMITA PODDAR & ANR. Vs. DR. RANJANA V. DHANU & ANR.
October 28, 2016
MAGMA FINCORP LTD. BRANCH OFFICE PLOT NO. KA Vs. SACHIN KUMAR SINGH S/O LATE MADAN SINGH R/O HOUSE NO. 2119, BERMO PHUSRO JAWAHAR NAGAR, P.S. BERMO DIST. BOKARO
March 9, 2016
MAHADEV EXPORTS Vs. BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED & ANR
February 22, 2016
MAHAJAN OVERSEAS PRIVATE LIMITED Vs. NEW INDIA ASSURANCE COMPANY LTD. AND ORS.
April 22, 2016
MAHARASHTRA TOURISM DEVELOPMENT CORPORATION Vs. DENA BANK
June 3, 2016
MAHARASHTRA TOURISM DEVELOPMENT CORPORATION LTD Vs. PUNJAB & SIND BANK & ANR
January 14, 2016
MAHAVIR ROAD AND INFRASTRUCTURE PVT. Vs. IFFCO TOKIO GENERAL INSURANCE CO. LTD.
February 23, 2016
MAHENDER KUMAR Vs. HERO HONDA MOTORS LTD. & ANR.
October 4, 2016
MAHENDER KUMAR Vs. MANI RAM AND ORS.
March 3, 2016
MAHENDRA CONSTRUCTION MAHENDRA CONSTRUCTION Vs. ORIENTAL INSURANCE CO. LTD.
December 7, 2016
MAHENDRAKUMAR & BROS Vs. NATIONAL INSURANCE CO. LTD.
November 10, 2016
MAHENDRAPAL KASHIRAM SHARMA Vs. MANAGER IDBI BANK & 2 ORS.
November 28, 2016
MAHESH KUMAR Vs. SHUBHANKAR MARKETING PVT. LTD.
April 29, 2016
MAHIMA REAL ESTATE PVT. LTD. & ANR. Vs. NISHANT KHADARIYA
February 4, 2016
MAHINDRA & MAHINDRA LIMITED & ANR. REGISTERED OFFICE, GETEWAY BUILDING APOLLI BUNDER, MUMBAI MAHARASHTRA Vs. SRI SAI INDUSTRIES THROUGH ITS PARTNER SHRI PAWAN ARORA R/O G
May 25, 2016
MAHINDRA & MAHINDRA LTD. Vs. RAMLAL PATIDAR & ORS.
November 8, 2016
MAHYCO VEGETABLE SEEDS LTD. Vs. ISHWARBHAI BABURAO THAKARE AND ORS.
January 5, 2016
MAJOR GENERAL VIKRAM PURI (RETD) Vs. UMANG REALTECH (P) LTD
April 1, 2016
MAJOR GENERAL VIKRAM PURI (RETD) & ANR. Vs. UMANG REALTECH (P) LTD. & ORS.
April 1, 2016
MALAY KR. DEB Vs. MANAGING DIRECTOR, FORD INDIA PVT. LTD. & ORS.
May 6, 2016
MALHOTRA SONS JEWELLERS Vs. BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD.
February 3, 2016
MALKHAN SINGH Vs. TATA MOTORS & ANR
February 15, 2016
MAMAN CHAND Vs. MARUTI UDYOG LIMITED AND ORS.
April 29, 2016
MAMTA THAKUR Vs. FUTURE GENERALI INDIA INSURANCE CO. LTD.
May 11, 2016
MANAGER, STATE BANK OF BIKANER Vs. DILIP KUMAR BILOCHI
March 16, 2016
MANAGER, TATA CAPITAL HOUSING FINANCE LIMITED & ANR. REGISTERED OFFICE AT ONE FORBES, DR. V. B. GANDHI MARG, FORTE MUMBAI Vs. RAJENDRA KUMAR AGRAWAL S/O SRI LALA CHAND AGRAWAL, R/O PLOT NO. 42, PRATAP NAGAR SECOND BARKAT NAGAR TONK PHATAK JAIPUR
October 26, 2016
MANAGER, UNITED INDIA INSURANCE CO LTD Vs. CHAMPAWATI URBAN CO-OPERATIVE BANK LTD
April 27, 2016
MANAGING DIRECTOR, CLUB 7 HOLIDAYS LTD. Vs. PRABIR KUMAR MAITRA
November 22, 2016
MANAGING DIRECTOR, STATE BANK OF TRAVANCORE AND ANR. STATE BANK OF TRAVANCORE, POOJAPPURA THIRUVANANTHAPURAM, KERALA Vs. M.V. CHACKO MANGALATHA HOUSE, MECKANDAMBU P.O, MUVATTUPUZHA
May 31, 2016
MANAGING DIRECTOR, UNITED COMMERCIAL BANK & 4 ORS. AT 10, BTM SARANI, PS/DISTT. KOLKATA WEST BENGAL Vs. MERRY GOLD BASTIA & ANR. W/O. SRI PRAMOD KUMAR LENKA, R/O. VILLAGE
October 24, 2016
MANAGING DIRECTOR, UPSRTC & 3 ORS. Vs. AMAR SINGH
July 12, 2016
MANALI MALIK & ORS Vs. ORIENTAL INSURANCE CO LTD
May 24, 2016
MANGALORE ELECTRICITY SUPPLY CO. LTD. Vs. K. NAGARAJ SHETTY
August 3, 2016
MANIK LAL VARMA GOVERNMENT COLLEGE Vs. SATYA NARAYAN SHARMA & ANR
March 8, 2016
MANIKA ROY AND ORS. Vs. B.L. CHITLANGRA AND ORS.
January 5, 2016
MANISH PRINTING & PACKAGING Vs. NEW INDIA INSURANCE CO LTD
April 11, 2016
MANISHBHAI KANTILAL JOSHI Vs. SHETH P T SURAT GENERAL HOSPITAL & 2 ORS
February 9, 2016
MANISHI GHOSH & ANR Vs. KOLKATA WEST INTERNATIONAL CITY PVT LTD
August 17, 2016
MANJEET SINGH BAGGA S/O LATE SUNDER SINGH BAGGA, R/O SUNDAY MARKET, RAIGARH, TEHSIL DISTRICT : RAIGARH C.G Vs. MAGMA SHRACHI FINANCE LTD. & 2 ORS. KRISHNA CROWN, FIRST FLOOR, INFRONT OF GANGA, NURSING HOME, JAGATPUR, RAIGARH, TEHSIL & DISTRICT : RAIGARH C.G
September 8, 2016
MANJUSHREE KHAITAN 10, CAMAC STREET, FIRST FLOOR KOLKATA Vs. THAKUR SINGH & 3 ORS. S/O. LATE CHANDRAMA SINGH, K.C. MILLS, LINE NO.7, QUARTER NO. 785, 42, GARDEN REACH ROAD, P.S. METIABRUZ KOLKATA
September 5, 2016
MANOHAR DAMECHA Vs. LAVASA CORPORATION LIMITED
February 1, 2016
MANOHAR KUMAR & ANR. R/O HOUSE NO.763, KUMAR KUNJ SECTOR Vs. M/S. NARANG CONSTRUCTION & FINANCE PVT. LTD. THROUGH ITS DIRECTOR MR. ARUN RATHEE HEVING REGD. OFFICE AT SD
April 1, 2016
MANOHAR PATEL Vs. DIGAMBAR NAIK
February 9, 2016
MANOJ KUMAR SINGH Vs. VICE PRESIDENT, ESCORT CONSTRUCTION EQUIPMENT LTD. & 4 ORS.
March 14, 2016
MANOJ MOTILAL GARVALIYA Vs. ANAND VIJAY KUMAR RANJALKAR
February 29, 2016
MANOJ SINGH Vs. DEEPAK KUMAR SAH
October 26, 2016
MANPREET KAUR OBEROI Vs. RITESH INTERNATIONAL LIMITED
June 3, 2016
MANTOO RAM BARI Vs. BRANCH MANAGER, NEW INDIA ASSURANCE CO LTD & ANR
March 16, 2016
MANTRI BUILDERS Vs. UDAY NARAYANRAO KULKARNI & 2 ORS
April 1, 2016
MANUELSONS HOUSING DEVELOPMENT CO. (P) LTD. AND ORS. Vs. K.A. GEORGE
February 25, 2016
MARIA SELVAM Vs. MANAGER, ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED & ANR.
May 18, 2016
MARIASOOSAI Vs. BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD.
July 8, 2016
MARUTI SUZUKI INDIA LIMITED Vs. MANISH BAROT & ANR. S/O SH. MOTILAL BAROT
June 29, 2016
MARVEL HOMES CONSTRUCTION PVT. LTD. & ANR. Vs. SHEENU
December 16, 2016
MASTER RISHABH SHARMA & ORS. Vs. DR. RAMA SHARMA & ORS.
May 10, 2016
MATADEVI DEVELOPERS PVT. LTD. THROUGH ITS PROPERTRS., TRILOKSING S/O. TARASING JABINDA, R/O. C/O. OMKAR BUILDERS, PIR BAZAR, OSMANPURA, PIR BAZAR ROAD, AURANGABAD, MAHARASHTRA Vs. SUNIL AND 3 OTHERS S/O. PRAKASHRAO PETKI, R/O. WASHI, TQ. AND DISTT. OSMANABAD
December 23, 2016
MATHA HOSPITAL & 4 ORS. REP BY ITS MANAGING DIRECTOR, MR.SABU SEBASTIN, MATHA HOSPITAL, THELLAKOM, KOTTAYAM KERALA Vs. LATHIKA & ANR. W/O VENUGOPOAN, KONATHUSSERIL HOUSE, P.O VARANAD, CHERTHALA,ALAPPUZHA, KERALA
September 15, 2016
MAX NEW YORK LIFE INSURANCE COMPANY LTD Vs. YASH CONSTRUCTION & LAND DEVELOPMENT CO
July 1, 2016
MAYA PANDEY Vs. ORIENTAL INSURANCE CO. LTD. AND ANR.
April 28, 2016
MD. AHSAN RESIDENT OF GULZAR POKHAR, PROPRIETOR OF M/S S. ELECTRONICS GULZAR POKHAR, DISTRICT/TOWN Vs. NATIONAL INSURANCE COMPANY LIMITED AND OTHERS BARA BAZAR, MUNGER THROUGH BRANCH MANAGER
September 19, 2016
MD. SHAMSUR ALAM Vs. RELIANCE GENERAL INSURANCE CO. LTD. ANOTHER
February 7, 2016
MEDICAL DIRECTOR, AMRITA INSTITUTE OF MEDICAL SCIENCE & RESEARCH CENTRE & ANR. AMRITA LANE, AIMS PONEKKARA P.O. KOCHI, ERNAKULAM Vs. S. VIJAYAN & ANR. VISHNU BHAVAN MAMALA, P.O. THIRUVANNIYOOR VILLAGE KUNNATHUNADU TALUK ERNAKULAM
September 7, 2016
MEDICAL SUPERINTENDENT LOK NAYAK JAI PRAKASH NARAIN HOSPITAL & ORS. Vs. KM. SANTOSH (MINOR)
March 14, 2016
MEENAKSHI SINGH TOMAR & ANR Vs. DANA CHOGAS KITCHEN, VRINDA FOODS AND HOSPITALITY PVT LTD & ANR
January 22, 2016
MEERUT DEVELOPMENT AUTHORITY VIKAS BHAWAN, CIVIL LINES MEERUT U.P Vs. UMA KHANDELWAL W/O SRI P.K KHANDELWAL R/O 10, MAHA RANA PRATAP BAGH CITY CENTRE, GWALIOR M.P
June 27, 2016
MEHAK INFRASTRUCTURE PVT LTD Vs. JAI PRAKASH ASSOCIATED LTD
May 26, 2016
MEHJABEEN AMIR HYDER ZAIDY Vs. CLARIS LIFE SCIENCE LTD.
June 2, 2016
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March 14, 2016
MEHTA WATCH INDUSTRIES SHRI RAMNIKLAL BHAICHANDBHAI MEHTA, RESIDING AT RAVI RATNA PARK, SHERI NO. 1, BLOCK NO. E/260, UNIVERSITY ROAD RAJKOT Vs. UNITED INDIA INSURANCE CO. LTD. TO BE SERVED TO GENERAL MANAGER, DIVISION NO. 2, TORAL BUILDING, JAWAHAR ROAD RAJKOT
August 2, 2016
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February 12, 2016
MERA BABA REAL ESTATE PVT LTD Vs. ARJUN KUMAR
March 10, 2016
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March 10, 2016
MERA BABA REAL ESTATE PVT LTD Vs. ANAND GOEL
March 10, 2016
MERA BABA REAL ESTATE PVT LTD Vs. NARESH KUMAR
March 10, 2016
MERA BABA REAL ESTATE PVT. LTD. Vs. RAKESH JAIN
March 10, 2016
MET LIFE INDIA INSURANCE CO LTD Vs. SREENIVAS & ANR
April 21, 2016
MILI MARKETING PVT LTD Vs. AMBIENCE PRIVATE LTD
September 26, 2016
MINATI SAHU Vs. NEW INDIA ASSURANCE CO LTD
February 26, 2016
MINISTRY OF COMMUNICATION &ORS. Vs. JANARDAN SHAMRA (NOW DEAD) THROUGH LRS.
July 8, 2016
MINU CHOUDHARY W/O SH. MITHLESH CHOUDHARY, PROPRIETOR OF M/S SHREE DEVI STORE, JAGDAMA DHARAMSHALA, BUS STAND, CHAS BOKARO JHARKHAND Vs. UNITED INDIA INSURANCE CO. LTD. & ANR. THROUGH THE DIVISIONAL MANAGER,A
May 18, 2016
MODI MOTORS AGENCIES PVT LTD Vs. UNITED INDIA INSURANCE COMPANY LIMITED
March 1, 2016
MOH. SEIKH SALIM Vs. LAXMI NARAYAN & ORS.
February 3, 2016
MOHAN LAL SHARMA S/O SH.RAMNATH SHARMA, R/O NEAR SITA RAM JI MANDIR, AALANPUR, SAWAI MADOPUR RAJASTHAN Vs. MAHENDRA AND MAHENDRA FINANCE SERVICE LIMITED AND ANR. BALAJI KATLA TOK BUS STAND KE PASS, BAJARIA, THROUGH BRANCH MANAGER, SAWAI MADOPUR RAJASTHAN
May 20, 2016
MOHINDER PAL Vs. KISAN PESTICIDES & ANR.
July 11, 2016
MOHINDERJEET SINGH SETHI & ANR Vs. HDFC BANK & ANR
March 7, 2016
MOHIT KOHLI Vs. MANAGER, AVIVA LIFE INSURANCE COMPANY INDIA PVT LTD & ANR
March 16, 2016
MOMAN RAM Vs. MAX LIFE GENERAL INSURANCE CO. LTD. & ANR.
October 3, 2016
MONOTYPE INDIA LTD. AND ORS. Vs. SHAILENDRA VERMA AND ORS.
February 10, 2016
MORE BUILDERS AND PROMOTERS AND ORS. Vs. MANOHAR GOPALRAO GHATWAI AND ORS.
March 8, 2016
MOTI LAL Vs. TATA ENGINEERING LOCOMOTIVE COMPANY LTD.
March 17, 2016
MOUNT LITERA ZEE SCHOOL & ANR. Vs. M/S. M.A. SIDDIQUI CONSTRUCTION & ANR. KURKAWALA, DOIWALA, DEHRADUN, UTTRAKHAND
September 15, 2016
MR. ELMER SHELDON DSILVA & ANR. Vs. M/S SHREE SAINATH CONSTRUCTION & DEVELOPERS
May 18, 2016
MR. SUDHIR M. TREHAN MANAGING DIRECTOR OF COMPLAINANT Vs. DAIMLER CHRYSLER INDIA PRIVATE LIMITED
July 8, 2016
MRINMOY DUTTA S/O. SHRI MURARI MOHAN DUTTA, R/O. AT 1/4, DESHPRAN SASMAL ROAD HOWRAH Vs. DR. ANUPAM GOLASH PVT. LTD. AND ANR. S/O. DR. BALKRISHNA GOLASH, FLAT NO. 15 BELVEDERE ESTATES, 8/8, ALIPORE ROAD, KOLKATA
May 11, 2016
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March 9, 2016
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February 26, 2016
MUKESH KOTHARI Vs. UNITECH LIMITED
April 13, 2016
MULTI SPECIALITY MEDICAL CENTRE AND HOSPITAL & ANR. Vs. RUKHMANI & ANR.
March 16, 2016
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January 21, 2016
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June 3, 2016
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July 27, 2016
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September 30, 2016
MUSUNURU SIVAPRASAD Vs. MANAGER, ICICI LOMBARD GENERAL INSURANCE & 2 ORS
January 21, 2016
MUZAMMIL KHAN Vs. SOVEREIGN DEVELOPERS & INFRASTRUCTURE LTD.
November 16, 2016
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July 27, 2016
N.K. PHILIP S/O SH. R.P. PHILIP R/O. 1210, D Vs. M/S. ELEGANT CAR ACCESSORIES PVT. LTD. & 4 ORS. [THE AUTOMOTIVE SHOP]B
July 14, 2016
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May 3, 2016
NAGAR PARISHAD ALWAR AND ANOTHER THROUGH ITS CHAIRMAN ALWAR RAJASTHAN Vs. SMT. VIDYA DEVI R/O. HOUSE NO. 170, ARYA NAGAR ALWAR RAJASTHAN
February 12, 2016
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August 4, 2016
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June 9, 2016
NALIN BHARGAVA AND ORS. Vs. PARSVNATH DEVELOPERS LTD. AND ORS.
January 20, 2016
NAMITA SAHA D/O LATE RADHA GOBINDA SAHA, 54, PRATAPGAR ROAD, POLICE, STATION NIMTA, KOLKATA Vs. NILIMA DUTTA GUPTA & 6 ORS. W/O SRI MONOJ KANTI DUTTA GUPTA, 23/2/35, K.B. SARANI, KOLKATA
May 17, 2016
NANAG RAM S/O RADHEY SHYAM Vs. VIMAL GUPTA & ANR
May 12, 2016
NANDA & 2 ORS Vs. MARATHWADA MEDICAL RESEARCH INSTITUTE KAMAL NAYAN BAJAJ, HOSPITAL & 2 ORS
January 14, 2016
NANDKUMAR K. MENON Vs. TIRUPATI DEVELOPMENT CORPN & ORS.
May 3, 2016
NAREN P. SHETH AND ORS. Vs. LODHA GROUP AND ORS.
May 5, 2016
NARESH KUMAR ASIJA & ANR Vs. UNITECH LTD
September 1, 2016
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July 22, 2016
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July 4, 2016
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February 8, 2016
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December 9, 2016
NARSINGH ISPAT LTD. Vs. ORIENTAL INSURANCE CO. LTD.
October 18, 2016
NASHIK DIST CENTRAL CO-OP BANK LTD Vs. ASST DIRECTOR OF INSURANCE
February 23, 2016
NASHIK MERCHANTS CO Vs. SMT. LAXMIBAI KESHAVRAO DEORE & ANR. AT POST UMRANE, TAL DEVALA, DISTRICT
September 7, 2016
NATIONAL BULK HANDLING CORPORATION LTD. Vs. ORIENTAL INSURANCE CO. LTD.
June 22, 2016
NATIONAL INSURANCE CO LTD Vs. GOLD STONE TECHNOLOGIES LTD
February 23, 2016
NATIONAL INSURANCE CO LTD Vs. MARITIME ENGINEERS
February 29, 2016
NATIONAL INSURANCE CO LTD Vs. BUDARAJU SATYANARAYANA RAJU & ORS
May 9, 2016
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January 4, 2016
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May 12, 2016
NATIONAL INSURANCE CO. LTD. Vs. RAJESH DABRA
January 20, 2016
NATIONAL INSURANCE CO. LTD. Vs. T.J. JOHN & 3 ORS.
January 25, 2016
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December 22, 2016
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February 3, 2016
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October 3, 2016
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December 5, 2016
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July 15, 2016
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February 8, 2016
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January 27, 2016
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September 21, 2016
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September 29, 2016
NATIONAL INSURANCE CO. LTD. THROUGH ITS. DIVISION MANAGER TOWER Vs. PARMILA DEVI & ORS.
April 25, 2016
NATIONAL INSURANCE CO. LTD. THROUGH MANAGER, REGIONAL OFFICE Vs. M/S. G.D. MISHARDHATU LTD. KHASRA NO.15/23/1 PRAKASH VIHAR SHAHBAD DAULATPUR DELHI
April 6, 2016
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April 29, 2016
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May 10, 2016
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February 23, 2016
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February 19, 2016
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January 6, 2016
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April 11, 2016
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September 29, 2016
NATIONAL INSURANCE COMPANY LTD. THE DIVISIONAL MANAGER. NATIONAL INSURANCE CO. LTD. P.S. WEST AGARTALA WEST BENGAL Vs. AMRESH SAHA PRO. OF M/S. RAJ LAXMI TEA HOUSE S/O. SHRI. H.L. SAHA SHIBNAGAR, AGARTALA P.S. EAST AGARTALA WEST TRIPURA BENGAL
November 30, 2016
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September 27, 2016
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May 16, 2016
NATIONAL INSURANCE COMPANY LTD. THROUGH ITS DULY CONSTITUTED ATTORNEY, MANAGER, NATIONAL INSURANCE COMPANY LTD. LEGAL VERTICAL 2 E/9, JHANDEWALAN EXTENSION NEW DELHI Vs. SULAKSHNA DEVI D/O. SMT. MISSO DEVI, R/O. VILLAGE LAGOR, POST OFFICE GHAI LAGOR, TESIL NURPUR DISTRICT
September 23, 2016
NATIONAL SEED CORPORATION LTD. (FORMERLY STATE FARMS CORPORATION OF INDIA LTD.), HB Vs. MEERA & 3 ORS. W/O. BHAGWAT NARAYAN SHARMA, R/O. NEAR SHAKTI TALKIES, HAVALI ROAD, TEHSIL & DISTRICT
September 16, 2016
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February 9, 2016
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March 4, 2016
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March 4, 2016
NAVEDITTA DHAWAN Vs. UNITED LIMITED
July 18, 2016
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May 5, 2016
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April 25, 2016
NCC URBAN INFRASTRUCTURE LTD. Vs. RAVI KRISHNA PRASAD
May 5, 2016
NECTAR LIFE SCIENCES LTD. Vs. NEW INDIA ASSURANCE COMPANY LTD. & 2 ORS.
June 30, 2016
NEELAM HOMES PRIVATE LIMITED Vs. PARAS KUMAR BUNKAR & ANR.
July 14, 2016
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February 8, 2016
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January 7, 2016
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September 26, 2016
NEW EMPIRE TEXTILES PROCESSORS PVT LTD Vs. CENTRAL BANK OF INDIA
May 27, 2016
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June 29, 2016
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February 29, 2016
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April 21, 2016
NEW INDIA ASSURANCE CO. LTD. Vs. DR. N.K. BOHRA
October 5, 2016
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January 11, 2016
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January 28, 2016
NEW INDIA ASSURANCE CO. LTD. Vs. MEENABEN H. LAKHANI
April 12, 2016
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October 18, 2016
NEW INDIA ASSURANCE CO. LTD. Vs. ARVIND KUMAR & ANR.
November 2, 2016
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July 13, 2016
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July 8, 2016
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December 6, 2016
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January 27, 2016
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March 10, 2016
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March 10, 2016
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January 7, 2016
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January 4, 2016
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August 29, 2016
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March 16, 2016
NEW INDIA ASSURANCE CO. LTD. AND ANOTHER Vs. B.D. SHARMA (DEAD) THR. HIS LRS
September 7, 2016
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May 12, 2016
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November 17, 2016
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December 15, 2016
NEW INDIA ASSURANCE CO. LTD. DIVISIONAL OFFICE 112700, COOPERATIVE INSURANCE BUILDING, ABOVE KASHMIRI ART EMPORIUM, 4TH FLOOR ,SIR P.M. ROAD, FORT MUMBAI MAHARASHTRA Vs. M/S. KASSA FINVEST PVT. LTD. R/O AT H
May 20, 2016
NEW INDIA ASSURANCE CO. LTD. JEEVAN BHARTI BULIDING 124, CANNAUGHI CIRCUS NEW DELHI Vs. ANAND SINGH BAGADWAL S/O. SHIR KISHAN SINGH C/O. KUMAUN RESTARAUNT RAILWAY BAZAR, HALDWANI
November 9, 2016
NEW INDIA ASSURANCE CO. LTD. REGIONAL OFFICE, NEW INDIA BHAVAN, BANK STREET, MUMBAI Vs. BHUPENDRA BHEDA PM
February 10, 2016
NEW INDIA ASSURANCE CO. LTD. SALT LAKE BRANCH, KOLKATA W.B. Vs. M/S. PHOENIX OVERSEAS LTD.
February 8, 2016
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February 10, 2016
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January 14, 2016
NEW INDIA ASSURANCE COMPANY LTD AND ORS Vs. PORWAL TRADING CORPORATION
March 14, 2016
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April 29, 2016
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April 5, 2016
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January 21, 2016
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July 4, 2016
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April 7, 2016
NEW INDIA ASSURANCE COMPANY LTD. REGIONAL OFFICE Vs. REKHA MALHOTRA & ORS. WD/O PAPPU MALHOTRA, R/O 153 GOLDEN AVENUE, REHON ROAD, LUDHIANA PUNJAB
October 26, 2016
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March 30, 2016
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November 10, 2016
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December 22, 2016
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August 26, 2016
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October 5, 2016
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January 21, 2016
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May 2, 2016
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September 20, 2016
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February 23, 2016
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March 14, 2016
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February 9, 2016
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January 21, 2016
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August 16, 2016
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March 28, 2016
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February 1, 2016
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December 30, 2016
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January 5, 2016
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August 16, 2016
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January 28, 2016
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February 1, 2016
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April 12, 2016
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January 6, 2016
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February 23, 2016
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April 13, 2016
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February 12, 2016
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August 17, 2016
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February 4, 2016
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May 5, 2016
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September 28, 2016
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March 31, 2016
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July 26, 2016
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September 5, 2016
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July 21, 2016
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July 21, 2016
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June 9, 2016
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April 13, 2016
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February 1, 2016
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May 9, 2016
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November 10, 2016
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March 4, 2016
ORIENTAL INSURANCE CO. LTD. & ANR. Vs. VIKRAM KANDA
September 1, 2016
ORIENTAL INSURANCE CO. LTD. THROUGH ITS DIVISIONAL MANAGER, DIVISIONAL OFFICE NO.2, KALIDAS CHAMBERS MR.DINBHAI TOWER LAL DARWAJA AHEMBDABAD GUJARAT Vs. REMIK TRADING CO. LTD. THROUGH ITS MANAGING DIRECTOR PRAFUL NIVAS, PANCHAVATI, ELLISBRIDGE AHEMBDABAD GUJARAT
July 14, 2016
ORIENTAL INSURANCE CO. LTD. THROUGH MANAGER, A Vs. M/S. HIMACHAL PHARMACEUTICALS LTD. THROUGH ITS MANAGING PARTNER, SH. B.M. SOOD KANDRORI, PATHANKOT KANGRA HIMACHAL PRADESH
September 22, 2016
ORIENTAL INSURANCE COMPANY Vs. DISNEY APPARELS
January 12, 2016
ORIENTAL INSURANCE COMPANY LIMITED Vs. SHANKAR SINGH
April 28, 2016
ORIENTAL INSURANCE COMPANY LIMITED Vs. SMT. MAMTA SINGH & ANR.
February 3, 2016
ORIENTAL INSURANCE COMPANY LIMITED Vs. JAINA CONSTRUCTION COMPANY & ANR.
September 9, 2016
ORIENTAL INSURANCE COMPANY LIMITED Vs. TAJBAR SINGH RAWAT & 3 ORS ; STATE OF UTTARAKHAND; DEPARTMENT OF EDUCATION; STATE BANK OF INDIA
May 19, 2016
ORIENTAL INSURANCE COMPANY LIMITED THROUGH ITS DULY CONSTITUTED ATTORNEY, MANAGER,ORIENTAL INSURANCE COMPANY LTD., HEAD OFFICE 88 JANPATH, CONNAUGHT PLACE NEW DELHI Vs. BHARAT SINGH RAWAT & 3 ORS. S/O SH. BACHAN SINGH RAWAT, R/O HALDAPANI NEAR DOORDARSHAN KENDRA GOPESHWAR, DISTRICT
May 19, 2016
ORIENTAL INSURANCE COMPANY LTD Vs. YASHODA DEVI & 3 ORS
May 19, 2016
ORIENTAL INSURANCE COMPANY LTD Vs. PRABHA KIMOTHI & 3 ORS
May 19, 2016
ORIENTAL INSURANCE COMPANY LTD Vs. DALEBU LAL & 3 ORS
May 19, 2016
ORIENTAL INSURANCE COMPANY LTD Vs. KARTIK SINGH RAWAT & 3 ORS
May 19, 2016
ORIENTAL INSURANCE COMPANY LTD Vs. YASHBEER SINGH SHAH & 3 ORS
May 19, 2016
ORIENTAL INSURANCE COMPANY LTD Vs. DILIP JHADI
January 18, 2016
ORIENTAL INSURANCE COMPANY LTD Vs. MADAN SINGH BISHT & 3 ORS ; STATE OF UTTARAKHAND; DEPARTMENT OF EDUCATION; STATE BANK OF INDIA
May 19, 2016
ORIENTAL INSURANCE COMPANY LTD. Vs. PREM LATA PUROHIT
October 4, 2016
ORIENTAL INSURANCE COMPANY LTD. THROUGH ITS DULY CONSTITUTED ATTORNEY, MANAGER,ORIENTAL INSURANCE COMPANY LTD., HEAD OFFICE 88 JANPATH, CONNAUGHT PLACE NEW DELHI Vs. KISHORI LAL & 3 ORS. PRINCIPAL JUNIOR HIGH SCHOOL SIASAIN, PATWARI VRIT CHINKA, DASHOLI REGION, TEHSIL AND DISTRICT
May 19, 2016
OXFORD HOSPITAL (P) LTD. & ANR. Vs. K.K. MITTAL & 2 ORS.
July 11, 2016
P NARASAIAH & ANR Vs. SANJEEVANI EMERGENCY HOSPITAL
February 16, 2016
P S P C L & 2 ORS Vs. JAI SINGH & 3 ORS
March 9, 2016
P U D A PUNJAB URABAN PLINNING AND AUTHRORITY Vs. VARINDER SINGH LAMBA
February 24, 2016
P. C. SUNIL Vs. TATA ENGINEERING & LOCOMATIVE CO. LTD. AND ORS.
March 8, 2016
P. PURI W/O SHRI VINOD PURI, R/O HOUSE NO Vs. HARYANA URBAN DEVELOPMENT AUTHORITY (HUDA) & ANR
April 8, 2016
P.N. RAMKRISHNAN NO. 9, SABARI NAGAR, PODANUR, COIMBATORE Vs. GENERAL MANAGER, HOUSING DEVELOPMENT FINANCE CORPORATION 31
July 18, 2016
P.S. CHOUHAN Vs. MANAGING DIRECTOR, SAIL & ORS.
October 19, 2016
P.S. GANAPATHY VINDHYA PERUMPUZHA, KOLLAM Vs. MANAGING DIRECTOR, KSFE LTD. AND ANR. BADRATHA MUSEUM ROAD, TRISSUR
September 14, 2016
P.S.N. AUTOMOBILES PVT. LTD. Vs. K.P. ALIAS
December 5, 2016
PALLY SRIKANTH & ANR. S/O LATE PALLY SWAMY, R/O H NO. 91 Vs. M/S. KRISHNA INSTITUTE OF MEDICAL SCIENCES LTD. & ORS. 1
September 23, 2016
PANASONIC INDIA PVT LTD Vs. HARBINDER SINGH & ANR
May 11, 2016
PANASONIC INDIA PVT LTD Vs. JASMIN PRABHAKAR MEHTA & ANR
January 19, 2016
PANKAJ GUPTA & ANR ; MANORAMA GUPTA Vs. UNITECH LIMITED
April 4, 2016
PANKAJ JAISWAL S/O LATE SHRI ANIL KUMAR JAISWAL Vs. DEENBANDHU SONKAR & 2 ORS.
April 11, 2016
PANKAJ KOTHARI & ANR. Vs. UNITECH LIMITED
April 13, 2016
PANKAJ KUMAR Vs. TECH MAHINDRA LTD.
July 14, 2016
PANKAJ SINGH CHOUHAN Vs. DR. SUSHILA TIWARI MEMORIAL FOREST HOSPITAL
May 18, 2016
PARADEEP PORT TRUST Vs. CHUNILATA MOHANTY & ANR.
November 15, 2016
PARAMJIT KAUR Vs. AVIVA LIFE INSURANCE CO INDIA LTD
March 14, 2016
PARASRAMKA HOLSINGS PVT LTD Vs. AMBIENCE PRIVATE LTD
September 21, 2016
PARASURAM PRASAD SRIVASTAVA Vs. SECRETARY ELECTRICITY BOARD
November 10, 2016
PARDUMAN SINGH JEWELLERS AND ORS. Vs. UNITED INDIA INSURANCE CO. LTD. AND ORS.
January 13, 2016
PARIKSHIT PARASHAR S/O SHRI. M.P. SHARMA Vs. M/S. UNIVERSAL BUILDWELL PRIVATE LIMITED AND 2 ORS.
October 7, 2016
PARMINDERJEET SINGH Vs. IMPROVEMENT TRUST, BATHINDA
April 26, 2016
PARMIT SHARMA Vs. PREMIUM ACRE INFRATECH PVT LTD & ANR
July 18, 2016
PARSVNATH EXOTICA GHAZIABAD RESIDENTS ASSOCIATION Vs. PARSVNATH BUILDWELL PVT. LTD. & ANR.
May 6, 2016
PARTH M SONEJI & ANR Vs. SHREE SAINATH ENTERPRISES (LODHA) & ANR
February 11, 2016
PARTH SARTHI AYANGAR DIRECTOR Vs. ABHINAV SHRIVASTAVA S/O SHRI NANDKISHORE SHRIVASTAVA, R/O 72 VARDHMAN NAGAR, G. RAJNANDGAONC
May 18, 2016
PARVEEN KUMAR GOYAL Vs. STATE BANK OF PATIALA
August 26, 2016
PARVINDER SINGH AND ORS. Vs. UNITECH LIMITED AND ORS.
February 12, 2016
PASSPORT OFFICER Vs. RICHA BHANDARI
March 17, 2016
PASSPORT OFFICER Vs. RICHA BHANDARI
March 16, 2016
PASUPULETI RAVI TEJA Vs. KATURI VANA LAKSHMI
August 17, 2016
PATTATHU BROTHERS Vs. ARUNODYA CO
January 20, 2016
PAVEL GARG Vs. M/S. KRRISH REALITY NIRMAN PVT. LTD.
December 7, 2016
PAWAN KUMARI WIDOW OF LATE SHRI KISHAN BABU, TEHSIL ROAD BALAJI MARKET MOHDA AND VILL. SISOLAR, TEHSIL MODHA, DISTRICT Vs. LIFE INSURANCE CORPORATION OF INDIA & ANR. THROUGH BRANCH MANAGER, BRANCH MAHOWA, 114 GANDHI NAGAR, MAHOWA, DISTRICT
May 26, 2016
PAWAN SHEET GRAH PVT. LTD. THROUGH MANAGING DIRECTOR EKDIL, DISTRICT ETAWAH, UTTAR PRADESH Vs. VIRENDRA KUMAR ALIAS CHHOTE LAL JAIN & ORS.
February 8, 2016
PAWAN SHUKLA Vs. MIRKHANA ENGINEERING PVT. LTD.
February 11, 2016
PERIN HILLS BAZUN DITTIA & ANR. Vs. M/S. EMAAR HILLS TOWNSHIP PVT. LTD. & ANR.
March 9, 2016
PHOOL CHAND JAIN Vs. LIFE INSURANCE CORPORATION OF INDIA
May 4, 2016
PHOOL SAY KUSHWALA S/O SHRI JAGESAR RAM SWAMI, M/S. KISAN PARAMARSH KENDRA, PARRI, DISTRICT SARGUJA CHHATTISHGARH Vs. ORIENTAL INSURANCE COMPANY & ANR. BRANCH AMBIKAPUR, AMBEDKAR CHOWK, DISTRICT SURGUJA CHHATTISHGARH
August 24, 2016
PIJUSH KANTI GHOSH Vs. ASSISTANT PROVIDENT FUND COMMISSIONER & ANR
January 21, 2016
PNB METLIFE INDIA INSURANCE COMPANY LTD. Vs. DEEPIKA RANI & 3 ORS.
July 29, 2016
PNB METLIFE INDIA INSURANCE COMPANY LTD. & ANR. NEW REGISTERED OFFICE (W.E.F FROM 1.5.2016) UNIT NO. 701, 702 & 703, 7TH FLOOR, WEST WING, RAHEJA TOWERS, 26/27, M G ROAD, BANGALORE Vs. SUNITA GOYAL & 2 ORS. W/O. LATE SH. ASHOK KR. GOYAL, R/O. SARAWATI SONS, BASTI BALOCHAN WALI, INSIDE AMRITSARI GATE, FEROZEPUR PUNJAB
August 26, 2016
POLAR TRADING PVT LTD Vs. SABRI ENTERPRISES & ANR
February 18, 2016
POOJA PINCHA AND ANR. Vs. STATE BANK OF INDIA
May 24, 2016
POONAM RANI Vs. UNITECH LIMITED; PNB HOUSING FINANCE LTD
May 25, 2016
POST GRADUATE INSTITUTE OF MEDICAL EDUCATION & RESEARCH (P.G.I.M.E.R.) & ANR. Vs. JUG JEEVAN PAL & ANR.
January 8, 2016
POST MASTER & ANR. Vs. KANHAIYA LAL
September 30, 2016
POST MASTER GENERAL Vs. JAGANNATH H. SHIROLE & ORS.
October 6, 2016
POSTAL DEPARTMENT Vs. N.U. AZAM
December 6, 2016
POWER ADDITIVES (INDIA) PVT. LTD. Vs. NEW INDIA ASSURANCE CO. LTD.
March 10, 2016
PRABHAT KUMAR SINHA & ANR. Vs. NITISH KUMAR
March 2, 2016
PRABHAT VERMA AND ANR. Vs. UNITECH LIMITED ANR.
May 25, 2016
PRABHU LAL KHANDELWAL Vs. RAJASTHAN HOUSING BOARD & ORS.
April 13, 2016
PRADEEP CHOWDHRY & ANR. Vs. UNITECH LTD. & ANR.
October 19, 2016
PRADEEP NARULA & ANR Vs. GRANITE GATE PROPERTIES PVT LTD & ANR; THREE C UNIVERSAL DEVELOPERS (P) LTD
August 23, 2016
PRADEEP PANDURANG SHINDE Vs. MANJUSHA DEVELOPERS BUILDERS & DEVELOPERS & 2 ORS
March 4, 2016
PRADEEP SHARMA S/O SHRI B.L SHARMA ANURADHA GALI ABOVE DAYAL SALES, GUNA M.P. Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO. AND ANOTHER HIG 10.1ST FLOOR SHIVAJI NAGAR, OPP PRAGATI PETROL PUMP BHOPAL M.P.
December 20, 2016
PRAHALAD NARAYAN GAIKWAD PROP OF M/S OM GANESH SAPTASHRUNGI, CONSTRUCTION, BUILDERS AND DEVELOPER, PANCHSILNAGAR, GALEGAON, MOHANE, TAL KALYAN, DISTRICT Vs. BHARAT YADAV CHANNE KHARADI ANANDNAGAR, TAL SHAHAPUR DISTRICT
September 14, 2016
PRAKASH GOLCHA Vs. SMT PHULESHWARI BAI AND ONE OTHER
September 16, 2016
PRAKASH KUMAR PARAKH Vs. KOLKATA WEST INTERNATIONAL CITY PVT LTD
August 17, 2016
PRAKASH KUMARI Vs. DAYAL BAGH CO-OPERATIVE HOUSING LTD.
June 2, 2016
PRAMOD HOWAL Vs. MANAGER, HDFC BANK LTD
April 13, 2016
PRAN KRISHNA BHAUMIK SON OF LATE RADHIKA MOHAN BHAUMIK Vs. MANAGING DIRECTOR RIVER BANK HOLDING PVT. LTD.
November 30, 2016
PRANABESH CHATTERJEE Vs. APOLLO GLENEAGLES HOSPITALS & 2 ORS
February 16, 2016
PRASANNARANI MALL Vs. SREI EQUIPMENT FINANCE PVT LTD
May 24, 2016
PRATHAMA BANK THROUGH ITS BRANCH HEAD, BAHERI BRAHAMANAM BRANCH, TEHSIL THAKURDWARA, DISTRICT MORADABAD UTTAR PRADESH Vs. MASOOM ALI & ANR. S/O GHASI KHAN R/O VILLAGE BAKARPUR ATAYAN, TEHSIL THAKURDWARA, DIST. MORADABAD UTTAR PRADESH
January 13, 2016
PRAVEEN MEHTA Vs. BENGAL UNITECH UNIVERSAL INFRASTRUCTURE PVT LTD
March 29, 2016
PRAYAG HOSPITAL & RESEARCH CENTER PVT. LTD. AND ORS. Vs. VIJAY PAL
February 8, 2016
PREETAM CHHABRA Vs. VXL RELATORS PVT. LTD. & ANR.
July 8, 2016
PREM BROTHER Vs. BHARPUR SINGH
February 12, 2016
PREM CHAND DHIMAN & ANR. Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
April 27, 2016
PREM KUMAR BHARDWAJ & ANR. Vs. TRIGUN AUTOMOBILES 3 ORS.
January 5, 2016
PREM LATA & 2 ORS. W/O. LATE SH. RAKESH BHARTI, R/O. VILLAGE KORIYAWANGARH, P.O. USMAN CHAK, MASAURHI, PATNA, BIHAR Vs. DR. ARUN KUMAR SINHA & 2 ORS. DIRECTOR/OWNER OF RAJESHWAR HOSPITAL, R/O. A/130, BHAGAT NIWAS, HOUSING COLONY ROAD, KANKARBAGH, NEAR PANCH SHIV MANDIR, MAIN ROAD, KANKARBAGH, P.S.: KANKARBAGH, DISTRICT
September 9, 2016
PREM PRAKASH MITTAL 3 NAVYUG MARKET (3RD FLOOR) GHAZIABAD Vs. THE GENERAL MANAGER, GHAZIABAD TELECOMMUNICATIONS & 3 ORS. RAJ NAGAR GHAZIABAD UTTAR PRADESH
September 8, 2016
PREMIER AGRO INDUSTRIES Vs. NEW INDIA ASSURANCE CO LTD
July 8, 2016
PREMIUM ACRES INFRATECH PVT LTD Vs. PARMIT SHARMA & ANR
July 18, 2016
PRERNA Vs. M/S. SEED WORKS INDIA PVT. LTD. & ANR.
November 25, 2016
PRIMEX SCANS AND LABS Vs. P DHANARAM & ANR
August 17, 2016
PRITAM LAL GROVER & ANR Vs. S B P SOUTH CITY & ANR
March 31, 2016
PRIYAJEEV NARAIN TRIKA Vs. BHASIN INFOTECH AND INFRASTRUCTURE PVT. LTD.
November 22, 2016
PROF. ARUN K. LALL HOUSE NO Vs. MANAGER/INSURANCE ADVISOR, M/S. ICICI PRUDENTIAL LIFE INSURANCE CO. LTD. & ANR. FIRST FLOOR, SCO NO
May 26, 2016
PROFESSIONAL COURIERS Vs. NAKUL VASANTKUMAR MORAKHIA
March 30, 2016
PROFESSIONAL EDUCATION & RESEARCH INSTITUTE Vs. RAJASTHAN HOUSING BOARD & ANR
March 30, 2016
PSPCL & ANR. HEAD OFFICE AT : THE MALL PATIALA Vs. GURU RAM DASS ESTATE VILLAGE DHOLWAHA, HOSHIARPUR PUNJAB
September 1, 2016
PSPCL OPERATION DIVISIONAL, RAIKOT Vs. DARSHAN SINGH SIDHU S/O AJMER SINGH R/O H.NO. 1821/5
January 21, 2016
PUDA SCO NO Vs. VIMAL OPAL W/O COL OMESH KUMAR OPAL,(RETD). R/O OPAL NIWAS, B
April 13, 2016
PUDA THROUGH ITS ESTATE OFFICER, MOHALI, DISTT. ROPAR, PUNJAB, (NOW GREATER MOHALI AREA DEVELOPMENT AUTHORITY) MOHALI PUNJAB Vs. SUMAN SHARMA RESIDENT OF HOUSE NO. 133, WARD NO. 4, MORINDA, TEHSIL & DISTRICT ROPAR PUNJAB
April 18, 2016
PUKHRAJDEEP SINGH & ANR. Vs. M/S. EMAAR MGF LAND LTD.
September 1, 2016
PUNARVASU CHIKITSALAY Vs. MANDAR SHARAD AKATNAL
October 24, 2016
PUNEET KUMAR Vs. NATIONAL INSURANCE CO. LTD. & ANR.
February 11, 2016
PUNJAB NATIONAL BANK Vs. M/S. RIBA TEXTILES LTD. AND ORS.
September 23, 2016
PUNJAB NATIONAL BANK & 2 ORS. Vs. M/S. SANT RAM HARBANS LAL SHOP NO
April 7, 2016
PUNJAB STATE AGRICULTURAL MARKETING BOARD Vs. ROSHAN LAL & ANR
February 19, 2016
PUNJAB STATE AGRICULTURAL MARKETING BOARD Vs. GURPREET AND ORS.
February 19, 2016
PUNJAB STATE ELECTRICITY BOARD & 2 ORS. THROUGH ITS CHAIRMAN/SECRECTARY, PATIALA PUNJAB Vs. SOHAN SINGH BHULLAR R/O. A
September 26, 2016
PUNJAB URBAN DEVELOPMENT AUTHORITY Vs. POONAM SINGLA
May 27, 2016
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY (NOW BDA) THROUGH ITS ESTATE OFFICER, PUDA COMPLEX, BHAGU ROAD, BATHINDA PUNJAB Vs. SASHI KUMAR CHHABRA S/O KUNDAN LAL, R/O HOUSE NO. 1372, STREET NO.8, ABOHAR, TEHSIL ABOHAR DISTT. FAZILKA PUNJAB
May 24, 2016
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY (PUDA) AUTHORITY(PUDA) THROUGH IST CHIEF ADMINSTRATOR, SCO Vs. SURINDER SINGH S/O GURMAIL SINGH, R/O HOUSE NO
July 8, 2016
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY (PUDA)SAMRALA ROAD LUDHIANA PUNJAB Vs. MRS. DARSHAN BHATIA 636, SECTOR 21
July 13, 2016
PURI CONSTRUCTION PVT. LTD. Vs. RAJENDRA GANG & ANR.
December 9, 2016
PURNIMA ROY Vs. DR. ALFRED LEPCHA & ANR.
November 18, 2016
PURUSHOTTAM Vs. NATIONAL INSURANCE CO. LTD.
December 1, 2016
PUSHPA BHATNAGAR Vs. M/S. VARUN HOSPITAL
May 17, 2016
PUSHPA DEVI Vs. LIFE INSURANCE CORPORATION OF INDIA
October 27, 2016
PUSHPA GEORGE Vs. CARITHAS HOSPITAL & ANR.
August 31, 2016
PUSHPA YADAV Vs. M/S. ANSAL HOUSING & CONSTRUCTION LTD.
August 30, 2016
PUSHPENDU CHOWDHURY AND ANR. S/O. LATE KAMALENDU SEKHAR CHOWDHURY, R/O. AT AF Vs. SOUMEN KARMAKAR & 2 ORS. S/O. LATE SADHAN KARMAKAR, GHOSHPARA, OF KRISHNAPUR, MILON BAZAR, P.S. BAGUIATI KOLKATA
December 22, 2016
PYRAMID ARCADES PVT LTD AND ORS Vs. RAJU KISHANCHAND LAKHANI
May 10, 2016
R MOHINI NATH Vs. M HEMANTH KUMAR
January 14, 2016
R PATCHAIMUTHU Vs. TAMIL NADU ELECTRICITY BOARD & ORS
January 29, 2016
R RAMASWAMY Vs. ORBIT CORPORATION LIMITED & ANR
February 19, 2016
R SANTHANAM & 2 ORS Vs. FAIRDEAL CONSTRUCTION
January 29, 2016
R. KESAVA KUMAR Vs. SONOVISION AND ORS.
January 7, 2016
R. VENKATA KRISHNA Vs. UNITED INDIA INSURANCE CO. LTD. AND ORS.
March 7, 2016
RABINDRANATH ROY & ANR. R/O. VILLAGE+POST BARABELUN POLICE STATION Vs. KISHAN TRACTOR & 3 ORS. THROUGH ITS MANAGER/PROPRIETOR, G.T. ROAD, HATPUKUR, MEMARI, DISTRICT
August 26, 2016
RACHNA SUKHIJA & ANR Vs. UNITECH LIMITED & ANR
September 29, 2016
RADHA MOHAN SHARMA S/O SHRI RAMSWAROOP SHARMA R/O GANDHI NAGAR, PORSA, DISTRICT MORENA (M.P.) Vs. NATIONAL INSURANCE CO. LTD. THE BRANCH MANAGER, M.S. ROAD, MORENA (M.P.)
January 15, 2016
RADHEY SHYAM PRAJAPAT AND ORS. Vs. SANTOKBA DURLABHJI MEMORIAL HOSPITAL CUM MEDICAL RESEARCH INSTITUTE AND ORS.
February 2, 2016
RAFNAS P.K. S/O. RIYAS BAITHUL FALAH, NERAMPOKKU ROAD, IRITTY DISTRICT Vs. RELIANCE GENERAL INSURANCE CO. LTD. AND 2 OTHERS 570, RECTIFIER HOUSE NAIGAUM CROSS ROAD, WADALA WEST, MUMBAI
December 22, 2016
RAHUL BHUPATIBHAVAN SHUKLA Vs. MANAGER (OWN DAMAGE CLAIMS) TATA AIG GENERAL INSURANCE COMPANY LTD
February 5, 2016
RAHUL PANDE RAO Vs. UNITECH LIMITED
August 19, 2016
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March 9, 2016
RAJ KISHORE Vs. KAMOD SINGH
September 20, 2016
RAJ KUMAR GOYAL Vs. KAMAL CHAUDHARY
December 23, 2016
RAJ KUMAR GOYAL Vs. MALWINDER SINGH BATTU & ORS.
December 23, 2016
RAJ KUMAR KAUSHIK Vs. UNION OF INDIA
July 20, 2016
RAJA RAJESWARI ESTATES Vs. NAGARJUNAKONDA JYOTHI SREE
February 15, 2016
RAJA VISHINDAS RAMCHANDANI 402, SAI RACHNA APT.OPP: SADHUBELA HIGH SCHOOL, ULHASNAGAR Vs. TATA MOTORS LTD., SUMAN NAGAR, RAKALA COMPLEX, V.N.PUNAM MARG, CHAMBER(W) MUMBAI
October 25, 2016
RAJAN PAUL & ANR. Vs. ANSAL PROPERTIES AND INFRASTRUCTURE LTD. & ANR.
July 5, 2016
RAJASTHAN HOUSING BOARD & ANR Vs. PROFESSIONAL EDUCATION & RESEARCH INSTITUTE
March 30, 2016
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March 4, 2016
RAJASTHAN STATE CO Vs. POORAN MAL BHAI S/O SHRI BIRDI CHAND, R/O QUARTER NO. A
May 24, 2016
RAJAT KANTI ROY Vs. REGIONAL DIRECTOR, SBI LIFE INSURANCE CO. LTD. & ANR.
February 1, 2016
RAJAT KUMAR DE Vs. M/S. SAGAR CREATION
March 1, 2016
RAJBIR VILLAGE GHILOR KALAN, TEHSIL ROHTAK HARYANA Vs. KRISHAN & ORS. VILLAGE GHILOR KALAN, TEHSIL ROHTAK HARYANA
April 19, 2016
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April 22, 2016
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May 6, 2016
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May 6, 2016
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October 21, 2016
RAJENDRA H PADTE Vs. FIAT INDIA AUTOMOBILES LTD & ANR
March 10, 2016
RAJENDRA KAPOOR Vs. NEW INDIA ASSURANCE CO LTD & ANR
May 12, 2016
RAJENDRA PRASAD SHARMA Vs. AVAS AYUKT UTTAR PRADESH, AVAS VIKAS PARISHAD AND ORS.
February 8, 2016
RAJENDRA SINGH VERMA S/O SHRI. R.R. VERMA Vs. COMMITTEE OF MANAGEMENT INDRAPRASTHA SAHAKARI AWAS SAMITI LIMITED & ANR.
April 1, 2016
RAJESH Vs. CHOLAMANDALAM GENERAL INSURANCE COMPANY LIMITED & 2 ORS
January 11, 2016
RAJESH GULATI Vs. DLF COMMERCIAL COMPLEXES LIMITED
March 18, 2016
RAJESH KUMAR AGRAWAL Vs. PARSVNATH DEVELOPERS LTD
April 26, 2016
RAJESH MALHOTRA & 3 ORS Vs. ACRON DEVELOPERS PVT LTD & 2 ORS
May 20, 2016
RAJESH RAO Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO LTD
July 28, 2016
RAJESH SHARMA Vs. UNION OF INDIA & ORS
September 16, 2016
RAJESH TANEJA Vs. KAISER HOSPITAL
May 17, 2016
RAJGOPAL S/O SHIVASHANKARRAO, R/O JYOTI FOOTWEAR, GANDHI CIRCLE, GANGAVATHI, TALUK, GANGAVATHI, DISTRICT : KOPPAL KARNATAKA Vs. VENKATESH S/O SHANKAR KUDTARKAR, SRI SHANTA DURGA CHAMUNDESHWARI DEVELOPERS, GANESH JWELLERS, GANESH CIRCLE,GANGAVATHI KARNATAKA
October 5, 2016
RAJINDER SINGH BHATI Vs. HUDA & ANR.
July 13, 2016
RAJMAL JAIN & 5 ORS. SON OF LATE SHRI ANANDI LAL JAIN RESIDENT OF 1803, FATEHPURIYON KIA DARWAJA CHAURA RASTA, JAIPUR RAJASTHAN Vs. INDIAN NORTH WESTERN RAILWAY THROUGH DIVISIONAL MANAGER,JAIPUR RAILWAY STATION, OFFICE OF D.R.M. JAIPUR
May 25, 2016
RAJNEESH MALIK Vs. BPTP LTD & 4 ORS
March 11, 2016
RAJU BAHELIA S/O LATE SHYAM LAL, R/O HOUSE NO. 481/63/1, SHAHJI KI BAGIA, MOHAN MAEKIN ROAD, DALIGANGE DISTRICT Vs. H.D.F.C. BANK LTD. THROUGH ITS BRANCH MANAGER/MANAGING DIRECTOR, 31/31, MAHATMA GANDHI MARG HAZARAT GANJ LUCKNOW U.P.
September 2, 2016
RAKESH KUMAR Vs. ADVANTA INDIA LTD.
September 26, 2016
RAKESH KUMAR SINGLA PRESIDENT,VOICE OF INDIAN COMMUNITY EMPOWERMENT NOW VOICE ORGANIZATION (REGD), 239 Vs. DADA MOTORS PRIVATE LTD. & 3 ORS. SAVITRI COMPLEX, GT ROAD, THROUGH ITS DIRECTOR, MD LUDHIANA PUNJAB
August 23, 2016
RAM GOPAL INDUSTRIES Vs. ORIENTAL INSURANCE CO. LTD. AND ORS.
January 11, 2016
RAM JEEVAN SHARMA HOUSE NO. 322/E, TAJPUR PAHARI ROAD, NEAR HEMCHAND GOYAL OFFICE, BADARPUR, C/O. ANIL KUMAR RAMJIVAN SHARMA, NEW DELHI Vs. NEW INDIA ASSURANCE CO. LTD. & ORS. BRANCH MANAGER OFFICE AT CHANDRA LOCK COMPLEX, RADHA RANI SINHA ROAD, BHAGALPUR, BIHAR
January 18, 2016
RAM KEDIA & ANR Vs. NALINI J CHATI & 2 ORS
April 1, 2016
RAM KEDIA & ANR. Vs. J.N. AMBALKAR & ORS.
April 1, 2016
RAM KEWAL SHAW Vs. DISTRICT ENGINEER, C.E.S.C. LTD.
February 11, 2016
RAM KUMAR DEWANGAN Vs. MANAGER, PAL BODY WORKS
March 15, 2016
RAM LAXMAN MITTAL Vs. UNITED INDIA INSURANCE CO. LTD. & ANR.
May 6, 2016
RAM PAL SINGH Vs. GHAZIBAD DEVELOPMENT AUTHORITY
January 7, 2016
RAM PHAL BHARDWAJ & ANR Vs. ANSAL PROPERTIES & INFRASTRUCTURE LTD & ANR
March 15, 2016
RAM SAROOP AGNIHOTRI Vs. NEW INDIA ASSURANCE CO LTD
January 11, 2016
RAM SURESH SINGH Vs. CHAIRMAN, SOUTH BIHAR POWER SUPPLY COMPANY & 3 ORS
September 28, 2016
RAMA MURTHY PATTIPATI Vs. MOTILAL OSWAL SECURITIES LTD. AND ORS.
February 24, 2016
RAMA SAHDEV Vs. UNITECH RELIABLE PROJECTS PVT LTD
September 16, 2016
RAMDAS SALES CORPORATION Vs. THE NEW INDIA ASSURANCE COMPANY LTD. AND ANR.
February 10, 2016
RAMESH CHANDER VARMA Vs. SAIRAM TATA MOTOTS
September 7, 2016
RAMESH D. MOTWANI Vs. IFB GLOBAL INDIA LTD.
October 27, 2016
RAMESH KALYANDRUG Vs. CITI BANK
June 7, 2016
RAMESH KAUSHIK S/O. SH. TEK RAM, R/O. H.NO. 703/26, NEAR RAILWAY FATAK, AJMER BASTI, BHIWANI ROAD, TEHSIL AND DISTRICT Vs. UNITED INDIA INSURANCE COMPANY LTD. AND 2 ORS. THROUGH ITS BRANCH MANAGER, OFFICE JIND HARYANA
October 6, 2016
RAMINDER KAUR Vs. SANDEEP KHULLAR
October 17, 2016
RANJANA NAGPAL & ANR Vs. UNITECH LIMITED & ANR
September 29, 2016
RASHID ALI & ANR. HOUSE NO. 2610/D-2, VASANT KUNJ, NEW DELHI-110070 Vs. M/S. UNITECH LTD. (THROUGH ITS MD), 6, COMMUNITY CENTRE, SAKET, NEW DELHI
October 26, 2016
RASI SEEDS PVT Vs. SAHIB RAM & ANR
March 29, 2016
RASI SEEDS PVT Vs. BALJEET SINGH & 2 ORS
March 29, 2016
RASI SEEDS PVT LTD Vs. OM PRAKASH & ANR
March 29, 2016
RASI SEEDS PVT LTD Vs. PARSHOTAM & ANR
March 29, 2016
RASI SEEDS PVT LTD Vs. RAM PRAKASH & 2 ORS
March 29, 2016
RASI SEEDS PVT LTD Vs. HARI KISHAN & 2 ORS
March 29, 2016
RATNA KHOBRAGADE Vs. BAJAJ ALLIANZ GENERAL INSURANCE COMPANY
January 12, 2016
RATTAN LAL SHARMA Vs. ORIENTAL INSURANCE COMPANY LTD & ANR
April 21, 2016
RAUNAQ ICE & COLD STORAGE Vs. NEW INDIA ASSURANCE CO. LTD. AND ORS.
March 29, 2016
RAVI KANT MAHAJAN & ANR Vs. UNITECH LTD
May 3, 2016
RAVI KUMAR Vs. UNITECH LTD & 2 ORS
January 11, 2016
RAVI KUMAR RAJORIA & 2 ORS Vs. UNITECH LTD & 2 ORS
May 25, 2016
RAVI MARWAH Vs. UNITECH RELIABLE PROJECTS PVT. LTD.
May 20, 2016
RAVI PALTA Vs. NARINDER SINGH & ANR.
May 31, 2016
RAVIKANT BHATT Vs. M/S. UNITECH LIMITED
September 22, 2016
RAVINDER SINGH BINDRA Vs. NATIONAL INSURANCE COMPANY LIMITED & ORS.
October 27, 2016
RAVINDER SINGH MANGAT Vs. RELIANCE GENERAL INSURANCE CO. LTD.
March 1, 2016
RAVINDRA AGRAWAL Vs. ORIENTAL INSURANCE COMPANY
September 21, 2016
REGENCY AQUA-ELECTRO AND MOTELRESORTS LTD Vs. UNITED INDIA INSURANCE COMPANY LIMITED & ANR
March 3, 2016
REGENT AUTOMOBILES Vs. EURO ENTERPRISES AND ANR.
June 10, 2016
REGIONAL PROVIDENT FUND COMMISSIONER Vs. GOVIND NATH SHUKLA
March 31, 2016
REGIONAL PROVIDENT FUND COMMISSIONER Vs. MOLY K. THOMAS
February 2, 2016
REGIONAL PROVIDENT FUND COMMISSIONER & ANR. Vs. SUBHASH CHANDRA BANERJEE & ANR.
October 21, 2016
REKHA & ORS. Vs. STATE BANK OF MYSORE & ORS.
September 20, 2016
REKHA D. SHAH AND ANR. Vs. M. ABBAS AND CO. AND ORS.
April 5, 2016
RELIANCE COMMUNICATIONS LTD Vs. MOHD HAIDER
September 28, 2016
RELIANCE COMMUNICATIONS LTD. H Vs. B. BHARATHI NO 57, KAVIKULLI STREET, LAWSPET PUDUCHERRY
October 21, 2016
RELIANCE GENERAL INSURANCE CO. LTD. Vs. HARBHAJAN KHAIRA
May 19, 2016
RELIANCE GENERAL INSURANCE CO. LTD. Vs. JAI PRAKASH
January 11, 2016
RELIANCE GENERAL INSURANCE CO. LTD. Vs. A.K. DUTT S/O MR. M.R. DUTT.
November 21, 2016
RELIANCE GENERAL INSURANCE COMPANY LIMITED 60, OKHLA INDUSTRIAL ESTATE PHASE III, 2ND FLOOR, NEW DELHI Vs. VINOD KUMAR S/O MR. KANSHI RAM, R/O VILLAGE AND POST OFFICE TEHA, TEHSIL GANAUR DISTRICT SONEPAT HARYANA
July 20, 2016
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. BAHORA CONSTRUCTION PVT LTD
March 30, 2016
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April 19, 2016
RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. SHYAM BANSAL
November 18, 2016
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March 8, 2016
RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. SHARWAN CHHAJER
May 13, 2016
RELIANCE GENERAL INSURANCE COMPANY LTD. 2ND AND 3RD FLOOR, D Vs. NITIN LAMBA S/O MR. BALBIR SINGH LAMBA, R/O HOUSE NO. 540, SECTOR
August 31, 2016
RELIANCE LIFE SCIENCES PVT. LTD. Vs. UMESH SINGH CHANDAN SINGH SADDIWAL AND ORS.
January 14, 2016
RENU AGGARWAL Vs. DIRECTOR, CHRISTIAN MEDICAL COLLEGE & HOSPITAL & ORS.
April 28, 2016
REPCO HOME FINANCE LIMITED & ANR Vs. S MANTHIRAM
February 11, 2016
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January 25, 2016
RICHA AGGARWAL & ANR. Vs. UNITECH HI
November 4, 2016
RICHA VAID & ANR. 122, SEC-50, GURGAON, HARYANA-122018 Vs. M/S. GTM BUILDERS LTD. & 2 ORS. G
September 22, 2016
RITESH CHOPRA & ANR. S/O SH. SUBASH CHANDER CHOPRA, R/O HOUSE NO Vs. TATA AIA LIFE INSURANCE CO. LTD. (FORMERLY KNOWN AS TATA SIG LIFE INSURANCE CO LTD), HAVING ITS OFFICE AT SCO, 25, DISTRICT SHOPPING CENTRE, RANJIT AVENUE, THROUGH ITS BRANCH MANAGER/PRINCIPAL OFFICER, AMRITSAR PUNJAB
January 19, 2016
RITU DUGGAL & ANR Vs. UNITECH RELIABLE PROJECTS PVT LTD
February 1, 2016
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December 14, 2016
ROHIT SAHDEV Vs. NATIONAL INSURANCE COMPANY LIMITED & ANR
April 1, 2016
ROMESH GARG Vs. M/S. SKYROCK CITY
September 15, 2016
ROSHAN LAL Vs. LIFE INSURANCE CORPORATION OF INDIA
February 12, 2016
ROSHAN LAL CHHABRA Vs. UNITED INDIA INSURANCE CO LTD
March 17, 2016
ROYAL LAND CLUB Vs. SECRETARY, KSEB & ANR.
March 4, 2016
RUDRA BUILDWELL CONSTRUCTIONS PVT. LTD. & ANR. OFFICE AT: 309, PADMA TOWER Vs. DHARAMPAL R/O. 5/181, DAKSHAN PURI EXTN., DR. AMBEDKAR NAGAR, NEW DELHI
May 26, 2016
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January 29, 2016
RUMMY CHABBRA Vs. SWETA ESTATES PVT LTD AND OTHERS
January 20, 2016
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August 8, 2016
RVJ LEATHERS AND PRODUCTS PRIVATE LIMITED Vs. EXPORT CREDIT GUARANTEE CORPORATION OF INDIA & ANR
February 11, 2016
S P CONSTRUCTIONS Vs. RANJIT PRASAD
August 4, 2016
S. DUTTA Vs. STATE BANK OF INDIA & ORS.
July 5, 2016
S.B.I. LIFE INSURANCE CO. LTD. Vs. SUDESH KHANDUJA
March 1, 2016
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August 19, 2016
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April 25, 2016
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March 8, 2016
S.M.V. AGENCIES PVT. LTD. Vs. B. GANESHAN
November 17, 2016
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May 4, 2016
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July 13, 2016
SAHARA PRIME CITY LTD. & ANR. THROUGH Vs. RAJEEV AGRAWAL S/O SHRI SURESH CHANDRA AAGRAWAL, R/OD
October 5, 2016
SAHDEO RAM Vs. SUNIL KUMAR
January 7, 2016
SAHIB SINGH Vs. M/S. ICICI LOMBARD GENERAL INSURANCE COMPANY LTD.
January 6, 2016
SAILESH BHATIA AND ANOTHER S/O LATE SHRI GORDHAN BHATIA Vs. MR. ATMARAM GUPTA DIRECTOR GRASSFIELD FARMS AND RESORTS PVT. LTD. R/O B
December 21, 2016
SAIRAM AUTOMOBILES AND SERVICES PVT. LTD. THROUGH MANAGER & OWNER, G.E. ROAD, KRISHNA NAGAR, SUPELA, BHILAI TEHSIL & DISTRICT Vs. VIDYA KUMAR SENDUR S/O LATE SONURAM SENDUR, R/O STREET NO. 2/C, ZONE 1, NEW ADARDSH NAGAR, DURG, TEHSIL & DISTRICT : DURG CHHATTISGARH
August 9, 2016
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August 16, 2016
SAKET MUKKAR S/O SH. SULTAN SINGH, R/O VPO NANGAL CHAUDHARY, TEHSIL NARNAUL, DISTRICT : MAHENDERGARH HARYANA Vs. CHIEF GENERAL MANAGER, RELIANCE GENERAL INSURANCE COMPANY LTD. 19 RELIANCE CENTER WACHAND HIRACHAND MATG, BAIARD EASTATE, MUMBAI
August 2, 2016
SAMADHAN & ANR. Vs. DATTU
December 6, 2016
SAMSUNG INDIA ELECTRONICS PVT. LTD. REGISTERED OFFICE AT A Vs. SAURABH KAPOORIA & 2 ORS. BALAJI PROPERTIES S/O SATYANARIAN KAPOORAI, R/O PAVTA JODHPUR RAJASTHAN
May 13, 2016
SANATAN ROY CHAUDHARY Vs. PRATAP KUMAR BOSE & ANR
February 25, 2016
SANDEEP KUMAR Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION & RESEARCH, CHANDIGARH & ANR.
December 13, 2016
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February 8, 2016
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June 1, 2016
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January 21, 2016
SANJAY ARORA Vs. UNITECH LTD.
May 11, 2016
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March 30, 2016
SANJAY JAIN Vs. HONDA CARS (INDIA) LTD & ANR
May 9, 2016
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December 6, 2016
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January 19, 2016
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May 27, 2016
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January 29, 2016
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January 14, 2016
SANKAR PRASAD MISHRA S/O LATE JUGAL KISHORE MISHRA, AT: KHALIABAGICHA, P.O/PS/ DISTRICT : BOUDH ORISSA Vs. SUBODH PATTNAIK & 2 ORS. BRANCH MANAGER, ICICI BANK LTD., AINTHAPALI, SAMBALPUR, PO/ DISTRICT: SAMBALPUR
May 26, 2016
SANTOKH SINGH Vs. STATE OF PUNJAB & ANR
January 7, 2016
SANTOSH GUPTA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
July 8, 2016
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September 28, 2016
SANTOSH PRAMANIK S/O. LATE KSHIROD BEHARI PRAMANIK, R/O. HOUSE NO. 1070, IIT KANPUR INDIA, KANPUR Vs. DEBASIS BISWAS & 3 ORS. S/O. LATE AMULYA RATAAN BISWAS, R/O. 17/21, DAKSHINDARI ROAD, P.O. SREE BHUMI, P.S. LAKE TOWN, KOLKATA
August 29, 2016
SANTOSH W/O SH. BALDEV SINGH, RESIDENT OF OLD BUS STAND, MEHAM ROHTAK HARYANA Vs. DR. N.D. GUPTA N.D. HOSPITAL, 262 MODEL TOWN HISAR
April 6, 2016
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February 25, 2016
SARAJ KUMAR RAY CHAWDHURY S/O. MONI MOHAN ROY CHOWDHURY Vs. SURESH KUMAR SHAW
October 4, 2016
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April 26, 2016
SARITA C. SINGH Vs. VXL REALTORS PVT. LTD. & ANR.
December 6, 2016
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January 11, 2016
SAROJ BALA Vs. HUDA
November 30, 2016
SAROJ BALA & 5 ORS. Vs. DR. KAPIL DEV SHARMA & ANR.
June 9, 2016
SAROJ CHAUDHARY Vs. NEOBRIX CONSULTING PVT LTD & 2 ORS
January 19, 2016
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May 31, 2016
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October 7, 2016
SARWAN SINGH S/O UDHAM SINGH, R/O OF VILLAGE HALER,POST OFFICE, GHOGRA, TEHSIL DASUYA, DISTRICT : HOSHIARPUR PUNJAB Vs. HARMAN AUTOMOBILE DEALERS INTERNATIONAL LIMITED HOSHIARPUR OPP FILLING STATION G.T ROAD, DASUYA, THROUGH PROP HARMANDEEP SINGH DISTRICT : HOSHIARPUR PUNJAB
October 7, 2016
SARYUBEN B. SHAH Vs. LIFE INSURANCE CORPORATION OF INDIA
March 4, 2016
SATENDER KUMAR Vs. INDRAPRASTHA APOLLO HOSPITAL & ANR.
November 30, 2016
SATHYA SAI AGENCIES THROUGH ITS PARTNER ROHIT KUMA Vs. PUNJAB NATIONAL BANK AND 2 ORS. S.N. GANGULI ROAD,
January 20, 2016
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January 11, 2016
SATISH KUMAR GUPTA Vs. LUDHIANA IMPROVEMENT TRUST & 2 ORS
August 1, 2016
SATISH KUMAR LAVJIBHAI PARMAR Vs. NATIONAL INSURANCE CO. LTD.
March 11, 2016
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December 14, 2016
SATYA SANKAR BERA Vs. ZONAL MANAGER, FUTURE GENERAL INDIA & ANR
April 4, 2016
SAU. JANABAI & ANR., R/O Vs. M/S. TAPADIYA CONSTRUCTIONS LTD. & ANR. THROUGH PROP JUGALKISHORE CHANGANLAL TAPADIYA, OFFICE ADD: TAPADIYA TERRACE,ADALAT ROAD, IN FRONT OF FAMILY COURT, AURANGABAD MAHARASHTRA
January 11, 2016
SAUDAGARBHAL S/O. LATE RAMA CHANDRA BHAL Vs. BRANCH MANAGER INDIAN BANK OUPADA BRANCH AT/P.O. OUPADA P.S. PATTAMUNDAI DISTRICT
November 22, 2016
SAURABH AGARWAL Vs. HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED
May 9, 2016
SAVITA TIWARI Vs. BHARAT HEAVY ELECTRICALS LIMITED AND ANR.
August 31, 2016
SAVITRI DEVI W/O. LATE JAGDISH CHANDRA GUPTA, R/O. NEHRU TOLA, P.O. BEGUMPUR P.S. CHAUK DISTRICT Vs. DR. PRAMILA GUPTA W/O. DR. A.K. GUPTA R/O. M/S. SUMAN CLINIC NEAR KANTI FACTORY, MAHATMA GANDHI NAGAR, P.S. PATRAKARNAGAR, DISTRICT
October 25, 2016
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September 9, 2016
SBI LIFE INSURANCE CO. LTD. Vs. SEEMA & 2 ORS.
March 17, 2016
SBI LIFE INSURANCE CO. LTD. Vs. PUSHPA DEVI & ANR.
March 29, 2016
SBI LIFE INSURANCE CO. LTD. Vs. KAMALJEET KAUR AND ORS.
January 6, 2016
SBI LIFE INSURANCE CO. LTD. CENTRAL PROCESSING CENTRE, KAPAS BHAWAN, PLOT NO Vs. DUNE BHAGYALAKSHMI W/O LATE SURYANARAYANA, R/O D. NO
April 5, 2016
SBI LIFE INSURANCE COMPANY LIMITED Vs. NIRMAL SINGH
November 24, 2016
SECRETARY, A-2591, MADURAI COATS & GENERAL SERVICES INSTITUTION EMPLOYEES CO-OPERATIVE HOUSING SOCIETY & ANR Vs. K P KUMARIAH
August 24, 2016
SECRETERY, B.N.M. EDUCATIONAL INSTITUTIONS AND ANR. 27TH CROSS. 12 Vs. KUM AKSHATHA D/O. N. KANTHARAJ, REPRESENTED BY FATHER NAD NATURAL GURADIAN, R/O. AT NO. 42, 3RD CROSS, 9TH MAIN GURURAJ LAYOUT, B.S. K. III STAGE, BANGALORE
September 14, 2016
SENIOR DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD. THROUGH ITS ASST. MANAGER DELHI CENTRALISED LEGAL HUB, JEEWAN RAKSHA BUILDING, 12/1, ASAF ALI ROAD, NEW DELHI Vs. DR. DEBABRATA MAJUMDAR & 2 ORS. RAJA RAM MOHAN ROY MAHAVIDYALAYA, P.O. NANGULPARA, P.S. KHANAKUL DISTRICT
September 29, 2016
SENIOR EXECUTIVE (MARKETING & SALES), TATA HOUSING DEVELOPMENT COMPANY LIMITED 12TH FLOOR, TIMES TOWER KAMALA HILLS COMPOUND SENAPATI BAPAT MARG LOWER PAREL MUMBAI Vs. HUSSAINEE ALIHUSSAIN LILAMWALA HABIB PARK 1ST FLOOR, FLAT NO. 12, CLARE ROAD, BYCULLA MUMBAI
August 29, 2016
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July 11, 2016
SHAJAHAN YOOSUF SAHIB & ANR. Vs. PRASAD KUMAR T.
March 11, 2016
SHAKILA BANO W/O. SHRI FIROZ KHAN, JILANI PAINTER GALI, WARD NO. 36, AMBIKAPUR, TEH. & DISTRICT Vs. HEMANT KOUSHIK & 3 ORS.
April 13, 2016
SHALINI NEHRU Vs. S K M REFCON PVT LTD & ANR
August 19, 2016
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September 29, 2016
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May 25, 2016
SHAMIM AHMED & 2 ORS Vs. KOLKATA WEST INTERNATIONAL CITY PVT LTD
August 17, 2016
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November 10, 2016
SHANAAZ FATIMA W/O SHRI ZAHID MILYAN, C/O M/S ANEESH GENERAL STORE, JAGATPUR (HAFIZ KI MAZAR) THANA BARADARI, PURANA SHAHAR, BAREILLY U.P Vs. UNIT TRUST OF INDIA GULAB BHAWAN, REAR BLOCK, 2ND FLOOR,6 BSZ MARG, NEW DELHI
May 10, 2016
SHANTA VISHNU GUDEKAR (DECEASED) RESIDENCE AT POST WAVANJE, TAHASIL PANVEL RAIGAD Vs. BANK OF MAHARASHTRA & ORS. STATION ROAD BRANCH THANE
November 21, 2016
SHANTHA PROJECTS LTD. Vs. STATE BANK OF INDIA
March 3, 2016
SHANTI DEVI Vs. LIFE INSURANCE CORP. OF INDIA
March 1, 2016
SHANTI DEVI Vs. TATA AIG LIFE INSURANCE CO. LTD.
March 14, 2016
SHARDUL NANA CHANDANE KALIDAS CHANDANE, TENEMENT NO. A/28, PLOT NO Vs. CHANDRAJEET & 5 ORS. ADD : 5, RUKHMANI NIWAS GOKHALE, SOCIETY, CROSS ROAD PAREL , MUMBAI
November 18, 2016
SHARPMIND CONSULTANCY SERVICES (P) LTD. Vs. LIBORD FINANCE LTD.
March 11, 2016
SHASHI SHEKHAR DVIVEDI Vs. MUKUND PRASAD & 3 ORS
April 26, 2016
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August 19, 2016
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May 17, 2016
SHEO PRATAP NARAIN Vs. VICE PRESIDENT, LUCKNOW DEVELOPMENT AUTHORITY & ANR
May 12, 2016
SHEWALKAR DEVELOPERS LIMITED & ANR Vs. MADANMOHAN
April 13, 2016
SHIBANI MOTORS Vs. GENERAL MANAGER HERO MOTOR CORPORATION LTD. & 3 ORS.
December 2, 2016
SHIKSHAK SAHAKARI BANK Vs. SUYOG
October 20, 2016
SHIV KUMAR Vs. M/S. DIVYA INSTITUTE
September 8, 2016
SHOIBAL MUKHERJEE & ANR Vs. PARSVNATH DEVELOPERS LIMITED
May 11, 2016
SHREE CEMENTS LTD. Vs. ORIENTAL INSURACNE CO. LTD. & ORS.
October 21, 2016
SHREE SAINATH ENTERPRISES CONSTRUCTION & DEVELOPERS PVT. LTD. & 2 ORS. Vs. SAROJ RAJENDRAKUMAR GUPTA & ANR.
August 19, 2016
SHREENATH COLD STORAGE Vs. RAVJIBHAI CHHOTU BHAI PATEL AND ANR.
June 9, 2016
SHREYA DEVELOPWELL PVT LTD AND ORS Vs. YOGENDRA SAINI & ANR
May 26, 2016
SHRI GULSHAN VERMA & ANR. Vs. THE MANAGING DIRECTOR, M/S IREO VICTORY VALLEY PVT. LTD.
October 7, 2016
SHRI HARJINDER S. KANG Vs. M/S EMAAR MGF LAND LTD.
July 4, 2016
SHRI KAMAL KUMAR JAIN & ANR. Vs. M/S DLF COMMERCIAL COMPLEXES LTD. & ANR.
December 21, 2016
SHRI MILKHASING AJITSINGH HUNDAL ADD. AT POST SHRIRAM NAGAR OPPOSITE PANCHAVATI BUS DEPOT, OLD ADGAON NAKA PANCHAVATI NASHIK Vs. CHIEF EXECUTIVE OFFICER, THE NASHIK MERCHANTS CO.OP. BANK LTD. THE NASHIK MERCHANTS CO.OP. BANK LTD, ADMN. OFFICE A
August 11, 2016
SHRI PRADEEP NARULA & ANR. Vs. M/S GRANITE GATE PROPERTIES PVT. LTD. & ANR.
August 23, 2016
SHRI RAJESHWAR @ RAJASH TYAGI Vs. M/S AUDI INDIA
September 7, 2016
SHRI TULIJABHAVANI ENGINEERING COLLEGE Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD.
January 5, 2016
SHRIKANT UPADHYAY Vs. UNITECH LTD
May 25, 2016
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. ANAND SINGH
April 27, 2016
SHRIRAM INVESTMENTS & INSURANCE MARKETING (P) LTD & 2 ORS Vs. T SELVAM & 3 ORS
January 7, 2016
SHRIRAM LIFE INSURANCE CO. LTD. Vs. B.M. POMPAPATHY
October 5, 2016
SHRIRAM LIFE INSURANCE CO. LTD. Vs. SMT. SUBHADRABEN BHAGATSINGH RATHOD
July 14, 2016
SHRIRAM TRANSPORT FINANCE CO LTD Vs. MAHESH AGGARWAL & 2 ORS
March 2, 2016
SHRIRAM TRANSPORT FINANCE CO. LTD. & ANR. 2ND FLOOR, HASSAN ARCADE, OPP R.T OFFICE,KANNUR KERALA AND ANOTHER Vs. K. LATHA W/O N.V SREEDHARAN NEDUMBA P.O VALIYA POYIL, KASARAGOD KERALA.
March 2, 2016
SHUBHECHHA WELFARE SOCIETY Vs. M/S. EARTH INFRASTRUCTURE PVT. LTD.
December 6, 2016
SHUSHILA DEVI Vs. M/S. N.K. COOKING GAS AGENCY
February 23, 2016
SHWETA KAPOOR & ANR Vs. UNITECH LIMITED & ANR
January 14, 2016
SHYAMLAL MISHRA Vs. BRANCH MANAGER, ALLAHABAD BANK
February 26, 2016
SIDDHARTH CHAPLOT Vs. ICFAI UNIVERSITY AND ORS.
March 18, 2016
SIDHMUKH FLEXIBLE PACKAGING PVT LTD Vs. STATE BANK OF INDIA & 2 ORS
July 19, 2016
SINGANAMALA LAKSHMI NARAYANA Vs. TAHSILDAR, PRODDATURU MANDAL & ANR.
March 15, 2016
SIPRA THOMES; ATUL OJHA Vs. BENGAL UNITECH UNIVERSAL INFRASTRUCTURE PVT LTD
May 19, 2016
SMT. MAANKUNWAR SINHA W/O LATE TULSIRAM SINHA, R/O DEEPAK NAGAR, DURG,TEHSIL AND DISTRICT DURG C.G. Vs. ORIENTAL INSURANCE CO. LTD. THROUGH DIVISIONAL MANAGER, DIVISIONAL OFFICE PARMANAND BHAWAN, NEAR RAJENDRA PARK CHOWK, G.E. ROAD, DURG, TEHSIL AND DISTRICT DURG C.G.
July 15, 2016
SMT. PHOOLA DEVI Vs. LIFE INSURANCE CORPORATION OF INDIA
August 29, 2016
SMT. RESHMA BHAGAT & ANR. Vs. M/S. SUPERTECH LTD.
January 4, 2016
SMT. T. PUSHPAMMA Vs. SENIOR BRANCH MANAGER, LIC OF INDIA & ANR.
November 29, 2016
SMT.KAVITA MANKHOLA Vs. RAJASTHAN HOUSING BOARD
October 19, 2016
SNAPDEAL THROUGH ITS AUTHORISED REPRESENTATIVE MR. MANISH KUMAR, 246 OKHLA INDUSTRIAL ESTATE PHASE III, NEW DELHI Vs. NIKHIL BANSAL S/O SH. VINOD KUMAR BANSAL R/O GOBINDPURA COLONY, STREET NO.4, NEAR RAILWAY STATION SANGRUR PUNJAB
May 30, 2016
SOCIETY FOR CONSUMERS & INVESTORS PROTECTION Vs. HARYANA STATE INDUSTRIAL & INFRA. DEVELOPMENT CORPORATION LTD.
July 26, 2016
SOCIETY OF CATALYSTS Vs. DELHI DEVELOPMENT AUTHORITY
September 2, 2016
SOCIETY OF CATALYSTS N-130B, PANCHSHILA PARK NEW DELHI Vs. RAJ TRUST, R & M TRUST & ORS.
April 19, 2016
SOFTWARE ENGINEERS EMPLOYEES HOUSING AND WELFARE ASSOCIATION AND ANR. FLAT NO Vs. SRINIVAS PUDU S/O P.CHENNA RAYUDU, R/I FLAT NO
April 19, 2016
SONA SINGH Vs. NAZARETH HOSPITAL & 2 ORS.
July 12, 2016
SONALI KUMAR Vs. UNITEH LTD
August 19, 2016
SONELL CLOCKS AND GIFTS LTD. Vs. THE NEW INDIA ASSURANCE CO. LTD.
October 25, 2016
SOU. SHOBHA VASANTRAO TIMASE & ANR. Vs. DINBANDHU BHOOMVIKAS SANSTHA
April 29, 2016
SOUTHERN APARTMENT OWNERS ASSOCIATION Vs. HOUSING CONSULTANCY PVT. LTD.
February 19, 2016
SPICEJET LTD. & ANR. Vs. ASHISH GUPTA
February 1, 2016
SREEJIT GHOSH AND ANR. Vs. LARICA ESTATES LIMITED AND ORS.
May 24, 2016
SREI EQUIPMENT FINANCE PVT. LTD. Vs. S. NATRAJAN
January 29, 2016
SRI CHAITANYA EDUCATIONAL INSTITUTION Vs. GOVIND PRASAD RATH
January 7, 2016
SRI MELVILLE PINTO Vs. EXECUTIVE ENGINEER, MESCOM
May 3, 2016
SRI SAI INDUSTRIES Vs. MAHINDRA & MAHINDRA LIMITED & ANR.
May 25, 2016
STANDARD CHARTERED BANK Vs. ASHISH AGARWAL & ANR.
January 25, 2016
STANDARD CHARTERED BANK LTD. Vs. NEETA CHAUHAN
April 19, 2016
STATE Vs. M/S. EMAAR MGF. LAND LTD. ECE HOUSE, 28, KASTURBA GANDHI MARG, NEW DELHI
May 27, 2016
STATE Vs. TCR MULTISPECIALITY HOSPITAL & 2 ORS. PLACE OF PRACTISE AT 1/450, AVVAI NAGAR, NEAR LIC, CHENNAI BY
October 27, 2016
STATE BANK OF BIKANER Vs. BRAJRAJ SINGH
May 5, 2016
STATE BANK OF BIKANER & JAIPUR & ANR. Vs. M/S. JAGDAMBA EANT UDYOG & ANR.
August 22, 2016
STATE BANK OF BIKANER AND JAIPUR THROUGH ASST. MANAGER, 28 Vs. PRAKASH DEVI & ANR. W/O LATE SHRI JAGAN NATH KALRA, R/O 24, 3RD FLOOR, PURANI ABADI, SRI GANGANAGAR RAJASTHAN
September 8, 2016
STATE BANK OF INDIA Vs. RAJENDRA & ANOTHER
October 17, 2016
STATE BANK OF INDIA Vs. SUBHASH CHANDER
March 10, 2016
STATE BANK OF INDIA Vs. DR. PUSHPAKALA R JIMULIA & ANR.
November 11, 2016
STATE BANK OF INDIA Vs. P. MURUGAN
June 30, 2016
STATE BANK OF INDIA Vs. M/S. PREMIER BAR PVT. LTD.
October 4, 2016
STATE BANK OF INDIA AND ORS. Vs. DARSHAN LAL
January 28, 2016
STATE BANK OF INDIA HET BRANCH, GOVINDPURA BHOPAL M.P Vs. SMT. SUSHMA JOSHI W/P LATE SH. K.K JOSHI, R/O H
March 7, 2016
STATE BANK OF INDIA SECTOR & BRANCH, MADHYA MARG, THROUGH BRANCH MANAGER, ASSISTANT, GENERAL MANAGER CHANDIGARH Vs. KANTA DEVI & 3 ORS. W/O LATE VIJAY KUMAR (INSURED) S/O BHOLU RAM, R/O HOUSE NO=24
January 12, 2016
STATE BANK OF INDIA THROUGH ITS MANAGER, HAWA SARAK,SADOLA JAIPUR RAJASTHAN Vs. MANGILAL MANGAL & ANR.
April 11, 2016
STATE BANK OF PATIALA & ANR Vs. SUKHWINDER KAUR
April 5, 2016
STATE BANK OF PATIALA THROUGH ITS BRANCH MANAGER, BRANCH OFFICE DCW. PATIALA & ANR. Vs. JOY BASU S/O SHRI AJIT KUMAR BASU R/O H.NO.1195, URBAN ESTATE PHASE
March 7, 2016
STATE BANK OF PATIALA VASANT KUNJ ROAD, MAHIPALPUR, THROUGH ITS BRANCH MANAGER,SHRI R. MURLI. NEW DLEHI Vs. HARI GOBIND SINGH & ANR.
April 19, 2016
STATE OF HARYANA & ANR Vs. SATPAL & ANR
March 7, 2016
STATION MANAGER AIR INDIA, LENGPUI AIRPORT AIZAWL Vs. DR. K. VANLALZAMI D/O K. LALTHANMAWIA, ZEBAWK
May 17, 2016
STATION MANAGER AIR INDIA, LENGPUI AIRPORT AIZAWL Vs. DR. K. VANLALZAMI D/O K. LALTHANMAWIA, ZEBAWK
December 30, 2016
STATION MASTER, AMRITSAR RAILWAY STATION Vs. JATINDER PAL SINGH
February 9, 2016
STATION MASTER/PARCEL OFFICE, PUNE Vs. AMBARISH DILIP CHANDRAYAN & ANR.
July 11, 2016
STITCHERS INDIA Vs. NATIONAL INSURANCE CO. LTD.
October 6, 2016
SUB Vs. RAMBHAI PUNABHAI PADSALA R/O GOKULPURA, BAGSARA DISTRICT
April 25, 2016
SUB DIVISIONAL OFFICER,(OP) SUB URBAN SUB DIVISION UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED Vs. RAJBIR SINGH
July 28, 2016
SUB DIVISIONAL OFFICER,OP) SUB URBAN SUB DIVISION UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED Vs. PRATAP SINGH
July 28, 2016
SUB POST MASTER & ANR. Vs. JASWINDER SINGH
February 5, 2016
SUBHASH SINGH BOKAN & 3 ORS Vs. INDIABULLS HOUSING FINANCE LIMITED & ANR
April 7, 2016
SUBHENDU MISHRA Vs. SDS INFRATECH PVT. LTD. THROUGH ITS DIRECTORS. BHAGWATI BUSINESS CENTER, S
October 26, 2016
SUBINOY MAJUMDAR Vs. LIFE INSURANCE CORPORATION OF INDIA, AGARTALA BRANCH II & ORS.
May 12, 2016
SUDHA NAGLA W/O SHRI ALOK UPADHYAY R/O DR. DAMODAR JOSHI, TAMBAKOO GALI TEJAJI CHOWK BEAWER, DISTRICT Vs. RAJASTHAN HOUSING BOARD THROUGH THE RESIDENT ENGINEER, RAJASTHAN HOUSING BOARD, VAISHALI NAGAR, AJMER RAJASTHAN
May 10, 2016
SUDHIR KUMAR SINGH AND ORS. Vs. LANDCRAFT DEVELOPERS PVT. LTD. AND ORS.
April 11, 2016
SUDHIR PUNDALIK PATIL Vs. DEPUTY EXECUTIVE ENGINEER, MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD.
March 29, 2016
SUKH PAL S/O SH. SOHAN LAL, R/O VILLAGE CHHAINSA, TEH HATHIN DISTRICT PALWAL HARYANA Vs. AXIS BANK OF INDIA SECTOR
March 7, 2016
SUKHDEO P. SARODE Vs. VIJAY
October 20, 2016
SULOCHANA LAD Vs. DR. MOHAN GERRA & ANR
March 29, 2016
SUMAN SINGLA Vs. M/S. DESHMESH CRANE SERVICES
February 9, 2016
SUMAN TANEJA Vs. METRO HOSPITAL & HEART INSTITUTE & 3 ORS
February 2, 2016
SUNDER LAL AND ORS. Vs. SANJEEV ARORA AND ORS.
January 4, 2016
SUNIL KALRA & ANR. Vs. UNITECH LIMITED & ANR.
August 2, 2016
SUNIL KUMAR GUPTA S/O. SHRI BHOLANATH GUPTA, R/O. BHILAI, DISTRICT DURG CHANDIGARH Vs. ESCORT HEART CENTRE AND 2 ORS. THROUGH MANAGING DIRECTOR, PT. JAWAHAR LAL, NEHRU MEDICAL COLLEGE,RAIPUR TEHSIL AND SISTRCIT
April 28, 2016
SUNIL KUMAR JAIN Vs. JAGUAR LAND ROVER AUTOMOTIVE PLC & 2 ORS
January 19, 2016
SUNIL KUMAR JAIN Vs. VIKAS RAJ SINGH & ORS
August 31, 2016
SUNIL MITTAL Vs. VIJAYA BANK AND ORS.
February 12, 2016
SUNITA DEVI AND ORS. Vs. ORIENTAL INSURANCE CO. LTD.
April 29, 2016
SUNJOY PODAAR Vs. UTI MUTUAL FUND AND ANR.
May 13, 2016
SUPER AGRI SEEDS PVT. LTD. & ANR. Vs. P. RAMACHANDRA REDDY & ORS.
May 5, 2016
SUPERINTENDENT OF POST OFFICER Vs. SURENDRA PANDEY
May 31, 2016
SUPERINTENDENT POST OFFICE & ANR. BANASKANTHA DIVISION PALANPUR, DISTRICT Vs. MANAGING TRUSTEE OF SHRI JAGRUT NAGRIK & ANR. (CONSUMER PROTECTION MANDAL) MR. KISHOR DAVE, HINGLAJ TOWER, N.R. RISALA MANDIR, DEESA
September 16, 2016
SUPERINTENDENT, POST OFFICE Vs. KHETESHWAR LAL
March 11, 2016
SUPREME PETROCHEM LTD Vs. NATIONAL INSURANCE CO LTD
January 4, 2016
SURBHI SHARMISTHA Vs. THE SENIOR DIVISIONAL MANAGER, ORIENTAL INSURANCE CO. LTD. AND ORS.
January 29, 2016
SURENDER KUMAR SHARMA S/O LATE SHRI JAGDISHWAR SHARMA, A Vs. M/S. BRILLIANT TUTORIALS PVT. LTD., RAJ LAXMI PLAZA PLOT NO. 15, SECTOR
April 4, 2016
SURENDRA M KHANDHAR Vs. ARUNKUMAR NARAYAN BHOPALE
January 20, 2016
SURENDRA M. KHANDHAR Vs. DR. PANNABEN P. BHATIA
October 18, 2016
SURESH CHANDRA GOSWAMI & ANR. Vs. DURG RAJNANDGAON GRAMIN BANK
January 6, 2016
SURESH CHANDRA MYTLE & ANR. Vs. UNITED INDIA INSURANCE CO. LTD.4 ORS.
July 4, 2016
SURESH KUMAR KHURANA Vs. SANDEEP BHATIA
March 11, 2016
SURESH NARAIN OJHA Vs. DEVI PATAN KSHETRIYA GRAMIN BANK & ANR.
December 15, 2016
SURESH SHETTY Vs. B.D. SINGH & ORS.
May 4, 2016
SURINDER KAUR Vs. NATIONAL INSURANCE CO. LTD.
May 4, 2016
SURINDER SINGH ATWAL Vs. PARASVANATH DEVELOPERS LTD & ANR
May 11, 2016
SUSHIL KUMAR GUPTA & ANR. Vs. FORTIS FLT. LT. RAJAN DHALL HOSPITAL
August 31, 2016
SWADESH PAL SINGH Vs. HDFC STANDARD LIFE INSURANCE COMPANY LTD. & ANR.
August 9, 2016
SYED NIZAM ALI Vs. GURUPRASAD
February 29, 2016
T.K.A. PADMANABHAN Vs. ABHIYAN CGHS LTD.
January 4, 2016
TAAR @ AVTAR SINGH Vs. M.D. INDIA HEALTH SERVICES
November 29, 2016
TANEJA DEVELOPERS & INFRASTRUCTURE LTD. AND ORS. Vs. GURPREET SINGH AND ORS.
February 25, 2016
TANUJA KUNDU Vs. M/S. HI
July 4, 2016
TAPAN POLEY Vs. SHREE AUTOMOBILES PVT. LTD. & ANR.
July 11, 2016
TAPAS KUMAR SUKUL LAKSHMI VILLA, NIMTARD, P.O., P.S. & DISTRICT PURULIA PURULIA WEST BENGAL Vs. NATIONAL INSURANCE CO. LTD. & ANR. "SHYAM", APCAR GARDEN, ASENSEL
November 8, 2016
TAPAS MIDYA Vs. TRACKON COURIERS PVT. LTD. & ANR.
January 20, 2016
TARANJIT KAUR & ANR W/O HARBHAJAN SING; BHUPINDER SINGH Vs. EMAAR MGF LAND LTD THROUGH ITS MANAGING DIRECTOR ECE HOUSE
August 31, 2016
TARSEM SINGH Vs. PNB METLIFE INDIA INSURANCE COMPANY LTD.
September 5, 2016
TATA AIA LIFE INSURANCE COMPANY LIMITED & ANR. Vs. MAMTA AGARWAL
January 27, 2016
TATA AIG GENERAL INSURANCE COMPANY LTD., HAVING ITS REGISTERED OFFICE AT PENINSULA CORPORATE PARK,NICHOLAS, PIRAMAL TOWER, 9TH FLOOR, GANPATHRAO KADAM MARG, LOWER PAREL, MUMBAI Vs. DARSHAN GIRJABA DEVRE 701 SIDDHI TOWER, BABA SHIMPI ROAD, NEAR LORDS SCHOOL, KALYAN
November 30, 2016
TATA MOTORS LTD Vs. SANTOSH NARAYAN GAUR & ANR
May 20, 2016
TATA MOTORS LTD Vs. KEWAL KRISHAN GUPTA & 4 ORS
April 1, 2016
TATA MOTORS LTD Vs. AJAY SINGH & ANR
April 1, 2016
TATA MOTORS LTD. Vs. PRASHANTBHAI PREMSHANKAR VYAS
April 18, 2016
TATA MOTORS LTD. & ORS. Vs. RAN SINGH
February 1, 2016
TATA MOTORS LTD. REGIONAL OFFICE AT RENE TOWER, 3RD FLOOR, 1842, RAJDANGA MAIN ROAD, P.S. KASBA, KOLKATA Vs. SANDIP BASU & ANR. S/O. LATE SACHIDRANATH BASU, R/O. NEW CIRCULAR LANE, P.S. KOTOWALI, P.O. & DISTRICT
June 28, 2016
THAKUR RAJPAL SINGH PUNDHEER Vs. U.P.S.E.B. THROUGH ITS SUPERINTENDENT ENGINEER
November 3, 2016
THANGAVEL PALANIVEL & ANR. Vs. M/S. DLF SOUTHERN HOMES PRIVATE LTD.
August 29, 2016
THE ADDITIONAL DIRECTOR, (NORTH ZONE) CENTRAL GOVT. HEALTH SCHEME Vs. JAGDISH SINGH CHAUHAN
February 16, 2016
THE ESTATE OFFICER, HUDA AND ORS. Vs. P.S. BEDI ENTERPRISES
February 17, 2016
THE KARNATAKA TELECOM DEPARTMENT Vs. UDAYA SHANKAR NEJJUR
March 4, 2016
THE NEW INDIA ASSURANCE CO LTD THROUGH ITS MANAGER, TOWER Vs. R.P. OIL INDUSTRIES SRI RAMLAL AGARWAL, AT POST DHANMANDAL, C/O. M/S. RAM LAL & CO., 67/41, STRAND ROAD KOLKATA
September 28, 2016
THE NEW INDIA ASSURANCE CO. LTD Vs. ANOKHI DEVI
September 28, 2016
THE NEW INDIA ASSURANCE CO. LTD. Vs. ANURAG GUPTA
July 12, 2016
THE REGIONAL PROVIDENT FUND COMMISSIONER BHOPAL Vs. AMRIT LAL SHARMA
March 2, 2016
THE SECRETARY, DISTRICT HORTICULTURAL PRODUCE GROWERS CO Vs. NAGAPPA & ORS. S/O RAYAPPA TADKOD, R/O NAVALUR VILLAGE, TALUK, & DISTRICT : DHARWAD KARNATAKA
October 27, 2016
THE SR. SUPERINTENDENT OF POST OFFICES, GHAZIABAD DIVISION GHAZIABAD (U.P) AND ANOTHER Vs. MODI (HUF) KARTA BRIG., M.K. MODI HOUSE NO. 471, SECTOR
April 8, 2016
THIRUMATHI R. DIVYA Vs. TCR MULTISPECIALITY HOSPITAL & 2 ORS
October 27, 2016
TRACKON COURIERS PVT. LTD. Vs. DEEP CHAND GUPTA
September 14, 2016
TREVOR DLIMA Vs. M/S. FORTUNE INFRASTRUCTURE
September 8, 2016
TREVOR DLIMA & 2 ORS Vs. FORTUNE INFRASTRUCTURE & 4 ORS
February 10, 2016
TRIPURA STATE ELECTRICITY CORPORATION LTD. & ANR. Vs. RATAN DAS & ANR.
April 25, 2016
TROPICAL AGROSYSTEM (INDIA) (P) LTD Vs. THAKAR & 4 ORS
January 12, 2016
TRULY CREATIVE DEVELOPER PVT. LTD. THROUGH ITS DIRECTOR SHRI RAJENDRA BARDE, 66, RAJENDRA NAGAR DATTA PADA ROAD, BORIVALI (EAST) MUMBAI Vs. MADHAVEJI M. MANGE C WING, 909, ROCK ENCLAVE, NEAR SAHYADRI NAGAR, KANDIVALI (WEST) MUMBAI
April 27, 2016
TRUSTEES, STAFF PROVIDENT FUND, BOMBAY MERCANTILE CO Vs. NOORUDDIN MOIZBHAI KARLAVALA
January 20, 2016
TVS FINANCE & SERVICES LTD. & ANR., JYALALSHMI ESTATE 29 HADDOWS ROAD CHENNAI Vs. VIJAYKUMAR SHIVALINGAYYA KALLIMATH, H.NO
January 14, 2016
U.O.I & ANR. Vs. SUSANTA KUMAR SAHA
August 5, 2016
U.P. KHADI GRAMODYOG BOARD Vs. SUNITA DEVI
May 17, 2016
U.P. POWER CORPORATION LIMITED Vs. MAHENDRA SINGH
August 12, 2016
U.P. STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. & ANR. Vs. M/S. OM CHOORA AND RICE MILLS
June 8, 2016
U.P.S.I.D.C. LTD. Vs. RAMESH KUMAR PANDEY
June 10, 2016
UJWALA MASDEKAR & ANR Vs. NARAYAN RAMAKRISHNA SAMANT ALIAS YOGESH
January 11, 2016
UNION OF INDIA Vs. CHANCHALA KUMARI
December 16, 2016
UNION OF INDIA Vs. SYED MUBUDDIN RIZVI S/O SHRI SYED SANISUDDIN RIZVI
July 21, 2016
UNION OF INDIA Vs. MANSI SANJAY BHAVE & ANR.
October 5, 2016
UNION OF INDIA Vs. REENA DEVI
November 23, 2016
UNION OF INDIA & ANR Vs. SURESH DUTTA
February 9, 2016
UNION OF INDIA & ANR. Vs. RAJINDER SINGH S/O S. GANGA SINGH R/O H.NO. 2337
April 11, 2016
UNION OF INDIA & ANR. THROUGH SECRETARY, D/O TELE COMMUNICATION POST & TELEGRAPHY DELHI Vs. DR. MAHIPAL AGGARWAL R/O HOUSE NO. 658, SECTOR
September 26, 2016
UNION OF INDIA AND ORS. Vs. RANJAN KUMAR
February 26, 2016
UNION OF INDIA AND ORS. Vs. NAVNIT N. DESAI AND ORS.
January 8, 2016
UNIT TRUST OF INDIA Vs. DANTULURI VENKATESWARA RAJU & ANR
January 29, 2016
UNIT TRUST OF INDIA (NOW UTI ASSET MANAGEMENT CO PVT LTD ) Vs. ABDUL HAMID SHEIKH AMIR AND ORS
February 25, 2016
UNITED AIRLINES Vs. SAURABH KALANI & ANR.
August 4, 2016
UNITED BANK OF INDIA Vs. KARTIKA BISWAL & 2 ORS
May 20, 2016
UNITED INDIA INSURANCE CO LTD Vs. MODI KOREAN TELECOMMUNICATION LTD
March 14, 2016
UNITED INDIA INSURANCE CO LTD Vs. PINKI & ANR
February 23, 2016
UNITED INDIA INSURANCE CO LTD Vs. ET TRAV AIDS PVT LTD
June 29, 2016
UNITED INDIA INSURANCE CO. LTD. Vs. UTTAM KARMAKAR AND OTHERS
October 17, 2016
UNITED INDIA INSURANCE CO. LTD. Vs. SURENDER KUMAR
April 13, 2016
UNITED INDIA INSURANCE CO. LTD. Vs. WASSAN SINGH & ANR.
March 11, 2016
UNITED INDIA INSURANCE CO. LTD. Vs. M/S. SUPER BAKERS (INDIA) LTD.
December 16, 2016
UNITED INDIA INSURANCE CO. LTD. Vs. ALKA MAHESHWARI
December 23, 2016
UNITED INDIA INSURANCE CO. LTD. Vs. ORIENTAL RUBBER WORKS
January 25, 2016
UNITED INDIA INSURANCE CO. LTD. Vs. JARNAIL SINGH B.M.R.TRANSPORT PARASAD BILASPUR CHHATTISGARH
April 12, 2016
UNITED INDIA INSURANCE CO. LTD. Vs. P. RAMAKRISHANA REDDY
April 29, 2016
UNITED INDIA INSURANCE CO. LTD. Vs. K. GANGARAM
January 12, 2016
UNITED INDIA INSURANCE CO. LTD. Vs. SHARDA DEVI AND ORS.
January 5, 2016
UNITED INDIA INSURANCE CO. LTD. Vs. M/S. ANAND STONE PRODUCTS & ANR.
January 22, 2016
UNITED INDIA INSURANCE CO. LTD. Vs. PITHANI DEVI & ANR.
January 28, 2016
UNITED INDIA INSURANCE CO. LTD. Vs. PARMATMA SINGH AND CO.
October 5, 2016
UNITED INDIA INSURANCE CO. LTD. Vs. RAM DITTU BHARDWAJ AND ANR. S/O. LATE SHRI SHIV RAM
September 22, 2016
UNITED INDIA INSURANCE CO. LTD. Vs. SHANKAR LAL S/O. SH. GANGA RAM CHAUBISA
November 22, 2016
UNITED INDIA INSURANCE CO. LTD. Vs. GAURAV OVERSEAS INC.
August 11, 2016
UNITED INDIA INSURANCE CO. LTD. Vs. BHOPAL SINGH
June 17, 2016
UNITED INDIA INSURANCE CO. LTD. Vs. UMRAO CHAND DAGA & ORS.
September 14, 2016
UNITED INDIA INSURANCE CO. LTD. Vs. PARKASH CHAND
February 18, 2016
UNITED INDIA INSURANCE CO. LTD. Vs. M/S. IT NET INFOCOM PVT. LTD.
October 5, 2016
UNITED INDIA INSURANCE CO. LTD. & ORS. Vs. RADHALAXMI COTTON INDUSTRIES
August 17, 2016
UNITED INDIA INSURANCE CO. LTD. 8TH FLOOR, KANCHANJUNGA BUILDING, 18 BARAKHAMBA ROAD, CONNAUGHT PLACE, NEW DELHI Vs. SURINDER KUMAR S/O SH. DHARAM CHAND, R/O ST NO
September 23, 2016
UNITED INDIA INSURANCE CO. LTD. 9 Vs. BIDAR SAHAKARI SAKKARE KARKHANE LTD. & ANR. HAILLIKHED (SF), BIDAR
June 24, 2016
UNITED INDIA INSURANCE CO. LTD. AND ANR THROUGH ITS MANAGER, REGIONAL OFFICE, KANCHENJUNGA, BARAKHAMBA ROAD NEW DELHI Vs. RAMDAYAL CHOUDHARY S/O HARJI RAM CHOUDHARY, RESIDENT OF KEROT, TEHSIL BHINAI AJMER RAJASTHAN
October 19, 2016
UNITED INDIA INSURANCE CO. LTD. AND ORS. Vs. AMBUJA LABORATORIES LTD.
February 17, 2016
UNITED INDIA INSURANCE CO. LTD. DIVISIONAL OFFICE, TIMBER HOUSE,CART ROAD, SHIMLA H.P Vs. HIMACHAL PRADESH STATE CO
July 20, 2016
UNITED INDIA INSURANCE CO. LTD. THOROUGH ITS DULY CONSTITUTED ATTORNEY MANAGER HEAD OFFICE Vs. LAXMI NEGI WD/O.SH. OM PRAKASH NEGI MASTER PARIKSHIT NEGI MINOR S/O. LATE. SH. OM PRAKASH NEGI THROUGH HIS MOTHER AND NATURALGUARDIAN SMT. LAXMI NEGI R/O. VILLAGE KHADRA P.O. AKPA TEHSIL MOORANG. KINNAAUR H.P.
February 17, 2016
UNITED INDIA INSURANCE CO. LTD. THROUGH ITS DEPUTY MANAGER, REGIONAL OFFICE NO. Vs. BALBIR SINGH & ANR. G
August 29, 2016
UNITED INDIA INSURANCE CO. LTD. THROUGH SHRI JASPAL SINGH, DIVISION MANAGER, DIVISIONAL OFFICE Vs. M/S. BEETAX INDUSTRIES THROUGH PARTNER MOHANLAL MAHESHWARI, S/O SHRI DWARIKA PRASAD, R/O KALA SANGHA ROAD, BASTI SHEIKH JALANDHAR PUNJAB
May 16, 2016
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SMT. B. PURNAMMA @ K. POORNAMMA
January 25, 2016
UNITED INDIA INSURANCE COMPANY LTD. Vs. SANDEEP SHARMA
May 20, 2016
UNITED INDIA INSURANCE COMPANY LTD. Vs. DOON VALLEY HOSPITAL AND ORS.
April 27, 2016
UNITED INDIA INSURNCE CO. LTD. Vs. JAGMOHAN TREHAN
May 31, 2016
UNITED TOWNSHIP CORPORATION Vs. AKHILESH JAIN SHRIVIMAL JAIN
November 28, 2016
UNIVERSAL SOMPO GENERAL INSURANCE CO. LTD. REG. OFFICE UNIT NO. 401, 4TH FLOOR, SANGAM COMPLEX, 127, ANDHERI KURLA ROAD, ANDHERI (E) MUMBAI Vs. CHANDER SINGH & ANR. S/O SHRI HAR CHANDI R/O HOUSE NO.692, VILLAGE CHANDHAT TEHSIL AND DISTRICT PALWAL HARYANA
April 4, 2016
URBAN IMPROVEMENT TRUST Vs. HARISH KUMAR AND ORS.
January 4, 2016
USHA DEVI Vs. E.S.I.C. MODEL HOSPITAL & ANR.
May 4, 2016
USHA LAKSHMAN & ORS Vs. N CHANDRASHEKAR & ANR
February 19, 2016
UTKAL MINES AND INFRASTRUCTURE PRIVATE LTD. Vs. UNITED INDIA INSURANCE CO. LTD.
February 10, 2016
UTTAR PRADESH SAHKARI AWAS SANGH LTD. (PRESENT NAME SAHKARI AWAS NIRMAN EVAM VITT NIGAM LTD.) THROUGH ITS BRANCH MANAGER, BRANCH LUCKNOW 6, SAROJINI NAIDU MARG, LUCKNOW UTTAR PRADESH Vs. DINESH CHANDRA JOSHI & 2 ORS. S/O. LATE SH. J.D. JOSHI R/O. M
December 23, 2016
V E COMMERCIAL VEHICLES LTD Vs. K RAMESAN & ANR
April 21, 2016
V. PRASAD Vs. M/S. ORACLE GRANITIO LTD. & ORS.
November 9, 2016
V.K. AGARWAL Vs. SWAMI NATH NIGAM AND ORS.
February 3, 2016
V.K. GUPTA Vs. KRISHAN KUMAR AND ORS.
April 11, 2016
V.P. KOCHAGASTY Vs. P. KUMARANKUTTY
October 26, 2016
V.P. SHARMA Vs. HARYANA ROADWAYS & 2 ORS. THROUGH REGIONAL MANAGER, OR FLYING SQUAD OFFICER, HARYANA ROADWAYS ISBT DELHI
February 15, 2016
V.P. SINGH Vs. DR. M.P. CHANDRAKAR & 7 ANR.
July 12, 2016
V.R. KRISHNAKUMAR Vs. SECRETARY, ANDHRA CHAMBER OF COMMERCE
July 22, 2016
V.R. KRISHNAKUMAR Vs. REGISTRAR, THE STATE CONSUMER DISPUTES REDRESSAL COMMISSION AND ORS.
February 9, 2016
V.R. SUBRAMANIAN Vs. P. PUSHPAKANATHAM
June 2, 2016
V.V. RAMANARSAIAH Vs. ABHEESTHA FINANCE COMPANY
September 22, 2016
VAIBHAV DEVELOPMENT CORPORATION & 3 ORS. Vs. SURYODAYA CO
April 4, 2016
VAISHNAVI KOSMETICOS PVT. LTD. Vs. ORIENTAL INSURANCE COMPANY LIMITED
October 21, 2016
VALLABHAI GOBARBHAI PATEL & ORS. Vs. PARMAR PRAVINAUMAR SHANKAR LAL & ORS.
January 27, 2016
VANDANA KAPADIA Vs. BHARTI AXA LIFE INSURANCE CO. LTD. & ORS.
September 21, 2016
VARUN GAMBHIR Vs. M/S. UNITECH RELIABLE PROJECTS PVT. LTD.
December 14, 2016
VASANT KUMAR PURSHOTTAM JOG (DR.) Vs. SHASHIKANT KISAN VICHARE & ORS.
October 28, 2016
VASHDEV B MALKANI & ANR Vs. KUNAL BUILDERS & DEVELOPERS
February 25, 2016
VASIMALLA JOSEPH Vs. GARAPATI GARAGE
March 1, 2016
VASUDEO J NARAL Vs. PROVIDENT FUND COMMISSIONER
February 23, 2016
VED PRAKASH SAINI S/O MAJOR DEEN DAYAL Vs. M/S. UNITECH LIMITED
September 22, 2016
VENKATESH GANESH JEWELLERS, GAMESH CIRCLE, GANGAWATI TALUK KOPPALA KARNATAKA Vs. ASHWINI KUMAR JYOTI FOOT WEAR , GANDHI CIRCLE , GANGAWATI TALUK KOPPALA KARNATAKA
October 5, 2016
VENKATESWARI W/O LATE VENKATRAMAN Vs. HDFC LTD & 2 ORS
June 28, 2016
VIBHA GUPTA Vs. M/S. UNITECH LIMITED
November 28, 2016
VIDYAPATI COLD STORAGE PVT LTD Vs. ORIENTAL INSURANCE CO LTD
February 22, 2016
VIJAY BANK Vs. RUPESH SISODIA AND ORS.
January 11, 2016
VIJAY GUPTA Vs. ESTATE OFFICER (H) GMADA
March 10, 2016
VIJAY KUMAR Vs. U P POWER CORPORATION LTD
March 14, 2016
VIJAY KUMAR DIGAMBARAPPA KHANPURE Vs. MANAGER, BAJAJ ALLIANZS GENERAL INSURANCE CO LTD & ANR
February 22, 2016
VIJAY SHANKAR SINGH SON OF RAMCHANDRA SINGH, RESIDENT OF VILLAGE & POST PASPURA BEGUSARAI BIHAR Vs. DIVISIONAL FOREST OFFICER & 6 ORS. RESIDENT OF MOHALLA POKHARIA WARD NO.19 NEAR KALISTHAN CHAWK,P.O. & DISTRICT BEGUSARAI BIHAR
May 20, 2016
VIJAY SINGH Vs. M/S. MOHAN MEAKIN LIMITED & ANR.
March 3, 2016
VIKAS ARVINDBHAI SHAH Vs. BALVINDER SINGH HARBANSSINGH DHARIWAL & ANR
May 23, 2016
VIKAS KAUL & ANR Vs. UNITECH LIMITED
February 8, 2016
VIKAS MITTAL Vs. MOSOOF AHMED & ANR.
May 4, 2016
VIKRANT SINGH MALIK AND ORS. Vs. SUPERTECH LIMITED AND ORS.
February 19, 2016
VIMALA AGARWAL W/O. SRINIVASJI AGARWAL, R/O. NO. 37, SURBHI NAGAR, 5TH CROSS, JAMBU SAVARI DINNE, J.P. NAGAR, 8TH PHASE, BANGALORE Vs. SATHYA REDDY & 2 ORS. S/O. LATE VENKATASWAMAPPA, R/AT NO. 897, LAKSHMI NIVASA, CHURCH STREET, NEW THIPPASANDRA, BANGALORE
August 19, 2016
VINAYAK CONSTRUCTIONS & ORS. Vs. TILAK NAGAR ROYAL CO-OPERATIVE HOUSING SOCIETY LTD.
April 29, 2016
VINAYAK DASHRATH BOGAM R/O CTS NO. 1267, GANESH PRASAD, 76, TULSHIBAGWALE COLONY, SAHAKARNAGAR NO. 2, PUNE Vs. GEETA DASHRATH BOGAM & 4 ORS.
April 12, 2016
VINAYAK ENGINEERING WORKS Vs. GIRISH SHIVAGI MAGAR
May 12, 2016
VINAYAK PURUSHOTTAM DUBE Vs. JAYASHREE PADMAKAR BHAT & ORS.
May 31, 2016
VINAYAK USKELWAR Vs. RANJANA W/O. SURESH FEDEWAR
June 2, 2016
VINITA SETHI Vs. ICICI PRUDENTIAL LIFE INSURANCE COMPANY LTD. & ANR.
April 7, 2016
VINOBAGRAM SAHAKARI GRUH NIRMAN SANSTHA Vs. BALAJI GOVINDRAO GATHIBANDHE
March 9, 2016
VINOD KUMAR GANDHI Vs. PURI CONSTRUCTIONS PVT. LTD.
January 19, 2016
VINOD REDDY Vs. IVR PRIME URBAN DEVELOPERS LTD & ANR
February 12, 2016
VIPIN TAYAL Vs. UNITECH LTD AND ORS
April 18, 2016
VIRENDER SINGH Vs. ORIENTAL INSURANCE COMPANY LTD. & ANR.
January 21, 2016
VIRPAL SINGH Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ORS.
March 4, 2016
VISHAL CHANDRA Vs. ROYAL SUNDARAM ALLIANCE GENERAL INSURANCE CO. LTD.
April 7, 2016
VISHNU BHAGWAN MITTAL Vs. BHARTI AXA GENERAL INSURANCE CO. LTD. & ANR.
April 28, 2016
VISHWA DEV SINGH Vs. RELIANCE GENERAL INSURANCE COMPANY LTD.
April 1, 2016
VIVEK BHARADWAJ Vs. VODAFONE ESSAR EAST LTD.
November 28, 2016
VIVEK SHARMA & 21 ORS Vs. ASSOTECH LIMITED & ANR
May 12, 2016
VYAPAR INDUSTRIES LTD. Vs. NEW INDIA ASSURANCE CO. LTD. & ORS.
September 28, 2016
WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO. LTD. Vs. MAY FLOWER BUILDCON PVT. LTD.
January 4, 2016
WEST CENTRAL RAILWAY & ORS. Vs. SHARAD NANDAN JAIN
September 28, 2016
WESTERN AGRI SEEDS LIMITED THROUGH MARKING OFFICER 802/11, WESTERN HOUSE G.I.D.C., ENGG ESTATE SECTOR 28, GANDHI NAGAR Vs. RAMESH SHYAMRAOJI DHOTE & ANR. R/O AT POST TIRODA TAH, KARANJA GHADGE, WARDHA MAHARASHTRA
September 19, 2016
WG CDR INDER SINGH SACHDEVA Vs. AMRITBIR SINGH & ANR
February 5, 2016
WITEL SEE MARKETING LIMITED, THROUGH SH. DEEPAK KUMAR DAS, AUTHORISED REPRESENTATIVE CORPORATE OFFICE B Vs. PARVEEN RANI W/O SH. MADAN LAL, R/O HOUSE NO. 1686, SEKHA ROAD, STREET NO. 5, TEHSIL AND DISTRICT BARNALA PUNJAB
March 28, 2016
WLC COLLEGE INDIA LTD. Vs. AJAY S. BHATT
February 9, 2016
WORLD WIDE IMMIGRATION CONSULTANCY SERVICES LTD., THROUGH ITS MANAGING DIRECTOR/AUTHORISED SIGNATORY SH. BHARAT LAL HAVING ITS HEAD OFFICE A Vs. AMIT KUMAR VERMA, S/O SH. DEVINDER VERMA, R/O 209, MANGALAM, COOPERATIVE SOCIETY OPPOSITE JYOTI NAGAR, PALANPURPATIA, ANAND MAHAL ROAD, SURAT GUJARAT
March 29, 2016
WORLDWIDE IMMIGRATION CONSULTANCY SERVICES LTD Vs. RINA KUMARI DHAWAN
March 31, 2016
WORLDWIDE IMMIGRATION CONSULTANCY SERVICES LTD. Vs. JAGJIT SINGH CHAHAL
November 11, 2016
Y. NARESH & ANR. Vs. DR. VASU KARLAPUDI
January 29, 2016
YADAVRAO MUKUNDRAO NEMMANIWAR Vs. MANAGER, VASANT CIO-TECH PUSAD
September 5, 2016
YASH DEVELOPMENTS Vs. GAURAV DHROOV COOPERATIVE HOUSING SOCIETY LTD.
October 20, 2016
YASHWANT RAI PURI Vs. BHATINDA DEVELOPMENT AUTHORITY
August 1, 2016
YESHASHWINI CO OP FARMERS HEALTH CARE TRUST Vs. D RAMAPPA & ANR
January 14, 2016
YOGESH M DESAI Vs. SHREE SHUBH ENTERPRISE & 3 ORS ; GOVIND T SAMANI; UDAY S SURVE; RAJENDRA SHAH
May 9, 2016
YUDHVIR SINGH GULERIA Vs. POOJA DEVI & ANR
April 4, 2016
YUDHVIR SINGH GULERIA Vs. KAUSHALYA DEVI & ANR
April 4, 2016
YUDHVIR SINGH GULERIA Vs. SARITA DEVI & ANR
April 4, 2016
YUDHVIR SINGH GULERIA Vs. BALDEV SINGH & ANR
April 4, 2016
ZESTHA DEVELOPERS LTD & ANR Vs. DARSHAN SINGH
February 1, 2016
ZIA-UR-REHMAN Vs. BSES YAMUNA POWER LTD
May 31, 2016
ZILA KHADI AND VILLAGE INDUSTRIES BOARD OFFICE AND ORS Vs. VISHAMBHAR PANDEY & 2 ORS
March 14, 2016