Case Index

Title
Date
A2Z WASTE MANAGEMENT (JAIPUR) LIMITED Vs. JAIPUR MUNICIPAL CORPORATION, JAIPUR LAL KOTHI, TONK ROAD, JAIPUR AND OTHERS
May 20, 2016
AAMIN S/O SH. ABRU BUX Vs. SMT. SUGRA D/O SH. NOOR MOHAMMED, W/O SH. GULAM HUSSAIN, B/C TELI, R/O TELION KA MOHALLA, WARD NO.6, CHURU, DISTRICT CHURU
December 15, 2016
AAPU Vs. STATE OF RAJ
May 16, 2016
AASEEN SON OF SHRI RAHMAT MEO, RESIDENT OF 270, GRAM GODAN, TEHSIL TIJARA, DISTRICT ALWAR (RAJASTHAN) Vs. THE STATE OF RAJASTHAN
November 15, 2016
ABBOTT HEALTHCARE PRIVATE LTD. Vs. LABOUR COURT, SRIGANGANAGART
May 2, 2016
ABDUL AZIZ Vs. INDSAIND BANK, THROUGH ADITYA AGRAWAL
March 1, 2016
ABDUL HAMID Vs. STATE OF RAJASTHAN & ORS.
July 11, 2016
ABDUL HAMID Vs. STATE OF RAJASTHAN
January 25, 2016
ABDUL KHALID Vs. RENT TRIBUNAL, JODHPUR AND ORS.
April 7, 2016
ABDUL WAHEED Vs. THE STATE OF RAJASTHAN
October 4, 2016
ABHISHEK SONI Vs. SANJEEV SONI
March 11, 2016
ABHYUTTHANAM SOCIETY Vs. STATE OF RAJASTHAN
May 13, 2016
ACTO, ANTI EVASION Vs. M/S. KHANDELWAL FOODS PRODUCTS, STATION ROAD, ALWAR. RAJASTHAN TAX BOARD, AJMER
October 3, 2016
ACTO, ANTI EVASION SECOND, ZONE Vs. M/S. LINING BUKRAM HOUSE, SANGHI LANE, CHAURA RASTA, JAIPUR, THE RAJASTHAN TAX BOARD, AJMER
October 5, 2016
ACTO, FLYING SQUAD, BHARATPUR Vs. VIKRANT TYRES LIMITED
September 15, 2016
ACTO, FLYING SQUAD, FIFTH Vs. PINK CITY ENTERPRISES,
September 9, 2016
ACTO, FLYING SQUAD-VI, RAJASTHAN, JAIPUR Vs. ANIL AGENCIES PVT LTD
September 23, 2016
ACTO, WARD-III, KEKRI DISTRICT AJMER Vs. RAJPUTANA STEELS
September 15, 2016
ADINI PICTURES PVT LIMITED Vs. STATE OF RAJASTHAN & ORS
August 10, 2016
ADINI PICTURES PVT. LTD. Vs. STATE OF RAJASTHAN AND ORS.
January 7, 2016
ADITI BHARTI Vs. OM PRAKASH VISHNOI AND ORS.
January 11, 2016
AGROTECH FOODS LIMITED Vs. ASSISTANT COMMERCIAL TAXES OFFICER
September 15, 2016
AJAY KUASHIK S/O LALLU PRASAD, AGE ABOUT 50 YEARS, PROPRIETOR M/S. DELHI SWEETS, BAZAAR NO. 01, PATCH AREA, BHILWARA (RAJ.). RESIDENT OF UPSTAIRS OF DELHI SWEETS, BAZAAR NO. 1, PATCH AREA, BHILWARA Vs. STATE OF RAJASTHAN
September 21, 2016
AJAY KUMAR GUPTA AND ORS. Vs. KHADAK SINGH AND ANR.
June 3, 2016
AJAY RINWA Vs. STATE OF RAJASTHAN
September 19, 2016
AJEET SINGH Vs. MOHAMMED SABIR & ORS.
June 6, 2016
AJEET SINGH S/O SHRI CHIMAN SINGH, AGED ABOUT 48 YEARS RESIDENT OF 22 Vs. STATE OF RAJASTHAN THROUGH P.P.
December 16, 2016
AJENDRA AGARWAL S/O SHRI G.R.AGARWAL THROUGH G.R. AGARWAL BUILDERS AND DEVELOPERS LIMITED, OFFICE AT AA CLASS CONTRACTOR, PUBLIC WORKS DEPARTMENTS, DEFENCE LAB ROAD, RATANADA, JODHPUR Vs. THE STATE OF RAJASTHAN
October 4, 2016
AJIT KUMAR JAIN AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
January 12, 2016
AKASHDEEP PRINTERS AND TRADERS Vs. ORIENTAL BANK OF COMMERCE
September 14, 2016
AKBAR @ FARUK Vs. STATE OF RAJASTHAN & ANR
February 12, 2016
AKEEL MOHD. & ANR. Vs. SHABBIR SHAH & ORS.
March 30, 2016
AKHLAQ HUSSAIN Vs. STATE OF RAJASTHAN
May 4, 2016
ALADDIN AND ORS. Vs. STATE OF RAJASTHAN
February 19, 2016
ALKA AGRAWAL Vs. STATE OF RAJASTHAN & OTHERS
March 17, 2016
ALKA DEVI @ GEETBALA Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL, RATANGARH & ORS.
July 25, 2016
ALLA BAX Vs. STATE OF RAJASTHAN
January 11, 2016
ALLADEEN Vs. STATE OF RAJASTHAN
January 22, 2016
ALLADIN Vs. STATE OF RAJASTHAN
February 22, 2016
ALLIED CONSTRUCTION CIVIL CONTRACTOR & FABRICATORS Vs. HINDUSTAN ZINC LIMITED
April 5, 2016
ALSA RAM MEGHWAL Vs. RAJASTHAN PUBLIC SERVICE COMMISSION, AJMER AND ORS.
April 29, 2016
AMAN SINGH Vs. SECRETARY (MEDICAL EDUCATION)
September 22, 2016
AMARCHAND Vs. STATE OF RAJASTHAN
June 16, 2016
AMARDEEN Vs. STATE
September 22, 2016
AMARJEET SINGH S/O SHRI JAHANGI RAM Vs. THE STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF LOCAL SELF GOVERNMENT AND URBAN DEVELOPMENT, SECRETARIAT, JAIPUR
December 14, 2016
AMBA LAL Vs. STATE OF RAJASTHAN
August 5, 2016
AMI LAL Vs. BOARD OF REVENUE AJMER & ORS
August 9, 2016
AMILAL S/O SHRI JHABU Vs. STATE OF RAJASTHAN
December 5, 2016
AMIT DAGAR @ ASHU Vs. STATE OF RAJASTHAN
August 8, 2016
AMIT GUJRATI & OTHERS Vs. THE STATE OF RAJASTHAN & OTHERS
May 19, 2016
AMIT KUMAR S/O VIJAY KUMAR Vs. STATE OF RAJASTHAN THROUGH DISTRICT COLLECTOR SRI GANGANAGAR; CHIEF ENGINEER, WATER RESOURCES; SUPERINTENDING ENGINEER, WATER RESOURCES CIRCLE (IRRIGATION); EXECUTIVE ENGINEER, WATER RESOURCES CIRCLE, DISTRICT; ASSISTANT ENGINEER, WATER RESOURCES; MUNICIP
September 29, 2016
AMRIT LAL & ORS. Vs. HEERA RAM & ANR.
May 18, 2016
AMRIT PAL @ CHHOTU & ORS. Vs. STATE OF RAJASTHAN
July 18, 2016
AMRITPAL SINGH S/O SHRI JAGRAJ SINGH BARAR Vs. DISTRICT JUDGE, HANUMANGARH (RAJ.)
December 16, 2016
ANAND BABU Vs. SEEMA DEVI AND ANR
August 16, 2016
ANAND PUROHIT AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
May 19, 2016
ANAND SINGH S/O LATE SH. SURAJBHAN SINGH Vs. THE REGISTRAR, CO
November 24, 2016
ANANDILAL LALPURIA Vs. UNION OF INDIA
August 12, 2016
ANGREJ SINGH Vs. STATE OF RAJASTHAN
May 23, 2016
ANIL @ KHEM CHAND KHATRI Vs. STATE OF RAJASTHAN
September 9, 2016
ANIL KUMAR Vs. STATE OF RAJASTHAN & ANR.
July 6, 2016
ANIL KUMAR S/O RAJKUMAR SONI Vs. DEEPCHAND S/O TIKAMCHAND OSWAL
October 4, 2016
ANISHA BANO Vs. HISAR MOHAMMAD
August 10, 2016
ANITA Vs. DINESH SANKHALA
December 5, 2016
ANITA BARETH Vs. RPSC & ORS.
September 6, 2016
ANITA SINGH Vs. RAGHURAJ SINGH
September 12, 2016
ANJU Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR
May 24, 2016
ANNANT PAL SINGH, S/O DAULAT SINGH Vs. SUMER SINGH, S/O RAGHUNATH SINGH
December 22, 2016
ANOOP SINGH SOLANKI Vs. FAMILY COURT NO.1, JAIPUR & ANOTHER
May 2, 2016
ANSAL PROPERTIES AND INFRASTRUCTURE LIMITED Vs. SMT. JHAMRU W/O LATE SHRI CHANDARAM
October 21, 2016
ANU VYAS Vs. STATE OF RAJASTHAN
January 13, 2016
ANUJ Vs. VARSHA & ORS
August 29, 2016
ANURADHA @ SHIKHA AND ANOTHER Vs. SUNIL KUMAR
January 18, 2016
APARNA CHOUDHARY Vs. RAJ UNIVERSITY OF HEALTH SCIENCES
May 23, 2016
APR PROJECTS PVT. LTD. (M/S.) Vs. RAJASTHAN STATE ROAD DEVELOPMENT & CONSTRUCTION CORPORATION LTD., JAIPUR AND ORS.
July 12, 2016
ARJUN @ FANIA Vs. STATE OF RAJASTHAN
August 8, 2016
ARJUN KUMAR Vs. STATE OF RAJASTHAN
June 10, 2016
ARJUN RAM AND ORS. Vs. STATE OF RAJ. AND ORS.
January 19, 2016
ARJUN SINGH Vs. BAJRANG LAL AND ANR
July 5, 2016
ARUN PABUWAL Vs. SMT. CAROL J. SEN & OTHERS
June 13, 2016
ARVIND Vs. STATE OF RAJASTHAN
April 25, 2016
ARVIND KUMAR UPADHYAY Vs. EXCISE COMMISSIONER AND OTHERS
February 17, 2016
ARVIND S/O SHRI AMAR SINGH MATORIA Vs. THE STATE OF RAJASTHAN
October 3, 2016
ASHA Vs. STATE OF RAJASTHAN
January 15, 2016
ASHA RAM @ ASHU RAM Vs. STATE OF RAJASTHAN
September 1, 2016
ASHAPURA TRADE AND TRANSPORT PVT LTD Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION, THROUGH ITS CHAIRMAN; RAJASTHAN STATE ROAD TRANSPORT CORPORATION THROUGH ITS MANAGING DIRECTOR; EXECUTIVE DIRECTOR (ADMINISTRATION), RAJASTHAN STATE ROAD TRANSPORT CORPORATION
September 16, 2016
ASHOK Vs. STATE OF RAJASTHAN
February 26, 2016
ASHOK GURJAR S/O SHRI CHAUTH MAL GURJAR Vs. PUNJAB & SIND BANK (A GOVERNMENT OF INDIA UNDERTAKING), THROUGH: SENIOR MANAGER, 91, BHANDARI HOUSE, NEHRU PLACE, NEW DELHI
December 19, 2016
ASHOK KUMAR Vs. SMT. MAMTA
November 23, 2016
ASHOK KUMAR Vs. PRESIDENT, SUKHADIA CIRCLE, SRI GANGANAGA SHRI GAUSHALA
August 4, 2016
ASHOK KUMAR Vs. STATE OF RAJASTHAN
February 2, 2016
ASHOK KUMAR Vs. LEARNED A D J NO 2 CHITTORGARH & ORS
August 8, 2016
ASHOK KUMAR Vs. STATE OF RAJASTHAN AND ANOTHER
February 19, 2016
ASHOK KUMAR Vs. STATE OF RAJASTHAN
June 17, 2016
ASHOK KUMAR KESHWANI Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION & ANR.
January 6, 2016
ASHOK KUMAR MEENA Vs. UNION OF INDIA AND ORS.
January 7, 2016
ASHOK KUMAR MEENA S/O SHRI MOTI LAL MEENA, AGED 41 YEARS, R/O PLOT NO. 17, SARVARI PAV KI BAGICHI, JANTA COLONY, JAIPUR Vs. SARVARI PAV CHELA MAJI SHANAKEAR NATH, R/O SARVARI PAV KI BAGICHI, JANTA COLONY, JAIPUR
November 4, 2016
ASHOK KUMAR S/O LATE SHRI NARAIN SHARMA, AGE Vs. JUDGE LABOUR COURT CUM INDUSTRIAL TRIBUNAL, AJMER
September 7, 2016
ASHOK KUMAR S/O SHRI RAJMAL Vs. DHULA RAM S/O SHRI HANSAJI
January 4, 2016
ASHOK KUMAR SHARMA, S/O SHANTI PRASAD @ CHANDU BY CASTE BRAHMIN RESIDENT OF VILLAGE TEHRA BRAHMIN POLICE STATION UCHCHAIN DISTRICT BHARATPUR Vs. STATE OF RAJASTHAN THROUGH P.P.
October 5, 2016
ASHOK KUMAR YADAV AND ORS. Vs. UNIVERSITY OF RAJASTHAN AND ORS.
January 22, 2016
ASHWANI KUM Vs. STATE OF RAJASTHAN
June 10, 2016
ASHWINI SHARMA S/O SHRI HARI SHANKAR SHARMA, BY CASTE BRAHMIN, AGE ABOUT 27 YEARS, R/O HOUSE NO. 430A, KATEWA NAGAR, NEW SANGANER ROAD, TEHSIL AND DISTT. JAIPUR Vs. RASHMI SHARMA W/O ASHWINI SHARMA D/O SHRI MOHAN LAL SHARMA, BY CASTE BRAHMIN, AGE ABOUT 27 YEARS, PRESENTLY RESIDING AT BARODA MEV, LAXMANGARH, DISTT. ALWAR (RAJASTHAN)
September 20, 2016
ASSISTANT COMMERCIAL TAX OFFICER, FLYING SQUAD-IV, RAJ JAIPUR Vs. P K INDUSTRIES; RAJASTHAN TAX BOARD, AJMER
September 26, 2016
ASSISTANT COMMERCIAL TAXES OFFICER Vs. JAMBU INDUSTRIES KASAR DISTRICT KOTA
September 17, 2016
ASSISTANT COMMERCIAL TAXES OFFICER Vs. J K J & SONS JEWELLERS
September 14, 2016
ASSISTANT COMMERCIAL TAXES OFFICER Vs. M/S EVERLAST BATTERY MANUFACTURING COMPANY
September 22, 2016
ASSISTANT COMMERCIAL TAXES OFFICER, FLYING SQUAD Vs. RAM DEEN BHANWAR LAL UPADHYAY
January 7, 2016
ASSISTANT COMMISSIONER Vs. BHAGWATI BUILDING MATERIAL STORE
September 17, 2016
ASSISTANT COMMISSIONER, ANTI EVASION, BHARATPUR Vs. GOYAL OIL MILLS
September 26, 2016
ASSISTANT COMMISSIONER, ANTI-EVASION Vs. P.N. AGARWAL & CO.
January 7, 2016
ASSISTANT COMMISSIONER, COMMERCIAL TAXES DEPARTMENT Vs. M/S KHANDELWAL DRUG AGENCIES
November 25, 2016
ASSISTANT ENGINEER (TLCD) SD Vs. SHRI PRAKASH SINGH S/O SHRI MUSADI SINGH, VILLAGE & POST DADA FATEHPUR, VIA KHETRI, DISTRICT, JHUNJHUNU
October 26, 2016
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. SHRIRAM RAYONS
December 2, 2016
ASSTT COMMERCIAL TAXES OFFICER Vs. ISHWAR GENERAL STORE
September 15, 2016
ATAR SINGH Vs. STATE OF RAJASTHAN & ANR.
April 4, 2016
ATAR SINGH & ORS. Vs. BOARD OF REVENUE & ORS.
May 24, 2016
ATAUR REHMAN Vs. STATE OF RAJASTHAN & ORS
July 13, 2016
ATMA RAM @ SURENDER Vs. STATE OF RAJASTHAN
June 17, 2016
AU FINANCIERS (INDIA) LTD. Vs. STATE OF RAJ. AND ORS.
March 17, 2016
AUTO CORUS AUTO COMPOUND Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL, AJMER; RENU; ORIENTAL INSURANCE COMPANY LTD THROUGH BRANCH MANAGER
September 14, 2016
AVADHESH SHARMA Vs. STATE OF RAJASTHAN
May 6, 2016
AVINASH CHANDER Vs. STATE OF RAJASTHAN
July 14, 2016
AVINASH KUMAR Vs. STATE OF RAJASTHAN
September 2, 2016
AVTAR SINGH AND ANR. Vs. STATE OF RAJASTHAN
May 31, 2016
AVTAR SINGH SON OF PYARA SINGH, AGED 58 YEARS, C/O AVTAR ENGINEERING WORKS, VISHAL MOTOR MARKET, TILAK NAGAR CHHAWNI, KOTA (RAJASTHAN) Vs. FARID AHMAD SON OF BANNE KHAN, BY CASTE MUSALMAN, RESIDENT OF VIGYAN NAGAR, KOTA (RAJASTHAN)
November 4, 2016
AWANTIKA Vs. YOGENDRA KUMAR JAIN
September 23, 2016
AZIZ AHMED KHAN, S/O SHRI DULAM KHAN, R/O 744, BEHIND IOC OIL DEPOT, CHHAH KUEN KI DHANI SOLAMPUR AJMER. (ACCUSED IN CENTRAL JAIL, AJMER) Vs. STATE OF RAJASTHAN, THROUGH PUBLIC PROSECUTOR
December 1, 2016
B.L. MEENA Vs. RAJASTHAN HIGH COURT
September 9, 2016
BABITA DHANKAR D/O EX. HAV. MOOL CHAND DHANKAR (DELECTED) Vs. UNION OF INDIA THROUGH CHIEF ARMY STAFF, SOUTH BLOCK, NEW DELHI
December 6, 2016
BABITA, W/O PREMCHAND, AGED ABOUT 32 YEARS, ADDRESS: VILL. MASARI, THE. KATHUMAR, DISTT. ALWAR Vs. NIHALDEI, W/O RAJARAM, AGED ABOUT 37 YEARS, ADDRESS: VILL. MASARI, THE. KATHUMAR, DISTT. ALWAR
December 6, 2016
BABU LAL Vs. GANGOO S/O LATE MAHADEV (DECEASED)
October 17, 2016
BABU LAL Vs. KAMAL
August 1, 2016
BABU LAL Vs. STATE OF RAJASTHAN & ORS.
March 30, 2016
BABU LAL Vs. UNION OF INDIA
April 26, 2016
BABU LAL BASWAL Vs. M/S. S.N. KAPOOR EXPORTS & OTHERS
April 27, 2016
BABU LAL JAIN & 2 ORS. Vs. DISTRICT JUDGE, BIKANER
April 28, 2016
BABU LAL JAIN S/O SHRI BHOM RAJ JAIN Vs. THE DISTRICT JUDGE, BIKANER
November 21, 2016
BABU RAM AND OTHER Vs. UOI AND OTHERS
January 7, 2016
BABU RAM; BHERU RAM Vs. STATE OF RAJASTHAN
September 14, 2016
BABULAL Vs. GHANSHYAMLAL
September 1, 2016
BACHCHU SINGH SON OF CHIRANJEE, BY CASTE JAT, RESIDENT OF PAHARSAR, TEHSIL NADBAI, DISTRICT BHARATPUR, RAJASTHAN Vs. KAMALDEEP SINGH SON OF GURU CHARAN SINGH, BY CASTE JATT SIKH, RESIDENT OF PAHARSAR, TEHSIL NADBAI, DISTRICT BHARATPUR, RAJASTHAN
November 24, 2016
BACHHU KHAN Vs. STATE OF RAJASTHAN
May 30, 2016
BADAM BAI Vs. DEVI LAL VERMA
May 23, 2016
BADLI AND ANOTHER Vs. VIKRAM SINGH AND ANOTHER
March 2, 2016
BADRI BAI AND ORS. Vs. THE BOARD OF REVENUE FOR RAJASTHAN AND ORS.
February 26, 2016
BADRI LAL & OTHERS Vs. STATE OF RAJASTHAN
April 11, 2016
BADRI RAM S/O SHRI FATA RAM Vs. BOARD OF REVENUE FOR RAJASTHAN, AJMER
November 8, 2016
BAGGA SINGH Vs. STATE OF RAJASTHAN
June 22, 2016
BAGGA SINGH Vs. STATE OF RAJASTHAN
September 1, 2016
BAJRANG LAL & OTHERS; RAM NARESH GURJAR & OTHERS; VINEET NAGAR & OTHERS Vs. STATE OF RAJASTHAN & OTHERS
August 5, 2016
BAJRANG LAL AND OTHERS Vs. STATE OF RAJASTHAN
August 22, 2016
BAJRANG SINGH Vs. STATE OF RAJASTHAN
January 27, 2016
BAJRANG SON OF SAHI RAM, BY CASTE AHEER, AGED ABOUT 31 YEARS, RESIDENT OF VILLAGE MANPURA GRAM PANCHAYAT AND POST KALA KHARI, TEHSIL BUHANA, DISTRICT JHUNJHUNU Vs. SHIV RAM ALIAS SHEO RAM SON OF SHRI SULTAN SINGH, RESIDENT OF VILLAGE SAGA, POST KALA KHARI, TEHSIL BUHANA, DISTRICT JHUNJHUNU
November 19, 2016
BALA BAKSH Vs. MAGAN LAL AND ORS.
February 9, 2016
BALBIR SINGH Vs. STATE OF RAJASTHAN
September 28, 2016
BALJEET SINGH AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
February 4, 2016
BALKARAN SINGH Vs. STATE OF RAJASTHAN
May 30, 2016
BALRAM AND OTHERS Vs. STATE OF RAJASTHAN THROUGH THE PUBLIC PROSECUTOR
July 12, 2016
BALU RAM SON OF SHRI HAZARI LAL, BY CASTE GURJAR, RESIDENT OF LAXMIPURA, POLICE STATION SADAR BUNDI, DISTRICT BUNDI, RAJASTHAN Vs. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
August 24, 2016
BALU SINGH & ANR. Vs. STATE OF RAJASTHAN
August 2, 2016
BALVINDER SINGH BARAR Vs. SMT. AMAN PREET KAUR AND ORS.
February 10, 2016
BANA RAM S/O SHRI GURNAMAL SINDHI LOHANA Vs. MOHAN LAL S/O SHRI KESHARI MAL JAIN SINCE DECEASED THROUGH LEGAL REPRESENTATIVE PRAVEEN S/O SHRI MOHAN LAL JAIN, MAL GODAM ROAD, BARMER
November 4, 2016
BANDHU PUBLIC SENIOR SECONDARY SCHOOL KHATU SHYAMJI Vs. STATE OF RAJASTHAN AND OTHERS
August 1, 2016
BANNA RAM Vs. STATE OF RAJASTHAN; RAJANI SHARMA; SANDEEP KUMAR
September 8, 2016
BANSHI JOSHI Vs. UNION OF INDIA
February 17, 2016
BANSHI LAL Vs. LRS OF BAGTA RAM & ORS.
February 5, 2016
BANSHI LAL Vs. KALU RAM & ORS.
April 7, 2016
BANSHI LAL Vs. THE STATE OF RAJASTHAN
January 12, 2016
BANSWARA SYNTEX LIMITED Vs. UNION OF INDIA
December 20, 2016
BANSWARA SYNTEX LTD Vs. STATE
August 11, 2016
BANWARI LAL Vs. STATE OF RAJASTHAN
September 8, 2016
BANWARI LAL KUSHWAHA Vs. STATE OF RAJASTHAN & ORS.
June 9, 2016
BANWARI LAL SHARMA Vs. STATE OF RAJASTHAN
February 19, 2016
BARIJORIWALAS ROLLING MILLS P. LTD. Vs. COMMR. OF C. EX. & CUS., JAIPUR
April 23, 2016
BASANT RAJ MEHTA Vs. STATE OF RAJASTHAN AND ORS.
March 1, 2016
BASANTI DEVI W/O SHRI BABULAL Vs. SMT. PHULA DEVI MEENA W/O SHRI NANULAL MEENA, BY CASTE MEENA, ADDRESS: BADA GAON BHATIA, SYSIAWAS, VILLAGE PANCHAYAT AND POST AKHEPURA, PANCHAYAT SAMITI AND TEHSIL AMER DISTRICT JAIPUR RAJASTHAN
December 13, 2016
BASAYE KHAN Vs. STATE OF RAJASTHAN
January 4, 2016
BAYA BAI W/O RAMCHANDRA JI Vs. SHYAM LAL S/O SHRI PARAS MAL
October 17, 2016
BEENA @ MEENA SHARMA Vs. STATE OF RAJASTHAN
April 26, 2016
BEER SINGH Vs. INDIAN OIL CORPORATION AND OTHERS
June 3, 2016
BEERPAL SINGH S/O LATE SHRI BABU SINGH, AGED ABOUT 75 YEARS, B/C RAJPUT, R/O VILLAGE RAMANI, TEHSIL SECUNDERABAD, DISTRICT BULUNDSHAHAR (U.P.) Vs. THE STATE OF RAJASTHAN, THROUGH PUBLIC PROSECUTOR
September 8, 2016
BEGA RAM S/O KANA RAM Vs. STATE OF RAJASTHAN
August 9, 2016
BEGHRAJ S/O PRABHU DAYAL, BY CASTE BRAHAMIN, R/O MOHALLA HOLI TEEBA, TIJARA, ALWAR. Vs. BALVEER SINGH S/O SULTAN SINGH
November 8, 2016
BELA RAM S/O SHRI JODHA RAM Vs. MOTI RAM S/O SHRI PANNA JI
August 11, 2016
BHABHUT RAM S/O. SHRI JASARAM JI Vs. RENT APPELLATE TRIBUNAL, PALI
September 17, 2016
BHAGAWATI GASES LIMITED (BGL) Vs. HINDUSTAN COPPER LIMITED
August 19, 2016
BHAGE KHAN S/O FIROJ KHAN Vs. THE STATE OF RAJASTHAN
November 15, 2016
BHAGIRATH Vs. MANOHAR LAL
November 16, 2016
BHAGIRATH DAS Vs. STATE OF RAJASTHAN
May 27, 2016
BHAGIRATH RAM AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
February 26, 2016
BHAGIRATH SINGH S/O RAGHUNATH SINGH Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION; CHIEF MANAGER, RAJASTHAN STATE ROAD TRANSPORT CORPORATION
September 5, 2016
BHAGWAN DAS Vs. STATE OF RAJASTHAN
May 27, 2016
BHAGWAN DASS Vs. PRABANDH KARNI COMMITTEE DIGAMBER JAIN
December 16, 2016
BHAGWAN MOHTA Vs. RAJVEER SINGH
February 12, 2016
BHAGWAN SAHAI Vs. UNION OF INDIA
July 29, 2016
BHAGWAN SAHAI AND ORS. Vs. STATE OF RAJASTHAN
January 14, 2016
BHAGWAN SAHAI AND ORS. Vs. MANOJ KUMAR AND ORS.
May 5, 2016
BHAGWAN SAHAI GUPTA Vs. STATE OF RAJASTHAN AND ORS.
March 10, 2016
BHAGWAN SAHAY & ORS. Vs. GANGURAM & ORS.
February 11, 2016
BHAGWAN SAHAY MEENA Vs. BHONRI DEVI MEENA
April 11, 2016
BHAGWAN SINGH & ORS. Vs. STATE OF RAJASTHAN & ORS.
May 10, 2016
BHAGWAN SINGH. Vs. THE LABOUR COURT AND INDUSTRIAL TRIBUNAL, AJMER & OTHERS
March 30, 2016
BHAGWANA Vs. KAJOD
May 12, 2016
BHAGWANA Vs. KAJOD
August 30, 2016
BHAGWAT SINGH & ANR. Vs. STATE OF RAJASTHAN
July 25, 2016
BHAIRU RAM @ BHERAM SON OF SHRI BHAGWANA, AGED ABOUT 30 YEARS, RESIDENT OF VILLAGE MANDALI, TEHSIL BANSOOR, DISTRICT ALWAR (RAJ) Vs. GIRDHARI YADA AND ANOTHER SON OF GANESH RAM, RESIDENT OF DHANI RAMUKA WALI, VILLAGE RAJPURA, TEHSIL SHAHPURA, DISTRICT JAIPUR. (RAJ)
October 17, 2016
BHAIRU SINGH Vs. STATE OF RAJASTHAN
September 2, 2016
BHALA RAM & ORS. Vs. STATE OF RAJASTHAN
May 26, 2016
BHALA RAM S/O AMICHAND Vs. STATE OF RAJASTHAN
September 12, 2016
BHALLA Vs. STATE OF RAJASTHAN
March 9, 2016
BHAMBRI DEVI Vs. MANJU SHARMA & ANOTHER
May 13, 2016
BHANU PRATAP SINGH Vs. STATE OF RAJASTHAN
December 7, 2016
BHANWAR DEVENDRA SINGH Vs. M/S. MEENAKSHI PROJECTS LTD. AND ORS.
July 11, 2016
BHANWAR LAL Vs. STATE OF RAJASTHAN & ORS.
July 25, 2016
BHANWAR LAL Vs. STATE OF RAJASTHAN AND OTHERS
January 18, 2016
BHANWAR LAL Vs. LAL KHAN
April 27, 2016
BHANWAR LAL @ BHANWARA RAM Vs. STATE OF RAJASTHAN
February 24, 2016
BHANWAR LAL JAT & OR Vs. STATE OF RAJASTHAN
November 18, 2016
BHANWAR LAL KALANI Vs. SHRI SACCHIYAY MATAJI TRUST, OSIYAN & ANR.
April 21, 2016
BHANWAR LAL NAGA AND ORS. Vs. STATE OF RAJASTHAN & ORS.
May 31, 2016
BHANWAR LAL PARIK Vs. STATE OF RAJASTHAN & ORS.
April 5, 2016
BHANWAR LAL S/O DEVILAL MENARIYA Vs. STATE & ORS
August 10, 2016
BHANWAR SINGH RAJPUROHIT Vs. STATE OF RAJASTHAN
May 30, 2016
BHANWAR SINGH SON OF MANGU SINGH @ UDARAM, BY CASTE RAJPUT, R/O MEHRASAR CHACHERA, TEHSIL SARDARSAHAR, DISTRICT CHURU Vs. THE STATE OF RAJASTHAN
October 5, 2016
BHANWARI DEVI Vs. STATE OF RAJASTHAN
September 2, 2016
BHANWARI DEVI Vs. ARVIND KUMAR AND ANR.
May 20, 2016
BHANWRA RAM Vs. STATE OF RAJASTHAN
August 12, 2016
BHARAT PETROLEUM CORPORATION LTD Vs. PARTNERSHIP FIRM GHANSHYAM DAS SHYAM SUNDAR
September 23, 2016
BHARAT S/O KANTI TARAL MEENA Vs. STATE OF RAJASTHAN
August 23, 2016
BHARGAV PHYTOLAB PVT.LTD Vs. UNION OF INDIA
January 7, 2016
BHASHI @ SUBHASH Vs. STATE OF RAJASTHAN
June 17, 2016
BHAVESH KUMAR JAIN Vs. STATE OF RAJASTHAN AND ORS.
July 8, 2016
BHERA RAM BHADU Vs. THE STATE OF RAJASTHAN
October 20, 2016
BHERU LAL KUKRA Vs. DEEPAK CHORDIYA
August 29, 2016
BHERU LAL S/O ONKAR LAL Vs. STATE OF RAJ THROUGH P P
September 19, 2016
BHIKA RAM Vs. STATE OF RAJASTHAN
June 9, 2016
BHOLA SINGH S/O CHAGAN SINGH Vs. STATE OF RAJASTHAN
September 6, 2016
BHOORA RAM & ORS. Vs. MOHAN LAL & ORS.
July 14, 2016
BHUPENDRA SINGH Vs. STATE OF RAJASTHAN & ORS.
July 13, 2016
BHUPENDRA SINGH HADA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
February 11, 2016
BHURA & ORS. Vs. LRS OF PYAR CHAND & ORS.
January 19, 2016
BHURIYA @ BHURA LAL S/O SH CHHITAR LAL Vs. STATE OF RAJASTHAN THROUGH P P
September 28, 2016
BHUTA RAM S/O POONA RAM Vs. STATE OF RAJASTHAN; INSPECTOR GENERAL OF POLICE, JAIPUR; SUPERINTENDENT OF POLICE (RURAL), JODHPUR
August 8, 2016
BIKANER WOOLLEN MILLS PVT. LTD. Vs. ASSISTANT COMMISSIONER, COMMERCIAL TAXES, SPECIAL CIRCLE, BIKANER
January 28, 2016
BIRMA RAM Vs. STATE OF RAJASTHAN
February 4, 2016
BOMBAY ADHESIVES Vs. T.P.L. INDUSTRIES LIMITED
April 28, 2016
BOPARIYA @ PAPPU & ORS. Vs. STATE OF RAJASTHAN
April 5, 2016
BRAJESH KUMAR Vs. SHRI RADHEY SHYAM
February 19, 2016
BRANCH MANAGER Vs. ABDUL RASHEED & ORS
August 10, 2016
BRIJ KISHORE TOSHNIWAL Vs. UNION OF INDIA; COMMISSIONER OF CUSTOMS; RAJASTHAN SMALL INDUSTRIES CORPORATION LTD
September 22, 2016
BRIJ RAJ Vs. IBRAHIM
August 23, 2016
BRIJENDRA Vs. STATE OF RAJ. AND ANR.
September 8, 2016
BRIJESH YADAV Vs. STATE OF RAJASTHAN
February 26, 2016
BRIJMOHAN AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
February 11, 2016
BSL LIMITED Vs. BOARD OF REVENUE; DISTRICT INDUSTRIES CENTRE THROUGH ITS GENERAL MANAGER; COLLECTOR (INDUSTRIES); ADDITIONAL DISTRICT COLLECTOR; TEHSILDAR COLLECTORATE CAMPUS; NAIB TEHSILDAR SUB-TEHSIL, HAMIRGARH
September 15, 2016
BUDH RAM Vs. STATE OF RAJASTHAN
June 28, 2016
BUDHI PRAKASH SAINI Vs. STATE OF RAJASTHAN & ANR
August 10, 2016
C I T JAIPUR Vs. SHARAD SUDHIR & CO
August 10, 2016
C.T.O., SURATGARH Vs. D.K. GWAR UDYOG
January 7, 2016
CAIRN INDIA LIMITED & ANOTHER Vs. THE STATE OF RAJASTHAN & OTHERS
July 13, 2016
CAPTAIN GURVINDER SINGH (RETD.) S/O SARDAR GURBAX SINGH Vs. STATE OF RAJASTHAN THROUGH CHIEF SECRETARY, GOVERNMENT OF RAJASTHAN, SECRETARIAT, JAIPUR
December 9, 2016
CENTRAL ACADEMY EDUCATION SOCIETY Vs. UOI AND ORS.
September 9, 2016
CENTRAL BUREAU OF NARCOTICS Vs. PREM SINGH RANAWAT AND ORS
February 26, 2016
CENTRAL UNIVERSITY OF RAJASTHAN Vs. UNION OF INDIA
December 9, 2016
CHAIL SINGH CHARAN S/O SHRI ISHWAR DAN Vs. STATE OF RAJASTHAN
December 2, 2016
CHAIRMAN, RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. LALITA
September 20, 2016
CHAMPALAL Vs. JAGDISH PRASAD & ORS.
January 14, 2016
CHAND RATAN Vs. SMT. SATYAWATI
May 10, 2016
CHANDAN SINGH Vs. PRATAP SINGH & ANR.
May 13, 2016
CHANDER SINGH Vs. THE STATE OF RAJASTHAN & ORS
February 18, 2016
CHANDRA PRAKASH Vs. STATE OF RAJASTHAN & ORS.
August 8, 2016
CHANDRA PRAKASH AGARWAL Vs. RIDHKARAN PARASRAMPURIA
May 25, 2016
CHANDRABHAN @ SHUBHAM Vs. STATE OF RAJASTHAN
August 30, 2016
CHANDRASHEKHAR, S/O SHRI LATE SHRI RAMNATH DUBEY, AGED 24 YEARS, R/O C/O SHRI JALIL AHMED, VIHAR COLONY, WARD NO.28, IN FRONT OF NEW PAWAN KIRANA STORE, SURATGARH DISTRICT SRIGANGANAGAR Vs. STATE FARMS CORPORATION OF INDIA LTD THROUGH ITS MANAGING DIRECTOR, "FARM BHAWAN", 14
October 17, 2016
CHANDRAVEER SINGH Vs. STATE OF RAJASTHAN & ORS.
May 10, 2016
CHANDU KANWAR Vs. ZILA PARISHAD, PALI
September 22, 2016
CHANDU KANWAR D/O SHRI MOHAN SINGH, AGED ABOUT 31 YEARS, RESIDENT OF VILLAGE POST JOJAWAR, AT PRESENT WORKING AS LOWER DIVISION CLERK Vs. THE STATE OF RAJASTHAN, THROUGH THE SECRETARY, RURAL DEVELOPMENT & PANCHAYATI RAJ. DEPARTMENT, GOVERNMENT OF RAJASTHAN, JAIPUR
September 22, 2016
CHANPA; PANNI Vs. STATE OF RAJASTHAN
August 22, 2016
CHARANJEET @ CHATRA @ LAMBA, S/O HARBHAJAN SINGH Vs. THE STATE OF RAJASTHAN
October 19, 2016
CHARANJEET KAUR Vs. STATE OF RAJASTHAN AND ANOTHER
January 13, 2016
CHATHUMAL MEENA Vs. STATE OF RAJ
June 2, 2016
CHATRA Vs. STATE OF RAJASTHAN
June 16, 2016
CHATRA RAM Vs. JODHPUR VIDHYUT VITRAN NIGAM LIMITED, JODHPUR & ORS
August 11, 2016
CHATURBHUJ MANOJ KUMAR AND OTHERS Vs. COMMISSIONER OF INCOME
July 29, 2016
CHAUTHA RAM S/O VASTARAM Vs. STATE OF RAJASTHAN
August 10, 2016
CHENRAM & ORS. Vs. BOARD OF REVENUE & ORS.
January 18, 2016
CHETAN PRAKASH Vs. ADDITIONAL DISTRICT JUDGE NO. 2, KOTA & ANR.
June 1, 2016
CHHATISGARH POWER & COAL BENEFICIATION LIMITED Vs. STATE OF RAJASTHAN
October 4, 2016
CHHELUDDIN Vs. BALKISA AND ORS
February 18, 2016
CHHOTA BAGRU SAHAKARI HOUSING SOCIETY LIMITED TOPDARA, AJMER & ANR. Vs. STATE OF RAJASTHAN & ORS.
May 4, 2016
CHHOTEY LAL SON OF SHIV SINGH Vs. STATE OF RAJASTHAN
January 29, 2016
CHHOTU @ GAUTAM MEENA S/O SHRI BHAGWAN SAHAI MEENA, RESIDENT OF NEAR BIRAI GATE, AMER DISTRICT JAIPUR (RAJ.) Vs. STATE OF RAJASTHAN THROUGH LEARNED PUBLIC PROSECUTOR
December 20, 2016
CHHOTU SINGH; SHRAWAN RAM; INDRA SINGH; BHERU SINGH; MAHAVEER SINGH; BAHADUR SINGH; ARJUN SINGH Vs. STATE OF RAJASTHAN
September 9, 2016
CHIDDI (SMT.) & ANR. Vs. STATE OF RAJASTHAN
May 27, 2016
CHIDIYA @ BALBIR SINGH Vs. STATE OF RAJASTHAN
June 15, 2016
CHIEF CHEMIST, PUBLIC HEALTH AND ENGINEERING DEPARTMENT Vs. THE JUDGE, LABOUR COURT, BHILWARA
October 5, 2016
CHIEF MANAGER, RSRTC CHITTORGARH AND ANOTHER Vs. RATAN GIRI AND ANOTHER
March 1, 2016
CHIEF MANAGER, THE RAJASTHAN STATE ROAD TRANSPORT CORPORATION, BHILWARA (RAJ.) Vs. INDUSTRIAL TRIBUNAL, BHILWARA (RAJ.)
September 7, 2016
CHIMANLAL KHUBWANI SON OF BHOJRAJMAL Vs. STATE OF RAJASTHAN
September 15, 2016
CHOTU KEER S/O SH. RATAN KEER, AGED ABOUT 22 YEARS, R/O NARAYANPURA, BILIA, P.S. HAMEERGARH DISTRICT BHILWARA. (PRESENTLY LODGED IN DISTRICT JAIL, BHILWARA) Vs. THE STATE OF RAJASTHAN
November 18, 2016
CHUNILAL Vs. STATE OF RAJASTHAN
June 2, 2016
CIT Vs. M/S JAIPUR THAR GRAMIN BANK
July 12, 2016
CIT Vs. M/S CHANDRA CEMENT LTD
August 31, 2016
CIT JAIPUR Vs. SMT. UMLESH GOEL
August 31, 2016
CIT, BIKANER Vs. RAVI MATHUR
May 13, 2016
CLASSIC ENTERPRISES LIMITED Vs. UNITED INDIA INSURANCE COMPANY LIMITED
April 1, 2016
COMMERCIAL TAXES OFFICER, ANTI EVASION Vs. RATHI BARS LIMITED, KHUSHKHERA, BHIWADI
September 19, 2016
COMMISSIONER Vs. PATAKA INDUSTRIES PVT. LTD.
August 29, 2016
COMMISSIONER CENTRAL EXCISE COMMISSIONERATE Vs. NATIONAL ENGINEERING INDUSTRIES LTD.
February 8, 2016
COMMISSIONER OF CENTRAL EXCISE Vs. BHARAT SANCHAR NIGAM LIMITED
February 4, 2016
COMMISSIONER OF CENTRAL EXCISE, ALWAR Vs. KAMDHENU ISPAT LTD.
November 16, 2016
COMMISSIONER OF CENTRAL EXCISE, JAIPUR Vs. MAN STRUCTURALS PVT. LTD.
May 18, 2016
COMMISSIONER OF CENTRAL EXCISE, JAIPUR Vs. SANJAY ENGINEERING INDUSTRIES
May 27, 2016
COMMISSIONER OF CENTRAL EXCISE, UDAIPUR Vs. MANGALAM CEMENT LTD.
May 25, 2016
COMMISSIONER OF INCOME TAX Vs. DEEN DAYAL CHOUDHARY
July 15, 2016
COMMISSIONER OF INCOME TAX Vs. GARMENT CRAFTS AND ORS.
January 12, 2016
COMMISSIONER OF INCOME TAX Vs. M/S BADE MATHURESHJI TEMPLE BOARD
April 21, 2016
COMMISSIONER OF INCOME TAX Vs. VIKAS BHAWAN NIRMAN SAHKARI SAMITI LTD.
January 6, 2016
COMMISSIONER OF INCOME TAX Vs. SHRI AMAR NATH ARORA
December 6, 2016
COMMISSIONER OF INCOME TAX Vs. THE SOLUTION
January 4, 2016
COMMISSIONER OF INCOME TAX Vs. KRISHI UPAJ MANDI SAMITI, RAISINGHNAGAR AND ORS.
April 26, 2016
COMMISSIONER OF INCOME TAX Vs. M/S. RAJASTHAN STATE GANGANAGAR SUGAR MILLS LTD.
May 26, 2016
COMMISSIONER OF INCOME TAX Vs. M/S. BRIGHT FUTURE GEMS
November 2, 2016
COMMISSIONER OF INCOME TAX Vs. MATESHWARI INDRANI CONTRACTORS PVT LTD
September 5, 2016
COMMISSIONER OF INCOME TAX Vs. RAM VILAS SONI
September 5, 2016
COMMISSIONER OF INCOME TAX JAIPUR Vs. MANBHAR DEVI MEENA
May 4, 2016
COMMISSIONER OF INCOME TAX, ALWAR Vs. M/S. MEHRU ELECTRICALS & MECHANICAL ENGINEERS PVT. LTD., ALWAR
May 18, 2016
COMMISSIONER OF INCOME TAX, BIKANER Vs. GOPI RAM GOYAL CHARITABLE TRUST
June 2, 2016
COMMISSIONER OF INCOME TAX, BIKANER HEAD QUARTERS Vs. KAMALJEET SINGH AHLUWALIA,
September 8, 2016
COMMISSIONER OF INCOME TAX, JAIPUR Vs. JAI DRINKS PVT LTD , JAIPUR
September 7, 2016
COMMISSIONER OF INCOME TAX, JAIPUR Vs. SARAF EXPORTS
February 4, 2016
COMMISSIONER OF INCOME TAX, JAIPUR Vs. GARMENT EXPORTERS ASSOCIATION OF RAJASTHAN
May 18, 2016
COMMISSIONER OF INCOME TAX, JAIPUR-II, JAIPUR Vs. EMKAY EXPORTS
September 23, 2016
COMMISSIONER OF INCOME TAX, KOTA Vs. SEAWARD EXPORTS PVT LTD
September 12, 2016
COMMISSIONER OF INCOME TAX, UDAIPUR Vs. M/S. HINDUSTAN ZINC LTD.
May 20, 2016
COMMISSIONER OF INCOME TAX-I Vs. M/S RASHTRADOOT (HUF)
October 25, 2016
COMMISSIONER OF INCOME TAX-I, JODHPUR Vs. JODHPUR DEVELOPMENT AUTHORITY, JODHPUR
July 5, 2016
COMMISSIONER OF INCOME-TAX Vs. RAJASTHAN KNOWLEDGE CORPORATION LTD.
January 8, 2016
COMMISSIONER OF INCOME-TAX Vs. ATMA RAM GUPTA
July 11, 2016
COMMISSIONER OF INCOME-TAX Vs. POPULAR ART PALACE P. LTD.
October 18, 2016
COMMISSIONER OF WEALTH TAX JAIPUR-I Vs. PRABHA DEVI GOLECHA
November 30, 2016
COMMISSIONER OF WEALTH TAX, JAIPUR Vs. BALLABH KUMARI OF BAGSURI, AJMER
August 26, 2016
COSMOPOLITAN TRADING CORPORATION Vs. INCOME TAX OFFICER
December 8, 2016
CTO, A/E, BHILWARA Vs. SUZUKI TEXTILES LTD.
January 28, 2016
D MILLENNIUM EDUCATION SOCIETY AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
February 11, 2016
D.O. PANCHAYAT SAMITI, SAPOTARA DISTT. KARAULI Vs. ISHWARI PRASAD JUNIOR ENGINEERING AND ANR.
April 1, 2016
DALIP KAUR W/O LATE SUKHDEV Vs. BOARD OF REVENUE, AJMER; REVENUE APPELLATE AUTHORITY; SUB-DIVISIONAL OFFICER CUM ASSISTANT COLLECTOR; GURBACHAN KAUR D/O JAGTAR SINGH; FAUJA SINGH S/O JAGTAR SINGH; INDER SINGH S/O JAGTAR SINGH; JOGINDER SINGH S/O JAGTAR SINGH; SARJITO D/O JAGTAR SINGH; H
September 2, 2016
DALVEER SINGH AND ORS. Vs. STATE OF RAJASTHAN
April 20, 2016
DAMODAR & ORS. Vs. LRS OF GOKUL DAS & ORS.
January 4, 2016
DAMODAR LAL SHARMA AND ORS. Vs. STATE (PERSONNEL DEPARTMENT) AND ORS.
March 4, 2016
DAN SINGH Vs. UNION OF INDIA
May 17, 2016
DAN SINGH AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
January 19, 2016
DANA RAM Vs. PARASMAL JAIN
February 16, 2016
DANA RAM S/O SHRI LADU RAM, B/C BALAI Vs. STATE OF RAJASTHAN THROUGH P.P
November 23, 2016
DANISH KHAN Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
August 29, 2016
DARA SINGH ALIAS DIDAR SINGH Vs. THE STATE OF RAJASTHAN
May 6, 2016
DARSHAN SINGH & ORS. Vs. A.D.J., RAISINGHNAGAR, SRI GANGANAGAR & ORS.
July 11, 2016
DARSHAN SINGH @ RAJU @ RAJENDRA SINGH Vs. STATE OF RAJASTHAN
December 15, 2016
DAULAT SINGH SON OF MAHARAJ SINGH Vs. STATE OF RAJASTHAN THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF REVENUE, GOVT. SECRETARIAT, JAIPUR
November 7, 2016
DAYA Vs. BOARD OF REVENUE
July 28, 2016
DAYA SHANKAR Vs. PAYAL DEVI
March 8, 2016
DAYAKRISHNA NAGAR Vs. STATE OF RAJASTHAN
May 25, 2016
DEEN DAYAL AND ORS. Vs. STATE OF RAJASTHAN
January 20, 2016
DEENDAYAL LAHOTI Vs. STATE OF RAJASTHAN
October 7, 2016
DEEP CHAND Vs. AMRIT LAL
January 4, 2016
DEEP CHAND Vs. KOSHALYA BAI
May 30, 2016
DEEP SINGH @ DEEPI S/O MAHENDRA SINGH @ PAPPU SINGH, BY CASTE JATSIKH, RESIDENT OF 1 R.M., POLICE STATION CHATTARGARH, DISTRICT: BIKANER Vs. STATE OF RAJASTHAN
October 21, 2016
DEEPA DEVI Vs. RAKHSA BHANDARI & ORS.
April 13, 2016
DEEPAK Vs. STATE OF RAJASTHAN
January 13, 2016
DEEPAK @ RAJA Vs. STATE; STATE OF RAJASTHAN
September 8, 2016
DEEPAK SAINI SON OF NAWAL KISHORE SAINI Vs. SMT. SUMAN DEVI WIFE OF DEEPAK SAINI D/O NAV RATAN SAINI
September 2, 2016
DEEPAK SHARMA Vs. STATE OF RAJASTHAN & ORS.
April 20, 2016
DEEPAK SINGH GURJAR Vs. KAILASH CHANDRA GURJAR
September 17, 2016
DEEPIKA CHUNDAWAT Vs. RAJASTHAN PUBLIC SERVICE COMMISSION AND ANOTHER
January 12, 2016
DEETA RAM @ DEEPA RAM Vs. STATE OF RAJASTHAN
January 22, 2016
DEEWAN CHAND S/O KHAJAN CHAND, B/C NAYAK, R/O QUARTER NO. RJ Vs. THE STATE OF RAJASTHAN
November 18, 2016
DESH RAM Vs. OM PRAKASH & ANR.
April 12, 2016
DEV PRAKASH & ANR. Vs. SMT. INDRA & ORS.
February 10, 2016
DEVA RAM Vs. STATE OF RAJASTHAN
June 27, 2016
DEVA RAM & ORS. Vs. STATE OF RAJASTHAN
May 6, 2016
DEVENDRA PRASAD AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
February 2, 2016
DEVENDRA SINGH Vs. STATE OF RAJASTHAN
May 30, 2016
DEVI LAL GURJAR Vs. STATE OF RAJASTHAN; COLLECTOR CUM CHAIRMAN, UIT, UDAIPUR (RAJ ); URBAN IMPROVEMENT TRUST; MUNICIPAL CORPORATION, UDAIPUR
September 8, 2016
DEVI SINGH Vs. ROOPAM CRUSHER & ANR
August 12, 2016
DEVI SINGH; JAGDAM; MAHARAJ SINGH; PRAHLAD Vs. STATE OF RAJASTHAN
September 16, 2016
DEVILAL Vs. STATE OF RAJASTHAN
June 1, 2016
DEVRAJ SHARMA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
February 9, 2016
DEVRAJ SINGH Vs. STATE OF RAJASTHAN
December 9, 2016
DEVRON ASCENDA (P) LTD. Vs. JODHPUR VIDHYUT VITRAN NIGAM LIMITED AND ORS.
January 6, 2016
DHADDA EXPORTS Vs. I T O JAIPUR
September 8, 2016
DHAMU BUILDERS & DEVELOPERS (M/S.) Vs. KOREL INFRAGOLD PVT. LTD.
May 23, 2016
DHAN RAJ & ANR. Vs. KANHAIYA LAL & ANR.
January 20, 2016
DHAN RAJ VAISHNAV Vs. STATE OF RAJASTHAN
November 21, 2016
DHAN RAJ VAISHNAV Vs. STATE OF RAJASTHAN & ORS
May 18, 2016
DHAN SINGH RATHORE Vs. STATE OF RAJASTHAN & ORS.
January 13, 2016
DHANDHARI BULIYAN REFINERY Vs. ACTO, ANTI EVASION-I, COMMERCIAL TAXES DEPARTMENT
September 17, 2016
DHANNA LAL Vs. STATE OF RAJ & ORS
September 26, 2016
DHANNA RAM AND ORS. Vs. STATE OF RAJASTHAN
June 15, 2016
DHANNALAL Vs. DAMODARLAL
January 8, 2016
DHANRAJ S/O SHRI CHETAN DASS Vs. STATE OF RAJASTHAN
October 7, 2016
DHANWANTI DEVI D/O VASUDEV Vs. STATE OF RAJASTHAN; NIRMALA BISHNOI; JASSARAM BOSE; KAILASH BISHNOI; RAJENDRA PRASAD PAREEK; HINA PARIHAR; MADAN GOPAL VYAS; LAKHWINDER SINGH; CHANDRA KAILASH SWAMI; ROSHAN LAL
August 12, 2016
DHAPA BAI (DECEASED) THROUGH HER LEGAL REPRESENTATIVES & ORS. Vs. ROOP NARAIN & ORS.
May 24, 2016
DHARAMPAL SINGH Vs. MANAGER GULSHAN CHEMICALS LTD.
May 12, 2016
DHARAMVEER SINGH, S/O SHRI TEJ SINGH Vs. URBAN IMPROVEMENT TRUST, UDAIPUR
October 20, 2016
DHARMA RAM BISHNOI Vs. STATE OF RAJASTHAN
October 25, 2016
DHARMCHAND Vs. STATE OF RAJASTHAN
September 9, 2016
DHARMENDRA SON OF SHRI SHANKER SINGH Vs. STATE OF RAJASTHAN THROUGH P.P.
December 21, 2016
DHARTI SINGH @ GAJRAJ Vs. STATE OF RAJASTHAN
February 23, 2016
DHEERA RAM Vs. STATE OF RAJASTHAN
July 8, 2016
DHEERAJ VYAS SON OF SHRI RAJENDRA PRASAD SHARMA Vs. STATE OF RAJASTHAN THROUGH P.P.
December 1, 2016
DHELI CHOUDHARY & ORS. Vs. STATE OF RAJASTHAN & ORS.
April 29, 2016
DHOLIYA @ UMARIYA @ UMARAV @ MANDAR & ANR. Vs. STATE OF RAJASTHAN
August 16, 2016
DIL BAHADUR SINGH & ORS. Vs. STATE OF RAJASTHAN & ANR.
May 19, 2016
DILBAG Vs. STATE
May 13, 2016
DILIP KUMAR Vs. STATE OF RAJASTHAN
January 25, 2016
DIMPLE Vs. SUBHASH
February 2, 2016
DINESH Vs. STATE OF RAJASTHAN
February 25, 2016
DINESH @ BABLOO S/O MOHAN LAL Vs. STATE OF RAJ THROUGH P P
September 9, 2016
DINESH CHANDRA SHARMA Vs. AMRAT RAM & ANR.
March 16, 2016
DINESH CHANDRA, S/O MANGI LAL JI BRAHMAN, AGED ABOUT 44 YEARS Vs. JAMNA LAL S/O EKLING JI LAD (BRAHMAN), R/O
September 15, 2016
DINESH FRAGRANCE Vs. UNION OF INDIA AND ORS.
April 12, 2016
DINESH JAIN Vs. STATE OF RAJASTHAN & ANR.
July 26, 2016
DINESH SANKHALA Vs. SOHAN LAL
December 5, 2016
DR AMIT GULATI AND ANR Vs. STATE OF RAJASTHAN AND ANR
December 14, 2016
DR. BANWARI LAL Vs. RIMJHIM & ANR.
July 4, 2016
DR. JAIPRAKASH AND ANR. Vs. STATE OF RAJASTHAN
April 5, 2016
DR. JITENDRA SINGH S/O SH. PADAM SINGH Vs. NIRVAN CHARITABLE TRUST, 2A/18
October 3, 2016
DR. K.C. LADDHA Vs. STATE OF RAJASTHAN & ORS.
July 5, 2016
DR. MAMTA PAREEK W/O SHRI SURESH CHAND PAREEK Vs. STATE GOVERNMENT THROUGH ITS PRINCIPAL SECRETARY MEDICAL AND HEALTH, GOVT. OF RAJASTHAN, SECRETARIAT, JAIPUR
December 13, 2016
DR. MANOJ KUMAR S/O SH. VIDHYADHAR Vs. STATE OF RAJASTHAN
October 4, 2016
DR. MOOLA RAM CHOUDHARY Vs. THE STATE OF RAJASTHAN
January 5, 2016
DR. RAJNI MAHLA W/O SHRI BABU LAL, AGED ABOUT 40 YEARS, R/O KRISHNA HOSPITAL, DEEDWANA ROAD, KUCHAMAN CITY, DISTRICT NAGAUR (RAJ.) Vs. THE STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY, MEDICAL EDUCATION, GOVERNMENT OF RAJASTHAN, SECRETARIAT, JAIPUR
November 22, 2016
DR. RAM GOPAL GUPTA Vs. JUDGE, INDUSTRIAL TRIBUNAL, JAIPUR & OTHERS
April 13, 2016
DR. RAMANAND JHA, AGED 62 YEARS S/O DRAVYESHWAR B/C BRAHMIN, RESIDENT OF SOMANI NIWAS, NEAR JHALARIA DHARAMSHALA, SARDARSHAHAR, DISTRICT Vs. THE STATE OF RAJASTHAN THROUGH THE SECRETARY, FINANCE DEPARTMENT, GOVERNMENT OF RAJASTHAN, SECRETARIAT, JAIPUR
August 17, 2016
DR. ROHIT SHARMA Vs. STATE (ARURVED DEPARTMENT) AND ORS.
October 6, 2016
DR. SREYAS SHARMA Vs. STATE OF RAJASTHAN & OTHERS
April 11, 2016
DR. SURESH YADAV Vs. SANJAY KUMAR & ORS.
July 13, 2016
DR. T.C. SADASUKHI S/O LATE SHRI N.B. SADASUKHI Vs. MEDICAL COUNCIL OF INDIA
December 22, 2016
DR. V.D. SINHA & ORS. Vs. STATE OF RAJASTHAN & ORS.
October 20, 2016
DURGA Vs. RAJU AND ORS.
July 19, 2016
DURGA SHANKER SHARMA Vs. STATE OF RAJASTHAN AND ORS.
March 4, 2016
DURGADAS SAULAKHE S/O NARAYAN RAO SAULAKHE Vs. UNION OF INDIA AND ORS ; DIRECTORATE GENERAL, BORDER SECURITY FORCE; DEPUTY DIRECTOR, BORDER SECURITY FORCE, JODHPUR; COMMANDANT, 27 BATTALION, BSF, SAM ROAD, JAISALMER
September 6, 2016
DUST DAMAN SINGH Vs. STATE OF RAJ. & ORS
February 17, 2016
DY. FOREST CONSERVATOR, FOREST DEPARTMENT Vs. THE JUDGE, LABOUR COURT NO.2
November 28, 2016
E S I C Vs. J V V N L DHOLPUR
August 23, 2016
EMPLOYEES PROVIDENT FUND ORGANIZATION, Vs. SMT. GAFOORAN WIFE OF LATE SHRI BASHIR KHAN RESIDENT OF RICHCHOTI KHIRKHARA, POST KASIPURA, VIA KURGAON DISTRICT KARAULI
November 15, 2016
EMRAN @ RAJU Vs. STATE OF RAJASTHAN
August 9, 2016
FAKRUDEEN @ SHAKOOR MOHD. S/O SHRI KAMRUDEEN, AGED ABOUT 47 YEARS Vs. STATE OF RAJASTHAN
November 19, 2016
FAREED @ RAJU Vs. STATE OF RAJASTHAN
September 9, 2016
FAROOQ SHAH Vs. MANGILAL AND ORS.
July 18, 2016
FATEH LAL @ FANTA LAL Vs. STATE OF RAJASTHAN
July 13, 2016
FELIRAM S/O KISHANLAL Vs. STATE OF RAJASTHAN
September 7, 2016
FERAN SINGH Vs. UNITED INDIA INSURANCE COMPANY LTD.
December 6, 2016
FLEXO FOAM PVT. LTD. Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
June 3, 2016
G.M. TELECOM DISTRICT, BSNL Vs. COMMR. OF C. EX. & S.T., JAIPUR
May 2, 2016
G.S. & COMPANY Vs. UNION OF INDIA AND ORS.
January 21, 2016
G.S. SAXENA Vs. STATE OF RAJASTHAN & ORS.
August 30, 2016
GAFFAR KHAN Vs. STATE OF RAJASTHAN
June 17, 2016
GAFOOR MOHAMMAD SON OF ABDUL REHMAN Vs. THE STATE OF RAJASTHAN
July 21, 2016
GAJANAND MEENA Vs. UOI & ORS.
March 3, 2016
GAJANAND MEENA (MINA) SON OF LATE SHRI GULLA RAM MEENA (MINA), AGED ABOUT 28 YEARS Vs. STATE OF RAJASTHAN THROUGH ITS PUBLIC PROSECUTOR
September 9, 2016
GAJENDRA KUMAR UPADHYAY, ADVOCATE (NOTARY PUBLIC) S/O SHRI SHIV DAYAL Vs. STATE OF RAJASTHAN THROUGH PP
December 13, 2016
GAJPAL SINGH Vs. LRS OF RANJEET SINGH
September 19, 2016
GANESH LAL SONI Vs. STATE OF RAJASTHAN & ANR.
May 3, 2016
GANESH NARAYAN MALI AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
January 7, 2016
GANESH NARAYAN MALI AND OTHERS Vs. STATE (EDUCATION DEPARTMENT) AND OTHERS
June 2, 2016
GANESH RAM Vs. STATE OF RAJASTHAN
April 26, 2016
GANGA SINGH Vs. SMT. RAM KANWAR AND ANR.
May 5, 2016
GANPAT LAL Vs. STATE
May 16, 2016
GANPAT SINGH & ANR. Vs. TEJ SINGH & ORS.
April 18, 2016
GANPAT SINGH S/O MOHABBAT SINGH, ADDRESS: NIMBADIYA CHORAU, TEHSIL & POLICE STATION SAYALA DISTT. JALORE (RAJ.) Vs. STATE OF RAJASTHAN
December 1, 2016
GAU RAKSHA DAL SEVA SAMITI Vs. STATE & ORS.
August 8, 2016
GAURAV JAIN AND ANOTHER Vs. AJAYA ANCHLIA AND OTHERS
January 30, 2016
GAURI SHANKAR Vs. STATE OF RAJASTHAN
July 25, 2016
GAUTAM CHAND & ORS. Vs. SMT. KANCHAN DEVI & ORS.
January 13, 2016
GAUTAM SINGH Vs. STATE OF RAJASTHAN
July 12, 2016
GAVENDRA SINGH CHAUHAN Vs. STATE OF RAJASTHAN; HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
August 22, 2016
GAYA LAL S/O BUCHA Vs. STATE OF RAJASTHAN
August 17, 2016
GEETA SINGH W/O SHRI O.P. MEENA D/O LATE SHRI RAMCHANDRA MEENA, AGED ABOUT 57 YEARS, RESIDENT OF H Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
November 17, 2016
GENDA SINGH SON OF SHRI GHEESA LALJI KACHHAVA Vs. RAJNISH KUMAR KACHHAVA SON OF LATE SH. PREM CHAND KACHHAVA
October 3, 2016
GENDA SINGH SON OF SHRI GHEESA LALJI KACHHAVA, BY CASTE Vs. STATE
October 3, 2016
GEO MILLER & CO. PVT. LIMITED Vs. THE STATE OF RAJASTHAN AND ORS.
April 5, 2016
GEO MILLER & CO. PVT. LTD Vs. STATE
June 6, 2016
GHANSHYAM S/O LEKHRAJ Vs. ADDITIONAL DISTT JUDGE (FAST TRACK) N O 4, AJMER; TARA KANKARIYA W/O PRAKASH CHAND KANKARIYA; HEERANAND S/O LATE LEKHRAJ; RAMESH S/O HEERANAND SINDHI; KUMARI PINKI D/O HEERANAND SINDHI; SAVITRI DEVI W/O LEKHRAJMAL SINDHI; GULL; CHANDRA KUMAR; SANTOSH KUMA
September 30, 2016
GHANSHYAM S/O NEMI CHAND JI Vs. STATE OF RAJASTHAN
October 3, 2016
GHANSYAM Vs. STATE OF RAJASTHAN THROUGH P.P.
November 22, 2016
GHISA RAM Vs. STATE OF RAJASTHAN
July 21, 2016
GHISU SINGH Vs. STATE OF RAJASTHAN
May 5, 2016
GIRI RAJ Vs. STATE OF RAJASTHAN
July 14, 2016
GIRISH LALCHANDANI Vs. STATE OF RAJASTHAN & ORS
August 17, 2016
GIRRAJ JI STONE CRUSHERS PRIVATE LIMITED Vs. UNION OF INDIA
September 2, 2016
GIRRAJ MEHTA Vs. THE COMMISSIONER OF INCOME TAX
January 7, 2016
GIRRAJ PRASAD SWAMI Vs. STATE OF RAJASTHAN
January 25, 2016
GIS CONSORTIUM INDIA PVT. LTD. Vs. STATE OF RAJASTHAN
May 20, 2016
GOKUL DAS AND ORS. Vs. GURUMUK DAS
January 13, 2016
GOMAD RAM AND ORS. Vs. GANGA DUTT
January 11, 2016
GOPA RAM MEGHWAL & ORS. Vs. STATE OF RAJ. & ORS.
October 4, 2016
GOPAL Vs. BHANWAR LAL
May 11, 2016
GOPAL Vs. MANOHAR LAL & ORS.
July 22, 2016
GOPAL & OTHERS Vs. STATE OF RAJASTHAN & ANOTHER
August 24, 2016
GOPAL DEPAN Vs. STATE
July 8, 2016
GOPAL LAL Vs. MUNICIPAL COUNCIL, UDAIPUR
February 3, 2016
GOPAL LAL Vs. NATHU RAM
April 6, 2016
GOPAL RAM Vs. STATE OF RAJASTHAN AND OTHERS
January 7, 2016
GOPAL S/O ARJUN Vs. SUKH SINGH S/O SHRI HAMEER SINGH BY CASTE RAJPUT R/O VILLAGE GAIJEE, TEHSIL DUDU, DISTRICT JAIPUR
October 17, 2016
GOPAL SHARMA Vs. STATE OF RAJASTHAN
May 31, 2016
GOPALDAS Vs. STATE OF RAJASTHAN
May 3, 2016
GOPALI, SON OF PUNNA, BY CASTE KUSHWAHA, RESIDENT OF VILLAGE KACHHPURA, POLICE STATION KANCHANPUR, DISTRICT DHOLPUR (RAJ.) Vs. BHANWAR SINGH SON OF SHIV LAL, RESIDENT OF SEPAU, DISTRICT DHOLPUR (RAJ.)
October 21, 2016
GOPI & OTHERS Vs. STATE OF RAJASTHAN
March 18, 2016
GOPINATH EDUCATIONAL & WELFARE SOCIETY Vs. RAJENDRA SINGH SHEKHAWAT
March 4, 2016
GORDHAN SINGH AND ORS. Vs. KANHAIYALAL AND ORS.
March 10, 2016
GORESH KUMAR Vs. STATE OF RAJASTHAN
March 8, 2016
GOVERDHAN SINGH S/O SHRI KISHAN SINGH, AGED ABOUT 42 YEARS, RESIDENT OF SOLANKIYA TALLA, TEHSIL Vs. THE RAJASTHAN PUBLIC SERVICE COMMISSION, AJMER THROUGH ITS CHAIRMAN
November 17, 2016
GOVIND GARG Vs. MAHENDERA GOYAL
August 19, 2016
GOVIND MEDICAL AGENCIES PVT. LTD. Vs. STATE OF RAJASTHAN AND ORS.
April 20, 2016
GOVIND SINGH Vs. STATE OF RAJASTHAN
August 29, 2016
GOVIND SINGH Vs. STATE OF RAJASTHAN & ANR.
June 17, 2016
GOYAL KRISHI YANTRALIYA; VIJAY KUMAR GOYAL Vs. BAGRECHA ENGINEERING CORPORATION
September 17, 2016
GUDDI Vs. STATE OF RAJASTHAN
May 31, 2016
GULAB CHAND Vs. STATE OF RAJASTHAN
May 27, 2016
GULAB CHAND Vs. MADHU DAS & ORS.
August 30, 2016
GULAB RAM S/O KHIYA RAM Vs. STATE OF RAJASTHAN
August 12, 2016
GULAB SINGH Vs. STATE OF RAJASTHAN & ORS.
May 13, 2016
GUMANA RAM Vs. STATE OF RAJASTHAN & ORS.
June 9, 2016
GURMEET KOUR Vs. PYARA SINGH AND ORS.
June 29, 2016
GURMUKH SINGH S/O ISHWAR SINGH BY CASTE SIKH, R/O GANPATPURA POLICE STATION SADAR BUNDI, DISTRICT BUNDI Vs. STATE OF RAJASTHAN
December 8, 2016
GURNAIB SINGH Vs. BOARD OF REVENUE FOR RAJASTHAN AT AJMER
November 23, 2016
GURPAL SINGH & ANR. Vs. STATE OF RAJASTHAN
September 1, 2016
GURSEVAKSINGH S/O GURBUX SINGH Vs. STATE OF RAJASTHAN
September 5, 2016
GURUBACHAN KAUR & ANOTHER Vs. STATE OF RAJASTHAN & ANOTHER
May 5, 2016
GURVINDER SINGH; HARBANS KAUR Vs. STATE OF RAJASTHAN
September 27, 2016
GVPR DARA J.V. Vs. STATE OF RAJASTHAN AND ORS.
March 2, 2016
GVPR-DARA JV 8-2-273/82/A Vs. STATE OF RAJASTHAN AND ORS.
February 2, 2016
GYARSI LAL & OTHERS Vs. PRABHU & ORS.
May 9, 2016
GYARSI LAL VIJAY Vs. CIT & ORS
August 24, 2016
HADMAN RAM Vs. STATE OF RAJASTHAN & ORS
July 29, 2016
HAKAM SINGH Vs. STATE OF RAJASTHAN
May 25, 2016
HAKEEM KHAN GAURI S/O SHRI ABBAS KHAN GAURI Vs. STATE OF RAJASTHAN
September 21, 2016
HAKIM KHAN & ORS. Vs. STATE OF RAJASTHAN & ANR.
April 18, 2016
HAMIR KHAN Vs. STATE OF RAJASTHAN
February 16, 2016
HANSA UDYOG & ANR. Vs. NAND LAL & ANR.
April 18, 2016
HANSMUKH SON OF HEERA LAL Vs. STATE OF RAJASTHAN
November 19, 2016
HANSRAJ S/O SHRI MADANLAL Vs. STATE OF RAJASTHAN
May 20, 2016
HANUMAN PRASAD SONI Vs. THE JUDGE, CENTRAL INDUSTRIAL TRIBUNAL AND LABOUR COURT, JAIPUR
January 11, 2016
HANUMAN RAM AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
February 26, 2016
HANUMAN SAHAI & ORS. Vs. STATE OF RAJASTHAN
January 7, 2016
HANUMAN; MANGOO RAM; SURJA RAM; SITA RAM; MANGLA RAM; PRAHLAD; JAGDISH; GANESH Vs. STATE OF RAJASTHAN
September 21, 2016
HANUMANA RAM Vs. STATE OF RAJASTHAN
January 19, 2016
HAR GOVIND SINGH AND ORS Vs. STATE OF RAJASTHAN & ORS
February 8, 2016
HAR GOVIND SINGH AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
February 8, 2016
HARDEV SINGH Vs. SMT. SUMITRA & ORS.
January 25, 2016
HARDIK Vs. STATE OF RAJASTHAN; DIRECTOR GENERAL OF POLICE, STATE OF RAJASTHAN
September 9, 2016
HARI KRISHAN SHARMA Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
March 10, 2016
HARI OM GARG S/O SHRI R.C. GARG Vs. THE STATE OF RAJASTHAN
July 26, 2016
HARI OM GOYAL Vs. LIFE INSURANCE CORPORATION OF INDIA
September 9, 2016
HARI PRASAD SHARMA Vs. STATE OF RAJASTHAN AND ORS
February 19, 2016
HARI RAM Vs. LR’S OF LATE KALYAN MAL & ORS.
June 2, 2016
HARI RAM Vs. SMT. ANACHI DEVI
January 13, 2016
HARI RAM Vs. MANDIR SRI RADHA MADHAV JI THROUGH PUJARI (NOW MENTIONED AS "TRUSTEE")
March 1, 2016
HARI RAM AND ORS. Vs. STATE OF RAJASTHAN
April 29, 2016
HARI SHANKAR BHARDWAJ Vs. STATE OF RAJASTHAN AND ORS.
January 5, 2016
HARI SHANKAR NAGAR Vs. THE STATE OF RAJASTHAN
November 24, 2016
HARI SINGH S/O SHRI GUMAN SINGH, BY CASTE RAJPUT, AGED 45 YEARS, R/O VILLAGE ISRU, TEHSIL LOHAWAT, DISTRICT JODHPUR Vs. STATE OF RAJASTHAN
September 6, 2016
HARIRAM SAINI AND ORS. Vs. VIMLA SHARMA AND ORS.
February 22, 2016
HARISH Vs. CHANDRA KUMAR AND ORS.
August 5, 2016
HARISH BORANA Vs. JVVNL & ANR.
May 10, 2016
HARISH KUMAR Vs. SUNDER LAL
May 5, 2016
HARJEET SINGH Vs. STATE OF RAJASTHAN AND ORS.
February 23, 2016
HARJI RAM Vs. STATE OF RAJASTHAN
May 27, 2016
HARJINDER SINGH S/O SHRI AMARJEET SINGH, BY CASTE Vs. BALVINDER KAUR W/O LATE SHRI JASVINDER PAL SINGH, BY CASTE
November 8, 2016
HARNATH SINGH SON OF SHRI BHANWAR SINGH Vs. STATE OF RAJASTHAN
September 14, 2016
HARSAHAY BAIRWA Vs. STATE OF RAJASTHAN
March 29, 2016
HATIM ALI Vs. BARKATI BAI WIDOW OF RUSTAM ALI
January 12, 2016
HEERA LAL Vs. LRS OF DEVENDRA BHATT & ORS.
May 2, 2016
HEERA SINGH Vs. THE ASSISTANT ENGINEER & ANR.
May 30, 2016
HEERALAL Vs. VIKAS TAK
January 11, 2016
HEMA RAM S/O SH. BALU RAM, BY CASTE KUMAWAT, RESIDENT OF VILLAGE BALAJI Vs. STATE OF RAJASTHAN
October 5, 2016
HEMANT KUMAR SARASWAT Vs. THE JACKSON CO-OPERATIVE CREDIT SOCIETY
November 29, 2016
HEMRAJ S/O RAM PRASAD MEENA Vs. SHANKAR LAL S/O RAM KISHORE JANGIR
November 29, 2016
HINDU SINGH S/O PRATAP SINGH Vs. DIVISIONAL COMMISSIONER, JODHPUR
October 6, 2016
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. RAM BAGH PALACE HOTEL PVT. LTD.
August 3, 2016
HINDUSTAN ZINC LIMITED Vs. UNION OF INDIA
June 2, 2016
HINDUSTAN ZINC LIMITED; J K LAKSHMI CIMENT LTD; RAJASTHAN TEX MILLS ASSO & ANR; SHREE CEMENT LIMITED; OPEN ACCESS USER ASSOCIATION; RATNAKAR ISPAT INDIA PVT LTD; NIRMA LTD Vs. RAJASTHAN ELECTRICITY REGULATORY COMMISSION, JAIPUR & ORS
August 29, 2016
HINDUSTAN ZINC LTD. Vs. UNION OF INDIA
October 20, 2016
HIRA LAL S/O HARKA RAM R/O DIDWANA, NAYAKON KA BAS, KUCHAMAN CITY, DISTRICT NAGAUR Vs. STATE OF RAJASTHAN
September 6, 2016
HISAR KHAN AND ANOTHER Vs. THE STATE OF RAJASTHAN AND OTHERS
April 21, 2016
HOSIHYAR SINGH Vs. ANITA
May 12, 2016
HUJAIFA Vs. STATE OF RAJASTHAN
July 6, 2016
HUKMA RAM BISHNOI Vs. STATE OF RAJASTHAN AND ORS.
July 15, 2016
HUKMAT RAI TANWANI Vs. STATE OF RAJASTHAN & ANR.
January 5, 2016
HUKUMAT RAY Vs. STATE OF RAJASTHAN
January 14, 2016
HUSSAINI @ HUSSAIN BANO & ORS Vs. TIRTH SINGH & ORS
August 16, 2016
I.K. MANSOORI Vs. UNION OF INDIA AND ORS.
February 5, 2016
IBRAHIM @ BUDHA SON OF JANGSHER BY CASTE KAYAMKHANI Vs. STATE OF RAJASTHAN
September 29, 2016
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. KALPIT AND ORS.
July 27, 2016
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD THROUGH DIVISIONAL MANAGER Vs. JAGGI; PAPPU; JOSHI; KAMLI; SOVNI; JYOTI RAWAL; SANKI; METI; PINKA; SAVI; RUKI; AMBA
September 16, 2016
IFCI LTD. Vs. OFFICIAL LIQUIDATOR
April 22, 2016
IN RE : VAIBHAV GLOBAL LIMITED Vs. STATE
November 18, 2016
IN RE, COMPETENT HOTELS PRIVATE LIMITED Vs. STATE
February 19, 2016
IN RE, M/S. SISTEMA SHYAM TELE SERVICES LIMITED Vs. M/S. RELIANCE COMMUNICATION LIMITED
September 30, 2016
IN RE: UMA ENTERPRISES PRIVATE LIMITED Vs. STATE
February 12, 2016
INDER RAJ S/O SHRI SAMAN RAM JAT, RESIDENT OF VILLAGE BARSANGWAS, POLICE STATION MUNDAWAR, DISTRICT ALWAR (RAJASTHAN) Vs. VEDRAM S/O SHRI RAMCHANDRA JAT
August 23, 2016
INDER SINGH Vs. BHEEM SINGH
March 11, 2016
INDIAN COUNCIL OF AGRICULTURAL RESEARCH, KRISHI BHAWAN, NEW DELHI Vs. BHEEM RAJ SOLANKI S/O SHRI MISHRI LAL, RESIDENT OF 70, RAVI NAGAR, VILLAGE PAL, DISTRICT JODHPUR
December 14, 2016
INDIAN OIL CORPORATION LTD. UDAIPUR DIVISIONAL OFFICE, PANCHWATI, ROAD NO. 1, UDAIPUR; THROUGH REGIONAL MANAGER, IOCL, UDAIPUR DIVISIONAL OFFICE, UDAIPUR (RAJ.) Vs. NAVRATAN SINGH S/O SHRI MOTI SINGH RAJPUROHIT, R/O HOUSE NO. 16, NEAR J.B. HOSPITAL, HIRAN MAGRI, SECTOR NO. 6, UDAIPUR (RAJ.)
October 6, 2016
INDO SALT COMPANY Vs. U.O.I.
October 17, 2016
INDRA DEVI AND ANR. Vs. SMT. NATHI DEVI AND ORS.
July 20, 2016
INSTITUTE OF ADVANCE STUDIES IN EDUCATION, GANDHI VIDYA MANDIR, SARDARSHAHAR, DISTRICT CHURU Vs. PRADEEP KUMAR SHARMA S/O AMARCHAND SHARMA
August 9, 2016
INSTITUTE OF BANKING PERSONNEL SELECTION & ANOTHER Vs. AMAN NAGAR
May 24, 2016
INTERNATIONAL DOG BAZAR Vs. INTERNATIONAL DOG WORLD
January 30, 2016
IQBAL KHAN Vs. LABOUR COURT, JODHPUR & ANR
August 23, 2016
ISCON SURGICALS LTD. Vs. UNION OF INDIA
February 10, 2016
ISHWAR SINGH Vs. KAPIL KUMAR AND ORS.
July 26, 2016
ISHWARI PRASAD S/O GORDHAN DAS Vs. GIRDHARI LAL S/O LATE SUKHA RAM & ANR.
January 5, 2016
ISMAIL Vs. STATE OF RAJASTHAN
July 1, 2016
ITC AGROTECH LIMITED Vs. ASSISTANT COMMERCIAL TAXES OFFICER
September 15, 2016
JABAR SINGH S/O. BHUR SINGH DEOAL Vs. STATE OF RAJASTHAN TO BE SERVED
October 6, 2016
JAGANNATH AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
March 11, 2016
JAGANNATH S/O HEERA JI DANGI (PATEL) Vs. THE STATE OF RAJASTHAN
August 16, 2016
JAGDISH Vs. STATE OF RAJASTHAN
April 4, 2016
JAGDISH & OTHERS Vs. PRAHLAD & OTHERS
May 9, 2016
JAGDISH AND ORS. Vs. RADHA DEVI AND ORS.
January 18, 2016
JAGDISH KUMAR Vs. STATE OF RAJASTHAN
July 22, 2016
JAGDISH NARAIN PANDEY SON OF SHRI SHANKAR SAHAI SHARMA Vs. THE STATE OF RAJASTHAN
December 19, 2016
JAGDISH NARAYAN Vs. STATE OF RAJASTHAN AND OTHERS
January 28, 2016
JAGDISH PRASAD Vs. BAL CHAND & ORS.
February 5, 2016
JAGDISH PRASAD Vs. STATE OF RAJASTHAN AND ANOTHER
June 2, 2016
JAGDISH PRASAD AGRAWAL Vs. UNION OF INDIA
May 20, 2016
JAGDISH PRASAD AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
February 9, 2016
JAGDISH PRASAD MAWALIYA Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION & ORS.
April 6, 2016
JAGDISH PRASAD SHARMA Vs. STATE OF RAJASTHAN; HIGH COURT OF JUDICATURE FOR RAJASTHAN
August 17, 2016
JAGDISH PRASAD VERMA S/O SHRI BHAJAN LAL VERMA Vs. STATE OF RAJASTHAN
September 2, 2016
JAGDISH SINGH Vs. STATE OF RAJASTHAN THROUGH THE PUBLIC PROSECUTOR
May 20, 2016
JAGDISH SON OF MANGI LAL Vs. STATE OF RAJASTHAN
August 17, 2016
JAGDISH, S/O SHRI SHIV CHARAN BY CASTE SHARMA BRAHMIN RESIDENT OF WARD NO.22, BEHIND PANCHAYAT SAMITI BANDIKUI POLICE STATION BANDIKUI DISTRICT DAUSA Vs. STATE OF RAJASTHAN
November 18, 2016
JAGPHOOL @ NANHE AND OTHERS Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
May 11, 2016
JAGRAJ SINGH AND ORS. Vs. STATE
February 1, 2016
JAGROOP SINGH Vs. STATE OF RAJASTHAN
June 30, 2016
JAHID HUSAIN @ JAHID Vs. STATE OF RAJASTHAN
July 4, 2016
JAI KISHAN SHARMA Vs. RAJASTHAN HOUSING BOARD AND ORS.
March 18, 2016
JAI PRAKASH S/O DAULAT RAM, BY CASTE MAHAJAN Vs. THE STATE OF RAJASTHAN
November 7, 2016
JAI SINGH & ORS. Vs. STATE OF RAJASTHAN
September 2, 2016
JAI SINGH AND ANR. Vs. PREM SINGH AND ORS.
May 30, 2016
JAI SINGH S/O SHRI BHORI LAL Vs. STATE OF RAJASTHAN
November 16, 2016
JAIN POLES INDUSTRIES Vs. UNION OF INDIA
March 2, 2016
JAIPAL SINGH; BHAGWANA RAM; SHAMBHOO LAL & ANR ; PRAKASH; TILA RAM & ANR ; KULDEEP & ANR ; DEVA RAM; MAHENDRA; MAHAVEER LAL & ANR ; HAMEED KHAN & ANR ; KULWANT SINGH & ANR ; GANPATLAL & ANR ; POONA RAM; RATAN LAL; PRITHVI RAJ; GOPAL; PUSHA RAM; SODI SINGH Vs. STATE OF RAJASTHAN
August 22, 2016
JAIPUR VIDHYUT VITRAN NIGAM LTD., JAIPUR Vs. NARAYANI DEVI AND OTHERS
January 21, 2016
JAIPUR VIDYUT VITARAN NIGAM LTD. Vs. JSW ENERGY LIMITED
February 18, 2016
JAIPUR VIDYUT VITRAN NIGAM LIMITED Vs. PANKAJ GUPTA
August 19, 2016
JAIPUR VIDYUT VITRAN NIGAM LIMITED & ORS. Vs. RAMESHWARLAL JAT
May 6, 2016
JAISA RAM Vs. JODHPUR VIDYUT VITRAN NIGAM LIMITED AND ORS.
January 5, 2016
JAISHREE Vs. DARSHAN DEVI
May 20, 2016
JAKIR HUSSAIN Vs. STATE OF RAJASTHAN
June 9, 2016
JAKIR KHAN & ORS. Vs. OMA RAM & ANR.
April 27, 2016
JALALUDDIN & ORS. Vs. MOHD. SADEEQ & ORS.
March 16, 2016
JALLA SON OF HURMAT; SAFEDA SON OF MALKHAN; MUNSHI SON OF MALKHAN; MOHANDA SON OF HURMAT; SUBE KHAN SON OF HURMAT; GIDU SON OF MALKHAN; ASENDA SON OF HURMAT Vs. STATE OF RAJASTHAN
September 27, 2016
JAMIL AHMED USTA Vs. ADDITIONAL COLLECTOR CUM SECRETARY
May 23, 2016
JAMIL HUSAIN AND ORS. Vs. KAMEL SINGH @ KARNAL SINGH AND ORS.
September 14, 2016
JAMUNA PRASAD Vs. UNION OF INDIA
November 25, 2016
JANKI LAL & ANR. Vs. THE REVENUE BOARD, RAJASTHAN, AJMER & ORS.
May 10, 2016
JASPAL KAUR JATSIKH Vs. DISTRICT JUDGE
December 16, 2016
JASRAJ Vs. BHAWANI SINGH & ORS.
January 15, 2016
JASVINDER SINGH @ TITU Vs. STATE OF RAJ.
April 23, 2016
JAWAHAR LAL SON OF SAMPAT LAL, AGED ABOUT 74 YEARS, BY CASTE JAIN, RESIDENT OF MOHALLA NIMDA GATE, BHARATPUR Vs. STATE OF RAJASTHAN THROUGH SECRETARY, URBAN DEVELOPMENT AND HOUSING DEPARTMENT, GOVERNMENT OF RAJASTHAN SECRETARIAT, BHAGWAN DAS ROAD, JAIPUR
October 27, 2016
JAWALUDDIN AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
January 22, 2016
JEEVAN Vs. STATE
July 28, 2016
JETH RAM Vs. SOHANLAL
January 4, 2016
JETHA RAM & ANR. Vs. BHANWAR LAL & ORS.
July 12, 2016
JETHA RAM & ORS. Vs. STATE OF RAJASTHAN
June 6, 2016
JETHA RAM, S/O SHRI MOHAN RAM, BY CASTE MEGHWAL RESIDENT OF CHORADIYA P.S. DECHU DISTRICT JODHPUR Vs. STATE OF RAJASTHAN
November 22, 2016
JETHEE CHOUDHARY Vs. STATE OF RAJASTHAN AND ORS
March 8, 2016
JIGAR GANDHI Vs. CENTRAL BOARD OF SECONDARY EDUCATION & ANOTHER
July 20, 2016
JILE SINGH SON OF BHAJAN LAL, BY-CASTE JAT Vs. STATE OF RAJASTHAN
September 1, 2016
JITENDER SON OF SHRI DHARAM BIR Vs. RAJASTHAN UNIVERSITY OF HEALTH SCIENCES & OTHERS
September 8, 2016
JITENDRA BHAI PANCHAL Vs. UNION OF INDIA
April 6, 2016
JITENDRA KUMAR CHOUDHARY AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
July 5, 2016
JIVAN RAM-DURGESH KUMAR Vs. STATE OF RAJASTHAN & ORS
August 24, 2016
JODHA RAM Vs. STATE
May 23, 2016
JODHA SINGH S/O BALUSINGH, B/C RAWAT, R/O TEJAJI Vs. STATE OF RAJASTHAN
September 26, 2016
JODHRAJ AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
January 19, 2016
JOGA RAM Vs. STATE OF RAJASTHAN
April 28, 2016
JOGA RAM PANWAR Vs. STATE BANK OF BIKANER AND JAIPUR, JAIPUR & ORS.
March 9, 2016
JOR SINGH S/O LATE SHRI MOOL SINGH, BY CASTE RAJPUROHIT, RESIDENT OF VILLAGE GEENDARI, TEHSIL DESURI, DISTRICT PALI Vs. THE STATE OF RAJASTHAN THROUGH COLLECTOR, PALI
December 6, 2016
JUGRAJ PARIHAR & ANR. Vs. ACHLA RAM
April 22, 2016
JYANKI DEVI TEACHER TRAINING COLLEGE Vs. STATE OF RAJASTHAN; UNIVERSITY OF RAJASTHAN; CONTROLLER OF EXAMINATION, UNIVERSITY OF RAJASTHAN; NORTHERN REGIONAL COMMITTEE
September 2, 2016
JYANKI DEVI TEACHER TRAINING COLLEGE Vs. STATE OF RAJ & ORS
September 9, 2016
JYOTI SWAROOP Vs. INDIAN OIL CORPORATION LTD. & ORS
August 31, 2016
JYOTSNA Vs. SURENDRA ATAL
July 19, 2016
K.K. SINGHVI S/O. LATE SHRI MANAK MAL SINGHVI, AGED 60 YEARS, BY CASTE Vs. SMT. CHANCHAL DEVI W/O. LATE SHRI ASHOK
October 6, 2016
KAILASH Vs. STATE OF RAJASTHAN
April 27, 2016
KAILASH Vs. STATE OF RAJASTHAN
May 18, 2016
KAILASH & ANOTHER Vs. STATE OF RAJASTHAN
August 31, 2016
KAILASH AGARWAL Vs. STATE OF RAJASTHAN & ANR.
February 23, 2016
KAILASH BHATI S/O SHRI BHANWAR LAL BHATI Vs. THE STATE OF RAJASTHAN THROUGH THE COMMISSIONER, EXCISE DEPARTMENT, GOVERNMENT OF RAJASTHAN, UDAIPUR, RAJASTHAN
December 21, 2016
KAILASH DAS VAIRAGI S/O SH. LALA DAS, BY CASTE VAIRAGI, RESIDENT OF RAJPURA, POLICE STATION KAPASAN, DISTRICT : CHITTORGARH Vs. STATE OF RAJASTHAN
November 25, 2016
KAILASH JOGI S/O SHRI LAXMAN NATH, BY CASTE JOGI, AGED 26 YEARS, RESIDENT OF DIGGI, DISTRICT TONK, RAJASTHAN Vs. STATE OF RAJASTHAN
October 20, 2016
KAILASH SAHARAN Vs. STATE OF RAJASTHAN
July 25, 2016
KAILASH, S/O SHRI RAMCHANDRA Vs. THE STATE OF RAJASTHAN
September 26, 2016
KAILASH; SUWA Vs. STATE OF RAJASTHAN
September 9, 2016
KAKKA SINGH Vs. STATE OF RAJASTHAN
June 16, 2016
KALA RAM S/O CHENA RAM BY CASTE PATEL, RESIDENT OF BABU RAJENDRA MARG, MASURIA, JODHPUR Vs. STATE OF RAJASTHAN
September 21, 2016
KALAWATI Vs. STATE OF RAJASTHAN & ORS.
January 14, 2016
KALAWATI W/O SHRI LALCHAND & 3 ORS. Vs. STATE OF RAJASTHAN
May 20, 2016
KALI DEVI WIFE OF PANCHA RAM Vs. STATE OF RAJASTHAN; SATYA NARAIN; RAMCHANDRA; KALU NATH
September 1, 2016
KALPATARU POWER TRANSMISSION LTD Vs. STATE OF RAJASTHAN; RAJASTHAN RENEWABLE ENERGY CORPORATION LTD; RAJASTHAN STATE GANGANAGAR SUGAR MILLS LTD ; DY GENERAL MANAGER, RAJASTHAN STATE GANGANAGAR SUGAR MILLS LTD; STATE LEVEL EMPOWERED COMMITTEE
September 7, 2016
KALU RAM S/O SHRI INDRAJ RAM BY CASTE AHEER (YADAV), RESIDENT OF 1 P.T.D. POST OFFICE GHUMADWALI, TEHSIL PADAMPUR, DISTRICT SRI GANGANAGAR Vs. BHEEM SINGH S/O SHRI MANIRAM BY CASTE JAT, RESIDENT OF BEENJHBAYALA, TEHSIL PADAMPUR, DISTRICT SRI GANGANAGAR
November 10, 2016
KALULAL & ANR. Vs. KALULAL & ORS.
July 5, 2016
KALULAL MENARIA Vs. STATE OF RAJASTHAN AND ANOTHER
July 12, 2016
KALUWA RAM AND OTHERS Vs. STATE OF RAJASTHAN
July 26, 2016
KALYANMAL @ LALA Vs. STATE OF RAJASTHAN
May 20, 2016
KAMAL Vs. BABU LAL
August 1, 2016
KAMAL CHAND Vs. GANGA RAM AND ORS.
February 1, 2016
KAMAL JANGID S/O SHRI BHAG CHAND JANGID Vs. STATE OF RAJASTHAN
August 3, 2016
KAMAL KISHORE KHETAWAT Vs. STATE OF RAJASTHAN & ORS.
April 20, 2016
KAMAL KUMAR & ORS. Vs. STATE OF RAJASTHAN & ORS.
August 4, 2016
KAMAL KUMAR AND ORS Vs. STATE OF RAJASTHAN AND ORS
August 4, 2016
KAMAL SINGH MEENA Vs. UNION OF INDIA
March 29, 2016
KAMAL, S/O OF NADAN Vs. STATE OF RAJASTHAN
November 3, 2016
KAMJI S/O PEMA JI Vs. STATE OF RAJASTHAN
September 8, 2016
KAMLA Vs. RADHA VISHNOI
February 1, 2016
KAMLA DEVI Vs. SHRI SATYANARAYAN
September 23, 2016
KAMLA DEVI Vs. SUNDER DEVI
January 5, 2016
KAMLESH Vs. STATE OF RAJASTHAN
June 23, 2016
KAMLESH JOSHI Vs. STATE OF RAJASTHAN
June 22, 2016
KAMLESH KUMAR SHARMA Vs. STATE OF RAJASTHAN & ORS
August 11, 2016
KAN SINGH Vs. VANE CHAND SATISH KUMAR AND ANOTHER
February 15, 2016
KAN SINGH AND ANOTHER Vs. STATE OF RAJASTHAN
January 4, 2016
KANCHAN DEVI Vs. SHIVRAM CHAUDHARY
December 5, 2016
KANHAIYA LAL Vs. STATE OF RAJASTHAN
September 8, 2016
KANHAIYALAL Vs. GORDHAN SINGH
March 10, 2016
KANI Vs. RAJASTHAN STATE ELECTRICITY BOARD, JAIPUR AND ORS.
February 16, 2016
KANKU DEVI Vs. STATE OF RAJASTHAN AND ORS.
January 4, 2016
KANTI LAL MEENA Vs. STATE OF RAJASTHAN
October 7, 2016
KAPILA AGARWAL W/O JETHMAL AGARWAL Vs. JETHMAL S/O RAMSWAROOP AGARWAL
September 5, 2016
KAPOORA Vs. STATE OF RAJASTHAN
May 3, 2016
KAPURA RAM Vs. JALORE CENTRAL CO
June 2, 2016
KARAMJEET SINGH Vs. STATE OF RAJASTHAN
February 2, 2016
KARAN SINGH Vs. STATE
May 15, 2016
KASAM KHAN Vs. STATE OF RAJASTHAN & ORS.
May 10, 2016
KASANA BUILDERS PVT. LTD. Vs. JAIPUR DEVELOPMENT AUTHORITY
January 18, 2016
KASHI RAM & ORS. Vs. STATE OF RAJASTHAN
July 15, 2016
KAVITA Vs. SURENDER
July 5, 2016
KAVITA @ KUMKUM DEVI W/O RAJU @ GOLDEN PUNJABI Vs. STATE OF RAJASTHAN
September 21, 2016
KAYAM ALI Vs. STATE
February 24, 2016
KAYASTHA GENERAL SABHA THROUGH ITS PRESIDENT O P MATHUR Vs. STATE OF RAJASTHAN THROUGH CHIEF SECRETARY, GOVERNMENT OF RAJASTHAN; SECRETARY, DEPARTMENT OF FINANCE; DIVISIONAL COMMISSIONER, JODHPUR
September 12, 2016
KEDAR MAL MEENA SON OF LATE SHRI MANSUKHLAL MEENA Vs. STATE OF RAJASTHAN THROUGH ITS PRINCIPAL SECRETARY, COOPERATIVE DEPARTMENT, GOVERNMENT OF RAJASTHAN, GOVERNMENT SECRETARIAT, JAPUR
December 21, 2016
KEERTI MATHUR Vs. STATE OF RAJASTHAN AND ORS.
March 31, 2016
KESARAM Vs. STATE OF RAJASTHAN
July 1, 2016
KESHARI MAL Vs. STATE OF RAJASTHAN
January 12, 2016
KEWAL SINGH S/O SH.BAKHTAWAR SINGH, BY CASTE RAJPUT, RESIDENT OF BHURTIA, PRESENTLY RESIDING AT KHANSINGH KI DHANI, BARMER DEPOT, BARMER. (AT PRESENT LODGED IN CENTRAL JAIL, JODHPUR) Vs. THE STATE OF RAJASTHAN
November 8, 2016
KHADI MANDIR Vs. UNION OF INDIA
September 14, 2016
KHAYALI DEVI Vs. STATE AND OTHERS
February 17, 2016
KHEEM SINGH & ORS. Vs. STATE OF RAJASTHAN & ANR.
May 25, 2016
KHEMA RAM Vs. STATE OF RAJASTHAN
February 25, 2016
KHEMLA Vs. STATE OF RAJASTHAN
January 21, 2016
KHET SINGH & ORS Vs. BOARD OF REVENUE FOR RAJASTHAN, AJMER & ORS
August 16, 2016
KHETA RAM Vs. THE STATE OF RAJASTHAN AND ORS.
February 19, 2016
KHETRI VIKAS SAMITI AND ORS Vs. NON GOVERNMENT EDUCATIONAL INS
December 15, 2016
KHIM CHAND AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
January 7, 2016
KHUMA RAM CHAUDHARY Vs. LABOUR COURT AND INDUSTRIAL TRIBUNAL, JODHPUR & ORS.
July 13, 2016
KHUMAN LAL Vs. SMT. KAMLA W/O KHUMAN LAL CASTE BALAI
August 12, 2016
KIRAN KANWAR Vs. UNION OF INDIA AND ORS.
February 15, 2016
KISHAN GOPAL Vs. SHRI RAM AND ORS.
August 9, 2016
KISHAN GOPAL BANSAL Vs. STATE OF RAJASTHAN & ORS.
February 17, 2016
KISHAN JOT AND ORS. Vs. RADHEY SHYAM AND ORS.
February 22, 2016
KISHAN LAL Vs. SHIV CHARAN SHARMA
December 16, 2016
KISHAN LAL S/O. LATE SHRI RAMESHWAR LAL Vs. THE STATE OF RAJASTHAN
November 16, 2016
KISHAN S/O SH NATHU KALASUA Vs. STATE
September 5, 2016
KISHANLAL, S/O SHRI RATANLAL AHIR, R/O MAILANA, POLICE STATION KANERA, DISTRICT CHITTORGARH Vs. STATE OF RAJASTHAN
November 8, 2016
KISHNA RAM Vs. STATE OF RAJASTHAN THRO PUBLIC PROSECUTOR
September 2, 2016
KISHORE CHAND Vs. UIT, SRIGANGANAGAR
May 13, 2016
KISHORE KUMAR Vs. SMT. DAYA WD/O LATE THAKUR DAS
September 9, 2016
KISHORE KUMAR TANK Vs. STATE OF RAJASTHAN
August 3, 2016
KISHORE SINGH Vs. STATE OF RAJASTHAN
June 21, 2016
KISHORI LAL AND ORS. Vs. STATE OF RAJASTHAN
January 12, 2016
KOCHAR HOSPITAL AND RESEARCH CENTER PVT. LTD., PURANI ABADI, SRI GANGANAGAR THROUGH ITS DIRECTOR HARVINDER PAL SINGH S/O SHRI MAN MOHAN SINGH, BY CASTE KOCHAR, AGED 54, RESIDENT OF PURANI ABADI, SRI GANGANAGAR Vs. RAJASTHAN TAX BOARD, AJMER
November 15, 2016
KOJU KHAN & ANR. Vs. STATE OF RAJASTHAN
June 22, 2016
KORES (INDIA) LIMITED Vs. ASSISTANT COMMISSIONER, COMMERCIAL TAXES, ANTI EVASION, RAJASTHAN
February 19, 2016
KOUR CHAND Vs. STATE OF RAJASTHAN
July 11, 2016
KOYALI Vs. DEPUTY CONSERVATORS OF FOREST
September 7, 2016
KRISHAN Vs. THE DIRECTOR GENERAL OF POLICE AND OTHERS
August 1, 2016
KRISHAN GOPAL S/O SHRI NARAYAN Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
October 20, 2016
KRISHAN LAL Vs. STATE OF RAJASTHAN
May 3, 2016
KRISHAN MURARI GUPTA Vs. COMMISSIONER OF CENTRAL EXCISE
February 26, 2016
KRISHAN PAL SINGH AND ANR. Vs. SITA RAM AND ORS.
August 11, 2016
KRISHNA LAL S/O SHRI CHIRANJEE LAL Vs. THE PERMANENT LOK ADALAT, SRIGANGANAGAR THROUGH ITS PRESIDENT
November 4, 2016
KSHEMANKARI MATESHWARI TRUST Vs. STATE OF RAJASTHAN
March 4, 2016
KULDEEP Vs. STATE OF RAJASTHAN
May 26, 2016
KULDEEP GARGI Vs. BHAGWAN DAS & ORS.
May 10, 2016
KUMARI KAMLA D/O LATE SHRI BHANWARLAL Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION, JAIPUR THROUGH THE MANAGER DIRECTOR
October 4, 2016
KUMARI NOORJAHAN Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
September 19, 2016
KUMBHA RAM, S/O KALU RAM @ NAND LAL, THROUGH HIS PATERNAL UNCLE (CHACHA) HARENDRA S/O SHANKAR LAL Vs. STATE OF RAJASTHAN
November 17, 2016
KUNA RAM Vs. STATE OF RAJASTHAN
August 3, 2016
KUNARAM Vs. STATE OF RAJASTHAN
September 7, 2016
KUNDAN DAS Vs. SHRI SHYAM SUNDER LOHIYA
December 6, 2016
KUNJ AHMED Vs. STATE OF RAJASTHAN
April 7, 2016
KURI CHAND Vs. DIG (STAMPS) UDAIPUR AND ORS.
April 11, 2016
LACHA RAM Vs. STATE
May 20, 2016
LADU RAM MEENA S/O SH. NEMA JI Vs. STATE OF RAJASTHAN
October 6, 2016
LADY BIRD SCHOOL SAMITI, BIKANER THROUGH ITS SECRETARY GIRISH GEHLOT SON OF SHRI MOHAN LAL GEHLOT, AGED ABOUT 57 YEARS, BY CASTE GEHLOT, RESIDENT OF GAYATRI NAGAR, PURANI GINNANI, BIKANER Vs. THE DEPUTY DIRECTOR, REGIONAL OFFICE, EMPLOYEES STATE INSURANCE CORPORATION, PANCHDEEP BHAWAN, BHAWANI SINGH MARG, JAIPUR (RAJ.)
September 9, 2016
LAFARGE RAJASTHAN CEMENT LTD. Vs. STATE OF RAJASTHAN AND OTHERS
July 4, 2016
LAHAR SINGH S/O SH. GULAB SINGH Vs. STATE OF RAJASTHAN
November 4, 2016
LAKA RAM Vs. STATE OF RAJASTHAN
May 27, 2016
LAKHMI CHAND Vs. OMA RAM & OTHERS
May 30, 2016
LAL CHAND Vs. STATE OF RAJASTHAN
April 23, 2016
LAL CHAND AND OTHERS Vs. KARAM SINGH AND OTHERS
February 16, 2016
LAL DAS AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
July 6, 2016
LAL MOHAMMAD S/O SHRI MOHAMMAD IBRAHIM FAKEER, B/C MUSALMAN, R/O WARD NO.29, JHUNJHUNU, P.S. KOTWALI, JHUNJHUNU, DISTRICT JHUNJHUNU Vs. SHUSHIL KUMAR S/O SHRI GHIRDHARI LAL, B/C JAT, R/O 4/124 HOUSING BOARD JHUNJHUNU, P. S. KOTWALI, JHUNJHUNU, DISTRICT JHUNJHUNU
September 30, 2016
LAL MOHD. KHAN Vs. STATE
June 1, 2016
LAL SINGH Vs. STATE OF RAJASTHAN & ANR.
July 18, 2016
LAL SINGH JHALA Vs. PANNA LAL
August 22, 2016
LAL SINGH S/O SH. CHAJU RAM JAT, AGED ABOUT 48 YEARS, BY CASTE JAT, RESIDENT OF KALYAN NAGAR, TEHSIL BANSOOR, DIST. ALWAR, RAJASATHAN (PRESENTLY POSTED AS DRIVER AT KOTPUTLI DEPOT, JAIPUR) Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION, THROUGH CHIEF MANAGING DIRECTOR, PARIVAHAN MARG, NEAR AJMER PULIA, JAIPUR
November 17, 2016
LALA Vs. KASNI BAI
September 6, 2016
LALA RAM Vs. SUBHASH GEHLOT & ANR.
January 22, 2016
LALA RAM PANCHAL Vs. SANGEETA @LEKHA DEVI PANCHAL
May 20, 2016
LALA RAM SHARMA S/O LATE SHRI AJI RAM SHARMA, AGE ABOUT 59 YEARS, RESIDENT OF 92./276, SHIPRA PATH, MAN SAROVAR, JAIPUR RETIRED SENIOR MANAGER, RAJASTHAN STATE CO Vs. RAJASTHAN STATE CO
December 7, 2016
LALA RAM; ANCHI Vs. STATE OF RAJASTHAN
September 15, 2016
LALIT Vs. STATE OF RAJASTHAN
January 29, 2016
LALITA JAIN Vs. STATE OF RAJASTHAN
December 7, 2016
LALU RAM Vs. STATE
September 22, 2016
LASSA RAM Vs. STATE OF RAJASTHAN
April 13, 2016
LATE MOHANLAL THROUGH HIS LRS. Vs. DHARAMPAL THROUGH HIS LRS.
March 2, 2016
LATE SHRI AJIT SINGH S/O SHRI BACHHA SINGH THROUGH HIS LEGAL REPRESENTATIVE SMT. PINKI W/O LATE SH. AJEET KUMAR, BY CASTE RAJPUT, AGED ABOUT 32 YEARS, RESIDENT OF PLOT NO. 20A, GANDHI COLONY, PAWANPURI, TEHSIL & DISTRICT BIKANER (RAJASTHAN) Vs. THE JUDGE LABOUR COURT AND INDUSTRIAL TRIBUNAL, SRI GANGANAGAR
December 1, 2016
LAVPREET Vs. STATE OF RAJASTHAN
May 26, 2016
LAWRESHWAR POLYMERS LTD. Vs. RELIANCE GENERAL INSURANCE CO. LTD. AND ORS.
January 8, 2016
LAXMAN Vs. THE STATE OF RAJASTHAN
January 6, 2016
LAXMAN Vs. STATE OF RAJASTHAN
July 6, 2016
LAXMAN LAL & ORS. Vs. STATE OF RAJASTHAN
January 15, 2016
LAXMAN RAM Vs. THANMAL
May 30, 2016
LAXMAN SINGH AND ANR. Vs. BHANWAR SINGH AND ORS.
July 18, 2016
LAXMI LAL Vs. EXCISE COMMISSIONER, UDAIPUR & ANR.
January 4, 2016
LAXMI LAL Vs. CHATARBHUJ
February 17, 2016
LAXMI NARAIN S/O VISHNU JOSHI, R/O NEAR SHARMA HOSPITAL, KANKROLI, DISTT. RAJSAMAND Vs. ANIL KUMAR S/O AMBA LAL PALIWAL R/O VILLAGE JAWAD, DISTT. RAJSAMAND
August 22, 2016
LAXMI NARAYAN Vs. RAJENDRA PRASAD AND OTHERS
January 7, 2016
LAXMI NARAYAN S/O SHRI BALABAKSH Vs. VIRENDRA KUMAR
December 5, 2016
LEELA DEVI Vs. JAGDISH RAJA JUNI
April 5, 2016
LEELA DEVI W/O KAILASH RAM Vs. THE STATE OF RAJASTHAN
November 2, 2016
LEGAL AID CLINIC, UNIVERSITY LAW COLLEGE, UNIVERSITY OF RAJASTHAN, JAIPUR Vs. STATE OF RAJASTHAN
March 17, 2016
LEGAL HEIRS OF LATE JABBAR SINGH Vs. APPELLATE RENT TRIBUNAL JODHPUR & ORS.
August 23, 2016
LEGAL HEIRS OF LATE SHIR JABBAR SINGH Vs. APPELLATE RENT TRIBUNAL, JODHPUR METROPOLITAN
October 17, 2016
LEGAL REPRESENTATIVES OF HANUMAN Vs. SMT. SEEMA & ORS.
February 25, 2016
LEGAL REPRESENTATIVES OF LATE SH. NANAK RAM Vs. THE CIVIL JUDGE (JUNIOR DIVISION) 1ST CLASS, TARANAGAR & ORS.
April 6, 2016
LEKH RAM Vs. UNION OF INDIA; INSPECTOR GENERAL, (APPELLATE AUTHORITY) BSF NORTH BENGAL FRONTIER; DY INSPECTOR GENERAL & COMMANDANT; PRESIDING OFFICER, FOR IG BSF RAJASTHAN, HEAD QUARTER
September 7, 2016
LICHHU RAM @ LAXMAN RAM Vs. STATE OF RAJASTHAN
June 13, 2016
LILA Vs. NANAKA RAM
August 5, 2016
LOKESH DUNGARPURIA Vs. BHARAT PETROLEUM CORPORATION LIMITED & ORS
August 12, 2016
LOKESH HADA @ GILLU BANA Vs. STATE OF RAJASTHAN
June 1, 2016
LOKESH KUMAR Vs. STATE OF RAJASTHAN & ORS.
May 24, 2016
LOKESH KUMAR AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
February 4, 2016
LOKESH SINGHAL Vs. STAFF SELECTION COMMISSION & OTHERS
May 26, 2016
LORDS CHLORO ALKALI LTD AND OTHERS Vs. M/S. BHAGWATI SALT COMPANY
March 16, 2016
LR OF LAXMAN SINGH Vs. SMT. SURAJ KANWAR & ORS.
January 12, 2016
LR.S OF MANMOHAN DAYAL Vs. DAU SINGH
December 16, 2016
LRS OF BHABHUT SINGH Vs. PABU SINGH SON OF BHERU SINGH
September 7, 2016
LRS OF BHERU SINGH Vs. GURU SHRI SHANTI SADAN TRUST & ORS.
December 6, 2016
LRS OF BHINYA RAM Vs. LRS OF TAKHU RAM
August 22, 2016
LRS OF BHURIA Vs. BOARD OF REVENUE, AJMER & ORS
August 30, 2016
LRS OF DUNI RAM Vs. LRS OF SHYO NAND & ORS.
July 4, 2016
LRS OF EJAJ MEHANDI S/O ALI HAFIZ Vs. MOHAMMED UMAR S/O VAJIR MOHD. & ORS.
January 5, 2016
LRS OF KALU Vs. STATE OF RAJASTHAN & ORS.
January 28, 2016
LRS OF LATE SHRI MAHESH KUMAR Vs. HANUMAN PRASAD GOYAL
February 11, 2016
LRS OF MEHANGA SINGH Vs. STATE OF RAJASTHAN
October 5, 2016
LRS OF RATAN LAL Vs. LRS OF SOSAR BAI
January 13, 2016
LRS OF RUGLA RAM @ RUGRA SINGH & ORS. Vs. LRS OF SWAROOP SINGH & ORS.
September 5, 2016
LRS. OF HARBHAJ RAM Vs. STATE OF RAJASTHAN & ORS.
January 14, 2016
LRS. OF SHYONAND S/O SHRI RAMJI LAL Vs. JAGDISH S/O DUNIRAM, RESIDENT OF GUSAINYANA, TEHSIL & DISTRICT
October 17, 2016
LRS. OF SMT. KISHAN PYARI & ORS. Vs. SMT. BHANWARI DEVI THROUGH SUKH RAM
May 16, 2016
LT CO (RETD ) SHER SINGH S/O ADD RAM JI CHOUDHARY Vs. STATE OF RAJASTHAN; DIRECTOR, SAINIK KALYAN VIGHAG; ZILA SAINIK KALYAN ADHIKARI; SUPERINTENDENT OF POLICE
September 23, 2016
LUPIN LIMITED (FORMERLY KNOWN AS LUPIN LABORATORIES LIMITED), A Vs. STATE OF RAJASTHAN
December 14, 2016
LUTA RAM AND ORS. Vs. SMT. CHAMPA DEVI AND ORS.
March 2, 2016
M/S AMBUJA CEMENTS LIMITED, HAVING ITS REGISTERED OFFICE AT : P.O. AMBUJA NAGAR, TALUKA KODINAR, DISTRICT JUNAGARH, GUJARAT Vs. THE STATE OF RAJASTHAN THROUGH THE SECRETARY, DEPARTMENT OF REVENUE, GOVERNMENT OF RAJASTHAN, SECRETARIAT, JAIPUR
November 2, 2016
M/S ASHOKA BUILDSTATE DEVELOPERS PVT. LTD. AND ANOTHER Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LTD.
July 22, 2016
M/S BHIWADI METAL ROLLWELL P.L. Vs. STATE OF RAJ. AND ORS.
December 13, 2016
M/S GRASS FIELD FARMS & RESORTS PRIVATE LIMITED Vs. DY. CIT CIRCLE
June 1, 2016
M/S GURU KRIPA HP, HPC PETROL PUMP, F Vs. HINDUSTAN PETROLEUM CORPORATION LTD., REPRESENTED BY SENIOR REGIONAL MANAGER, JAIPUR RETAIL REGIONAL OFFICE, TEL BHAWAN, JYOTI NAGAR, JAIPUR
November 25, 2016
M/S JIL Vs. RAJASTHAN URBAN INFRASTRUCTURE DEVELOPMENT PROJECT AND ANOTHER
April 22, 2016
M/S KISHAN SAHAY MEENA Vs. THE PROJECT DIRECTOR,RAJASTHAN HEALTH SYSTEM DEVELOPMENT PROJECT
December 15, 2016
M/S MAHALAXMI INDUSTRIES & ORS. Vs. UNION OF INDIA & ORS.
August 8, 2016
M/S MAHALAXMI INDUSTRIES LIMITED THROUGH ITS PARTNER RAM LAL HAVING ITS REGISTERED OFFICE AT CHAK 481.500 RD, GRAM PANCHAYAT KHARA, BIKANER Vs. RAJASTHAN RAJYA VIDHYUT PRASARAN NIGAM LIMITED, THROUGH ITS SECRETARY, JAIPUR
October 4, 2016
M/S MAHESHWARI TEA COMPANY PVT. LTD Vs. M/S VIJAY AGENCIES
May 26, 2016
M/S MANISHANKAR OILS PVT. LTD Vs. M/S S.V.M. OIL INDUSTRIES
December 22, 2016
M/S PARKIN LABORATORIES & ORS Vs. STATE
February 22, 2016
M/S RAJARAM RAJENDRA BHANDARI & PARTY (AJMER GROUP) Vs. THE CIT & ANOTHER
July 29, 2016
M/S RAJASTHAN HOSPITALS LTD. AND OTHERS Vs. MAHAVEER PRASAD JAIPURIA AND OTHERS
June 13, 2016
M/S SAHYOG SILK MILLS PVT LTD Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION
September 26, 2016
M/S SHIV CONSTRUCTION COMPANY MORNAWRA, TEHSIL BAWADI DISTRICT JODHPUR THROUGH ITS PARTNER SHIV KARAN S/O SHRI KANCHAN SINGH JAKHAR AGED 45 YEARS R/O MORNAWRA LABERA BAWORI, JODHPUR (RAJ) Vs. STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY TO GOVERNMENT, MINES DEPARTMENT, THE GOVERNMENT OF RAJASHAN, SECRETARIAT, JAIPUR
October 19, 2016
M/S TIRUPATI SPRINKLERS Vs. M/S FLEXITUFF INTERNATIONAL LTD.
April 11, 2016
M/S. AJANTA CINEMA Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
October 17, 2016
M/S. AKASHDEEP PRINTERS AND TRADERS Vs. SHRI KHEMCHAND JAIN S/O LAT SHRI MISHRI LAL JAIN
September 14, 2016
M/S. APPORVA SELECTION PVT. LTD. Vs. LIFE INSURANCE CORPORATION OF INDIA & ANR.
September 21, 2016
M/S. BVM PROJECTS PVT. LTD. HAVING ITS REGISTERED OFFICE AT:02A & 02B, PLOT NO. WZ Vs. SH. GHANSHYAM SINGHAL S/O LATE. SH. SURAJMAL JI KACHEHARIWALA R/O GANESH BHAWAN, OPP. SURAJ POLE GATE, GALTA ROAD, JAIPUR
October 21, 2016
M/S. CHITTARI AGRICARE PVT. LTD. Vs. STATE OF RAJASTHAN
July 28, 2016
M/S. DWARKA TRADERS PRIVATE LIMITED Vs. UNION OF INDIA THROUGH GENERAL MANAGER, NORTH WESTERN RAILWAY, NWR HEAD QUARTER, NEAR JAWAHAR CIRCLE, JAGATPURA ROAD, JAIPUR AND ANOTHER
June 3, 2016
M/S. GANESH CONTAINERS MOVERS SYNDICATE Vs. RAJASTHAN SMALL INDUSTRIES CORPORATION LIMITED
April 22, 2016
M/S. HARIRAM MANGILAL CONSTRUCTION COM. Vs. STATE & ORS
August 29, 2016
M/S. INDIAN OIL CORPORATION LTD. & ANR. Vs. RENT TRIBUNAL, UDAIPUR & ORS.
January 25, 2016
M/S. KHANDELWAL DHABA Vs. M/S. KHANDELWAL DHABA AND ANR.
August 22, 2016
M/S. MAHESHWARI TEA COMPANY PVT. LTD. Vs. M/S. VIJAY SHREE TEA COMPANY
November 30, 2016
M/S. MEWAR HITECH ENGINEERING LIMITED Vs. M/S. JAIN CONSTRUCTION COMPANY
July 6, 2016
M/S. NAYAK CONSTRUCTION Vs. STATE OF RAJASTHAN & ORS.
May 6, 2016
M/S. PATEL ROADWAYS LTD Vs. SURENDRA KUMAR
March 28, 2016
M/S. PNC-JAIN CONSTRUCTION CO. (JV) Vs. IRCON INTERNATIONAL LIMITED
October 7, 2016
M/S. RAJENDRA PRASAD BANSAL Vs. THE UNION OF INDIA
September 9, 2016
M/S. RELIANCE INDUSTRIES LTD. Vs. ASSISTANT COMMISSIONER
December 16, 2016
M/S. ROYAL ENTERPRISES Vs. SAMUHIK CHIKITSALAY SANGH
October 7, 2016
M/S. SUBHASH INFRAENGINEERS P. LTD. Vs. STATE OF RAJASTHAN AND ANR.
July 29, 2016
M/S. VISTAAR INFRATECH (I) PVT. LTD. Vs. MANAGING DIRECTOR, BHARAT HEAVY ELECTRICALS LIMITED AND ANOTHER.
June 3, 2016
M/S. VIVEK PHARMACHEM (INDIA) LIMITED Vs. PRINCIPAL SECRETARY, MEDICAL
November 24, 2016
MAAN SINGH Vs. STATE OF RAJASTHAN
August 11, 2016
MAAN SINGH S/O SHRI MOOL SINGH Vs. KHIVA RAM S/O SHRI MANGI LAL GHINTALA
October 6, 2016
MADAN LAL Vs. STATE OF RAJASTHAN
December 15, 2016
MADAN LAL Vs. NAND LAL
May 13, 2016
MADAN LAL Vs. ASAT ALI
July 5, 2016
MADAN LAL Vs. ANJU BANG
February 9, 2016
MADAN LAL @ NANALAL & ANR Vs. LRS OF DHAPU BAI & ORS
August 12, 2016
MADAN LAL S/O SHRI DHARAM SINGH, B/C BALMIKI, RESIDENT OF VILLAGE DOHAD, POLICE STATION JHAJJAR, DISTRICT ROHTAK (HARYANA) Vs. STATE OF RAJASTHAN
September 15, 2016
MADAN LAL S/O SHRI SITA RAM, BY CASTE CHAMAR, RESIDENT OF VILLAGE SARAVA, POLICE STATION JHALRAPATAN, DISTRICT JHALAWARA Vs. THE STATE OF RAJASTHAN
October 21, 2016
MADAN LAL WADHWA Vs. STATE OF RAJASTHAN
September 22, 2016
MADAN MOHAN Vs. STATE OF RAJASTHAN; BALLU ALIAS PUSHPENDRA; RADHEY SHYAM @ RADHEY; VED PRAKASH
September 8, 2016
MADHAV SINGH Vs. UNION OF INDIA
December 8, 2016
MAGA RAM Vs. STATE OF RAJASTHAN
September 16, 2016
MAHANT NARAYAN BHARTI Vs. STATE OF RAJASTHAN & ORS.
July 13, 2016
MAHARANA PRATAP UNIVERSITY OF AGRICULTURE & TECHNOLOGY Vs. BAL KISHAN PATIDAR
September 2, 2016
MAHAVEER Vs. STATE OF RAJASTHAN
May 26, 2016
MAHAVEER KEVAT Vs. STATE
July 29, 2016
MAHAVEER PRASAD Vs. SUMERMAL
April 28, 2016
MAHAVEER PRASAD Vs. SAYRA DEVI
February 17, 2016
MAHAVEER PRASAD Vs. STATE OF RAJASTHAN
September 1, 2016
MAHAVEER PRASAD PAREEK Vs. UNITED INDIA INSU.CO.LTD.
September 8, 2016
MAHAVEER PRASAD SHARMA SON OF SHRI BHOLA RAM Vs. THE STATE OF RAJASTHAN
September 28, 2016
MAHAVIR JAIPURIA MEDICAL Vs. STATE OF RAJ
May 25, 2016
MAHENDRA Vs. THE STATE OF RAJASTHAN & ANR.
August 1, 2016
MAHENDRA GAUR Vs. GAUTAM BOSE AND OTHERS
August 11, 2016
MAHENDRA LODHA Vs. UNION OF INDIA & ORS
February 19, 2016
MAHENDRA PAL Vs. UNION OF INDIA
September 26, 2016
MAHENDRA SINGH Vs. STATE OF RAJASTHAN & ORS.
February 17, 2016
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
April 28, 2016
MAHENDRA SINGH & ORS Vs. STATE & ANR
August 2, 2016
MAHENDRA SINGH @ GHODA S/O SH. CHHOTU SINGH, BY CASTE RAWAT, R/O VILLAGE BORAJ, POLICE STATION CHRISTIAN GANJ, DISTRICT AJMER (AT PRESENT CONFINED IN CENTRAL JAIL, AJMER) Vs. THE STATE OF RAJASTHAN THROUGH THE PUBLIC PROSECUTOR
August 3, 2016
MAHENDRA SINGH SANKHLA Vs. THE STATE OF RAJASTHAN
September 2, 2016
MAHERSHI DAYANAND SARASWATI Vs. ABOUR COURT CUM INDU AND ORS.
February 25, 2016
MAHESH Vs. STATE OF RAJASTHAN THROUGH P P
September 7, 2016
MAHESH CHAND BHARGAVA Vs. STATE OF RAJASTHAN
January 5, 2016
MAHESH GOYAL Vs. NATIOINAL BANK FOR AGRI
May 25, 2016
MAHESH KUMAR SON OF SHRI BUDDA RAM CHOUDHARY Vs. UMRAO SON OF SHRI GYARSI LAL
November 4, 2016
MAHESH VYAS Vs. RAJASTHAN HIGH COURT
April 18, 2016
MAKHNI (SMT.) & ANOTHER Vs. STATE OF RAJASTHAN & ANOTHER
July 5, 2016
MALAM SINGH & ORS. Vs. STATE OF RAJASTHAN & ANR.
April 12, 2016
MALIRAM SON OF KISHANARAM Vs. NARNATH SON OF BODURAM
October 5, 2016
MALKIAT SINGH Vs. STATE OF RAJASTHAN
May 25, 2016
MALPANI HOUSE OF STONES, A REGISTERED PARTNERSHIP FIRM PITALIYON KA CHOWK, JAIPUR Vs. COMMISSIONER OF INCOME TAX
October 4, 2016
MAMTA Vs. SANTOSH AND OTHERS
March 1, 2016
MAMTA Vs. STATE OF RAJASTHAN
September 5, 2016
MAMTA SWAMI Vs. STATE OF RAJASTHAN & OTHERS
September 22, 2016
MAN SINGH PALAIYA & ORS. Vs. STATE OF RAJASTHAN & ANR.
July 20, 2016
MANAGER MUSLIM MUSAFIR KHANA MOTI DOONGRI JAIPUR Vs. ZAHIR KHAN
July 5, 2016
MANAGING DIRECTOR, BEIRSDROF INDIA PVT. LTD. & ANR. Vs. M/S. D.S. MEDICAL AGENCY & ANR.
February 19, 2016
MANAGING DIRECTOR, RAJASTHAN RAJYA SAHAKARI UPBHOKTA SANGH LTD. NEHRU SAHAKAR BHAWAN, BHAWANI SINGH ROAD, JAIPUR Vs. PRESIDING OFFICER, LABOUR COURT, KOTA
November 21, 2016
MANGAL SINGH Vs. STATE OF RAJASTHAN & ORS.
January 19, 2016
MANGAL SINGH & OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
August 9, 2016
MANGALA RAM Vs. STATE OF RAJASTHAN AND ORS
August 12, 2016
MANGI DEVI Vs. BOARD OF REVENUE & ORS.
January 19, 2016
MANGI LAL Vs. STATE OF RAJASTHAN
May 12, 2016
MANGI LAL, S/O SHRI PUKHRAJ, B/C LOHAR, R/O RANI STATION P.S. DESURI, DISTRICT PALI. (RAJ.) Vs. STATE OF RAJASTHAN
November 29, 2016
MANGIDAS Vs. STATE
May 11, 2016
MANGILAL Vs. STATE OF RAJASTHAN
April 22, 2016
MANGILAL Vs. STATE OF RAJASTHAN
June 21, 2016
MANGILAL S/O MOTILAL JI CHODHARY Vs. SHRI RATANLAL S/O SHRI. BEHRU BHARTI
September 15, 2016
MANI RAM @ MUNNA Vs. STATE OF RAJASTHAN
February 25, 2016
MANI RAM, SON OF DATA RAM, BY CASTE JAT, AGED ABOUT 44 YEARS,ADDRESS: VILLAGE NIZAMPURA, POST CHANNA, TEHSIL CHIRAWA, DISTRICT JHUNJHUNU (RAJ.) Vs. DISTRICT ELECTION OFFICER (PANCHAYAT) JHUNJHUNU, DISTRICT COLLECTOR JHUNJHUNU
November 17, 2016
MANISH Vs. STATE OF RAJASTHAN
March 16, 2016
MANISH GUPTA @ MONU GUPTA Vs. DIPIKA DHANI
April 5, 2016
MANISH KUMAR SHARMA Vs. STATE OF RAJASTHAN AND ANR.
September 2, 2016
MANISH SHARMA Vs. HANSRAJ
October 5, 2016
MANISH VYAS Vs. BRAHM SINGH PARIHAR
July 28, 2016
MANISH VYAS SON OF LATE SHRI GOVERDHAN DAS Vs. DR. SOHAN LAL SIHAG, R/O SIHAG HOSPITAL, 2A17, GAGAN PATH, JAWAHAR NAGAR, SRIGANGANAGAR (RAJ.) PRESENTLY RESIDING AT 603, D
October 21, 2016
MANISH, S/O SHRI JAIDEV JI GURJAR, AGED 27 YEARS, RESIDENT OF BHOPALGANJ, BHILWARA Vs. STATE OF RAJASTHAN
December 5, 2016
MANJEET KAUR Vs. STATE OF RAJASTHAN
February 2, 2016
MANJOOR Vs. STATE OF RAJASTHAN
June 9, 2016
MANJU @ METHI Vs. STATE OF RAJASTHAN
January 19, 2016
MANJU DEVI Vs. STATE OF RAJASTHAN & ORS.
May 13, 2016
MANJU DUDI DAUGHTER OF NANU RAM DUDI Vs. RAJASTHAN PUBLIC SERVICE COMMISSION, AJMER & ANOTHER
November 22, 2016
MANJU LATA PAREEK Vs. MUKESH SHARMA AND ANR.
May 30, 2016
MANJU RAJPAL D/O SHRI RAMESH CHAND RAJPAL, AGED 40 YEARS, RESIDENT OF WARD NO.31, CHANDNI CHOWK, CHURU (RAJ.) Vs. STATE OF RAJATHAN
November 19, 2016
MANJU WIFE OF MANAK LAL DAUGHTER OF DAL CHAND RAJAK, RESIDENT OF 57, SUKHADIA NAGAR, UNIVERSITY MARG UDAIPUR Vs. MANAK LAL @ MANAK CHAND SON OF SHRI MANGI LAL @ USHA RAM DHOBI, RESIDENT OF VILLAGE DHANLA, TEHSIL MARWAR JUNCTION DISTRICT PALI
November 8, 2016
MANJUSHA GUPTA WIFE OF VIKAS GUPTA Vs. PARWANI BUILDCON PVT LTD ; MANOJ PARWANI
September 16, 2016
MANKAUR SINGH WIFE OF SHRI MAHENDRA SINGH Vs. STATE OF RAJASTHAN
October 24, 2016
MANNA LAL Vs. STATE OF RAJASTHAN
June 3, 2016
MANOHAR SINGH S/O LADU SINGH Vs. STATE OF RAJASTHAN; RAKESH SOMANI S/O KAILASH CHANDRA SOMANI
September 26, 2016
MANOJ JAIN Vs. SMT. KALPANA JAIN
February 4, 2016
MANOJ KUMAR Vs. STATE (URBAN DEVELOPMENT)
May 26, 2016
MANOJ KUMAR SHARMA Vs. UNION OF INDIA
March 1, 2016
MANOJ SAXENA; BOBBY SHARMA Vs. STATE OF RAJ THROUGH P P
September 7, 2016
MAQBOOL HUSSAIN Vs. THE STATE OF RAJASTHAN THROUGH SECRETARY, COOPERATIVE
December 6, 2016
MATHURA LAL & ORS. Vs. GOPAL LAL & ORS.
May 6, 2016
MAYA DEVI Vs. SMT. DIVYA & ORS.
February 25, 2016
MAYUR ASSOCIATES, ENGINEERS & CONTRACTORS, Vs. MR. GURMEET SINGH, GENERAL MANAGER
October 7, 2016
MEDICAL COUNCIL OF INDIA Vs. DR. MONIKA MAHESHWARI & ORS.
February 5, 2016
MEDIPOL PHARMACEUTICAL INDIA Vs. M D RAJ MEDICAL SERVICE
May 27, 2016
MEENU MAHESHWARI Vs. LALIT PRABHA AND ORS.
April 6, 2016
MEERA BAI Vs. STATE OF RAJASTHAN AND ORS.
April 4, 2016
MEERA SIKSHA SAMITI, SANGARIYA (REGD.) Vs. STATE OF RAJASTHAN
October 17, 2016
MEGHA INSULATION PRIVATE LIMITED Vs. J.K. WHITE CEMENT WORK GOTAN, A UNIT OF J.K. WHITE LIMITED THROUGH SPECIAL POWER OF ATTORNEY SHRI P.K. SHARMA S/O SHRI KESHAV DEV SHARMA, AN OFFICER OF THE COMPANY, RESIDENT OF C
October 17, 2016
MEGHRAJ VYAS S/O SHRI ASHOK KUMAR VYAS, R/O NEAR BABA RAMDEV PARK, OUTSIDE NATHUSAR GATE, BIKANER (RAJ.) Vs. STATE OF RAJASTHAN
October 5, 2016
MEHA GABHAR Vs. STATE OF RAJASTHAN
October 25, 2016
MEHARDEEN Vs. STATE OF RAJASTHAN
January 19, 2016
MEHUL BHARGVA Vs. CHAIRMAN
December 20, 2016
MERA DAY Vs. STATE OF RAJASTHAN AND ORS.
March 3, 2016
MESS COMMITTEE, KONARK OFFICERS MESS Vs. PREM RAM & ANR.
May 18, 2016
MESSRS GANESH STORE Vs. MESSRS PANCHOO LAL NARAIN DAS
February 16, 2016
MEWASINGH Vs. GANGANAGAR CENTRAL COOPERATIVE BANK LIMITED
November 21, 2016
MITA SINGH @ GURMEET SINGH; MEHTAB SINGH; NATHA SINGH; DESHU SINGH @ DESHRAJ SINGH Vs. STATE OF RAJASTHAN
September 29, 2016
MITHU SINGH @ KALA SINGH, S/O SHRI MAKHAN SINGH, B/C JAT SIKH, AGED ABOUT 20 YEARS, R/O KHUNI CHAK (SINGHPURA) TEHSIL PILIBANGA DISTRICT HANUMANGARH. AT PRESENT LODGED IN DISTRICT JAIL HANUMANGARH Vs. STATE OF RAJASTHAN
November 8, 2016
MODERN AUTO SERVICE, HEERADAS BUS STAND Vs. SUBODH AGRAWAL SON OF SURESH CHAND
September 15, 2016
MOHAMMAD ARSAD @ LAYAK S/O MOHAMMAD YAKUB, AGED ABOUT 27 YEARS, BY CASTE MUSALMAN, R/O JHHAVVARI, THANA JALALGARH, DISTRICT PURNIYA (BIHAR). (AT PRESENT CONFINED IN CENTRAL JAIL, BHARATPUR) Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
October 20, 2016
MOHAMMAD SHHABIR KHAN Vs. THE STATE OF RAJASTHAN
September 15, 2016
MOHAMMED ASHRAF, S/O SHRI MOHAMMED SHARIEF, BY CASTE MUSALMAN, R/O BAZAR NO. 2, RAMGANJ MANDI, KOTA, DISTT. KOTA (RAJ.) Vs. STATE OF RAJASTHAN, THROUGH THE GOVT. ADVOCATE
December 21, 2016
MOHAMMED HUSSAIN @ HUSSAIN MOHAMMED @ SADDAM FIROJ Vs. STATE OF RAJASTHAN
February 2, 2016
MOHAMMED IRFAN Vs. STATE OF RAJASTHAN
October 21, 2016
MOHAMMED SADDIQUE Vs. SADDIQUE PATHAN
February 3, 2016
MOHAN & ORS. Vs. STATE OF RAJASTHAN
June 24, 2016
MOHAN LAL Vs. ARVIND KUMAR
June 3, 2016
MOHAN LAL Vs. STATE
May 11, 2016
MOHAN LAL LATHAR AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
April 27, 2016
MOHAN RAM @ MANARAM Vs. STATE OF RAJASTHAN
March 3, 2016
MOHAN S/O SHRI GANGA RAM, AGED ABOUT 36 YEARS, R/O VILLAGE BADAWATI NADI, DHANNI RAM SARPANCH KA PURA, DISTT. KARAULI (RAJ.) Vs. THE JUDGE LABOUR COURT, BHARATPUR
December 6, 2016
MOHAN SWAROOP Vs. STATE OF RAJASTHAN
January 28, 2016
MOHANLAL Vs. STATE OF RAJASTHAN & ANOTHER
April 12, 2016
MOHAR SINGH MEENA S/O SHRI MANGI LAL MEENA, AGED ABOUT 74 YEARS, RESIDENT OF MEENA BARODA, P.S. BAZIRPUR DISTRICT SAWAI MADHOPUR Vs. STATE OF RAJASTHAN THROUGH P.P.
September 21, 2016
MOHD. FARUKH KHAN Vs. STATE OF RAJASTHAN AND ANR.
March 31, 2016
MOHD. KHALIL KHAN & ORS. Vs. MADAN LAL @ MADAN SINGH & ANR.
February 24, 2016
MOHD. RAFIQUE Vs. STATE OF RAJASTHAN
April 23, 2016
MOHD. SALIM Vs. MOHD. ANWAR & ANR
February 17, 2016
MOHD. YASIN Vs. THE COMMISSIONER OF INCOME TAX
November 22, 2016
MOHINI DEVI Vs. KISHAN LAL
March 2, 2016
MOHINI DEVI AND ANR. Vs. STATE OF RAJASTHAN
May 23, 2016
MONIKA Vs. SURENDRA BHANSALI; VIMLA BHANDARI; SAROJ JAIN; FAMILY COURT, UDAIPUR
September 2, 2016
MONIKA D/O OMPRAKASH SINGH Vs. THE RAJASTHAN PUBLIC SERVICE COMMISSION, AJMER THROUGH ITS SECRETARY
August 30, 2016
MOOL CHAND BHARTI Vs. CIVIL JUDGE, SENIOR DIVISION, BIKANER
February 19, 2016
MOOLA RAM Vs. HARJI RAM
May 27, 2016
MOOLCHAND SWAMI SON OF MAKKHAN DAS SWAMI Vs. STATE OF RAJ THROUGH P P
September 15, 2016
MOSERBAER INDIA LTD Vs. STATE BANK OF BIKANER & JAIPUR & ANR
September 7, 2016
MOSES M. SINGH Vs. EXECUTIVE BOARD OF METHODIST & ORS.
August 29, 2016
MOTA @ MOTILAL S/O SH THAWRA Vs. STATE OF RAJASTHAN
September 28, 2016
MOTA RAM Vs. STATE OF RAJASTHAN AND ANR.
August 5, 2016
MOTI LAL JANGID SON OF GYARSI LAL JANGID Vs. STATE OF RAJASTHAN
September 22, 2016
MOTI RAM & ORS ; JITENDRA SINGH & ORS VS Vs. STATE & ANR
August 8, 2016
MOTI RAM S/O PANNA JI Vs. BELA RAM S/O JODHA RAM
August 11, 2016
MOTIYA & ORS. Vs. STATE OF RAJASTHAN
June 24, 2016
MR. AMAN SETHI Vs. STATE OF RAJASTHAN
October 18, 2016
MRS. SHASHI SINGH W/O LATE DR. BRIJENDRA SINGH Vs. STATE OF RAJASTHAN THROUGH ITS SECRETARY TO WOMEN AND CHILD DEVELOPMENT DEPARTMENT, SECRETARIAT, JAIPUR
December 8, 2016
MS. ABHA KUMARI Vs. THE STATE OF RAJASTHAN & ANOTHER
May 23, 2016
MS. AJANTA BHATEWARA Vs. ADDITIONAL DISTRICT & SESSIONS JUDGE NO. 1, BEAWAR, DISTRICT AJMER, RAJASTHAN AND OTHERS
February 25, 2016
MST VIMLA D/O SHRI AMOLAK CHAND BY CASTE JAIN, RESIDENT OF PIDAWA, DISTRICT JHALAWAR Vs. THE STATE OF RAJASTHAN
October 27, 2016
MST. DAKHA & ORS. Vs. BOARD OF REVENUE & ORS.
May 24, 2016
MST. MAMKORI AND ORS. Vs. BOARD OF REVENUE AND ORS.
March 2, 2016
MUBARIK Vs. STATE OF RAJASTHAN
December 5, 2016
MUKESH Vs. STATE OF RAJASTHAN
March 15, 2016
MUKESH & ORS Vs. STATE OF RAJASTHAN & ANR
August 12, 2016
MUKESH @ DEV & ORS. Vs. STATE OF RAJASTHAN
February 19, 2016
MUKESH BAIRWA S/O LATE SHRI CHITAR LAL, BY CASTE BAIRWA, AGE ABOUT 32 YEARS, R/O SAMASPUR TEHSIL AND DISTRICT BARAN (RAJ.) Vs. STATE OF RAJASTHAN
December 19, 2016
MUKESH CHANDRA PALSANIA Vs. THE RAJASTHAN UNIVERSITY HEALTH SCIENCES AND ORS.
January 20, 2016
MUKESH JANGID S/O SHRI CHOGLAL, AGED ABOUT 34 YEARS, BY CASTE SUTHAR, R/O PLOT NO. 54, SULTAN NAGAR, GURJAR KI THADI, JAIPUR, RAJASTHAN Vs. STATE OF RAJASTHAN THROUGH THE PUBLIC PROSECUTOR
September 22, 2016
MUKESH KUMAR Vs. STATE OF RAJASTHAN
February 8, 2016
MUKESH KUMAR MISHRA Vs. SARPANCH, GRAM PANCHAYAT, BANSOOR AND ORS.
January 6, 2016
MUKESH KUMARI Vs. THE STATE OF RAJASTHAN & ORS
February 17, 2016
MUKHTIYAR SON OF MUBARIK HUSSAIN Vs. STATE OF RAJASTHAN
December 2, 2016
MUKUND PUROHIT Vs. UNION OF INDIA (NCB)
January 12, 2016
MULAKRAJ S/O LUXMAN DECEASED Vs. DEVRAJ @ DESHRAJ S/O LUXMANDAS DECEASED
September 2, 2016
MULTIMETALS LTD. Vs. ASSISTANT COMMISSIONER, CENTRAL EXCISE DIVISION AND ORS.
February 10, 2016
MUMTAZ KHAN Vs. STATE OF RAJASTHAN
September 16, 2016
MUNICIPAL BOARD, RAJSAMAND Vs. JUDGE, LABOUR COURT, UDAIPUR
August 23, 2016
MUNICIPAL BOARD, RAJSAMAND Vs. PRADEEP KUMAR PALIWAL S/O LATE RAGHUNATH PALIWAL
March 8, 2016
MUNICIPAL CORPORATION, UDAIPUR Vs. SHRI. ARORA KHATRI PANCHAYAT AND ANR
July 20, 2016
MUNNA LAL Vs. STATE OF RAJASTHAN
January 20, 2016
MUNNA LAL S/O SHRI BHANWAR LAL Vs. SULOCHANA DEVI W/O SHRI MUKESH AGARWAL, BY CASTE MAHAJAN, RESIDENT OF MERTA CITY, DISTRICT NAGAUR
November 2, 2016
MUNNI AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
January 29, 2016
MUNNI KUMARI MEWARA Vs. STATE OF RAJ & ORS
August 12, 2016
MUNSHIRAM Vs. STATE
May 23, 2016
MURAD KHAN @ MURADI Vs. STATE OF RAJASTHAN
March 18, 2016
MURARI LAL MEENA S/O KAJODI RAM MEENA Vs. UNION OF INDIA THROUGH SECRETARY; GENERAL MANAGER, RAILWAY RECRUITMENT CELL; DIVISIONAL RAILWAY MANAGER; CHIEF PERSONNEL OFFICER (T); SR DIVISIONAL OFFICER (PERSONNEL); ASSISTANT PERSONAL OFFICER (T)
September 12, 2016
MUSKAN & ORS. Vs. IMRAN & ORS.
March 3, 2016
NAGARMAL S/O HEMA MALI (DECEASED) THROUGH HIS LEGAL HEIRS Vs. THE BOARD OF REVENUE FOR RAJASTHAN AJMER
September 9, 2016
NAGU SINGH Vs. STATE
May 10, 2016
NAHAR SINGH Vs. STATE OF RAJASTHAN
July 25, 2016
NAHAR SINGH ALIAS NAHRA ALIAS NARA AND ANOTHER Vs. THE STATE OF RAJASTHAN
May 26, 2016
NAIMISH KUMAR SINGH Vs. UNION OF INDIA & OTHERS
April 25, 2016
NAINA RAM @ NOMA & ORS. Vs. STATE OF RAJASTHAN
February 17, 2016
NAINU SINGH AND ORS. Vs. RAM SINGH AND ORS.
February 18, 2016
NAJIR MOHAMMED SON OF SHRI SHAFI MOHAMMED, BY CASTE MUSALMAN, AGED ABOUT 52 YEARS, RESIDENT OF PEETHALWADI Vs. STATE OF RAJASTHAN THROUGH THE HOME SECRETARY, DEPARTMENT OF HOME, GOVERNMENT OF RAJASTHAN,JAIPUR.
November 10, 2016
NAND KISHORE S/O SHRI GOKUL SINGH Vs. THE UNIVERSITY OF RAJASTHAN
November 29, 2016
NAND LAL KALAL Vs. STATE OF RAJASTHAN AND ORS.
March 1, 2016
NAND SINGH RATHORE AND ORS. Vs. THE CHAIRMAN CUM MANAGING DIRECTOR AND ORS.
January 29, 2016
NANDA RAM Vs. STATE OF RAJASTHAN
September 19, 2016
NANDA SINGH RAWAT S/O KESAR SINGH RAWAT AGED ABOUT 40 YEARS R/O BHARDAI (BICHUDARA) POLICE STATION BADNORE DISTRICT BHILWARA (RAJ.) Vs. THE STATE OF RAJASTHAN THROUGH THE SECRETARY, HOME DEPARTMENT, GOVERNMENT OF RAJASTHAN, JAIPUR
August 23, 2016
NANDKISHORE AND ORS. Vs. SMT. DHAPU BAI AND ORS.
January 4, 2016
NANGI, WIDOW OF NATHOLA Vs. THE BOARD OF REVENUE FOR RAJASTHAN
December 9, 2016
NARAIN Vs. STATE OF RAJASTHAN
March 11, 2016
NARAIN LAL Vs. JUDGE, LABOUR COURT, BHILWARA & ANR.
April 5, 2016
NARAIN SINGH Vs. STATE OF RAJASTHAN
June 14, 2016
NARAYAN AGARWAL Vs. KALYAN SINGH JODHA AND ORS.
May 18, 2016
NARAYAN LAL Vs. HAKIM KHAN & ORS.
July 19, 2016
NARAYAN SINGH Vs. KALA
September 8, 2016
NARAYANLAL Vs. SMT. MALI DEVI
January 12, 2016
NARENDRA KUMAR S/O HEMRAJ KHAJANCHI Vs. LRS. OF LATE SHRI ASHKARAN BUCHCHA S/O SHRI BACHRAJ BUCHCHA
March 1, 2016
NARENDRA SAINI Vs. SURESH KUMAR SAINI
June 1, 2016
NARENDRA SHARMA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
January 14, 2016
NARENDRA SINGH BHATI Vs. FATEH SINGH AND ORS.
February 17, 2016
NARESH @ NARENDRA SINGH Vs. STATE OF RAJASTHAN
March 29, 2016
NARESH KUMAR & ORS. Vs. AJAY & ORS.
February 24, 2016
NARESH KUMAR CHOUDHARY Vs. THE RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND ORS.
February 18, 2016
NARPAT SINGH Vs. STATE
May 16, 2016
NARPAT SINGH S/O LATE SHRI AMAR SINGH, BY CASTE RAJPUT, RESIDENT OF ARANGWAS, TEHSIL SOJAT CITY, DISTRICT PALI, PRESENTING WORKING AT POLICE COMMISSIONERATE, JODHPUR Vs. STATE OF RAJASTHAN
September 8, 2016
NATHIYA @ NATHU LAL Vs. STATE OF RAJASTHAN
February 3, 2016
NATHU RAM AND ANR. Vs. STATE OF RAJASTHAN
June 17, 2016
NATHU RAM S/O SHRI NARU RAM, ADDRESS: RESIDENT OF SARDARPURA, P.S. SOJAT CITY, DISTRICT Vs. STATE OF RAJASTHAN
December 16, 2016
NATHULAL Vs. NATHI BAI
May 31, 2016
NATIONAL ENGINEERING INDUSTRIES LTD. Vs. STATE OF RAJASTHAN
May 27, 2016
NATIONAL INSURANCE CO LTD Vs. D SHREEDEVI & ORS
August 11, 2016
NATIONAL INSURANCE CO. LTD. Vs. SMT. HIRA AND ORS.
April 23, 2016
NATIONAL INSURANCE COMPANY Vs. OM METALS & MINERALS LTD & ORS
August 9, 2016
NATIONAL INSURANCE COMPANY LTD Vs. MURLIDHAR & ORS; RATNI BAI & ORS; PRADEEP @ CHANDU & ORS
August 24, 2016
NATIONAL INSURANCE COMPANY LTD Vs. SARWAVATI & OTHERS
August 24, 2016
NATIONAL INSURANCE COMPANY LTD, LIC BUILDING NEAR AMBEDKAR CIRCLE, JAIPUR Vs. SUBESINGH S/O SH. RUPARAM AGE 40 YEARS, B/C JAT
November 29, 2016
NATIONAL INSURANCE COMPANY LTD. Vs. MAYA BAI GUPTA AND OTHER
November 29, 2016
NATIONAL INSURANCE COMPANY LTD. Vs. SHANTA DEVI & ORS.
April 27, 2016
NATIONAL TEXTILES CORPORATION LTD. Vs. PANKAJ SINGHAL AND ORS.
March 29, 2016
NATIONAL TOOLS (EXPORT) Vs. UNION OF INDIA
November 2, 2016
NAVAL KISHORE Vs. THE STATE OF RAJASTHAN
July 15, 2016
NAVAL SINGH S/O NANDRAM, RESIDENT OF BOR KHODA Vs. STATE OF RAJASTHAN
September 2, 2016
NAVEEN RATHI S/O SHRI BHAGATI NARAYANJI RATHI Vs. ANEET JAIN S/O SHRI TARA CHAND JAIN PARTENER SHRI SUNDAR AGRO INDUSTRIES, NEAR DURBI TEXTILE, BASNI, JODHPUR
December 14, 2016
NAVRATAN SINGH RAJPUROHIT Vs. INDIAN OIL CORPORATION LTD.
March 1, 2016
NAWALNATH SON OF SHRI MOHANNATH SAPERA Vs. STATE OF RAJASTHAN
September 26, 2016
NEERAJ JAIN Vs. STATE OF RAJASTHAN & ORS.
May 3, 2016
NEERAJ KUMAR Vs. STATE OF RAJASTHAN AND ORS.
May 12, 2016
NEERAJ MEEL Vs. STATE OF RAJASTHAN
December 7, 2016
NENU RAM Vs. AMARA RAM
April 13, 2016
NEW APOSTOLIC CHURCH CHARITABLE TRUST Vs. SAMUEL MASIH
February 24, 2016
NEW INDIA ASSURANCE CO. LTD. Vs. SMT. SAVITRI JHAM
October 17, 2016
NEW INDIA ASSURANCE CO. LTD. Vs. KAILASH CHANDRA AND ORS.
May 19, 2016
NEW INDIA ASSURANCE CO.LTD. Vs. SH.R.N.SEN
March 4, 2016
NEW INDIA ASSURANCE COMPANY LTD Vs. ASHA & ORS
August 16, 2016
NEW PINKCITY GRAH NIRMAN SAHAKARI SAMITI LTD. Vs. JAMNYA & ORS.
February 10, 2016
NIRANJANLAL JOSHI Vs. SHRI PRAMOD KUMAR & ANOTHER
January 7, 2016
NIRMALA Vs. RAVINDRA KUMAR
September 7, 2016
NISHA Vs. STATE OF RAJASTHAN & ANR.
March 30, 2016
NITESH KUMAR GOYAL & ORS. Vs. MAHARAJA GANGA SINGH UNIVERSITY, BIKANER & ANR.
February 19, 2016
NITESH KUMAR GOYAL AND ORS. Vs. MAHARAJA GANGA SINGH UNIVERSITY, BIKANER AND ANR.
May 25, 2016
NITIN ALLOYS PRIVATE LIMITED Vs. RAJENDRA JAIN; RAJ KAMAL INDUSTRIES
September 19, 2016
NURE KHAN Vs. STATE OF RAJASTHAN ; GORDHAN SINGH
September 9, 2016
O/L M/S SAN INDIA ELECTROCHEM PRIVATE LIMITED Vs. SANJAY JAIN
December 1, 2016
OFFICIAL LIQUIDATOR OF LATH STEELS PRIVATE LIMITED Vs. PAWAN KUMAR LATH & BIMAL KUMAR LATH
February 19, 2016
OM PRAKASH @ NANCHHOO Vs. STATE OF RAJASTHAN THROUGH P.P.
July 26, 2016
OM PRAKASH @ PADDA Vs. STATE OF RAJASTHAN
June 3, 2016
OM PRAKASH CHAUHAN SON OF LAT TILAK RAM CHAUHAN Vs. UNION OF INDIA
December 5, 2016
OM PRAKASH KUMAWAT Vs. RAJENDRA MEENA @ SAGAR & ORS.
December 2, 2016
OM PRAKASH PAREEK Vs. JAIPUR VIDYUT VITARAN NIGAM LTD.
December 8, 2016
OM PRAKASH S/O SH. GANESH RAM Vs. STATE OF RAJASTHAN
October 20, 2016
OM PRAKASH SAHU, S/O SHRI HUKM CHAND SAHU Vs. THE STATE OF RAJASTHAN,
December 15, 2016
OM PRAKASH SINGH Vs. STATE OF RAJASTHAN
December 7, 2016
OM PRAKASH SON OF BHERU LAL Vs. STATE OF RAJASTHAN, THROUGH PUBLIC PROSECUTOR
December 22, 2016
OM PRAKASH UPADHYAY Vs. THE STATE OF RAJASTHAN AND ORS.
February 8, 2016
OMPRAKASH AND ANR. Vs. STATE OF RAJASTHAN
June 9, 2016
OMPRAKASH; RAM LAL Vs. STATE OF RAJASTHAN
September 7, 2016
ORIENTAL COLLEGE PRIMARY SCHOOL, JODHPUR Vs. RAMESHWAR LAL SONI
March 9, 2016
ORIENTAL INSURANCE CO LTD Vs. GANGA DEVI & ORS
August 22, 2016
ORIENTAL INSURANCE CO LTD. Vs. KULSUM BANO
September 30, 2016
ORIENTAL INSURANCE CO. LTD. Vs. SMT. MAGI DEVI & ORS.
July 22, 2016
ORIENTAL INSURANCE CO. LTD. AND ORS. Vs. BHAGCHAND JAIN AND ORS.
February 10, 2016
ORIENTAL INSURANCE COMPANY LTD. & ANR. Vs. SMT. TULSI DEVI & ORS.
May 23, 2016
P C YADAV, S/O NAND RAM Vs. UNION OF INDIA; CHIEF POST MASTER GENERAL, RAJASTHAN CIRCLE; DIRECTOR POSTAL SERVICES, RAJASTHAN; SUPERINTENDENT OF POST OFFICES CHITTORGARH DIVISION
September 6, 2016
PABU SINGH S/O RAWAT SINGH Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION; CHIEF MANAGER, RAJASTHAN STATE ROAD TRANSPORT CORPORATION
September 5, 2016
PACK PRINT & ANR. Vs. STATE OF RAJASTHAN & ANR.
April 20, 2016
PADAMNATHAN Vs. DISTRICT & SESSIONS JUDGE, UDAIPUR & ANR
September 1, 2016
PADMA RAM Vs. BOARD OF REVENUE FOR RAJASTHAN, AJMER.
December 6, 2016
PADMA SHARMA WIFE OF SHRI LEKHRAJ SHARMA, AGED ABOUT 48 YEARS, BY CASTE BRAHMIN, R/O B Vs. STATE OF RAJASTHAN, THROUGH PUBLIC PROSECUTOR
September 30, 2016
PADMAWATI CAPITAL SERVICES PVT. LTD. Vs. BRIJENDRA MATHUR
March 14, 2016
PAMMA RAM @ RAMLAL Vs. STATE OF RAJASTHAN
June 27, 2016
PANCHA RAM SON OF SHRI DHURARAM BY CASTE BISHNOI RESIDENT OF VILLAGE PUR, TEHSIL SANCHORE, DISTRICT JALORE (RAJASTHAN) Vs. THE BOARD OF REVENUE FOR RAJASTHAN AT AJMER (RAJASTHAN)
October 4, 2016
PANCHU S/O SHRI MADHO, BY CASTE MALI, RESIDENT OF TODARAISINGH, TEHSIL TODARAISINGH, DISTRICT TONK (RAJASTHAN) Vs. DEV W/O SHRI BADRI
November 23, 2016
PANKAJ @ DHANIYA @ DHANRAJ, S/O OM PRAKASH @ BABA, B/C BRAHMIN Vs. STATE OF RAJASTHAN
November 29, 2016
PANKAJ KUMAR Vs. SMT. YASHODA
March 1, 2016
PANNA LAL Vs. STATE OF RAJASTHAN
August 2, 2016
PAPPU Vs. STATE OF RAJASTHAN AND ORS
September 2, 2016
PAPPU @ RAMLAL S/O SHRI BHAGUTA Vs. STATE OF RAJASTHAN
December 8, 2016
PAPPU MALI Vs. STATE OF RAJASTHAN
November 28, 2016
PAPPU RAM @ RAMLAL Vs. STATE OF RAJASTHAN
June 27, 2016
PARAS KANWAR Vs. SOHAN SINGH AND ORS.
February 2, 2016
PARASMAL S/O LATE SHRI UMEDMAL SA SURANA BY CASTE JAIN AGED ABOUT 53 YEARS, RESIDENT OF 202 Vs. PRAKASHMAN S/O LATE SHRI UMEDMAL SA SURANA BY CASTE JAIN, AGED ABOUT 55 YEARS, RESIDENT OF 1
November 21, 2016
PARMESHWAR AGRWAL AND ORS. Vs. STATE BANK OF INDIA AND ORS.
July 8, 2016
PARMESHWAR PRASHAD Vs. STATE OF RAJASTHAN
November 17, 2016
PARVAT SINGH Vs. GRAM PANCAHYAT, MAKAD SEEMA, UDAIPUR
February 15, 2016
PARVAT SINGH Vs. BAHADUR SINGH & ORS.
February 15, 2016
PATEL RAM MEENA Vs. RESERVE BANK OF INDIA AND ORS.
February 23, 2016
PAVAN PODAR & ANR. Vs. THE STATE OF RAJASTHAN & ANR.
July 22, 2016
PAWAN KUMAR Vs. STATE OF RAJASTHAN
August 11, 2016
PAWAN KUMAR Vs. SURJA RAM & ORS
February 18, 2016
PAWAN KUMAR Vs. STATE OF RAJASTHAN
August 9, 2016
PAWAN KUMAR Vs. STATE OF RAJASTHAN
May 30, 2016
PAWAN KUMAR ACHARYA & ANR. Vs. OM PRAKASH VYAS & ANR.
July 20, 2016
PAWAN KUMAR GARG Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN
May 6, 2016
PAWAN KUMAR JAIN Vs. RENT TRIBUNAL, UDAIPUR AND ANR.
February 3, 2016
PAWAN KUMAR JALAN S/O SHRI SHUBH KARAN, BY CASTE MAHAJAN, R/O BEHIND POWER HOUSE, MEGHSAR ROAD, RATAN NAGAR, DIST. CHURU, RAJASTHAN Vs. THE STATE OF RAJASTHAN
September 12, 2016
PAWAN KUMAR S/O GOPAL DAS Vs. STATE OF RAJASTHAN THROUGH DISTRICT COLLECTOR GANGANAGAR; CHIEF ENGINEER, WATER RESOURCES; SUPERINTENDING ENGINEER, WATER RESOURCES CIRCLE (IRRIGATION); EXECUTIVE ENGINEER , WATER RESOURCES CIRCLE; ASSISTANT ENGINEER, WATER RESOURCES; MUNICIPAL COUNCIL, P
September 29, 2016
PAWAN KUMAR SHARMA; JAI PRAKASH SHARMA Vs. STATE OF RAJASTHAN
August 23, 2016
PAWAN KUMAR YADAV, AGED ABOUT 46 YEARS, S/O RADHEY SHYAM YADAV, R/O BRAHMPURI KA MOHALLA, WARD NO.11, POST CHOMU, DIST. JAIPUR Vs. STATE OF RAJASTHAN THROUGH SECRETARY, (AYURVED) GOVERNMENT OF RAJASTHAN, JAIPUR
September 1, 2016
PEMA RAM & ANR. Vs. STATE OF RAJASTHAN
March 31, 2016
PENSIONERS WELFARE SAMITI AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
May 3, 2016
PERRY BEVERAGES INDIA PRIVATE LIMITED; HEMANT CHANDIRAMANI Vs. BHARAT CHANDIRAMANI S/O BHOJRAJ CHANDIRAMANI
September 29, 2016
PHOOL MOHAMMED Vs. THE STATE OF RAJASTHAN & ORS.
July 28, 2016
PHOOLCHAND & ORS. Vs. STATE OF RAJASTHAN
June 2, 2016
PINKCITY COLURSTONE PVT. LTD. Vs. UNION OF INDIA
April 22, 2016
PINTU @ ASHOK BHATI Vs. SMT. ANITA BHATI AND ORS.
March 9, 2016
PIRANE KHAN Vs. STATE OF RAJASTHAN
August 26, 2016
PISTA & ORS. Vs. GURMITA SINGH & ORS.
July 5, 2016
POKAR RAM AND ORS Vs. STATE OF RAJASTHAN
June 30, 2016
POMARAM S/O BHAGAJI Vs. DHANRAM S/O BABULAL
December 1, 2016
POOJA KUMARI DERAN Vs. ALL INDIA INSTITUTE OF MEDICAL
May 27, 2016
POONA RAM @ POONAM CHAND Vs. STATE OF RAJASTHAN
February 5, 2016
POONAM SHARMA W/O PRAVEEN SHARMA; MAYANK @ MANTHAN Vs. PRAVEEN SHARMA S/O LATE SH VISHNU DUTT SHARMA
September 2, 2016
POONAM SINGH Vs. U I T BIKANER & ANR
September 1, 2016
PRABHU Vs. STATE OF RAJASTHAN
May 25, 2016
PRABHU DAYAL SHARMA, PROPRIETOR M/S MAMTA ART, RESIDENT OF 229, PUROHIT PADA, BRAHAMPURI, JAIPUR (RAJ.) Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
September 9, 2016
PRABHU RAM Vs. STATE OF RAJASTHAN AND ORS.
January 4, 2016
PRABHUNARAYAN SON OF LATE KAPOOR CHAND Vs. MANMOHAN NATANI SON OF LATE SHRI BHANWARLAL NATANI, BY CASTE MAHAJAN KHANDELWAL, RESIDENT OF JAIPUR NAGAR, CHAUKRI MODIKHANA, RASTA MANIHARAN, HOUSE NO. 561, JAIPUR
November 17, 2016
PRADEEP KUMAR PALIWAL AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
March 9, 2016
PRADEEP PARWANI Vs. STATE OF RAJASTHAN & OTHERS
August 17, 2016
PRADEEP SINGH Vs. STATE OF RAJASTHAN; DASHRATH CHANDRA; RAMESH CHANDRA; PUSHKAR
September 9, 2016
PRAKASH Vs. STATE OF RAJASTHAN
April 26, 2016
PRAKASH @ GAJENDRA SALVI S/O MODI RAM, BY CASTE SALVI, RESIDENT OF PANUND, P.S. BHINDER, DISTRICT UDAIPUR (AT PRESENT RESIDENT OF 7, SAVRAJ NAGAR, UDAIPUR) Vs. STATE OF RAJASTHAN
November 22, 2016
PRAKASH CHANDRA Vs. DISTRICT COLLECTOR, BHILWARA & ORS.
July 14, 2016
PRAKASH CHANDRA AND ORS. Vs. SHRI MOHAN SINGH AND ORS.
August 5, 2016
PRAKASH DHARU Vs. THE STATE OF RAJASTHAN & ORS.
June 14, 2016
PRAKASH KUMAR Vs. STATE & ANR
November 15, 2016
PRAMINDRA SINGH Vs. STATE
March 18, 2016
PRAMOD GOYAL Vs. UNION OF INDIA & ANR.
May 10, 2016
PRAMOD KUMAR SHARMA Vs. STATE OF RAJASTHAN AND ORS.
January 4, 2016
PRAMOD SINGH SISODIYA S/O SHRI DAYAL SINGH, AGED ABOUT 37 YEARS, R/O HAZI MOHALLA BARODA, SHEOPUR (M.P.) Vs. THE STATE OF RAJASTHAN THROUGH SECRETARY CUM COMMISSIONER TRANSPORT, PARIVAHAN BHAWAN, SAHAKAR MARG, JAIPUR (RAJ.)
November 3, 2016
PRASADI DEVI Vs. STATE OF RAJASTHAN
January 25, 2016
PRATAP NATH @ PRABHAT NATH Vs. STATE OF RAJASTHAN
August 26, 2016
PRAVEEN KUMAR SONKAR AND ORS. Vs. STATE OF RAJASTHAN
March 8, 2016
PRAVEEN RAI Vs. PARASMAL
June 10, 2016
PREETAM SINGH GEHLOT Vs. STATE OF RAJASTHAN & ANR.
August 1, 2016
PREETI JAIN Vs. KUNAL JAIN
May 27, 2016
PREM CHAND Vs. RAM PRASAD & ORS
May 13, 2016
PREM DEVI JANJHARI Vs. PAWAN KUMAR JAIN
September 30, 2016
PREM SINGH Vs. HARI SINGH
December 15, 2016
PRINCIPAL COMMISSIONER OF I T JAIPUR Vs. M/S SIKAR SAHAKARI BHOOMI VIKAS BANK LT
December 20, 2016
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S RAJASTHAN STATE SEED CORPORATION LTD.
April 29, 2016
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. GOVINDKRIPA BUILDMART PVT. LTD.
October 19, 2016
PRINCIPAL COMMISSIONER OF INCOME TAX, AJMER Vs. SHREE CEMENT LIMITED, BANGUR NAGAR, BEAWAR
September 20, 2016
PRINCIPAL GOVT. SHAKAMBHAR PG COLLEGE, SAMBHER LAKE & ANR. Vs. KAILASH CHAND MANDHANA & ANR.
July 6, 2016
PRITHVI SINGH Vs. STATE OF RAJASTHAN & ANOTHER
May 31, 2016
PRITI SINGH AND ORS. Vs. REGISTRAR, UNIVERSITY OF RAJASTHAN JAIPUR AND ORS.
January 29, 2016
PRIVAMBADA M. SHETTY Vs. LRS. OF LAXMI LAL & ORS.
May 4, 2016
PRIYA SHUKLA AND ORS. Vs. STATE OF RAJASTHAN
May 6, 2016
PROF. K.B. AGARWAL Vs. STATE OF RAJ. AND ORS.
September 12, 2016
PUKHRAJ JOSHI Vs. STATE OF RAJASTHAN & ANR.
April 11, 2016
PUNA RAM Vs. STATE OF RAJASTHAN
March 8, 2016
PUNJAB NATIONAL BANK Vs. RAM KISHORE MAHANSARIYA S/O LATE MAHAVEER PRASAD MAHANSARIYA, R/O 69/408, NEAR HEERA PATH, MANSAROVAR, JAIPUR
December 14, 2016
PURAN DEI WIFE OF RONSINGH Vs. STATE OF RAJASTHAN THROUTH PP
March 28, 2016
PURAN RAM Vs. STATE OF RAJASTHAN
June 17, 2016
PURI BROTHERS Vs. COMMISSIONER OF C. EX. AND S.T., JAIPUR
April 29, 2016
PURNARAM S/O MAMRAJ KADWASARA Vs. STATE OF RAJASTHAN; DIRECTOR, AGRICULTURAL MARKETING DIRECTORATE; REGIONAL ASSISTANT DIRECTOR, AGRICULTURAL MARKETING DEPARTMENT; KRISHI UPAJ MANDI SAMITI
September 2, 2016
PURSHOTTAM SHARMA SON OF SHRI NANAGRAM SHARMA Vs. STATE OF RAJASTHAN THROUGH P.P.
December 16, 2016
PUSHPA Vs. DAMODAR
January 6, 2016
PUSHPA BAI W/O SHRI JAGDISH AGARWAL Vs. UNION OF INDIA, THROUGH : THE SECRETARY TO THE GOVERNMENT. MINISTRY OF ROAD TRANSPORT AND NATIONAL HIGHWAY, GOVERNMENT OF INDIA, NEW DELHI
December 14, 2016
PUSHPA LODHA Vs. CHHOTA BAGRU SAHAKARI HOUSING SOCIETY LIMITED & ORS
August 5, 2016
PUSHPENDRA SINGH Vs. STATE OF RAJASTHAN & ANR.
June 3, 2016
PUSHPLATA JANGIR Vs. STATE OF RAJASTHAN & ORS.
August 1, 2016
PYARA SINGH (KULDEEP SINGH S/O S. PYARA SINGH) Vs. BOARD OF REVENUE FOR RAJASTHAN, AJMER
December 21, 2016
PYARI DEVI Vs. YOGESH KUMAR
September 8, 2016
R P CHOUDHARI (HUF) THROUGH ITS KARTA RAM PRAKASH CHOUDHARI Vs. SUNRISE BUILDERS HAVING
September 2, 2016
R P S C AJMER Vs. ANIL KUMAR VERMA
May 24, 2016
R.P. BHATNAGAR Vs. UNION OF INDIA AND ORS.
January 12, 2016
R.P. CASTING PVT. LTD. Vs. CESTAT, NEW DELHI
May 13, 2016
R.S. INDUSTRIES (ROLLING MILLS) LTD. Vs. UNION OF INDIA
May 26, 2016
R.S.R.T.C. Vs. MOHAN SINGH & ORS.
December 5, 2016
R.S.R.T.C. & ANR Vs. SUKHI DEVI & ORS
August 23, 2016
RACHNA W/O SHRI BHAGWAN SINGH Vs. SAVITA W/O SHRI BADAN SINGH
December 20, 2016
RADHA RAMAN SON OF SUGAN CHAND, BY Vs. PADAM CHAND SON OF HARISH CHAND, BY CASTE VAISHY, RESIDENT OF STATION ROAD, BAZARIYA, BHARATPUR, IN FRONT OF MURLI
November 8, 2016
RADHEY SHYAM Vs. THE STATE OF RAJASTHAN
September 16, 2016
RADHEY SHYAM Vs. SMT. SUSHILA
November 7, 2016
RADHEY SHYAM Vs. STATE OF RAJASTHAN
May 18, 2016
RADHEY SHYAM Vs. LADU SINGH
September 5, 2016
RADHEY SHYAM SHARMA Vs. STATE OF RAJASTHAN
November 16, 2016
RAFIQ KHAN Vs. STATE OF RAJASTHAN
February 5, 2016
RAFIQUE MOHD. Vs. STATE
January 5, 2016
RAGHUNATH SINGH & ORS. Vs. STATE
July 20, 2016
RAGHUVEER DUTT & OTHERS Vs. CIVIL JUDGE (SR. DIVISION) SRIMADHOPUR, DISTRICT SIKAR & OTHERS
March 2, 2016
RAHMUDDIN KHAN Vs. STATE OF RAJASTHAN
October 5, 2016
RAHUL PAREEK Vs. STATE OF RAJASTHAN AND ORS.
May 26, 2016
RAJ KUMAR @ RAJU S/O SHRI BHAGIRATHJI, BY CASTE KHATEEK, AGE 39 YEARS, R/O PANDOLI, P.S. KAPASAN, DISTRICT CHITTORGARH (RAJASTHAN), PRESENTLY LODGED IN DISTRICT JAIL, CHITTORGARH Vs. STATE OF RAJASTHAN THROUGH THE SECRETARY, GOVERNMENT OF HOME, SECRETARIAT, JAIPUR
October 5, 2016
RAJ KUMAR BRAHMIN SON OF SHRI BANWARI LAL AGED ABOUT 32 YEARS B/C BRAHMIN R/O OLD POST OFFICE, LAXMANGARH DISTRICT SIKAR Vs. STATE OF RAJASTHAN
November 15, 2016
RAJ SODA WATER Vs. ROYAL ROSE INDUSTRIES
May 13, 2016
RAJA RAM Vs. STATE OF RAJASTHAN
July 1, 2016
RAJAN KUKREJA Vs. STATE OF RAJASTHAN
February 12, 2016
RAJASTHAN BOARD OF MUSLIM WAQF Vs. THE STATE OF RAJASTHAN
January 5, 2016
RAJASTHAN HOUSING BOARD Vs. BOARD OF REVENUE RAJASTHAN AJMER & OTHERS
January 19, 2016
RAJASTHAN HOUSING BOARD AND ORS. Vs. ASHOK CONSTRUCTION CO.
January 14, 2016
RAJASTHAN RAJYA SAHAKARI SANGH Vs. DEEN DAYAL SHARMA AND ANOTHER
February 2, 2016
RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LTD. (RRVPNL), Vs. THE STATE OF RAJASTHAN, THROUGH SECRETARY, ENERGY, SECRETARIAT, JAIPUR
October 4, 2016
RAJASTHAN STATE COOPERATIVE BANK LIMITED AND OTHERS Vs. SH. RAMAVTAR SHARMA AND ANOTHER
February 15, 2016
RAJASTHAN STATE ELECTRICITY BOARD & ORS. Vs. M/S. B.R. INDUSTRIES & ORS.
February 10, 2016
RAJASTHAN STATE INDUSTRIAL DEVELOPMENT & INVESTMENT CORPORATION LTD., THROUGH ITS SENIOR REGIONAL MANAGER, RIICO, UDHYOG BHAWAN, NEW POWER HOUSE ROAD, JODHPUR (RAJ.) Vs. M/S MODI THREAD MILLS, KATLA BAZAR, JODHPUR, THROUGH SHRI RAJMAL SON OF SHRI M.L. KOTHARI, RESIDENT OF KATLA BAZAR, JODHPUR
August 9, 2016
RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LTD. AND ORS. Vs. JAI INDUSTRIES
January 11, 2016
RAJASTHAN STATE MINES & MINERALS LTD. (FORMERLY KNOWN AS RAJASTHAN STATE MINERAL DEVELOPMENT CORPORATION LTD.) Vs. MANAGING DIRECTOR, PUNJAB LAND DEVELOPMENT AND RECLAMATION CORPORATION LTD.
April 29, 2016
RAJASTHAN STATE ROAD TRANSPORT CORPN. Vs. PRAKASH CHANDRA AND ANR.
July 8, 2016
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. GAGAN KUMAR JAIN S/O SHRI POONAM CHAND JAIN, AT PRESENT POSTED AS CONDUCTOR, ANOOP DEPOT, RAJASTHAN STATE ROAD TRANSPORT CORPORATION. RESIDENT OF RAGDI CHOWK, NEAR BADA UPASRA, BIKANER
November 4, 2016
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. GIRVAR SINGH
October 27, 2016
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. BHANWAR LAL
September 29, 2016
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. GEETA
September 23, 2016
RAJASTHAN STATE ROAD TRANSPORT CORPORATION LTD. Vs. TEJMAL S/O JAGANNATH GURJAR
November 29, 2016
RAJASTHAN STATE ROAD TRANSPORT CORPORATION THROUGH CHIEF MANAGER, JAIPUR (REGISTERED OWNER OF BUS NO. RJ Vs. RAMAVTAR SON OF GOPI RAM, AGED ABOUT 52 YEARS, BY
November 16, 2016
RAJASTHAN STATE ROAD TRANSPORT CORPORATION, JAIPUR Vs. AARTI; SIOMALI; MANAJI; ANJANA; KALPANA; RADHESHYAM
September 9, 2016
RAJASTHAN STATE ROAD TRANSPORT CORPORATION, PARIVAHAN MARG, JAIPUR Vs. MANI RAM
September 8, 2016
RAJASTHAN URBAN CO-OPERATIVE BANK LTD. AND ORS. Vs. AJAY KUMAR KATEWA AND ORS.
January 12, 2016
RAJASTHAN VIDHYUT TAKNIKI KARMCHARI ASSOCIATION DISTRICT UNIT TONK AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
February 16, 2016
RAJBALA Vs. STATE OF RAJASTHAN AND ORS.
March 30, 2016
RAJEEV KUMAR S/O SHRI OM PRAKASH, BY CASTE ARORA, RESIDENT OF 23 G BLOCK, SRI GANGANAGAR Vs. MEERAN DEVI W/O SHRI OM PRAKASH, AGED ABOUT 68 YEARS, BY CASTE ARORA, RESIDENT OF 23 G BLOCK, SRI GANGANAGAR
October 7, 2016
RAJENDRA KUMAR Vs. STATE OF RAJASTHAN
May 26, 2016
RAJENDRA KUMAR Vs. SECRETARY, KRISHI UPAJ MANDI SAMITI; STATE OF RAJASTHAN
September 1, 2016
RAJENDRA KUMAR S/O SHRI JAWANA RAM Vs. JAWANA RAM S/O SHRI PEMA RAM
September 5, 2016
RAJENDRA KUMAR SETH AND ANOTHER Vs. STATE OF RAJASTHAN
May 23, 2016
RAJENDRA KUMAR VISHNOI S/O SHRI MOHAN LAL Vs. THE STATE OF RAJASTHAN
November 4, 2016
RAJENDRA KUNTAL Vs. STATE OF RAJASTHAN AND ORS.
January 13, 2016
RAJENDRA MEENA S/O SHRI RAM CHARAN MEENA Vs. HARENDRA KUMAR S/O. SHRI BABULAL MEENA
October 7, 2016
RAJENDRA NATH YOGI Vs. REGISTRAR GENERAL, RAJASTHAN HIGH COURT, JODHPUR & ORS.
April 18, 2016
RAJENDRA PARIHAR Vs. STATE OF RAJASTHAN
June 15, 2016
RAJENDRA PRASAD SARAF Vs. STATE OF RAJASTHAN & ANR.
May 5, 2016
RAJENDRA PRASAD SHARMA Vs. STATE OF RAJASTHAN AND ORS.
January 5, 2016
RAJENDRA SINGH @ KAKU AND ORS. Vs. STATE OF RAJASTHAN
June 28, 2016
RAJENDRA SINGH @ RAJU SINGH Vs. STATE OF RAJASTHAN
May 26, 2016
RAJENDRA SINGH CHAUHAN S/O RAM SINGH, RESIDENT OF B Vs. STATE OF RAJASTHAN
November 29, 2016
RAJENDRA SINGH MEENA Vs. JODHPUR VLDHYUT VITARAN NIGAM LTD. AND ORS.
January 18, 2016
RAJENDRA SINGH MEENA SON OF SHRI RAM BHAROSI MEENA Vs. STATE OF RAJASTHAN
August 17, 2016
RAJENDRA SINGH S/O NEM SINGH BY CASTE RAJPUT, RESIDENT OF B Vs. SMT. SNEHLATA W/O RAJENDRA SINGH RAJPUT, D/O SHRI HARI SINGH RAJPUT RESIDENT OF GALI NO.1, MOHAN COLONY, BANSWARA
September 20, 2016
RAJESH Vs. THE ORIENTAL INSURANCE COMPANY LTD. & ORS.
May 19, 2016
RAJESH KASARA SON OF SHRI GOVERDHAN LAL KASARA Vs. STATE OF RAJASTHAN
September 2, 2016
RAJESH KUMAR Vs. STATE OF RAJASTHAN
August 4, 2016
RAJESH KUMAR @ RAJU Vs. STATE OF RAJASTHAN AND ANR.
January 6, 2016
RAJESH KUMAR AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
September 16, 2016
RAJESH KUMAR S/O MOHAN LAL Vs. STATE OF RAJASTHAN; BOARD OF REVENUE FOR RAJASTHAN AT AJMER; COMMISSIONER, COLONIZATION, BIKANER
September 7, 2016
RAJESH MEENA SON OF SHRI PARSADI LAL MEENA, RESIDENT OF ZIROTA, TEHSIL SAPOTARA DISTRICT KARAULI PRESENTLY RESIDING AT A Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
September 28, 2016
RAJESH SON OF SHRI SHANKERLAL AGED 28 YEARS BY CASTE BUNKAR RESIDENT OF KHAMERA, POLICE STATION, KHAMERA, TEHSIL GHATOL, DISTRICT BANSWARA(RAJ.) Vs. THE STATE OF RAJASTHAN
December 13, 2016
RAJESH YADAV AND ANOTHER Vs. LAXMI NARAYAN SHARMA
July 8, 2016
RAJIV JAIN S/O SHRI CHANDRAKUSHAL Vs. THE COLLECTOR (STAMPS), ADDRESS: BHILWARA CIRCLE, BHILWARA
November 17, 2016
RAJKUMAR @ DINESH Vs. UNION OF INDIA
August 5, 2016
RAJKUMAR SON OF SHRI PRAHLAD RAM (ACTUAL DATE OF BIRTH IS 8.2.1967), BY CASTE VALMIKI, AGED ABOUT 49 YEARS, WARD NO. 22, TOWN UDAIPURWATI, DISTRICT JHUNJHUNU (RAJASTHAN) Vs. STATE OF RAJASTHAN THROUGH THE DIRECTOR, LOCAL BODIES, GOVERNMENT OF RAJASTHAN, DLB BUILDING, CIVIL LINES, NEAR INOX CINEMA, JAIPUR (RAJASTHAN)
December 21, 2016
RAJKUMARI KHANDELWAL Vs. MANOJ KHANDELWAL AND ORS.
April 29, 2016
RAJNEESH Vs. STATE OF RAJASTHAN & ANR.
July 11, 2016
RAJNI DEVI Vs. NATHU SINGH
February 16, 2016
RAJU @ RAJURAM Vs. STATE
May 17, 2016
RAJU AND ORS. Vs. STATE OF RAJASTHAN
January 4, 2016
RAJU LAL SON OF LATE SHRI BHANWAR LAL, AGED ABOUT 58 YEARS, BY CASTE RAJPUT, RESIDENT OF 99, BILOCHI NAGAR, BAINAD ROAD, JAIPUR (RAJASTHAN) Vs. RANJEET SINGH SON OF SHRI SOORAJBHAN SINGH, BY CASTE JAT, RESIDENT OF 9, GREEN AVENUE, KHATIPURA ROAD, JAIPUR (RAJ.)
December 8, 2016
RAJU RAM @ RAJESH BANJARA S/O SHRI ISHWAR LAL Vs. STATE OF RAJASTHAN
December 14, 2016
RAJU RAM NAYAK S/O SHRI DHANNA RAM, BY CASTE NAYAK, AGED ABOUT 16 YEARS, R/O ALAI, TEHSIL & DISTRICT NAGAUR, (AT PRESENT JUVENILE HOME, NAGAUR) Vs. STATE OF RAJASTHAN
October 5, 2016
RAJU SINGH Vs. STATE OF RAJASTHAN
December 7, 2016
RAJVEER SINGH RATHORE AND ORS. Vs. RAJASTHAN UNIVERSITY OF HEALTH SCIENCES AND ORS.
September 7, 2016
RAKESH Vs. STATE OF RAJASTHAN
April 26, 2016
RAKESH KATARA S/O LATE SHRI RAM DAYAL KATARA Vs. THE HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR
December 5, 2016
RAKESH KUMAR Vs. STATE OF RAJASTHAN
August 19, 2016
RAKESH KUMAR AND OTHERS Vs. STATE OF RAJASTHAN
January 11, 2016
RAKESH KUMAR GARG, SON OF SHRI BAIJNATH GARG Vs. THE STATE OF RAJASTHAN
September 2, 2016
RAKESH KUMAR, S/O SHYMA SUNDER Vs. BOARD OF REVENUE FOR RAJASTHAN, AJMER
December 9, 2016
RAKESH THOLIYA Vs. THE STATE OF RAJASTHAN & ORS.
January 22, 2016
RAM @ RAMKUMAR S/O SHYAM SINGH Vs. STATE OF RAJASTHAN THROUGH PP
September 1, 2016
RAM AVTAR MEENA Vs. STATE OF RAJASTHAN & ANR.
July 12, 2016
RAM BABU GUPTA SON OF SHRI KUNDAN MAL GUPTA Vs. STATE OF RAJASTHAN
December 22, 2016
RAM CHANDER Vs. STATE OF RAJASTHAN
August 4, 2016
RAM CHANDRA Vs. STATE OF RAJASTHAN
September 8, 2016
RAM CHANDRA & ORS. Vs. STATE OF RAJASTHAN
January 8, 2016
RAM CHANDRA & ORS. Vs. MUNICIPAL BOARD, BIKANER
April 26, 2016
RAM CHANDRA MEGHWAL Vs. STATE OF RAJASTHAN
October 6, 2016
RAM CHARAN ALIAS CHARAN DAS Vs. BOARD OF REVENUE AJMER AND ORS
December 21, 2016
RAM GOPAL Vs. SAMPAT LAL DAGA & ORS.
February 4, 2016
RAM JEET AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
January 5, 2016
RAM KALYAN MAHAJAN Vs. UP ZILA COLLECTOR, DAUSA AND ORS.
July 20, 2016
RAM KARAN Vs. STATE OF RAJASTHAN
January 27, 2016
RAM KARAN Vs. STATE OF RAJASTHAN
July 6, 2016
RAM KARAN Vs. STATE OF RAJASTHAN
July 4, 2016
RAM KISHAN & ORS Vs. THE STATE OF RAJASTHAN
August 23, 2016
RAM KISHAN S/O. MANGILAL AGED 44 YEARS BY CASTE GUJAR R/O. BAD GAON, P.S. KUNHADI, DISTT. KOTA Vs. STATE OF RAJASTHAN
September 14, 2016
RAM KISHORE MEENA Vs. ROOP NARAIN MEENA & ORS.
April 21, 2016
RAM KUMAR Vs. THE STATE OF RAJASTHAN
June 13, 2016
RAM LAL Vs. ADDITONAL DISTRICT JUDGE NO. 3, CHITTORGARH
November 19, 2016
RAM LAL Vs. JAGANNATH & ORS.
January 19, 2016
RAM LAL & ANR. Vs. STATE OF RAJASTHAN
January 14, 2016
RAM LAL & ORS. Vs. STATE OF RAJASTHAN
July 27, 2016
RAM LAL GURJAR S/O SHRI KESHAR LAL BY CASTE GURJAR AGED ABOUT 47 YEARS, R/O VILLAGE GAIROLI TEHSIL DEOLI, DISTRICT TONK Vs. THE STATE OF RAJASTHAN THROUGH THE SECRETARY PUBLIC WORKS DEPARTMENT, GOVERNMENT OF RAJASTHAN, SECRETARIAT, JAIPUR
December 20, 2016
RAM MOHAN SINGH Vs. STATE OF RAJASTHAN
September 8, 2016
RAM NARAIN Vs. THE STATE OF RAJASTHAN
July 22, 2016
RAM NARAYAN SON OF SHRI NOLA MALI, RESIDENT OF MACHADI, TEHSIL RAIGARH, DISTRICT ALWAR THROUGH HIS LEGAL HEIRS Vs. THE BOARD OF REVENUE FOR RAJASTHAN, AJMER
November 10, 2016
RAM NIWAS Vs. STATE OF RAJASTHAN
December 2, 2016
RAM NIWAS PANGA Vs. STATE OF RAJASTHAN
September 27, 2016
RAM NIWAS S/O LATE SH POONA RAM Vs. STATE OF RAJASTHAN
September 17, 2016
RAM PAL Vs. STATE OF RAJ
July 26, 2016
RAM PRASAD, S/O SHRI ABLIYA KANJAR, AGE ADULT Vs. STATE OF RAJASTHAN
August 30, 2016
RAM RAI AND ORS Vs. UNION OF INDIA & ORS
November 24, 2016
RAM SAKI TIWARI Vs. ASHOK JAIN
May 25, 2016
RAM SINGH Vs. STATE OF RAJ
April 20, 2016
RAM SINGH BHARTI Vs. BOARD OF REVENUE & ORS.
May 6, 2016
RAM SINGH S/O SHRI BALOR SINGH Vs. BALVINDRA SINGH S/O SHRI MUKAND SINGH, BY CASTE JAT SIKH, AGED ABOUT 60 YEARS, RESIDENT OF AKKANWALI, TEHSIL & DISTRICT SRI GANGANAGAR
October 7, 2016
RAM SUKHI BAI Vs. MISHRI MAL CHHOTMAL AND ORS.
February 1, 2016
RAM SWAROOP Vs. STATE OF RAJASTHAN & ORS.
July 15, 2016
RAM SWAROOP BHATI Vs. THE UNION OF INDIA & ORS.
August 2, 2016
RAM SWAROOP SAINI Vs. BALDEVA RAM & ORS
February 25, 2016
RAM SWAROOP SONKARIA S/O LATE SHRI NANAG RAM Vs. STATE OF RAJASTHAN
August 30, 2016
RAMA RAM S/O MANA RAM Vs. THE STATE OF RAJASTHAN
October 17, 2016
RAMAKANT VERMA Vs. SECRETARY (ADMINISTRATION) RAJASTHAN RAJYA VIDHYUT PARSARAN NIGAM LTD. & ORS.
February 4, 2016
RAMANAND JHA Vs. STATE OF RAJASTHAN; SECRETARY, MEDICAL & HEALTH (GROUP-IV) DEPARTMENT; DIRECTOR, AYURVED DEPARTMENT, GOVERNMENT OF RAJASTHAN; REGISTRAR, GANDHI VIDHYA MANDIR; BHANWAR LAL DUGGAR
August 17, 2016
RAMARAM AND ORS. Vs. SMT. NARBADA AND ORS.
August 9, 2016
RAMAWATAR MATWA AND ORS. Vs. BOARD OF SECONDARY EDUCATION AND ORS.
February 5, 2016
RAMCHANDRA Vs. STATE OF RAJASTHAN & ANR
March 3, 2016
RAMCHANDRA Vs. THE DISTRICT COLLECTOR, HANUMANGARH AND ORS.
March 15, 2016
RAMCHANDRA Vs. STATE OF RAJASTHAN
February 26, 2016
RAMCHANDRA & ORS. Vs. PHOOLA RAM & ORS.
January 12, 2016
RAMDAS Vs. BHANWAR LAL
September 30, 2016
RAMDAYAL Vs. STATE OF RAJASTHAN
April 4, 2016
RAMDEV Vs. STATE
May 19, 2016
RAMDEV AND ORS. Vs. PUSHPA DEVI AND ORS.
March 4, 2016
RAMDUTT Vs. KISHAN NARAYAN & SONS AND ORS.
January 20, 2016
RAMESH Vs. STATE OF RAJASTHAN
January 25, 2016
RAMESH Vs. STATE OF RAJASTHAN
June 27, 2016
RAMESH Vs. STATE
August 16, 2016
RAMESH Vs. STATE OF RAJASTHAN
September 1, 2016
RAMESH & ORS. Vs. STATE OF RAJASTHAN & ANR.
May 18, 2016
RAMESH AMETA Vs. LRS. OF PADAM SINGH NAHAR
February 12, 2016
RAMESH CHAND Vs. THE STATE OF RAJASTHAN & ORS.
July 18, 2016
RAMESH CHAND AND ORS. Vs. JAMUNA DAS GOYAL AND ORS.
March 31, 2016
RAMESH CHAND BHADANA Vs. SMT. GEETA DEVI WIFE OF BIRAM SINGH
October 5, 2016
RAMESH CHAND SON OF SHRI RAM NARAYAN Vs. STATE OF RAJASTHAN THROUGH P.P.
August 17, 2016
RAMESH CHANDRA Vs. STATE OF RAJASTHAN
June 14, 2016
RAMESH CHANDRA & ORS. Vs. LEARNED ADDL DISTRICT JUDGE NO.1, CHITTORGARH & ORS.
May 16, 2016
RAMESH CHANDRA JOSHI Vs. AJMER VIDHYUT VITRAN NIGAM LTD. & ORS.
August 2, 2016
RAMESH CHANDRA S/O BHAGWAN LAL BY CASTE LOHAR AGE 32 YRS. R/O DUDHESHWAR MAHADEV ROAD, IN FRONT OF JUPITER ROAD, PATRAWALI CHALI, P.S. MADHAVPURA, AHEMDABAD (GUJARAT) Vs. THE STATE OF RAJASTHAN THROUGH P.P.
September 15, 2016
RAMESH KUMAR Vs. STATE OF RAJASTHAN
July 12, 2016
RAMESH KUMAR AND ANR. Vs. ADDITIONAL DISTRICT JUDGE
January 27, 2016
RAMESH NAGDA Vs. STATE OF RAJASTHAN
March 8, 2016
RAMESHWAR & OTHERS Vs. STATE OF RAJASTHAN & ANOTHER
July 5, 2016
RAMESHWAR DAYAL Vs. STATE OF RAJASTHAN
December 7, 2016
RAMESHWAR LAL Vs. STATE OF RAJASTHAN
March 3, 2016
RAMESHWAR PRASAD SONI Vs. THE STATE OF RAJASTHAN & OTHERS
March 3, 2016
RAMJAN Vs. STATE OF RAJASTHAN
May 16, 2016
RAMJI LAL LAKHERA Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION & ANR.
February 8, 2016
RAMKARAN KUMHAR Vs. UNION OF INDIA
May 31, 2016
RAMNARAYAN Vs. ASHOK KUMAR
April 26, 2016
RAMNIWAS Vs. SHAKUNTALA DEVI
April 4, 2016
RAMNIWAS & ORS. Vs. RAJARAM
January 13, 2016
RAMPAL Vs. RAMCHANDRA
February 2, 2016
RAMPAL Vs. SUB DIVISIONAL OFFICER, SUJANGARH & ORS.
April 7, 2016
RAMPAL SON OF SHIBAN Vs. SUBE SINGH SON OF RAMCHANDRAR; RETURNING OFFICER, ELECTION GRAM PANCHAYAT KHANPUR AHIR THROUGH DISTRICT ELECTION OFFICER
September 12, 2016
RAMPRASAD AND ORS. Vs. STATE OF RAJASTHAN
January 21, 2016
RAMRAJ MEENA Vs. UNION OF INDIA
December 8, 2016
RAMSWAROOP Vs. STATE OF RAJASTHAN
September 21, 2016
RAMSWAROOP Vs. STATE OF RAJASTHAN
May 26, 2016
RAMSWAROOP SAINI Vs. STATE OF RAJASTHAN & ORS
August 8, 2016
RAMSWAROOP SHARMA Vs. UNION OF INDIA & ANR.
July 20, 2016
RAMU Vs. BANSHI
May 26, 2016
RANCHHODA RAM & ANR. Vs. THE STATE OF RAJASTHAN
September 1, 2016
RANJEET & ORS. Vs. STATE OF RAJASTHAN & ORS.
April 25, 2016
RANVEER SINGH Vs. NATIONAL INSURANCE CO. & ANR.
May 18, 2016
RANVEER SINGH CHAUHAN S/O GANPAT SINGH CHAUHAN Vs. STATE OF RAJ
September 16, 2016
RANVEER SINGH PUNIA S/O SHRI JUGLAL SINGH, RESIDENT OF BASANT VIHAR, SIKAR AT PRESENT ASSISTANT ENGINEER, PUBLIC WORKS DEPARTMENT, NEEM KA THANA, DISTRICT SIKAR Vs. STATE OF RAJASTHAN
November 22, 2016
RATAN LAL Vs. GOVIND LAL
August 4, 2016
RATAN LAL Vs. STATE OF RAJASTHAN AND ORS.
March 2, 2016
RATAN LAL TUKLIYA Vs. STATE OF RAJASTHAN & ORS.
April 27, 2016
RATAN SERVICE STATION Vs. INDIAN OIL CORP LTD
May 27, 2016
RATANLAL Vs. STATE OF RAJASTHAN
July 5, 2016
RATANLAL @ BATTU S/O HEERALAL SONI Vs. STATE OF RAJASTHAN
September 8, 2016
RAVI @ BHURA Vs. THE STATE OF RAJASTHAN
July 5, 2016
RAVI @ RAVIKANT Vs. STATE OF RAJ.
February 26, 2016
RAVI KUMAR Vs. THE STATE OF RAJASTHAN
June 14, 2016
RAVI KUMAR Vs. THE DIRECTOR GENERAL OF POLICE, RAJASTHAN, JAIPUR AND ANR.
July 14, 2016
RAVI KUMAR Vs. THE STATE OF RAJASTHAN
June 1, 2016
RAVINDER KUMAR Vs. STATE OF RAJASTHAN
December 13, 2016
RAVINDRA KUMAR Vs. UNION OF INDIA
November 8, 2016
RAVINDRA KUMAR, SON OF SHRI RAM SINGH Vs. SMT. NIRMALA, WIFE OF SHRI RAVINDRA KUMAR, DAUGHTER OF SHRI PREM CHAND
September 7, 2016
RAVINDRA SINGH BHATI Vs. STATE OF RAJASTHAN & ORS.
January 12, 2016
REGIONAL FOREST OFFICER, SHRI DOONGAR GARH, BIKANER Vs. SHAWAN RAM
May 6, 2016
REKHA PRAJPAT W/O SHRI MANOJ, DAUGHTER OF SHRI SHANKER LAL, BY CASTE PRAJAPAT (KUMHAR), AGED 23 YEARS, R/O MERTA CITY, TEHSIL MERTA, DISTRICT NAGAUR Vs. MANOJ S/O SHRI RAMESHWARLAL, BY CASTE PRAJAPAT (KUMHAR), R/O KITALSAR, TEHSIL DEGANA, DISTRICT NAGAUR
September 8, 2016
RELIANCE GENERAL INSURANCE CO. LTD. Vs. SMT. PUSHPA W/O LATE JAGDISH CHANDRA, B/C DHOLI (RAO)
September 15, 2016
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. HARI DUTT SHARMA S/O NAND KISHORE SHARMA
December 1, 2016
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. SHUSHILA; MANI LAL; SHANTA; RAJU BHAI; ANISH BHAI
September 1, 2016
RESHAMI DEVI W/O SADDU RAM Vs. STATE OF RAJASTHAN; PRIYAVARAT; PREM SHIHAG; PANNA RAM; CHAINA DEVI
September 8, 2016
REWANT RAM Vs. STATE OF RAJASTHAN & ANR.
May 31, 2016
REWANT RAM @ REWANT PRAKASH & ORS. Vs. STATE OF RAJASTHAN
February 1, 2016
RIICO Vs. LRS OF PREM KISHAN ORS.
March 16, 2016
RISHIRAJ RATHORE & ORS. Vs. BOARD OF REVENUE, AJMER & ORS.
March 16, 2016
RITU NALWAYA Vs. SH. NARENDRA SINGH BAPNA & ANR.
April 6, 2016
RIYAZ HUSSAIN Vs. THE JANARDHAN RAI NAGAR RAJASTHAN VIDHYA PEETH (DEEMED UNIVERSITY)
March 18, 2016
ROCHIRAM & SONS Vs. UNION OF INDIA
February 26, 2016
RODILAL S/O GOURI LAL BANZARA, RESIDENT OF AAMAD, TEHSIL BANASA, DISTRICT NEEMUCH, AT PRESENT NEW ABADI GANGAPUR, TEHSIL BEGUN, DISTRICT CHITTORGARH Vs. STATE OF RAJASTHAN AND ANR.
August 29, 2016
ROHIT @ MOHIT Vs. STATE
February 15, 2016
ROHITASH KUMAR; MAHENDER SINGH Vs. STATE OF RAJ THROUGH P P
September 15, 2016
ROM INDUSTRIES LTD & ORS Vs. FIRM M/S SUGAN CHAND HANUMAN DAS
August 8, 2016
ROOP CHAND Vs. STATE OF RAJASTHAN
February 22, 2016
ROOP CHAND CHHAGANLAL Vs. GANDHI VIDHYA MANDIR AND ANR
February 12, 2016
ROOP NARAYAN JAT Vs. STATE OF RAJASTHAN & ANR.
August 2, 2016
ROOPA RAM @ RAMESHWAR Vs. STATE
May 17, 2016
ROOPCHAND Vs. STATE OF RAJASTHAN
June 17, 2016
ROSHANLAL SON OF BHERULAL MALI, RESIDENT OF AARNI POLICE STATION RASHMI, DISTRICT CHHITTORGARH Vs. STATE OF RAJASTHAN
October 21, 2016
RSRTC Vs. RAMAVATAR SHARMA AND ORS.
February 16, 2016
RUPA KHAN AND ORS. Vs. STATE OF RAJASTHAN
January 13, 2016
RUPA RAM & ANR. Vs. STATE OF RAJASTHAN
June 17, 2016
RUPESH KUMAR @ PINTU Vs. STATE
August 26, 2016
S M SARAF Vs. COMMISSIONER OF INCOME TAX, NCRB & ANR
September 7, 2016
S.B. SALES TAX REVISION PETITION NO.352 OF 2011 ACTO Vs. VEER & CO.
November 28, 2016
S.S. JAIN SUBHODH SHIKSHA SAMITI Vs. SEEMA DAYA, W/O DR. VIJAY DAYA, RESIDENT OF BUNGALOW NO. 3, JANANA HOSPITAL COMPUND, CHANDPOLE, JAIPUR
December 20, 2016
SABBUDDIN Vs. MANJU JAIN AND ORS.
February 12, 2016
SABIR ALIAS SHABBIR Vs. STATE OF RAJASTHAN
May 24, 2016
SABIR MOHD. Vs. URBAN IMPROVEMENT TRUST, UDAIPUR
May 11, 2016
SABU Vs. STATE OF RAJASTHAN AND ORS.
April 18, 2016
SACHCHE MIYAN S/O SHRI SADIK ALI Vs. STATE OF RAJASTHAN
December 22, 2016
SACHIN MEGHWAL Vs. STATE OF RAJASTHAN
July 25, 2016
SADAKATULLAH KHAN Vs. HAFIZA
January 8, 2016
SADHANA GODIKA Vs. THE MANAGING COMMITTEE AND ORS.
May 4, 2016
SADHU RAM Vs. STATE OF RAJASTHAN & ORS.
February 19, 2016
SAEEN BANO AND ORS Vs. AMIN HUSSAIN AND ORS
February 19, 2016
SAFEDI DEVI AND ORS. Vs. KAJOD AND ORS.
January 28, 2016
SAGARMAL AND ANR. Vs. LAXMAN SINGH AND ORS.
November 29, 2016
SAHAB RAM Vs. STATE OF RAJASTHAN
May 16, 2016
SAHEB SINGH Vs. STATE OF RAJASTHAN
June 27, 2016
SAHI RAM Vs. STATE OF RAJASTHAN
November 22, 2016
SAHI RAM ADOPTED SON OF SH. NATHU RAM, AGED ABOUT 38 YEARS, RESIDENT OF INDUSTRIAL AREA RIICO ROAD NO.7, RANI BAZAR, BIKANER AT PRESENT RESIDING AT VILLAGE SUDASAR, TEHSIL SRI DUNGARGARH, DISTRICT BIKANER Vs. BHANWARI DEVI W/O SH. NATHU RAM, RESIDENT OF INDUSTRIAL AREA, RIICO ROAD NO.7, RANI BAZAR, BIKANER
December 16, 2016
SAJJAN SINGH Vs. STATE OF RAJASTHAN
July 14, 2016
SAKIB KHAN Vs. STATE OF RAJASTHAN
July 8, 2016
SALEEM Vs. LABOUR COURT & INDUSTRIAL TRIBUNAL, AJMER
March 16, 2016
SALMAN KHAN AND ANR. Vs. STATE OF RAJASTHAN
July 25, 2016
SAMINA Vs. BHANWAR LAL
September 22, 2016
SAMPAT BAI AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
May 11, 2016
SAMPAT PUNIA Vs. STATE OF RAJASTHAN
May 18, 2016
SAMRATH LAL Vs. STATE
May 11, 2016
SAMRI GRAM SEVA SAHKARI SAMITI Vs. STATE OF RAJASTHAN
June 3, 2016
SANDEEP GOCHAR Vs. STATE OF RAJASTHAN
January 5, 2016
SANDEEP KUMAR KHANGAR Vs. STATE OF RAJASTHAN
June 15, 2016
SANDEEP KUMAR SON OF SHRI BHAGWAN SINGH, AGED 30 YEARS Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF RAILWAY, GOVERNMENT OF INDIA, RAIL BHAWAN, NEW DELHI
October 4, 2016
SANGAM (INDIA) LTD. Vs. UNION OF INDIA
May 5, 2016
SANGARAM Vs. STATE OF RAJASTHAN
March 28, 2016
SANGEETA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
January 4, 2016
SANGEETA MEENA Vs. RETURNING OFFICER
May 20, 2016
SANJAY Vs. STATE OF RAJASTHAN
July 14, 2016
SANJAY HARSH & ANR. Vs. STATE OF RAJASTHAN & ANR.
July 4, 2016
SANJAY KUMAR AND ANOTHER Vs. STATE OF RAJASTHAN AND ANOTHER
January 8, 2016
SANJAY KUMAR S/O SHRI RESHAM KUMAR Vs. STATE OF RAJASTHAN
November 24, 2016
SANJAY KUMAR SHARMA S/O RATAN LAL Vs. STATE OF RAJ
September 14, 2016
SANJAY KUMAR SON OF SHRI HARI VALLABH Vs. STATE OF RAJASTHAN
November 30, 2016
SANJEEV BHARADWAJ Vs. YOGESHWAR SWAROOP BHATNAGAR
February 22, 2016
SANJEEV KOHLI S/O NATTHA RAM Vs. LAJWANTI W/O BOOLCHAND
September 23, 2016
SANJEEV SACHDEVA & ANR. Vs. STATE OF RAJASTHAN & ORS.
May 5, 2016
SANOJ KUMAWAT Vs. STATE OF RAJASTHAN
December 7, 2016
SANT RAM AND OTHERS Vs. STATE OF RAJASTHAN
February 3, 2016
SANT SHRI ASHARAMJI BAPU S/O THEVARDASS @ THERUMAL, BY CASTE SINDHI, AGED ABOUT 78 YEARS, RESIDENT OF SANT SHRI ASHARAMJI ASHRAM, MOTERA ROAD, SABARMATI, POLICE STATION Vs. STATE OF RAJASTHAN
November 3, 2016
SANTOSH Vs. TELARAM
December 2, 2016
SANTOSH AGARWAL AND ORS. Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND ORS.
March 4, 2016
SANTOSH BAFNA Vs. SMT. RITU NALVAYA & ANR.
April 6, 2016
SANTOSH BANSAL W/O SH GANESH BANSAL Vs. STATE OF RAJASTHAN; HETRAM DHARNIA; GANESH BANSAL S/O SH RAM PRASAD BANSAL; BHANWARLAL SONI; MANJOOR ALI; GULAB BANSAL; MANOJ KUMAR S/O SH DEVRAJ; SAMPAT S/O SH MUKANDLAL; KADURAM S/O SH MANGURAM
September 2, 2016
SANTOSH JILOWA Vs. STATE OF RAJASTHAN
May 12, 2016
SANTOSH YADAV Vs. STATE OF RAJASTHAN AND ORS.
February 2, 2016
SANWAL RAM CHOUDHARY S/O MANGLA RAM, BY CASTE CHOUDHARY, RESIDENT OF VILLAGE AJEET, TEHSIL SIVANA, DISTRICT BARMER AT PRESENT LODGED AT CENTRAL JAIL, JODHPUR Vs. STATE OF RAJASTHAN
November 16, 2016
SANWAR MAL SWAMI Vs. THE STATE OF RAJASTHAN AND ANR.
July 25, 2016
SARDARA & ANR. Vs. STATE OF RAJASTHAN
February 26, 2016
SARDARILAL Vs. GAJANAND
January 13, 2016
SARVAN KUMAR & ORS. Vs. RAJKUMAR SAINI & ORS.
March 4, 2016
SARVAN SINGH Vs. STATE OF RAJASTHAN
September 9, 2016
SARVAR KHAN Vs. STATE OF RAJASTHAN
February 1, 2016
SARVESH PALRIA Vs. MAHARSHI DAYANAND SARASWATI UNIVERSITY AND ORS.
January 30, 2016
SARVESHWAR Vs. IMRAN AND ORS.
July 20, 2016
SATISH KUMAR Vs. STATE OF RAJASTHAN
February 11, 2016
SATISH VYAS S/O LATE SH. SHRIKRISHAN VYAS Vs. SURYAKANT VYAS S/O LATE SH. SHRIKRISHAN VYAS, RESIDENT OF 11/966, CHOPASNI HOUSING BOARD, JODHPUR (RAJ.)
November 10, 2016
SATTU RAM @ SATIYA & ANR. Vs. STATE OF RAJASTHAN
February 23, 2016
SATVEER SINGH SON OF SACHHA SINGH Vs. STATE OF RAJASTHAN; MALVINDRA SINGH S/O AVATAR SINGH; AVATAR SINGH S/O SHAMSHER SINGH; RAJVEER KAUR W/O AVATAR SINGH; HARBHAJJAN SINGH S/O AVATAR SINGH
August 23, 2016
SATVEERSINGH & ORS. Vs. STATE OF RAJASTHAN
July 5, 2016
SATYA NARAIN Vs. HARPHOOL SINGH & OTHERS
June 2, 2016
SATYA NARAIN Vs. STATE OF RAJ. & ORS.
February 5, 2016
SATYA NARAIN SHANKHLA AND ORS. Vs. BOARD OF SECONDARY EDUCATION AND ORS.
January 19, 2016
SATYA NARAYAN SINGH Vs. STATE OF RAJASTHAN & ORS.
July 12, 2016
SATYA PRAKASH Vs. STATE OF RAJASTHAN & ANOTHER
May 4, 2016
SATYANARAYAN Vs. STATE OF RAJASTHAN; EXECUTIVE OFFICER, MUNICIPAL BOARD, SURATGARH, DISTRICT SRI GANGANAGAR; CHAIRMAN MUNICIPAL BOARD SURATGARH, DISTRICT SRI GANGANAGAR
September 9, 2016
SAURABH KUMAR KOTHARI AND ORS. Vs. RPSC AND ORS.
February 3, 2016
SAWAI RAM Vs. STATE
May 17, 2016
SAWAI SINGH Vs. STATE OF RAJASTHAN & ANR
February 19, 2016
SAYAD KHATUN Vs. STATE OF RAJASTHAN
April 21, 2016
SECRETARY (ADMINISTRATION) AJMER VIDYUT VITRAN NIGAM LIMITED Vs. RAKESH KUMAR
August 1, 2016
SECRETARY, AJMER MERWARA GRAM SEVA MANDAL, RAMGANJ, AJMER Vs. PRESIDING OFFICER, LABOUR COURT CUM INDUSTRIAL TRIBUNAL AJMER
December 8, 2016
SECRETARY, RAJASTHAN HOUSING BOARD Vs. UNION OF INDIA & ORS.
May 6, 2016
SEEMA JAIN Vs. DHANISHTH JAIN
February 26, 2016
SEETA RAM Vs. SMT. MADHU AND ORS.
August 24, 2016
SEMA SINGH AND ANR. Vs. SOHANLAL AND ORS.
August 30, 2016
SETH INDUSTRIAL CORPORATION, 80 Vs. STATE OF RAJASTHAN
October 7, 2016
SEV NATH AND ANOTHER Vs. STATE OF RAJASTHAN
June 17, 2016
SHAILENDRA GARG; GURDIAL SINGH SANDHU; ONKAR MAL SAINI; VIJAY MEHTA Vs. STATE OF RAJASTHAN
August 12, 2016
SHAKOOR MOHAMMAD Vs. LABOUR COURT & INDUSTRIAL TRIBUNAL, AJMER
March 16, 2016
SHALU Vs. STATE OF RAJASTHAN
May 27, 2016
SHAMBHOO LAL Vs. SMT. LADI & ORS.
May 30, 2016
SHAMBHU SINGH Vs. STATE OF RAJASTHAN
April 13, 2016
SHAMIM BANO W/O SHRI RUSTAM ALI, AGED 60 YEARS Vs. NEK MOHAMMED @ AZIZ S/O GHEESU KHAN, BY CASTE KAYAMKHANI (MOYAL), R/O
September 5, 2016
SHANKAR LAL Vs. STATE OF RAJASTHAN
July 20, 2016
SHANKAR LAL Vs. STATE OF RAJASTHAN
August 30, 2016
SHANKAR LAL KHANDELWAL Vs. MOHAN LAL KHANDELWAL UNION OF INDIA THROUGH ITS SPECIAL PUBLIC PROSECUTOR
September 7, 2016
SHANKAR LAL S/O SH. PAT RAM, BY CASTE SONI, RESIDENT OF GANDHI BADI, POLICE STATION BHIRANI, TESHIL BHADRA, DISTRICT HANUMANGARH (RAJ.) Vs. STATE OF RAJASTHAN
November 23, 2016
SHANKARLAL SONI Vs. STATE OF RAJ. AND ORS.
March 3, 2016
SHANKER LAL Vs. GANESH MAL AND ORS.
February 12, 2016
SHANKER LAL S/O ROOPA Vs. STATE OF RAJASTHAN
August 24, 2016
SHANKER RAM AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
January 5, 2016
SHANKERLAL Vs. CHAINA RAM
September 28, 2016
SHANKUNTLA DEVI & ANR. Vs. STATE OF RAJASTHAN THR. PUBLIC PROSECUTOR
August 12, 2016
SHANTI DEVI AND ORS. Vs. DEEPARAM CHOUDHARY AND ORS.
February 11, 2016
SHANTI LAL Vs. RAJASTHAN STATE ELECTION COMMISSION AND ORS.
July 15, 2016
SHARDA (SMT.) Vs. STATE OF RAJASTHAN AND ANR.
May 26, 2016
SHARIF KHAN S/O PANNE KHAN SINCE DECEASED Vs. STATE OF RAJASTHAN TO BE SERVED
December 14, 2016
SHARMA CONSTRUCTION AND ENGINEERS Vs. THE MANAGING DIRECTOR, WONDER CEMENT LIMITED
March 18, 2016
SHARMILA YADAV AND ORS. Vs. STATE (EDUCATION DEPARTMENT) AND ORS.
February 11, 2016
SHARWAN Vs. STATE OF RAJASTHAN
June 16, 2016
SHARWAN KUMAR SON OF BIRDURAM Vs. THE STATE OF RAJASTHAN
September 9, 2016
SHASHI GOYAL (SMT.) Vs. MOHAN LAL AGARWAL
July 6, 2016
SHAUKAT ALI Vs. BHAG CHAND & ORS.
March 3, 2016
SHEELU SINGH Vs. NARPAT SINGH LAKHAWAT
March 2, 2016
SHEELU W/O AMAR SINGH Vs. AMAR SINGH S/O LAL SINGH & ANR.
January 27, 2016
SHEESHPAL SON OF SHRI LICHMANA RAM Vs. STATE OF RAJASTHAN
September 23, 2016
SHELLENDER SINGH Vs. STATE OF RAJASTHAN
June 10, 2016
SHEOJI @ SHIV PRASAD Vs. STATE OF RAJASTHAN
August 22, 2016
SHEOKARAN Vs. THE STATE OF RAJASTHAN
July 4, 2016
SHEORAM & ANR. Vs. STATE OF RAJASTHAN
June 8, 2016
SHER JANG KHAN Vs. R.S.R.T.C. & OTHERS
April 23, 2016
SHER SINGH CHOUHAN AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
March 17, 2016
SHER SINGH, SON OF NAWAB SINGH BY CASTE BANJARA, RESIDENT OF VILLAGE KHERIA LODHA, POLICE STATION ROOPWAS, DISTRICT Vs. STATE
September 1, 2016
SHILPI Vs. STATE OF RAJASTHAN
February 18, 2016
SHIMBHU SINGH Vs. STATE OF RAJASTHAN
January 4, 2016
SHISH RAM Vs. STATE OF RAJASTHAN AND OTHERS
January 11, 2016
SHISH RAM AND ORS Vs. STATE OF RAJASTHAN AND ORS
March 10, 2016
SHISHPAL Vs. UMA DEVI @ UMAWATI
February 11, 2016
SHISHPAL Vs. UMA DEVI
February 11, 2016
SHIV CHARAN LAL (SINCE DECEASED) THROUGH LEGAL REPRESENTATIVES Vs. STATE OF RAJASTHAN & ORS.
May 24, 2016
SHIV CHARAN LAL JONWAL Vs. HINDUSTAN/SAMBHAR SALT LIMITED
January 12, 2016
SHIV DAYAL DAVE Vs. THE STATE OF RAJASTHAN THROUGH THE SECRETARY
December 13, 2016
SHIV KUMAR Vs. STATE OF RAJASTHAN
February 5, 2016
SHIV LAL Vs. THE STATE OF RAJASTHAN
September 12, 2016
SHIV LAL DAMOR Vs. THE AJMER VIDHYUT VITARAN NIGAM LTD. AND ANR.
May 31, 2016
SHIV PRASAD Vs. STATE OF RAJASTHAN
May 2, 2016
SHIV SHAKTI GRIH NIRMAN SAHKARI SAMITI LIMITED, JAIPUR Vs. PREM CHAND KALA & ANR.
July 8, 2016
SHIV SHANKAR GUPTA Vs. STATE OF RAJASTHAN
November 7, 2016
SHIVAJI RAM BAIRWA Vs. UCO BANK; ZONAL MANAGER; GENERAL MANAGER
September 1, 2016
SHIVDAYAL SHARMA Vs. SUDEEP KARNAWAT
March 16, 2016
SHIVRAJ BAIRWA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
January 8, 2016
SHIVRATAN Vs. STATE OF RAJASTHAN
June 10, 2016
SHOBH SINGH Vs. STATE OF RAJASTHAN
July 25, 2016
SHOBHA MUTHA Vs. STATE OF RAJASTHAN & OTHERS
May 19, 2016
SHOBHANA Vs. THE INDIAN COUNCIL OF GUPTA AGRICULTURE RESEARCH
April 23, 2016
SHODAN SINGH S/O SHRI RAMJI LAL, BY CASTE THAKUR, RESIDENT OF VILLAGE PIPLA, POLICE STATION CHIKSANA, DISTRICT BHARATPUR Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
November 8, 2016
SHOKAT ALI & ANR. Vs. BOARD OF REVENUE & ORS.
February 3, 2016
SHRAVAN S/O KHETA RAM JAT Vs. STATE OF RAJASTHAN
August 11, 2016
SHRAWAN KUMAR BRAHMIN Vs. TEJ KARAN BRAHMIN AND ANR
December 21, 2016
SHREE BALAJI TRADERS & ORS Vs. VIKAS WSP LIMITED & ANR
August 17, 2016
SHREE CHAND AND ORS. Vs. CIVIL JUDGE (SR. DIV.) AND ANR.
May 25, 2016
SHRI AVADHESH SHARMA, S/O SHRI BIHARI SHARMA, AGED 39 YEARS, CASTE BRAHMIN, RESIDENT OF 974, SHANTI NAGAR, DURGAPURA, POLICE STATION SHIPRA PATH, JAIPUR Vs. THE STATE OF RAJASTHAN
November 15, 2016
SHRI BASRAM JAT, S/O SHRI AGAMA JAT, AGE 44 YEARS CASTE JAT, R/O VILLAGE MAVESIYA, POST RAMSAR, NASIRABAD, DISTRICT AJMER Vs. BIRLA SUN LIFE INSURANCE CO. LTD. THROUGH MANAGING DIRECTOR, REG. OFF. AT ONE INDIABULLS CENTRE, TOWER 1, 15TH AND 16TH FLOOR, JUPITER MILL COMPOUND, 841, SENAPATI BAPAT MARG, ELPHINSTORE ROAD, MUMBAI
October 7, 2016
SHRI GANESH COLLEGE OF EDUCATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION AND ORS.
January 12, 2016
SHRI GANESH JAN SEVA SAMITI (REGISTERED) BASWA Vs. STATE OF RAJASTHAN & ORS.
September 1, 2016
SHRI HITESH SHARMA, S/O SHRI HEERA LAL SHARMA, AGED ABOUT 25 YEARS, CASTE BRAHMIN, RESIDENT OF HOUSE NO.226, GURUNANAKPURA, ADARSH NAGAR, JAIPUR Vs. STATE OF RAJASTHAN
November 17, 2016
SHRI KSHEMANKARI MATESHWARI TRUST Vs. THE STATE OF RAJASTHAN
October 3, 2016
SHRI OSWAL SINGH SABHA Vs. SH.BHOOR CHAND JEERAWALA & ANR
February 18, 2016
SHRI VINOD KUMAR SHARMA Vs. CHIEF MANAGER, ALWAR(DEPOT) AND ANOTHER
July 22, 2016
SHRIBAI Vs. SMT. RUKMANI SHARMA AND OTHERS
September 1, 2016
SHRIBHAGWAN SON OF SHRI BABULAL Vs. STATE OF RAJASTHAN THROUGH PP
December 15, 2016
SHRILAL & ORS. Vs. DURGALAL & ORS.
July 6, 2016
SHRIRAM GIC LTD. Vs. SATYANARAYAN DAS
October 4, 2016
SHRIRAM RAYONS, SHRIRAM NAGAR, KOTA Vs. ASSISTANT PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION, SUB
December 2, 2016
SHRUTI KAUSHIK Vs. STATE OF RAJASTHAN AND ORS
March 10, 2016
SHWETA Vs. UNIVERSITY OF RAJASTHAN AND ORS.
January 6, 2016
SHWETA UPADHYAY Vs. REGISTRAR, VINAYAKA MISSION RESEARCH FOUNDATION
February 16, 2016
SHYAM DAS JUNEJA Vs. SHRI T.R. JUNEJA AND OTHERS
June 3, 2016
SHYAM LAL Vs. STATE OF RAJ
April 20, 2016
SHYAM LAL Vs. APPELLATE RENT TRIBUNAL, JAIPUR METROPOLITAN, JAIPUR & ANR.
July 19, 2016
SHYAM LAL S/O SHRI CHAMPA LAL, BY CASTE REGAR, R/O RANIKHERA NIMBAHERA POLICE STATION, DISTRICT CHITTORGARH Vs. STATE OF RAJASTHAN
October 19, 2016
SHYAM LAL SOLANKI S/O LAXMI NARAYAN JI Vs. THE STATE OF RAJASTHAN
December 22, 2016
SHYAM SUNDER Vs. NASEEB KAUR & ORS.
May 17, 2016
SHYAM SUNDER AND ORS. Vs. STATE OF RAJASTHAN
January 14, 2016
SHYAM SUNDER GUPTA Vs. SHRI MADAN LAL GUTA SON OF LATE SHRI ONKARMAL JI
September 2, 2016
SHYAM SUNDER SHARMA S/O SHRI MOTI SHANKAR SHARMA Vs. STATE OF RAJASTHAN THROUGH ITS SECRETARY DEPARTMENT OF EDUCATION, SECRETARIAT, JAIPUR
December 21, 2016
SHYAMLAL THROUGH LRS Vs. ANIL KUMAR GOYAL
March 3, 2016
SHYOJI Vs. STATE OF RAJASTHAN
September 1, 2016
SIKANDAR Vs. STATE OF RAJASTHAN
August 5, 2016
SINGHAL CONSTRUCTION COMPANY REGISTERED PARTNERSHIP FIRM B NARAIN GATE, BHARATPUR Vs. RAJASTHAN STATE AGRICULTURE MARKETING BOARD THROUGH ADMINISTRATOR RAJASTHAN STATE AGRICULTURE MARKETING BOARD, PANT KRISHI BHAWAN, JANPATH, JAIPUR AND ORS.
October 7, 2016
SIRAJ @ TANGA Vs. THE STATE OF RAJASTHAN
July 25, 2016
SISTEMA SHYAM TELESERVICES LIMITED; RELIANCE COMMUNICATION LIMITED Vs. STATE
September 30, 2016
SITA RAM Vs. STATE OF RAJASTHAN
June 14, 2016
SITA RAM GUPTA Vs. GOPAL LAL AND ANR
December 21, 2016
SITARAM SHARMA Vs. RAMJI LAL MEENA & ORS.
February 16, 2016
SKD RESORTS PVT. LTD. Vs. HAZARI LAL
April 21, 2016
SMT KIRAN KANWAR WIDOW OF LATE SHRI RAJENDRA SINGH KHETASAR, LEGAL HEIR OF SHRI RAJENDRA SINGH KHETASAR, VILLAGE Vs. UNION OF INDIA
August 2, 2016
SMT YUVRAJ MEHTA Vs. STATE OF RAJASTHAN AND ANR
August 4, 2016
SMT. AMARI Vs. SUKHRAJ GAUR & ANR.
April 26, 2016
SMT. ANGREJO Vs. M/S. VIJAY LOGISTIC PRIVATE LTD.
October 3, 2016
SMT. ASMAT NAZEER & OTHERS Vs. MOHD. UMAR & OTHERS
January 27, 2016
SMT. BABITA SHARMA & ORS. Vs. SHADAT ALI & ORS.
March 4, 2016
SMT. CHANCHAL KANWAR Vs. STATE OF RAJASTHAN & ANR.
February 23, 2016
SMT. DURGA Vs. SHANTI LAL
December 13, 2016
SMT. GODAWARI DEVI Vs. STATE OF RAJASTHAN & ANR.
July 19, 2016
SMT. GUNJAN RANI @ HARSHITA Vs. LALIT RAGHUVANSHI
January 20, 2016
SMT. INDRA DEVI AND OTHERS Vs. CHHOTELAL AND OTHERS
November 29, 2016
SMT. JANNATI Vs. STATE OF RAJASTHAN AND ORS.
April 18, 2016
SMT. JIGYASA GAUTAM Vs. GYAN PRAKASH GAUTAM
January 20, 2016
SMT. JIGYASA VAJPAYEE W/O SH. ANIL VAJPAYEE Vs. STATE OF RAJASTHAN
September 29, 2016
SMT. JUBEDA W/O AMIN KHAN, BY CASTE MUSLIM, R/O PLOT NO.69 B SINDHI MUSLIM COLONY, MASURIYA EXTENSION, JODHPUR (RAJ.) Vs. CHAND KHAN S/O RAHMAT KHAN BY CASTE MUSLIM, R/O SINDHI MUSLIM COLONY, MASURIYA EXTENSION, JODHPUR (RAJ.)
December 15, 2016
SMT. JULI DANGI Vs. THE STATE OF RAJASTHAN
August 29, 2016
SMT. KHAIRUN Vs. STATE OF RAJASTHAN
March 3, 2016
SMT. KHATOON Vs. STATE OF RAJASTHAN & ORS.
March 18, 2016
SMT. KRISHNA DEVI Vs. RATAN PRAKASH GOYAL
August 2, 2016
SMT. KUSUM JAIN AND ANOTHER Vs. BANK OF BARODA AND ANOTHER
February 11, 2016
SMT. LALITA CHOHLA Vs. ROHIT SAMARIA
January 12, 2016
SMT. LAXMI BENIWAL Vs. STATE OF RAJASTHAN AND OTHERS
August 12, 2016
SMT. LEELA Vs. STATE OF RAJASTHAN AND OTHERS
January 25, 2016
SMT. LEELA DEVI Vs. SMT. KAMLA & ANR.
April 5, 2016
SMT. MADHRUI SINGH Vs. VISHWAJEET SINGH & ORS
August 26, 2016
SMT. MAKHNI & ANR. Vs. RAJASTHAN HIGH COURT, JODHPUR & ANR.
July 19, 2016
SMT. MAMTA Vs. STATE OF RAJASTHAN
March 18, 2016
SMT. MAMTA SHARMA Vs. UNION OF INDIA AND ORS.
June 1, 2016
SMT. MANBINA KAUR Vs. KARMINDER SINGH
January 20, 2016
SMT. MANJU & ORS. Vs. SURESH KUMAR & ORS.
May 30, 2016
SMT. MANJU DEVI Vs. INDRA SINGH AND OTHERS
March 9, 2016
SMT. MANJU DEVI W/O LATE SHRI PRATAP SINGH JI Vs. SHRI DAU SINGH S/O SHRI NAWAL SINGH RAWAT
October 27, 2016
SMT. MANJU LATA & ORS. Vs. LAXMI NARAIN SHARMA & ORS.
August 2, 2016
SMT. MANNI DEVI W/O LATE SH. RAMCHANDRA MEENA, AGE Vs. RAMKUMAR YADAV S/O SH. MAKKHANRAM YADAV
December 2, 2016
SMT. MATHRA & ANR. Vs. RANDHIR SINGH @ GAGANDEEP & ORS
February 22, 2016
SMT. MAYA DEVI Vs. STATE OF RAJASTHAN
January 18, 2016
SMT. MEERA Vs. SHYAM SUNDER & ANR.
July 6, 2016
SMT. MURTI @ MURTA DEVI Vs. STATE OF RAJASTHAN
January 7, 2016
SMT. NALINI WIDOW OF SHRI NARENDRA Vs. SAJAD KHAN SON OF LIYAQAT KHAN PATHAN, RESIDENT OF SHYAMGANJ MOHALLA, BARAKHARI BARDI, UTTAR PRADESH
September 27, 2016
SMT. NARBADA DEVI AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
January 8, 2016
SMT. NORTI, W/O LATE SHRI TEJ PAL, BY CASTE BAIRWA, AGED 36 YEARS Vs. MURAD, S/O SHRI SUBRAT KHAN, BY CASTE MUSALMAN, RESIDENT OF MUKAM POST MOJAMABAD, JAIPUR
November 23, 2016
SMT. PARAMJEET GUJRAL Vs. STATE OF RAJASTHAN & ORS.
May 19, 2016
SMT. PAYAL, W/O JITENDRA KUMAR D/O REKH CHAND Vs. JITENDRA, S/O MOOL CHAND
December 14, 2016
SMT. POOJA @ SAJNA Vs. DURGA PRASAD
August 2, 2016
SMT. POOJA DEVI Vs. ANANT SHARMA
January 20, 2016
SMT. PREM LATA PANWAR, W/O LATE SHRI SURESH CHAND PANWAR Vs. SHRI LAXMAN SINGH BHATI
October 3, 2016
SMT. PUSHPA Vs. STATE OF RAJASTHAN
December 1, 2016
SMT. PUSHPA RANI W/O SHRI VINOD KUMAR D/O LATE SHRI GANGA RAM Vs. OM PRAKASH S/O SHRI KHETA RAM BAGHLA ARORA, ADDRESS: 74 G BLOCK, SRI GANGANAGAR (RAJASTHAN)
December 14, 2016
SMT. PUSHPA W/O MANOJ KEDIA, D/O HARI RAM Vs. STATE OF RAJASTHAN
September 16, 2016
SMT. RAJ KUMARI @ CHANDRAKALA W/O SHRI NANDLAL D/O SHRI BADRI SINGH, BY CASTE MALI KACHHAWAHA, RESIDENT OF SARDARSHAHAR AT PRESENT BIKANER Vs. NANDLAL SON OF LATE SHRI DALCHAND JI, BY CASTE MALI, SANGODIYA, RESIDENT OF SARDARSHAHAR CHURU
October 17, 2016
SMT. RAJESHREE KHANDEWAL W/O LATE SHRI ASHOK KUMAR KUMAR, R/O 12/1, ALIPUR PARK ROAD, KOLKATA Vs. SH LAXMI NARAYAN SHARMA S/O SH KISHANLAL SHARMA R/O D
October 17, 2016
SMT. RAMA Vs. SHRI MURTI MANDIR TEJA JI & ORS
July 6, 2016
SMT. RAMA Vs. STATE OF RAJASTHAN
November 16, 2016
SMT. RAMI DEVI W/O LEKH RAM, AGED 42 YEARS Vs. SMT. URMILA JAKHAR W/O MANOJ JAKHAR, BY CASTE JAT, RESIDENT OF WARD NO. 33, GANGORE MAIDAN, LOONKARANSAR, DISTRICT BIKANER (RAJ.) ......OWNER
September 5, 2016
SMT. RASHIDA @ RASEEDA Vs. SMT. SHAHIDA BANO
August 3, 2016
SMT. RENU VAIDI Vs. SMT. HARSHA JETHWANI & ANR.
January 7, 2016
SMT. RICHA YADAV Vs. STATE OF RAJASTHAN
January 5, 2016
SMT. SAJANI AND ORS. Vs. SHANKER SINGH AND ORS.
August 23, 2016
SMT. SAJIDA Vs. STATE OF RAJASTHAN & ORS.
February 1, 2016
SMT. SAJJAN KANWAR, W/O LATE RAGHUNATH SINGHY, B/C RAJPUT, AGED 56 YEARS, RESIDENT OF KHIROD, TEHSIL NAWALGARH, DISTRICT JHUNJHUNU Vs. STATE BANK OF BIKANER AND JAIPUR, MAIN BRANCH, JAIPUR THROUGH CHIEF MANAGER, PENSION, PF AND GRATUITY DEPARTMENT
September 12, 2016
SMT. SALMA KHATOON & ORS. Vs. STATE OF RAJ & ORS.
May 10, 2016
SMT. SANGEETA Vs. GOKUL SINGH
November 22, 2016
SMT. SANTA AND ORS. Vs. UNITED INDIA INSURANCE CO. LTD. & ANR.
March 9, 2016
SMT. SANTOSH Vs. STATE OF RAJASTHAN AND ANOTHER
February 9, 2016
SMT. SANTOSH BAIRWA & ORS. Vs. AASHA & ORS
February 22, 2016
SMT. SANTOSH MADAN W/O SHRI VEDPAL JI MADAN Vs. THE STATE OF RAJASTHAN, THROUGH THE SECRETARY, DEPARTMENT OF EDUCATION, GOVERNMENT OF RAJASTHAN, JAIPUR
December 15, 2016
SMT. SANTOSH W/O RAMSWAROOP D/O BHANWAR LAL, BY CASTE PRAJAPAT, RESIDENT OF GUJRATI KUMAHARON KA MOHALLA, MERTA CITY Vs. RAMSWAROOP S/O GANESHLAL, B/C PRAJAPATI, R/O KUMHARWADA, NAGAUR (RAJASTHAN)
October 17, 2016
SMT. SARITA Vs. SALIL KAWADIYA
January 6, 2016
SMT. SAROJ & ORS. Vs. SMT. KIRAN KANWAR AND ORS.
February 8, 2016
SMT. SAVITRI Vs. VIJAYPAL
January 13, 2016
SMT. SAVITRI DEVI Vs. NEMICHAND AND ANR
April 1, 2016
SMT. SHANTA AND ORS. Vs. HANSA AND ORS.
June 2, 2016
SMT. SHANTI DEVI Vs. FULI DEVI & ANR.
March 14, 2016
SMT. SHANTI DEVI SAKSENA & OTHERS Vs. NARENDRA KUMAR SETHI
April 22, 2016
SMT. SHANTI DEVI WIFE OF SHRI BHAKHAR RAM, AGED ABOUT 55 YEARS, BY CASTE BISHNOI, RESIDENT OF KANDHI KI DHANI, TEHSIL GUDA MALANI, DISTRICT BARMER Vs. THE STATE OF RAJASTHAN AND ORS THROUGH DISTRICT COLLECTOR,BARMER
November 25, 2016
SMT. SHARDA Vs. MANOHAR DAS
December 1, 2016
SMT. SNEHLATA W/O LATE SH. GHANSHYAM LAL CHAUDHARY (DECEASED) Vs. SH. SANJEEV KUMAR BHARGAVA SON OF LATE SH. HARISH CHANDRA BHARGAVA, TENANT, AGED 58 YEARS, RESIDENT OF D 259, DEVI MARG, BANI PARK, JAIPUR
November 22, 2016
SMT. SONU BAJAJ & ORS. Vs. STATE OF RAJASTHAN & ORS.
May 18, 2016
SMT. SUMAN @ RAGINI W/O ROHIT KUMAR D/O NAND RAM GUDESAR, AGED 31 YEARS, BY CASTE MEGHWAL, RESIDENT OF WARD NO.14, NEAR AMBEDKAR BHAWAN, RATAN NAGAR (THAILASAR) Vs. ROHIT KUMAR ALARIYA S/O KISHAN LAL ALARIYA, AGED 37 YEARS, BY CASTE MEGHWAL, RESIDENT OF C
October 20, 2016
SMT. SUMITRA DEVI WIDOW OF BHANWARLAL Vs. MUSHTAQ KHAN S/O GATU KHAN
September 17, 2016
SMT. SUNITA Vs. STATE OF RAJASTHAN AND OTHERS
January 22, 2016
SMT. SUNITA DEVI W/O LATE SHRI VISHWAPATI SHARMA Vs. NARAYAN DAS S/O SHRI MOTI LAL
October 27, 2016
SMT. SUNITA DEVI W/O LATE SHRI VISHWAPATI SHARMA, AGED ABOUT 45 YEARS Vs. STATE
October 27, 2016
SMT. SUNITA VERMA Vs. ANIL MARWAL
January 11, 2016
SMT. SURAJ DEVI W/O LATE SARDAR MAL Vs. STATE OF RAJASTHAN
September 26, 2016
SMT. SUSHMA Vs. KAN SINGH AND ORS.
August 8, 2016
SMT. SWETA Vs. DINESH KHETANI
May 4, 2016
SMT. TARAMANI KUMARI & ANOTHER Vs. STATE OF RAJASTHAN & OTHERS
January 5, 2016
SMT. USHA TIRPATHI, W/O SHANKAR PRASAD, AGE ABOUT 44 YEARS, BY CASTE TIRPATHI, RESIDENT OF GALI NO. 9, RAMPURA BASTI BIKANER Vs. SHANKAR PRASAD S/O SHRI TILAKMANE, BY CASTE TIRPATHI BRAHMAN, RESIDENT OF RAMPURA BASTI, GALI NO. 9, LALGARH, BIKANER (RAJ.)
September 16, 2016
SMT. VEENA T.V. W/O SHRI SHYAM PRASAD Vs. STATE OF RAJASTHAN
October 4, 2016
SMT. VIJAYLAXMI DAYMA Vs. CHANDRA KUMAR
July 26, 2016
SMT. VIMLA RATHORE Vs. THE SPECIAL JUDGE (FAKE CURRENCY) & ORS.
January 19, 2016
SMT. VIMLESH BANSAL WIFE OF PREM PRAKASH BANSAL Vs. ASHOK KUMAR SON OF SHRI BAIJ NATH, AGED 53 YEARS, R/O NEW COLONY, WAREHOUSE ROAD, BAYANA, DISTRICT BHARATPUR (RAJASTHAN)
September 23, 2016
SMT.PRAMILA & ANR Vs. STATE
November 4, 2016
SOBHA KUMBHAT Vs. SANT RAM
September 7, 2016
SOBHAG SINGH & ANR Vs. BOARD OF REVENUE, AJMER & ORS
August 9, 2016
SOCIETY FOR FORMER JUDGES ASSOCIATION RAJASTHAN, JAIPUR Vs. STATE OF RAJASTHAN; PRINCIPAL SECRETARY, GOVERNMENT OF RAJASTHAN, LAW AND JUSTICE, SECRETARIAT, JAIPUR; BAR COUNCIL OF RAJASTHAN
August 26, 2016
SODHI TEXTILES AND HOME FURNISHING (P) LIMITED Vs. SOBHAG SINGH
November 7, 2016
SOHAN LAL Vs. JAGDISH & ORS.
August 29, 2016
SOHAN LAL Vs. BASANTI LAL
May 11, 2016
SONA RAM Vs. STATE OF RAJASTHAN
June 13, 2016
SRI RAM @ SANJAY Vs. THE STATE OF RAJASTHAN
March 10, 2016
STATE Vs. STATE
October 20, 2016
STATE Vs. SHIV RAJ SINGH
August 3, 2016
STATE Vs. SALMAN KHAN
July 25, 2016
STATE Vs. LEELU KHAN
June 10, 2016
STATE Vs. TULSI RAM & ORS.
August 3, 2016
STATE BANK OF BIKANER AND JAIPUR Vs. MUNICIPAL BOARD, BALOTRA & ANR.
July 20, 2016
STATE BANK OF INDIA, MUMBAI AND ORS Vs. JUDGE, INDUSTRIAL TRIBUNAL CUM LABOUR COURT AND ORS
January 19, 2016
STATE OF RAJ. Vs. KALU RAM AND ANOTHER
February 26, 2016
STATE OF RAJ. AND ORS. Vs. SUMAN KUMARI
May 6, 2016
STATE OF RAJ. AND ORS. Vs. BHANWAR LAL AND ORS.
March 30, 2016
STATE OF RAJASTHAN Vs. UKA AND ORS.
February 12, 2016
STATE OF RAJASTHAN Vs. BALU RAM AND ORS.
April 13, 2016
STATE OF RAJASTHAN Vs. DHANNA SON OF SH. NANDA
August 3, 2016
STATE OF RAJASTHAN Vs. ASHOK NAWAL
April 18, 2016
STATE OF RAJASTHAN Vs. RAM NARAYAN
April 28, 2016
STATE OF RAJASTHAN Vs. ALLAUDDIN MANSURI
June 20, 2016
STATE OF RAJASTHAN Vs. KHINVRE KHAN, S/O IMAM KHAN, B/C MUSALMAN, R/O BADNAMA JAGIR, TEHSIL PACHPADRA, DISTRICT BARMER
October 5, 2016
STATE OF RAJASTHAN Vs. KHUSHALCHAND & ANR.
April 21, 2016
STATE OF RAJASTHAN Vs. HIRA RAM & ORS.
March 9, 2016
STATE OF RAJASTHAN Vs. PRAHLAD SINGH
March 31, 2016
STATE OF RAJASTHAN Vs. KAILASH SINGH AND OTHERS
January 28, 2016
STATE OF RAJASTHAN Vs. JAGDISH SONI
January 29, 2016
STATE OF RAJASTHAN Vs. NARAYAN RAM
January 30, 2016
STATE OF RAJASTHAN Vs. RAJVEER SINGH & OTHERS
June 8, 2016
STATE OF RAJASTHAN Vs. MUMTAZ ALI QURESI
April 29, 2016
STATE OF RAJASTHAN Vs. GURANDITTA SINGH
May 3, 2016
STATE OF RAJASTHAN Vs. VIKRAM TALWAR AND OTHERS
August 9, 2016
STATE OF RAJASTHAN Vs. POONAM SINGH & ANR.
July 6, 2016
STATE OF RAJASTHAN Vs. KAJOR SON OF SAYORAM BY CASTE JAT RESIDENT OF KANDA THANA SADAR BHILWARA (DEAD)
October 21, 2016
STATE OF RAJASTHAN Vs. MAG SINGH RAJPUROHIT AND OTHERS
October 18, 2016
STATE OF RAJASTHAN Vs. DHARMA RAM S/O CHOONA RAM, B/C BISHNOI
October 5, 2016
STATE OF RAJASTHAN Vs. UMAR KHAN S/O HASAM KHAN, BY CASTE DESHWARLI (MUSALMAN) RESIDENT OF BHAKARI, POLICE STATION PILVA, DISTRICT NAGAUR
October 5, 2016
STATE OF RAJASTHAN Vs. SHIVDAN, SON OF DANUDAN, BY CASTE CHARAN, RESIDENT OF MUNJASAR PANCHU, TEHSIL NOKHA, DISTRICT BIKANER
September 30, 2016
STATE OF RAJASTHAN Vs. ARVIND KUMAR
June 23, 2016
STATE OF RAJASTHAN Vs. CHAMPALAL
June 23, 2016
STATE OF RAJASTHAN Vs. PRABHU
March 18, 2016
STATE OF RAJASTHAN Vs. SMT. REKHO ALIAS REKHA AND ANOTHER
January 14, 2016
STATE OF RAJASTHAN Vs. RAM SINGH AND OTHERS
January 8, 2016
STATE OF RAJASTHAN Vs. PRATAP SINGH
January 8, 2016
STATE OF RAJASTHAN Vs. RAMU RAM
January 11, 2016
STATE OF RAJASTHAN Vs. RAM PRATAP AND OTHERS
January 4, 2016
STATE OF RAJASTHAN Vs. BANSHI LAL
May 20, 2016
STATE OF RAJASTHAN Vs. SADHU SINGH; SANTOKH SINGH; BILLU SINGH; KALA SINGH; SANJAY KUMAR; KALU SINGH; LICHHAMAN SINGH
August 31, 2016
STATE OF RAJASTHAN Vs. BABU RAM SON OF DAYALA RAM
September 6, 2016
STATE OF RAJASTHAN Vs. MANGI LAL SON OF CHIMNA RAM
September 2, 2016
STATE OF RAJASTHAN Vs. MAHESH VYAS & ORS
August 11, 2016
STATE OF RAJASTHAN Vs. KAILASH CHAND SAINI
August 23, 2016
STATE OF RAJASTHAN Vs. MANJEET SINGH
October 6, 2016
STATE OF RAJASTHAN Vs. VIKRAM SINGH S/O KALYAN SINGH
September 27, 2016
STATE OF RAJASTHAN Vs. DHUNDHI S/O MANGYA
September 22, 2016
STATE OF RAJASTHAN Vs. WASIM AKRAM
September 19, 2016
STATE OF RAJASTHAN Vs. LAXMAN BHEEL S/O KALU BHEEL, RESIDENT OF BALLA PURA (KARJALIYA), POLICE STATION RAYLA, DISTRICT BHILWARA (RAJ.)
October 21, 2016
STATE OF RAJASTHAN Vs. SANJAY KUMAR SHRIVASTAVA S/O SH. HOTI LAL, B/C NAI, R/O GAVARU, POLICE STATION HAJRAT NAGAR GADI, DISTRICT MURADABAD (U.P.) AT PRESENT KHANABADOSH AAROGAYA PATH S.M.S. HOSPITAL, BEHIND MURDAGHAR, JAIPUR
September 22, 2016
STATE OF RAJASTHAN Vs. M/S. JAI DYE CHEMICALS & ORS.
January 18, 2016
STATE OF RAJASTHAN Vs. OM PRAKASH BADGUJAR AND ORS
March 3, 2016
STATE OF RAJASTHAN Vs. SMT. KOSHLIYA DEVI
August 12, 2016
STATE OF RAJASTHAN Vs. AMARNATH PUROHIT
January 13, 2016
STATE OF RAJASTHAN Vs. SMT. CHANDNA DEVI
February 19, 2016
STATE OF RAJASTHAN Vs. HUKAM SINGH
May 5, 2016
STATE OF RAJASTHAN Vs. CHAMPA LAL & ORS.
May 27, 2016
STATE OF RAJASTHAN Vs. MST. MALLI & ORS.
May 3, 2016
STATE OF RAJASTHAN Vs. RAM PRATAP & ORS.
April 26, 2016
STATE OF RAJASTHAN Vs. MST MADHU BALA WIDOW OF LATE SHRI MADAN SINGH RAJPUROHIT, RESIDENT OF FATEH SAGAR, JODHPUR
August 1, 2016
STATE OF RAJASTHAN Vs. PYARELAL
May 18, 2016
STATE OF RAJASTHAN Vs. TAR SINGH AND OTHERS
June 23, 2016
STATE OF RAJASTHAN Vs. SMT. BABITA AGARWAL & ORS.
July 19, 2016
STATE OF RAJASTHAN Vs. LAXMI NARAIN AND ANR.
June 10, 2016
STATE OF RAJASTHAN Vs. RAM KUMAR CHOUDHARY
May 11, 2016
STATE OF RAJASTHAN Vs. RAM SINGH SON OF PARVAT SINGH RAJPUT, R/O KALYAKHERA. P.S. SADAR, BHILWARA
December 22, 2016
STATE OF RAJASTHAN Vs. SMT. MAD KANWAR
November 17, 2016
STATE OF RAJASTHAN Vs. BASU
January 7, 2016
STATE OF RAJASTHAN Vs. NIMA RAM & ORS.
July 27, 2016
STATE OF RAJASTHAN Vs. RAMSWAROOP & ORS.
July 25, 2016
STATE OF RAJASTHAN Vs. REKHARAM AND ORS.
January 5, 2016
STATE OF RAJASTHAN Vs. HILTON ESTATE PVT. LTD. AND ORS.
March 8, 2016
STATE OF RAJASTHAN Vs. BHAGWATI DEVI
March 8, 2016
STATE OF RAJASTHAN Vs. NAVNEET KUMAR RAJPUROHIT SON OF SHRI HARI SINGH RAJPUROHIT, RESIDENT OF CHAND POLE, OPPOSITE HANUMAN TEMPLE, JODHPUR
November 10, 2016
STATE OF RAJASTHAN Vs. KEDAR SON OF SHRI RAJPAL SINGH, BY CASTE GURJAR, AGED ABOUT 26 YEARS, ADDRESS: VILLAGE KAYRIKA, POST CHULHANS, TEHSIL DEEG, DISTRICT BHARATPUR
December 9, 2016
STATE OF RAJASTHAN Vs. M/S. MANI RAM BISHNOI
December 14, 2016
STATE OF RAJASTHAN Vs. RAJE KHAN AND ORS.
June 22, 2016
STATE OF RAJASTHAN Vs. SHARDA
May 16, 2016
STATE OF RAJASTHAN Vs. NANUDA
February 1, 2016
STATE OF RAJASTHAN Vs. SHAITAN SINGH
March 18, 2016
STATE OF RAJASTHAN Vs. OM PRAKASH
June 13, 2016
STATE OF RAJASTHAN Vs. UMMED SINGH SON OF SHRI GULAB SINGH
August 8, 2016
STATE OF RAJASTHAN Vs. MOHAN SINGH
May 6, 2016
STATE OF RAJASTHAN Vs. DEVI LAL BANSAL S/O KANHEIYA LAL, AGED ABOUT 55 YEARS, R/O 47, BANSAL VIHAR, GOWARAN VILAS, UDAIPUR
December 15, 2016
STATE OF RAJASTHAN Vs. MANI LAL
July 19, 2016
STATE OF RAJASTHAN Vs. KANTILAL S/O SHRI PREMARAM, BY CASTE MEGHWAL, R/O DAKATARA, PS BAGARA, DISTRICT JALORE
October 20, 2016
STATE OF RAJASTHAN Vs. PREMRAJ
April 5, 2016
STATE OF RAJASTHAN Vs. PRAHALD S/O KAMARU MEENA
September 1, 2016
STATE OF RAJASTHAN Vs. SMT. SUNDER W/O SH. RAM KARAN B/C JAT, R/O KADOLA P.S.DIGGI DISTT. TONK
December 6, 2016
STATE OF RAJASTHAN Vs. HANUMAN JAT
May 13, 2016
STATE OF RAJASTHAN & ANR Vs. JETHA NAND GANGWANI & ORS
January 27, 2016
STATE OF RAJASTHAN & ANR. Vs. ASHOK KUMAR TRIVEDI
July 15, 2016
STATE OF RAJASTHAN & ORS. Vs. FARUQUE HUSSAIN
July 18, 2016
STATE OF RAJASTHAN & ORS. Vs. IRSHAD ALI & ANR.
April 11, 2016
STATE OF RAJASTHAN AND ORS. Vs. SURENDRA MERTIA AND ORS.
April 7, 2016
STATE OF RAJASTHAN AND ORS. Vs. JAGRAJ SINGH
May 10, 2016
STATE OF RAJASTHAN AND ORS. Vs. RAJASTHAN RAJYA SHIKSHIT KARYAPRABHARI KARMACHARI SANGTHAN
February 10, 2016
STATE OF RAJASTHAN AND ORS. Vs. DILIP KUMAR DEWANI AND ORS.
February 3, 2016
STATE OF RAJASTHAN THROUGH COLLECTOR; SECRETARY, PUBLIC HEALTH & ENGINEERING DEPARTMENT; CHIEF ENGINEER; SUPERINTENDING ENGINEER; EXECUTIVE ENGINEER-IV Vs. SACHDEVA METAL WORKS
September 23, 2016
STATE OF RAJASTHAN THROUGH P.P. Vs. SMT. SUSHILA DEVI W/O SH. KULDEEP YADAV
September 21, 2016
STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR Vs. STATE
June 3, 2016
STATE OF RAJASTHAN THROUGH SECRETARY, DEPARTMENT OF MEDICAL & HEALTH, GOVERNMENT OF RAJASTHAN, JAIPUR Vs. PRADEEP SINGH S/O SHRI HEER SINGH INDA, AGED 35 YEARS, R/O TARTOLIYA, TEHSIL ABU ROAD, DISTRICT SIROHI (RAJ.)
September 14, 2016
STATE OF RAJASTHAN THROUGH SECRETARY, MEDICAL AND HEALTH Vs. VANDANA DEVI VYAS
October 4, 2016
STATE OF RAJASTHAN; DIRECTOR, MEDICAL AND HEALTH SERVICES; ADDITIONAL DIRECTOR (ADMINISTRATION); CHIEF MEDICAL AND HEALTH OFFICER Vs. RAJENDRA GUPTA S/O KAILASH PRASAD GUPTA
September 2, 2016
STATE OF RAJASTHAN; DY INSPECTOR OF POLICE, KOTA; SUPERINTENDENT OF POLICE, JHALAWAR Vs. JAMNA LAL MEENA S/O HEERA LAL MEENA
September 22, 2016
STEEL AUTHORITY OF INDIA LIMITED Vs. M/S. SHIV MAHIMA ISPAT PRIVATE LIMITED
December 1, 2016
SUBHAN KHAN Vs. STATE OF RAJASTHAN
June 14, 2016
SUBHASH Vs. STATE OF RAJASTHAN
June 1, 2016
SUBHASH BOHRA Vs. THE JANARDHAN RAI NAGAR RAJASTHAN VIDHYA PEETH AND ORS.
March 18, 2016
SUBHASH CHANDER Vs. DIVISIONAL COMMISSIONER, BIKANER & ANOTHER
May 20, 2016
SUBHASH CHANDRA & ANR. Vs. UNION OF INDIA & ORS.
July 20, 2016
SUBHASH GUPTA (SINCE DECEASED) Vs. THE RAJASTHAN STATE ROAD TRANSPORT CORPORATION & ORS.
July 20, 2016
SUBHASH S/O SHRI CHANDAN MAL Vs. BHURA RAM S/O SHRI IMARATA RAM, BY CASTE JAT JYANI, RESIDENT OF SRI DUNGARGARH, DISTRICT
November 4, 2016
SUBODH SHIKSHA SAMITI Vs. SHRI GOPI CHAND TETARWAL
October 27, 2016
SUDAMA DUTT SHARMA S/O SHRI DEVDUTT SHARMA, BY CASTE BRAHMAN Vs. THE STATE OF RAJASTHAN
November 8, 2016
SUDHA GUPTA Vs. STATE OF RAJASTHAN & ORS
August 8, 2016
SUGAN CHAND Vs. ABDUL AZIZ
January 27, 2016
SUGANA; KALI DEVI Vs. STATE OF RAJASTHAN
September 20, 2016
SUGANDHA CHHABRA Vs. STATE OF RAJASTHAN & ANOTHER
May 27, 2016
SUJA RAM Vs. STATE OF RAJASTHAN & ORS
August 4, 2016
SUJAN SINGH MEENA Vs. STATE OF RAJASTHAN
April 28, 2016
SUKH RAM Vs. RAMESHWAR & ORS.
January 22, 2016
SUKHA RAM Vs. STATE OF RAJASTHAN
September 2, 2016
SUKHA SINGH SON OF PREM SINGH, BY CASTE MAZBI SIKH, RESIDENT OF PANNIWALI, POLICE STATION HANUMANGARH JUNCTION, TEHSIL & DISTRICT HANUMANGARH Vs. STATE OF RAJASTHAN
December 5, 2016
SUKHDEV PATEL, S/O SHRI BUDDARAM PATEL, AGE 50 YEARS, R/O GORIYA KA NAYODA BERA, NEAR RAILWAY STATION, BILARA, JODHPUR Vs. STATE OF RAJ., THROUGH SECRETARY, DEPARTMENT OF AGRICULTURE, JAIPUR
December 7, 2016
SUKHDEV SINGH AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
February 26, 2016
SUKHIYA DEVI & OTHERS Vs. DEVI SINGH & OTHERS
May 30, 2016
SUKHJEET SINGH S/O HARDEEP SINGH AND ORS. Vs. MAHENDRAPAL SINGH S/O GURKANWAR SINGH AND ORS.
March 10, 2016
SULABH INTERNATIONAL SOCIAL SERVICE ORGANIZATION Vs. AKHIL BHARTIYA PARYAWARAN EWAM GRAMIN VIKAS SANSTHAN & OTHERS.
March 14, 2016
SULEMAN Vs. STATE OF RAJASTHAN & ORS.
January 18, 2016
SULEMAN, SON OF ABU BAKAR Vs. THE STATE OF RAJASTHAN
December 1, 2016
SULOCHNA Vs. STATE OF RAJASTHAN
December 8, 2016
SULTAN & ANR Vs. STATE OF RAJASTHAN
September 16, 2016
SUMAN BHASKAR Vs. SURENDRA SINGH KHICHAR
May 11, 2016
SUMAN CHOUDHARY Vs. STATE OF RAJASTHAN & OTHERS
February 1, 2016
SUMAN LATA BANSAL AND ORS. Vs. URBAN IMPROVEMENT TRUST, BHARATPUR
January 4, 2016
SUMER KANWAR Vs. PURAN SINGH
July 11, 2016
SUMER SINGH Vs. STATE OF RAJASTHAN THROUGH P.P.
September 8, 2016
SUMIT KUMAR Vs. STATE OF RAJASTHAN
July 8, 2016
SUMITRA MEGHWAL D/O SHRI HAMIR LAL MEGHWAL WIFE OF SHRI CHANDRA SHEKHAR MEGHWAL, AGED ABOUT 25 YEARS, RESIDENT OF MEGHWALON KA MOHALLA, SALUMBAR, DISTRICT UDAIPUR (RAJ.). Vs. THE STATE OF RAJASTHAN THROUGH ITS JOINT SECRETARY, DEPARTMENT OF PERSONNEL (A
November 8, 2016
SUNDER DEVI Vs. LAL CHAND & ANR.
January 11, 2016
SUNIL Vs. STATE OF RAJASTHAN
May 12, 2016
SUNIL ARORA S/O LATE KAILASH CHAND ARORA Vs. STATE OF RAJASTHAN
December 22, 2016
SUNIL PANCHAL Vs. THE STATE OF RAJASTHAN
June 3, 2016
SUNITA CHOPRA AND ORS. Vs. KENDRIYA VIDYALAYA SANGATHAN AND ORS.
March 15, 2016
SUNITA CHOUDHARY Vs. MANOJ KUMAR
September 1, 2016
SUNITA GUPTA (SMT.) AND ORS. Vs. SURENDRA SINGH AND ORS.
April 6, 2016
SUNITA GURJAR Vs. STATE OF RAJASTHAN AND ORS.
September 9, 2016
SUO MOTO Vs. THE STATE OF RAJASTHAN & ORS.
January 7, 2016
SUO MOTU Vs. THE STATE OF RAJASTHAN AND ORS.
January 27, 2016
SUO MOTU Vs. STATE OF RAJASTHAN
June 1, 2016
SUPREME STONE INDUSTRIES Vs. SMT. CHUNNI BAI
April 7, 2016
SURAJ BIRLA & ORS. Vs. STATE OF RAJASTHAN & ANR.
October 19, 2016
SURAJ MEENA AND ORS. Vs. UNION OF INDIA AND ORS.
January 7, 2016
SURAJMAL & ANR Vs. RAMESH CHANDRA
September 1, 2016
SURENDAR S/O JAGAN Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
June 2, 2016
SURENDER KUMAR Vs. SUMAN DEVI
April 7, 2016
SURENDRA KAUR Vs. STATE OF RAJASTHAN
May 27, 2016
SURENDRA KUMAR AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
January 8, 2016
SURENDRA KUMAR SON OF SHRI SHIVJI RAM Vs. RANGLAL S/O SHRI JAGANNATH RAIGER, AGED 34 YEARS, BY CASTE MEGHWAL, R/O BHATI KI DANG, FAISAGAR ROAD, AJMER
November 25, 2016
SURENDRA SINGH S/O BATARA SINGH Vs. STATE OF RAJASTHAN; FINANCE SECRETARY (BUDGET), GOVERNMENT OF RAJASTHAN
August 29, 2016
SURESH AND ORS. Vs. SHRI HANUMAN JI MANDIR TRUST, INSIDE KISHANPOLE, UDAIPUR
March 9, 2016
SURESH CHANDRA Vs. STATE AND ANOTHER
March 1, 2016
SURESH KUMAR AGARWAL Vs. STATE OF RAJASTHAN AND OTHERS
February 26, 2016
SURESH KUMAR AND ORS. Vs. STATE OF RAJASTHAN
February 25, 2016
SURESH KUMAR OLA Vs. STATE OF RAJASTHAN AND ORS.
April 13, 2016
SURESH KUMAR SAINI Vs. STATE OF RAJASTHAN & ANR.
May 4, 2016
SURESH KUMAR SAINI S/O BHAGWANA RAM SAINI, AGED ABOUT 35 YEARS, RESIDENT OF WARD NO.1, CHURU(RAJ.). Vs. STATE OF RAJASTHAN
November 17, 2016
SURESH KUMAR SHARMA Vs. ADDITIONAL FOOD COMMISSIONER
May 31, 2016
SURESH KUMAR SWAMI Vs. STATE OF RAJASTHAN
August 2, 2016
SURJEET Vs. STATE OF RAJASTHAN & ANR.
April 7, 2016
SURJEET SINGH Vs. BOARD OF REVENUE & ORS.
July 19, 2016
SURTA RAM Vs. SHRI HARI RAM
May 3, 2016
SURYA DEV KUMAWAT Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 3, 2016
SURYAKANT VYAS Vs. SATISH VYAS
April 11, 2016
SUSHIL CHANDRA CHATURVEDI SON OF SHRI TARA CHAND CHATURVEDI Vs. UNION OF INDIA
November 4, 2016
SUSHIL KUMAR JAIN Vs. RAJASTHAN HIGH COURT JODHPUR
February 4, 2016
SUSHIL KUMAR MATHUR Vs. STATE OF RAJASTHAN & ANR.
July 4, 2016
SUSHIL KUMAR TOMBOLI Vs. M/S. H.D.B FINANCE SERVICE LIMITED
July 28, 2016
SUSHILA DEVI & ORS Vs. HEERALAL & ORS
August 11, 2016
SUSHILA OVERSEAS LAXMI MARKET, DEOLI DISTT. TONK Vs. THE ORIENTAL INSURANCE COMPANY LIMITED
November 24, 2016
SUSHRI RAJ SRIVASTAVA Vs. STATE OF RAJASTHAN & OTHERS
March 16, 2016
SWAROOP RAM Vs. STATE OF RAJASTHAN & ORS.
February 4, 2016
SWAROOP SINGH Vs. STATE OF RAJASTHAN
July 4, 2016
SWASTIK TRADING COMPANY Vs. JASMIT SINGH ATWAL
August 17, 2016
SYNDICATE BANK AND ANR. Vs. SITA RAM PITTI
August 17, 2016
SYODAN SINGH Vs. STATE OF RAJASTHAN
May 9, 2016
TAJ MOHAMMED & ORS. Vs. BOARD OF REVENUE, AJMER & ORS.
April 27, 2016
TAJ MOHAMMED RATHORE S/O SHRI IMAMADEEN RATHORE, BY CASTE MUSALMAN, RESIDENT OF VILLAGE KHUDADI, POLICE STATION Vs. STATE OF RAJASTHAN
September 29, 2016
TANUJA SAINI Vs. UNION OF INDIA
May 19, 2016
TARA CHAND MEENA Vs. STATE OF RAJASTHAN
March 8, 2016
TARA S/O. DOONGRA DARJI Vs. STATE OF RAJASTHAN
August 19, 2016
TARUN CHATURVEDI SON OF DILIP KUMAR Vs. STATE OF RAJASTHAN THROUGH P.P.
January 28, 2016
TATA AIG GENERAL INSURANCE CO. LTD. Vs. SMT. GITA DEVI & ORS
May 26, 2016
TECHNOCRAFT CONSTRUCTION-WOODHILL (JV) Vs. STATE OF RAJASTHAN AND ORS.
March 3, 2016
TEJ SINGH SON OF SHRI RAMSWAROOP Vs. THE STATE OF RAJASTHAN THROUGH P.P.
October 7, 2016
TEJA RAM & ORS Vs. STATE OF RAJASTHAN & ORS
July 11, 2016
TEJMAL S/O LATE SHRI BHANWARLAL JI BAGCHAR Vs. THE CENTRAL COOPERATIVE BANK LIMITED BRANCH
October 5, 2016
TEJPAL Vs. STATE OF RAJASTHAN – RESPONDENT
January 7, 2016
THANARAM S/O THAKARARAM Vs. STATE OF RAJASTHAN
September 6, 2016
THE CENTRAL COOPERATIVE BANK LTD. BHILWARA AND ORS. Vs. SHYAM SUNDER SHARMA AND ORS.
April 6, 2016
THE COMMISSIONER, COMMERCIAL TAXES DEPARTMENT AND ORS. Vs. MANGLAM CEMENT LIMITED AND ORS.
February 23, 2016
THE LIFE INSURANCE CORPORATION OF INDIA, 1ST FLOOR, JEEVAN JYOTI, SECTOR Vs. THE PERMANENT LOK ADALAT, UDAIPUR
September 17, 2016
THE MANAGER, M/S. TPL INDUSTRIES LIMITED, 11 Vs. KAN SINGH S/O SHRI CHHOTU SINGH RATHORE, R/O RAM NAGAR, MANDAPIYA STATION, TEHSIL AND DISTRICT BHILWARA
November 2, 2016
THE MANAGING COMMITTEE SRI RAM RIKHDAS PODDAR BALIKA VIDYA MANDIR SAMITI Vs. THE RAJASTHAN NON-GOVERNMENT EDUCATIONAL INSTITUTIONS TRIBUNAL
December 15, 2016
THE MUNICIPAL BOARD, BHAWANI MANDI Vs. M/S. SUTLEJ COTTON MILLS LTD.
May 4, 2016
THE NEW INDIA ASSURANCE CO. LTD. Vs. SMT. KAMLA AND ORS.
July 28, 2016
THE NEW INDIA ASSURANCE CO. LTD.,NEHRU PALACE, TONK ROAD, JAIPUR THROUGH ITS REGIONAL MANAGER Vs. SMT. SHAKUNTLA KANWAR W/O SHRI BALBIR SINGH AGED 48 YEARS
October 5, 2016
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. SMT. PREMKUWAR AND ORS.
August 22, 2016
THE NEW INDIA INSURANCE CO. LTD. BAPU BAZAR, UDAIPUR THROUGH TP HUB INCHARGE, THE NEW INDIA ASSURANCE CO. LTD. ABHAY CHAMBERS JALORI GATE, JODHPUR. (INSURER OF BOLERO NO. RJ Vs. SMT. KALPANA W/O LATE SHRI RAMESHCHANDRA PANDEY, AGE
October 7, 2016
THE NEW INDIAN ASSURANCE CO. LTD. Vs. L.RS OF PREM LAL AND ORS.
July 11, 2016
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. SMT. LADU DEVI W/O SHRI RAMKARAN JAT
October 7, 2016
THE ORIENTAL INSURANCE COMPANY LIMITED, THROUGH ITS DIVISIONAL MANAGER, 637 Vs. SMT. JETI DEVI WIDOW OF LATE SHRI SONA RAM
October 7, 2016
THE ORIENTAL INSURANCE COMPANY LTD. Vs. SMT. PARWATI DEVI AND ORS.
May 19, 2016
THE RAJASTHAN STATE SOCIAL WELFARE ADVISORY BOARD, JAIPUR, Vs. SMT. SAROJ ARORA W/O SHRI RAJENDRA KUMAR ARORA B/C
December 15, 2016
THE SARPANCH, GRAM PANCHAYAT, BEDLA Vs. CHUNNI LAL PANERI AND ORS.
January 6, 2016
THE SECRETARY, KRISHI UPAJ MANDI SAMITI, SRIGANGANAGAR Vs. STATE OF RAJASTHAN AND ORS.
May 19, 2016
THE STATE OF RAJASTHAN AND ANR. Vs. BHAGAWATI LAL AND ANR.
May 23, 2016
THE STATE OF RAJASTHAN THROUGH THE DISTRICT COLLECTOR, UDAIPUR (RAJ.) Vs. AMRIT BAI, W/O SHRI CHHAGAN LAL JI JAIN, AGED ABOUT 50 YEARS, R/O RATHORA, TEHSIL SARADA, DISTRICT UDAIPUR (RAJ.). (………...WIFE)
December 7, 2016
THE STATE OF RAJASTHAN THROUGH THE SUB REGISTRAR Vs. RAKESH KUMAR S/O SHRI PRABHU NARAYAN MATHUR, R/O QUARTER NO. 2, MOHAN QUARTERS, RANI BAJAR, BIKANER
October 5, 2016
THE STATE OF RAJASTHAN THROUGH THE SUB REGISTRAR, HANUMANGARH, DISTRICT HANUMANGARH Vs. SMT. KARMJEET KAUR W/O SHRI JARNAIL SINGH, BY CASTE RAMASIYA, R/O CHAK 17 OB, TEHSIL KARANPUR, DISTRICT SRI GANGANAGAR, PRESENTLY AT
September 2, 2016
THE URBAN IMPROVEMENT TRUST, UDAIPUR Vs. ROSHAN LAL NAGDA S/O LATE SHRI KUNDAN LAL NAGDA, R/O GANESH NAGER, PARDA, UNIVERSITY ROAD, UDAIPUR, RAJASTHAN
December 15, 2016
TILOKA RAM S/O PRABHU RAM Vs. THE STATE OF RAJASTHAN
September 21, 2016
TIVESH MEENA Vs. STATE BANK OF BIKANER & JAIPUR & ORS.
January 19, 2016
TOFAN MAL Vs. STATE OF RAJASTHAN & ORS.
April 5, 2016
TRADE SWIFT DEVELOPERS PRIVATE LIMITED Vs. GOPAL PRASAD KANORIA SON OF LATE HANUMAN DAS KANORIA RESIDING AT KANORIA COTTAGE, 32Q NEW ROAD, ALIPORE, KOLKATA (WEST BANGAL) AND OTHERS
October 21, 2016
TRIBHUVAN RAJ BHANDARI Vs. STATE OF RAJASTHAN
November 11, 2016
TULCHA RAM @ TULCHHARAM Vs. THE STATE OF RAJASTHAN
September 1, 2016
TULSI DEVI Vs. JUGALKISHORE & ORS.
March 15, 2016
TULSI RAM Vs. STATE OF RAJASTHAN
July 1, 2016
TULSIRAM & ORS. Vs. BOARD OF REVENUE & ORS.
April 28, 2016
TULSIRAM S/O BHEEM SINGH PUROHIT Vs. MANNALAL S/O HARAKCHAND
January 20, 2016
UCO BANK (UNITED COMMERCIAL BANK) THROUGH ITS GENERAL MANAGER, HEAD OFFICE 12, OLD COURT HOUSE STREET, KOLKATTA (WB) Vs. DEVI KISHAN HARIJAN S/O LATE SHRI BHIKHA RAM HARIJAN AGED ABOUT 21 YEARS, B/C HARIJAN, R/O VILLAGE GOTAN TEHSIL MERTA, DISTRICT NAGAUR
December 21, 2016
UCO BANK, BRANCH BALOTRA Vs. M/S RAMDEO PROCESSING WORKS, BALOTRA
October 20, 2016
UDAI BIR SINGH SIKARWAR Vs. STATE OF RAJASTHAN THRO PUBLIC PROSECUTOR
November 29, 2016
UDAI LAL Vs. RAJESH KUMAR & ANR.
February 10, 2016
UDAIVEER SINGH AND OTHERS Vs. STATE OF RAJASTHAN
August 30, 2016
UDAY SINGH Vs. THE UDAIPUR MAHILA URBAN CO-OPERATIVE BANK
August 3, 2016
UDAY SINGH MATHUR SON OF SHRI HARI SINGH THROUGH SHRI B.L. GUPTA AND SHRI KULDEEP SINGH POONIA, ADDRESS: 6, KRISHNA COLONY, NAYA KHEDA, AMBABADI, JAIPUR (RAJ.) Vs. MODERN FOOD INDUSTRIES (I) LTD., THROUGH MANAGING DIRECTOR, ADDRESS: R.K. PURAM SECTOR 13, RING ROAD, NEW DELHI
December 2, 2016
UGAM SINGH AND ORS. Vs. SAGAT SINGH AND ORS.
July 8, 2016
UGAM SINGH AND ORS. Vs. SANGAT SINGH AND ORS.
January 11, 2016
ULTRA TECH CEMENT LTD. Vs. STATE OF RAJASTHAN AND ORS.
February 26, 2016
UMASHANKAR SINGH; PRAHLAD SINGH; VEER SINGH RATHORE Vs. STATE OF RAJASTHAN
September 12, 2016
UMESH PATIYAT Vs. STATE OF RAJASTHAN
May 26, 2016
UMRAO TRADERS Vs. UNION OF INDIA AND ORS ; CHIEF CONTROLLER OF EXPLOSIVES, A BLOCK, CGO COMPLEX, FIFTH FLOOR SEMINARY HILLS, NAGPUR; DY CHIEF CONTROLLER OF EXPLOSIVES, AMRAPALI ROAD, NEAR POWER HOUSE, VAISHALI NAGAR, JAIPUR; DISTRICT COLLECTOR CUM DISTRICT MAGISTRATE, DIST
August 16, 2016
UNION BANK OF INDIA Vs. DESH DEEPAK DHAMIJA
May 16, 2016
UNION OF INDIA Vs. M/S CAIRN ENERGY INDIA PVT. LTD. AND ANR.
October 19, 2016
UNION OF INDIA Vs. DINESH KUMAR
September 6, 2016
UNION OF INDIA Vs. A CUBE ASSOCIATES
August 4, 2016
UNION OF INDIA Vs. MS. NEELIMA JAUHARI AND ANR.
August 30, 2016
UNION OF INDIA Vs. G.R. MEGHWAL
March 29, 2016
UNION OF INDIA & ANR Vs. OM PRAKASH VISHNOI
November 21, 2016
UNION OF INDIA & ORS. Vs. A CUBE ASSOCIATES
May 24, 2016
UNITED INDIA ASSURANCE CO. LTD. Vs. SAWAI RAM AND ORS.
August 24, 2016
UNITED INDIA INSURANCE CO. LTD Vs. NENU DEVI & ORS
May 25, 2016
UNITED INDIA INSURANCE CO. LTD. Vs. SALMA AND ORS
July 26, 2016
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SUSHILA DEVI
December 13, 2016
UNITED INDIA INSURANCE COMPANY LIMITED Vs. RATNI BAI & ORS ; SARDARI @ HARDARI BAI & ORS
August 12, 2016
UNITED INDIA INSURANCE COMPANY LTD Vs. SUNDER BAI & ORS
August 29, 2016
UNITED INDIA INSURANCE COMPANY LTD. Vs. JEBUNA AND ORS.
March 3, 2016
UNITED INSURANCE CO. LTD. Vs. KALAWATI @ KAMLA DEVI AND ORS.
July 19, 2016
UNIVERSITY OF RAJASTHAN THROUGH ITS REGISTRAR Vs. TRILOK SINGH
September 23, 2016
UNIVERSITY OF RAJASTHAN, J.L.N., MARG, JAIPUR Vs. SHRI TRILOK SINGH
September 26, 2016
UTTAM SINGH Vs. STATE OF RAJASTHAN & ANR.
May 11, 2016
V.K. JAIN Vs. UNION OF INDIA
August 16, 2016
VALENTINE JEWELLERY (I) PVT. LTD. Vs. UNION OF INDIA
April 22, 2016
VARUN KUMAR KARWASRA Vs. THE UNION OF INDIA AND ORS.
March 3, 2016
VASUDEV SHARMA Vs. DISTRICT FOREST OFFICER, DHOLPUR
September 23, 2016
VED PRAKASH SON OF HARBHAN SINGH, BY CASTE GURJAR, AGED ABOUT 22 YEARS,ADDRESS: VILLAGE MAHATOLI, PANCHAYAT SAMITI AND TEHSIL WEIR, DISTRICT BHARATPUR (RAJASTHAN) Vs. MEMBER SINGH SON OF JAY SINGH, BY
November 17, 2016
VED SHEEL SHARMA AND ANOTHER Vs. UNION OF INDIA AND OTHERS
March 16, 2016
VED SHEEL SHARMA AND ORS. Vs. UNION OF INDIA AND ORS.
March 16, 2016
VEER SINGH YADAV Vs. STATE OF RAJASTHAN
January 6, 2016
VERA J. MERWANJI Vs. A. K. SHARMA
May 11, 2016
VIDHI SE SANGHARSHRAT MINOR KHEMRAJ PRAJAPAT Vs. STATE OF RAJASTHAN
June 6, 2016
VIDHI SHARMA Vs. VINOD SHARMA
March 11, 2016
VIDYA DEVI Vs. JAYA
April 11, 2016
VIJAY KUMAR Vs. KAILASH CHANDRA & ORS.
February 1, 2016
VIJAY KUMAR Vs. STATE
June 8, 2016
VIJAY KUMAR DATA(HUF) & ANOTHER Vs. SHRI BABU LAL DATA & ANOTHER
August 19, 2016
VIJAY KUMAR JAGID AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
February 4, 2016
VIJAY KUMAR JAIN SON OF JINDASMAL; VIJAY OIL AND DAL MILLS Vs. RADHA MOHAN
September 21, 2016
VIJAY KUMAR S/O RAMSWAROOP Vs. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
June 1, 2016
VIJAY KUMAR SAIN AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
June 3, 2016
VIJAY LAXMI Vs. SANTOSH KUMAR
November 9, 2016
VIJAY PAL YADAV Vs. STATE OF RAJASTHAN
December 8, 2016
VIJAY PRASAD SHARMA AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
April 7, 2016
VIJAY RAJ Vs. SHANKAR LAL & ORS.
January 25, 2016
VIJAY SINGH & ORS. Vs. STATE OF RAJASTHAN
July 6, 2016
VIJYANT DAVRA S/O VISHWAMITRA, 342, RAJMAHAL KA TALAB, CHANDI Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF ROAD TRANSPORT & HIGHWAYS, TRANSPORT BHAVAN 1, PARLIAMENT STREET, NEW DELHI
September 23, 2016
VIKAS MATOLIYA S/O MOHAN LAL B/C BRAHMIN, AGED ABOUT 32 YEARS, R/O NEAR SAVITRI NURSING HOME, FATEHPUR, DISTRICT SIKAR. (AT PRESENT CONFINED IN JAIL, SIKAR) Vs. STATE OF RAJASTHAN, THROUGH PUBLIC PROSECUTOR
November 29, 2016
VIKRAM CHOUDHARY Vs. STATE OF RAJASTHAN & ORS
August 22, 2016
VIKRAM MANDA BISHNOI Vs. INDIAN OIL CORPORATION LTD. AND ORS.
January 27, 2016
VIKRAM SINGH Vs. MAHENDRA SINGH
July 25, 2016
VILLAGE HEALTH GUIDE ASSOCIATION Vs. K.N. DESI RAJU
May 19, 2016
VILLAGERS OF VILLAGE FARKIYA TEHSIL KEKRI DISTRICT AJMER Vs. STATE OF RAJ. & OTHERS
May 4, 2016
VIMAL BHATNAGAR S/O SHRI KIRAN KUMAR BHATNAGAR, RESIDENT OF 13, NAKODA NAGAR SECOND, RAKAMPURA ROAD, IN FRONT OF TRANSPORT NAGAR, BEDWAS, UDAIPUR Vs. STATE
September 1, 2016
VIMALA, W/O SHRI GOKUL BHAI, BY CASTE VAGARI, RESIDENT OF DHEDHAL Vs. STATE OF RAJASTHAN
October 25, 2016
VINA PARIHAR & ANR Vs. PARAMA DEVI
August 19, 2016
VINOD Vs. STATE OF RAJASTHAN
February 26, 2016
VINOD & ANR. Vs. THE STATE OF RAJASTHAN
June 2, 2016
VINOD CHOUDHARY Vs. UNION OF INDIA
April 7, 2016
VINOD DEVI Vs. BIJENDRA
November 18, 2016
VINOD KUMAR Vs. UNIVERSITY OF RAJASTHAN & OTHERS
June 9, 2016
VINOD KUMAR KEJRIWAL Vs. STATE
August 22, 2016
VINOD KUMAR SHARMA Vs. STATE
January 29, 2016
VINOD PURI Vs. STATE OF RAJASTHAN
September 19, 2016
VINOD S/O SHRI KALU LAL Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
April 29, 2016
VINOD SHARMA Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
May 6, 2016
VIRENDRA KUMAR Vs. ADDITIONAL DISTRICT JUDGE NO. 1, ALWAR
March 18, 2016
VIRENDRA KUMAR & ANR. Vs. NARENDRA KUMAR & ORS.
July 4, 2016
VIRENDRA SINGH Vs. SMT. MEENA DEVI
August 9, 2016
VIRENDRA SINGH Vs. STATE OF RAJASTHAN AND ORS
February 1, 2016
VISHNU KUMAR RATHI & ANR. Vs. STATE OF RAJASTHAN & ANR.
July 6, 2016
VISHNU LAL SEN S/O SH PREM CHAND SEN Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR, PARIVAHAN MARG, JAIPUR ; MEMBER SECRETARY, SERVICE SELECTION BOARD, RAJASTHAN STATE ROAD TRANSPORT CORPORATION, PARIVAHAN MARG, JAIPUR ; ABHIMANYU SINGH YADAV; SURENDRA
September 27, 2016
VISHNU PRAKASH R. PUNGLIA LTD. Vs. STATE OF RAJASTHAN AND ORS.
April 25, 2016
VISHWAJEET SINGH Vs. STATE OF RAJASTHAN & ORS.
March 30, 2016
VIVEK BANSAL AND ANR Vs. STATE OF RAJASTHAN
November 25, 2016
VIVEK KUMAR GUPTA AND ANR. Vs. STATE OF RAJASTHAN AND ORS.
August 10, 2016
WAZIR MOHD. AND ORS. Vs. STATE OF RAJASTHAN
June 24, 2016
WOOD CRAFT INDIA Vs. COMMERCIAL TAXES OFFICER, ANR
September 15, 2016
YASEEN KHAN Vs. THE STATE OF RAJASTHAN
August 2, 2016
YOGESH Vs. SOHANLAL MAREJA & ORS.
January 12, 2016
YONUS BHATI Vs. SHAHARIYAR
February 3, 2016
YOUTH COORDINATOR, NEHRU YUVA KENDRA Vs. THE LABOUR COURT NO.2, JAIPUR & ANR.
July 12, 2016
YUNUS Vs. STATE OF RAJASTHAN
August 4, 2016
YUSUF S/O MOHAMMAD SAFFI, BY CASTE CHIMPA Vs. THE STATE OF RAJASTHAN
September 27, 2016
YUVRAJ SAMANT Vs. U O I
May 24, 2016