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Case Index
Title
Date
AJIT BHARDWAJ Vs. D.L.F. UNIVERSAL LIMITED AND ORS.
February 24, 2016
BISWANATH PRASAD SINGH Vs. DIRECTOR GENERAL OF HEALTH SERVICES (DGHS), MINISTRY OF HEALTH AND FAMILY SERVICES AND ORS.
March 1, 2016
DEEPAK KUMAR JAIN AND ORS. Vs. COMPETITION COMMISSION OF INDIA AND ORS.
March 17, 2016
DIPTI BHALLA VERMA AND ORS. Vs. D.L.F. UNIVERSAL LIMITED
January 18, 2016
ECP INDUSTRIES LTD. AND ORS. Vs. COMPETITION COMMISSION OF INDIA
March 1, 2016
FAST TRACK CALL CABS PRIVATE LIMITED Vs. COMPETITION COMMISSION OF INDIA AND ORS.
March 9, 2016
HIMACHAL PRADESH SOCIETY OF CHEMIST & DRUGGIST ALLIANCE AND ORS. Vs. ROHIT MEDICAL STORE AND ORS.
January 13, 2016
K.J. HOSPITAL Vs. PICKER INTERNATIONAL INC. AND ORS.
March 31, 2016
KERALA FILM EXHIBITORS ASSOCIATION AND ORS. Vs. COMPETITION COMMISSION OF INDIA AND ORS.
February 4, 2016
MANOJ GUPTA AND ORS. Vs. HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED AND ORS.
March 18, 2016
MERU TRAVELS SOLUTIONS PRIVATE LIMITED, 128, IJMIMA Vs. COMPETITION COMMISSION OF INDIA ...RESPONDENTS 18
December 7, 2016
MOHD. EKRAM KHAN AND SONS AND ORS. Vs. MAHINDRA AND MAHINDRA LIMITED AND ORS.
February 22, 2016
NARESH KUMAR & CO. PVT. LTD. AND ORS. Vs. SURENDRA PRASAD AND ORS.
January 13, 2016
P. RAJA Vs. THE COMPETITION COMMISSION OF INDIA AND ORS.
March 28, 2016
RANGI INTERNATIONAL PVT. LTD. Vs. NOVA SCOTIA BANK AND ORS.
January 27, 2016
WING COMMANDER (RETD.) S.K. PURI, SON OF LATE SHRI RAM LUBHAYA MAL PURI Vs. MESSERS SWATANTRA LAND & FINANCE PRIVATE LIMITED, 17
August 2, 2016