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Case Index
Title
Date
A V GUPTA Vs. STATE OF JAMMU AND KASHMIR UNION OF INDIA
February 17, 2016
AAMIR ZEESHAN Vs. STATE OF J&K & ORS.
February 15, 2016
AB. AZIZ & ORS. Vs. STATE OF J&K & ORS.
February 1, 2016
AB. QAYOOM Vs. WAHIDA BEGUM & ORS.
February 11, 2016
AB. QAYOOM WANI Vs. STATE OF J&K AND ORS.
March 4, 2016
AB. QAYOOM WANI Vs. STATE OF J&K AND ORS.
April 5, 2016
ABDUL GANI WANI Vs. STATE OF J&K AND ORS.
March 28, 2016
ABDUL MAJID WANI Vs. STATE OF J&K
February 9, 2016
ABDUL WAHID PEDHAR Vs. STATE OF JAMMU AND KASHMIR; DIRECTOR, SCHOOL EDUCATION; CHIEF EDUCATION OFFICER; ZONAL EDUCATION OFFICER; SH REYAZ AHMED PEDHAR
February 16, 2016
ABDUL WANI NAIK; MANZOOR AHMAD WANI; SUNIL KUMAR Vs. STATE AND ORS
July 23, 2016
ADIL GAFFAR BEIGH Vs. STATE OF J&K AND ORS.
March 18, 2016
AFIFA SHAHEEN KAMLI Vs. SKUAST
April 12, 2016
AGYA KOUR AND ORS Vs. NEW INDIA ASSURANCE COMPANY LTD AND ORS
July 15, 2016
AJAY BHARTI Vs. JAMMU RURAL BANK
February 1, 2016
AJEET KUMAR Vs. STATE OF J&K & ORS.
June 3, 2016
AJEET KUMAR Vs. STATE AND ORS.
July 26, 2016
AJIT SINGH Vs. STATE OF J&K AND ANR.
March 22, 2016
ANIL KUMAR SHARMA Vs. UNION OF INDIA
May 28, 2016
ANIL SHARMA AND ORS; KRISHAN LAL AND ORS Vs. DARSHAN LAL AND ORS
March 4, 2016
ANKUSH GUPTA (DR.) & ORS. Vs. STATE & ORS.
January 27, 2016
ARJUN KATAL AND ORS. Vs. STATE OF J&K AND ORS.
April 20, 2016
ASHIQ HUSSAIN FARASH Vs. STATE & ORS
March 10, 2016
ASHIQ HUSSAIN KEEN AND ORS Vs. COMMISSIONER OF INCOME TAX & ORS
May 17, 2016
ASHOK KUMAR Vs. MOHD. YOUSUF MALIK
April 5, 2016
ASHWANI SURI Vs. STATE AND OTHERS
May 6, 2016
ATEEQ Vs. SANDEEP SHARMA & ORS.
February 10, 2016
AVTAR KRISHAN Vs. STATE OF J&K AND ORS
February 18, 2016
B.R. MANHAS Vs. UNION OF INDIA AND ORS
February 9, 2016
B.R. MANHAS Vs. UNION OF INDIA & ORS.
March 17, 2016
BABU RAM Vs. UOI AND ORS.
March 28, 2016
BACHAN LAL KALGOTRA Vs. STATE OF JAMMU AND KASHMIR
April 11, 2016
BAJ SINGH Vs. STATE AND ORS.
December 22, 2016
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. AJIT SINGH & ORS.
November 11, 2016
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. NAZIR HUSSAIN
August 8, 2016
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. BALWANT RAJ AND OTHERS
July 20, 2016
BAJAZ ALLIANZ GENERAL INSURANCE COMPANY LTD. Vs. SHAHIDA BEGUM
May 10, 2016
BALBIR SINGH Vs. STATE & ORS.
April 11, 2016
BALBIR SINGH & ORS. Vs. STATE OF J&K & ORS.
February 12, 2016
BALKRISHAN Vs. STATE OF J&K & ORS.
May 10, 2016
BALWANT SINGH Vs. UNION OF INDIA AND ORS.
April 6, 2016
BALWANT SINGH AND SONS Vs. UNION OF INDIA AND ORS.
May 7, 2016
BANSI LAL SON OF SHARAM CHAND Vs. STATE OF J&K; INSPECTOR GENERAL OF POLICE (ARMED); COMMANDANT IRP
March 1, 2016
BANU ENTERPRISES Vs. STATE OF J&K AND OTHERS
September 22, 2016
BHADERWAH FILMS, J&K AND ORS. Vs. UNION OF INDIA AND ORS.
February 3, 2016
BHARAT BHUSHAN & ANR Vs. STATE & ORS
May 17, 2016
BHARAT SANCHAR NIGAM LTD. Vs. GANESHI DEVI TRUST
September 1, 2016
BHIM SINGH (PROF.) AND ORS. Vs. CHIEF MINISTER, J&K AND ORS.
February 16, 2016
BHOLA RAM SHARMA Vs. STATE & ORS.
March 29, 2016
BILAL AHMAD MIR Vs. STATE OF J&K AND OTHERS
February 4, 2016
BILAL AHMED MIR AND ORS Vs. STATE OF J&K AND ORS
May 7, 2016
BIOCON LIMITED AND ANOTHER Vs. UNION OF INDIA AND OTHERS
March 9, 2016
BODH RAJ Vs. STATE AND ORS
February 16, 2016
BRIJ LAL Vs. UNION OF INDIA AND OTHERS
February 4, 2016
BRIJ MOHAN GUPTA Vs. STATE OF JAMMU AND KASHMIR, SRINAGAR AND ANOTHER
April 27, 2016
BUDHI SINGH Vs. STATE OF J&K AND ORS.
January 1, 2016
BUJO DEVI Vs. STATE AND ORS
March 9, 2016
CENTRAL BANK OF INDIA AND ORS. Vs. SUNITA GUPTA AND ORS.
February 29, 2016
CENTRAL INSTITUTE OF TEMPERATURE Vs. S DALEEP SINGH AND ORS
March 22, 2016
CHANDER PARKASH Vs. ELECTION COMMISSION OF INDIA & ORS
March 11, 2016
CHARAN DASS Vs. STATE OF J&K & ORS.
March 10, 2016
CHARAN DASS Vs. STATE AND OTHERS
July 16, 2016
CHENAB CONST CO LTD AND ANR Vs. NHEPC AND ORS
November 22, 2016
CHENAB TEXTILE MILLS KATHUA J&K Vs. SAT PAUL AND ORS.
April 11, 2016
CHIEF GENERAL MANAGER, TELECOMMUNICATION Vs. KARNAIL SINGH
February 25, 2016
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE, J&K Vs. SUVI CEMENT INDUSTRIES PVT. LTD.
March 3, 2016
COMMISSIONER OF INCOME TAX Vs. TAWI EDUCATIONAL TRUST
March 15, 2016
COMMISSIONER OF INCOME TAX Vs. BANSI LAL GUPTA
November 21, 2016
COMMISSIONER OF INCOME TAX Vs. SMAA ENTERPRISES P. LTD.
February 2, 2016
COMMISSIONER OF INCOME TAX Vs. M/S TRG INDUSTRIES PVT. LTD.
September 27, 2016
COMMISSIONER OF INCOME TAX, PANAMA CHOWK, JAMMU Vs. JAI BEVERAGES PVT. LTD.
March 16, 2016
COMPETENT AUTHORITY ENTRANCE EXAMINATIONS J&K JAMMU AND ORS. Vs. MAHESH KUMAR RAINA AND ORS.
April 28, 2016
CONTINENTAL HEATING & AIR CONDITIONING SYSTEMS Vs. INDUSTRIAL DEVELOPMENT CORPN. & ORS.
June 27, 2016
DADEECHI DHARAM PAL PVT LTD Vs. INCOME TAX APPELLATE TRIBUNAL & ORS
April 5, 2016
DAYA KRISHAN WALI Vs. STATE OF J&K & ORS.
June 1, 2016
DAYA KRISHEN WALI Vs. STATE OF JAMMU AND KASHMIR & ORS
November 8, 2016
DAYAWANTI AND ORS. Vs. FINANCIAL COMMISSIONER J&K & ORS.
May 18, 2016
DEV DUTTA Vs. STATE AND ORS
July 19, 2016
DHARAM PAL Vs. SECRETARY HOME DEPARTMENT & ORS.
October 21, 2016
DILAR SINGH AND ORS Vs. STATE OF J & K AND ORS
November 7, 2016
DIMPY ENTERPRISES Vs. LIC OF INDIA
October 5, 2016
DISABLED WELFARE ASSOCIATION Vs. STATE OF JAMMU AND KASHMIR
March 17, 2016
DR. RENU GUPTA Vs. STATE OF JAMMU & KASHMIR
July 14, 2016
FAROOQ AHMAD DAR Vs. JAMMU & KASHMIR STATE ROAD TRANSPORT CORPORATION AND OTHERS
April 29, 2016
FAYAZ AHMED Vs. STATE AND ORS
February 4, 2016
GANESH PUNDLIK RAO WAGHMODE Vs. UNION OF INDIA AND ORS.
February 3, 2016
GH HASSAN SHEIKH & ORS Vs. PUNJAB NATIONAL BANK
March 16, 2016
GH. HASSAN TEELI Vs. STATE OF J&K AND ORS.
March 18, 2016
GH. MOHD. CHANGA & ANR. Vs. STATE OF J&K & ORS.
April 28, 2016
GULSHAN AKHTAR Vs. STATE OF J&K & ORS.
April 6, 2016
H.R. SHARMA (DR.) Vs. COMMISSIONER/SECRETARY HOUSING & URBAN DEVELOPMENT & ORS.
April 27, 2016
HAMID ROOF GANIE & ANR. Vs. J&K SSRB & ORS.
February 1, 2016
HAMIET ULLAH WANI & ORS Vs. STATE & ORS
July 2, 2016
HARI CHAND MEMORIAL ETT INSTITUTE KATHUA AND ORS. Vs. STATE OF J&K AND ORS.
March 16, 2016
HARI OM (PROF.) Vs. UNION OF INDIA & ORS.
April 29, 2016
HARJEET SINGH Vs. UNION OF INDIA
March 31, 2016
HARNAM KOUR AND ANR Vs. GURMEET KOUR
July 15, 2016
HIGH COURT OF JAMMU AND KASHMIR Vs. STATE
October 17, 2016
HIGH COURT OF JAMMU AND KASHMIR AT JAMMU Vs. DMRC LTD.
December 28, 2016
HIGH COURT OF JAMMU AND KASHMIR AT JAMMU Vs. STATE AND ORS.
December 8, 2016
HIMSHEE MANSOTRA Vs. STATE OF J&K
July 21, 2016
HIRA LAL BHAT Vs. MEENA BHAT
September 17, 2016
HITESH KUMAR CHOUDHARY AND ORS. Vs. STATE OF J&K AND ORS.
April 1, 2016
ICICI LOMBARD GENERAL INS CO LTD Vs. SAKINA BI AND OTHERS
October 14, 2016
IMTIAZ AHMAD & ANR Vs. STATE OF J&K & ORS
April 26, 2016
INDER JEET Vs. STATE OF J&K & ORS
August 12, 2016
INHABITANTS OF VILLAGE SINOO DALORI Vs. STATE OF JAMMU AND KASHMIR AND OTHERS
December 13, 2016
IQBAL AHMAD Vs. UNION OF INDIA & ANR.
March 22, 2016
ISHFAQ AHMAD CHOPAN Vs. STATE AND ORS
February 4, 2016
J & K BANK LTD , SRINAGAR AND ANOTHER Vs. CITY HARDWARE STORE, SRINAGAR AND OTHERS
May 17, 2016
J&K BOARD OF PROFESSIONAL ENTRANCE EXAMINATIONS AND ORS. Vs. SOVIA ANAND AND ORS.
March 2, 2016
J&K HOUSING BOARD Vs. MANZOOR AHMAD
September 20, 2016
J&K SERVICE SELECTION BOARD Vs. BIMLA DEVI & ORS.
April 6, 2016
JABEEN AKHTER LONE Vs. STATE OF J&K AND OTHERS
February 23, 2016
JAFFAR HUSSAIN BHAT Vs. UNION OF INDIA & ORS.
May 16, 2016
JAGDEV SINGH Vs. UNION OF INDIA AND ORS.
March 31, 2016
JAGDISH CHANDER AND ORS. Vs. SERVICE SELECTION BOARD AND ORS.
March 30, 2016
JAHANGEER AHMAD KHAN Vs. STATE OF J&K AND ORS.
March 28, 2016
JAI KUMAR SHARMA Vs. CENTRAL UNIVERSITY OF JAMMU AND ANR
July 23, 2016
JAMMU AND KASHMIR BANK LTD., JAMMU Vs. TANIA JAMWAL AND OTHERS
March 16, 2016
JANAK RAJ Vs. UNION OF INDIA & ORS
February 23, 2016
JANKO DEVI Vs. CHIEF ELECTORAL OFFICER AND ORS
March 31, 2016
JASBIR SINGH Vs. STATE & ORS
April 25, 2016
JASBIR SINGH Vs. STATE OF J&K
February 26, 2016
JAVAID AHMAD WANI Vs. STATE
July 19, 2016
JOINT COMMITTEE OF PRIVATE SCHOOLS Vs. STATE OF JAMMU AND KASHMIR
September 20, 2016
JYOTI SAROOP Vs. STATE & ORS.
May 25, 2016
KAILASH NATH Vs. UOI
March 28, 2016
KAMAL BHARTI Vs. STATE AND OTHERS
December 2, 2016
KAMAL KISHORE SHARMA, NATIONAL BANK FOR AGRICULTURAL & RURAL DEVELOPMENT, JAMMU Vs. NATIONAL BANK FOR AGRICULTURAL & RURAL DEVELOPMENT, HEAD OFFICE: C
April 21, 2016
KAMLA DEVI & ORS. Vs. ORIENTAL INSURANCE COMPANY LTD.
April 20, 2016
KANTA CHOUDHARY Vs. STATE OF J&K
April 16, 2016
KARNAIL SINGH Vs. NATIONAL INSURANCE CO LTD
December 13, 2016
KARTAR CHAND Vs. TARSEEM LAL
February 19, 2016
KARTAR CHAND & ORS. Vs. J&K SPECIAL TRIBUNAL & ANR.
February 11, 2016
KARTAR CHAND POTTER Vs. THE NEW INDIA ASSURANCE CO. LTD. AND ORS.
February 17, 2016
KATRA MATA VAISHNO DEVI HOTELS, KATRA Vs. UOI
December 28, 2016
KEWAL KUMAR & ORS. Vs. KEWAL KUMAR
February 26, 2016
KHAJOOR SINGH Vs. UNION OF INDIA & ORS.
July 16, 2016
KHEM RAJ AND ORS Vs. STATE OF J&K AND ORS
October 5, 2016
KHURSHID AHMAD DAR AND ORS. Vs. J. & K. PUBLIC SERVICES COMMISSION AND ORS.
May 25, 2016
KRISHAN CHAND Vs. UNION OF INDIA AND ORS
February 10, 2016
KRISHAN CHAND AND OTHERS Vs. STATE AND OTHERS
July 21, 2016
KRISHAN LAL AND ORS Vs. SOM RAJ AND ORS
August 11, 2016
KULDEEP KUMAR SHARMA Vs. NIDHI SHARMA
March 2, 2016
KULDEEP SINGH Vs. UNION OF INDIA
August 10, 2016
KULDEEP SINGH AND ORS Vs. STATE OF J&K AND ORS.
November 25, 2016
KULDEEP SINGH AND ORS Vs. STATE OF J&K AND ORS.
October 25, 2016
KULDIP KUMAR Vs. STATE AND ORS.
November 24, 2016
LADIES COOPERATIVE HOUSE BUILDING SOCIETY Vs. STATE AND ORS.
October 24, 2016
LATIEF HUSSAIN KHAN AND FOUR OTHERS Vs. STATE OF J & K AND OTHERS
October 4, 2016
LIAQAT ALI DAR AND ANR. Vs. MUNIR AHMED
March 11, 2016
M. KATHIRESAN (MAJOR) Vs. GOVT. OF INDIA & ORS.
March 11, 2016
M/S. BRAWN LABORATORIES LTD. Vs. STATE AND OTHERS
May 12, 2016
M/S. REEN CORPORATION Vs. M/S. LEIGHTON WELSPUN CONTRACTORS PVT. LTD.
March 29, 2016
M/S. SAVVY FASHION PVT. LTD., JAMMU Vs. HYUNDAI MOTOR LTD., DELHI AND ANOTHER
March 3, 2016
M/S. SGF INFRA PRIVATE LTD. Vs. UNION OF INDIA AND ORS.
October 6, 2016
M/S. SHASHI TRANSPORT COMPANY Vs. NATIONAL HYDROELECTRIC POWER CORPORATION LTD. AND OTHERS
May 17, 2016
MADAN LAL & ORS Vs. KAMLA DEVI & ANR
October 5, 2016
MADAN LAL AGGARWAL AND ORS. Vs. ADMINISTRATOR, JAMMU MUNICIPALITY AND ANR.
March 16, 2016
MADAN LAL GOEL Vs. FOOD CORPORATION OF INDIA & ORS
February 11, 2016
MAHESH KUMAR RAINA Vs. STATE AND ORS
April 21, 2016
MANAGING DIRECTOR JKPCC AND ORS. Vs. J&K INDUSTRIAL TRIBUNAL AND ANR.
February 16, 2016
MANISH SURI Vs. STATE & ORS
April 15, 2016
MANOJ KUMAR Vs. UNION OF INDIA AND ORS
March 28, 2016
MANOJ KUMAR Vs. UOI AND ORS.
April 26, 2016
MANZOOR AHMAD BHAT Vs. STATE OF J &K AND OTHERS
April 20, 2016
MANZOOR HUSSAIN & ORS. Vs. STATE OF J&K & ORS.
April 25, 2016
MASARAT JAN Vs. STATE AND ORS.
February 17, 2016
MAYSOOMA AKHTER Vs. STATE OF J&K AND OTHERS
July 11, 2016
MEDIANS Vs. UNION OF INDIA & ORS.
May 20, 2016
MEENA DEVI Vs. MANVINDER SINGH
August 11, 2016
MEENAKSHI SALATHIA Vs. STATE OF J&K & ORS.
April 28, 2016
MEENAKSHI VIJAY Vs. STATE OF J&K AND ORS
July 20, 2016
MEHARBAN SINGH Vs. STATE OF J&K & ANR.
February 23, 2016
MOHAMMAD AKBAR Vs. STATE OF J. & K. AND OTHERS
April 25, 2016
MOHAMMAD AKBAR SHAH Vs. STATE
May 31, 2016
MOHAN LAL Vs. ORIENTAL INSURANCE CO. LTD.
August 10, 2016
MOHAN LAL AND ORS Vs. STATE AND ORS
October 21, 2016
MOHAN LAL WANGOO AND OTHERS Vs. STATE AND OTHERS
July 21, 2016
MOHD AROOF KHAN Vs. STATE AND ORS
April 5, 2016
MOHD MAHIBUR RAHAMN Vs. UNION OF INDIA AND ORS.
November 29, 2016
MOHD RIAZ Vs. STATE OF JAMMU AND KASHMIR AND ORS ; PRINCIPAL GOVERNMENT MEDICAL COLLEGE JAMMU; ZAHUR HUSSAIN, ASSISTANT PROFESSOR CARE OF PRINCIPAL GOVERNMENT MEDICAL COLLEGE
April 12, 2016
MOHD. AZHAR SUHARWARDI & ORS. Vs. STATE OF J&K & ORS.
April 6, 2016
MOHD. ISHAAQ BHAT Vs. STATE OF J&K & ORS.
March 28, 2016
MOHD. MAQBOOL RATHER AND ANR. Vs. HAMID RAUF GANAI AND ANR.
March 31, 2016
MOHD. RIAZ Vs. STATE OF J&K AND ORS.
March 28, 2016
MOHD. SHAFI ATTU Vs. STATE OF J&K
March 28, 2016
MST ZAHIDA & ORS Vs. UNION OF INDIA AND ORS
March 16, 2016
MUDASIR BASHIR AND ORS. Vs. UNION OF INDIA AND ORS.
April 7, 2016
MUHAMMAD YOUSUF BHAT Vs. STATE OF J AND K
November 11, 2016
MUKESH GUPTA & ORS. Vs. STATE OF J&K & ORS.
March 17, 2016
MUNEER HUSSAIN Vs. UNION OF INDIA & ORS.
June 6, 2016
MUNSHI RAM AND ORS. Vs. STATE OF JAMMU AND KASHMIR AND ORS.
April 12, 2016
MUSHTAQ AHMAD RESHI & ORS Vs. STATE OF J&K AND ORS
March 30, 2016
MUSHTAQ AHMED Vs. FAROOQ AHMED & ANR.
February 25, 2016
N.D. RADHA KISHEN & CO. Vs. MANOJ JI & CO. PVT. LTD. & ORS.
February 11, 2016
NARESH KUMAR JAIN Vs. STATE OF JAMMU AND KASHMIR
January 1, 2016
NARESH KUMARI & ORS Vs. RAJ KUMAR & ORS
September 29, 2016
NARGIS BEGUM Vs. J.&K. S.R.T.C. AND OTHERS
March 23, 2016
NARINDER KUMAR AND ORS. Vs. RAVINDER KUMAR MATHUR AND ORS.
May 2, 2016
NASEEMA BEGUM AND ANR Vs. STATE AND OTHERS
July 2, 2016
NASEER AHMAD PANDIT Vs. STATE OF J&K AND ORS.
April 25, 2016
NATIONAL INDIA CONSTRUCTION CO. Vs. STATE OF J&K & ORS.
April 18, 2016
NATIONAL INS CO LTD Vs. MOHD MISRI & ORS
June 30, 2016
NATIONAL INSURANCE CO Vs. WAHEED-UN-NISA AND ORS
October 6, 2016
NATIONAL INSURANCE CO LTD Vs. HARBAJAN SINGH AND ORS
October 6, 2016
NATIONAL INSURANCE CO LTD Vs. NISSARA AND ORS
October 5, 2016
NATIONAL INSURANCE CO LTD Vs. SATYA DEVI & ORS
July 15, 2016
NATIONAL INSURANCE CO LTD Vs. PINKI & ORS ; PUPINDER KUMAR & ORS
May 25, 2016
NATIONAL INSURANCE CO LTD Vs. BABU RAM AND ORS
September 29, 2016
NATIONAL INSURANCE CO. LTD. Vs. MEENU JAIN AND ORS.
March 28, 2016
NATIONAL INSURANCE CO. LTD. Vs. LAJO DEVI AND ORS.
April 28, 2016
NATIONAL INSURANCE COMPANY LTD. Vs. KANTH RAM AND OTHERS
August 5, 2016
NAZIA KHAN Vs. STATE AND ORS
July 23, 2016
NAZIR AHMAD DALAL AND ORS. Vs. UNION OF INDIA AND ORS.
April 27, 2016
NAZIR HUSSAIN & ORS Vs. UNION OF INDIA & ORS
April 22, 2016
NEK RAK GUPTA Vs. J. & K. STATE FOREST CORPORATION, SRINAGAR & ORS.
March 29, 2016
NEK RAM Vs. STATE AND ORS
July 2, 2016
NEW INDIA ASS CO LTD Vs. GAURAV & ORS
October 21, 2016
NEW INDIA ASSURANCE CO LTD Vs. SHASHI DEVI & ORS
December 15, 2016
NEW INDIA ASSURANCE CO. LTD. Vs. RAJESHWAR SHARMA & ORS.
July 28, 2016
NEW INDIA ASSURANCE COMPANY LTD Vs. REHANA BEGUM AND OTHERS
October 14, 2016
NUSRAT JAN Vs. STATE OF J&K & ORS.
February 2, 2016
OM PRAKASH & OTHERS Vs. STATE OF J & K AND OTHERS
October 5, 2016
ORIENTAL INS CO LTD Vs. KULDEEP GUPTA & ORS
December 8, 2016
ORIENTAL INSURANCE CO LTD Vs. MASTER KRISHAN DINKAR & ORS
December 7, 2016
ORIENTAL INSURANCE CO LTD Vs. PARKASH CHAND AND ORS
October 6, 2016
ORIENTAL INSURANCE CO LTD Vs. PYAR SINGH AND OTHERS
November 21, 2016
ORIENTAL INSURANCE CO. LTD. Vs. CHAND RANI
March 9, 2016
ORIENTAL INSURANCE CO. LTD. Vs. CHANCHAL SHARMA & ORS.
April 18, 2016
ORIENTAL INSURANCE CO. LTD. Vs. RAKESH KUMAR AND ORS.
December 9, 2016
ORIENTAL INSURANCE COMPANY LIMITED Vs. RAJNI DEVI AND ORS
July 15, 2016
ORIENTAL INSURANCE COMPANY LIMITED Vs. CHANDER KANT SHARMA AND ANR
August 11, 2016
ORIENTAL INSURANCE COMPANY LIMITED AND ORS Vs. BALJI RAINA (DEAD) AND ORS
February 8, 2016
ORIENTAL INSURANCE COMPANY LTD Vs. KIRAN JAMWAL AND OTHERS
August 11, 2016
ORIENTAL INSURANCE COMPANY LTD. Vs. FAQUIR CHAND & ORS.
May 12, 2016
ORIENTAL INSURANCE COMPANY LTD. Vs. SHARIFAN AND OTHERS
July 22, 2016
P.K. ABROL (DR.) & ORS. Vs. STATE & ORS.
February 19, 2016
PANKAJ DAYAL Vs. VIJAY K. SONDHI
February 12, 2016
PARDEEP KUMAR SHARMA AND ANR. Vs. STATE & ORS.
July 26, 2016
PARMEET SINGH AND ORS Vs. FIRST ADDITIONAL MUNSIFF, FOREST MAGISTRATE AND ORS
June 6, 2016
PARSHOTAM LAL Vs. STATE AND ORS.
March 28, 2016
PARTEEP SINGH Vs. STATE OF J &K & ORS
November 7, 2016
PARVAIZ AHMAD KHAN Vs. STATE & ORS.
March 28, 2016
PARVESH KUMARI Vs. STATE OF J&K AND ORS
July 20, 2016
PAWAN KUMAR DUBEY & ORS. Vs. STATE OF J&K & ORS.
March 31, 2016
PHUNTSOG ANGCHOK (DR.) Vs. STATE OF J&K & ORS.
February 22, 2016
PIARA LAL CHOUDHARY Vs. U.O.I
April 26, 2016
PIPLESHWAR SHIV MANDIR MANAGEMENT COMMITTEE Vs. STATE AND OTHERS
October 5, 2016
POSHKER NATH RAZDAN Vs. HIGH COURT OF JAMMU AND KASHMIR; STATE OF J&K
February 16, 2016
PRINCIPAL, SAINIK SCHOOL, NAGROTA & ANR. Vs. MAHENDRA KUMAR SHUKLA & ORS.
February 3, 2016
PRITAM SINGH AND OTHERS Vs. STATE OF J &K AND OTHERS
March 11, 2016
PT. MANGAT RAM SHARMA Vs. SAJJAD MAJEED AND ORS.
February 9, 2016
R.K. RANA (SQN. LDR.) Vs. UNION OF INDIA & ORS.
February 15, 2016
RADHEY SHAM Vs. STATE OF JAMMU & KASHMIR AND ORS.
March 16, 2016
RADIANT CASH MANAGEMENT SERVICE PVT LTD Vs. STATE & ORS
May 20, 2016
RAJ KUMAR Vs. UNION OF INDIA
March 28, 2016
RAJ KUMAR SHARMA Vs. UNION OF INDIA & ORS
May 2, 2016
RAJANI KUMARI Vs. STATE
July 14, 2016
RAJINDER KUMAR Vs. STATE OF J&K & ORS.
April 29, 2016
RAJINDER SINGH Vs. HONBLE HIGH COURT OF JAMMU AND KASHMIR AND ORS
February 9, 2016
RAJINDER SINGH Vs. HIGH COURT OF JAMMU AND KASHMIR
February 15, 2016
RAJNI JAMWAL Vs. STATE OF J&K & ORS.
March 17, 2016
RAKESH CONSTRUCTIONS & ORS. Vs. UNIVERSITY OF JAMMU & ORS.
March 11, 2016
RAKESH DUBEY Vs. STATE OF J & K AND OTHERS
December 15, 2016
RAKESH RAZDAN Vs. UNION OF INDIA AND ORS.
March 18, 2016
RAKESH SHARMA Vs. STATE OF J&K
August 11, 2016
RAM NIWAS PANDEY Vs. STATE OF J&K AND ORS
February 23, 2016
RAM PAYARI & ANR Vs. UNION OF INDIA & ORS
April 28, 2016
RAMAN MALHOTRA AND ORS. Vs. UNION OF INDIA AND ORS.
September 23, 2016
RAMESH CHANDER Vs. UNITED INDIA INSURANCE CO. LTD.
September 22, 2016
RAMESHWAR KUMAR AND ORS Vs. STATE OF J&K AND ORS
July 14, 2016
RANDEEP SINGH Vs. NATIONAL INSURANCE CO AND ANR
February 24, 2016
RANJIT SINGH Vs. STATE AND ORS
April 22, 2016
RAVAIL CHAND Vs. STATE JAMMU AND KASHMIR AND ORS.
March 17, 2016
RAVI KUMAR Vs. SHASHI KUMAR
March 29, 2016
RAVI KUMAR TICKOO Vs. STATE OF J&K AND ANR
April 28, 2016
RAVINDER KUMAR SHARMA Vs. STATE OF JAMMU AND KASHMIR
March 17, 2016
RELIANCE GENERAL INSURANCE CO. LTD. Vs. K. PARVEZ QURESHI
December 15, 2016
RENUKA DEVI Vs. STATE
July 27, 2016
RIAZ AHMED Vs. SURIYA BEGUM
December 2, 2016
RIFAT QADIR Vs. STATE OF JAMMU AND KASHMIR & ORS
February 12, 2016
RINKU DEVI Vs. STATE AND OTHERS
June 7, 2016
ROHIT MATTOO Vs. ASHOK KUMAR RAINA
August 23, 2016
ROOP LAL AND ORS. Vs. UNION OF INDIA AND ORS.
October 5, 2016
RUPDI DEVI ANARA DEVI Vs. DISTRICT LEGAL AUTHORITY (LOK ADALAT), DISTRICT COURT, KISHTWAR AND OTHERS
December 1, 2016
S.H. THAKUR Vs. STATE
December 6, 2016
S.K. PURI & ANR. Vs. VINOD BHALLA
June 4, 2016
SAGAR CHAND & ANR. Vs. STATE OF J&K & ORS.
April 18, 2016
SAIEN Vs. UNION OF INDIA
June 6, 2016
SAMRAT SURGICALS PVT. LTD. Vs. STATE AND ORS.
April 5, 2016
SANDEEP KUMAR Vs. S.M.V.D. UNIVERSITY, KATRA
October 5, 2016
SANDEEP SINGH KATOCH Vs. STATE AND OTHERS
July 21, 2016
SANJAY DEVI Vs. UNION OF INDIA & OTHERS
November 22, 2016
SANJAY SINGH Vs. STATE OF J&K AND ORS
June 1, 2016
SANJEEV MANGOTRA Vs. STATE AND ORS
July 11, 2016
SANTOSH AND ORS. Vs. THE STATE OF JAMMU & KASHMIR AND ORS.
March 2, 2016
SANTOSH KUMARI Vs. STATE OF J&K & ORS.
March 31, 2016
SANTOSH KUMARI Vs. J&K SSB & ANR.
May 2, 2016
SAQIB SALEEM AND ORS. Vs. STATE AND ORS.
December 6, 2016
SARWAR HUSSAIN Vs. STATE AND ORS.
February 1, 2016
SAT PAUL SHARMA & ORS Vs. STATE OF J&K & ORS
July 16, 2016
SATISH SINGH Vs. STATE OF JAMMU AND KASHMIR
April 28, 2016
SAVE (SAVE ANIMAL VALUE ENVIRONMENT) AN NGO WORKING FOR WELFARE OF ANIMALS THROUGH ITS CHAIRPERSON Vs. STATE OF J&K AND ORS.
April 4, 2016
SHABIR AHMED Vs. STATE OF JAMMU AND KASHMIR
February 26, 2016
SHAH MOHD CHOWDHARY Vs. STATE OF J&K & ORS
July 18, 2016
SHAH MURTAZA MUSHTAQ Vs. SKUAST AND ORS.
February 9, 2016
SHAHEEN AKHTAR & ANR. Vs. STATE OF J&K & ORS.
February 18, 2016
SHAHEENA RASOOL Vs. STATE OF J&K AND ORS
April 5, 2016
SHAHSI FRABHA & ORS. Vs. STATE OF J&K ORS.
May 12, 2016
SHAM LAL Vs. UNITED INDIA INSURANCE COMPANY
August 11, 2016
SHAM LAL VAID Vs. STATE OF J&K AND ORS.
April 26, 2016
SHAMEEM AHMAD SHAMEEM Vs. STATE & ORS.
April 4, 2016
SHAMIM AHMED Vs. ASHIYA BEGUM
April 30, 2016
SHEHZAD AKHTER & ORS. Vs. STATE OF J&K & ORS.
May 19, 2016
SHEIKH MUDHSAR AHMED Vs. STATE OF JAMMU AND KASHMIR AND OTHERS
February 18, 2016
SHIVANGI SHARMA Vs. STATE OF J&K AND OTHERS
September 1, 2016
SHUBEENA RAHIM Vs. STATE OF J&K AND ORS
June 3, 2016
SMT. SANTOSH, AGE 60 YEARS W/O LATE SAIN DASS R/O 287, SECTOR Vs. THE STATE OF JAMMU & KASHMIR, THROUGH CHIEF SECRETARY, GOVERNMENT OF JAMMU & KASHMIR, CIVIL SECTT., JAMMU
March 2, 2016
SOM DUTT Vs. SANSAR CHAND
September 22, 2016
SONALI SINGH Vs. STATE TH EDU DEPTT & ORS
July 14, 2016
SOS INTERNATIONAL AND ORS. Vs. STATE OF J&K AND ORS.
April 11, 2016
SPARROW SECURITY SERVICES Vs. DEPUTY GEN MANAGER, SBI
February 16, 2016
STATE Vs. SARWAR BEGUM & OTHERS
February 26, 2016
STATE Vs. MOHD HAFIZ WANI
March 31, 2016
STATE Vs. MOHINDER PAL AND ORS.
March 29, 2016
STATE AND ANR. Vs. TANVEER IQBAL & ORS.
April 18, 2016
STATE AND ANR. Vs. ANOOP KUMAR
March 29, 2016
STATE OF J&K Vs. ABDUL REHMAN MIR
August 4, 2016
STATE OF J&K & ORS. Vs. MOHD. TAJ & ANR.
April 26, 2016
STATE OF J&K & ORS. Vs. RAKESH KUMAR
April 28, 2016
STATE OF J&K & ORS. Vs. J.S. MODI
March 15, 2016
STATE OF J&K AND ORS. Vs. GOVT. HANDLOOM SILK WEAVING FACTORY AND ORS
March 29, 2016
STATE OF J&K AND ORS. Vs. LALIT KUMAR SHARMA AND ORS.
March 30, 2016
STATE OF JAMMU & KASHMIR AND OTHERS Vs. ABDUL KARIM
February 1, 2016
STATE OF JAMMU AND KASHMIR Vs. M/S R.B.JODHA MAL & CO.(PVT) LTD.
March 17, 2016
STATE OF JAMMU AND KASHMIR Vs. BALBIR LACHMAN SINGH
April 26, 2016
SUBASH CHANDER Vs. UNION OF INDIA & ANR.
June 6, 2016
SUDESH KUMARI AND OTHERS Vs. NATIONAL INSURANCE CO. AND OTHERS
August 10, 2016
SUDESH SINGH Vs. STATE OF J&K & ORS.
July 12, 2016
SULTAN MIR Vs. STATE OF J&K
May 24, 2016
SUMAN LATA BHAGAT Vs. STATE AND ORS.
February 1, 2016
SUNIL KUMAR RAINA Vs. STATE OF J&K & ORS.
May 4, 2016
SURINDER SINGH AND ORS. Vs. STATE OF JAMMU & KASHMIR AND ORS.
March 9, 2016
SUSHMA DEVI Vs. STATE OF J&K & ORS.
April 22, 2016
SWARAN SINGH Vs. STATE OF J&K AND ORS
May 19, 2016
SYED SHOWKAT HUSSAIN Vs. STATE AND ORS
June 8, 2016
T R CHAUDHARY Vs. UNION OF INDIA & ORS
July 16, 2016
TAJA BEGUM Vs. UNION OF INDIA AND ORS
May 12, 2016
TALIB HUSSAIN Vs. STATE OF J&K AND ORS.
November 8, 2016
TARA SINGH AND ORS. Vs. STATE OF J&K AND ORS.
February 1, 2016
TARIQ AHMAD RATHER Vs. STATE OF J&K AND ORS
May 25, 2016
TARLOCHAN SINGH Vs. STATE OF J&K
January 1, 2016
TBA INFRASTRUCTURE (P) LTD Vs. STATE OF JAMMU AND KASHMIR AND OTHERS
November 30, 2016
TBA INFRASTRUCTURE PVT. LTD Vs. STATE OF J&K AND ORS.
October 18, 2016
TECHNO TRADING CO. Vs. UNION OF INDIA
April 12, 2016
TEJ KRISHAN SAZAWAL AND OTHERS Vs. STATE OF JAMMU & KASHMIR AND OTHERS
May 17, 2016
TILAK RAJ AND OTHERS Vs. ROMESH CHANDER AND OTHERS
February 3, 2016
UNION OF INDIA Vs. PUSHAP RAJ SHARMA
August 17, 2016
UNION OF INDIA Vs. RAJU SINGH
February 8, 2016
UNION OF INDIA Vs. DEVI DASS
December 9, 2016
UNION OF INDIA Vs. D. KHOSLA & ORS.
June 4, 2016
UNION OF INDIA Vs. ZAHIDA AND ANOTHER
August 4, 2016
UNION OF INDIA & ORS. Vs. A.V. CHAUHAN
February 3, 2016
UNION OF INDIA & ORS. Vs. SUDERSHAN KUMAR (EX. NK)
February 29, 2016
UNION OF INDIA & ORS. Vs. AMRIK SINGH & ORS.
February 29, 2016
UNION OF INDIA AND ORS Vs. BHAJAN SHARMA AND ORS
October 6, 2016
UNION OF INDIA AND ORS. Vs. RANJIT SINGH
March 16, 2016
UNION OF INDIA AND ORS. Vs. RAVINDER SINGH TEWATIA AND ORS.
April 18, 2016
UNION OF INDIA AND OTHERS Vs. MANJIT KOUR
February 10, 2016
UNION OF INDIA AND OTHERS Vs. M/S. K.K. ENTERPRISES AND ANOTHER
April 16, 2016
UNION OF INDIA; SECRETARY MINISTRY OF PERSONNEL P G AND PENSION, DEPARTMENT OF PERSONNEL AND TRAINING; CONTROLLER GENERAL OF DEFENCE ACCOUNTS; CDA (PD) MERRUT CANTT Vs. JOGINDER SINGH
March 9, 2016
UNITED INDIA INS CO LTD Vs. PUSHPA DEVI & ORS
April 25, 2016
UNITED INDIA INSURANCE CO. LTD. Vs. PAWAN SUMBLY AND ORS.
July 19, 2016
UNITED INDIA INSURANCE CO. LTD. Vs. S. AVTAR SINGH
October 3, 2016
UNITED INDIA INSURANCE CO. LTD. Vs. MEERA DEVI AND ORS.
September 29, 2016
VARINDER PAUL Vs. UNION OF INDIA AND ORS
December 15, 2016
VERSHA PARIHAR Vs. STATE OF J&K AND ORS.
February 18, 2016
VIDIT MAHAJAN AND OTHERS Vs. SUNALI MAHAJAN
June 29, 2016
VIJAY KUMAR Vs. STATE & ORS.
March 3, 2016
VIJAY KUMAR SHARMA AND OTHERS Vs. FINANCIAL COMMISSIONER, REVENUE AND OTHERS
May 6, 2016
VIKAS GUPTA & ANR Vs. STATE OF J&K & ORS
July 19, 2016
VINIAK SHARMA Vs. UNITED INSURANCE CO. AND ORS.
December 6, 2016
VIVEK KHAJURIA & ANR. Vs. WACHASPATI
April 18, 2016
YOG RAJ Vs. STATE AND ORS
March 2, 2016
YOGRAJ SINGH CHARAK Vs. UNION OF INDIA AND ORS
September 28, 2016
ZAFFAR-UL-ISLAM PARRAY Vs. STATE OF J &K & ORS
March 22, 2016
ZAHOOR HUSSAIN AND ORS. Vs. UNIVERSITY OF KASHMIR AND ORS.
April 25, 2016
ZAINA AKHTER Vs. STATE
February 19, 2016
ZEENAT MASIH & ANR Vs. STATE OF J&K
April 26, 2016
ZOHRA BANOO Vs. STATE
March 25, 2016