Home
Case Index
Title
Date
AIR INDIA LTD. Vs. INTER GLOBE AVIATION LTD.
February 10, 2016
ALL INDIA KISSAN SABHA AND ORS. Vs. MONSANTO INC., USA AND ORS.
February 18, 2016
ASSOCIATION OF THIRD PARTY ADMINISTRATORS Vs. GENERAL INSURERS (PUBLIC SECTOR) ASSOCIATION OF INDIA AND ORS.
January 4, 2016
BELARANI BHATTACHARYYA Vs. ASIAN PAINTS LTD.
January 27, 2016
DEPARTMENT OF AGRICULTURE, COOPERATION & FARMERS WELFARE MINISTRY OF AGRICULTURE & FARMERS WELFARE GOVERNMENT OF INDIA AND ORS. Vs. MAHYCO MONSANTO BIOTECH (INDIA) LIMITED (MMBL) AND ORS.
February 10, 2016
DEPARTMENT OF SPORTS, MINISTRY OF YOUTH AFFAIRS & SPORTS Vs. ATHLETICS FEDERATION OF INDIA
March 16, 2016
M.M. MITTAL Vs. PALIWAL DEVELOPERS LTD.
February 25, 2016
MEGA CABS PVT. LTD. Vs. ANI TECHNOLOGIES PVT. LTD.
February 9, 2016
MERU TRAVEL SOLUTIONS PRIVATE LIMITED (MTSPL) Vs. UBER INDIA SYSTEMS PVT. LTD. AND ORS.
February 10, 2016
PRASAR BHARATI (BROADCASTING CORPORATION OF INDIA) Vs. TAM MEDIA RESEARCH PRIVATE LIMITED
February 25, 2016
R.S. MALIK AND ORS. Vs. INDER SINGH AND ORS.
March 16, 2016
RAGHUBIR MERTIA Vs. AURA REAL ESTATE PVT. LTD. AND ORS.
January 7, 2016
SANYOGITA GOYAL Vs. ANSAL PROPERTIES & INFRASTRUCTURE LTD.
January 6, 2016
SARITA PUNIA Vs. TULIP HOUSING PRIVATE LIMITED
February 10, 2016
TAMIL NADU POWER PRODUCERS ASSOCIATION (TNPPA) Vs. CHETTINAD INTERNATIONAL COAL TERMINAL PVT. LTD. (CICTPL) AND ORS.
January 4, 2016
TAMILNADU CONSUMER PRODUCTS DISTRIBUTORS ASSOCIATION Vs. BRITANNIA INDUSTRIES LTD. AND ORS.
March 29, 2016
TURBO AVIATION PVT. LTD. Vs. BANGALORE INTERNATIONAL AIRPORT LTD. AND ORS.
January 7, 2016
V.E. COMMERCIAL VEHICLES LIMITED Vs. UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION (UPSRTC)
January 7, 2016
VIMAL SINGH RAJPUT Vs. MARUTI SUZUKI INDIA LTD.
January 7, 2016
YASHPAL RAGHUBIR MERTIA Vs. AURA REAL ESTATE PVT. LTD. AND ORS.
March 29, 2016
YESHWANTH SHENOY Vs. AIR INDIA, ALLIANCE AIR AND AIR INDIA EXPRESS AND ORS.
January 6, 2016