Case Index

Title
Date
AKBAR ALI @ MD SENTU, S/O WAHAB ALI Vs. STATE OF SIKKIM
November 15, 2016
BAL BAHADUR CHETTRI Vs. STATE OF SIKKIM
September 27, 2016
BISHAL LAMGADEY Vs. STATE OF SIKKIM
April 1, 2016
BISHAL TAMANG Vs. THE STATE OF SIKKIM
August 10, 2016
BRANCH MANAGER, ICICI LOMBARD GENERAL INSURANCE COMPANY LTD ; GENERAL MANAGER Vs. PEMA NAMGYAL BHUTIA; WANGCHUK DOMA BHUTIA; SONAM PEDEN BHUTIA; DIKI DOMA BHUTIA
May 19, 2016
BRANCH MANAGER, NATIONAL INSURANCE CO. LTD Vs. DHAN KUMARI
August 31, 2016
BRANCH MANAGER, NATIONAL INSURANCE CO. LTD., GANGTOK BRANCH, 31 Vs. MRS. BED MAYA SHARMA, AGED 44 YEARS, W/O LATE DHANPATI SHARMA
November 19, 2016
BUDHA SINGH TAMANG Vs. STATE OF SIKKIM
April 19, 2016
CHUDEN TAMANG Vs. STATE OF SIKKIM
June 3, 2016
CHURAMANI Vs. STATE OF SIKKIM
October 7, 2016
DEEPAK DARJEE Vs. THE STATE OF SIKKIM
July 18, 2016
GENERAL MANAGER, ICICI LOMBARD GENERAL INSURANCE COMPANY LTD; BRANCH MANAGER, ICICI LOMBARD GENERAL INSURANCE COMPANY LTD AND ANOTHER Vs. DICHEN BHUTIA W/O LATE KARMA THINLAY BHUTIA; MASTER KARMA LODAL BHUTIA S/O LATE KARMA THINLAY BHUTIA; MASTER KARMA SONAM GYATSO BHUTIA S/O LATE KARMA THINLAY BHUTIA
April 20, 2016
GOPAL PRADHAN, S/O LATE LALL BAHADUR PRADHAN Vs. STATE OF SIKKIM
August 22, 2016
HARBHAJDAS AGARWAL Vs. UNION OF INDIA & ANR; CHIEF ENGINEER PROJECT SWASTIK
August 18, 2016
JACOB RAI (KHALING) Vs. STATE OF SIKKIM
October 7, 2016
KAIL LIMITED, PREVIOUSLY KNOWN AS KITCHEN APPLIANCES INDIA LTD., REGISTERED OFFICE C Vs. MR. JAMEL AKHTAR, S/O ABDUL AZIZ, PROPRIETOR OF M/S. NEW ALPHA ELECTRONICS, CENTRAL BANK BUILDING, GROUND FLOOR, GYALSHING, WEST SIKKIM, RESIDENT OF HOUSE NO.59, VILLAGE AND STREET GYALSHING, P.S. GYALSHING, DISTRICT WEST SIKKIM
November 8, 2016
KASHIKANT JHA Vs. STATE OF SIKKIM
June 20, 2016
KUMAR GHIMIREY, S/O NIM DAS GHIMIREY Vs. STATE OF SIKKIM
September 20, 2016
LALITA SUBBA Vs. ASHOK SUBBA
August 1, 2016
M/S SIKKIM STATE CO-OPERATIVE BANK LTD. Vs. SHRI MADAN LALL SHARMA
July 15, 2016
M/S. HIMALAYA DISTILLERIES Vs. COMMANDANT, MORIGOAN
October 7, 2016
MALA RAI, W/O BAL KRISHNA DHAMALA Vs. BAL KRISHNA DHAMALA, S/O DADHIRAM DHAMALA
September 22, 2016
MALAYALA MANORAMA AND OTHERS Vs. FUTURE GAMING AND HOTEL SERVICES PVT LTD
August 23, 2016
MALVIKA FOUNDATION Vs. HUMAN RESOURCE DEVELOPMENT DEPARTMENT
November 2, 2016
MANBIR KAMI @ BISHWAKARMA Vs. STATE OF SIKKIM
September 14, 2016
MANOJ SUBBA AND OTHERS Vs. STATE OF SIKKIM
September 21, 2016
MILAN RAI Vs. STATE OF SIKKIM
June 23, 2016
MINGUR DORJEE TAMANG, AGED ABOUT 29 YEARS, S/O SHRI PRATAP SINGH TAMANG, R/O 6TH MILE, BELOW ENTEL MOTORS, P.O. & P.S. RANIPOOL, EAST SIKKIM Vs. STATE OF SIKKIM
October 25, 2016
MR. ANGU LEPCHA Vs. THE DIRECTOR GENERAL, SASHASTRA SEEMA BAL
June 29, 2016
MR. GOPAL PRADHAN Vs. STATE OF SIKKIM
June 27, 2016
MR. PHIGU TSHERING BHUTIA Vs. THE STATE OF SIKKIM
July 30, 2016
NAIMA KHATUN Vs. THE STATE OF SIKKIM AND ORS.
March 21, 2016
NAR BAHADUR SUBBA Vs. STATE OF SIKKIM
October 7, 2016
NARESH KUMAR AGARWAL Vs. STATE OF SIKKIM
April 7, 2016
NITI RAJ SUBBA Vs. STATE OF SIKKIM
April 29, 2016
PRADEEP GOLYAN S/O LATE OM PRAKASH GOLYAN Vs. DURGA PRASAD MUKHIA
November 18, 2016
RABIN PRADHAN Vs. STATE OF SIKKIM
July 6, 2016
RAKESH GURUNG @ CHANDAN @ PRAKASH Vs. STATE OF SIKKIM
May 18, 2016
RAM KUMAR BASNETT Vs. STATE OF SIKKIM
August 17, 2016
RAMESHWAR MANDIR COMMITTEE Vs. SHRI KRISHNA BAHADUR CHETTRI
July 12, 2016
RINZING CHEWANG KAZI Vs. THE STATE OF SIKKIM AND ORS.
April 5, 2016
RUP CHANDRA RAI Vs. STATE OF SIKKIM
May 10, 2016
SAHIL SHAH, S/O LATE SHER ALI SHAH, R/O BHAGAVANTAPUR, P/O SHAHABAD, P/S. Vs. STATE OF SIKKIM, THROUGH THE CHIEF SECRETARY, GOVERNMENT OF SIKKIM
July 8, 2016
SANDEEP TAMANG Vs. STATE OF SIKKIM
June 24, 2016
SANGITA AND ORS. Vs. STATE OF SIKKIM
March 16, 2016
SHRI GANDIP PRASAD Vs. STATE OF SIKKIM
April 5, 2016
SHRI SUREN KUMAR SUBBA Vs. STATE OF SIKKIM
May 19, 2016
SHRI VINAY RAI Vs. STATE OF SIKKIM
August 19, 2016
SHRI ZANGPO SHERPA Vs. THE GOVERNMENT OF SIKKIM
July 1, 2016
SIKKIM MANIPAL UNIVERSITY (SMU); SIKKIM MANIPAL INSTITUTE OF MEDICAL SCIENCES (SMIMS) Vs. UNION OF INDIA; MEDICAL COUNCIL OF INDIA (MCI); STATE OF SIKKIM
May 25, 2016
SIKKIM MANIPAL UNIVERSITY AND ORS. Vs. UNION OF INDIA AND ORS.
April 7, 2016
SINGH BIR SUBBA, S/O AITA RAM SUBBA Vs. STATE OF SIKKIM
September 22, 2016
SMT. KAUSHILYA MINDA (SINCE DECEASED) Vs. RAJESH VERMA, S/O LATE TEK CHAND VERMA
November 7, 2016
SMT. MALA RAI Vs. SHRI BAL KRISHNA DHAMALA
June 16, 2016
SMT. SANKARI CHOWDHARY Vs. NATIONAL HYDRO-ELECTRIC POWER CORPORATION
June 23, 2016
SONAM PINTSO BHUTIA Vs. STATE OF SIKKIM
July 28, 2016
STATE OF SIKKIM Vs. SHRI DILLI PRASAD SHARMA
June 8, 2016
STATE OF SIKKIM Vs. SHRI PREM SINGH TAMANG S/O KALU SINGH TAMANG, SINGLING BUSTY, P.O. SORENG, WEST SIKKIM
November 7, 2016
STATE OF SIKKIM Vs. SUREN RAI
June 22, 2016
STATE OF SIKKIM Vs. PREM SINGH TAMANG AND OTHERS
January 7, 2016
SUNIL RAI Vs. STATE OF SIKKIM
June 14, 2016
SUNIL RAI; SUNIL RAI, SON OF LATE HARI RAI Vs. STATE OF SIKKIM
September 26, 2016
SURAJ RAI Vs. STATE OF SIKKIM
April 13, 2016
SURESH CHETTRI Vs. STATE OF SIKKIM
June 1, 2016
SUSHIL KUMAR SHAH, S/O SH NAGINA KUMAR SHAH; SANJAY SHAH, S/O BUNILALL SHAH; MUNNI DEVI SHAH, W/O SH SANJAY SHAH; APPU SHAH, S/O SH SANJAY SHAH; SHYAMA KUMARI, W/O SUSHIL KUMAR SHAH Vs. STATE OF SIKKIM
August 24, 2016
TASHI CHOPEL BHUTIA Vs. THE STATE OF SIKKIM
July 25, 2016
TENZING WANGDI LEPCHA Vs. THE BRANCH MANAGER, UNITED INSURANCE INDIA INSURANCE COMPANY LTD.
April 28, 2016
THE BRANCH MANAGER, ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. AND ORS. Vs. DICHEN BHUTIA AND ORS.
April 20, 2016
THE BRANCH MANAGER, ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. AND ORS. Vs. SONAM PALZOR BHUTIA AND ORS.
April 20, 2016
THE BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. Vs. SHOVA LEPCHA AND ORS.
May 6, 2016
THE BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. Vs. KARMA BHUTIA AND ORS.
March 3, 2016
THE BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. AND ORS. Vs. KHARKA SINGH TAMANG AND ORS.
May 2, 2016
THE BRANCH MANAGER, RELIANCE GENERAL INSURANCE CO. LTD., HIMALAYA HOUSE Vs. ALI MAYA SHARMA, D/O PARMANANDA SHARMA, SAURENI ASSEM LINGZEY, EAST
July 18, 2016
THE BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. MOHAN RAO MUDDUKURI AND ORS.
May 9, 2016
THE BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LTD. Vs. JIT MAN RAI & ANR.
June 27, 2016
THE BRANCH MANAGER, UNITED INSURANCE CO. LTD., DEORALI BAZAR, N.H. 31A, GANGTOK, EAST SIKKIM Vs. MS. LILY ONGMU LEPCHA, D/O LATE LODEN TSHERING LEPCHA, R/O UPPER BURTUK, P.O. & P.S. GANGTOK, EAST SIKKIM
October 25, 2016
THE BRANCH MANGER, NATIONAL INSURANCE COMPANY LIMITED GANGTOK BRANCH, NH 31 Vs. MR. OM. PRAKESH CHETTRI, AGED 43 YEARS, S/O INDRA BAHADUR CHETTRI
November 19, 2016
THE MANAGER, ICICI LOMBARD GENERAL INSURANCE, HAVING ITS BRANCH OFFICE AT 3RD FLOOR, GANESHYAN BUILDING, SEVOKE ROAD, SILIGURI Vs. MEENA TAMANG (CHETTRI)
September 2, 2016
THENTOOK BHUTIA AND ORS. Vs. TEESTA VALLEY POWER TRANSMISSION LIMITED AND ORS.
March 26, 2016
TSHERING TAMANG Vs. STATE OF SIKKIM
June 29, 2016
VIJAY BHUSHAN Vs. STATE OF SIKKIM
September 2, 2016
VINEET SINGH, S/O MAHENDER PRATAP SINGH Vs. STATE OF SIKKIM
November 2, 2016
WANGCHUK BHUTIA Vs. STATE OF SIKKIM
May 12, 2016