Case Index

Title
Date
ABDUL KHALEQUE Vs. GOVERNMENT OF BANGLADESH
June 5, 2016
AGRANI BANK LTD. Vs. MESSERS CALICO COTTON MILLS LTD.
January 21, 2016
ALAMGIR HOSSAIN Vs. STATE
August 2, 2016
ALHAJ MD. MAHTAB HOSSAIN MOLLA Vs. STATE
April 3, 2016
AN APPLICATION UNDER ARTICLE 102 OF THE CONSTITUTION OF THE PEOPLES REPUBLIC OF BANGLADESH Vs. BANGLADESH REPRESENTED BY THE SECRETARY
August 11, 2016
AN APPLICATION UNDER SECTION 160(1) OF THE INCOME TAX ORDINANCE, 1984 Vs. HAJI MOHAMMAD ALI
May 11, 2016
BIMAN BANGLADESH AIRLINES Vs. AL ROJONI ENTERPRISE
November 23, 2016
BIRAMPUR SONALI MATSHAJIBI SAMABAY SAMITY LTD Vs. GOVERNMENT OF BANGLADESH
March 31, 2016
CHAIRMAN, DISTRICT COUNCIL, FENI Vs. FENI ALIA MADRASHA MOSQUE COMMITTEE
March 29, 2016
CHAIRMAN, RAJDHANI UNNAYAN KARTIPAKKHA Vs. MANZUR AHMED @ MANZOOR AHMED
August 2, 2016
CHAIRMAN, RAJUK Vs. MANZUR AHMED
August 2, 2016
GOVERNMENT OF BANGLADESH Vs. MD. BELLAL HOSSAIN MOLLIK
January 13, 2016
GOVERNMENT OF BANGLADESH REPRESENTED BY SECRETARY Vs. RANGAMATI FOOD PRODUCTS LTD
November 22, 2016
GRAMSICO LIMITED Vs. BANGLADESH TEXTILE MILLS CORPORATION
May 17, 2016
HAMIDUR RAHMAN Vs. ABDUL HASHIM
July 28, 2016
IN THE MATTER OF: SADHARAN BIMA CORPORATION Vs. AHAD JUTE MILLS LTD
March 29, 2016
JAMIL CHOWDHURY Vs. BANGLADESH
July 25, 2016
MASUM ENTERPRISE Vs. NATIONAL BOARD OF REVENUE
March 30, 2016
MASUMA BEGUM BOGRA Vs. MD. JAHIRUL ISLAM
September 6, 2016
MD. ABDUS SOBHAN Vs. MD. AHSANULLAH
May 31, 2016
MD. ABUL KALAM Vs. MD. ENTAJ ALI SHEIKH
November 14, 2016
MD. GOLAM FARUQUE Vs. MD. SALIM REZA
August 11, 2016
MD. MAHMUDUL HAQUE Vs. GOVERNMENT OF BANGLADESH
March 30, 2016
MD. MOSARAF HOSSAIN Vs. DELOWARA BEGUM
January 31, 2016
MD. RAFIQUL ISLAM Vs. BANGLADESH
July 26, 2016
MD. SEKANDAR Vs. JANATA BANK LTD
December 6, 2016
MD. TOFAZZAL AHMED Vs. MD. JASIM UDDIN HAIDER FARUQUEE
February 16, 2016
MIR QUASEM ALI Vs. CHIEF PROSECUTOR, INTERNATIONAL CRIMES TRIBUNAL, DHAKA
August 30, 2016
MOHD. MAJHARUL HOQUE MONSUR Vs. MIR KASHIM CHY
August 24, 2016
MOTIUR RAHMAN NIZAMI Vs. GOVERNMENT OF BANGLADESH
January 6, 2016
MOTIUR RAHMAN NIZAMI Vs. CHIEF PROSECUTOR, INTERNATIONAL CRIMES TRIBUNAL, DHAKA
May 5, 2016
MST. SHAHIDA KHATUN Vs. ALHAJ ABDUL MALEK HOWLADER BEING DEAD HIS HEIRS
February 1, 2016
MUFTI ABDUL HANNAN MUNSHI Vs. STATE
December 7, 2016
NUR MOHAMMAD Vs. ASEN ALI
January 26, 2016
OSMAN GAZI CHOWDHURY Vs. ARTHA RIN ADALAT
January 27, 2016
PRESIDENT, BANGLADESH GARMENTS Vs. GOVERNMENT OF BANGLADESH
June 2, 2016
RAMESH CHANDRA ADHIKARI Vs. BULBULI
February 4, 2016
RAZIA SULTANA Vs. MIR SHAHINUL ISLAM
May 26, 2016
S. N. KABIR Vs. MRS. FATEMA BEGUM
January 14, 2016
SADHARAN BIMA CORPORATION Vs. AHAD JUTE MILLS LTD
March 29, 2016
SAMIA RAHMAN Vs. BANGLADESH REPRESENTED BY THE SECRETARY, MINISTRY OF HEALTH AND FAMILY WELFARE
June 1, 2016
SHEIKH JAMAL DHANMONDI CLUB LTD Vs. SECRETARY, MINISTRY OF YOUTH AND SPORTS
April 13, 2016
SMAH LTD. Vs. CUSTOMS, EXCISE AND VAT TRIBUNAL
January 28, 2016
SOHRAB ALI MIAH Vs. BANGLADESH SUGAR AND FOOD INDUSTRIES CORPORATION
August 10, 2016
STATE Vs. MUFTI A. HANNAN MUNSHI ALIAS ABUL KALAM
February 11, 2016
SUZA UDDOULA Vs. ARSHAD HOSSAIN HAIDER
August 21, 2016
SYED AMIR ALI ALIAS SYED FAIZUL ISLAM Vs. SYED ASADDAR ALI
April 12, 2016
UMME KULSUM (SWEETY) Vs. MD. NAZMUL ISLAM
March 7, 2016
UNITED POWER GENERATION Vs. SHAJAHANULLAH POWER GENERATION
March 2, 2016
VICE CHANCELLOR, UNIVERSITY OF DHAKA Vs. A.K.M.MUID
August 21, 2016