Case Index

Title
Date
DISTRICT CO-OP. HOSPITAL Vs. INDIRA
January 22, 2016
GAUTHAM HOSPITAL, PANAYAPILLY, KOCHI Vs. LEELA MOHANAN, W/O. MOHANAN, PANDARAPARAMBU, EDAKOCHI
October 24, 2016
MANAGER, SREE GOKULAM CHITS AND FINANCE COMPANY (PVT) LTD., THODUPUZHA BRANCH, THODUPUZHA P.O. REPRESENTED BY HIS POWER OF ATTORNEY HOLDER SRI. M.V. MANOJ Vs. SEBASTIN M MATHEW, MALAYIL HOUSE, LIBRARY ROAD, ADIMALI P.O., ADIMALI, IDUKKI DISTRICT
January 11, 2016
P.R. RANI, W/O.SRI. K.S. VINOD Vs. M/S. ERNAKULAM MEDICAL CENTRE, PALARIVATTOM, NH BYPASS, KOCHI
October 5, 2016
QUALITY MACHINES AND SPARES AND ORS. Vs. SAIJUMON M.
January 22, 2016
THE MANAGER, EMIRATES AIRLINE OFFICE, BUILDING KOCHI INTERNATIONAL AIRPORT, NADUMBASSARY AIRPORT P.O., PIN Vs. SIJU PAUL, MANDAPATHIL HOUSE, CHERKUNNAM, ERNAKULAM DISTRICT
December 2, 2016