Case Index

Title
Date
34540 BIHAR PRADESH PRATHMIC SHIKSHAK MORCHA Vs. THE STATE OF BIHAR
April 4, 2016
A.B. GRAIN SPIRITS PVT. LTD., A COMPANY REGISTERED UNDER COMPANIES ACT, 1956, HAVING ITS REGISTERED OFFICE AT VILLAGE Vs. BIHAR URBAN INFRASTRUCTURE DEVELOPMENT CORPORATION LTD. THROUGH ITS MANAGING DIRECTOR, 2ND FLOOR, KHDYA BHAWAN (BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION LTD PREMISES), ROAD NO.
October 20, 2016
A.C.I.T. Vs. SUNIL KUMAR
February 17, 2016
A.K. OJHA Vs. LIFE INSURANCE CORPORATION OF INDIA AND ORS.
March 2, 2016
ABDHESH KUMAR SHUKLA Vs. STATE OF BIHAR
June 24, 2016
ABDUL RASHID AND ORS. Vs. THE STATE OF BIHAR
January 21, 2016
ABHAY KUMAR @ ABHAI KUMAR S/O LATE KALIKA PRASAD, RESIDENT OF L/29, PARAO POKHAR, LANE NO. 2, AAM GOLA, MUZAFFARPUR Vs. THE STATE OF BIHAR
September 26, 2016
ABHAY KUMAR CHOUDHARY SON OF SHRI BADRI NARAYAN CHOUDHARY RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR, THROUGH THE DIRECTOR, AGRICULTURE, GOVERNMENT OF BIHAR, PATNA
June 22, 2016
ABHAY KUMAR SON OF LATE MADAN PRASAD Vs. L I C OF INDIA; ZONAL MANAGER, L I C OF INDIA; DIVISIONAL MANAGER, L I C OF INDIA; BRANCH MANAGER L I C OF INDIA JEHANABAD BRANCH
August 30, 2016
ABHAY SINHA @ ABHAY KR. SINHA SON OF LATE R.R.P. SINHA PRODUCER BIDESHIYA BHOJPURI FILM Vs. THE STATE OF BIHAR
September 22, 2016
ABHAYANKER SINGH AND ORS. Vs. THE STATE OF BIHAR
March 10, 2016
ABHIJIT KUMAR @ ASHTAN @ ASTAM Vs. THE STATE OF BIHAR
July 29, 2016
ABHIMANYU KUMAR SINGH, S/O LATE BAIJNATH SINGH, R/O VILLAGE Vs. THE STATE OF BIHAR THROUGH ITS SECRETARY, EDUCATION DEPARTMENT, GOVT. OF BIHAR, PATNA
September 8, 2016
ABHISHEKH KUMAR Vs. STATE OF BIHAR
November 9, 2016
AD HOC COMMITTEE OF SANJAY GANDHI SMARAK MAHILA MAHAVIDYALAYA Vs. THE STATE OF BIHAR AND ORS.
January 8, 2016
ADITYA KUMAR Vs. THE STATE OF BIHAR
August 1, 2016
ADITYA MULTICOM PRIVATE LIMITED Vs. STATE OF BIHAR, THROUGH PRINCIPAL SECRETARY
October 27, 2016
ADITYA NARAYAN ROY Vs. THE STATE OF BIHAR
July 29, 2016
ADWAITA MISSION TRAINING COLLEGE Vs. THE STATE OF BIHAR
October 27, 2016
ADYA SHARMA & ORS Vs. THE STATE OF BIHAR & ORS
July 25, 2016
AGARPARA JUTE MILLS LIMITED Vs. THE STATE OF BIHAR AND ORS.
April 8, 2016
AJAB LAL PASWAN & ORS Vs. THE STATE OF BIHAR & ORS
June 24, 2016
AJAY KUMAR Vs. UNION OF INDIA
June 27, 2016
AJAY KUMAR BHASKAR @ AMIT Vs. STATE OF BIHAR
May 4, 2016
AJAY KUMAR CHAURASIA Vs. SANJAY KUMAR CHAURASIA
August 17, 2016
AJAY KUMAR DAS Vs. THE STATE OF BIHAR
February 11, 2016
AJAY KUMAR DUBEY Vs. THE UNION OF INDIA
April 19, 2016
AJAY KUMAR MANDAL Vs. STATE OF BIHAR
June 28, 2016
AJAY KUMAR S/O SHIV DATTA Vs. STATE OF BIHAR
April 27, 2016
AJAY KUMAR SINGH Vs. COMMISSIONER OF INCOME TAX-II AND ORS.
March 15, 2016
AJAY KUMAR SON OF SHRI RAM KRIPAL THAKUR RESIDENT OF VILLAGE Vs. MOST. RUBY DEVI W/O LATE SANJAY KUMAR RESIDENT OF VILLAGE
July 27, 2016
AJAY KUMAR, S/O MOTI LAL SINGH Vs. STATE OF BIHAR; DIRECTOR GENERAL OF POLICE (D G P ) BIHAR, PATNA; DEPUTY INSPECTOR GENERAL OF POLICE, MAGADH RANGE, GAYA; SUPERINTENDENT OF POLICE JEHANABAD
September 22, 2016
AJAY SHANKAR SINGH, S/O LATE RAM SAKAL SINGH, R/O VILLAGE MOLDIAR TOLA, P.S MOKAMA, DISTRICT PATNA Vs. THE STATE OF BIHAR
November 30, 2016
AJAY SINGH Vs. STATE OF BIHAR
May 2, 2016
AJEET KUMAR Vs. THE STATE OF BIHAR
July 4, 2016
AJEET KUMAR Vs. THE STATE OF BIHAR AND ORS.
March 9, 2016
AJEET KUMAR SHARMA & ORS Vs. THE STATE OF BIHAR & ORS
July 27, 2016
AJEET KUMAR SON OF SRI SAKALDEEP SINGH, RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, MAIN SECRETARIAT, PATNA
July 5, 2016
AJIT KUMAR MISHRA Vs. THE UNION OF INDIA AND ORS.
January 14, 2016
AJIT KUMAR S/O SRI RAGHUNANDAN PRASAD SINGH Vs. THE STATE OF BIHAR
August 2, 2016
AJIT KUMAR SINGH Vs. STATE OF BIHAR
July 15, 2016
AJIT KUMAR, SON OF BHAGWAN DAYAL SINGH Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, BIHAR, PATNA
December 19, 2016
AJIT PASWAN Vs. STATE OF BIHAR
August 16, 2016
AJIT SINGH Vs. THE STATE OF BIHAR
February 3, 2016
AKBAR MANDAL Vs. THE STATE OF BIHAR
December 21, 2016
AKHIL KISHORE PRASAD SINGH, AGED ABOUT 61 YEARS, S/O LATE RAM BACHHAN SINGH, RESIDENT OF MOHALLA Vs. CENTRAL BANK OF INDIA THROUGH FIELD GENERAL MANAGER, CENTRAL BANK OF INDIA, CHANDRAMUKHI NARIMAN POINT, MUMBAI
December 2, 2016
AKHILESH KUMAR @ AKHILESH RAI @ AKLESH KUMAR @ AKLESH RAI Vs. STATE OF BIHAR
May 25, 2016
AKHILESH KUMAR SINGH Vs. STATE OF BIHAR
October 6, 2016
AKHILESH KUMAR SINGH @ MANOJ KUMAR Vs. THE UNION OF INDIA
September 6, 2016
AKHILESH KUMAR SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
January 30, 2016
AKHILESH NARAYAN SINGH @ AKHILESH NARAYAN SINHA, SON OF LATE RAM DAHIN SINGH, RESIDENT OF VILLAGE BHAISAMARA, P.S. TEKARI, DISTT. Vs. THE STATE OF BIHAR
March 1, 2016
AKHILESH PRASAD SON OF LATE RAMESHWAR PRASAD @ RAMESHWAR MAHTO Vs. THE STATE OF BIHAR
June 28, 2016
AKHILESH SETH AND ORS. Vs. THE STATE OF BIHAR
April 13, 2016
AKHILESHWAR PRASAD AND OTHERS Vs. STATE OF BIHAR AND OTHERS
February 18, 2016
ALKA JHA D/O SHRI BALBIR JHA R/O D Vs. THE STATE OF BIHAR THROUGH THE VIGILANCE
July 4, 2016
ALL INDIA STUDENTS FEDERATION Vs. THE STATE OF BIHAR AND ORS.
April 20, 2016
ALLAMA MUKHTAR Vs. THE STATE OF BIHAR
October 18, 2016
ALLIED ENGINEERING WORKS PVT LTD. Vs. THE STATE OF BIHAR
September 21, 2016
ALOK GUNJAN Vs. STATE OF BIHAR
June 8, 2016
ALOK KUMAR VERMA Vs. THE BIHAR STATE FINANCIAL CORPORATION AND ORS.
April 12, 2016
AMAL KISHORE CHAUDHARY Vs. RANI DEVI
February 8, 2016
AMAL KUMAR CHOUDHARY S/O CHANDRA BHUSHAN PRASAD CHOUDHARY Vs. STATE BANK OF INDIA UNION OF INDIA THROUGH DEBT RECOVERY TRIBUNAL; PRACHI EXIM INDIA LTD; MAHENDRA NARAIN KUNWAR; SEEMA; SANJEEV KUMAR; REKHA CHAUDHARY; RAJIV RANJAN KUMAR; MANI MALA DEVI
September 23, 2016
AMALESH KUMAR @ AMARESH KUMAR S/O BRIJ KISHORE SINGH Vs. THE STATE OF BIHAR
August 19, 2016
AMAR LAL @ AMAR LAL PANDIT Vs. STATE OF BIHAR
August 19, 2016
AMAR NATH YADAV AND ORS. Vs. THE STATE OF BIHAR
March 15, 2016
AMAR SINHA Vs. BAR COUNCIL OF INDIA
September 30, 2016
AMARDEO SINGH Vs. THE STATE OF BIHAR
February 8, 2016
AMARENDRA GUATAM Vs. UNION OF INDIA
June 23, 2016
AMBIKA PRASAD DAS Vs. STATE OF BIHAR
May 18, 2016
AMIT GUPTA, SON OF LATE ANIL KUMAR GUPTA Vs. THE STATE OF BIHAR
November 28, 2016
AMIT KUMAR Vs. STATE OF BIHAR
September 27, 2016
AMIT KUMAR SON OF ARUN KUMAR CHAUDHARY Vs. INDIAN OIL CORPORATION LTD ; AREA MANAGER INDIAN OIL CORPORATION LTD
August 31, 2016
AMIT KUMAR SON OF RAJDEO PRASAD RAI Vs. THE STATE OF BIHAR
March 16, 2016
AMIT RANJAN SINGH, SON OF LATE GANESH PRASAD SINGH Vs. STATE OF BIHAR
November 30, 2016
AMITA KOCHAR, W/O VINAY KOCHAR Vs. ACIT, CENTRAL CIRCLE-2, PATNA
May 9, 2016
AMITABH AMIT Vs. STATE OF BIHAR ADDITIONAL SECRETARY, INFORMATION AND PUBLIC RELATION OFFICE BIHAR
October 28, 2016
AMITABH KUMAR DAS, SON OF SRI GAURI SHANKAR DAS Vs. UNION OF INDIA THROUGH THE SECRETARY
May 5, 2016
AMJAD HUSAIN Vs. OF BIHAR
December 21, 2016
AMOD KUMAR CHAURASIYA Vs. THE STATE OF BIHAR AND ANOTHER
February 17, 2016
AMRAWATI DEVI Vs. THE STATE OF BIHAR & ORS
June 22, 2016
AMRENDRA KUMAR SON OF KRISHNA KISHORE PRASAD Vs. STATE OF BIHAR
August 8, 2016
AMRENDRA KUMAR SON OF MOHAN SINGH RESIDENT OF VILLAGE Vs. STATE OF BIHAR
September 5, 2016
AMRENDRA KUMAR TRIPATHI Vs. THE STATE OF BIHAR
May 2, 2016
AMRITA KUMAR @ AMRITA DEVI D/O SHAMBHU RAJAK R/O MOHALLA Vs. JYOTISH KUMAR RAJAK S/O DASHRATH PRASAD RAJAK R/O MOHALLA
September 22, 2016
ANAND CONSULTANT Vs. STATE OF BIHAR
October 5, 2016
ANAND KUMAR Vs. SRI LAL BABU RAI
December 13, 2016
ANAND MOHAN PODDAR S/O LATE RAM RAKSHA PODDAR Vs. KAILASH PODDAR S/O LATE CHANDRADEO PODDAR
August 12, 2016
ANAND ROY Vs. STATE OF BIHAR AND OTHERS
March 10, 2016
ANANDI KUMAR S/O KISHUN MAHTO Vs. THE STATE OF BIHAR
September 19, 2016
ANANT KUMAR SINGH Vs. THE STATE OF BIHAR
March 17, 2016
ANANTA UNIQUE SERVICES PVT Vs. THE STATE OF BIHAR
September 30, 2016
ANIL KUMAR Vs. THE STATE OF BIHAR AND ORS.
January 6, 2016
ANIL KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
April 27, 2016
ANIL KUMAR MUKUND, SON OF LATE RIT NARAYAN LAL DAS, RESIDENT OF 1A/12, NEW PATLIPUTRA, NEAR BORING ROAD, PAANI TUNKI, PS PATLIPUTRA, DISTRICT PATNA Vs. THE STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA
March 3, 2016
ANIL KUMAR RAI SON OF NAGERSETH BHATT Vs. THE STATE OF BIHAR
March 18, 2016
ANIL KUMAR S/O LATE MAHESHWAR YADAV R/O VILLAGE & P.O. Vs. THE STATE OF BIHAR THROUGH THE SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, GOVERNMENT OF BIHAR, NEW SECRETARIAT, BAILY ROAD, PATNA
November 10, 2016
ANIL KUMAR SHARMA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
April 6, 2016
ANIL KUMAR SHRIVASTAVA Vs. SHAURYA SUNIL AND ORS.
January 20, 2016
ANIL KUMAR SINGH, RETIRED ACCOUNTS ASSISTANTM GAYA ELECTRIC CIRCLE, SON OF LATE KAMLESH KUMAR, RESIDENT OF SHARDA KUTIR, MAKSUDPUR KOTHI, AT AND P.O. TUTBARI, NEAR BALTI FACTORY, NEW GODOWN, P.S. KOTWALI, GAYA, DISTRICT Vs. THE BIHAR STATE POWER (HOLDING) COMPANY LIMITED THROUGH ITS CHAIRMAN CUM
July 15, 2016
ANIL KUMAR SINGH, S/O Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF URBAN DEVELOPMENT AND HOUSING, GOVERNMENT OF BIHAR, PATNA
December 16, 2016
ANIL KUMAR, S/O LATE LOK NATH SINGH, R/O VILLAGE Vs. THE UNION OF INDIA THROUGH THE SECRETARY, INFORMATION AND BROADCASTING, NEW DELHI
September 9, 2016
ANIL RAI Vs. THE STATE OF BIHAR
December 14, 2016
ANIL SINGH, AGED ABOUT 57 YEARS, SON OF LATE DR. RAMRAJ SINGH AND LATE MRS. SUMITRA DEVI, PRESENTLY RESIDENT OF MIG Vs. THE STATE OF BIHAR THROUGH THE DIRECTOR GENERAL OF POLICE, GOVERNMENT OF BIHAR, NEW SECRETARIAT, PATNA
October 19, 2016
ANIRUDH GAUTAM Vs. THE STATE OF BIHAR
July 18, 2016
ANISA KHATOON WIFE OF LATE KAMRUDDIN QUAZI RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
December 13, 2016
ANITA KUMARI DAUGHTER OF LATE PREM SHANKAR MISHRA, WIFE OF SHRI UMASHANKAR MISHRA, RESIDENT OF VILLAGE & P.O. RAJPUR, POLICE STATION Vs. THE STATE OF BIHAR
October 20, 2016
ANJANI DEVI Vs. STATE OF BIHAR
November 22, 2016
ANJANI DEVI Vs. STATE OF BIHAR AND ANOTHER
March 9, 2016
ANJANI KUMAR SINHA SON OF LATE SURENDRA PRASAD Vs. THE STATE OF BIHAR
October 6, 2016
ANJANI KUMAR SON OF LATE MAHABIR PRASAD LAL RESIDENT OF MOHALLA - 11 Vs. THE UNION OF INDIA THROUGH SECRETARY, MINISTRY OF FINANCE, GOVERNMENT OF
August 1, 2016
ANKIT RAJ, S/O AMRESH KUMAR Vs. UNION OF INDIA THROUGH SECRETARY, DEPARTMENT OF HEALTH AND FAMILY WELFARE, NEW DELHI
November 30, 2016
ANNAPURNA HOTELS, CIVIL COURT COMPOUND, P S - PIRBHORE Vs. STATE OF BIHAR; LABOUR ENFORCEMENT OFFICER-CUM-INSPECTOR; LABOUR SUPERINTENDENT; SUPERINTENDENT OF POLICE; CERTIFICATE OFFICER CUM DISTRICT PANCHAYAT RAJ OFFICER
September 1, 2016
ANTIKA KUMARI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
April 18, 2016
ANURAG Vs. STATE OF BIHAR
October 4, 2016
ANURANJAN KUMAR ANUPAM S/O SHRI LAXMI NARAYAN MEHTA R/O VILL RAMPUR, P.O. Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF EDUCATION GOVERNMENT OF BIHAR, PATNA
August 30, 2016
ANWARI BIBI Vs. KHAIRATAN BIBI & ANR
September 14, 2016
ARBIND KUMAR MISHRA Vs. STATE OF BIHAR
March 10, 2016
ARCHANA KUMARI Vs. STATE OF BIHAR
October 24, 2016
ARCHANA KUMARI WIFE OF SHAILESH SHARMA Vs. SHAILELSH SHARMA SON OF LATE SHEODUTT SHARMA
July 26, 2016
ARCHANA MISHRA Vs. STATE OF BIHAR
October 18, 2016
ARCHANA WIFE OF GAURI SHANKAR RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
September 6, 2016
ARIF @ MD. ARIF ANWAR, SON OF TAHJIB ALAM, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
September 20, 2016
ARJUN CHOUDHARY AND ORS. Vs. THE STATE OF BIHAR AND ORS.
February 3, 2016
ARJUN MANJHI Vs. STATE OF BIHAR
May 20, 2016
ARJUN PRASAD CHAUHAN Vs. THE STATE OF BIHAR AND ORS.
January 8, 2016
ARJUN RAI Vs. STATE OF BIHAR
October 6, 2016
ARTI JAISWAL, WIFE OF SRI PAWAN CHOUDHARY, RESIDENT OF MOHALLA Vs. SRI PAWAN CHAUDHARY, SON OF LATE KEDAR NATH CHAUDHARY, RESIDENT OF MOHALLA
September 5, 2016
ARTI MISHRA AND ORS. Vs. BIHAR INDUSTRIAL AREA DEVELOPMENT AUTHORITY AND ORS.
January 25, 2016
ARUN KUMAR Vs. NAND KISHORE RAI
July 27, 2016
ARUN KUMAR Vs. STATE OF BIHAR
July 5, 2016
ARUN KUMAR AJAY Vs. STATE OF BIHAR
October 4, 2016
ARUN KUMAR BHAGAT @ ARUN KUMAR S/O MAHENDRA MAHTO (UNDER THE GUARDIANSHIP OF MAHENDRA MAHTO) RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
July 19, 2016
ARUN KUMAR LAL DAS @ ARUN KUMAR KARN SON OF LATE UTTIM LAL DAS, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE SECRETARY, ADMINISTRATION AND LAND REFORMS GOVERNMENT OF BIHAR
August 16, 2016
ARUN KUMAR MAHTO Vs. THE STATE OF BIHAR & ORS
September 28, 2016
ARUN KUMAR MOWAR AND ORS. Vs. MADAN PD. SINGH MOWAR AND ORS.
February 26, 2016
ARUN KUMAR SINGH, S/O LATE RAGHUBIR SINGH, R/O MANAHAR BASANT, P.S. Vs. THE CENTRAL BANK OF INDIA THROUGH ITS REGIONAL MANAGER, REGIONAL OFFICE, CENTRAL BANK OF INDIA, MAURYALOK, R BLOCK B 2ND FLOOR, P.S.
July 28, 2016
ARVIND KUMAR Vs. THE STATE OF BIHAR
March 15, 2016
ARVIND KUMAR KHAN, SON OF SHRI PHANIBHUSAN KHAN, RESIDENT OF VILLAGE+ P.O.+ P.S. Vs. THE STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF REGISTRATION, EXCISE AND PROHIBITION, GOVERNMENT OF BIHAR, PATNA
December 22, 2016
ARVIND KUMAR MUKESH Vs. UNION OF INDIA
April 25, 2016
ARVIND KUMAR SHARMA S/O LATE TAPESHWAR NATH SHARMA Vs. STATE OF BIHAR
November 16, 2016
ARVIND KUMAR SINGH Vs. THE STATE OF BIHAR
September 21, 2016
ARVIND KUMAR THAKUR Vs. THE UNION OF INDIA AND ORS.
April 5, 2016
ARVIND MOHUN Vs. MADHYA BIHAR GRAMIN BANK, PATNA AND ORS.
January 29, 2016
ARVIND RAM Vs. STATE OF BIHAR
June 8, 2016
ASGAR ANSARI Vs. THE STATE OF BIHAR
February 1, 2016
ASHA DEVI Vs. STATE OF BIHAR
August 23, 2016
ASHA DEVI AND ORS. Vs. SHYAM NARAIN SINGH AND ORS.
March 29, 2016
ASHA KUMARI Vs. STATE OF BIHAR
December 16, 2016
ASHARFI THAKUR Vs. THE STATE OF BIHAR
April 8, 2016
ASHISH KUMAR Vs. CHAIRMAN CUM MANAGING DIRECTOR, STATE BANK OF INDIA, MUMBAI
October 28, 2016
ASHOK ENGINEERING(BIHAR)LTD Vs. BIHAR STATE ELECTRICITY BOARD
September 23, 2016
ASHOK KUMAR Vs. STATE OF BIHAR
April 19, 2016
ASHOK KUMAR Vs. COMMISSIONER OF INCOME TAX-I AND ORS.
April 20, 2016
ASHOK KUMAR RAI @ ASHOK KUMAR SINGH Vs. RAJENDRA SAH
March 11, 2016
ASHOK KUMAR SANYAL S/O LATE ANANG BHUSHAN SANYAL AND ORS Vs. STATE OF BIHAR AND ORS
January 7, 2016
ASHOK KUMAR SINGH S/O LATE ANIRUDH SINGH RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR, THROUGH THE SECRETARY, IRRIGATION DEPARTMENT, GOVT. OF BIHAR, PATNA
November 9, 2016
ASHOK KUMAR, SON OF HARI JAGNARAYAN PRASAD, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF HEALTH (MEDICAL EDUCATION, FAMILY WELFARE AND INDIGENOUS MEDICINE), GOVERNMENT OF BIHAR, PATNA
December 5, 2016
ASHOK PASWAN, SON OF DOMAN PASWAN, RESIDENT OF VILLAGE BHUIDHARA, P.S. MUFFASIL, DISTRICT Vs. THE STATE OF BIHAR
July 15, 2016
ASHOK PATHAK SON OF SRI RAM NANDAN PATHAK Vs. THE STATE OF BIHAR
February 25, 2016
ASHOK SAH Vs. THE STATE OF BIHAR AND ORS.
March 29, 2016
ASHOK SINGH PITA SWA RAMANAND SINGH GRAM-RAMGARH Vs. BIHAR RAJYA
April 21, 2016
ASHOK YADAV @ ASHOK KUMAR YADAV SON OF DOMAN YADAV Vs. THE STATE OF BIHAR
July 19, 2016
ASHUTOSH KUMAR JHA Vs. STATE OF BIHAR
October 4, 2016
ASHUTOSH KUMAR JHA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
May 5, 2016
ASHWINI KUMAR SINGH Vs. BIHAR STATE POWER HOLDING COMPANY LTD.
June 30, 2016
ASSISTANT COMMISSIONER OF INCOME TAX Vs. BIHAR INDUSTRIAL AREA DEVELOPMENT AUTHORITY
May 19, 2016
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. M/S NAND LAL AND COMPANY
March 28, 2016
ASTANAND RAI Vs. THE STATE OF BIHAR
May 12, 2016
ATAUL HAQ Vs. THE STATE OF BIHAR
January 13, 2016
ATI RAZIA DEVI Vs. STATE OF BIHAR AND ORS.
January 11, 2016
ATUL KUMAR VERMA AND ORS. Vs. THE STATE OF BIHAR
February 17, 2016
AUDHAR KUMAR Vs. BHARAT PETROLEUM CORPORATION LIMITED
April 18, 2016
AUTO AGENCIES Vs. ARBITRATOR KUKKAJE RAMAKRISHNA BHAT; TVS MOTOR COMPANY LIMITED
September 21, 2016
AVINASH KUMAR Vs. STATE OF BIHAR; PRINCIPAL SECRETARY COMMISSIONER TRANSPORT DEPARTMENT; ADDITIONAL TRANSPORT COMMISSIONER TRANSPORT DEPARTMENT; DEPUTY TRANSPORT COMMISSIONER TRANSPORT DEPARTMENT; UNDER SECRETARY TRANSPORT DEPARTMENT; BIHAR STAFF SELECTION COMMISSION VETER
September 9, 2016
AVINASH KUMAR MOHAN, SON OF SHRI MAHESH KUMAR MOHAN, RESIDENT OF MOHALLA MALLIK SARAI, P.O. & P.S. ISLAMPUR, DISTRICT NALANDA (BIHAR) BEING THE DIRECTOR OF JAI OM ENGICON PRIVATE LIMITED HAVING ITS REGISTERED OFFICE AT MALLIK SARAI, NALANDA (BIHAR) Vs. THE STATE OF BIHAR THROUGH THE SECRETARY, RURAL WORKS DEPARTMENT, GOVT. OF BIHAR, PATNA
July 13, 2016
AVINASH KUMAR SON OF SHIV PRASAD Vs. THE STATE OF BIHAR
March 2, 2016
AVINASH KUMAR, S/O SHANKAR PRASAD SINGH Vs. HIGH COURT OF JUDICATURE AT PATNA
October 25, 2016
AWADH BIHARI SINGH Vs. UNION OF INDIA
November 25, 2016
AWADH KISHORE RAM Vs. THE STATE OF BIHAR
July 19, 2016
AWADHESH KUMAR Vs. UNION OF INDIA; SECRETARY, B R D B; COMMANDER, G R E F CENTRE
September 7, 2016
AWADHESH KUMAR MANDAL Vs. THE STATE OF BIHAR AND ORS.
February 22, 2016
AWADHESH KUMAR SINGH Vs. STATE OF BIHAR
July 13, 2016
AWADHESH KUMAR SINHA, SON OF LATE BASUDEO SINHA, RESIDENT OF VILLAGE GIRHINDA PROFESSOR COLONY, WARD NO. 19, POLICE STATION SHEIKHPURA, DISTT. SHEIKHPURA AT PRESENT HEAD CLERK NAGAR PARISHAD SHEIKHPURA, DISTT. SHEIKHPURA Vs. THE STATE OF BIHAR
October 20, 2016
AWADHESH MANDAL Vs. STATE OF BIHAR
June 27, 2016
AWADHESH SINGH @ AWADHESH KUMAR SINGH SON OF RAMANAND SINGH, RESIDENT OF VILLAGE MAHADEO SIMARIA, POLICE STATION SIKANDRA, DISTRICT JAMUI Vs. THE STATE OF BIHAR
November 22, 2016
AWDESH MAHTO Vs. THE UNION OF INDIA
March 3, 2016
AYODHYA NATH SHUKLA SHUKLA Vs. STATE OF BIHAR
April 12, 2016
AZAD TRANSPORT COMPANY PVT. LTD. AND ORS. Vs. THE STATE OF BIHAR AND ORS.
March 9, 2016
B. N. SINGH Vs. THE PATNA MUNICIPAL CORPORATION
January 21, 2016
B.N. MANDAL UNIVERSITY, LALOONAGAR, MADHEPURA THROUGH ITS VICE CHANCELLOR Vs. AMIT PRATAP ROY, S/O BRINDA PRASAD ROY, RESIDENT OF QTR NO. T/32, POSTAL COLONY, BARMASIS, POST + DISTRICT
April 5, 2016
BABBAN PRASAD SINGH Vs. STATE OF BIHAR AND OTHERS
July 14, 2016
BABITA KUMARI Vs. RAMESH KUMAR
April 27, 2016
BABLOO KUMAR Vs. THE STATE OF BIHAR AND ANOTHER
February 24, 2016
BABLU KUMAR DAS Vs. THE STATE OF BIHAR
May 13, 2016
BABLU YADAV S/O LATE BISHESHWAR YADAV Vs. STATE OF BIHAR
June 7, 2016
BACHCHA SINGH Vs. THE STATE OF BIHAR
October 17, 2016
BACHI DEVI W/O SRI DASHRATH YADAV RESIDENT OF VILLAGE SIRDALLA TOLA, BABNI NAGMA, P.S. SIRDALLA, DISTRICT NAWADAH Vs. SUDAMA DEVI W/O SHRI JAGDISH PRASAD YADAV RESIDENT OF VILLAGE SIRDALLA, TOLA BABNI NAGMA, P.S. SIRDALLA, DISTRICT NAWADAH
November 8, 2016
BACHIYA DEVI @ RANI KALA DEVI W/O LATE RAJ NANDAN SINGH @ RAJAN SINGH R/O VILL. Vs. SMT. MUNKI DEVI W/O DEVENDRA YADAV R/O VILL.
July 12, 2016
BACHU PRASAD Vs. THE STATE OF BIHAR
June 23, 2016
BADAL KUMAR Vs. STATE OF BIHAR
May 16, 2016
BADAL SINGH, S/O DEVNARAYAN SINGH @ DEVI SINGH Vs. THE STATE OF BIHAR
October 22, 2016
BADRI SINGH AND OS. Vs. THE STATE OF BIHAR
March 14, 2016
BADRI YADAV Vs. THE STATE OF BIHAR AND ORS.
January 11, 2016
BAGESWARI DEVI Vs. UNION OF INDIA
September 23, 2016
BAHADUR MAHTO SON OF LATE NATHUNI MAHTO RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
November 21, 2016
BAIDYANATH SINGH, S/O Vs. THE STATE OF BIHAR, THROUGH THE CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA.
December 16, 2016
BAIJNATH PANDEY Vs. THE STATE OF BIHAR & ORS
January 18, 2016
BAIJNATH PRASAD Vs. THE CENTRAL BANK OF INDIA
April 4, 2016
BAJRANG CONSTRUCTION Vs. THE UNION OF INDIA AND ORS.
February 25, 2016
BALA KANT PATHAK SON OF LATE SATYA DEO PATHAK Vs. STATE OF BIHAR; PHOOL KUMARI WIFE OF JITENDRA KUMAR
August 23, 2016
BALAJI INFRARO (I) LTD Vs. CHANAKYA NATIONAL LAW UNIVERSITY
November 16, 2016
BALDEV SINGH @ VIKKI SINGH @ BALLE SINGH SON OF LATE GYAN SINGH Vs. THE STATE OF BIHAR
April 25, 2016
BALESHWAR MANDAL S/O LATE KISHUN MANDAL VILL. HARTHA Vs. THE STATE OF BIHAR
April 20, 2016
BALESHWAR SINGH Vs. THE STATE OF BIHAR
June 27, 2016
BALMIKI PRASAD SINGH Vs. TARUN KUMAR & ORS
October 5, 2016
BALMIKI SINGH AND ORS. Vs. SANJAY SINGH AND ORS.
January 20, 2016
BAM SHANKAR YADAV Vs. STATE OF BIHAR
September 15, 2016
BANKE BIHARI SINGH, SON OF LATE GOVIND PRASAD SINGH, RESIDENT OF SITLA ASTHAN ROAD, TILKAMANJHI, P.S. TILKAMANJHI, DISTRICT Vs. THE STATE OF BIHAR
June 29, 2016
BANKEY BIHARI, SON OF LATE BECHU, RESIDENT OF GUJARAT COLONY, P.O.: CHAS, P.S.: CHAS, DISTRICT: DHANBAD (JHARKHAND) Vs. THE N. T. P. C. THROUGH CHIEF MANAGING DIRECTOR, CORPORATE CENTRE, N.T.P.C., SCOPE COMPLEX, LODHI ROAD, NEW DELHI
November 28, 2016
BANKING BUSINESS FACILITATORS ASSOCIATION Vs. THE CHAIRMAN, STATE BANK OF INDIA
November 30, 2016
BARMESHWAR YADAV @ BARMESHWAR NATH YADAV SON OF LATE NATHUNI YADAV RESIDENT OF VILLAGE SOVAN, P.O. SOVAN, P.S. KRISHNA BRAHMA, DISTRICT Vs. BHRIGUNATH PRASAD
May 5, 2016
BASUDEO NARAIN SINGH Vs. THE STATE OF BIHAR
March 8, 2016
BASUDEO YADAV Vs. STATE OF BIHAR
November 16, 2016
BCL SECURE PREMISES (P) LTD , NEW DELHI Vs. UNION OF INDIA & OTHERS
July 4, 2016
BELA SINHA W/O NARESH CHANDRA SINGH Vs. STATE OF BIHAR AND ORS
January 29, 2016
BENKTESHWAR UPADHYAY SON OF LATE YADUVANSH UPADHYAY RESIDENT OF DR. NARAYAN PRASAD LANE, MOHALLA KAZOOR BANNA, POLICE STATION SULTANGANJ, P.O. MAHENDRU, DISTRICT PATNA Vs. THE STATE OF BIHAR THROUGH PRINCIPAL SECRETARY DEPARTMENT OF HUMAN RESOURCES DEVELOPMENT (HIGHER EDUCATION), GOVT. OF BIHAR, PATNA
July 13, 2016
BHAGAWATI PRASAD SINGH @ SUDHIR KUMAR SINGH SON OF LATE SHALIGRAM SINGH RESIDENT OF VILLAGE : MAINA, POLICE STATION : MAHISHI, DISTRICT Vs. THE STATE OF BIHAR
October 18, 2016
BHAGMANI DEVI, WIFE OF SURAJ PRASAD SAH @ SURAJ PRAKASH SAH, RESIDENT OF VILLAGE Vs. STATE OF BIHAR
October 5, 2016
BHAGMATI DEVI Vs. THE STATE OF BIHAR
May 2, 2016
BHAGWAN SINGH Vs. STATE OF BIHAR
February 1, 2016
BHAGWAN YADAV, SON OF LATE DASRATH YADAV, RESIDENT OF MOHALLA DIXON ROAD MUNDICHAK, P.S. TILKAMANJHI, DISTRICT Vs. THE UNION OF INDIA THROUGH DIVISIONAL RAILWAY MANAGER, EASTERN RAILWAY, MALDA DISTRICT MALDA
July 12, 2016
BHARAT PETROLEUM CORPORATION LIMITED Vs. CHANDRA DEO PRASAD AND ORS.
April 1, 2016
BHARAT PRASAD Vs. MOST. PANA DEVI
February 12, 2016
BHARAT SINGH Vs. THE UNION OF INDIA & ORS
November 23, 2016
BHARAT SINGH SON OF LATE PANDIT SINGH Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVT OF BIHAR
October 26, 2016
BHARAT SINGH, S/O LATE MOTI SINGH, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
October 22, 2016
BHARAT THAKUR Vs. THE STATE OF BIHAR
May 17, 2016
BHARTI SINGH Vs. THE STATE OF BIHAR
May 12, 2016
BHARTIYA JANTA PARTY Vs. THE STATE OF BIHAR AND ORS.
January 22, 2016
BHASIN CONSTRUCTION COMPANY PVT. LTD. Vs. BIHAR RAJYA PUL NIRMAN NIGAM LTD.
February 17, 2016
BHASKAR LOGISTIC SERVICES PVT. LTD. Vs. UNION OF INDIA
June 23, 2016
BHAWANI DEVI Vs. THE STATE OF BIHAR
August 2, 2016
BHAWESH KUMAR DERHGAWEN Vs. STATE OF BIHAR
June 30, 2016
BHAWESH KUMAR S/O LATE JAGAT NARAIN SINGH RESIDENT OF TARARI, P.O. TARARI, VIA KONCH, P.S. TARARI, DISTRICT Vs. THE STATE OF BIHAR
May 18, 2016
BHAWESH SHARMA Vs. STATE OF BIHAR
May 17, 2016
BHIM SINGH Vs. THE STATE OF BIHAR
June 15, 2016
BHIM SINGH SON OF HARERAM SINGH Vs. THE STATE OF BIHAR
May 13, 2016
BHIMA NAND JHA Vs. SRI SRI PANCH BHAGINI SAHIT TRIPUR SUNDARI DAKSH KALI & ORS
October 20, 2016
BHOLA SINGH @ RAM BILASH SINGH Vs. STATE OF BIHAR
April 22, 2016
BHRIGU KUMAR RANJAN Vs. THE STATE OF BIHAR
March 17, 2016
BHRIGUNATH SINGH Vs. MAGADH UNIVERSITY
August 8, 2016
BHUBANESHWAR PRASAD SINGH SON OF LATE YOGENDRA PRASAD SINGH Vs. THE STATE OF BIHAR THROUGH THE COMMISSIONER
October 26, 2016
BHULAN KUMAR SHRIVASTAVA Vs. STATE OF BIHAR
June 29, 2016
BHULAN RAM Vs. THE INSURANCE OMBUDSMAN
April 28, 2016
BHURHIA MAHIYAMA PACS SANHAULA Vs. THE STATE OF BIHAR
January 29, 2016
BHUVHESHWER YADAV S/O LATE PITAMBER YADAV Vs. STATE OF BIHAR
July 20, 2016
BHUWANESHWAR SINGH SON OF LATE BOUDH NARAYAN SINGH Vs. STATE OF BIHAR
December 1, 2016
BIBHA RANI Vs. STATE OF BIHAR
December 13, 2016
BIBI FIROZA Vs. THE STATE OF BIHAR
February 9, 2016
BIBI HANUFA @ SATANI WIFE OF NASRUDDIN Vs. KHALILUR REHMAN @ TETNA
October 19, 2016
BIBI HUSNA ARA Vs. STATE OF BIHAR
November 19, 2016
BIBI MEHRUN NISSA Vs. MD. EHSANUL HAQUE
March 11, 2016
BIBI RABIA KHATOON @ RABEYA KHATOON Vs. M/S. LAXMI NARAYAN SITA RAM
May 4, 2016
BIHAR ASAINIK SEVA SAHKARI GRIH NIRMAN SAMITI LIMITED, PATNA AND ANOTHER Vs. STATE OF BIHAR AND OTHERS
November 8, 2016
BIHAR INTERMEDIATE EDUCATION COUNCIL EMPLOYEES ASSOCIATION PATNA Vs. STATE OF BIHAR
October 24, 2016
BIHAR POLICE BUILDING CONSTRUCTION (P) LTD. Vs. COMMISSIONER OF INCOME TAX-I AND ORS.
March 11, 2016
BIHAR RAJYA BEROJGAR BHESHAGYA SANGH Vs. THE STATE OF BIHAR
November 11, 2016
BIHAR RAJYA BHUMI VIKAS BANK SAMITI Vs. THE STATE OF BIHAR
October 28, 2016
BIHAR RAJYA BHUMI VIKAS BANK SIMIT Vs. STATE OF BIHAR
September 6, 2016
BIHAR STATE ELECTRICITY BOARD @ BIHAR STATE POWER (HOLDING) COMPANY LTD Vs. M/S R.S. FABRICATORS, THROUGH ITS ONE OF THE PARTNER, RAM BACHAN PRASAD
July 21, 2016
BIHAR STATE ELECTRICITY BOARD PATNA Vs. ABHISHEK RANJAN S/O LATE RADHESHYAM MANDAL
June 28, 2016
BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION LIMITED Vs. WAKIL PRASAD YADAV
May 20, 2016
BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION Vs. SONE VALLEY RICE MILL
May 20, 2016
BIHAR STATE POWER HOLDING CO. ( NORTH), VIDYUT BHAWAN, BAILEY ROAD, PATNA, THROUGH SHRI RAJ KUMAR SINHA, LEGAL SUPERVISOR, AUTHORISED ON BEHALF OF THE MANAGING DIRECTOR Vs. NATIONAL HUMAN RIGHTS COMMISSION THROUGH ITS ASSISTANT REGISTRAR ( LAW ) HAVING OFFICE AT FARIDKOT HOUSE, COPERNICUS MARG, NEW DELHI
November 25, 2016
BIJAY KUMAR SINHA Vs. STATE OF BIHAR
May 20, 2016
BIJAY MANDAL, SON OF CHAMAK LAL MANDAL, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
May 23, 2016
BIJAY SINGH YADAV S/O BABAN SINGH @ DINDAYAL SINGH Vs. STATE OF BIHAR; DISTRICT MAGISTRATE, ROHTAS; DEPUTY DEVELOPMENT COMMISSIONER; OFFICER - IN - CHARGE; DEPUTY SUPPLY OFFICER; DISTRICT ESTABLISHMENT DEPUTY COLLECTOR; SUB DIVISIONAL POLICE OFFICER; SAHMIR ANSARI
September 28, 2016
BIJAY YADAV S/O LATE KESHAW PRASAD YADAV RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
July 27, 2016
BIJENDRA YADAV S/O SUDHDEO YADAV Vs. THE STATE OF BIHAR
June 24, 2016
BIJLI YADAV AND ORS. Vs. THE STATE OF BIHAR
April 5, 2016
BIKASH KUMAR Vs. STATE OF BIHAR
May 19, 2016
BIKASH YADAV Vs. STATE OF BIHAR
November 18, 2016
BIKKI RAJPAL SON OF SRI MAHESHWAR RAJPAL Vs. THE STATE OF BIHAR
September 8, 2016
BIKRAM PASWAN & ORS Vs. THE STATE OF BIHAR
January 29, 2016
BIMAL DEVI @ BIMLA DEVI Vs. CHIEF GENERAL MANAGER, BSNL, BIHAR CIRCLE
November 19, 2016
BIMAL HEMBRAM Vs. THE STATE OF BIHAR
February 23, 2016
BIMLA DEVI Vs. UMA DEVI
March 3, 2016
BINAY KUMAR @ BINAY MOHAN LAL Vs. THE STATE OF BIHAR
July 5, 2016
BINDA KUMAR @ BINDA KUMAR SINGH, SON OF RAM SWAROOP SINGH Vs. STATE OF BIHAR
November 18, 2016
BINOD KUMAR Vs. UNION OF INDIA
December 9, 2016
BINOD KUMAR Vs. UNION OF INDIA
July 21, 2016
BINOD KUMAR Vs. THE STATE OF BIHAR
March 14, 2016
BINOD KUMAR MISHRA AGED ABOUT 52 YEARS, S/O SHRI KHEDRA MISHRA AT PRESNET WORKING AS A HEALTH EDUCATOR IN THE PRIMARY HEALTH CENTRE, PAHSARA, P. SN AWKOTHI, DISTRICT BEGUSARAI AND PERMANENT ADDRESS IS VILLAGE Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY GOVT. OF BIHAR PATNA
December 22, 2016
BINOD PRASAD SINGH @ BINOD SINGH S/O SRI TARA PRASAD SINGH, RESIDENT OF VILLAGE AND P.O. Vs. THE STATE OF BIHAR
June 21, 2016
BINOD THAKUR @ TUNTUN THAKUR, SON OF LATE RAM PRASAD THAKUR, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH S.P. EAST CHAMPARAN
September 30, 2016
BINOD YADAV Vs. THE STATE OF BIHAR
April 5, 2016
BIPIN BIHARI TIWARI S/O LATE KAPIL DEV TIWARI R/O VILLAGE Vs. KAMALA DEVI W/O RAMBADAN MISHRA R/O VILLAGE
May 3, 2016
BIPIN KUMAR CHOUDHARY Vs. THE RAJENDRA AGRICULTURAL UNIVERSITY
April 22, 2016
BIPIN KUMAR SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
January 21, 2016
BIPIN KUMAR SINGH, SON OF BINDESHWARI PD. SINGH, R/O VILLAGE Vs. THE STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, HEALTH AND FAMILY WELFARE DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
July 14, 2016
BIPIN MAHTO Vs. THE STATE OF BIHAR
May 16, 2016
BIRBAL MURMU Vs. THE STATE OF BIHAR AND ORS.
April 5, 2016
BIRENDRA KUMAR MANJHI SON OF LATE SATYA NARAYAN MANJHI Vs. THE BHARAT PETROLEUM CORPORATION LTD. HAVING ITS REGISTERED OFFICE AT BHARAT BHAWAN
July 11, 2016
BIRENDRA KUMAR PANDEY Vs. STATE OF BIHAR
April 28, 2016
BIRENDRA KUMAR RAI Vs. THE STATE OF BIHAR
February 15, 2016
BIRENDRA KUMAR SINGH Vs. BIHAR SCHOOL EXAMINATION BOARD (SENIOR SECONDARY) BUDHA
August 9, 2016
BIRENDRA KUMAR SINHA SON OF LATE KAMALA PRASAD SINHA Vs. STATE OF BIHAR THRU.C.B.I. (SOUTH BIHAR) PATNA
June 24, 2016
BIRENDRA MAHTO SON OF LATE BALRAM MAHTO Vs. THE STATE OF BIHAR
April 1, 2016
BIRENDRA OJHA Vs. THE STATE OF BIHAR AND OTHERS
February 11, 2016
BIRENDRA PRASAD SINGH Vs. STATE OF BIHAR
May 17, 2016
BIRENDRA RAI AND ANOTHER Vs. THE STATE OF BIHAR
January 13, 2016
BIRENDRA SINGH Vs. STATE OF BIHAR
December 20, 2016
BIRENDRA TIWARY, SON OF SRI SRINATH TIWARY Vs. VINDHYAWASINI DEVI, WIFE OF LATE RAJESHWAR SINGH
October 6, 2016
BIRENDRA YADAV Vs. MADAN MITRA
February 11, 2016
BIRJU KUMAR Vs. ANITA KUMARI @ PARWAT DEVI
September 16, 2016
BIRJU MANJHI Vs. THE STATE OF BIHAR
March 10, 2016
BIRJU PASWAN AND ORS. Vs. THE STATE OF BIHAR
March 8, 2016
BIRJU PASWAN S/O CHANDRADEO PASWAN RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
June 7, 2016
BIRJU SAH, SON OF SRI JAGDEO SAH, A RESIDENT OF LAXMIPUR CHOWK, POLICE STATION LAXMIPUR, DISTRICT Vs. THE STATE OF BIHAR
October 25, 2016
BISHESHWAR MISHRA Vs. THE STATE OF BIHAR
October 27, 2016
BISHESHWAR SAHNI S/O LATE JUDAGI SAHNI R/O MOHALLA Vs. THE STATE OF BIHAR THROUGH COLLECTOR, MUZAFFARPUR, DISTT.
January 20, 2016
BISHWA MOHAN KUMAR Vs. THE UNIVERSITY OF BIHAR
August 5, 2016
BISHWA MOHAN SINGH Vs. THE STATE OF BIHAR
August 12, 2016
BISHWANATH DUBEY Vs. THE STATE OF BIHAR AND ORS.
January 13, 2016
BITTU KUMAR Vs. THE STATE OF BIHAR AND ORS.
March 29, 2016
BITTU MAHATO Vs. STATE OF BIHAR
September 7, 2016
BITTU SINGH Vs. THE STATE OF BIHAR
February 11, 2016
BRAJ KISHORE PANDEY Vs. M/S HEM DEVELOPERS PVT. LTD.
May 5, 2016
BRAJ KISHORE UPADHYAY AND ORS. Vs. THE STATE OF BIHAR AND ORS.
March 18, 2016
BRAJ MOHAN SINGH, AGED ABOUT 43 YEARS, S/O SRI DEVENDRA PRASAD SINGH, BEHIND PATHOLOGY BUILDING, P.O. Vs. THE STATE OF BIHAR
May 18, 2016
BRAJENDRA JHA, S/O LATE SURENDRA JHA SUMAN Vs. THE STATE OF BIHAR
November 25, 2016
BRAJENDRA NATH OJHA Vs. KISHORI DEVI
August 24, 2016
BRAJESH KUMAR SRIVASTAVA, S/O SURENDRA PRASAD SRIVASTAVA, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
May 3, 2016
BRAJESHWARI PRASAD, S/O LATE ISHWARI PRASAD, R/O NAYA TOLA, NEAR MAHILA VIDHYALAYA MANDIR SCHOOL, LAKHISARAI, DISTT Vs. LAKHISARAI MUNICIPALITY THROUGH ITS EXECUTIVE OFFICER
July 11, 2016
BRAMDEV PRASAD, S/O SRI RAM BHAVAN SINGH RESIDENT OF VILLAGE CHAKPAKAULI, P.O. ANDA, P.S. PHULWARISARIF, DISTRICT PATNA Vs. THE STATE OF BIHAR THROUGH THE SECRETARY, BUILDING CONSTRUCTION DEPARTMENT, GOVT. OF BIHAR, PATNA
February 25, 2016
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD. Vs. SHANTI DEVI
June 21, 2016
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD. AND ORS. Vs. URMILA DEVI AND ORS.
January 21, 2016
BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LTD. Vs. BABY DEVI
April 5, 2016
BRANCH MANAGER, PUNJAB NATIONAL BANK, GURARU BRANCH, POLICE STATION - GURARU AND DISTRICT - GAYA Vs. BAL MUKUND MAHTO SON OF LATE HARICHARAN MAHTO
November 9, 2016
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY Vs. SITA DEVI AND ORS.
February 8, 2016
BRIGADIER RAMNANDAN PRASAD SINGH Vs. THE STATE OF BIHAR
October 4, 2016
BRIJ KISHORE SINGH Vs. THE STATE OF BIHAR AND ORS.
April 5, 2016
BRIJEY GOPE Vs. STATE OF BIHAR
February 9, 2016
CENTRAL SELECTION BOARD OF CONSTABLE Vs. SUSHANT KUMAR PANDEY
October 24, 2016
CHAMPA DEVI Vs. THE STATE OF BIHAR & ORS
September 28, 2016
CHANDAN KUMAR GUPTA Vs. STATE OF BIHAR
December 19, 2016
CHANDAN KUMAR SAH Vs. THE STATE OF BIHAR
June 23, 2016
CHANDAN KUMAR TIWARI, SON OF ANIRUDH TIWARI Vs. STATE OF BIHAR
November 28, 2016
CHANDAN MISHRA Vs. THE STATE OF BIHAR
November 25, 2016
CHANDAN PRASAD Vs. STATE OF BIHAR
November 17, 2016
CHANDAN RAI AND ORS. Vs. THE STATE OF BIHAR
April 6, 2016
CHANDESHWAR RAI Vs. STATE OF BIHAR
March 9, 2016
CHANDNI KUMARI Vs. THE STATE OF BIHAR
May 5, 2016
CHANDRA DEO SHARMA SON OF LATE SHIBJEE SHARMA Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVERNMENT OF BIHAR
November 18, 2016
CHANDRA KISHORE KUMAR Vs. STATE OF BIHAR
November 15, 2016
CHANDRA KISHORE KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
March 17, 2016
CHANDRA MOHAN KUMAR TIWARI Vs. THE STATE OF BIHAR
March 8, 2016
CHANDRA SHEKHAR PANDEY Vs. AWADHESH PANDEY & ORS
October 18, 2016
CHANDRA SHEKHAR PRASAD, AGED ABOUT 50 YEARS S/O VISHWANATH PRASAD HEADMASTER RAJKIYA, CONGRESS HIGH SCHOOL, DASRATHPUR, PS GIRIYAK, DISTRICT NALANDA AT BIHARSHARIF Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, EDUCATION DEPARTMENT, GOVT. OF BIHAR, PATNA
July 18, 2016
CHANDRA SHEKHAR PRASAD, SON OF LATE RAJENDRA PRASAD, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
November 19, 2016
CHANDRABANSHI SINGH, SON OF LATE SHITAL SINGH, PROPRIETOR Vs. THE STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF ROAD CONSTRUCTION, GOVERNMENT OF BIHAR, PATNA
November 9, 2016
CHANDRABHUSHAN SINGH AND OTHER Vs. STATE OF BIHAR
January 21, 2016
CHANDRADHAN SHARMA SON OF LATE SHEO RATAN SHARMA RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVT. OF BIHAR, PATNA
November 21, 2016
CHANDRAKALA KUMARI WIFE OF ASHOK KUMAR, RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR
July 5, 2016
CHANDRAPRABHA DEVI AND ORS. Vs. RAM CHANDRA PRASAD SINGH AND ORS.
January 5, 2016
CHANDRAWATI DEVI AND ORS. Vs. THE STATE OF BIHAR
April 8, 2016
CHANDRESHWAR KR. SINGH, SON OF LATE NANDU PD. SINGH, RESIDENT OF VILLAGE SRI TALA, P.S. NAWADA ARA, DISTRICT BHOJPUR AT PRESENT POSTED AT CIRCLE OFFICER, BAKHTIYARPUR, DISTRICT PATNA, BIHAR Vs. RATAN PRAKASH SINGH, SON OF LATE SHRIDHAR PRASAD SINGH, RESIDENT OF VILLAGE
November 29, 2016
CHANDRESHWAR NONIA AND ORS. Vs. SUNDARI AND ORS.
March 1, 2016
CHANDRIKA PRASAD AND ORS. Vs. THE STATE OF BIHAR AND ORS.
April 5, 2016
CHANDRIKA SINGH Vs. RAM PUKAR SINGH
April 11, 2016
CHANDULA KUMARI WIFE OF SHRI SADANAND MANDAL RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF SOCIAL WELFARE, GOVT. OF BIHAR, PATNA
February 1, 2016
CHHAVINATH SHARMA Vs. STATE OF BIHAR
October 22, 2016
CHHOTU SINGH, SON OF RAJENDRA PRASAD SINGH, RESIDENT OF VILLAGE + POST OFFICE SULTANPUR EAST, POLICE STATION Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVT. OF BIHAR, PATNA
December 8, 2016
CHINTA SHAH W/O MUNESHWAR PRASAD SHAH Vs. STATE OF BIHAR
June 27, 2016
CHITARANJAN KUMAR SINHA Vs. STATE OF BIHAR
May 25, 2016
CHITARANJAN KUMAR SINHA, SON OF LATE SURENDRA PRASAD SINHA Vs. STATE OF BIHAR
November 30, 2016
CHITRANJAN PRASAD SINGH Vs. STATE OF BIHAR & ORS
November 11, 2016
CHUNCHUN DEVI Vs. STATE OF BIHAR AND ORS.
January 21, 2016
CIVCON CONSTRUCTION PVT. LTD. Vs. NATIONAL BUILDING CONSTRUCTION CORPORATION LTD.
April 26, 2016
COMMISSIONER OF CENTRAL EXCISE, GOVT. OF INDIA Vs. BATA INDIA LTD.
February 25, 2016
COMMISSIONER OF CUSTOMS PREVENTIVE, PATNA Vs. SMT. NIRMALA MITRA
September 27, 2016
COMMISSIONER OF INCOME TAX (CENTRAL) Vs. SATISH KUMAR KESHRI
April 6, 2016
COMMISSIONER OF INCOME TAX, PATNA Vs. HARSH KOCHAR
April 28, 2016
CONFEDERATION OF INDIAN ALCOHOLIC BEVERAGE COMPANIES Vs. THE STATE OF BIHAR
September 30, 2016
CORPORATE CREATION Vs. STATE OF BIHAR
May 20, 2016
CUSTOMS DEPARTMENT Vs. THE STATE OF BIHAR AND ORS.
March 11, 2016
D/D. MOJAMMIL HUSSAIN SON OF UMMAT ALI Vs. THE STATE OF BIHAR
May 2, 2016
DABLU BIND @ DHARMENDRA KUMAR SON OF LALJEE BIND, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
August 19, 2016
DABUR INDIA LIMITED Vs. THE UNION OF INDIA AND ORS.
February 26, 2016
DAMODAR SINGH, S/O SRI KAPIL DEO SINGH R/O VILL. Vs. THE UNION OF INDIA THROUGH THE SECRETARY (FINANCE), MINISTRY OF FINANCE, GOVT. OF INDIA, NEW DELHI
July 18, 2016
DARA SHIKOH RABBANI, SON OF SHRI SALIM AKHTAR RABBANI, RESIDENT OF HOUSE NO.47/F, LANE NO.2, ZAKARIA COLONY, SADPURA, P.O. RAMNA, P.S. KAZI MOHAMMADPUR, MUZAFFARPUR, DISTRICT MUZAFFARPUR, BIHAR Vs. VIJAYA BANK, (A GOVERNMENT OF INDIA UNDERTAKING), HEAD OFFICE AT 41/2, M.G.ROAD, BENGALURU, KARNATAKA, THROUGH ITS CHAIRMAN & MANAGING DIRECTOR
May 5, 2016
DARAKASHAN ANJUM Vs. THE STATE OF BIHAR
February 24, 2016
DASHRATH SINGH SON OF LATE MUGESHWAR SINGH RESIDENT OF VILLAGE Vs. THE ACCOUNTANT GENERAL BIHAR, BIRCHAND PATEL PATH, PATNA
September 17, 2016
DAYA SHANKAR PRASAD Vs. STATE OF BIHAR
October 27, 2016
DEBTS RECOVERY TRIBUNAL ADVOCATE ASSOCIATION PATNA, THROUGH ITS PRESIDENT SRI SHAMBHU NATH CHOUBEY S/O LATE RAM DAHIN CHOUBEY RESIDENT OF 402 Vs. THE UNION OF INDIA, THROUGH THE SECRETARY, MINISTRY OF FINANCE, DEPARTMENT OF FINANCIAL SERVICES, JEEVAN DEEP, 10 SANSAD MARG, NEW DELHI
August 16, 2016
DEEP NARAYAN RAM & ORS Vs. THE STATE OF BIHAR & ORS
August 18, 2016
DEEPAK KUMAR Vs. THE STATE OF BIHAR, DEPARTMENT OF LABOUR EMPLOYMENT AND TRAINING AND ORS.
March 9, 2016
DEEPAK KUMAR GUPTA @ DIPAK KUMAR GUPTA @ DEEPAK KUMAR Vs. STATE OF BIHAR AND ANOTHER
March 14, 2016
DEEPAK KUMAR SINGH S/O BIJAY SINGH Vs. STATE OF BIHAR
November 16, 2016
DEEPAK KUMAR SINHA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
April 26, 2016
DELL INDIA PVT. LTD. Vs. STATE OF BIHAR
April 1, 2016
DEOKANT MISHRA Vs. THE STATE OF BIHAR
May 19, 2016
DEOKI MANDAL SON OF LATE CHHANGURI MANDAL Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY FOOD AND CONSUMER PROTECTION DEPARTMENT
December 1, 2016
DEORAJ TIWARI @ DEORAJ KUMAR Vs. THE STATE OF BIHAR
June 14, 2016
DEVANTI DEVI Vs. THE STATE OF BIHAR AND ORS.
April 5, 2016
DEVENDRA KUMAR Vs. THE STATE OF BIHAR AND ANOTHER
February 29, 2016
DEVENDRA KUMAR BHANU Vs. CHAIRMAN MADHYA BIHAR GRAMIN BANK
November 22, 2016
DEVENDRA PASWAN Vs. THE STATE OF BIHAR
January 27, 2016
DEVENDRA PRASAD S/O LATE RAMCHARITRA MAHTO Vs. STATE OF BIHAR
February 25, 2016
DEVENDRA SINGH SON OF LATE BISHWANATH SINGH Vs. STATE OF BIHAR THROUGH VIGILANCE
September 29, 2016
DEWASHISH GHOSH Vs. STATE OF BIHAR
May 17, 2016
DHANANJAY CONSTRUCTION PVT LTD Vs. UNION OF INDIA
October 27, 2016
DHANANJAY KUMAR MISHRA Vs. STATE OF BIHAR
May 19, 2016
DHANANJAY KUMAR, S/O SRI AMAR RAM, R/O VILLAGE & P.O. Vs. THE STATE OF BIHAR
August 16, 2016
DHANANJAY MANDAL @ SUKHRA Vs. STATE OF BIHAR
May 18, 2016
DHANANJAY SINGH Vs. STATE OF BIHAR AND ORS
September 9, 2016
DHANESH SHARMA Vs. STATE OF BIHAR
December 15, 2016
DHANI LAL SAH Vs. STATE OF BIHAR
March 31, 2016
DHARAM KUMAR @ DHARAN KUMAR, SON OF ANIL RAI, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
April 21, 2016
DHARAMATH UPADHYAYA AND ORS. Vs. BHOGLATA DEVI AND ORS.
January 5, 2016
DHARMANAND YADAV SON OF LATE CHAMRU YADAV Vs. THE STATE OF BIHAR
November 21, 2016
DHARMENDRA KUMAR @ RAJA Vs. STATE OF BIHAR
April 8, 2016
DHARMENDRA KUMAR PANDEY Vs. THE STATE OF BIHAR
February 11, 2016
DHARMENDRA KUMAR SINGH Vs. THE STATE OF BIHAR
February 1, 2016
DHARMENDRA TIWARY Vs. STATE OF BIHAR
May 19, 2016
DHARMESH KUMAR SINGH Vs. THE STATE OF BIHAR AND ORS.
February 23, 2016
DHARMESH PRASAD VERMA, SON OF LATE AMRESH PRASAD VERMA, RESIDENT OF VILLAGE AND P.O. Vs. THE STATE OF BIHAR
May 10, 2016
DHARMRAJ YADAV Vs. STATE OF BIHAR THROUGH UNDER SECRETARY TO GOVT OF BIHAR
December 19, 2016
DHIRAJ KUMAR Vs. STATE OF BIHAR
June 8, 2016
DHIRENDRA KUMAR Vs. THE CHAIRMAN, NAGAR PARISHAD, WARSALIGANJ, NAWADA
April 20, 2016
DHIRENDRA KUMAR Vs. STATE OF BIHAR
November 19, 2016
DHIRENDRA PANDEY, SON OF LATE RAMCHANDRA PANDEY Vs. THE STATE OF BIHAR
August 29, 2016
DHRUB PRASAD Vs. STATE OF BIHAR
May 16, 2016
DIGVIJAY NARAYAN SINGH Vs. THE UNION OF INDIA
April 11, 2016
DIGVIJAY SINGH Vs. STATE OF BIHAR
May 9, 2016
DILIP KUMAR GUPTA @ DILIP KUMAR, S/O LATE MOHAN KUMAR GUPTA, R/O VILLAGE, P.O. & P.S. AKBARNAGAR, DISTRICT: BHAGALPUR Vs. THE STATE OF BIHAR, THROUGH ITS PRINCIPAL SECRETARY, DEPARTMENT OF REVENUE & LAND REFORMS, MAIN SECRETARIAT, PATNA
July 12, 2016
DILIP KUMAR MISHRA Vs. THE UNION OF INDIA
December 5, 2016
DILIP KUMAR YADAV Vs. SUJEET KUMAR SINHA
May 2, 2016
DILIP SAO Vs. THE STATE OF BIHAR
April 18, 2016
DILIP SINGH Vs. THE STATE OF BIHAR
June 24, 2016
DILRANI DEVI Vs. STATE OF BIHAR
April 20, 2016
DINESH CHANDRA THAKUR SON OF SRI YOGENDRA THAKUR, RESIDENT OF VILLAGE KANHAWA, P.S.BELA, DISTRICT SITAMARHI Vs. THE STATE OF BIHAR
July 19, 2016
DINESH KUMAR PANDEY Vs. STATE OF BIHAR
September 20, 2016
DINESH KUMAR SINGH Vs. STATE OF BIHAR
September 28, 2016
DINESH KUMAR SINGH, SON OF JAGDEO SINGH, RESIDENT OF VILLAGE Vs. UNION OF INDIA THROUGH MINISTRY OF LAW & JUSTICE, GOVERNMENT OF INDIA, NEW DELHI
December 9, 2016
DINESH KUMAR, SON OF LATE DAMODAR LAL DAS Vs. THE STATE OF BIHAR
June 20, 2016
DINESH PRASAD MANDAL S/O LATE KHOKHA PRASAD MANDAL Vs. THE STATE OF BIHAR
May 12, 2016
DINESH S/O AKHILESHWAR PRASAD SINGH Vs. UNION OF INDIA
November 18, 2016
DINESH S/O SRI AKHILESHWAR PRASAD SINGH, RESIDENT OF OLD LAL KOTHI, ALKAPURI MORE, P.S. Vs. THE UNION OF INDIA THROUGH CABINET SECRETARY, CENTRAL SECRETARIAT, NEW DELHI
November 17, 2016
DINESH SINGH S/O DEBA SINGH Vs. UNION OF INDIA THROUGH COMMISSIONER OF CUSTOMS
October 18, 2016
DIPAK KUMAR, SON OF LATE S.S. PRASAD, TAX ASSISTANT, AT PRESENT POSTED IN O/O PRINCIPAL CHIEF COMMISSIONER OF INCOME TAX, PATNA Vs. UNION OF INDIA THROUGH THE SECRETARY FINANCE, MINISTRY OF FINANCE, NORTH BLOCK, NEW DELHI
August 1, 2016
DISTRICT BAR ASSOCIATION Vs. THE STATE OF BIHAR & ORS
October 27, 2016
DIVISIONAL MANAGER, NATIONAL INSURANCE CO LTD Vs. SANJU DEVI W/O LATE MISHILESH SHARMA
May 20, 2016
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD. Vs. MAZDA KHATOON AND ORS.
April 12, 2016
DIWAN FIROJ KHAN Vs. THE STATE OF BIHAR
April 6, 2016
DNA INFRASTRUCTURE PVT. LTD. HAVING REGISTERED OFFICE AT B Vs. THE STATE OF BIHAR
February 26, 2016
DR AMRESH THAKUR Vs. THE STATE OF BIHAR
January 27, 2016
DR. (MAJOR) MEETA SAHAI, WIFE OF DR. PRANAVA DUTTA VERMA, R/O 404, RAMLOK APARTMENT, MAIN ROAD KANKARBAGH, P.O. Vs. THE STATE OF BIHAR THROUGH CHIEF SECRETARY, PATNA, SECRETARIAT, PATNA
November 24, 2016
DR. (MRS.) KALPANA SINHA, WIFE OF SHRI RAKESH DHARI SINHA, RESIDENT OF DHARAHARA HOUSE, ROAD NO. 3, MAGISTRATE COLONY, P.O. Vs. THE UNION OF INDIA, THROUGH THE SECRETARY, N.I.TS MINISTRY OF HUMAN RESOURCES DEVELOPMENT, GOVERNMENT OF INDIA, SHASTRI BHAWAN, NEW DELHI
May 18, 2016
DR. (SMT.) ANU RANI, WIFE OF ER. ASHOK VARMA ANUASHOK ASHRAM, HOSPITAL CHOWK, NARKATIAGANJ, WEST CHAMPARAN, PIN Vs. THE STATE OF BIHAR THROUGH SECRETARY, DEPARTMENT OF HEALTH, GOVT. OF BIHAR, PATNA
July 22, 2016
DR. ANIL KUMAR SON OF SHRI BHARAT PRASAD RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR THROUGH ITS CHIEF SECRETARY, OLD SECRETARIAT, PATNA
July 19, 2016
DR. ASHOK KUMAR PORWAL @ DR. ASHOK KR. PORWAL SON OF LATE DR. SHIV PRASAD PORWAL Vs. THE STATE OF BIHAR
November 26, 2016
DR. BASANT SINGH, SON OF LATE RAGHUBIR SINGH, RESIDENT OF MOHALLA Vs. STATE OF BIHAR, THROUGH PRINCIPAL SECRETARY, EDUCATION, DEPARTMENT, VIKASH BHAWAN, NEW SECRETARIAT, PATNA
December 1, 2016
DR. BIMAL KANT DAS Vs. STATE OF BIHAR
November 29, 2016
DR. D.B. GUPTA SON OF LATE PEAREYLAL GUPTA, CHAIRMAN, M/S. LUPIN LIMITED, LAKSHMI TOWER, C WING, FOURTH FLOOR, BANDRA KURLA COMPLEX, MUMBAI Vs. THE STATE OF BIHAR
November 30, 2016
DR. GAURI SHANKAR PRASAD Vs. INCOME TAX APPELLATE TRIBUNAL
June 22, 2016
DR. GOVIND PRASAD SRIVASTAVA Vs. THE STATE OF BIHAR
April 6, 2016
DR. GOVIND PRASAD SRIVASTAVA, SON OF LATE BINDESHARI PRASAD, RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, DEPTT. OF HEALTH, BIHAR PATNA
December 19, 2016
DR. HARI GOVIND PRASAD Vs. THE STATE OF BIHAR
March 30, 2016
DR. JAMINI BISWAS Vs. STATE OF BIHAR
November 17, 2016
DR. JITENDRA GUPTA Vs. THE STATE OF BIHAR
October 28, 2016
DR. K.C. VIDYARTHI Vs. THE STATE OF BIHAR
May 5, 2016
DR. KRISHNA MOHAN SINGH Vs. THE STATE OF BIHAR
April 6, 2016
DR. KUMAR ASHUTOSH Vs. UNION OF INDIA
April 1, 2016
DR. MANOJ KUMAR SHARMA Vs. THE STATE OF BIHAR
April 21, 2016
DR. MD. ANWAR SON OF MOHAMMAD SARAJUDDIN, PROPRIETOR OF SIMILIYA RESEARCH LAB RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR, THROUGH THE CHIEF SECRETARY, GOVT. OF BIHAR, OLD SECRETARIAT, PATNA 800015
November 21, 2016
DR. MRS. MRIDULA SINHA Vs. THE UNION OF INDIA & ORS
July 28, 2016
DR. NAW KANT THAKUR, SON OF LATE PT. KAMLAKANT THAKUR, RESIDENT OF UDA KISHUNGANJ, (MURALI TOLA) WARD NO. 14, DISTRICT MADHEPURA Vs. BHUPENDRA NARAYAN MANDAL UNIVERSITY, MADHEPURA THROUGH ITS REGISTRAR
March 15, 2016
DR. PANCHANAND PRASAD (SON OF LATE SHRI MAHADEO LAL DAS, RESIDENT OF VILLAGE RAMANAKABAD, P.S. HAVELI KHARAGPUR, DISTRICT MUNGER) Vs. THE STATE OF BIHAR THROUGH VIGILANCE
August 3, 2016
DR. PRABHAT KUMAR YADAV, SON OF SRI RAM LAKHAN LAL YADAV, RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR
December 9, 2016
DR. PREM PRAKASH GUPTA Vs. STATE OF BIHAR
December 22, 2016
DR. PUJA KUMARI & ANR Vs. THE UNION OF INDIA & ORS
September 16, 2016
DR. RAM BALAK SINGH GAYA HOMEOPATHIC COLLEGE AND HOSPITAL, AMWAN, BODH GAYA THROUGH ITS PRINCIPAL DR. RAVINDRA KUMAR, AMWAN BODH GAYA Vs. THE UNION OF INDIA THROUGH SECRETARY, MINISTRY OF HEALTH AND FAMILY WELFARE, DEPARTMENT OF AYUSH I.R.C.S. ANNEXE BUILDING, 1
July 25, 2016
DR. RAM YASH RAM Vs. THE STATE OF BIHAR
September 27, 2016
DR. SANAND PREM & ORS Vs. THE STATE OF BIHAR & ORS
July 18, 2016
DR. SANTOSH KUMAR, SON OF GOKUL CHANDRA DAS, RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA
November 9, 2016
DR. SIDHANT KUMAR Vs. THE STATE OF BIHAR & ORS
July 18, 2016
DR. UPENDRA PRASAD SINGH & ORS Vs. THE STATE OF BIHAR & ORS
July 15, 2016
DR. VIMLESH VIVUTI RANJAN Vs. THE STATE OF BIHAR
May 12, 2016
DR. VIVEKA NAND CHOUDHARY S/O LATE KAILASH CHOUDHARY RESIDENT OF VILLAGE NAV TOLIA NARAINPUR, P.S. BIHPUR, DISTRICT BHAGALPUR Vs. THE STATE OF BIHAR
September 5, 2016
DUDH NATH GURU Vs. STATE OF BIHAR
March 16, 2016
DUKHI SINGH Vs. BIHAR STATE ELECTRICITY BOARD
June 27, 2016
DULAR PASWAN S/O LATE BIHARI PASWAN Vs. THE STATE OF BIHAR
April 18, 2016
DURGA HOMOEO HALL Vs. THE STATE OF BIHAR
January 5, 2016
ECLAT INDUSTRIES LIMITED Vs. STATE OF BIHAR; DEPARTMENT OF INDUSTRIES, GOVERNMENT OF BIHAR; INDUSTRIES DEVELOPMENT COMMISSIONER, DEPARTMENT OF INDUSTRIES; DIRECTOR, OFFICE OF DIRECTORATE OF TECHNICAL DEVELOPMENT DEPARTMENT OF INDUSTRIES; BANK OF BARODA (OPERATING AGENCY) AND ORS ; IN
August 29, 2016
EDEN TRANSPORT PVT LTD Vs. BIHAR STATE ROAD TRANSPORT CORPORATION
May 20, 2016
EKLAVYA STONE AND MINES PRIVATE LIMITED Vs. THE STATE OF BIHAR
November 19, 2016
EMCURE PHARMACEUTICALS LTD. Vs. THE STATE OF BIHAR
May 20, 2016
ESSAR POWER (JHARKHAND) LIMITED Vs. BIHAR STATE POWER HOLDING COMPANY LIMITED THROUGH G M COMMERCE
October 28, 2016
FARHAT ABBAS, SON OF SHERAJUL HAQUE RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR
November 15, 2016
FARZANA NAZ Vs. THE STATE ELECTION COMMISSION
September 20, 2016
FOJIYA NISHAT DAUGHTER OF MD. ASRAF NISHAT RESIDENT OF SHAH COLONY, SHAH JUBAIR ROAD, PS KOTWALI DISTRICT MUNGER Vs. THE STATE OF BIHAR
December 20, 2016
FOOD CORPORATION OF INDIA Vs. THE STATE OF BIHAR & ORS
July 19, 2016
FORD INDIA PVT. LTD Vs. M/S. PRIYADARSHI PURNANAND AUTOMOBILES PVT. LTD.
October 27, 2016
FULA DEVI W/O SUDARSHAN RAM Vs. MITHILESH KUMAR SINGH
August 3, 2016
FULO CHAUDHARY Vs. THE STATE OF BIHAR
February 24, 2016
GAINA MALLAH AND ORS. Vs. THE STATE OF BIHAR
January 5, 2016
GAJENDRA MOHAN TIWARY AND ORS. Vs. STATE OF BIHAR AND ORS.
March 9, 2016
GANESH DUTT SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
May 24, 2016
GANESH KUMAR GAUTAM S/O SRI LAXMESHWAR YADAV R/O VILLAGE Vs. STATE OF BIHAR AND OTHERS
January 8, 2016
GANESH LAL Vs. THE CHIRMAN, BIHAR STATE POWER HOLDING COMPANY LTD.
February 3, 2016
GANESH MAHASETH, S/O SRI BRIJNANDAN MAHASETH, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
September 6, 2016
GANESH NONIA Vs. THE STATE OF BIHAR
March 28, 2016
GANESH SINGH Vs. OM TRIJUG NARAYAN SINGH AND ORS.
March 31, 2016
GANESH SINGH Vs. SURENDRA SINGH & ORS
February 16, 2016
GANESH SINGH @ GANESH PRASAD SINGH Vs. THE STATE OF BIHAR
April 22, 2016
GANGA MISHRA, ADVOCATE CIVIL COURT, BHABHUA, SON OF LATE RAM SAKHI MISHRA, RESIDENT OF VILLAGE, BHABHUA TOWN, WARD NO. 3, (NORTH TO PATEL CHOWK), P.O. AND P.S. Vs. CHHEDI PASWAN, SON OF LATE RAM CHANDRA PASWAN, RESIDENT OF VILLAGE TAKIYA, P.O.
July 28, 2016
GANGESHWAR PRASAD SHARMA Vs. THE STATE OF BIHAR
July 26, 2016
GANITA DEVI W/O SHALIGRAM YADAV RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH CHIEF SECRETARY, BIHAR GOVERNMENT BIHAR, PATNA
September 6, 2016
GANPAT BAWRI Vs. THE STATE OF BIHAR
March 17, 2016
GARAJ NARAYAN SINGH SON OF LATE RAJ GRIHA SINGH Vs. THE STATE OF BIHAR
July 29, 2016
GAURAV KUMAR SON OF ANIL KUMAR RESIDENT OF A/206, LAXMI APPARTMENT, CHITRAGUPTA NAGAR, KANGARBAGH, P.S. PATRAKARNAGAR, PATNA Vs. THE HIGH COURT OF JUDICATURE AT PATNA THROUGH ITS REGISTRAR GENERAL, PATNA HIGH COURT, PATNA
April 18, 2016
GAURAV SINGH Vs. GENERAL PUBLIC AND ORS.
February 24, 2016
GAUTAM PRAKASH, SON OF RAM BARAN MISTRI, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
July 11, 2016
GAYA PRASAD DIWAKAR Vs. STATE OF BIHAR
October 21, 2016
GAYATRI KUMARI, WIFE OF SRI INDRA BHUSHAN KUMAR, RESIDENT OF VILLAGE AJAGAIWA, POLICE STATION SAUR BAZAR, DISTRICT Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF HUMAN RESOURCES DEVELOPMENT, GOVERNMENT OF BIHAR, PATNA
April 21, 2016
GEETA DEVI Vs. THE UNION OF INDIA AND ORS.
April 8, 2016
GEETA KUMARI NIKUNJ BIHARI JUGNU Vs. STATE OF BIHAR & ORS
November 16, 2016
GEETIKA Vs. STATE OF BIHAR
October 24, 2016
GHAN SHYAM PRASAD SHRIVASTAVA Vs. THE STATE OF BIHAR
December 1, 2016
GHANSHYAM NARAIN SINGH Vs. THE STATE OF BIHAR
January 22, 2016
GIRDHARI LAL SUNIL KUMAR Vs. STATE OF BIHAR
May 26, 2016
GIRJA NANDAN SHARMA Vs. THE STATE OF BIHAR
November 28, 2016
GIT GOVIND CHOUDHARY Vs. THE STATE OF BIHAR
December 1, 2016
GOBIND DOME, SON OF LATE BACHAN DOME, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
July 4, 2016
GOLU YADAV Vs. THE STATE OF BIHAR
February 11, 2016
GONU SAH AND ORS. Vs. THE STATE OF BIHAR
January 7, 2016
GOPAL KUMAR KHETRIWAL @ GOPAL KHETRIWAL Vs. SMT. GEETA DEVI DOKANIA
September 20, 2016
GOPAL MUKHIYA AND OTHER Vs. THE STATE OF BIHAR AND OTHER
January 20, 2016
GOPAL PRASAD AGARWAL @ LAKSHMI PRASAD AGARWAL Vs. STATE OF BIHAR
October 27, 2016
GOPAL PRASAD KESHARI Vs. STATE OF BIHAR
December 19, 2016
GOPALJI SAHANI Vs. STATE OF BIHAR
May 20, 2016
GOPSONS PRINTERS PRIVATE LIMITED AND ORS Vs. STATE OF BIHAR AND ORS
June 27, 2016
GORAKH NATH PRASAD SON OF KAMTA PRASAD Vs. THE STATE OF BIHAR
June 24, 2016
GORAKH PRASAD Vs. THE STATE OF BIHAR
April 11, 2016
GOSHWAMI TULSI PUSHTAKALAY Vs. STATE OF BIHAR
October 20, 2016
GOVIND LAL Vs. CHIEF EXCUTIVE OFFICER-CUM-MANAGING DIRECTOR
May 20, 2016
GOVIND PRASAD JAISWAL SON OF LATE RAGHHAV CHOUDHARY RESIDENT OF POLAT OFFICE & P.S. Vs. THE STATE OF BIHAR
November 29, 2016
GOVIND TIWARI SON OF LATE RAM PRAVESH TIWARI RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, WATER RESOURCES DEPARTMENT, BIHAR, PATNA
October 3, 2016
GUDDU MISHRA Vs. THE STATE OF BIHAR
March 11, 2016
GUDO SINGH @ FUDO SINGH @ KUDO SINGH Vs. THE STATE OF BIHAR
July 1, 2016
GULAB CHAND KAMTI S/O BRAHMDEO KAMTI Vs. THE STATE OF BIHAR
May 13, 2016
GUNJAN VERMA Vs. CENTRAL BOARD OF SECONDARY EDUCATION
May 13, 2016
GYAN INFRA BUILD PVT. LTD. & ANR. Vs. SMT. MAMTA SINHA @ RUPAM & ORS.
August 17, 2016
GYANDEEP, S/O ABHAY KUMAR SINHA, RESIDENT OF MOHALLA- MALI TOLA, STATION ROAD Vs. B N MANDAL UNIVERSITY, LALOO NAGAR, MADHEPURA THROUGH ITS VICE CHANCELLOR
November 22, 2016
HALEEM DEWAN Vs. THE STATE OF BIHAR
April 1, 2016
HANS RAJ SINGH Vs. THE STATE OF BIHAR AND ORS.
February 29, 2016
HANUMAN NAGAR PRAKHAND MATSYAJIVI SAHYOG SAMITI LTD Vs. STATE OF BIHAR
November 16, 2016
HARAK NATH YADAV & ORS Vs. MOSMAT MEENA DEVI & ORS
October 4, 2016
HARE RAM RAI Vs. STATE OF BIHAR
July 15, 2016
HARENDRA THAKUR Vs. THE STATE OF BIHAR
May 9, 2016
HARERAM MUKHIYA, SON OF LATE BIDESHWAR MUKHIYA, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, FINANCE DEPARTMENT, BIHAR, PATNA
December 7, 2016
HARESHWAR SINGH Vs. THE STATE OF BIHAR
September 8, 2016
HARI BANS YADAV @ HARIBANS YADAV SON OF LATE GHUTAR YADAV, RESIDENT OF VILLAGE KASRAUR, P.S. Vs. THE STATE OF BIHAR
October 18, 2016
HARI KISHORE PRASAD Vs. STATE OF BIHAR
July 4, 2016
HARI KRISHNA DAS Vs. UNION OF INDIA
May 19, 2016
HARI NARAIN OJHA Vs. JAGTARAN DEVI
October 3, 2016
HARI SHANKAR SAH Vs. STATE OF BIHAR
June 23, 2016
HARINAGAR SUGAR MILLS LTD. Vs. THE STATE OF BIHAR
February 25, 2016
HARINANDAN PRATHMIK VIDYALAYA Vs. THE STATE OF BIHAR
April 21, 2016
HARISH CHANDRA YADAV Vs. THE STATE OF BIHAR
March 3, 2016
HAZAR CHOUDHARY Vs. ARUN KUMAR PANDEY AND ORS.
November 16, 2016
HC CHET RAM Vs. UNION OF INDIA
January 5, 2016
HEMANT KUMAR SINGH Vs. THE STATE OF BIHAR
May 13, 2016
HIGH COURT LEGAL SERVICES COMMITTEE, PATNA HIGH COURT, PATNA Vs. STATE OF BIHAR
November 17, 2016
HIGH COURT OF JUDICATURE AT PATNA THROUGH REGISTRAR (VIGILANCE) Vs. SURESH PANDEY
October 19, 2016
HIND DRUG DISTRIBUTORS Vs. STATE OF BIHAR
July 22, 2016
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. SANJAY KUMAR SINGH
May 4, 2016
HINDUSTAN SPIRITS LTD. AND ORS. Vs. THE STATE OF BIHAR AND ORS.
May 2, 2016
HIRA KUMAR SINGH Vs. THE STATE OF BIHAR AND ORS.
January 7, 2016
HOTEL J K Vs. BIHAR STATE FINANCIAL CORPORATION
September 22, 2016
HRIDAY NARAYAN KUMAR & ORS. Vs. SMT. JAYA SINGH & ORS.
September 19, 2016
IFCI LTD Vs. BIHAR STATE FINANCIAL CORPORATION LIMITED
July 4, 2016
IMAMULLAH Vs. THE STATE OF BIHAR
May 24, 2016
IMRAN ALAM Vs. THE STATE OF BIHAR
June 23, 2016
IMTEYAZ AHMAD, S/O LATE S.K. ENAYAT KARIM, R/O VILLAGE Vs. THE STATE OF BIHAR, THROUGH CHIEF SECRETARY, GOVT. OF BIHAR, PATNA
May 16, 2016
IMTEYAZ ALAM Vs. UNION OF INDIA THROUGH SECRETARY, CULTURE DEPARTMENT
October 18, 2016
IN THE GOODS OF LATE KAULESHWARI DEVI Vs. STATE
December 23, 2016
INDIAN BANK THROUGH CMD Vs. EXECUTIVE DIRECTOR CUM APPELLATE AUTHORITY, INDIAN BANK
October 28, 2016
INDIAN OIL CORPORATION LTD. Vs. STATE OF BIHAR & ORS
September 22, 2016
INDRADEO PRASAD, SON OF RAJKISHORE PRASAD, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF COOPERATIVE, GOVERNMENT OF BIHAR, PATNA
November 11, 2016
INDRADEO RAM, SON OF LATE RAMAYAN RAM, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
June 23, 2016
INDRADEV YADAV AND ORS. Vs. STATE OF BIHAR
February 3, 2016
INDRAJIT CHAUDHARY Vs. STATE OF BIHAR
October 5, 2016
INDU DEVI Vs. STATE OF BIHAR
November 15, 2016
INDU KUMARI Vs. THE STATE OF BIHAR
August 4, 2016
INSTAKART SERVICES PRIVATE LIMITED Vs. STATE OF BIHAR
September 27, 2016
INTERFACE INDUSTRIAL SYSTEMS Vs. UNION OF INDIA THROUGH MINISTRY OF URBAN DEVELOPMENT GOVT OF INDIA
October 3, 2016
IRFAN AHMAD KHAN Vs. STATE OF BIHAR
March 15, 2016
ISHWAR DHARI SINGH AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
February 2, 2016
JAG JIVAN ABHYUDAY SANSKRIT MAHAVIDALAYA Vs. KAMESHWAR SINGH DARBHANGA SANSKRIT UNIVERSITY
September 29, 2016
JAGARNATH YADAV S/O LATE SANUPLAL YADAV Vs. STATE OF BIHAR
June 24, 2016
JAGAT SAH, SON OF LATE TILAK SAH, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF HOME, BIHAR, PATNA
December 23, 2016
JAGDISH GIRI Vs. UNION OF INDIA AND ORS
June 27, 2016
JAGDISH JHA SON OF LATE UPENDRA JHA, RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT (HIGHER EDUCATION), GOVERNMENT OF BIHAR, PATNA
September 21, 2016
JAGDISH MAHTO S/O LATE BISHO MAHTO Vs. THE STATE OF BIHAR
September 26, 2016
JAGRANI DEVI, WIFE OF BHIM SAH, RESIDENT OF VILLAGE + P.O. + P.S. Vs. THE STATE OF BIHAR
December 8, 2016
JAHANGIR ANSARI Vs. THE STATE OF BIHAR
July 26, 2016
JAI JAI RAM YADAV Vs. STATE OF BIHAR, PATNA
December 19, 2016
JAI NARAYAN JHA Vs. STATE OF BIHAR
May 5, 2016
JAI PRAKASH DAS, SON OF LATE LAKHAN LAL DAS (FATHER) AND SAVITRI DEVI (MOTHER) Vs. STATE OF BIHAR
December 19, 2016
JAI PRAKASH GUPTA SON OF SURAJ PRASAD Vs. THE STATE OF BIHAR
September 23, 2016
JAI PRAKASH SINGH SON OF LATE VISHUNDEO SINGH Vs. THE STATE OF BIHAR
June 22, 2016
JAI PRAKASH SINGH SON OF SRI SURESH SINGH Vs. THE STATE OF BIHAR
May 11, 2016
JAI RAM SINGH Vs. THE STATE OF BIHAR
November 23, 2016
JAICHAND PRASAD Vs. SITABIA DEVI AND ORS.
January 15, 2016
JALESHWAR MANJHI Vs. GAURI SHANKAR MODI
June 21, 2016
JAMILA DEVI Vs. STATE OF BIHAR
July 12, 2016
JAMUN THAKUR Vs. THE STATE OF BIHAR
April 8, 2016
JANARDAN PRASAD SINGH Vs. SMT. TARA DEVI
May 10, 2016
JANTA PLY N GLASS Vs. AUTHORISED OFFICER, DENA BANK, PATNA BRANCH; BRANCH MANAGER, HDFC BANK LTD
September 19, 2016
JAWAHAR LAL RAM Vs. THE STATE OF BIHAR
February 4, 2016
JAWAHAR LALL AND ORS. Vs. THE STATE OF BIHAR AND ORS.
March 29, 2016
JAWAHAR PRASAD YADAV SON OF LATE SRI SUKUL PRASAD YADAV Vs. THE STATE OF BIHAR AND OTHERS
November 21, 2016
JAWAHIR RAUT, SON OF BACHU RAUT Vs. THE STATE OF BIHAR
December 8, 2016
JAWALA PRASAD SINGH @ JAWALA SINGH AND OTHERS Vs. STATE OF BIHAR
March 29, 2016
JAWED AKHTAR Vs. STATE OF BIHAR
May 13, 2016
JAY PRAKASH PRASAD SON OF SRI SHAKHICHAND LAL Vs. THE STATE OF BIHAR
November 17, 2016
JAY PRAKASH SUMAN Vs. THE UNION OF INDIA & ORS
July 20, 2016
JAY SHANKAR SON OF SRI NAND KUMAR MAHTO RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, GOVT. OF BIHAR, PATNA
September 6, 2016
JEERESHWARI ENTERPRISES Vs. CHAIRMAN, BIHAR KARMCHARI CHAYAN AYOG
May 26, 2016
JEST LIQUOR PRIVATE LIMITED AND ORS. Vs. ARTI RATHI AND ORS.
January 27, 2016
JHABHU HEMBREM Vs. THE STATE OF BIHAR
February 22, 2016
JHARKHAND STATE ELECTRICITY BOARD, RANCHI Vs. BIHAR STATE ELECTRICITY BOARD
November 17, 2016
JITENDRA KUMAR DABGAR Vs. THE CHAIRMAN, INDIAN OIL CORPORATION LIMITED
May 3, 2016
JITENDRA MAHTO S/O BISHUNDEO MAHTO Vs. THE STATE OF BIHAR
June 20, 2016
JITENDRA PRASAD SINGH Vs. THE STATE OF BIHAR AND ORS.
January 8, 2016
JIUT RAM S/O SRI BHAGWAN RAM Vs. THE STATE OF BIHAR
January 18, 2016
JIVRATAN YADAV AND ORS. Vs. THE STATE OF BIHAR
January 19, 2016
JODHAN SAHNI, SON OF BODHI SAHNI, RESIDENT OF VILLAGE-BAHATRA NAVTOLIYA, Vs. STATE OF BIHAR
March 4, 2016
JUGAL SAO Vs. STATE OF BIHAR
November 8, 2016
JUWEDA KHATOON Vs. UNION OF INDIA
April 5, 2016
JYOTI PRAKASH @ JYOTI PRAKASH “AKELA” Vs. STATE OF BIHAR
February 22, 2016
JYOTSNA SINGH WIFE OF KUMAR VIKRANT Vs. KUMAR VIKRANT SON OF RAM AYODHYA PRASAD YADAV
November 28, 2016
K.C. KHANNA Vs. UNION OF INDIA
May 2, 2016
KAILASH MANDAL AND ORS. Vs. THE STATE OF BIHAR
January 19, 2016
KAILASH RAI Vs. THE STATE OF BIHAR AND ORS.
April 8, 2016
KAILASH SINGH Vs. STATE OF BIHAR
November 18, 2016
KALENDAR KUMAR @ KALENDRA KUMAR S/O JANG BAHADUR PRASAD Vs. STATE OF BIHAR; PRAKASH RAM @ JAY PRAKASH RAM; MEWALAL RAM; HARI RAM; TRIOKA DEVI; KUMARI DEVI; KUSUM DEVI; SANJAY RAM
August 11, 2016
KALYANPUR CEMENTS LIMITED Vs. STATE OF BIHAR
March 4, 2016
KAMAL NAYAN SHARMA, SON OF LATE RAM JATAN SHARMA, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, AGRICULTURE DEPARTMENT, BIHAR, PATNA
October 20, 2016
KAMALA SINGH Vs. THE STATE OF BIHAR
April 19, 2016
KAMESHWAR PRASAD OJHA, S/O LATE SOMESHWAR NATH OJHA Vs. BIHAR STATE HOUSING BOARD; CHAIRMAN, BIHAR STATE HOUSING BOARD, MANGLES ROAD, PATNA; MANAGING DIRECTOR, BIHAR STATE HOUSING BOARD, MANGLES ROAD, PATNA; ESTATE OFFICER, BIHAR STATE HOUSING BOARD, MANGLES ROAD, PATNA; SECRETARY, BIHAR STATE HOUSING BOARD, M
September 20, 2016
KAMESHWAR PRASAD SON OF LATE KEDAR LAL RESIDENT OF VILLAGE USHA CHAK, P.S. Vs. THE STATE OF BIHAR
November 9, 2016
KAMESHWAR SINGH Vs. STATE OF BIHAR
October 27, 2016
KAMLA DEVI Vs. PUNYADEO SHARMA
April 11, 2016
KAMLA PATI SINGH SON OF LATE HANUMAN SINGH RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
November 30, 2016
KAMLESH DUBEY Vs. STATE OF BIHAR
October 6, 2016
KAMLESH SINGH SON OF DAYA SINGH Vs. THE STATE OF BIHAR
February 18, 2016
KAMLESH TIWARY Vs. PUNJAB BANK, ZONAL OFFICE ARA
June 1, 2016
KAMLESHWAR PD VERMA Vs. STATE OF BIHAR
September 9, 2016
KAMRAN RAHMANI Vs. THE STATE OF BIHAR
April 13, 2016
KAMRU YADAV Vs. STATE OF BIHAR
October 3, 2016
KANCHAN KUMAR SON OF LATE SHATRUGHAN PRASAD KASTWAR, R/O C Vs. STATE OF BIHAR THROUGH THE DEPARTMENT OF VIGILANCE, GOVT. OF BIHAR, PATNA
October 5, 2016
KANTI DEVI W/O S/O LATE RAJENDRA PRASAD, PERMANENT RESIDENT OF BAJITPUR, P.S. KARAI PURSURAI, DISTRICT Vs. THE STATE OF BIHAR
April 22, 2016
KARU @ SRI PRASAD SAH @ KARU SAH SON OF GANGU SAH RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
September 20, 2016
KASHI NATH SINGH Vs. THE STATE OF BIHAR & ORS
November 21, 2016
KASHI PRASAD MANDAL Vs. STATE OF BIHAR
November 8, 2016
KASHI RAM Vs. THE STATE OF BIHAR
February 17, 2016
KAUSHAL KISHORE AND ORS. Vs. THE STATE OF BIHAR AND ORS.
January 25, 2016
KAUSHAL KUSUM Vs. THE STATE OF BIHAR AND ORS.
April 25, 2016
KAUSHALEYA DEVI, WIFE OF LATE ASHOK KUMAR SHUKALA, RESIDENT OF VILLAGE Vs. THE CHAIRMAN, (BIHAR STATE ELECTRICITY BOARD), B.S.E.B., VIDUT BHAWAN, PATNA
December 16, 2016
KAUSHALYA DEVI W/O LATE YOGESHWAR SAH R/O VILLAGE Vs. UNION OF INDIA THROUGH ITS GENERAL MANAGER, EASTERN RAILWAY, KOLKATA
July 11, 2016
KAVITA DEVI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
March 8, 2016
KEDAR PRASAD SINGH Vs. THE STATE OF BIHAR AND ORS.
January 22, 2016
KEDAR TURHA Vs. THE STATE OF BIHAR
August 4, 2016
KENDRIYA VIDYALAYA SANGATHAN Vs. SUSHIL KUMAR
October 21, 2016
KESHARI NANDAN SINGH, S/O LATE SHAMBHU PRASAD SINGH, ACTING HEADMASTER, SHRI VIDYA SUNDAR HIGH SCHOOL, AMLORI SARSAR, P.S. MUFASSIL DISTRICT SIWAN Vs. THE STATE OF BIHAR
June 20, 2016
KESHAV KUMAR, SON OF SRI LAXMIKANT THAKUR, RESIDENT OF VILLAGE LAKHNOUR, POLICE STATION LAKHNAUR, DISTRICT MADHUBANI, AT PRESENT MOHALLA Vs. THE STATE OF BIHAR
June 24, 2016
KESHAV PRASAD PANDEY Vs. BINOD KUMAR JAIN
July 12, 2016
KESHRI NANDAN SINGH AND OTHER Vs. STATE OF BIHAR
January 20, 2016
KESHWA DEVI Vs. THE STATE OF BIHAR
June 7, 2016
KHALIL AHMAD KHAN @ KHALIL AHMAD SON OF LATE MAQBOOL AHMAD KHAN, RESIDENT OF MOHALLA Vs. PRAKASH KUMAR SON OF SHRI NAND KISHORE PRASAD
May 10, 2016
KHWAJA GHOLAM RASUL S/O LATE KHWAJA GHOLAM MUSTAFA Vs. STATE OF BIHAR; PRINCIPAL SECRETARY, EDUCATION DEPARTMENT; DIRECTOR (ADMINISTRATION) CUM ADDL SECRETARY, EDUCATION DEPARTMENT; DIRECTOR (SECONDARY EDUCATION), EDUCATION DEPARTMENT; CONDUCTING OFFICER -CUM- JOINT SECRETARY; PRESENTING OFFICER -CUM- SECTION
September 1, 2016
KIRAN KUMARI Vs. THE STATE OF BIHAR
April 20, 2016
KISHAN SEVA COLD STORAGE PVT. LIMITED AND ORS. Vs. THE BIHAR STATE ELECTRICITY BOARD AND ORS.
April 1, 2016
KISHORE KUMAR AMBASHTHA SON OF LATE HARIBANS PRASAD RESIDENT OF LIG FLAT NO. 303, BLOCK NO. 4, SECTOR Vs. THE STATE OF BIHAR
July 19, 2016
KISHORI MAHTO Vs. THE STATE OF BIHAR
June 21, 2016
KISHWAR SULTANA W/O LATE NASIM AHMAD R/O MOHALLA Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF EDUCATION, GOVERNMENT OF BIHAR, PATNA
August 2, 2016
KNR-JKM-KAMLA (JV) Vs. STATE OF BIHAR & OTHERS
February 3, 2016
KOSHY VAIDYAN Vs. REGIONAL MANAGER
March 10, 2016
KRANTI KANAK Vs. STATE OF BIHAR
September 27, 2016
KRISHNA CHANDRA JHA Vs. THE STATE OF BIHAR
September 1, 2016
KRISHNA CHANDRA VERMA Vs. THE STATE OF BIHAR AND ORS.
April 21, 2016
KRISHNA DEO PRASAD Vs. GENERAL MANAGER (PERSONNEL), EAST CENTRAL RAILWAY, HAJIPUR
May 9, 2016
KRISHNA DEVI Vs. STATE OF BIHAR AND OTHERS
July 5, 2016
KRISHNA KUMAR CHOUDHARY Vs. THE STATE OF BIHAR
February 23, 2016
KRISHNA KUMAR JHA SON OF LAKSHMAN JHA Vs. THE STATE OF BIHAR
August 3, 2016
KRISHNA KUMAR LAL S/O LATE BIRENDAR KUMAR LAL Vs. STATE OF BIHAR; CENTRAL BANK KARMCHARI CREDIT CO-OPERATIVE SOCIETY LTD; MD QUMRUL HAQ
September 14, 2016
KRISHNA KUMAR PURI Vs. THE STATE OF BIHAR & ORS
April 8, 2016
KRISHNA KUMAR SHARMA Vs. THE STATE OF BIHAR
March 4, 2016
KRISHNA KUMAR YADAV @ AKSHAY KUMAR Vs. THE STATE OF BIHAR
July 20, 2016
KRISHNA MAHTO Vs. THE STATE OF BIHAR
May 16, 2016
KRISHNA MENAN Vs. STATE OF BIHAR
April 1, 2016
KRISHNA YADAV Vs. THE STATE OF BIHAR
July 28, 2016
KRISHNAJI MAHARAJ @ MAHARANI RADHIKA JEE Vs. RAJ KUMAR SHARMA, SON OF LATE MUNNI THAKUR
November 16, 2016
KRISHNANDAN KUMAR Vs. THE STATE OF BIHAR
August 5, 2016
KUBER YADAV Vs. THE STATE OF BIHAR
May 10, 2016
KULBANSH SINGH Vs. THE STATE OF BIHAR
August 3, 2016
KUMAR @ AKHILESH RAI @ AKLESH KUMAR @ AKLESH RAI SON OF BAUBEY LAL RAI Vs. THE STATE OF BIHAR
May 25, 2016
KUMAR AND KUMAR ASSOCIATES Vs. THE UNION OF INDIA
July 27, 2016
KUMAR MANIBHUSHAN Vs. THE STATE OF BIHAR AND ORS.
January 13, 2016
KUMARI AVANTIKA Vs. MUKHIA, GRAM PANCHAYAT RAJ KAMALPURA
November 25, 2016
KUMARI BIBHA CHOUDHARY, WIFE OF GAYA PRASAD CHOUDHARY, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE SECRETARY, HUMAN RESOURCES DEPARTMENT, BIHAR, PATNA
April 8, 2016
KUMARI HEMLATA W/O BRAHAM NARAYAN ROY RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
June 23, 2016
KUMARI LALMATI Vs. THE STATE OF BIHAR & ORS
July 25, 2016
KUMARI MANJU SINHA Vs. STATE OF BIHAR
November 25, 2016
KUMARI NEELAM WIFE OF SRI RAM DAYAL PASWAN RESIDENT OF VILLAGE : KANSI, P.O. KANSI, POLICE STATION : SIMARI, DISTRICT : DARBHANGA Vs. THE STATE OF BIHAR
July 13, 2016
KUMARI SUDAMA DEVI Vs. STATE OF BIHAR
September 27, 2016
KUNAL NISHAD S/O SRI GHANSHYAM PRASAD SINGH, RESIDENT OF VILLAGE ROSHAA, P.S. PRANPUR, DISTRICT KATIHAR Vs. THE STATE OF BIHAR THROUGH THE DIRECTOR, ANIMAL AND FISHERY DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
July 19, 2016
KUNAL PRAKASH AND OTHER Vs. THE STATE OF BIHAR AND ANOTHER
January 22, 2016
KUNWAR MANDAL @ RAM KUMAR MANDAL S/O SAINI MANDAL, R/O VILLAGE Vs. THE STATE OF BIHAR
January 14, 2016
LADDU MIAN Vs. THE STATE OF BIHAR
June 16, 2016
LAKHAN LAL PRASAD, SON OF DAROGA LAL, RESIDENT OF VILLAGE + P.O. KONAND, P.S. Vs. THE STATE OF BIHAR THROUGH THE SECRETARY
August 1, 2016
LAKSHMI NARAYAN SINGH Vs. STATE OF BIHAR
January 29, 2016
LAKSHMI NARAYAN YADAV Vs. STATE OF BIHAR
March 28, 2016
LAL BAHADUR SINGH Vs. UNION OF INDIA
November 23, 2016
LAL KESHARI DEVI Vs. SMT. KAMLA DEVI
September 6, 2016
LAL MOHAMMAD GADDI, SON OF SULEMAN GADDI, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
May 6, 2016
LAL MOHAN JHA Vs. STATE OF BIHAR
November 15, 2016
LAL MUNI DEVI WIFE OF SRI BIRENDRA PRATAP SINGH RESIDENT OF VILLAGE AND POST Vs. CHAIRMAN NATIONAL HIGHWAY AUTHORITY OF INDIA , 5A, 6 SECTOR
November 29, 2016
LAL YADAV AND ORS. Vs. THE STATE OF BIHAR
February 17, 2016
LALAN PANDEY Vs. STATE OF BIHAR
October 26, 2016
LALAN SHUKLA Vs. STATE OF BIHAR; SECRETARY, RURAL ENGINEERING ORGANIZATION, GOVERNMENT OF BIHAR; ENGINEER-IN-CHIEF, RURAL ENGINEERING ORGANIZATION, GOVERNMENT OF BIHAR; CHIEF ENGINEER, RURAL ENGINEERING ORGANIZATION, GOVERNMENT OF BIHAR; SUPERINTENDING ENGINEER, SASARAM C
September 22, 2016
LALDEO SAHNI SON OF SAHADEO SAHNI Vs. THE STATE OF BIHAR
July 1, 2016
LALITA DEVI WIFE OF BASANT CHAUHAN, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
May 12, 2016
LALITA KUMARI W/O SHRI CHANDRA SHEKHAR MAHTO, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF PANCHAYATI RAJ, GOVT. OF BIHAR, PATNA
December 20, 2016
LALLAN KUMAR Vs. CHAIRMAN, PHARMACY COUNCIL OF INDIA
December 16, 2016
LAXMAN BHAGAT Vs. STATE OF BIHAR
December 19, 2016
LAXMAN RAJAK Vs. SRI KANT ROY
November 17, 2016
LAXMI DEVI, WIFE OF LATE KAPILDEO PRASAD SAHU RESIDENT OF VILLAGE AND P.O. SAHU PARBATA, P.S. PARBATA, DISTRICT Vs. STATE OF BIHAR THROUGH COLLECTOR, BHAGALPUR
September 28, 2016
LAXMI NARAYAN SINGH Vs. BASANT SINGH
June 22, 2016
LIFE INSURANCE CORPORATION OF INDIA Vs. UNION OF INDIA
June 30, 2016
LILAWATI DEVI, WIFE OF SRI NIRMAL KUMAR RESIDENT OF LAKHI BHAWAN, MISSION Vs. THE STATE OF BIHAR THROUGH SECRETARY
April 29, 2016
LUMBINI BEVERAGES PVT. LTD. Vs. THE BIHAR STATE POWER HOLDING COMPANY LTD. AND ORS.
February 18, 2016
M.J. & SONS DISTILLERY & BREWERIES PVT. LTD. Vs. THE STATE OF BIHAR AND ORS.
March 18, 2016
M/S AGASTYA ENGINEERS PVT. LTD. Vs. THE STATE OF BIHAR
March 18, 2016
M/S ASHIRBAD ENTERPRISES, EXHIBITION Vs. COMMISSIONER OF INCOME TAX
December 15, 2016
M/S BALAJEE INGOT INDIA PVT. LTD. Vs. THE BIHAR STATE POWER (HOLDING) COMPANY LTD.
September 21, 2016
M/S BANDANA FUEL INDUSTRIES Vs. THE BHARAT COKING COAL LIMITED
April 18, 2016
M/S BHAGWATI COKE INDUSTRIES PVT. LTD. Vs. THE CENTRAL COALFIELDS LTD.
July 27, 2016
M/S BIHAR FUEL INDUSTRIES Vs. THE BHARAT COKING COAL LIMITED
July 14, 2016
M/S BIHAR STATE WAREHOUSING CORPORATION LTD. Vs. COMMISSIONER OF INCOME TAX
July 19, 2016
M/S CACHET PHARMACEUTICALS PVT. LTD. Vs. COMMISSIONER OF INCOME TAX-1, PATNA
March 16, 2016
M/S CAPITAL DRUG AGENCY Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
July 14, 2016
M/S DR. LOUIS BIOTECH REPRESENTED BY UPENDRA KUMAR S/O LATE RAM LAGAN SINGH Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
July 12, 2016
M/S F.F. INFO. COM. Vs. THE STATE OF BIHAR
February 9, 2016
M/S GURUKUL, A REGISTERED TRUST HAVING ITS OFFICE AT VEER KUNWAR SINGH COLONY, KASHIPUR, SAMASTIPUR THROUGH ITS SECRETARY SRI MINESH CHAUDHARY, S/O SHRI JANARDAN CHOUDHARY, RESIDENT OF VEER KUNWAR SINGH COLONY, KASHIPUR, SAMASTIPUR Vs. THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), CENTRAL REVENUE BUILDING, BIR CHAND PATEL PATH, PATNA
October 27, 2016
M/S HARIOM CONSTRUCTION Vs. THE STATE OF BIHAR & ORS
November 29, 2016
M/S HRIDAY BHUSHAN SINGH Vs. THE STATE OF BIHAR
May 17, 2016
M/S INDIRA I.V.F. HOSPITAL PVT. LTD. 4TH FLOOR Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY
May 17, 2016
M/S KIRAN PRAKASHAN Vs. THE DEPARTMENT OF INCOME TAX
December 15, 2016
M/S LAXMI PHARMA Vs. THE STATE OF BIHAR AND ANOTHER
March 18, 2016
M/S LUMBINI BEVERAGES PRIVATE LIMITED Vs. THE STATE OF BIHAR
August 16, 2016
M/S MANGALAM AUTO MOBILES Vs. THE AUTHORIZED OFFICER UCO BANK
March 4, 2016
M/S MEDICANA Vs. THE STATE OF BIHAR AND ANOTHER
March 18, 2016
M/S NAV JYOTI MEDICAL STORE Vs. THE STATE OF BIHAR AND ANOTHER
March 29, 2016
M/S NCC LTD Vs. THE BIHAR MEDICAL SERVICES & INFRASTRUCTURE CORPORATION LTD.
February 12, 2016
M/S NEW SWADESHI SUGAR MILLS Vs. THE STATE OF BIHAR
February 25, 2016
M/S OM SURGICAL INDUSTRIES AND ANOTHER Vs. THE STATE OF BIHAR AND OTHERS
February 25, 2016
M/S OMKAR AGENCY Vs. THE FOOD SAFETY AND STANDADRS AUTHORITY OF INDIA
July 19, 2016
M/S OMKAR AGENCY & ANR Vs. THE STATE OF BIHAR
July 19, 2016
M/S OTAN MAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE I
March 16, 2016
M/S PARAS HMRI HOSPITAL Vs. THE STATE OF BIHAR AND OTHERS
March 18, 2016
M/S PATLIPUTRA KANCH UDYOG PVT. LTD. Vs. STATE OF BIHAR
July 13, 2016
M/S R. R. COMPANY, A PARTNERSHIP FIRM, HAVING ITS REGISTERED OFFICE AT VILLAGE & P.O. Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA
July 21, 2016
M/S ROSHAN RICE MILL Vs. THE STATE OF BIHAR
July 1, 2016
M/S SAMRAT LABORATORIES Vs. THE STATE OF BIHAR
September 30, 2016
M/S SATYADEO TIWARI WHOLESALE DEALER KEROSENE OIL, KATYA P.S. Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, FOOD & CIVIL SUPPLY AND COMMERCE DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
May 26, 2016
M/S SHAKTI CONSTRUCTION Vs. THE STATE OF BIHAR
May 17, 2016
M/S SHIV SHAKTI ENTERPRISES Vs. THE STATE BANK OF INDIA
September 5, 2016
M/S SHREE RAM INT. Vs. STATE OF BIHAR
May 20, 2016
M/S SHREE SHANKAR RICE MILL Vs. THE STATE OF BIHAR & ORS
September 8, 2016
M/S TAKSHILA SEAS AND RESORT PVT. LTD., SONAGOPALPUR, SAMPATCHAK, PATNA PARSA ROAD THROUGH ITS DIRECTOR SANJAY KUMAR CHOUDHARY, S/O SRI MAHENDRA CHOUDHARY RESIDENT OF 102 C Vs. STATE OF BIHAR THROUGH THE COMMISSIONER, COMMERCIAL TAXES, VIKAS BHAWAN, BAILEY ROAD, PATNA
August 10, 2016
M/S TIRUPATI HOMES PVT. LTD. THROUGH ITS MANAGING DIRECTOR SHRI SHASHI BHUSHAN SINHA HAVING ITS OFFICE AT ARVINA APARTMENT NAGESHWAR COLONY, P.S. BUDDHA COLONY, DISTRICT Vs. THE MUNICIPAL BUILDING TRIBUNAL, SITUATED AT NEAR MILLER HIGH SCHOOL, P.S. KOTWALI, DISTRICT PATNA THROUGH ITS CHAIRMAN
July 5, 2016
M/S TOPLINE INFRA PROJECTS PVT. LTD. Vs. STATE OF BIHAR THROUGH THE SECRETARY DEPARTMENT OF ROAD CONSTRUCTION
February 3, 2016
M/S VIJETA CONSTRUCTION LTD Vs. THE STATE OF BIHAR & ORS
June 20, 2016
M/S VISHAL ROLLING MILLS PVT. LTD. Vs. BIHAR STATE POWER (HOLDING) COMPANY LIMITED
April 25, 2016
M/S. ANAND TRAVELS THROUGH ITS MANAGING PARTNER NAMELY ANAND KUMAR SINGH SON OF LATE SURESH KUMAR SINGH RESIDENT OF KOLHUA DADAR, P.S. AHIYAPUR, DISTRICT Vs. THE STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF TRANSPORT, GOVERNMENT OF BIHAR, PATNA
July 14, 2016
M/S. BHARAT INT UDYOG, VILLAGE MAHAICHA, P.O. MIRGANJ, P.S. UCHAKAGAON, AND DISTRICT GOPALGANJ THOUGH ITS PROPRIETOR SMT. REETA DEVI WIFE OF SRI VISHWARANJAN, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THOUGH THE COMMISSIONER
September 20, 2016
M/S. DHANPAT PRASAD THROUGH ITS PARTNER MR. RAJESH KUMAR, SON OF LATE BINDA PRASAD RESIDENT OF MOHALLA: Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, MINES AND GEOLOGY DEPARTMENT, NEW SECRETARIAT, PATNA
July 11, 2016
M/S. DRUG INDIA REPRESENTED BY SRI BIJAY KUMAR GUPTA SON OF LATE BHUNESHWAR PRASAD Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
July 12, 2016
M/S. GANPATI TOBACCO PRODUCTS PVT. LTD. NEAR DESI WINE FACTORY, KOTHIA B.M.P. Vs. THE STATE OF BIHAR
November 18, 2016
M/S. HEBE ISPAT AT RASHIDCHAK AGAMKUAN, DISTRICT PATNA THROUGH ITS PARTNER SRI ISHWAR PRASAD GOENKA SON OF LATE BHOLA RAM GOENKA R/O HIRA NAND SAH LANE, P.S. CHOWK, PATNA CITY, DISTRICT PATNA Vs. THE STATE OF BIHAR THROUGH THE COMMISSIONER OF COMMERCIAL TAXES DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
August 16, 2016
M/S. KAMALAWATI DRUG AGENCY Vs. THE STATE OF BIHAR & ORS
April 1, 2016
M/S. KANHAIYA TRADERS Vs. THE STATE OF BIHAR
March 10, 2016
M/S. MAHADEV ENCLAVE PVT. LTD. Vs. STATE OF BIHAR
October 27, 2016
M/S. NTPC LIMITED Vs. THE STATE OF BIHAR
December 14, 2016
M/S. S.K. NASIRUDDIN BIRI MERCHANTS PVT. LTD., MOHALLA Vs. ASSISTANT PROVIDENT FUND COMMISSIONER, REGIONAL OFFICE, EMPLOYEES PROVIDENT FUND ORGANIZATION, HAVING HIS OFFICE AT R. BLOCK, ROAD NO.
August 8, 2016
MADAN KUMAR Vs. INDIAN OIL CORPORATION LTD.
December 15, 2016
MADAN MANOHAR PRASAD Vs. STATE OF BIHAR AND OTHERS
August 9, 2016
MADAN PRASAD Vs. STATE OF BIHAR
October 21, 2016
MADAN SINGH Vs. SUNIL PRASAD @ SUNIL KUMAR PRASAD
September 16, 2016
MADHU SUDAN BHAGAT Vs. THE STATE OF BIHAR AND ORS.
April 4, 2016
MADHURI KUMARI Vs. THE STATE OF BIHAR AND ORS.
February 4, 2016
MAGMA FINCORP LIMITED & ORS Vs. STATE OF BIHAR & ANR
December 19, 2016
MAHADEO RAM Vs. STATE OF BIHAR; COMMISSIONER , KOSHI DIVISION , SAHARSA ; DISTRICT MAGISTRATE, SUPAUL ; DEPUTY DEVELOPMENT COMMISSIONER, SUPAUL ; SUB DIVISIONAL OFFICER, SUPAUL; DEPUTY COLLECTOR, ESTABLISHMENT , SUPAUL; CIRCLE OFFICER, CHHATAPUR BLOCK, DISTRICT - SUPAUL
September 6, 2016
MAHADEO SAH Vs. SAHDEO SAH
April 18, 2016
MAHADEV ENCLAVE PVT LTD Vs. STATE OF BIHAR
November 16, 2016
MAHANAND PRASAD SINHA Vs. STATE OF BIHAR, THROUGH PRINCIPAL SECRETARY
October 20, 2016
MAHANGU SAH Vs. THE STATE OF BIHAR
January 13, 2016
MAHANT GAUTAMANAND GIRI CHELA Vs. STATE OF BIHAR AND OTHERS
February 11, 2016
MAHARSHI MENHI HOMOEOPATHIC MEDICAL COLLEGE & HOSPITAL Vs. UNION OF INDIA THROUGH THE SECRETARY
December 1, 2016
MAHENDRA BAITHA Vs. STATE OF BIHAR
April 25, 2016
MAHENDRA BHAGAT Vs. THE STATE OF BIHAR AND ORS.
February 18, 2016
MAHENDRA PRASAD SON OF HIRALAL SAH Vs. THE STATE OF BIHAR
May 13, 2016
MAHENDRA PRASAD, SON OF RAMNANDAN PRASAD SINHA Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA
November 21, 2016
MAHENDRA RAY Vs. STATE OF BIHAR
December 14, 2016
MAHESH JHA SON OF LATE KRISHNA JHA Vs. STATE OF BIHAR
November 30, 2016
MAHESH KUMAR AND ORS. Vs. THE UNION OF INDIA AND ORS.
January 5, 2016
MAHESH SAO SON OF BIGAN SAO @ VIGAN SAO Vs. THE STATE OF BIHAR
May 4, 2016
MAHESHWAR PRASAD SINGH SON OF LATE YADAV SINGH, RESIDENT OF VILL Vs. THE STATE OF BIHAR
September 5, 2016
MAHESHWAR PRASAD SINGH, SON OF LATE SUDHIR PRASAD SINGH, RESIDENT OF 1 NUMBER COLONY , P.O./P.S./DISTRICT Vs. AWADESH KUMAR GUPTA, SON OF LATE SUDHIR KUMAR
October 24, 2016
MAHESHWARI PRASAD SINGH Vs. STATE OF BIHAR
October 28, 2016
MAHIKANT JHA SON OF LATE UMAKANT JHA Vs. THE STATE OF BIHAR THROUGH DISTRICT MAGISTRATE
April 29, 2016
MALIDA DEVI WIDO OF LATE GOPAL SHARMA (APPELLANT) Vs. STATE OF BIHAR
July 4, 2016
MALLU YADAV Vs. STATE OF BIHAR
June 2, 2016
MALTI PRASAD WIFE OF LATE SURESH CHANDRA PRASAD Vs. THE STATE OF BIHAR
August 20, 2016
MAMMEN MATHEW AND OTHERS Vs. STATE OF BIHAR AND ANOTHER
March 14, 2016
MAMTA DEVI Vs. STATE OF BIHAR
July 28, 2016
MAMTA DEVI WIFE OF SURENDRA YADAV Vs. THE STATE OF BIHAR
May 10, 2016
MAMTA KUMARI W/O SURENDRA KUMAR RESIDENT OF MOHANCHAK MILKI, P.O AND P.S. ISLAMPUR, DISTRICT Vs. THE STATE OF BIHAR
August 31, 2016
MAMUN MIAN SON OF LATE HABIB MIAN, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
September 17, 2016
MANAGING COMMITTEE OF MADRASA DARUL HODA SIKRONA, P.S. Vs. THE STATE OF BIHAR
September 16, 2016
MANI BHUSHAN KUMAR Vs. STATE OF BIHAR; CHAIRMAN STATE TRANSPORT APPELLATE TRIBUNAL; STATE TRANSPORT AUTHORITY; SUBHAS CHANDRA
September 8, 2016
MANI BHUSHAN SINGH, SON OF LATE LAXMI NARAYAN SINGH, RESIDENT OF VILLAGE Vs. THE UNION OF INDIA THROUGH THE CHIEF POSTMASTER GENERAL, BIHAR CIRCLE, PATNA
July 12, 2016
MANILAL GUPTA Vs. THE STATE OF BIHAR
May 2, 2016
MANISH KUMAR Vs. THE STATE OF BIHAR
July 18, 2016
MANISH KUMAR Vs. THE INDIAN OIL CORPORATION LTD.
February 17, 2016
MANISH KUMAR @ KARNJIT KUMAR @ KARANJEET KUMAR @ MANISH KUMAR SINGH SON OF KAMLESH SINGH Vs. THE STATE OF BIHAR
May 17, 2016
MANISH KUMAR CHAND Vs. STATE OF BIHAR
August 24, 2016
MANISH KUMAR PANDEY SON OF LAXMI NIDHI PANDEY Vs. THE STATE OF BIHAR
August 18, 2016
MANISH KUMAR S/O SURINDER PRASAD Vs. THE STATE OF BIHAR
April 21, 2016
MANISH KUMAR SON OF SRI BINDESHWARI YADAV Vs. THE STATE OF BIHAR AND OTHERS
July 25, 2016
MANISH KUMAR UPADHAYA, S/O SRI SUGANDH UPADHYA, R/O MOHALLA Vs. THE BIHAR SCHOOL EXAMINATION BOARD THROUGH ITS CHAIRMAN HAVING HIS OFFICE AT SINHA LIBRARY ROAD, PATNA
September 14, 2016
MANISH NARAYAN Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY EDUCATION DEPARTMENT
April 6, 2016
MANJAY PASWAN @ MANDAL SON OF SHRI LAL PASWAN, UNDER THE GUARDIANSHIP OF SHRI LAL PASWAN, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
July 20, 2016
MANJEET KUMAR Vs. THE STATE OF BIHAR
June 28, 2016
MANJEET KUMAR Vs. STATE OF BIHAR
April 27, 2016
MANJU DEVI Vs. STATE OF BIHAR
November 19, 2016
MANJU DEVI Vs. GIRIJA DEVI
October 21, 2016
MANJU SINGH Vs. BIHAR STATE HOUSING BOARD AND ORS.
February 10, 2016
MANJU SRIVASTAVA Vs. ORIENTAL INSURANCE COMAPNAY LTD.
August 10, 2016
MANOHAR PRASAD Vs. STATE OF BIHAR AND ORS.
January 6, 2016
MANOJ HALWAI S/O LATE RAJ HALWAI RESIDENT OF MARWARI TOLA, NATHNAGAR, P.O. AND P.S. Vs. THE STATE OF BIHAR
June 13, 2016
MANOJ KUMAR @ MANOJ PRASAD Vs. RAM DAYAL SAH S/O LATE THAKUR PRASAD RESIDENT OF VILLAGE
February 3, 2016
MANOJ KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
January 12, 2016
MANOJ KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
March 29, 2016
MANOJ KUMAR BHAGAT, SON OF JAGDISH PRASAD BHAGAT, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
July 19, 2016
MANOJ KUMAR MISHRA Vs. THE STATE OF BIHAR
August 8, 2016
MANOJ KUMAR SINGH Vs. STATE OF BIHAR
June 22, 2016
MANOJ KUMAR VYAS Vs. STATE OF BIHAR
May 10, 2016
MANOJ KUMAR, SON OF BHARAT PRASAD YADAV Vs. UNION OF INDIA SECRETARY, MINISTRY OF SHIPPING
October 20, 2016
MANOJ PASWAN Vs. THE STATE OF BIHAR
July 12, 2016
MANOJ SAH AND ORS. Vs. THE STATE OF BIHAR
April 5, 2016
MANOJ SINGH, SON OF SHANKAR SINGH, RESIDENT OF VILLAGE Vs. STATE OF BIHAR
November 22, 2016
MANORATH NATH CHOUDHARY AND OTHERS Vs. UCO BANK, CALCUTTA AND OTHERS
February 4, 2016
MANTI DEVI Vs. STATE OF BIHAR THROUGH HOME SECRETARY, GOVERNMENT OF BIHAR, PATNA
September 27, 2016
MANTURA DEVI @ SANTURA DEVI Vs. UNION OF INDIA AND ORS
June 29, 2016
MANZOOR ALAM Vs. MICHEL ENDUZ
September 23, 2016
MARKANDEY SINGH Vs. THE STATE OF BIHAR AND OTHERS
February 25, 2016
MAROON KHATOON Vs. THE STATE OF BIHAR
November 19, 2016
MAROON KHATOON Vs. STATE OF BIHAR
May 17, 2016
MARTIN & HARRIS PVT. LTD. Vs. SHRI VARDHAMAN NAGAR SOCIETY
August 17, 2016
MASUDAN CHAUDHARY Vs. THE UNION OF INDIA
April 18, 2016
MATHURA NATH CHAMPAI, SON OF LATE MADHO PRASAD, AT PRESENT POSTED AS BASIC HEALTH WORKER PRIMARY HEALTH CENTRE, B. KOTHI, DISTRICT Vs. THE STATE OF BIHAR THROUGH THE HEALTH COMMISSIONER
April 27, 2016
MAYANAND, SON OF SHRI INDRA KUMAR, RESIDENT OF VILLAGE ATAUNATUR, WARD NO. 13, POST LALGANJ, P.S. LALGANJ, DISTRICT VAISHALI Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, RURAL DEVELOPMENT DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
October 5, 2016
MD AKIL AHMAD Vs. STATE OF BIHAR; BIBI FAUZIA ISHRAT
September 16, 2016
MD ASHRAF ANSARI Vs. STATE OF BIHAR
May 17, 2016
MD DARBAN Vs. COLLECTOR MADHEPURA
October 25, 2016
MD DAUD KHAN Vs. STATE OF BIHAR
September 30, 2016
MD HASIBULLAH S/O HABIBULLAH Vs. STATE OF BIHAR
September 26, 2016
MD HASIN AKHTAR S/O MD JAWAID AKHTAR AND ORS Vs. STATE OF BIHAR AND ORS
January 13, 2016
MD INTEKHAB AHMAD S/O LATE MD KALIMUDDIN Vs. STATE OF BIHAR
October 19, 2016
MD MAHBUD @ MD MAHMUD S/O MD AKHTAR Vs. STATE OF BIHAR
May 17, 2016
MD MOBIN ANSARI Vs. CHANCELLOR OF UNIVERSITIES, GOVERNORS SECRETARIAT BIHAR, PATNA; VICE - CHANCELLOR, VEER KUNWAR SINGH UNIVERSITY, ARA; REGISTRAR, VEER KUNWAR SINGH UNIVERSITY, ARA
September 2, 2016
MD NANHE Vs. STATE OF BIHAR
November 8, 2016
MD SAGIR @ SAGIR MISTRY Vs. STATE OF BIHAR
July 14, 2016
MD YUNUS Vs. STATE OF BIHAR
September 27, 2016
MD. AFTAB ALAM Vs. STATE OF BIHAR
September 19, 2016
MD. AINUL HAQ Vs. STATE OF BIHAR AND ORS.
November 23, 2016
MD. ALAUDDIN SON OF MD. KHALID Vs. STATE OF BIHAR
December 2, 2016
MD. ALLAUDDIN, SON OF LATE NOORI Vs. THE STATE OF BIHAR
November 8, 2016
MD. ANZAR Vs. MD. MANZAR ALI @ KALI
May 9, 2016
MD. ARSHAD, SON OF MD. MOIUDDIN Vs. THE STATE OF BIHAR
November 15, 2016
MD. ASLAM @ ASLAM MIAN Vs. STATE OF BIHAR
March 1, 2016
MD. ASLAM SON OF MD. SATTAR Vs. THE STATE OF BIHAR
May 4, 2016
MD. AZAD Vs. STATE OF BIHAR
June 7, 2016
MD. BARIK Vs. THE STATE OF BIHAR
June 2, 2016
MD. EHSAM RASUL Vs. MUNNI DEVI
May 6, 2016
MD. FAIYAZ AHMAD Vs. THE STATE OF BIHAR
August 17, 2016
MD. FAZALE ALI @ RIJAWI Vs. THE STATE OF BIHAR
March 3, 2016
MD. GHULAM MURTUZA Vs. STATE OF BIHAR
April 20, 2016
MD. GULFAM KHAN SON OF MD. SAFIDUL KHAN Vs. THE STATE OF BIHAR
August 26, 2016
MD. GULJAN @ MD. GULSHAN Vs. THE STATE OF BIHAR
October 28, 2016
MD. HELALUDDIN SON OF LATE BADRUDDIN, RESIDENT OF VILLAGE Vs. STATE OF BIHAR
October 5, 2016
MD. IBRARUL HAQS Vs. STATE OF BIHAR
May 10, 2016
MD. IMTYAJ @ MD. SONU @ MD. IMTEYAZ @ SONU SON AND ANOTHER Vs. STATE OF BIHAR
March 16, 2016
MD. JAHID ALAM Vs. THE STATE OF BIHAR
April 12, 2016
MD. JAMIL AHMAD Vs. STATE OF BIHAR
May 17, 2016
MD. JAVED Vs. THE STATE OF BIHAR
April 7, 2016
MD. KALAM Vs. STATE OF BIHAR
March 4, 2016
MD. KAUSAR ALAM Vs. THE STATE OF BIHAR & ORS
June 21, 2016
MD. MASHKOOR AZAM & ORS Vs. THE STATE OF BIHAR & ORS
June 23, 2016
MD. MATIN S/O MD. HARUN RESIDENT OF VILLAGE- CHAINPUR Vs. THE STATE OF BIHAR
January 29, 2016
MD. MIRTUZA SON OF MD. TAFUZUL Vs. THE STATE OF BIHAR
May 12, 2016
MD. MOTI Vs. BIBI RABIA KHATOON
August 24, 2016
MD. MUMTAZ ARFI, SON OF MD. MUSTAFA Vs. STATE OF BIHAR
October 27, 2016
MD. MUZIBUR RAHMAN, AGED ABOUT 28 YEARS, SON OF LATE MD. ALI ASHRAF, RESIDENT OF VILLAGE Vs. UNION OF INDIA THROUGH THE SECRETARY OF POSTS AND TELEGRAPH DEPT., NEW DELHI
April 22, 2016
MD. NASIM RAZA RAHMANI @ MUNNA S/O LATE MD. M. RAHMAN (MOTIURRAHMAN), R/O VILLAGE Vs. STATE OF BIHAR
December 1, 2016
MD. NEYAZ AKHTAR Vs. BIBI RAHAT PARBEEN
November 15, 2016
MD. NURUDDIN @ NOOR MOHAMMAD & ANR. Vs. MD. ABBAS & ANR.
October 24, 2016
MD. PERWEZ ALAM AND ORS. Vs. THE STATE OF BIHAR
February 9, 2016
MD. RASHID MANZOOR Vs. STATE OF BIHAR
August 29, 2016
MD. SAGIR ALAM, AGED ABOUT 45 YEARS, SON OF NOOR MOHAMMAD, RESIDENT OF VILLAGE RAHMANGANJ, P.S. Vs. CHAIRMAN, BIHAR STATE MADARSA EDUCATION BOARD, PATNA
September 5, 2016
MD. SAJID KALAM Vs. UNION OF INDIA
November 29, 2016
MD. SALIMUDDIN SON OF ABDUL GAFFAR RESIDENT OF VILLAGE AND POST BABHANDIHA, P.S. OBRA, DISTRICT Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVT. OF BIHAR, PATNA
February 8, 2016
MD. SAWOOD ALAM Vs. STATE OF BIHAR
May 18, 2016
MD. SAYEED Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 2, 2016
MD. SHAHZAD HUSSAIN Vs. THE UNION OF INDIA AND ORS.
April 8, 2016
MD. SHAMIM AKHTAR Vs. THE STATE OF BIHAR AND ORS.
March 15, 2016
MD. SHAMS TABREZ, SON OF MD. HAZRAT ALI, RESIDENT OF VILLAGE BHARPATIA POLICE STATION Vs. THE STATE OF BIHAR
November 18, 2016
MD. SOBIL SON OF LATE KITAB ALI RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
August 1, 2016
MD. SOHARAB, S/O IDRISH, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR, THROUGH THE COMMISSIONER
July 14, 2016
MD. TAMANNA Vs. THE STATE OF BIHAR AND ORS.
March 28, 2016
MD. TANVIR S/O LATE ABDUL HAQUE Vs. STATE
October 21, 2016
MD. TANWIR, SON OF MD. ZAHEER, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
April 20, 2016
MD. TASLIMUDDIN Vs. UNION OF INDIA
May 10, 2016
MD. YUNUS, S/O LATE HALIMUDDIN, RESIDENT OF VILLAGE-ATHGACHHI, POLICE Vs. STATE OF BIHAR
March 15, 2016
MD. ZAHID SAJJAD, SON OF LATE ZAFIRUDDIN ANSARI RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR
August 16, 2016
MD. ZAHOOR Vs. THE STATE OF BIHAR
July 4, 2016
MD.ABDUL LATIF Vs. STATE OF BIHAR
October 26, 2016
MD.MANZAR ALAM Vs. THE STATE OF BIHAR & ORS
February 25, 2016
MEDICINE PALACE Vs. THE UNION OF INDIA AND ORS.
January 5, 2016
MEENA DEVI WIFE OF LATE PENDA HEMBRUM @ PONDA HEMBRUM Vs. STATE OF BIHAR
November 23, 2016
MEENA DEVI, W/O LATE RAM NARAYAN ROY, R/O VILLAGE Vs. THE STATE OF BIHAR THROUGH PRINCIPAL SECRETARY PHED REPARTMENT, PATNA
August 20, 2016
MEENU KUMARI Vs. THE STATE OF BIHAR
December 16, 2016
MEERA GUPTA Vs. STATE OF BIHAR AND OTHERS
January 13, 2016
MEERA KUMARI Vs. STATE OF BIHAR
May 20, 2016
MEERA KUMARI Vs. THE STATE OF BIHAR
May 9, 2016
MEHBOOB RAB Vs. THE STATE OF BIHAR
July 12, 2016
MEHILAL BAITHA SON OF PRAN BAITHA RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY WATER RESOURCES DEPARTMENT, GOVERNMENT OF BIHAR, NEW SECRETARIAT, PATNA
August 16, 2016
MEHJABIN AND ORS. Vs. THE NEW INDIA ASSURANCE COMPANY LTD. AND ORS.
January 12, 2016
MEHROTRA ENGINEERING WORKS PVT LTD Vs. NORTH BIHAR POWER DISTRIBUTION CO LTD
December 15, 2016
MEMBER, BOARD OF REVENUE, STATE OF BIHAR CUM WARD TRIBUNAL BETTIAH ESTATE Vs. SURESH RAUT
February 24, 2016
MILLI TRUST AT STADIUM ROAD, P.S. Vs. THE STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF EDUCATION, GOVERNMENT OF BIHAR, PATNA
October 27, 2016
MIRZA GHALIB T. T. COLLEGE, PATNA THROUGH ITS SECRETARY MD. AQUIL HAIDER Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVT. OF BIHAR,PATNA
October 27, 2016
MISHRILAL, SON OF LATE MURAT LAL, RESIDENT OF MARIAM COLONY, NEAR XAVIER TEACHERS TRAINING SCHOOL, POLICE STATION Vs. THE STATE OF BIHAR
September 21, 2016
MITHILESH KUMAR @ MITHLESH KUMAR Vs. STATE OF BIHAR
April 20, 2016
MITHILESH KUMAR SINGH Vs. THE STATE OF BIHARAND ORS.
April 5, 2016
MITHILESH PRASAD @ MITHALESH Vs. STATE OF BIHAR
June 14, 2016
MITHILESH YADAV S/O MADAN YADAV Vs. THE STATE OF BIHAR
May 12, 2016
MOHAMMAD ALI, SON OF SRI FAUJDAR MIAN, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE COMMISSIONER
September 6, 2016
MOHAMMAD AWAIS, SERVICE NO.656331 Vs. THE UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF RAILWAY, NEW DELHI
May 19, 2016
MOHAMMAD IRFAN, SON OF MD ISMAIL Vs. STATE OF BIHAR
November 28, 2016
MOHAMMAD KHURSHID ALAM S/O MOHAMMAD SARFUDDIN RESIDENT OF VILLAGE PHULWARIA, BLOCK Vs. THE STATE OF BIHAR
May 18, 2016
MOHAN KUMAR Vs. UNION OF INDIA
March 3, 2016
MOHAN KUMAR, S/O Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT GOVERNMENT OF BIHAR, NEW SECRETARIAT PATNA
August 31, 2016
MOHAN RAM DAS Vs. THE STATE OF BIHAR
April 27, 2016
MONGHYR CHAKSHUDAN YAJNA SAMITI EYE HOSPITAL & ANR Vs. SHRI NARAYAN SINGH
July 18, 2016
MONI AND ORS. Vs. STATE OF BIHAR AND ORS.
January 18, 2016
MORA TOLLWAYS LIMITED Vs. STATE OF BIHAR
May 12, 2016
MOSMAT VIMLA DEVI Vs. UNION OF INDIA
March 16, 2016
MOSOMAT MUNNI DEVI W/O LATE CHEDI PODDAR R/O VILL. Vs. BHAGWAT PODDAR S/O LATE SUKHDEO PODDAR R/O VILL.
July 13, 2016
MOST SUDAMA DEVI W/O LATE MOTI LAL YADAV AND M/O SHIV GOPE RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR
December 16, 2016
MOST. BABI RANI DEVI AND OTHERS Vs. RAM LAKHAN RAI AND OTHERS
July 12, 2016
MOST. MUNNI KUWAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
March 29, 2016
MOST. NAIMUNESA W/O LATE BIGU KHALIFA R/O VILLAGE - SARAIA, P.S. AMJHOR, Vs. THE UNION OF INDIA THROUGH THE GENERAL MANAGER, EASTERN RAILWAY, KOLKATA
July 19, 2016
MOST. RAM DULARI DEVI & ORS Vs. THE STATE OF BIHAR & ORS
February 25, 2016
MOST. SHAKUNTALA DEVI Vs. MAGADH UNIVERSITY
November 11, 2016
MOST. SHARDA DEVI WIFE OF LATE RAM BABU SINGH RESIDENT OF VILLAGE AND POST OFFICER AKAUNA, VIA PUNPU, P.S. MASAURHI, DIST. PATNA, STATE BIHAR Vs. THE PATLIPUTRA CENTRAL CO
December 5, 2016
MOST. TAREGNA DEVI Vs. THE UNION OF INDIA
July 25, 2016
MOST.SITA DEVI & ORS Vs. MAHAL SAHKARI GRIH NIRMAN SAMI
September 6, 2016
MOSTAKIN KHATOON W/O MD. KHURSHID Vs. THE STATE OF BIHAR
September 8, 2016
MOTI YADAV, SON OF KARELAL YADAV, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVERNMENT OF BIHAR
June 27, 2016
MR. SUBHASH KUMAR Vs. THE STATE OF BIHAR
July 18, 2016
MUKESH EDWARD S/O EDWARD FLORIAN RESIDENT OF CHRISTIAN QUARTER, BETTIAH, P.S. Vs. THE STATE OF BIHAR
April 29, 2016
MUKESH KUMAR Vs. UNION OF INDIA
November 23, 2016
MUKESH KUMAR CHOUDHARY Vs. STATE OF BIHAR
March 17, 2016
MUKESH KUMAR ROY SON OF SHRI MANAGER ROY, PROPRIETOR, CITADEL VIGILANT SYSTEM, 2ND FLOOR, MADHURI BHAWAN, JAMAL ROAD, PATNA Vs. THE UNION OF INDIA THROUGH ITS MINISTRY OF HEALTH, GOVERNMENT OF INDIA, NEW DELHI
June 22, 2016
MUKESH MOHAN, SON OF LATE MAHENDRA SINGH, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
November 28, 2016
MUKESH SAHU @ MUKESH SAH Vs. STATE OF BIHAR
May 2, 2016
MUKESHWAR YADAV, S/O SRI BANWARI YADAV, PANCHAYAT TEACHER, PRIMARY SCHOOL, RAMPUR TARH, GRAM PANCHAYAT Vs. THE STATE OF BIHAR
September 20, 2016
MUNCHUN KUMAR RAI @ MUNCHUN KUMAR Vs. THE STATE OF BIHAR
June 8, 2016
MUNCHUN KUMAR RAI @ MUNCHUN KUMAR Vs. STATE OF BIHAR
June 7, 2016
MUNDRIKA SINGH Vs. STATE OF BIHAR
September 6, 2016
MUNESH KUMAR @ MUNESH KUMAR SINGH Vs. STATE OF BIHAR AND ANOTHER
January 25, 2016
MUNESHWAR CHOUDHARY SON OF LATE LAL BIHARI CHOUDHARY Vs. THE UTTAR BIHAR GRAMIN BANK THROUGH ITS CHAIRMAN
September 22, 2016
MUNNA KUMAR SON OF RAM PRAVESH RAM RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR
November 21, 2016
MUNNA MISHRA, SON OF LATE GANGA MISHRA @ LAXMI KANT MISHRA, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
April 19, 2016
MUNNA SAH Vs. STATE OF BIHAR
April 8, 2016
MUNNA SAH SON OF PARMANAND SAH Vs. STATE OF BIHAR
May 6, 2016
MUNNA SAO S/O RAGHUNANDAN SAO Vs. THE STATE OF BIHAR
April 22, 2016
MUNNA SHAW @ MUNNA SAW SON OF KISHORI SAW RESIDENT OF VILLAGE- PAKARIA Vs. STATE OF BIHAR
June 27, 2016
MUNNI MASOMAT W/O LATE SUDAMA DAS Vs. THE STATE OF BIHAR
April 22, 2016
MUNTAHANA PARWEEN Vs. THE STATE OF BIHAR
March 29, 2016
MUSTAQUE AHMAD Vs. THE STATE OF BIHAR AND OTHERS
February 17, 2016
MUSTUFA Vs. STATE OF BIHAR
November 28, 2016
MUTUR RAI AND ORS. Vs. THE STATE OF BIHAR
April 21, 2016
N C JHA & ASSOCIATES Vs. STATE OF BIHAR
August 17, 2016
NAGDU GOND S/O LATE SUKHAN GOND Vs. MOST. RAMSUNDARI DEVI W/O LATE SHEOBALAK SAH, R/O VILLAGE FAYAGHAT, P.O. & P.S. ANDRA, DISTT. SIWAN
September 8, 2016
NAGENDRA KUMAR SINGH Vs. STATE OF BIHAR
April 21, 2016
NAGENDRA PASWAN Vs. STATE OF BIHAR
June 20, 2016
NAGENDRA PASWAN Vs. STATE OF BIHAR
June 9, 2016
NAGENDRA RAI, SON OF SRI BIKARMA RAI, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE DIRECTOR GENERAL OF POLICE, BIHAR, PATNA
July 26, 2016
NAGESHWAR PRASAD Vs. THE STATE OF BIHAR
March 16, 2016
NAGESHWAR PRASAD SAH Vs. THE STATE OF BIHAR
November 29, 2016
NAGESHWAR THAKUR Vs. STATE OF BIHAR
December 20, 2016
NAGINA PASWAN S/O BECHAN PASWAN Vs. THE STATE OF BIHAR
May 6, 2016
NAGINA RAI S/O LATE HARAKH RAI, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
December 22, 2016
NAGRIK ADHIKAR MANCH THROUGH ITS SETTLER NAMELY SHEO PRAKASH RAI Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY
October 21, 2016
NAI RAJDHANI PATH PRAMANDAL Vs. COMMISSIONER OF INCOME TAX (TDS) AND ORS.
February 15, 2016
NAKUL TIWARY Vs. THE STATE OF BIHAR
August 2, 2016
NAMITA SINGH Vs. THE UNION OF INDIA AND ORS.
March 8, 2016
NAND KISHORE PRASAD AND OTHERS Vs. PATNA HIGH COURT
February 22, 2016
NAND KISHORE PRASAD S/O Vs. AMARNATH PRASAD S/O
July 5, 2016
NAND KISHORE PRASAD, SON OF LATE MUNI LAL, RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR
August 11, 2016
NAND KISHORE RAM Vs. STATE OF BIHAR
November 23, 2016
NAND KISHORE SINGH ADVOCATE Vs. STATE OF BIHAR AND ORS.
January 11, 2016
NANDAN GHAR SANSAR DEVELOPERS PRIVATE LTD. Vs. BIHAR STATE POWER (HOLDING) COMPANY LIMITED
May 23, 2016
NANDINI KUMARI Vs. THE STATE OF BIHAR
August 18, 2016
NANDJEE MEHTA SON OF LATE RAM NARESH SINGH Vs. STATE OF BIHAR; DIVISIONAL COMMISSIONER, PATNA DIVISION; COLLECTOR-CUM-DISTRICT MAGISTRATE-CUM-DISCIPLINARY AUTHORITY, BHOJPUR; ADDITIONAL COLLECTOR, (LAND REFORMS); SUB-DIVISIONAL OFFICER; CIRCLE OFFICER-CUM-PRESENTING OFFICER; ACCOUNTANT GENERAL (P&E)
September 8, 2016
NANDU BHAGAT @ NAND KUMAR SINGH SON OF LATE PUNAI BHAGAT @ RAM LOCHAN SINGH Vs. THE STATE OF BIHAR
May 11, 2016
NARAYAN MISHRA Vs. STATE OF BIHAR
June 21, 2016
NARENDRA KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
January 15, 2016
NARENDRA KUMAR SINGH Vs. THE STATE OF BIHAR
August 8, 2016
NARENDRA PRASAD SINGH SON OF LATE BHOLA SINGH, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, EDUCATION DEPARTMENT, BIHAR, PATNA
August 4, 2016
NARENDRADEO CHOUBEY, S/O LATE SARJU CHOUBEY R/O VILL. Vs. THE STATE OF BIHAR
August 18, 2016
NARESH KUMAR @ RAM NARESH SINGH Vs. STATE OF BIHAR & ANR
November 22, 2016
NARESH KUMAR YADAV @ NARO YADAV SON OF LATE LALO YADAV, RESIDENT OF AT AND P.S. Vs. THE STATE OF BIHAR THROUGH THE HOME SECRETARY, GOVT. OF BIHAR, PATNA
February 29, 2016
NARESH PANDIT S/O LATE SAUDAGAR PANDIT, RESIDENT OF VILLAGE-MURADALI Vs. THE STATE OF BIHAR
January 15, 2016
NARESH SINGH Vs. STATE OF BIHAR
November 16, 2016
NARVDESHWAR NATH TIWARI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
November 24, 2016
NASEER AHMAD ANSARI Vs. STATE OF BIHAR AND ORS
July 5, 2016
NATHUFAL, SON OF LATE HALIM, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
December 14, 2016
NAV TEJ THAKUR, SON OF SRI UMAKANT THAKUR, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
October 20, 2016
NAVANEET KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
April 26, 2016
NAVEEN KUMAR SINGH, SON OF LATE SATYADEV SINGH, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
November 8, 2016
NAVENDRA KUMAR Vs. BHUNESHWAR SINGH
July 22, 2016
NAVIN KUMAR MISHRA, S/O SRI UPENDRA MISHRA, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA
December 23, 2016
NAVIN KUMAR SINGH S/O BADRI NARAYAN SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY GENERAL ADMINISTRATION DEPARTMENT
September 29, 2016
NAWADA TEACHERS TRAINING COLLEGE (B ED ) Vs. STATE OF BIHAR AND ORS
October 25, 2016
NAWAL KISHORE RAI & ORS Vs. STATE OF BIHAR & ANR
November 28, 2016
NAWAL KISHORE SAH, SON OF FEKAN SAH, RESIDENT OF MUZAHIDA PARBATTA, P.O. + P.S. PARBATTA, DISTRICT KHAGARIA Vs. JHAKO DEVI, WIFE OF CHAMAK LAL SAH
December 19, 2016
NAWAL KISHORE SHARMA Vs. THE BIHAR STATE ELECTRICITY BOARD
June 21, 2016
NAWAL KISHORE SINGH Vs. STATE OF BIHAR
August 9, 2016
NAWAL PRAKASH DEEPAK Vs. THE UNION OF INDIA AND ORS.
March 30, 2016
NAWAL ROY AND ORS. Vs. THE STATE OF BIHAR
March 2, 2016
NAWAL SINGH S/O LATE SHEORAM SINGH Vs. THE STATE OF BIHAR
May 25, 2016
NAWEEN KUMAR Vs. UNION OF INDIA AND ORS ; DIVISIONAL RAILWAY MANAGER, EAST CENTRAL RAILWAY, DHANBAD, DISTRICT DHANBAD; SENIOR DIVISIONAL ENGINEER (4), EAST CENTRAL RAILWAY, DHANBAD
August 5, 2016
NEERAJ KUMAR Vs. THE INDIAN OIL CORPORATION LIMITED AND ORS.
January 20, 2016
NEERAJ KUMAR SINGH Vs. STATE OF BIHAR
October 19, 2016
NEHA SHARMA, DAUGHTER OF SRI JAGDISH PRASAD SHARMA, RESIDENT OF HOUSE NO. 10/9, INDRAPURI, P.O. Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY
October 5, 2016
NEW INDIA ASSURANCE COMPANY LTD Vs. SUCHITA DEVI
April 12, 2016
NIHAL Vs. THE UNION OF INDIA
January 11, 2016
NIKHIL KANT Vs. THE UNION OF INDIA AND ORS.
April 19, 2016
NILESH PRASAD Vs. THE STATE OF BIHAR
March 14, 2016
NILKAMAL, BITO STORAGE SYSTEMS PVT LTD Vs. BIHAR MEDICAL SERVICES AND INFRASTRUCTURE CORPORATION LIMITED; MANAGING DIRECTOR, BIHAR MEDICAL SERVICES AND INFRASTRUCTURE CORPORATION LIMITED; DEPUTY GENERAL MANAGER (SUPPLY CHAIN), BIHAR MEDICAL SERVICES AND INFRASTRUCTURE CORPORATION LIMITED; GENERAL
September 22, 2016
NILU SINGH Vs. THE UNION OF INDIA AND ORS.
April 21, 2016
NIRAJ KUMAR Vs. THE UNION OF INDIA AND ORS.
April 27, 2016
NIRAJ KUMAR SON OF TRIPURARI PRASAD SINHA, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, SCIENCE & TECHNOLOGY DEPARTMENT, BIHAR, PATNA
July 13, 2016
NIRAJ KUMARI W/O ANAND KUMAR SINGH Vs. STATE OF BIHAR
October 20, 2016
NIRANJAN KUMAR JHA Vs. THE STATE OF BIHAR
August 16, 2016
NIRBHAY SINGH Vs. THE STATE OF BIHAR
July 1, 2016
NIRMALA KUMARI SINHA Vs. THE ORIENTAL INSURANCE COMPANY LTD.
June 28, 2016
NIRUPAMA SHANKAR, WIFE OF BHUJANG BHUSHAN Vs. STATE OF BIHAR
May 5, 2016
NISAR AHMAD Vs. WASHI AHMAD
June 28, 2016
NITESH KUMAR SINGH @ NITESH KUMAR SON OF LATE MAHENDRA PRASAD SINGH RESIDENT OF VILLAGE LOHARA, P.O. DUMARI, P.S. BARAHIYA, DISTRICT LAKHISARAI Vs. THE STATE OF BIHAR
March 15, 2016
NITIN KUMAR Vs. THE STATE OF BIHAR & ORS
July 28, 2016
NITIN KUMAR @ BANTI Vs. THE STATE OF BIHAR
June 5, 2016
NITISH KUMAR Vs. UNION OF INDIA
October 28, 2016
NITISH KUMAR, SON OF NARESH SINGH, RESIDENT OF B.N.R. ROAD, CHOUDHARY TOLA, P.O : MAHENDRU, P.S : SULTANGANJ, DIST : PATNA, BIHAR Vs. THE UNION OF INDIA, THROUGH THE SECRETARY, HUMAN RESOURCE DEPARTMENT, NEW DELHI
September 6, 2016
NITU KUMARI Vs. THE STATE OF BIHAR AND ORS.
April 25, 2016
NITYA NAND JHA, SON OF LATE RAM SUNDAR JHA, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF EDUCATION, GOVERNMENT OF BIHAR, PATNA
October 4, 2016
NUNU PRASAD SINHA SON OF RAM KHELAWAN SINHA Vs. GENERAL MANAGER
September 29, 2016
NUNULAL YADAV Vs. STATE OF BIHAR AND OTHERS
January 5, 2016
NUTAN KUMARI Vs. STATE OF BIHAR
June 27, 2016
NUTAN KUMARI Vs. THE STATE OF BIHAR
July 15, 2016
NUTAN KUMARI Vs. THE STATE OF BIHAR
July 20, 2016
OM NARAYAN MAHTO Vs. THE STATE OF BIHAR
January 12, 2016
OM PRAKASH Vs. NARSING PRASAD
August 23, 2016
OM PRAKASH BHARDWAJ Vs. STATE OF BIHAR
May 20, 2016
OM PRAKASH RAJGARIA SON OF SHRI KESHVDEO RAJGARIA RESIDENT OF GHAJIPUR, POLICE STATION GHAJIPUR, DISTRICT GHAJIPUR (UTTAR PRADESH) Vs. THE STATE OF BIHAR
December 2, 2016
OM PRAKASH SINGH Vs. STATE OF BIHAR
September 19, 2016
OM SHIVAM MODERN RICE MILL PVT. LTD. AND ORS. Vs. THE UNITED BANK OF INDIA AND ORS.
January 8, 2016
PADAM CHAND AND ORS. Vs. THE STATE OF BIHAR AND ORS.
April 28, 2016
PADMALATA THAKUR NEE SHARMA Vs. THE PATNA UNIVERSITY AND ORS.
March 30, 2016
PANDOOI PLACE Vs. THE COMMISSIONER OF INCOME TAX-1
November 18, 2016
PANKAJ CHHABRA @ PANKAJ Vs. THE STATE OF BIHAR
June 1, 2016
PANKAJ KUMAR Vs. THE STATE OF BIHAR AND ORS.
February 29, 2016
PAPPU SINGH Vs. STATE OF BIHAR
February 11, 2016
PAPPU YADAV SON OF JODHA YADAV @ AYODHYA YADAV Vs. THE STATE OF BIHAR
June 28, 2016
PARAM PAL SINGH GANDHI Vs. THE STATE OF BIHAR
October 28, 2016
PARAS NATH OJHA Vs. STATE OF BIHAR
July 13, 2016
PARSHURAM SINGH Vs. STATE OF BIHAR
June 20, 2016
PARVEEN AMANULLAH WIFE OF MR. AFZAL AMANULLAH, RESIDENT OF 133 PATLIPUTRA COLONY, PATNA Vs. THE STATE OF BIHAR
October 19, 2016
PARVEZ AHMAD KHAN @ PARVEZ KHAN Vs. STATE OF BIHAR AND OTHERS
January 11, 2016
PARWATI DEVI DEVI & ORS. Vs. MUNSI SAO & ORS.
May 17, 2016
PATNA GOLF CLUB LIMITED Vs. COMMISSIONER OF INCOME TAX-I AND ORS.
March 11, 2016
PAVAN PRAKASH Vs. COMMISSIONER OF INCOME-TAX (CENTRAL)
January 15, 2016
PAWAN KUMAR Vs. STATE OF BIHAR
May 20, 2016
PAWAN KUMAR YADAV, SON OF BECHU LAL YADAV, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
August 8, 2016
PAWAN SINGH @ PAWAN KUMAR SINGH SON OF BINDEHWAR SINGH Vs. THE STATE OF BIHAR
June 21, 2016
PAWAN SINGH AND ORS. Vs. THE STATE OF BIHAR
March 18, 2016
PHOOL HASAN @ PHOOLO HASAN @ PHOOLO MIAN Vs. STATE OF BIHAR
June 7, 2016
PHOOL KUMARI Vs. THE STATE OF BIHAR
August 10, 2016
PINKI DEVI Vs. THE STATE OF BIHAR
November 22, 2016
PINKI KUMARI WIFE OF SRI SUBHASH KUMAR, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, OLD SECRETARIATE, BIHAR, PATNA
March 1, 2016
PINKU YADAV @ PINKU KUMAR @ BUTAI YADAV Vs. STATE OF BIHAR
September 28, 2016
PINTOO MAHTO Vs. THE STATE OF BIHAR
March 15, 2016
PIYUSH KUMAR JHA Vs. DEISY DEVI
August 8, 2016
POONAM DEVI Vs. ARTI DEVI
September 26, 2016
POONAM KUMARI Vs. STATE OF BIHAR
June 21, 2016
PRABHAKAR KUMAR & ORS Vs. THE STATE OF BIHAR & ORS
July 13, 2016
PRABHAKAR MISHRA SON OF LATE KEDAR NATH MISHRA Vs. THE STATE OF BIHAR THROUGH THE SECRETARY
November 24, 2016
PRABHAKAR THAKUR Vs. SITARAM THAKUR AND ORS.
April 7, 2016
PRABHASH KUMAR AND OTHER Vs. THE STATE OF BIHAR AND OTHERS
February 8, 2016
PRABHAT KUMAR Vs. THE HONBLE CHANCELLOR, UNIVERSITIES OF BIHAR AND ORS.
April 7, 2016
PRABHAT KUMAR Vs. HONBLE CHANCELLOR, UNIVERSITIES OF BIHAR
November 11, 2016
PRABHU NATH RAM SON OF SRI LALAN RAM RESIDENT OF VILLAGE Vs. THE DISCIPLINARY AUTHORITY
November 16, 2016
PRABHUNATH PRASAD Vs. BIRENDRA SAH
November 9, 2016
PRADEEP KUMAR JAISWAL SON OF PRAKASH CHAND GUPTA Vs. STATE OF BIHAR THROUGH DIRECTOR GENERAL OF POLICE
August 29, 2016
PRADEEP MANDAL SON OF BALDEO MANDAL Vs. THE STATE OF BIHAR
August 11, 2016
PRADEEP SAH Vs. THE STATE OF BIHAR
April 19, 2016
PRADEEP SAO @ PARDEEP GUPTA Vs. UNION OF INDIA
July 15, 2016
PRADEEP SINGH @ JAMUNA SINGH & ORS Vs. MANIRAJ SINGH & ORS
June 24, 2016
PRADHAN KISKU SON OF LATE BAIJU KISKU, RESIDENT OF HRIDAYGANJ (SANTHALI TOLA) P.S. KATIHAR, DISTRICT Vs. THE STATE OF BIHAR
September 6, 2016
PRAGYA CHANDRA MINOR Vs. STATE OF BIHAR
July 4, 2016
PRAHLAD PASWAN Vs. STATE OF BIHAR
April 25, 2016
PRAKASH KUMAR Vs. THE STATE OF BIHAR
September 7, 2016
PRAKASH KUMAR SINHA Vs. HIRA LAL SAH
September 23, 2016
PRAKASH SHARMA, SON OF RAM KISHAN SHARMA, RESIDENT OF VILLAGE- KURSANDA, Vs. STATE OF BIHAR
February 16, 2016
PRAMEELA DEVI, W/O JAGDISH PASWAN, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
November 10, 2016
PRAMENDRA CHAUDHARY @ PARMENDRA CHAUDHARY S/O RAMESHWAR CHAUDHARY R/O VILL. Vs. THE STATE OF BIHAR
August 16, 2016
PRAMILA BALA, WIFE OF LATE JAGAT NARAIN PRASAD Vs. STATE OF BIHAR THROUGH SECRETARY CUM COMMISSIONER, WATER RESOURCES DEPARTMENT, BIHAR, PATNA
November 18, 2016
PRAMILA DEVI W/O LATE RAMDHANI CHOUDHARY R/O VILL. AND POST NOAWAN, P.S. Vs. THE STATE OF BIHAR
April 22, 2016
PRAMOD CHANDRA MANNU S/O LATE BASUDEO PRASAD Vs. STATE OF BIHAR AND ORS
October 21, 2016
PRAMOD KUMAR SINGH SON OF LATE GANGA DAYAL SINGH Vs. STATE OF BIHAR
May 3, 2016
PRAMOD KUMAR SINGH, S/O LATE JYOTI KUMAR SINGH, RESIDENT OF VILLAGE Vs. THE UNION OF INDIA, THROUGH CHAIRMAN, NATIONAL HIGHWAY AUTHORITY OF INDIA, MINISTRY OF ROAD TRANSPORT AND HIGHWAYS, G
October 6, 2016
PRAMOD SINGH S/O LATE SINGHASAN SINGH Vs. THE STATE OF BIHAR
June 13, 2016
PRAMOD TIWARY, SON OF LATE DEEP NARAYAN TIWARY Vs. THE STATE OF BIHAR
June 22, 2016
PRAMOD YADAV Vs. THE STATE OF BIHAR
June 27, 2016
PRANAV KANT BABBAN Vs. STATE OF BIHAR
July 1, 2016
PRAPHUL KUMAR SINGH S/O LATE GOVIND SINGH Vs. THE STATE OF BIHAR AND OTHERS
September 26, 2016
PRASAD CONSTRUCTION & CO Vs. STEEL AUTHORITY OF INDIA LIMITED
August 31, 2016
PRASAD CONSTRUCTION & COMPANY Vs. COMMISSIONER OF INCOME TAX
April 28, 2016
PRASHANT KUMAR JHA Vs. STATE OF BIHAR
May 19, 2016
PRATIBHA DEVI Vs. THE STATE OF BIHAR
November 17, 2016
PRATIK SINHA Vs. THE STATE OF BIHAR
July 4, 2016
PRATYUSH KUMAR Vs. UNION OF INDIA
November 17, 2016
PRAVIN KUMAR, SON OF LATE L.N. KARAN, RESIDENCE OF FLAT NO.C Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, EDUCATION DEPARTMENT, GOVERNMENT OF BIHAR, NEW SECRETARIAT, PATNA
July 15, 2016
PREM KUMAR SHARMA Vs. THE STATE OF BIHAR & ORS
September 21, 2016
PREM KUMAR SINHA Vs. THE STATE OF BIHAR AND ORS.
March 16, 2016
PREM KUMAR SINHA SON OF LATE SATYA NARAYAN PRASAD SINHA RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR
November 9, 2016
PREM LATA @ PUJA Vs. UNION OF INDIA
May 17, 2016
PREM LATA SINGH Vs. STATE BANK OF INDIA
June 2, 2016
PREM PRABHAKAR, S/O INDRADEO SINGH, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF HEALTH, OLD SECRETARIAT, PATNA
August 1, 2016
PREM PRAKASH SON OF CHADRIKA PRASAD RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR
December 20, 2016
PREM UPADHAYAY @ PREM SHANKAR UPADHAYAY S/O VYASMUNI UPADHAYAY Vs. THE STATE OF BIHAR
March 28, 2016
PREMLATA KUMARI WIFE OF SRI RAVI SHANKAR MISHRA Vs. THE STATE OF BIHAR THROUGH THE DIRECTOR GENERAL OF POLICE
May 4, 2016
PRINCIPAL INSAN COLLEGE THROUGH UMAR SHEES Vs. STATE OF BIHAR
September 23, 2016
PRINCIPAL SECRETARY PANCHAYATI RAJ DEPARTMENT, BIHAR, PATNA Vs. ARUN KUMAR S/O SRI SHAMBHU NATH PRASAD
June 30, 2016
PRITI SINGH Vs. STATE OF BIHAR
April 18, 2016
PRIYA BHARTI, WIFE OF RAJEEV RANJAN, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA
September 16, 2016
PRIYA RANJAN KUMAR SON OF SRI SURYA DEO PANDEY Vs. THE UNION OF INDIA THROUGH THE DIRECTOR GENERAL
September 14, 2016
PRIYANKA Vs. UCO BANK
March 29, 2016
PRIYANKA DEVI Vs. KAUSHAL KISHOR GAUTAM
September 26, 2016
PRIYAVRATA KUMAR Vs. THE CHAIRMAN-CUM-MANAGING DIRECTOR
January 13, 2016
PROFESSOR DR. DWIJENDRA GUPTA Vs. THE STATE OF BIHAR
April 4, 2016
PUJA Vs. THE STATE OF BIHAR AND ORS.
January 11, 2016
PUJA KUMARI, WIFE OF PRAMOD PASWAN, RESIDENT OF VILLAGE + P.O. Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF SOCIAL WELFARE, GOVT. OF BIHAR, PATNA
July 13, 2016
PUNDEO MAHTO Vs. STATE OF BIHAR
April 7, 2016
PUNIT MOCHI Vs. THE STATE OF BIHAR
May 17, 2016
PUNJAB NATIONAL BANK Vs. AWADHESH SINGH S/O LATE SHEONATH SINGH
March 31, 2016
PUSHPA SHEE Vs. SHANTI LATA GHOSH
April 1, 2016
PYARE BIND Vs. THE STATE OF BIHAR
April 1, 2016
R.A. HIMMATSINGHKA & CO. Vs. ASSISTANT COMM. OF INCOME TAX
July 1, 2016
R.P.S.RESIDENTIAL PUBLIC SCHOOL Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER
August 19, 2016
RABINDRA KUMAR (PASWAN), SON OF LATE RAM NANDAN PRASAD (PASWAN), R/O MOHALLA Vs. SUNITA DEVI, D/O SRI RABINDRA KUMAR AND W/O SRI DILIP SARKAR
July 19, 2016
RABINDRA PANDIT Vs. STATE OF BIHAR
May 18, 2016
RABINDRA SINGH Vs. STATE OF BIHAR; PRINCIPAL SECRETARY, FINANCE (COMMERCIAL TAX) DEPARTMENT; UNDER SECRETARY, COMMERCIAL TAXES DEPARTMENT
September 9, 2016
RABIYA KHATOON WIFE OF HABIBUR RAHMAN RESIDENT OF VILLAGE/P.S./P.O. Vs. ANJUM KHATOON WIFE OF MD. SAHEBUDDIN RESIDENT OF VILLAGE/P.S./P.O.
April 26, 2016
RADEHSHYAM KANDOI, SON OF LATE KESHAR DEO KANDOI, RESIDENT OF MOHALLA GULLOBARA, SAIDNAGAR, POLICE STATION Vs. DARBHANGA MUNICIPAL CORPORATION, DARBHANGA, THROUGH ITS COMMISSIONER, DARBHANGA
July 18, 2016
RADHA KRISHNA CHAUBEY, SON OF LATE CHANDRADIP CHAUBEY, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
November 30, 2016
RADHA KRISHNA DUMREWALA Vs. JIWAN MAL KOTHARI
August 26, 2016
RADHA SINGH Vs. ANURADHA SINGH
May 19, 2016
RADHESHYAM CHOUDHARY AND ORS. Vs. THE STATE OF BIHAR
January 30, 2016
RADHESHYAM GUPTA Vs. STATE OF BIHAR
May 20, 2016
RADHESHYAM KUMAR, SON OF SRI RAJKISHORE YADAV, AT Vs. THE CHAIRMAN
January 29, 2016
RADHESHYAM SHARMA Vs. STATE OF BIHAR
March 28, 2016
RADHEY SHYAM SAH Vs. KRISHNA PRASAD GUPTA
September 16, 2016
RADHIKA DEVI WIFE OF SURYA NAND SINGH (EXPUNGED VIDE ORDER DATED 12.10.2015 AND SUBSTITUTED BY HER FOLLOWING HEIRS AND LEGAL REPRESENTATIVES Vs. THE STATE OF BIHAR THROUGH THE SECRETARY, REVENUE AND LAND REFORMS, OLD SECRETARIAT, HARDING ROAD, PATNA
July 11, 2016
RADHIKA RAMAN PRASAD SON OF LATE MATHURA PRASAD Vs. STATE OF BIHAR
November 17, 2016
RAGHEWENDRA KUMAR S/O BINOD BIHARI SHARMA Vs. BIHAR STAFF SELECTION COMMISSION
April 22, 2016
RAGHEWENDRA KUMAR SON OF BINOD BIHARI SHARMA R/O VILLAGE + POST Vs. THE BIHAR STAFF SELECTION COMMISSION THROUGH ITS SECRETARY, VETERINARY COLLEGE, PATNA 800014
July 14, 2016
RAGHU NANDAN YADAV Vs. STATE OF BIHAR
November 29, 2016
RAGHUBANSH KUNWAR SON OF LATE RAM EKBAL KUNWAR Vs. THE STATE OF BIHAR THROUGH THE VIGILANCE
June 28, 2016
RAGHUBIR CHAUDHARY AND ORS. Vs. THE STATE OF BIHAR AND ORS.
March 9, 2016
RAGHUBIR DAS Vs. THE STATE OF BIHAR
June 27, 2016
RAGHUBIR PRASAD AGARWALA Vs. STATE OF BIHAR AND ORS.
January 21, 2016
RAGHUNANDAN SAHU, S/O LATE MANTUN SAHU, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
February 26, 2016
RAHUL LOCHAN AND ORS. Vs. THE STATE OF BIHAR AND ORS.
January 11, 2016
RAHUL RANJAN SON OF DHARMENDRA KUMAR AKELA Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY PUBLIC HEALTH ENGINEERING DEPARTMENT
November 11, 2016
RAJ BALLABH BIND Vs. THE STATE OF BIHAR
August 3, 2016
RAJ BALLABH PRASAD Vs. THE STATE OF BIHAR
July 4, 2016
RAJ KISHORE Vs. UNION OF INDIA
April 12, 2016
RAJ KISHORE CHOWDHARY AND ORS. Vs. GULABJI DEVI AND ORS.
January 5, 2016
RAJ KISHORE GUPTA S/O LATE BECHAN PRASAD Vs. THE STATE OF BIHAR THROUGH VIGILANCE
April 21, 2016
RAJ KISHORE PASWAN Vs. STATE OF BIHAR
September 22, 2016
RAJ KISHORE PRASAD JAISWAL S/O MATAR CHOUDHARY Vs. STATE OF BIHAR
April 13, 2016
RAJ KISHORE PRASAD S/O RAM JANAM PRASAD Vs. STATE OF BIHAR
September 20, 2016
RAJ KISHORE SINGH, SON OF LATE VIDYA SINGH, RESIDENT OF VILLAGE Vs. THE BIHAR STATE ELECTRICITY BOARD, THROUGH ITS CHAIRMAN, VIDYUT BHAWAN, BAILEY ROAD, PATNA
December 7, 2016
RAJ KISHORE SINHA Vs. THE STATE OF BIHAR
January 27, 2016
RAJ KUMAR Vs. STATE OF BIHAR
July 18, 2016
RAJ KUMAR CHOUDHARY AND ORS. Vs. THE STATE OF BIHAR
January 13, 2016
RAJ KUMAR KEDIA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
January 27, 2016
RAJ KUMAR NAYAK Vs. THE STATE OF BIHAR
March 31, 2016
RAJ KUMAR PRASAD Vs. THE STATE OF BIHAR
April 18, 2016
RAJ KUMAR PRASAD @ RAJU Vs. STATE OF BIHAR
May 20, 2016
RAJ KUMAR SON OF SURENDRA SHARMA Vs. PATNA HIGH COURT THROUGH ITS REGISTRAR GENERAL & ORS.
November 28, 2016
RAJ KUMAR YADAV, SON OF SRI DEO NARAYAN YADAV RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, PUBLIC HEALTH ENGINEERING DEPARTMENT, GOVERNMENT OF BIHAR, NIRMAN BHAWAN CAMPUS, BAILEY ROAD, PATNA
April 25, 2016
RAJ KUMARI CHAUDHARAIN Vs. RATAN KUMAR MISHRA AND ORS.
March 18, 2016
RAJ KUMARI DEVI Vs. SANJAY KUMAR SINGH
February 8, 2016
RAJ MOHAN SINGH @ RANJIT SINGH, SON OF SHRI HARI NARAIN SINGH, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
April 8, 2016
RAJA DEVI Vs. THE STATE OF BIHAR & ORS
November 16, 2016
RAJA RAM @ RAJA KUMAR Vs. THE STATE OF BIHAR AND ANOTHER
February 29, 2016
RAJAN KUMAR @ RAJAN LOHANI, SON OF PREMA NAND, RESIDENT OF PARNADI MANPUR, POLICE STATION MOFASSIL, DISTRICT GAYA Vs. THE STATE OF BIHAR
October 27, 2016
RAJAN KUMAR DUBEY Vs. STATE OF BIHAR
May 20, 2016
RAJANI KUMAR VERMA Vs. ESTATE OF BHATTU MAHTO AND ORS.
April 5, 2016
RAJARAM SAH Vs. THE STATE OF BIHAR
March 3, 2016
RAJARSHI KUMAR, SON OF LATE SAROJ KUMAR, RESIDENT OF VILLAGE + P.O. + P.S. Vs. INDIAN RAILWAY, THROUGH ITS GENERAL MANAGER, EAST CENTRAL RAILWAY, HAJIPUR
August 29, 2016
RAJDEO SINGH Vs. THE STATE OF BIHAR
January 15, 2016
RAJEEV KUMAR Vs. STATE OF BIHAR
August 12, 2016
RAJEEV KUMAR Vs. STATE OF BIHAR
July 15, 2016
RAJEEV KUMAR Vs. STATE OF BIHAR
October 6, 2016
RAJEEV KUMAR SINGH Vs. THE STATE OF BIHAR
October 3, 2016
RAJENDRA CHAUDHARY Vs. KRISHNANAND CHAUDHARY AND ORS.
January 5, 2016
RAJENDRA PRASAD Vs. THE STATE OF BIHAR
February 25, 2016
RAJENDRA PRASAD SAH, SON OF BHUBNESHWAR SAH, RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR, THROUGH ITS CHIEF SECRETARY
March 30, 2016
RAJENDRA PRASAD SINGH SON OF LATE RAM REKHA SINGH Vs. STATE OF BIHAR AND ORS
July 28, 2016
RAJENDRA PRASAD SINGH SON OF LATE TARKESHWAR SINGH RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE DIRECTOR GENERAL OF POLICE BIHAR, PATNA
December 5, 2016
RAJENDRA PRASAD SON OF LATE RAM CHANDRA PRASAD Vs. STATE OF BIHAR THR SECRETARY, COOPERATIVE DEPARTMENT
November 15, 2016
RAJENDRA PRASAD YADAV SON OF LATE BANARASI YADAV RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVERNMENT OF BIHAR, OLD SECRETARIAT, PATNA
September 19, 2016
RAJENDRA SAHAY Vs. STATE OF BIHAR
September 29, 2016
RAJENDRA SINGH SON OF LATE RAMDEO SINGH, RESIDENT OF VILLAGE WAHITPUR P.S. GAURICHAK, DISTRICT PATNA Vs. THE STATE OF BIHAR
July 13, 2016
RAJENDRA YADAV Vs. THE STATE OF BIHAR
January 22, 2016
RAJESH KUMAR JAISWAL Vs. STATE OF BIHAR
September 15, 2016
RAJESH KUMAR, S/O SRI NARSING PRASAD, RESIDENT OF VILLAGE + POST Vs. THE STATE OF BIHAR, THROUGH THE CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA
December 5, 2016
RAJESH SINGH @ RAJESH KUMAR @ RAJESH KR. SINGH UNDER GUARDIANSHIP JAAN SINGH @ JAUN SINGH, SON OF JAAN SINGH @ JAUN SINGH, RESIDENT OF VILLAGE JURABGANJ, P.S. KORHA, DISTT. KATIUHAR Vs. THE STATE OF BIHAR
August 30, 2016
RAJESHWAR PRASAD Vs. UNION OF INDIA; CHAIRMAN, RAILWAY BOARD, GOVERNMENT OF INDIA; GENERAL MANAGER, EAST CENTRAL RAILWAY; DIVISIONAL RAILWAY MANAGER, EAST CENTRAL RAILWAY; DIVISIONAL ENGINEER (SPECIAL), EAST CENTRAL RAILWAY; DIVISIONAL RAILWAY MANAGER (ENGINEERING), EAST CENT
August 8, 2016
RAJESHWAR PRASAD SINHA Vs. THE BIHAR STATE FINANCIAL CORPORATION AND ORS.
January 21, 2016
RAJESHWAR SHARMA AND ORS. Vs. SITAPATI KUAR AND ORS.
May 9, 2016
RAJIV KUMAR AGRAWAL Vs. JITENDRA NARAYAN AGRAWAL
April 8, 2016
RAJIV KUMAR SON OF LATE SANJIT PRASAD Vs. THE STATE OF BIHAR
June 29, 2016
RAJIV LOCHAN SON OF SRI SITA RAM SINGH RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF AGRICULTURE, GOVERNMENT OF BIHAR, PATNA
September 26, 2016
RAJIV ROSHAN, S/O SRI NAND KISHORE LAL, R/O LAL KOTHI, TRIPOLIA GATE, P.S. Vs. SARIKA, D/O SHRI ISHWAR CHANDRA PRASAD, W/O SRI RAJIV ROSHAN, R/O TALABPAR, NEAR BUS STAND, NASRIGANJ, DISTT
October 6, 2016
RAJIV SINGH SON OF SRI RAMBADAN SINGH, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE DIRECTOR GENERAL OF POLICE, BIHAR, PATNA
October 18, 2016
RAJIV SINHA Vs. UNION OF INDIA
October 26, 2016
RAJNANDAN PRASAD RABIDAS Vs. THE STATE OF BIHAR
March 31, 2016
RAJNANDAN SINGH S/O BADRI SINGH Vs. STATE OF BIHAR
October 19, 2016
RAJNIKANT OJHA Vs. UNION OF INDIA
January 13, 2016
RAJNISH KUMAR PREM Vs. THE UNION OF INDIA
June 30, 2016
RAJYASHREE GUPTA WIFE OF DR. RAKESH KUMAR RAJU Vs. THE STATE OF BIHAR THROUGH DIRECTOR GENERAL OF POLICE
May 3, 2016
RAKESH JHA S/O RAM PADARATH JHA Vs. THE STATE OF BIHAR
May 9, 2016
RAKESH KUMAR & ORS Vs. ASHOK SHARMA & ORS
March 9, 2016
RAKESH KUMAR AND ORS. Vs. KRISHNA SINGH AND ORS.
April 27, 2016
RAKESH KUMAR SHARMA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
February 12, 2016
RAKESH KUMAR SON OF LATE SHARDA NAND LAL Vs. STATE OF BIHAR
September 16, 2016
RAKESH RANJAN Vs. THE STATE OF BIHAR
May 12, 2016
RAM AYODHYA TIWARI & ORS Vs. THE STATE OF BIHAR
August 11, 2016
RAM BABU DAS Vs. THE STATE OF BIHAR
April 12, 2016
RAM BABU MAHTO, SON OF SRI BASUDEO MAHTO, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
April 8, 2016
RAM BABU SAHNI S/O LATE KHOKHA SAHNI Vs. THE STATE OF BIHAR
July 4, 2016
RAM BAHADUR SINGH Vs. STATE OF BIHAR
November 18, 2016
RAM BARAN MANDAL Vs. STATE OF BIHAR
March 2, 2016
RAM BILAS MANDAL SON OF SARJU MANDAL Vs. THE STATE OF BIHAR
December 20, 2016
RAM BILAS PRASAD SINGH Vs. STATE OF BIHAR
November 11, 2016
RAM BILAS SINGH Vs. RAMDHEYAN BHAGAT
February 17, 2016
RAM BILAS VISHWAKARMA Vs. CHAIRMAN CUM MANAGING DIRECTOR, CENTRAL BANK OF INDIA AND ORS.
May 5, 2016
RAM BILAS YADAV Vs. THE STATE OF BIHAR
May 3, 2016
RAM BILASH SINGH Vs. THE STATE OF BIHAR
November 24, 2016
RAM BINAY KUMAR Vs. THE STATE OF BIHAR
February 4, 2016
RAM BINAY SHARMA Vs. MUNICIPAL COMMISSIONER, PATNA MUNICIPAL CORPORATION
October 26, 2016
RAM BRIKSH SAH Vs. CHAIRMAN, BIHAR INDUSTRIAL AREA DEVELOPMENT AUTHORITY
September 29, 2016
RAM BRIKSH SAH Vs. THE BIHAR INDUSTRIAL AREA DEVELOPMENT
April 19, 2016
RAM CHANDRA JHA SON OF LATE SURENDRA NARAYAN JHA RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
September 9, 2016
RAM CHANDRA PRASAD SINGH, S/O LATE DEOKI NANDAN SINGH, R/O VILAGE Vs. THE STATE OF BIHAR
August 23, 2016
RAM CHANDRA PRASAD SINGH, S/O LATE SUKHDEO RAM Vs. STATE OF BIHAR
October 4, 2016
RAM CHANDRA PRASAD YADAV Vs. STATE OF BIHAR AND OTHERS
January 5, 2016
RAM CHARAN MISTRY Vs. SHIB SHARMA, SON OF PAIROO MISTRY
May 6, 2016
RAM DHANI SINGH, S/O LATE RAMDEO SINGH, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, URBAN DEVELOPMENT AND HOUSING DEPARTMENT, VIKAS BHAWAN, NEW SECRETARIAT, PATNA
October 27, 2016
RAM DHYAN RAM Vs. STATE OF BIHAR
December 13, 2016
RAM GOVIND SINGH Vs. UNION OF INDIA
November 17, 2016
RAM KISHORE PRASAD SINGH, S/O SRI RAMANUJ PRASAD SINGH, R/O VILL. Vs. THE STATE OF BIHAR
June 30, 2016
RAM KUMAR SINGH Vs. STATE OF BIHAR
June 2, 2016
RAM KUMAR SINGH Vs. STATE OF BIHAR AND OTHERS
September 8, 2016
RAM LAKSHMAN PRASAD, SON OF LATE DEORAJ PRASAD, RESIDENT OF KANSHARA, P.S. Vs. THE STATE OF BIHAR THROUGH S.P. VIGILANCE, PATNA
September 16, 2016
RAM MURTI CHOUDHARY Vs. RAM NIHORA CHOUDHARY
August 12, 2016
RAM MURTI CHOUDHARY Vs. RAM NIHORA CHOUDHARY
December 5, 2016
RAM NARAYAN SAH Vs. UNION OF INDIA
June 30, 2016
RAM NARESH RAI, SON OF GANGESHWAR RAI, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVT. OF BIHAR, PATNA
November 21, 2016
RAM NIVAS KUMAR SON OF SATENDRA SHARMA RESIDENT OF VILLAGE Vs. THE UNION OF INDIA THROUGH THE DIRECTOR, STAFF SELECTION COMMISSION (CENTRAL REGION), GOVERNMENT OF INDIA, NEW DELHI
July 11, 2016
RAM PARAM PURUSHOTTAM Vs. THE STATE OF BIHAR
November 21, 2016
RAM PARAM PURUSHOTTAM S/O LATE RAMCHANDRA PRASAD Vs. STATE OF BIHAR; UNDER SECRETARY, MINES AND GEOLOGY DEPARTMENT; DIRECTOR, MINES AND GEOLOGY DEPARTMENT; MINERAL DEVELOPMENT OFFICER
August 11, 2016
RAM PRAKASH MAHTO Vs. STATE OF BIHAR
May 17, 2016
RAM PRAKASH YADAV Vs. STATE OF BIHAR
August 20, 2016
RAM PRAMOD SAH Vs. THE STATE OF BIHAR
August 30, 2016
RAM PRASAD RAI @ RAMA RAI SON OF LATE RAM KISHUN RAI Vs. STATE OF BIHAR
August 16, 2016
RAM PRAVESH RAI Vs. THE UNION OF INDIA AND ORS.
March 15, 2016
RAM PRAVESH RAI ESTATE (P) LTD. Vs. RAJESH KUMAR SINGH AND ORS.
January 12, 2016
RAM SAGAR RAI SON OF LATE JANAK RAI RESIDENT OF VILLAGE: Vs. THE STATE OF BIHAR
October 6, 2016
RAM SAJAN S/O LATE RAM DAWAR RESIDENT OF VILLAGE AND P.O. Vs. THE STATE OF BIHAR
December 8, 2016
RAM SANJIVAN PRASAD YADAV Vs. THE STATE OF BIHAR AND ORS.
January 8, 2016
RAM SUMIR SHARMA Vs. THE STATE OF BIHAR
May 26, 2016
RAM SUMIR SHARMA Vs. STATE OF BIHAR
September 30, 2016
RAM SURESH RAM Vs. UNION OF INDIA
March 31, 2016
RAM SWARATH RAI SON OF INDRASAN RAI Vs. THE STATE OF BIHAR
June 20, 2016
RAM SWARUP SINGH SON OF LATE JANKI SINGH Vs. STATE OF BIHAR
October 28, 2016
RAM TAWAKYA SINGH, SON OF LATE JAGESHWAR SINGH Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
November 25, 2016
RAM UDGAR MAHTO Vs. STATE OF BIHAR THROUGH SECRETARY, GENERAL ADMINISTRATION DEPARTMENT, OLD SECRETARIAT, PATNA
September 28, 2016
RAMA SHANKAR TIWARI S/O RADHA KRISHNA TIWARI R/O VILL TIWARI DIH, P.O. Vs. SNEH LATA PANDEY D/O BASHUDEO TIWARI R/O MOH IDHGAH, DEHRI ON SONE , P.O.
April 5, 2016
RAMA SINGH Vs. STATE OF BIHAR
February 18, 2016
RAMACAST LIMITED Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
October 27, 2016
RAMADHAR SINGH SON OF LATE HARI KISHUN SINGH RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE SECRETARY, MINISTRY OF HOME, GOVERNMENT OF BIHAR, PATNA
December 15, 2016
RAMAKANT SINGH Vs. THE STATE OF BIHAR
May 20, 2016
RAMANAND BHAGAT Vs. THE STATE OF BIHAR
February 3, 2016
RAMANAND RAM Vs. STATE OF BIHAR
October 22, 2016
RAMANAND YADAV Vs. THE STATE OF BIHAR
June 15, 2016
RAMANUJ KUMAR Vs. UNION OF INDIA
May 19, 2016
RAMANUJ SHARMA, SON OF LATE RAM PRASAD SHARMA, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
August 31, 2016
RAMASHANKAR MANJHI Vs. STATE OF BIHAR; DIRECTOR GENERAL OF POLICE, BIHAR; HOME SECRETARY, GOVERNMENT OF BIHAR; SUPERINTENDENT OF POLICE; DISTRICT MAGISTRATE - CUM - COLLECTOR; SUB - DIVISIONAL MAGISTRATE; CIRCLE OFFICER, HUSAINGANJ BLOCK; OFFICER IN - CHARGE, HUSSAINGANJ POLICE
August 22, 2016
RAMASHISH PRASAD GUPTA Vs. VIKRAMADITYA PRASAD AND ORS.
April 27, 2016
RAMASHISH RAI Vs. THE STATE OF BIHAR AND OTHERS
February 17, 2016
RAMASHISH SHARMA Vs. THE UNION OF INDIA AND ORS.
March 3, 2016
RAMASHRAI SINGH AND ORS. Vs. THE STATE OF BIHAR
April 25, 2016
RAMASHRAY YADAV Vs. THE STATE OF BIHAR
March 8, 2016
RAMBHA DEVI W/O BIRALAL PRASAD RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH SECRETARY DEPARTMENT OF SOCIAL WELFARE, GOVT. OF BIHAR, PATNA
February 4, 2016
RAMCHANDRA KESHARI, S/O LATE DORIKA PRASAD KESHARI, R/O VILLAGE Vs. THE STATE OF BIHAR THROUGH THE COLLECTOR, SAHARSA
November 17, 2016
RAMCHANDRA MANDAL Vs. STATE OF BIHAR
July 26, 2016
RAMDEO PASWAN Vs. UNION OF INDIA
April 18, 2016
RAMDEO SAH Vs. STATE OF BIHAR AND OTHERS
April 12, 2016
RAMESH CHANDRA GUPTA SON OF LATE RAMCHANDRA GUPTA AT PRESENT POSTED AS SECTION OFFICER IN COMMISSIONER OFFICE, MUNGER DIVISION, MUNGER AT PRESENT RESIDING AT RAJVANSHI NAGAR, P.S. Vs. THE STATE OF BIHAR
October 4, 2016
RAMESH CHAUDHARY @ RAMESH KUMAR CHAUDHARY Vs. STATE OF BIHAR
July 25, 2016
RAMESH KUMAR Vs. THE STATE OF BIHAR & ORS
December 23, 2016
RAMESH KUMAR PANDEY SON OF LATE SHIVAKUMAR PANDEY Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
September 28, 2016
RAMESH PRASAD YADAV, SON OF LATE JAGLAL RAI, RESIDENT OF VILLAGE LODIPUR, P.O Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, PANCHAYATI RAJ DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
September 15, 2016
RAMESH RAI Vs. STATE OF BIHAR AND OTHERS
March 8, 2016
RAMESH SHARMA Vs. THE STATE OF BIHAR & ORS
August 5, 2016
RAMESHWAR ROY Vs. STATE OF BIHAR
December 16, 2016
RAMESHWAR SINGH SON OF BISHUN SINGH RESIDENT OF VILLAGE KAITHI, P.S. Vs. THE STATE OF BIHAR
June 21, 2016
RAMJEE CHAUDHARY, SON OF LATE MANIK CHAND CHAUDHARY, R/O VISHWESHWARAIYA, NAGAR, NAHAR PAR, BAILEY ROAD, DEPARTMENT OF PLASTIC SURGERY, PMCH, PATNA Vs. THE STATE OF BIHAR THROUGH CHIEF SECRETARY
September 28, 2016
RAMJEE SHARMA Vs. STATE OF BIHAR
December 16, 2016
RAMJI MAHTO SON OF LATE GANAURI MAHTO RESIDENT OF VILLAGE Vs. BIHAR STATE ELECTRICITY BOARD, VIDYUT BHAWAN, BAILEY ROAD, PATNA THROUGH ITS CHAIRMAN
June 22, 2016
RAMKESHWAR SINGH, SON OF LATE BINDESHWARI SINGH, RESIDENT OF VILLAGE + P.O. SAKHMOHAN, PATHAURA, P.S. BIBHUTIPUR, DISTRICT Vs. THE BIHAR STATE ELECTION AUTHORITY THROUGH ITS SECRETARY, PATNA
August 17, 2016
RAMNANDAN SINGH Vs. THE STATE OF BIHAR
May 26, 2016
RAMNANDI DEVI Vs. THE UNION OF INDIA
April 26, 2016
RAMSRIJ YADAV Vs. STATE OF BIHAR
February 1, 2016
RAN VIJAY SINGH, SON OF SRI NAND KISHORE SINGH, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
June 21, 2016
RANJANA KUMARI Vs. STATE OF BIHAR
April 26, 2016
RANJANA MINA (SIMAN) JONES, WIFE OF ARUN KUMAR STAULY JONES Vs. ARUN KUMAR STAULY JONES, SON OF MR. STANLY JONES
December 16, 2016
RANJEET KUMAR Vs. THE STATE OF BIHAR
April 27, 2016
RANJEET KUMAR Vs. STATE OF BIHAR; BIHAR HUMAN RIGHT COMMISSION; SECRETARY, BIHAR HUMAN RIGHT COMMISSION; DEPUTY SECRETARY, BIHAR HUMAN RIGHT COMMISSION; PRINCIPAL SECRETARY, HOME (POLICE) GOVERNMENT OF BIHAR; DIRECTOR GENERAL OF POLICE, GOVERNMENT OF BIHAR; SENIOR SUPERINT
August 30, 2016
RANJEET KUMAR Vs. STATE OF BIHAR
April 20, 2016
RANJEET KUMAR @ RANJEET SINGH SON OF SRI JAMUNA SINGH Vs. THE STATE OF BIHAR
February 26, 2016
RANJEET KUMAR @ RANJEET YADAV Vs. THE STATE OF BIHAR
February 29, 2016
RANJEET KUMAR RAI SON OF PARMESHWAR RAI Vs. STATE OF BIHAR & ORS
October 28, 2016
RANJEET KUMAR SINGH ALIAS RANJEET SINGH, SON OF KIRTI SINGH, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
May 18, 2016
RANJEET PATHAK Vs. THE STATE OF BIHAR
August 9, 2016
RANJIT KUMAR JHA S/O BADRINATH JHA R/O VILLAGE Vs. THE STATE OF BIHAR
September 19, 2016
RANJIT KUMAR YADAV Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY
October 28, 2016
RANJIT KUMAR YADAV Vs. STATE OF BIHAR
October 6, 2016
RANJU DEVI Vs. THE STATE OF BIHAR
January 14, 2016
RANJU KUMARI Vs. THE STATE OF BIHAR
May 4, 2016
RANJU KUMARI Vs. THE STATE OF BIHAR
April 12, 2016
RANJU KUMARI Vs. THE STATE OF BIHAR
November 19, 2016
RANJU SINGH Vs. HINDUSTAN PETROLEUM CORPORATION LTD; SENIOR REGIONAL MANAGER, HPCL, BARAUNI TERMINAL; DEPUTY GENERAL MANAGER, HPCL, NORTH CENTRAL ZONE; SENIOR REGIONAL MANAGER (RETAIL), HPCL, LOK NAYAK JAI PRAKASH BHAWAN; SUDHA KUMARI & ARCHANA NAHATA PARTNERSHIP
September 1, 2016
RAO RAVI SHANKAR SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
April 8, 2016
RASHMI DEVI, W/O LATE SURENDRA MEHTA, R/O VILLAGE Vs. THE UNION OF INDIA THROUGH THE GENERAL MANAGER, N.E. RAILWAY, GORAKHPUR
December 19, 2016
RATAN KUMAR CHAUDHARY Vs. LAXMAN MAHATO
November 21, 2016
RATAN KUMAR SAH @ RATAN KUMAR SONI S/O LATE SIGHASAN SAH Vs. COMMISSIONER OF CUSTOMS
August 12, 2016
RATNESH KUMAR MISHRA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
April 20, 2016
RATNESHWAR MISHRA, S/O SHIVANAND MISHRA, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
November 9, 2016
RATNESHWARI NANDAN PRASAD VERMA Vs. LALITESHWAR PRASAD VERMA
May 4, 2016
RAVI BHUSHAN PRASAD SON OF SRI SHYAM BIHARI PRASAD Vs. THE STATE OF BIHAR
August 18, 2016
RAVI BHUSHAN SHARMA, SON OF LATE MANORANJAN SHARMA Vs. STATE OF BIHAR
October 4, 2016
RAVI KANT JHA Vs. STATE OF BIHAR
September 14, 2016
RAVI RANJAN JAISWAL @ RAVI RANJAN KUMAR JAISWAL Vs. SHAILENDRA CHOWDHRY
August 10, 2016
RAVI SHANKAR SINGH Vs. THE UNION OF INDIA
November 18, 2016
RAVINDAR PRASAD Vs. STATE OF BIHAR
February 29, 2016
RAVINDRA KUMAR S/O RAM LAKHAN PRASAD Vs. STATE OF BIHAR THROUGH SECRETARY AGRICULTURE DEPARTMENT
October 17, 2016
RAVINDRA KUMAR SINGH AND ORS. Vs. THE HIGH COURT OF JUDICATURE AT PATNA AND ORS.
January 8, 2016
RAVINDRA KUMAR SINGH, SON OF LATE SHOBHAKANT SINGH, RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR TO THE PRINCIPAL SECRETARY, REGISTRATION, EXCISE & PROHIBITION DEPARTMENT, BIHAR, PATNA
August 10, 2016
RAVINDRA KUMAR SITA RAM YADAV Vs. STATE OF BIHAR AND OTHERS
October 24, 2016
RAYEES RAJBANSHI @ RAYEESH RAJBANSHI Vs. THE STATE OF BIHAR
June 23, 2016
REENA KUMARI Vs. THE STATE OF BIHAR
March 8, 2016
REETA DEVI AND OTHER Vs. STATE OF BIHAR AND OTHERS
February 3, 2016
REGIONAL PROVIDENT FUND COMMISSIONER (PENSION) EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. THE BIHAR HUMAN RIGHTS COMMISSION
January 12, 2016
REGIONAL PROVIDENT FUND COMMISSIONER, R BLOCK, PATNA Vs. PRANAV CHATTERJEE MAHAVIDYALAY, BUXAR AND ORS
June 24, 2016
REKHA DEVI Vs. DIVISIONAL MANAGER, NEW INDIA INSURANCE COMPANY LIMITED
July 29, 2016
RELIANCE @ RELIANCE INFOCOM ENGINEERING PRIVATE LTD. AND OTHER Vs. THE STATE OF BIHAR AND OTHER
February 8, 2016
RELIANCE INDUSTRIES LTD Vs. NILU RAI
April 6, 2016
RENU BALA SINHA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
February 10, 2016
RENU DEVI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
January 18, 2016
RENU KUMARI, DAUGHTER OF BHIM SHANKAR PRASAD, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
August 16, 2016
RENU KUMARI, WIFE OF SRI BRAHMDAV SAH, RESIDENT OF WARD NO. 17/22, P.S. Vs. THE STATE OF BIHAR
December 16, 2016
RESHAMI RAYS S/O SIDHESHWAR PRASAD SINGH R/O VILLAGE Vs. BIHAR STATE POWER (HOLDING) COMPANY LIMITED, REGISTERED OFFICER
July 12, 2016
RESHMA KHATUN AND ORS. Vs. INDIAN OIL CORPORATION LTD. AND ORS.
February 22, 2016
RICHA INDUSTRIES LIMITEDHAVING ITS REGISTERED OFFICE AT PLOT NO. 29 Vs. BIHAR STATE BUILDING CONSTRUCTION CORPORATION LIMITED THROUGH ITS CHIEF GENERAL MANAGER
October 18, 2016
RIMA KUMARI Vs. STATE OF BIHAR AND OTHERS
March 2, 2016
RINA BHARATI Vs. THE STATE OF BIHAR
June 28, 2016
RINA DEVI Vs. RELIANCE GENERAL INSURANCE COMPANY LIMITED
May 13, 2016
RISHI KAMAL, SON OF SRI RAJKISHORE PRASAD, RESIDENT OF MOHALLA Vs. STATE OF BIHAR
November 17, 2016
RISHIKESH SINGH, SON OF SRI NIWAS PRASAD SINGH Vs. STATE OF BIHAR THROUGH ITS COLLECTOR-CUM-DISTRICT MAGISTRATE, PATNA
December 22, 2016
RITA KUMARI Vs. UNION OF INDIA
July 4, 2016
RITU KUMARI, D/O SRI KRISHNA CHANDRA PRASAD, RESIDENT OF PUNPUN BAZAR, P.O. AND P.S. Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, EDUCATION DEPARTMENT, PATNA
June 20, 2016
ROHIT KUNWAR @ RINKU KUNWAR Vs. THE STATE OF BIHAR
February 24, 2016
ROJI, DAUGHTER OF MD. AFTAB ALAM, RESIDENT OF VILLAGE Vs. THE BIHAR PUBLIC SERVICE COMMISSION THROUGH ITS SECRETARY BIHAR, PATNA
September 7, 2016
ROMA JHA Vs. B.N. MANDAL UNIVERSITY
May 10, 2016
ROMA JHA, D/O SHIV KUMAR JHA, RESIDENT OF VILLAGE Vs. B.N. MANDAL UNIVERSITY, LALOO NAGAR, MADHEPURA THROUGH ITS VICE CHANCELLOR
November 24, 2016
ROSHAN KUMAR Vs. THE UNION OF INDIA
November 22, 2016
ROSHAN KUMAR THAKUR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
January 22, 2016
RUBI DEVI Vs. STATE OF BIHAR
September 20, 2016
RUDAL YADAV Vs. STATE OF BIHAR
January 12, 2016
RUPESH KUMAR Vs. THE STATE OF BIHAR
October 22, 2016
RUPESH KUMAR; PRIYA RNJAN KUMAR; AMARNATH MANDAL; SUBODH KUMAR; PANKAJ KUMAR; RANJEET KUMAR; RAVI KUMAR; MRITUNJAY KUMAR MANDAL; UMA SHANKAR; SHYAM KUMAR; RAJIV RANJAN; LALAN KUMAR; RAGHUBANSH KUMAR; NILAMBUJ KUMAR BHARTI; VED PRAKASH AKELA; DHARMENDRA KU Vs. STATE OF BIHAR; DIRECTOR-IN-CHIEF, HEALTH SERVICES, GOVERNMENT OF BIHAR; STAFF SELECTION COMMISSION; CHAIRMAN, BIHAR STAFF SELECTION COMMISSION, POST VETERINARY COLLEGE; SECRETARY, BIHAR STAFF SELECTION COMMISSION
September 5, 2016
S & P INFRASTRUCTURE DEVELOPERS PVT. LTD. Vs. THE STATE OF BIHAR AND ORS.
March 3, 2016
S C I INDIA LIMITED Vs. BIHAR STATE POWER (HOLDING) COMPANY LIMITED
June 9, 2016
S.D.E. SURENDRA CHOUDHARY AND ORS. Vs. THE STATE OF BIHAR AND ORS.
April 5, 2016
S.M. ALI IMAM Vs. S.M. NAIYAR IMAM
August 30, 2016
S.M. FAKHRUL ISLAM @ TAMANNA, S/O LATE S.M. MOTIUR RAHMAN, RESIDENT OF JAKIA HOUSE, AZIMABAD COLONY, P.S. Vs. THE STATE OF BIHAR THROUGH HOME SECRETARY, GOVT. OF BIHAR
September 19, 2016
S.M. MAHTAB AHMAD S/O LATE ABDUL MATIN RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
September 16, 2016
SABA PRAVEEN Vs. THE STATE OF BIHAR AND ORS.
March 31, 2016
SABIHA NAAZ Vs. THE PATNA UNIVERSITY
April 20, 2016
SABILA KHATOON Vs. STATE OF BIHAR
December 21, 2016
SABITA KUMARI WIFE OF SHYAM BIHARI DAS Vs. THE STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
September 20, 2016
SACHIN KUMAR Vs. THE UNION OF INDIA
February 4, 2016
SACHIN KUMAR S/O SRI VISHWANATH SINGH Vs. THE CHIEF POST
February 4, 2016
SACHINDRA KUMAR SINGH S/O BISHWANATH PRASAD SINGH Vs. THE STATE OF BIHAR THROUGH SRI ANJANI KUMAR SINGH
February 2, 2016
SACHINDRA YADAV S/O LATE DUKHI PRASAD YADAV Vs. STATE OF BIHAR
May 12, 2016
SADHANA KUMARI, WIFE OF SRI JITENDRA PRASAD, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
August 16, 2016
SAGHIR AHMAD, SON OF LATE SHEIKH BHIKHARI, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH DISTRICT MAGISTRATE, WEST CHAMPARAN, BETTIAH
May 18, 2016
SAHABUDDIN, S/O LATE ABDUL HASSAN MIA, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
August 3, 2016
SAHAJNATH SINGH Vs. THE STATE OF BIHAR AND ANOTHER
February 29, 2016
SAHARA INDIA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
March 9, 2016
SAI DEV CHARITABLE TRUST Vs. STATE OF BIHAR
April 26, 2016
SAI ENGICON AND CONSTRUCTION PVT. LTD. Vs. STATE OF BIHAR
September 14, 2016
SAILENDRA KUMAR VERMA Vs. THE STATE OF BIHAR & ORS
June 21, 2016
SAIMULAN KHATOON, WIFE OF MD. KHABIR, RESIDENT OF DHAKA CHAINPUR, PO+PS DHAKA, DISTRICT Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, PANCHAYAT RAJ DEPARTMENT OF BIHAR, PATNA
December 1, 2016
SAKET KUMAR Vs. NITU KUMARI
September 16, 2016
SAMEER KUMAR SINGH SON OF LATE LALJI SINGH RESIDENT OF VILLAGE & POST KATGHARA, P.S. Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVT. OF BIHAR, PATNA
November 9, 2016
SAMPATTI DEVI & ORS. Vs. LALITA DEVI & ORS.
June 27, 2016
SAMRENDRA KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
February 25, 2016
SAMRENDRA KUMAR SUDHANSU, SON OF MAHENDRA JHA PANKAJ Vs. STATE OF BIHAR, THROUGH PRINCIPAL SECRETARY HUMAN RESOURCE DEVELOPMENT DEPARTMENT, PATNA
November 21, 2016
SAMSUNG INDIA ELECTRONICS PVT. LTD. Vs. THE STATE OF BIHAR THROUGH COMMISSIONER OF COMMERCIAL TAXES
December 14, 2016
SANCHAY KUMAR, SON OF LATE BAIJNATH PRASAD, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
November 9, 2016
SANDEEP KUMAR Vs. THE STATE OF BIHAR AND ORS.
April 8, 2016
SANDEEP KUMAR Vs. UNION OF INDIA AND OTHERS
January 11, 2016
SANGEETA KUMARI Vs. STATE OF BIHAR
December 19, 2016
SANGITA DEVI Vs. STATE OF BIHAR
July 29, 2016
SANJAY BHARDWAJ, SON OF LATE RADHESHYAM @ RADHESHYAM NAVIN RESIDENT OF MOHALLA Vs. CHANDAN KESHRI, SON OF SRI MOHAN PRASAD KESHRI RESIDENT OF MOHALLA
June 20, 2016
SANJAY CHOUDHARY @ SANJAY JAISWAL SON OF MAHENDRA PRASAD @ JAISWAL @ MAHENDRA CHOUDHARY R/O TARAPUR (RAJGURU), P.S. TARAPUR, DISTRICT MUNGER Vs. ANJALI DEVI WIFE OF SANJAY CHOUDHARY @ SANJAY JAISWAL, D/O RAM PRASAD CHOUDHARY R/O RAJGURU TARAPUR, P.S. TARAPUR, DISTRICT MUNGER, AT PRESENT RESIDING AT VILLAGE PUPARI, P.S. PUPARI, DISTRICT MUNGER
December 19, 2016
SANJAY KUMAR Vs. THE LIFE INSURANCE CORPORATION OF INDIA
April 12, 2016
SANJAY KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
February 25, 2016
SANJAY KUMAR S/O LATE SATYANARAYAN PRASAD Vs. STATE OF BIHAR
April 25, 2016
SANJAY KUMAR, SON OF SHRI RAM CHANDRA PRASAD, VILLAGE Vs. THE STATE OF BIHAR
December 1, 2016
SANJAY KUMAR, SON OF SRI DASHRATH SAH, RESIDENT OF VILLAGE KIRATPUR, P.S. BHAGWANPUR, DISTRICT VAISHALI Vs. THE STATE OF BIHAR
August 19, 2016
SANJAY MAHTO @ DAKUA Vs. THE STATE OF BIHAR
May 20, 2016
SANJAY MISHRA, S/O SRI RASHBIHARI MISHRA, R/O VILLAGE + P.O. Vs. THE STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVT. OF BIHAR, PATNA
February 11, 2016
SANJAY SAH S/O SHRI CHATURBHUJ SAH Vs. THE STATE OF BIHAR
May 6, 2016
SANJAY SHARMA, RESIDENT OF VILLAGE- AHIAI, P S - RAJAPAKAR, DISTRICT- VAISHALI Vs. STATE OF BIHAR
November 10, 2016
SANJAY SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
April 8, 2016
SANJAY YADAV S/O DWARIKA YADAV Vs. THE STATE OF BIHAR
August 5, 2016
SANJEET KUMAR Vs. SMT. RITU SINGH
December 23, 2016
SANJEET KUMAR SINHA S/O LATE RAJ BANSHI PRASAD RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR, THROUGH THE PRINCIPAL SECRETARY
July 12, 2016
SANJEET MUKHIYA SON OF MAHENDRA MUKHIYA RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
May 25, 2016
SANJEEV KUMAR, S/O LATE DEO NATH SINGH Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY
November 30, 2016
SANJIT SINGH Vs. STATE OF BIHAR
May 13, 2016
SANJIV KUMAR SINGH S/O CHANDRADEO SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF HUMAN RESOURCES AND DEVELOPMENT, GOVERNMENT OF BIHAR, PATNA; DIRECTOR, PRIMARY EDUCATION, GOVERNMENT OF BIHAR, PATNA; DISTRICT SUPERINTENDENT OF EDUCATION-CUM-PUBLIC INFORMATION OFFICER, LAKHISARAI
October 3, 2016
SANJIV MODI @ SANJEEV KUMAR MODI Vs. THE STATE OF BIHAR
August 1, 2016
SANJU DEVI Vs. STATE OF BIHAR
August 2, 2016
SANT PRASAD RAI @ SANT PRASAD Vs. RAMAWATI DEVI
April 21, 2016
SANTOSH KUMAR GHOSH, S/O LATE BISHUNDEV SINGH, RESIDENT OF VILLAGE + P.O. Vs. THE UNION OF INDIA
July 19, 2016
SANTOSH KUMAR SINGH Vs. THE STATE OF BIHAR AND ORS.
April 26, 2016
SANTOSH SINGH @ SANTOSH KUMAR S/O BINDESHWARI SINGH Vs. THE STATE OF BIHAR
September 15, 2016
SANTOSH SRIVASTAVA ALIAS SANTOSH KUMAR SRIVASTAVA Vs. RAJAN PRASAD SRIVASATVA AND ANOTHER
August 8, 2016
SANTOSH YADAV Vs. STATE OF BIHAR AND ANOTHER
February 16, 2016
SARAL TATWA SON OF LATE KISHUN TATWA Vs. THE STATE OF BIHAR
May 3, 2016
SARASWATI DEVI Vs. STATE OF BIHAR
February 16, 2016
SARASWATI DEVI AND ORS. Vs. SIPAHI SINGH AND ORS.
January 19, 2016
SARBAN KUMAR KUSHWAHA Vs. SRI UDHAY MANDAL @ UDAY MANDAL
March 8, 2016
SARDAR HARBHAJAN SINGH; SARDAR GURUMUKH SINGH Vs. LEELA RAI WIFE OF LATE DARWARI SINGH; DEVENDRA LAL RAI, SON OF LATE DARWARI SINGH
August 26, 2016
SARDAR VISHWAJIT PATEL AND ORS. Vs. THE STATE OF BIHAR AND ORS.
January 28, 2016
SAROJ KUMAR GUPTA, SON OF SATYA NARAYAN VEDPURIYA RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
November 9, 2016
SAROJ SINHA Vs. DR. SHARANGDHAR PD. & ORS
October 25, 2016
SARVESH KUMAR TIWARI Vs. STATE OF BIHAR AND OTHERS
March 15, 2016
SATENDRA SINGH Vs. STATE OF BIHAR (PATNA)(D.B.)
July 12, 2016
SATENDRA SINGH @ SATYENDRA SINGH, SON OF SHRI SHYAMDEO SINGH, RESIDENT OF VILLAGE SISWAN, P.S. & DISTRICT NAWADAH Vs. STATE OF BIHAR
September 1, 2016
SATRUDHAN MISTRI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
April 8, 2016
SATRUGHAN PANDEY & ORS. Vs. AWADHESH PANDEY & ORS.
October 18, 2016
SATRUGHAN YADAV Vs. STATE OF BIHAR
March 11, 2016
SATULA DEVI Vs. THE BIHAR STATE HOUSING BOARD
January 29, 2016
SATYA NARAYAN SINGH Vs. CHANDRA MOHAN YADAV
December 9, 2016
SATYAM BHARDWAJ AND ORS. Vs. THE STATE OF BIHAR
February 16, 2016
SATYENDRA KUMAR Vs. THE STATE OF BIHAR AND ORS.
January 21, 2016
SATYENDRA KUMAR CONSTRUCTION PVT LTD Vs. STATE OF BIHAR
July 13, 2016
SATYENDRA KUMAR SINHA S/O LATE BISHWANATH PRASAD AT & P.O. GOPALBAD, P.S. SARMERA, DISTRICT NALANDA Vs. THE STATE OF BIHAR
October 5, 2016
SATYENDRA KUMAR, S/O SRI GANGA PRASAD GUPTA, R/O VILL. + P.O. Vs. THE STATE OF BIHAR
June 30, 2016
SATYENDRA NARAYAN CHOUDHARY, S/O SHRI SURENDRA NARAYAN CHOUDHARY, R/O AT HOSPITAL ROAD, NAUGACHIA, P.S. Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVT. OF BIHAR, PATNA
May 13, 2016
SATYENDRA SHARMA Vs. THE STATE OF BIHAR
May 16, 2016
SAURAV KUMAR Vs. STATE OF BIHAR AND OTHERS
January 20, 2016
SAVITA KUMARI Vs. STATE OF BIHAR
April 19, 2016
SAVITRI DEVI Vs. STATE OF BIHAR
May 12, 2016
SAVITRI KUMARI, WIFE OF SHRI BINDESHWARI KUMAR SINGH, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
July 15, 2016
SAWALIA RAI Vs. STATE OF BIHAR
November 29, 2016
SAWITA KUMARI, WIFE OF ASHOKK YADAV, RESIDENT OF VILLAGE YOGIDIH, P.S. KHODAWANPUR, DISTRICT BEGUSARAI Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF SOCIAL WELFARE, GOVT. OF BIHAR, PATNA
July 18, 2016
SDB- SPS (JV), A JOINT VENTURE Vs. BIHAR RAJYA PUL NIRMAN NIGAM LTD
October 20, 2016
SHAHDA PARWEEN Vs. THE STATE OF BIHAR
April 11, 2016
SHAHEEN PERWEEN Vs. STATE OF BIHAR AND OTHERS
January 4, 2016
SHAHZAD KALAM Vs. STATE OF BIHAR AND OTHERS
April 5, 2016
SHAIL BALA SINGH @ SHAIL BALA Vs. RAGHU NANDAN PD. SINHA
May 16, 2016
SHAIL DEVI AND ORS. Vs. CHANDRESHWAR PD. SINGH AND ORS.
February 9, 2016
SHAILENDRA KUMAR Vs. THE STATE OF BIHAR AND ORS.
February 8, 2016
SHAILENDRA KUMAR CHOUDHARY Vs. UNION OF INDIA THROUGH
March 31, 2016
SHAILENDRA KUMAR SINGH, SON OF SRI SHIV SHANKAR PRASAD SINGH, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA
May 11, 2016
SHAILENDRA YADAV @ SHAILENDRA KUMAR YADAV, SON OF LATE MAHADEO YADAV Vs. THE STATE OF BIHAR
October 27, 2016
SHAILESH RAY Vs. THE STATE OF BIHAR
January 12, 2016
SHAKTI NATH MISHRA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
May 2, 2016
SHAKTI VISHAL Vs. THE STATE OF BIHAR
August 20, 2016
SHAMBHAVI KUMARI W/O RANVEER BATSA Vs. UNION OF INDIA THROUGH SECRETARY
November 21, 2016
SHAMBHU CHOUDHARY SON OF LATE BASANT CHOUDHARY Vs. THE STATE OF BIHAR
June 28, 2016
SHAMBHU DEVI W/O KULPATI SINGH RESIDENT OF VILLAGE Vs. AAYUSHI ALINGAN D/O SUJATA KUMARI (MOTHER AND AJAY SHARMA (FATHER) RESIDENT OF KARAEE, P.O.
July 28, 2016
SHAMBHU KUMAR, S/O BASUDEO PRASAD Vs. STATE OF BIHAR
June 30, 2016
SHAMBHU NATH THAKUR Vs. STATE OF BIHAR AND ORS.
January 4, 2016
SHAMBHU SHARAN PRASAD SINHA AND OTHER Vs. STATE OF BIHAR
January 20, 2016
SHAMEEDA KHATOON AND ORS. Vs. GULAM SABIR AND ORS.
April 28, 2016
SHAMIM TABREJ AND ORS. Vs. THE STATE OF BIHAR AND ORS.
February 12, 2016
SHAMIUN NISHA, D/O MD. KHAIAR AHMAD, R/O VILLAGE + P.O. Vs. THE STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, GOVT. OF BIHAR, PATNA
July 15, 2016
SHAMSHIR ALAM @ SHAMSHER ALLAM Vs. STATE OF BIHAR
August 24, 2016
SHANKAR PRASAD Vs. UNION OF INDIA
April 19, 2016
SHANKAR PRASAD SINGH SON OF LATE RAM BACHAN SINGH, RESIDENT OF AT AND P.O. AND P.S. KESHARI NAGAR, AJANTA COLONY, DISTRICT Vs. THE STATE OF BIHAR
November 30, 2016
SHANKAR RAI Vs. THE STATE OF BIHAR
May 24, 2016
SHANKAR RAI, S/O LATE RAM CHELA RAI RESIDENT OF VILLAGE MIRZAPUR, P.O. MIRZAPUR KHURD, P.S. JANTA BAZAR, DISTRICT SARAN Vs. UNITED INDIA INSURANCE COMPANY LTD., PLAZA COMPLEX, MUNICIPAL CHOWK, AT & P.O. CHAPRA, P.S. CHAPRA TOWN, DISTRICT SARAN
April 28, 2016
SHANKAR RAM Vs. THE STATE OF BIHAR & ORS
June 20, 2016
SHANTI DEVI Vs. STATE OF BIHAR & ANR
June 14, 2016
SHANTI DEVI Vs. THE STATE OF BIHAR
May 13, 2016
SHANTI DEVI AND ORS. Vs. THE STATE OF BIHAR
January 5, 2016
SHAPOORJI PALOONJI & COMPANY PVT. LTD. Vs. COMMISSIONER, CUSTOMS CENTRAL EXCISE AND SERVICE TAX AND ORS.
March 3, 2016
SHARAD CHANDRA KUMAR Vs. THE UNION OF INDIA
April 27, 2016
SHARAT CHANDRA GUPTA, SON OF LATE BAIJNATH PRASAD GUPTA, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
December 19, 2016
SHARAT CHANDRA JHA, AGED ABOUT Vs. THE STATE OF BIHAR
December 2, 2016
SHASHANK SHEKHAR Vs. UNION PUBLIC SERVICE COMMISSION
January 6, 2016
SHASHI BHUSHAN SINGH Vs. STATE OF BIHAR AND OTHERS
February 1, 2016
SHASHI BHUSHAN SINGH S/O LATE RAMCHANDRA SINGH OF VILLAGE RAHATPUR Vs. THE STATE OF BIHAR
April 26, 2016
SHASHI BHUSHAN YADAV Vs. UNION OF INDIA
February 11, 2016
SHATRUGHAN PRASAD SINGH @ S P SINGH Vs. UNION OF INDIA; COMMANDANT, CENTRAL INDUSTRIAL SECURITY FORCE; INSPECTOR/WORK CUM CONDUCTING OFFICER; COMMANDANT, ADMINISTRATIVE OFFICER; DEPUTY INSPECTOR GENERAL CUM APPELLATE AUTHORITY; INSPECTOR GENERAL, CENTRAL INDUSTRIAL SECURITY FORCE; INSPECTOR GEN
September 1, 2016
SHEIKH HASSMUDDIN AND ORS. Vs. THE STATE OF BIHAR AND ORS.
March 10, 2016
SHEIKH ISHRAFIL S/O HASMUDDIN Vs. THE STATE OF BIHAR THROUGH THE COLLECTOR
October 25, 2016
SHEIKH MASALAUDDIN SON OF LATE SHEIKH DOSTOGI Vs. THE STATE OF BIHAR THROUGH THE DIRECTOR GENERAL AND INSPECTOR GENERAL OF POLICE
August 17, 2016
SHEIKH MUKHTAR Vs. SHEIKH EHSANULLAH
February 8, 2016
SHEO KUMAR CHOUDHARY SON OF KAMESHWAR CHOUDHARY Vs. THE STATE OF BIHAR
May 3, 2016
SHEO KUMAR JHA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
April 26, 2016
SHEO KUMAR SHARMA PROPRIETOR M/S SHIV SHAKTI RICE MILL SON OF DINA NATH SHARMA Vs. THE STATE OF BIHAR
May 2, 2016
SHEO NATH SINGH Vs. STATE OF BIHAR
April 11, 2016
SHEO PARSAN SINGH S/O MEGHA SINGH RESIDENT OF VILLAGE KONAR, P.S. SHEOSAGAR, DISTRICT ROHTAS Vs. THE STATE OF BIHAR
November 11, 2016
SHEO SHANKAR SAW Vs. THE STATE OF BIHAR
December 19, 2016
SHEO SHANKAR TIWARY @ SHIVA SHANKAR TIWARY S/O LATE UMAPATI Vs. VINAY KUAMR TIWARY
May 12, 2016
SHEOJEE NAT @ SAHENDRA NAT @ PANDEY NAT, SON OF LAXMAN NAT @ RAHUL NAT , RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
November 8, 2016
SHEOJI PRASAD GUPTA Vs. UNION OF INDIA
August 31, 2016
SHESHNATH YADAV S/O LATE NIRMAL YADAV Vs. THE STATE OF BIHAR
June 22, 2016
SHILA KUMARI MISHRA D/O SRI SRI NIWAS TIWARI R/O VILLAGE Vs. THE STATE OF BIHAR
June 20, 2016
SHILA NATH SINGH Vs. DR. ANIL KUMAR SINGH
May 16, 2016
SHILPY SUMAN Vs. THE UNION OF INDIA
January 21, 2016
SHINTU YADAV SON OF LATE DHANRAJ YADAV, RESIDENT OF VILAGE Vs. THE STATE OF BIHAR THROUGH DISTRICT MAGISTRATE, GAYA
October 18, 2016
SHIPRA BEVERAGE PRIVATE LIMITED Vs. THE STATE OF BIHAR AND ORS.
April 20, 2016
SHISHIR KUMAR MANIBHUSHAN PRASAD SINGH Vs. ANUPMA ANAND MADAN MOHAN THAKUR
October 19, 2016
SHIV BALAK SAH @ MADAN SAH Vs. THE UNION OF INDIA
July 5, 2016
SHIV BALLAM YADAV, SON OF SRI DEONANDAN YADAV @ RAM SWAROOP YADAV, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
November 18, 2016
SHIV DAYAL PASWAN Vs. STATE OF BIHAR
May 9, 2016
SHIV DAYAL SINGH Vs. THE STATE OF BIHAR
September 7, 2016
SHIV KUMAR PRASAD Vs. THE STATE OF BIHAR
February 26, 2016
SHIV KUMAR PRASAD S/O LATE BAKHORI BAGAT @ RAMDHANI PRASAD, AGED ABOUT 67 YEARS RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
September 20, 2016
SHIV PRAKASH SINGH Vs. STATE OF BIHAR; HONBLE HIGH COURT OF JUDICATURE AT PATNA; REGISTRAR (ADMINISTRATION); DISTRICT AND SESSION JUDGE, CIVIL COURT; JUDGE IN-CHARGE, CIVIL COURT
September 6, 2016
SHIV SHANKAR ARYA Vs. UNION OF INDIA AND ORS.
January 22, 2016
SHIV SHANKAR DIXIT Vs. THE UNION OF INDIA
June 28, 2016
SHIV SHANKAR GUPTA Vs. GAURI SHANKAR GUPTA
May 17, 2016
SHIV SUNDAR BHARTI S/O LATE MAHANT PARMANAND BHARTI RESIDENT Vs. THE STATE OF BIHAR
August 4, 2016
SHIVAJEE SINGH, S/O LATE RAM SNEHI SINGH, VILL Vs. CHAIRMAN
May 25, 2016
SHIVANAND & ANR Vs. DEVELOPMENT COMMISSIONER- CUM - CHAIRMAN OF BOARD OF DIRECTOR
October 18, 2016
SHIVANAND PASWAN Vs. STATE OF BIHAR AND ANOTHER
March 18, 2016
SHIVENDRA KUMAR SINGH SON OF LATE JAMUNA PRASAD SINGH, LICENCEE Vs. THE STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF URBAN DEVELOPMENT
December 23, 2016
SHIVENDRA NARAYAN SINGH Vs. THE STATE OF BIHAR & ORS
October 26, 2016
SHRAVAN KUMAR Vs. STATE OF BIHAR
November 16, 2016
SHREE BAIDYANATH AYURVED BHAWAN PVT. LTD., A COMPANY INCORPORATED UNDER THE COMPANIES ACT, 1956 HAVING ITS REGISTERED OFFICE AT 1, GUPTA LANE, KOLKATA Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA
October 27, 2016
SHREE LAL PASWAN @ LAL DAS PASWAN SON OF LATE SUWA LAL PASWAN Vs. RAM BHAJAN PASWAN SON OF LATE JIKALAL PASWAN
July 18, 2016
SHREE NARAYAN SINGH @ SRI NARAYAN SINGH SON OF LATE BABU RAGHUBAR NARAYAN SINGH MANAGING TRUSTEE OF RAI BAHADUR DALIP NARAYAN SINGH TRUST ESTATE MUNGER DILIP MAHAL, UDDAYANA, MOHALLA PURABSARI, P.S. KOTWALI, P.O. AND DISTRICT Vs. RAM CHANDRA MANDAL SON OF LATE BANARSI MANDAL RESIDENT OF MOHALLA JAMALPUR, P.O. AND P.S. JAMALPUR, DISTRICT MUNGER
June 24, 2016
SHREE SHREE CHANDRA DAS S/O LATE BACHCHU DAS RESIDENT OF VILLAGE DINARA, P.S. DINARA, DISTRICT ROHTAS (SASARAM) Vs. BALAJEE SINGH S/O LATE DHANANJAY SINGH RESIDENT OF VILLAGE DINARA, P.S. DINARA, DISTRICT ROHTAS (SASARAM)
August 31, 2016
SHREE UMIYA ENTERPRISES Vs. STATE OF BIHAR
May 20, 2016
SHREENIWAS PODDAR Vs. THE STATE OF BIHAR
February 25, 2016
SHRI KISHUN SAHANI, SON OF FEKU SAHANI, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
May 18, 2016
SHRI MAHAVIR STHAN NYAS SAMITI, MAHAVIR MANDIR, PATNA THROUGH ITS SECRETARY KISHORE KUNAL, MAHAVIR MANDIR, NEAR PATNA JUNCTION, P.S. Vs. UNION OF INDIA THROUGH CHIEF COMMISSIONER INCOME TAX, CENTRAL REVENUE BUILDING, PATNA
November 23, 2016
SHUKDEO CHOWDHARY Vs. THE STATE OF BIHAR AND ORS.
January 20, 2016
SHYAM KANHAIYA Vs. THE STATE OF BIHAR & ORS
September 17, 2016
SHYAM KISHORE SINGH SON OF LATE JUGAL KISHORE SINGH R/O VILLAGE Vs. THE UTTAR BIHAR GRAMIN BANK, THROUGH ITS CHAIRMAN, HEAD OFFICE, KALAMBAG CHOWK MUZAFFARPUR
July 14, 2016
SHYAM MURARI PASWAN AND ORS. Vs. ARUN PASWAN AND ORS.
January 25, 2016
SHYAM NANDAN DAS Vs. THE STATE OF BIHAR
July 18, 2016
SHYAM NARAYAN RAI, SON OF LATE MADHAW JEE RAI, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
February 2, 2016
SHYAM SCHOOL OF EDUCATION, AT VILLAGE KIRTAUL, P.S. TEGHRA, DISTRICT BEGUSARAI THROUGH ITS CHAIRMAN NAMELY ABHISHEK ANAND SON OF SHRI SHYAM NANDAN SINGH, RESIDENT OF VILLAGE BIHAT, P.O. BIHAT, P.S. BARAUNI, DISTRICT BEGUSARAI Vs. THE STATE OF BIHAR
December 5, 2016
SHYAM SUNDAR JHA Vs. STATE OF BIHAR AND OTHERS
August 9, 2016
SHYAM SUNDAR SAHNI Vs. STATE OF BIHAR
June 8, 2016
SHYAMAL KISHORE SINGH, SON OF LATE RAVINDRA NARAYAN SINGH, PROPERITOR M/S. BAJRANG SAW MILL, POLYTECHNIC ROAD, WARD NO. 11, P.S. AND DISTT. Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, FOREST AND ENVIRONMENT, DEPARTMENT OF FOREST, NEW SECRETARIAT, PATNA
August 19, 2016
SHYAMANAND JHA, SON OF LATE SHARDA NAND JHA, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR, THROUGH THE SECRETARY, PERSONNEL AND ADMINISTRATIVE REFORMS DEPARTMENT, BIHAR
May 19, 2016
SIHASAN PRASAD Vs. THE STATE OF BIHAR
December 21, 2016
SIKANDAR SAHNI Vs. STATE OF BIHAR AND ORS.
February 11, 2016
SIMA KUMARI GUPTA Vs. STATE OF BIHAR
November 15, 2016
SINGHESHWAR PANDEY & ORS Vs. RAMESHWAR PANDEY & ORS
June 20, 2016
SISHIR SINHA Vs. THE STATE OF BIHAR
April 11, 2016
SITA DEVI Vs. STATE OF BIHAR
May 2, 2016
SITA RAM S/O LATE BANTI RAM R/O MOHALLA HANUMANGARHI, P.S. MOTIHARI TOWN, DISTRICT Vs. THE STATE OF BIHAR THROUGH THE HOME SECRETARY, GOVT. OF BIHAR, PATNA
October 28, 2016
SITARAM Vs. THE STATE OF BIHAR & ORS
February 9, 2016
SITARAM SINGH Vs. THE STATE OF BIHAR
December 23, 2016
SIYARAM PANDEY Vs. THE BIHAR STATE ADVOCATES WELFARE TRUSTEE COMMITTEE
December 6, 2016
SIYARAM SHARMA Vs. THE STATE OF BIHAR AND OTHERS
February 17, 2016
SK REYAZ AND ORS. Vs. STATE OF BIHAR
April 6, 2016
SK. HIJJU @ MD. HIFZUR RAHMAN Vs. AWADH LAL SHARMA
May 17, 2016
SMT EKTA DEVI Vs. BIJAY KUMAR KYAL
November 30, 2016
SMT. ASHA LOHIA Vs. THE UNION OF INDIA & ORS
June 23, 2016
SMT. DROPADI DEVI, WIFE OF SRI RAMDEO PRASAD, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
February 26, 2016
SMT. INDRANI DEVI Vs. THE STATE OF BIHAR
March 3, 2016
SMT. KAVITA DEVI, W/O SADAN KUMAR DAS, MUKHIYA, GRAM PANCHAYAT HIMMAT NAGAR, PRAKHAND KOCHADHAMAN, P.S. Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, BIHAR, PATNA
March 8, 2016
SMT. MALTI DEVI, WIFE OF SRI SHIV JATAN PRASAD AND DAUGHTER OF LATE HARINANDAN SINHA, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
July 11, 2016
SMT. MAMTA DEVI Vs. MANORMA DEVI
October 21, 2016
SMT. MANORAMA DEVI Vs. THE STATE OF BIHAR
June 6, 2016
SMT. MIRA SINGH, WIFE OF SHYAM BAHADUR SINGH Vs. SMT. KAMALA DEVI, WIFE OF LATE INDRADEEP SINGH
August 19, 2016
SMT. PUSHPA KUMARI, WIFE OF SRI SUBHASH CHANDRA SINGH, ASSISTANT TEACHER, SIKSHAK NIWAS, RAMARANI JAIN BALIKA UCHHA VIDYALAYA, DEHRI, DISTRICT Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF EDUCATION, BIHAR, PATNA
March 30, 2016
SMT. RAJ KUMARI Vs. THE HINDUSTAN PETROLEUM CORPORATION LIMITED
April 20, 2016
SMT. RINA MADHUKAR Vs. UNION OF INDIA
May 13, 2016
SMT. RINKU DEVI Vs. THE UNION OF INDIA AND OTHERS
October 24, 2016
SMT. RINKU KUMARI W/O SHRI SUNIL KUMAR R/O VILL. Vs. THE STATE OF BIHAR
November 22, 2016
SMT. SHRI DEVI Vs. SMT. DEWANTI DEVI
July 26, 2016
SMT. URMILA DEVI, W/O SRI KRIPANAND JHA, R/O VILLAGE Vs. THE STATE OF BIHAR
April 18, 2016
SOHAN GOSAI @ SOHAN GOSWAMI @ GOSAI, SON OF LATE NAGESHWAR GOSWAMI, RESIDENT OF VILLAGE BAKHARI, P.S. BAJPATTI, DISTRICT SITAMARHI Vs. THE STATE OF BIHAR
November 8, 2016
SONA LAL SAH @ SONA LAL PRASAD, SON OF BABU LAL SAH Vs. STATE OF BIHAR
April 20, 2016
SONA SATI ORGANICS PRIVATE LIMITED Vs. STATE OF BIHAR
March 18, 2016
SONADHARI MAHTO Vs. STATE OF BIHAR
May 18, 2016
SRI 108 SHYAMAJEE Vs. THE STATE OF BIHAR
April 19, 2016
SRI BALDAU TIWARY S/O KULDIP TIWARY RESIDENT OF VILLAGE JAMUAON, P.O. KURASAN, P.S. BHABHUA, DISTRICT KAIMUR (BHABHUA) Vs. CHANDRAMANI TIWARY S/O LATE KALIKA TIWARY RESIDENT OF VILLAGE JAMUAON, P.O. KURASAN, P.S. BHABHUA, DISTRICT KAIMUR (BHABHUA)
February 15, 2016
SRI BRAJ KISHORE PRASAD SINGH Vs. THE STATE OF BIHAR
January 13, 2016
SRI JAIN KANYA PATHSHALA HIGH SCHOOL Vs. THE STATE OF BIHAR
November 16, 2016
SRI KANT KUNWAR @ SRI KANT KUMAR Vs. THE STATE OF BIHAR
May 12, 2016
SRI MANOJ SINGH Vs. THE UNION OF INDIA
June 22, 2016
SRI NARSINGH PRASAD, S/O LATE TUNNA RAI, RESIDENT AT VILLAGE Vs. THE STATE OF BIHAR
July 20, 2016
SRI RAJESH KUMAR Vs. SMT. PUSHPA RANI
September 16, 2016
SRI RAM ENTERPRISES A PARTNERSHIP FIRM Vs. GENERAL MANAGER, EASTERN RAILWAY,; CHIEF ADMINISTRATIVE OFFICER (CONSTRUCTION), EASTERN RAILWAY; DEPUTY CHIEF ENGINEER, EASTERN RAILWAY
August 29, 2016
SRI RAM JANKI THAKURBARI Vs. THE STATE OF BIHAR
February 15, 2016
SRI RAM REKHA PANDEY, S/O SRI SUKHDEO PANDEY, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
June 24, 2016
SRI RAM TIWARY Vs. STATE OF BIHAR & ORS
May 10, 2016
SRI RANJIT KUMAR SINGH Vs. DR. DILIP KUMAR SINGH
February 9, 2016
SRI SURAJ KUMAR Vs. RELIGIOUS TRUST
December 14, 2016
SRIPATI THAKUR Vs. THE STATE OF BIHAR AND OTHERS
February 11, 2016
ST XAVIERS COLLEGE OF EDUCATION Vs. STATE OF BIHAR
October 27, 2016
STATE BANK OF INDIA Vs. UNION OF INDIA
October 18, 2016
STATE BANK OF INDIA Vs. NUNUMATI DEVI & ORS
November 9, 2016
STATE BANK OF INDIA Vs. BARUN KUMAR
April 21, 2016
STATE HEALTH SOCIETY Vs. STATE OF BIHAR
September 19, 2016
STATE OF BIHAR Vs. LOVELY KUMARI
November 28, 2016
STATE OF BIHAR Vs. BISHWA RANJAN
October 20, 2016
STATE OF BIHAR Vs. INDRA BHUSHAN KUMAR S/O RAJENDRA PRASAD RESIDENT OF MOHALLA- KHASGANJ
June 28, 2016
STATE OF BIHAR Vs. RUBY CONSTRUCTION
October 6, 2016
STATE OF BIHAR Vs. BHAVISHYA KUMAR
October 27, 2016
STATE OF BIHAR Vs. ANURANJAN KUMAR
October 21, 2016
STATE OF BIHAR Vs. MITHILESH TIWARY
May 2, 2016
STATE OF BIHAR Vs. LALO PASWAN
August 23, 2016
STATE OF BIHAR Vs. RADHEY SHYAM GUPTA
September 14, 2016
STATE OF BIHAR Vs. NAGENDRA PRASAD SHARMA
November 17, 2016
STATE OF BIHAR Vs. ANIL KUMAR SINGH
May 9, 2016
STATE OF BIHAR Vs. RINA ROY
April 21, 2016
STATE OF BIHAR Vs. SHYAM NARAYAN SINGH
April 19, 2016
STATE OF BIHAR Vs. RAJENDRA SAH
April 26, 2016
STATE OF BIHAR Vs. BIJAY KUMAR SINGH
May 16, 2016
STATE OF BIHAR Vs. RITA KUMARI
April 18, 2016
STATE OF BIHAR Vs. MD NASIRUDDIN S/O LATE ABDUL HAMEED
June 27, 2016
STATE OF BIHAR Vs. MOSTT. JEENAT KHATOON
April 18, 2016
STATE OF BIHAR Vs. PANKAJ KUMAR MUKUL
April 22, 2016
STATE OF BIHAR Vs. BHAGWAN DAS CHARAN PAHARHI
May 17, 2016
STATE OF BIHAR Vs. SECRETARY TO GOVERNMENT IN DEPARTMENT OF WATER RESOURCES DEPARTMENT, SINCHAI BHAWAN, PATNA; DIRECTOR, LAND ACQUISITION AND REHABILITATIONS-CUM- DY, SECRETARY OF WATER RESOURCES DEPARTMENT, SINCHAI BHAWAN; NARAYAN KUMAR, SON OF LATE SURESH KUMAR; KRISHNA K
August 30, 2016
STATE OF BIHAR AND ORS Vs. THAKUR GAJENDRA PRASAD SINHA S/O LATE THAKUR JAI PRAKASH LAL AND ORS
March 4, 2016
STATE OF BIHAR AND ORS Vs. KRISHNA MURARI PRASAD S/O LATE BISHWANATH PRASAD
February 18, 2016
STATE OF BIHAR AND ORS Vs. SAHID ALIM, S/O LATE ABDUL KALIF HAFIZEE AND ORS
February 22, 2016
STATE OF BIHAR THROUGH CHIEF SECRETARY Vs. LALTUN THAKUR
November 22, 2016
STATE OF BIHAR, THROUGH COMMISSIONER-CUM-SECRETARY, WATER RESOURCES DEPARTMENT Vs. PRADEEP NARAYAN JHA, SON OF SRI RAMESH JHA
October 20, 2016
STATE OF BIHAR, THROUGH ITS CHIEF SECRETARY, OLD SECRETARIAT BUILDING, PATNA, BIHAR Vs. NARAYAN KUMAR, SON OF LATE SURESH KUMAR, RESIDENT OF VILLAGE AND POST KARNPUR, P.S. SUPAUL, DISTRICT SUPAUL
August 30, 2016
STATE OF BIHAR; COMMISSIONER-CUM-SECRETARY DEPTT OF REVENUE AND LAND REFORMS, GOVT OF BIHAR; FINANCE COMMISSIONER GOVT OF BIHAR; DIRECTOR OF PROVIDENT FUND FINANCE DEPTT , PANT BHAWAN, BAILEY ROAD, PATNA; DISTRICT PROVIDENT FUND OFFICER, BHAGALPUR; SETTLE Vs. SHALENDRA KUMAR SINGH; ACCOUNTANT GENERAL (A & E), BIHAR, PATNA
June 27, 2016
STEELCO STEELCO Vs. UNION OF INDIA
April 20, 2016
SUBHCHANDRA MISHRA, SON OF LATE PURUSHOTTAM MISHRA, RESIDENT OF DHANGA PACHHWARI TOLA @ THANGA PECHHWARI TEL, POST Vs. THE STATE OF BIHAR
June 23, 2016
SUBODH KUMAR SINGH Vs. THE STATE OF BIHAR
July 5, 2016
SUBODH KUMAR SINGH S/O SRI SATYA NARAIN SINGH, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, HUMAN RESOURCES DEPARTMENT, GOVT. OF BIHAR, PATNA
April 29, 2016
SUBODH KUMAR SON OF ASHOK YADAV @ ASHOK RAI, RESIDENT OF VILLAGE JAGANPURA P.S. RAM KRISHNA NAGAR, DISTT Vs. STATE OF BIHAR
August 9, 2016
SUDESH JHA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
March 14, 2016
SUDESHWAR SAH Vs. THE STATE OF BIHAR AND ORS.
January 5, 2016
SUDHA DEVI, W/O LATE VINAYAK KUMAR, R/O VILLAGE Vs. THE STATE OF BIHAR, THROUGH ITS CHIEF SECRETARY, OLD SECRETARIAT BUILDING PATNA
July 13, 2016
SUDHANSHU KUMAR Vs. THE UNION OF INDIA & ORS
July 26, 2016
SUDHANSHU PRASAD SINGH & ORS Vs. THE STATE OF BIHAR & ORS
December 15, 2016
SUDHIR KUMAR @ SUDHIR SINGH S/O RAJENDRA PRASAD SAO Vs. STATE OF BIHAR
October 26, 2016
SUDHIR KUMAR SINGH Vs. THE STATE OF BIHAR
January 5, 2016
SUDHIR KUMAR SINHA SON OF LATE ANUP LAL SINHA Vs. STATE OF BIHAR; PRINCIPAL SECRETARY HEALTH DEPARTMENT, BIHAR, PATNA; DIRECTOR IN CHIEF, HEALTH SERVICES, BIHAR, PATNA; SUPER-IN-TENDENT P M C H , PATNA; PRINCIPAL SECRETARY HOME (POLICE), BIHAR, PATNA; SR SUPERINTENDENT OF POLICE, PATNA
September 9, 2016
SUGIA KUNWAR, W/O LATE BHIKHAR PASWAN Vs. STATE OF BIHAR
November 10, 2016
SUJATA JHA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
January 15, 2016
SUJEET KUMAR Vs. THE UNION OF INDIA AND ORS.
March 9, 2016
SUJEET KUMAR SON OF SRI RADHE PRASAD RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPTT. OF HUMAN RESOURCES GOVT. OF BIHAR, PATNA
December 19, 2016
SUKHARI PANDIT S/O JIUT PANDIT RESIDENT OF VILLAGE BATHNA Vs. STATE OF BIHAR
February 29, 2016
SUKHARI YADAV SON OF SRI DAROGA YADAV Vs. THE STATE OF BIHAR
February 11, 2016
SUKHDEO SHARMA SON OF LATE KARA THAKUR Vs. STATE OF BIHAR AND ORS
August 8, 2016
SULABH INTERNATIONAL SOCIAL SERVICE ORGANIZATION, THROUGH ITS GENERAL SECRETARY, AKHOURI PREM PRAKASH, SULABH BHAWAN, NEAR PATLIPUTRA COLONY, P.S. Vs. REGIONAL PROVIDENT FUND COMMISSIONER, BIHAR, R. BLOCK, ROAD NO. 6, P.S.
May 20, 2016
SULOCHANA RAVI @ SULOCHANA DEVI, DAUGHTER OF PRABHU MANDAL AND WIFE OF SRI RAVINDRA KUMAR MANDAL, RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR
September 6, 2016
SUMAN THAKUR Vs. THE STATE OF BIHAR
September 14, 2016
SUMIT KUMAR SON OF RAM PRAVESH BHAGAT Vs. THE STATE OF BIHAR
September 15, 2016
SUMITRA DEVI Vs. STATE OF BIHAR AND OTHERS
March 15, 2016
SUNIL CHANDRA MISHRA Vs. STATE OF BIHAR
January 4, 2016
SUNIL CHANDRA SINGH Vs. SEEMA SINGH
May 5, 2016
SUNIL DAS, S/O SRI YOGENDRA DAS, R/O VILLAGE Vs. THE STATE OF BIHAR
February 24, 2016
SUNIL KUMAR Vs. THE STATE OF BIHAR
March 1, 2016
SUNIL KUMAR Vs. STATE OF BIHAR AND OTHERS
February 24, 2016
SUNIL KUMAR Vs. VICE CHAIRMAN, PATNA REGIONAL DEVELOPMENT AUTHORITY, PATNA
June 21, 2016
SUNIL KUMAR CHOUDHARI Vs. STATE OF BIHAR AND OTHERS
October 26, 2016
SUNIL KUMAR S/O LATE RAJENDRA PRASAD CHAUDHARY R/O REFUJY COLONEY MUNGER, P.O.+P.S. Vs. THE STATE OF BIHAR
July 13, 2016
SUNIL KUMAR SHRIWASTAVA Vs. UTTAR BIHAR GRAMIN BANK
May 6, 2016
SUNIL KUMAR SINHA Vs. THE STATE OF BIHAR
July 28, 2016
SUNIL KUMAR SON OF SRI BHAGWAT CHAUDHARY Vs. THE STATE OF BIHAR
August 4, 2016
SUNIL KUMAR SUMAN, SON OF RAMDEO PASWAN Vs. STATE OF BIHAR
November 9, 2016
SUNIL KUMAR TIWARY Vs. STATE OF BIHAR & ANR
November 29, 2016
SUNIL KUMAR YADAV Vs. UNION OF INDIA
May 17, 2016
SUNIL KUMAR, ARMY NO. Vs. THE UNION OF INDIA THROUGH THE DEFENCE SECRETARY, ARMY HEADQUARTER, DEFENCE HEADQUARTER, NEW DELHI
April 1, 2016
SUNIL PATEL Vs. STATE OF BIHAR
May 26, 2016
SUNIL PRASAD @ RAM PRAKASH VERMA SON OF SURESH PRASAD FATHER (UNDER THE GUARDIANSHIP OF THE FATHER) RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
November 19, 2016
SUNIL SHAHI, SON OF SRI RAM LAXMAN SHAHI, R/O VILLAGE Vs. THE STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, PANCHAYTA RAJYA DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
December 6, 2016
SUNITA KUMARI Vs. THE STATE OF BIHAR AND OTHERS
February 11, 2016
SUNITA KUMARI Vs. THE STATE OF BIHAR AND ORS.
January 14, 2016
SUNNY SAH Vs. STATE OF BIHAR
October 27, 2016
SURAJDEO PRASAD ROY, SON OF LATE RAM LAKHAN PD. RAI, RESIDENT OF MOHALLA Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER, REGIONAL OFFICER, EMPLOYEES PROVIDENT FUND ORGANISATION R. BLOCK NO. 6, PATNA
December 1, 2016
SURAKSHA DIAGNOSTIC PVT. LTD. Vs. THE STATE OF BIHAR AND ORS.
April 19, 2016
SUREN PASWAN AND ORS. Vs. THE STATE OF BIHAR
April 22, 2016
SURENDR BHAGAT @ SURENDRA AND OTHER Vs. THE STATE OF BIHAR AND OTHERS
February 4, 2016
SURENDRA CHAUDHARY Vs. BIHAR STATE HOUSING BOARD
November 19, 2016
SURENDRA KUMAR Vs. THE STATE OF BIHAR AND ORS.
March 28, 2016
SURENDRA KUMAR SINHA S/O LATE KHANDH JI SAHAI SRIVASTAVA Vs. THE STATE OF BIHAR
November 15, 2016
SURENDRA KUMAR SON OF RAJESHWAR SINGH Vs. STATE OF BIHAR AND ORS
June 21, 2016
SURENDRA PASWAN Vs. STATE OF BIHAR
September 27, 2016
SURENDRA PRASAD SINGH Vs. STATE OF BIHAR
August 3, 2016
SURENDRA RAJAK AND ORS. Vs. THE STATE OF BIHAR AND ORS.
April 8, 2016
SURENDRA SINGH Vs. THE STATE OF BIHAR
December 23, 2016
SURENDRA SINGH @ SHETH, SON OF LATE DAMODAR SINGH, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA
February 11, 2016
SURESH CHANDRA KUMAR, S/O LATE RAJIV RANJAN SAHAY Vs. STATE OF BIHAR
May 20, 2016
SURESH CHANDRA MISHRA Vs. STATE OF BIHAR
October 26, 2016
SURESH KORA, SON OF KARMU KORA, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR, THROUGH THE PRINCIPAL SECRETARY, HOME POLICE, PATNA
September 20, 2016
SURESH MEHTA Vs. THE STATE OF BIHAR
June 21, 2016
SURESH NANDAN SINHA, SON OF LATE RAM NIRIKSHAN SINHA VILLAGE & P.O. Vs. UNION OF INDIA THROUGH THE PRINCIPAL SECRETARY, MINISTRY OF AGRICULTURE, NEW DELHI
July 12, 2016
SURESH PRASAD SINGH Vs. THE STATE OF BIHAR
January 28, 2016
SURESH SHARMA Vs. STATE OF BIHAR
May 18, 2016
SURINDER CHOUDHARY Vs. UNION OF INDIA
August 17, 2016
SURYA NAFRAYAN MANDAL AND ORS. Vs. THE STATE OF BIHAR
March 16, 2016
SURYAMUNNI DEVI Vs. THE STATE OF BIHAR
July 13, 2016
SUSHIL MISHRA SON OF LATE LAKSHMI KANT MISHRA Vs. THE STATE OF BIHAR
July 14, 2016
SUSHILA DEVI Vs. KANHAIYA PRASAD
April 12, 2016
SUSHILA DEVI, WIFE OF LATE BHAGWAN SINGH, RESIDENT OF MOHALLA Vs. STATE OF BIHAR
October 4, 2016
SUSHILA RAUT Vs. M/S. INDIAN OIL CORPORATION LTD.
April 18, 2016
SUSHMA DEVI Vs. GOLU KUMAR @ MUNNA @ SUBHAM RAJ
May 3, 2016
SUSHMA DEVI WIFE OF LATE OM PRAKASH GUPTA Vs. JAMUNA DEVI @ PUNAM, WIFE OF JUGAL KISHORE SAHU, RESIDENT OF KADAMKUAN BY THE SIDE OF KAMDEHNU HOTEL, P.S. KADAMKUAN, DISTRICT
May 3, 2016
SUSHMA SINHA Vs. THE STATE OF BIHAR
July 12, 2016
SYED IQBAL HAIDER GILANI, S/O LATE ALI HAIDER, R/O VILL GILANI, P.S. ASTHANA, DISTT Vs. THE STATE OF BIHAR
July 1, 2016
SYED MOHAMMAD ABBAS S/O SYED ALEY IMAM Vs. BIBI SAJDA KHATOON W/O LATE SYED ABDUL MAJEED
July 22, 2016
SYED NAQUI ALAM Vs. STATE OF BIHAR
December 22, 2016
SYED NOORUDDIN ASHRAF S/O LATE SYED AZIZUDDIN ASHRAF Vs. THE STATE OF BIHAR
August 22, 2016
SYNDICATE BANK Vs. THE DEBT RECOVERY TRIBUNAL
August 10, 2016
TARA DEVI Vs. THE STATE OF BIHAR & ORS
September 15, 2016
TARA DEVI & ANR. Vs. DR. GULAB CHANDRA PRASAD & ORS. (IN BOTH)
June 27, 2016
TARA MEHTA SANT KABIR SANSKRIT HIGH SCHOOL THROUGH ITS SECRETARY NAMELY ANIL TANDON, SON OF LATE GOPAL KIRHSNA TANDON, RESIDENT OF MALI GHAT, POLICE STATION Vs. THE STATE OF BIHAR REPRESENTED THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF HUMAN RESOURCES, GOVERNMENT OF BIHAR, PATNA
August 1, 2016
TARA MUNI DEVI Vs. THE STATE OF BIHAR
May 18, 2016
TARACHAND KAPARI Vs. THE STATE OF BIHAR AND ORS.
January 19, 2016
TARKESHWAR PRASAD, S/O RAM PREET PRASAD Vs. HIGH COURT OF JUDICATURE AT PATNA (THR ITS REGISTRAR GENERAL)
December 21, 2016
TARUN KUMAR Vs. STATE OF BIHAR
April 25, 2016
TAUSIF AHMAD @ SONU S/O MUKHTAR UZZAMAN UNDER NATURAL GUARDIANSHIP OF HIS FATHER MUKHTAR UZZAMAN SON OF LATE MD. ISRAIL. RESIDENT OF MOH Vs. THE STATE OF BIHAR
November 23, 2016
TEJ NARAYAN SINGH Vs. THE STATE OF BIHAR
February 24, 2016
THARTHARI PRAKHAND MATASYAJIVI SAHYOG SAMITI LTD. Vs. THE STATE OF BIHAR
February 9, 2016
THE CONTROLLER OF EXAMINATION, BIHAR COMBINED ENTRANCE COMPETITIVE EXAMINATION Vs. NIDHI SINHA
June 24, 2016
THE BIHAR PUBLIC SERVICE COMMISSION THROUGH ITS CHAIRMAN, PATNA Vs. AJEET KUMAR, S/O SRI ANANDI PRASAD, RESIDENT OF VILLAGE NANAND, P.O. NANAND, P.S.
December 5, 2016
THE BIHAR SCHOOL EXAMINATION BOARD Vs. THE BIHAR HUMAN RIGHTS COMMISSION
November 19, 2016
THE BIHAR SCHOOL EXAMINATION BOARD Vs. THE STATE OF BIHAR
August 8, 2016
THE BIHAR SCHOOL EXAMINATION BOARD (SENIOR SECONDARY), BUDDHA MARG, PATNA Vs. ANUJ KUMAR SINGH, SON OF SRI RAGHUPATI SINGH, RESIDENT OF VILLAGE
May 13, 2016
THE BIHAR SCHOOL EXAMINATION BOARD THROUGH ITS SECRETARY, PATNA Vs. SUSHIL KUMAR MISHRA S/O SRI KAMESHWAR MISHRA R/O TEACHERS COLONY PURNEA, P.O. PURNEA, P.S. KHAJANCHI HAT, DISTRICT PURNEA
March 1, 2016
THE BIHAR STATE COOPERATIVE MARKETING UNION LIMITED THROUGH THE ADMINISTRATOR, BIHAR STATE COOPERATIVE MARKETING UNION LIMITED, PATNA Vs. SURESH CHANDRA SHARMA, SON OF LAT SHIVNANDAN SHARMA, RESIDENT OF VILLAGE SAKRAURA, P.S. SARISTABAD, DISTRICT JEHANABAD
October 20, 2016
THE BIHAR STATE ELECTRICITY BOARD Vs. M/S. SINGHANIA RE-ROLLING MILLS PVT. LTD.
July 25, 2016
THE BIHAR STATE HOUSING BOARD THROUGH ITS MANAGING DIRECTOR, MANGLES ROAD, PATNA Vs. CHITALEKHA SINGH, WIFE OF LATE SHREE NARAYAN SINGH, R/O MOHALLA
July 14, 2016
THE CANARA BANK AND ORS. Vs. SHEO PRAKASH MASKARA AND ORS.
February 12, 2016
THE CENTRAL BOARD OF TRUSTEES EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. M/S BHARAT SANCHAR NIGAM LIMITED
July 20, 2016
THE CENTRAL SELECTION BOARD OF CONSTABLE, BIHAR, PATNA Vs. RAJ KUMAR S/O MANOHAR PRASAD YADAV, RESIDENT OF AT + P.O.
November 22, 2016
THE CHAIRMAN BIHAR SCHOOL EXAMINATION BOARD Vs. JAI MANGAL SINGH
February 2, 2016
THE CHAIRMAN BIHAR SCHOOL EXAMINATION BOARD , PATNA, BIHAR Vs. LALLA SHANKAR PRASAD SINHA, S/O LATE KAPILDEO KHARARURA P.S.
March 15, 2016
THE CHAIRMAN CENTRAL BANK OF INDIA Vs. JITENDRA KUMAR, SON OF LAKHINDRA DUBEY
November 29, 2016
THE CHAIRMAN, BIHAR INDUSTRIAL AREA DEVELOPMENT AUTHORITY, INDUSTRIES DEPARTMENT, NEW SECRETARIAT, VIKASH BHAWAN, PATNA Vs. ARVIND KUMAR SINGH, SON OF LATE BISWANATH SINGH, RESIDENT OF A/3 VITTA VIBHAG COLONY, PHASE II, MAURYA PATH, KHAJPURA, P.S. RAJIV NAGAR, PATNA
June 20, 2016
THE CHAIRMAN, BIHAR STATE CO Vs. RAM SWARATH SINGH, SON OF LATE BISHUN SINGH, RESIDENT OF MOHALLA B
October 27, 2016
THE CHIEF GENERAL MANAGER, EAST ZONE N.T.P.C., PATNA Vs. MAHBOOB AZIM. S/O LATE IFTIKHAR AHMAD. RESIDENT OF VILLAGE
August 17, 2016
THE DIVISIONAL MANAGER, DIVISIONAL OFFICE Vs. SUNAINA DEVI AND ORS.
April 7, 2016
THE EAST CENTRAL RAILWAY Vs. PALLE CHANDRASHEKHAR REDDY
December 6, 2016
THE L.N. MITHILA UNIVERSITY AND ORS. Vs. DEO CHANDRA CHOUDHARY AND ORS.
January 11, 2016
THE LIFE INSURANCE CORPORATION OF INDIA Vs. KRISHNA DEVI WIFE OF LATE PRAKASH RAM
October 26, 2016
THE LIFE INSURANCE CORPORATION OF INDIA Vs. RENU DEVI
December 19, 2016
THE MANAGING COMMITTEE OF MADARSA ISLAMIA, MADARSA NO. 1043, RAHMANGANJ, P.O. TULAPATGANJ, POLICE STATION Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, EDUCATION DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
August 1, 2016
THE MANAGING COMMITTEE OF THE MADARSA ISLAMIA RABBUL BUX, AT VILLAGE ABADPUR P.O. & P.S. ABADPUR, DISTRICT KATIHAR THROUGH ITS SECRETARY ZAHEERUDDIN AHMAD AND MEMBER SAIDUL ALAM HOLDS POWER OF ATTORNEY Vs. THE STATE OF BIHAR
August 16, 2016
THE MANAGING COMMITTEE SARDAR PATEL HIGH SCHOOL, BALBHADRAPUR, P.O. BALAUR, P.S. KURHNI, DISTRICT Vs. THE STATE OF BIHAR, THROUGH THE PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT GOVT. OF BIHAR, PATNA
May 4, 2016
THE NEW INDIA ASSURANCE COMPANY LTD. AND ORS. Vs. KIRAN SINGH AND ORS.
March 4, 2016
THE ORIENTAL INSURANCE COMPANY LTD., C.B.O. VI, SOUTH GANDHI MAIDAN, P.S. Vs. THE STATE OF BIHAR
September 6, 2016
THE PATNA UNIVERSITY, ASHOK RAJPATH, PATNA Vs. BANDANA KUMARI WIFE OF GYAN KAUSHIK CHATURVEDI, RESIDENT OF HOUSE NO. 109, GANDHI NAGAR, P.S. SHRI KRISHNAPURI, BORING CANAL ROAD, PATNA, DISTRICT
July 19, 2016
THE RAJENDRA AGRICULTURE UNIVERSITY Vs. SUBHASH CHANDRA
April 1, 2016
THE ROHTAS DISTRICT NON - FORMAL EDUCATION INSTRUCTOR ASSOCIATION Vs. SHEO BHAJAN PRASAD DIWAKAR & ORS.
August 10, 2016
THE SOUTH BIHAR POWER DISTRIBUTION COMPANY LTD. THROUGH ITS MANAGING DIRECTOR HAVING ITS HEAD OFFICE AT VIDYUT BHAWAN, BAILEY ROAD, PATNA Vs. THE CONSUMER GRIEVANCE REDRESSAL FORUM, VIDYUT BHAWAN
August 3, 2016
THE STATE BANK OF INDIA THROUGH ITS REGIONAL MANAGER, PATNA Vs. SURENDRA YADAV SON OF JATTU YADAV RESIDENT OF VILLAGE DOHARWARI, P.O. AND P.S. UDAKISHUNGANJ, DIST. MADHEPURA
September 21, 2016
THE STATE GOVERNMENT OF BIHAR AND ORS. Vs. PARVATI KUMARI AND ORS.
January 8, 2016
THE STATE OF BIHAR Vs. KUSHESHWAR DAS, SON OF SRI SINGHESWAR DAS, RESIDENT OF VILLAGE
May 18, 2016
THE STATE OF BIHAR Vs. RAJENDRA RAI, SON OF LATE HARGOBIND RAI R/O VILLAGE
April 25, 2016
THE STATE OF BIHAR Vs. MD. SADIQUE ZAFAR, S/O LATE MD. ISRAIL, R/O MOHALLA
April 12, 2016
THE STATE OF BIHAR Vs. HIMANSHU CHANDRA CHAUDHARY, SON OF LATE AVANISH CHANDRA CHOUDHARY, RESIDENT OF VILLAGE NEHRA, P.S. MANIGACHHI, DISTRICT DARBHANGA
June 21, 2016
THE STATE OF BIHAR Vs. PRABHAS CHANDRAKARN & OR
October 28, 2016
THE STATE OF BIHAR Vs. DHIRENDRA PRASAD SHRIVASTAVA
May 17, 2016
THE STATE OF BIHAR Vs. UMA SHANKAR SINGH
January 25, 2016
THE STATE OF BIHAR Vs. ASHOK KUMAR SINGH
April 6, 2016
THE STATE OF BIHAR Vs. BIRENDRA RAM
March 11, 2016
THE STATE OF BIHAR Vs. DUDNATH CHAUDHARY
February 25, 2016
THE STATE OF BIHAR Vs. KAMLA SINGH
July 26, 2016
THE STATE OF BIHAR Vs. NAWAL KISHORE CHOUDHARY
March 11, 2016
THE STATE OF BIHAR Vs. DR. RADHA KRISHAN CHAUDHARY
June 28, 2016
THE STATE OF BIHAR Vs. RAM BADAN SINGH
June 28, 2016
THE STATE OF BIHAR Vs. KAILASH PASWAN AND ORS.
March 10, 2016
THE STATE OF BIHAR Vs. SUSHIL KUMAR
March 29, 2016
THE STATE OF BIHAR Vs. MADNESHWAR JHA
July 1, 2016
THE STATE OF BIHAR Vs. SMT.MANJU SINHA, WIFE OF SRI ANIL KUMAR SINGH, AT PRESENT RESIDING AT BANK ROAD, PATNA, P.S. GANDHI MAIDAN, DISTT. PATNA
January 27, 2016
THE STATE OF BIHAR Vs. ABHIJEET KUMAR @ ASTAM
July 29, 2016
THE STATE OF BIHAR Vs. DEEPAK KUMAR SON OF SURESH CHOUDHARY
May 5, 2016
THE STATE OF BIHAR Vs. RANJEET JHA
June 24, 2016
THE STATE OF BIHAR & ORS Vs. MAHARANA PRATAP SINGH
November 16, 2016
THE STATE OF BIHAR & ORS Vs. M/S S. K. ENTERPRISES
July 4, 2016
THE STATE OF BIHAR AND ORS. Vs. MINA DEVI AND ORS.
March 11, 2016
THE STATE OF BIHAR AND ORS. Vs. SHAFIQUE AZAM
March 2, 2016
THE STATE OF BIHAR AND ORS. Vs. SATYA NARAYAN GUPTA AND ORS.
March 4, 2016
THE STATE OF BIHAR AND ORS. Vs. CHHATHU LAL PRAKASH AND ORS.
April 28, 2016
THE STATE OF BIHAR THROUGH CHIEF SECRETARY GOVERNMENT OF BIHAR, PATNA Vs. SRI RAJENDRA PRASAD SHRIVASTAVA, S/O SRI GAGANDEO PRASAD SHRIVASTAVA JUNIOR ENGINEER, DESIGN & PLANNING DIVISION NO.2, ANISABAD, PATNA, PERMANENT R/O VILL.
May 9, 2016
THE STATE OF BIHAR THROUGH ITS CHIEF SECRETARY, GOVT. OF BIHAR, PATNA Vs. GANGADHAR SINGH, SON OF LATE RAM CHARITRA SINGH, RESIDENT OF VILLAGE
August 16, 2016
THE STATE OF BIHAR THROUGH ITS CHIEF SECRETARY, OLD SECRETARIAT BUILDING, PATNA Vs. RAM NATH SINGH, SON OF LATE DEO NANDAN SINGH, RESIDENT OF MOHALLA KRISHI NAGAR, P.O. ASHIYANA NAGAR, P.S. SHASHTRI NAGAR, DISTRICT PATNA
July 12, 2016
THE STATE OF BIHAR THROUGH ITS PRINCIPAL SECRETARY, BUILDING CONSTRUCTION DEPARTMENT, GOVERNMENT OF BIHAR, PATNA Vs. ARVIND KUMAR SINGH SON OF LATE BHUNESHWAR SINGH RESIDENT OF MOHALLA
November 28, 2016
THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY Vs. SMT. SNEHA SRIVASTAVA
December 5, 2016
THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY GOVERNMENT OF BIHAR, PATNA Vs. UMESHWAR PRASAD S/O JAI PRAKASH SINGH R/O VILLAGE
July 13, 2016
THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVT. OF BIHAR, PATNA Vs. JHANJHARPUR ANCHAL MATSYAJIVI SAHYOG SAMITI LTD. THROUGH THE SECRETARY NAMELY BAIDYANATH MUKHIYA
July 1, 2016
THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, OLD SECRETARIAT, BIHAR, PATNA Vs. NARMDESHWAR SHARMA, SON OF LATE NANDI KESHWAR SHARMA, RESIDENT OF VILLAGE
March 30, 2016
THE STATE OF BIHAR THROUGH THE DIRECTOR GENERAL OF POLICE, BIHAR, PATNA Vs. LAKSHMAN YADAV SON OF JAUDI YADAV RESIDENT OF VILLAGE LAGURAHI, P.O.
March 30, 2016
THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF HUMAN RESOURCES DEPARTMENT, GOVERNMENT OF BIHAR, PATNA Vs. SUBHASH MOHAN MISHRA, SON OF LAMBODAR MISHRA, RESIDENT OF VILLAGE MAHISHI, P.S. MAHISHI, DISTRICT SAHARSA
July 21, 2016
THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, MINOR IRRIGATION DEPARTMENT, GOVT. OF BIHAR, PATNA Vs. PARMESHWAR NATH MISHRA, SON OF LATE DEVIDYAL MISHRA, RESIDENT OF VILLAGE + P.O.
August 2, 2016
THE STATE OF BIHAR, THROUGH THE COLLECTOR, NAWADAH Vs. BALGOVIND PRASAD SON OF LATE PUNIT SAWA, RESIDENT OF VILLAGE
December 8, 2016
THE STATE OF BIHAR, THROUGH THE PRINCIPAL SECRETARY, ROAD CONSTRUCTION DEPARTMENT, BIHAR, PATNA Vs. SATYENDRA SHARMA, SON OF LATE RAMADHIN SHARMA, RESIDENT OF VILLAGE
July 13, 2016
THE UNION OF INDIA Vs. SUMITRA NANDAN PRASAD
August 8, 2016
THE UNION OF INDIA Vs. AMRIT
February 16, 2016
THE UNION OF INDIA Vs. SMT. MANBIRTI DEVI
April 7, 2016
THE UNION OF INDIA & ORS Vs. SMT. NAINA DEVI
January 29, 2016
THE UNION OF INDIA & ORS Vs. INRADEO PRASAD SINGH
July 28, 2016
THE UNION OF INDIA & ORS Vs. RAJIV SINHA
August 22, 2016
THE UNION OF INDIA & ORS Vs. YASODHAR KAMAT
August 11, 2016
THE UNION OF INDIA & ORS Vs. SUDHANSHU JYOTI & ORS
June 27, 2016
THE UNION OF INDIA AND ORS. Vs. SUMAN SINGH
January 19, 2016
THE UNION OF INDIA AND ORS. Vs. VIKASH KUMAR
March 9, 2016
THE UNION OF INDIA AND ORS. Vs. WATERFRONT CONSTRUCTIONS PRIVATE LIMITED
April 1, 2016
THE UNION OF INDIA AND ORS. Vs. ASHOK KUMAR CHOUDHARY
February 26, 2016
THE UNION OF INDIA THROUGH GENERAL MANAGER, EAST CENTRAL RAILWAY, HAJIPUR (VAISHALI) Vs. SHIV NATH JHA, S/O LATE SUBODH NARAYAN JHA, RESIDENT OF VILLAGE + P.O
April 18, 2016
THE UNION OF INDIA THROUGH THE DIRECTOR GENERAL, DEPARTMENT OF POST, DAK BHAVAN, NEW DELHI Vs. SANJAY KUMAR SINGH, SON OF SHRI KAUSHAL KUMAR SINGH, RESIDENT OF MATHIYA KAN SARAI, POST
March 28, 2016
THE UNION OF INDIA THROUGH THE GENERAL MANAGER, N.F. RAILWAY, POST OFFICE MALIGAON, DISTRICT Vs. JAINATH, SON OF LATE SHARWAN, EX GATEMAN, N.F. RAILWAY, KISHANGANJ, RESIDENT OF AT, P.O. & DISTRICT
July 13, 2016
THE UNION OF INDIA THROUGH THE SECRETARY (FERTILIZER), MINISTRY OF CHEMICALS AND FERTILIZERS, DEPARTMENT OF FERTILIZERS, SHASTRI BHAWAN, NEW DELHI Vs. PROSANTA KUMAR RAY, S/O SHRI MOHAN LAL RAY, RESIDENT OF FLAT NO. 54 B, POCKET
November 15, 2016
THE UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF HOME, GOVERNMENT OF INDIA, SOUTH BLOCK, NEW DELHI Vs. UMESHWAR PRASAD SINGH @ UMESH PRASAD SINGH S/O LATE RAM PRASAD SINGH R/O VILLAGE
August 16, 2016
THE UNION OF INDIA, THROUGH DIVISIONAL RAILWARY MANAGER, EAST CENTRAL RAILWAY (ECR), DANAPUR, PATNA Vs. SRI DIN DAYAL GUPTA & SONS, VENDING CONTRACTOR, PATNA SAHEB RAILWAY STATION, THROUGH ITS PROPRIETOR RAM NARAYAN GUPTA, S/O LATE DIN DAYAL GUPTA, RESIDENT OF MOHALLA
May 2, 2016
THE UNITED INDIA INSURANCE CO. Vs. RANA RANJEET SINGH
July 4, 2016
TIRUPATI TRADING Vs. UNION OF INDIA AND ORS.
January 5, 2016
TRIBRO AD BUREAU AND ORS. Vs. THE STATE OF BIHAR AND ORS.
April 26, 2016
TRIGUN PRASAD ROY AND ORS. Vs. UMA DEVI AND ORS.
March 18, 2016
TRILOK NATH MISHRA Vs. STATE OF BIHAR
April 22, 2016
TRILOKI NATH AND ORS. Vs. THE CHAIRMAN, UTTAR BIHAR GRAMIN BANK AND ORS.
January 11, 2016
TRIVENI PRASAD Vs. THE STATE OF BIHAR
July 15, 2016
TULSI RAM, SON OF LATE SINGHASHAN RAM Vs. STATE OF BIHAR
November 22, 2016
TUNTUN KUMAR Vs. UNION OF INDIA
April 18, 2016
TUNTUN MAHTO AND ORS. Vs. THE STATE OF BIHAR
January 6, 2016
TUNTUN SAHNI, SON OF LATE JHARI SAHNI, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
March 30, 2016
UDAY CHANDRA RAI Vs. STATE OF BIHAR
February 11, 2016
UDAY PRASAD CHAUDHARY Vs. THE STATE OF BIHAR
November 10, 2016
UDAY SHANKAR PRASAD Vs. THE BIHAR VIDHAN PARISHAD
August 20, 2016
UDAY SHANKER PRASAD SON OF LATE CHATURBHUJ SAHAY RESIDENT OF 304, MILLENNIUM HOME APARTMENT, SHEIKHPURA, P.S. Vs. THE STATE OF BIHAR
September 9, 2016
UDHAV KUMAR MISHRA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
January 29, 2016
UDRANAND BISHWAS SON OF LATE MAHENDRA PRASAD BISHWAS Vs. THE STATE OF BIHAR AND OTHERS
August 9, 2016
UJJAIN ENGICON INDIA PVT. LTD. Vs. STATE OF BIHAR
October 4, 2016
UMA DEVI Vs. STATE OF BIHAR
September 19, 2016
UMA RAI @ OMPRAKASH RAI Vs. STATE OF BIHAR
May 3, 2016
UMA SHANKAR PRASAD SON OF RAMANAND PRASAD AND OTHERS Vs. STATE OF BIHAR
March 8, 2016
UMA SHANKAR SAH & ORS. Vs. SUSHILA DEVI & ANR.
September 14, 2016
UMESH CHANDRA AND ORS. Vs. THE FOOD CORPORATION OF INDIA AND ORS.
January 7, 2016
UMESH CHAURASIYA Vs. THE STATE OF BIHAR
June 24, 2016
UMESH KUMAR Vs. STATE OF BIHAR
December 8, 2016
UMESH PASWAN Vs. INDIAN OIL CORPORATION LTD
April 26, 2016
UMESH PD. THAKUR & ORS Vs. NAND KUMAR SINGH & ORS
April 26, 2016
UMESH PRASAD JHA SON OF LATE RAMA KANT JHA, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
February 22, 2016
UMESH PRASAD SINGH Vs. THE STATE OF BIHAR
September 2, 2016
UMESH SHARMA, S/O LATE BALIRAM SINGH Vs. THE BIHAR STATE HOUSING BOARD
January 29, 2016
UMESH THAKUR, SON OF LATE GARIBAN THAKUR, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
October 25, 2016
UNION OF INDIA Vs. DIRECTOR GENERAL, BORDER SECURITY FORCE; COMMANDANT 113 BN, BORDER SECURITY FORCE; YASODHAR KAMAT, S/O LATE SORI LAL KAMAT
August 11, 2016
UNION OF INDIA Vs. RANI DEVI
February 16, 2016
UNION OF INDIA Vs. MOHAN PRASAD
April 18, 2016
UNION OF INDIA Vs. ABHIJIT PRAKASH
July 21, 2016
UNION OF INDIA Vs. SHIV SHARAN RAM
April 1, 2016
UNION OF INDIA Vs. BIMAL PRASAD PATTNAIK
March 8, 2016
UNION OF INDIA Vs. MANOJ BIHARI
May 20, 2016
UNION OF INDIA Vs. RAM SURESH RAM
March 31, 2016
UNION OF INDIA Vs. ISHWAR PD.
April 12, 2016
UNION OF INDIA Vs. REGISTRAR, RAILWAY CLAIM TRIBUNAL
July 11, 2016
UNION OF INDIA AND ORS. Vs. RAGHUWAR SINGH
January 11, 2016
UNION OF INDIA AND ORS. Vs. RANJEET KUMAR AND ORS.
January 11, 2016
UNION OF INDIA THROUGH THE HOME COMMISSIONER AND ORS. Vs. VIKASH KUMAR
March 9, 2016
UNION OF INDIA THROUGH THE SECRETARY (FERTILIZERS), MINISTRY OF CHEMICALS AND FERTILIZERS, DEPARTMENT OF FERTILIZERS, SHASTRI BHAWAN, NEW DELHI Vs. PROSANTA KUMAR RAY, S/O SHRI MOHAN LAL RAY, RESIDENT OF FLAT NO. 54B, POCKET
March 4, 2016
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SARWAN RABIDAS
February 12, 2016
UPENDRA CHOUDHARY Vs. THE STATE OF BIHAR
December 7, 2016
UPENDRA JHA Vs. STATE OF BIHAR THROUGH ITS CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA
October 26, 2016
UPENDRA KUMAR RAY S/O MOHAN LAL RAI, R/O VILLAGE Vs. THE STATE OF BIHAR, THROUGH ITS CHIEF SECRETARY, SRI NAVIN KUMAR, GOVERNMENT OF BIHAR, PATNA
September 8, 2016
UPENDRA KUMAR SINGH Vs. THE UNION OF INDIA
August 8, 2016
UPENDRA PASWAN Vs. STATE OF BIHAR
November 25, 2016
UPENDRA SAH Vs. STATE OF BIHAR THROUGH SECRETARY
July 26, 2016
UPENDRA YADAV @ MUNSHI YADAV ALIAS MUNSHI YADAV Vs. STATE OF BIHAR
March 2, 2016
URMILA DEVI Vs. THE STATE OF BIHAR
July 26, 2016
URMILA MASOMAT Vs. THE STATE OF BIHAR
July 12, 2016
USHA DEVI Vs. THE STATE OF BIHAR
July 21, 2016
USHA DEVI Vs. THE STATE ELECTION COMMISSION (PANCHAYAT)
August 12, 2016
USHA KUMARI Vs. THE STATE OF BIHAR AND ORS.
February 23, 2016
USHA KUNWAR Vs. STATE OF BIHAR
May 19, 2016
UZWAL KUMAR Vs. STATE OF BIHAR
August 10, 2016
VAKIL PRASAD SINGH SON OF LATE PRABHU NARAIN SINGH RESIDENT OF VILLAGE Vs. SHAIL KUMARI SINGH W/O SRI VAKIL PRASAD SINGH
October 20, 2016
VAKIL SAHANI Vs. MOST. MOULI
December 5, 2016
VANDANA Vs. THE STATE OF BIHAR AND OTHERS
March 15, 2016
VANVASI SEVA KENDRA; SADANAND RAI Vs. STATE OF BIHAR; PRINCIPAL SECRETARY, DEPARTMENT OF HEALTH, MEDICAL EDUCATION & FAMILY; SECRETARY, DEPARTMENT OF HEALTH & FAMILY WELFARE-CUM-EXECUTIVE DIRECTOR; STATE PROGRAMME OFFICER, STATE HEALTH SOCIETY; DISTRICT HEALTH SOCIETY; DISTRICT MAGISTRATE; DE
September 6, 2016
VEENITA KUMARI WIFE OF LATE DHANANJAY KUMAR Vs. PRADEEP KUMAR GOPE, S/O BHUNESHWAR PD. GOPE, OWNER OF THE TRUCK NO. BR
October 28, 2016
VEER KUNWAR SINGH UNIVERSITY Vs. DR. PRAMOD KUMAR SINGH
August 2, 2016
VIDAYA SAH Vs. THE UNION OF INDIA
November 22, 2016
VIDYA DEVI Vs. THE STATE OF BIHAR & ORS
December 16, 2016
VIDYA DEVI W/O LATE RAVINDRA KUMAR RAMAN Vs. THE STATE OF BIHAR
August 11, 2016
VIDYADAAN INSTITUTE OF TECHNOLOGY AND MANAGEMENT REPRESENTED THROUGH ITS DIRECTOR, DR. ARUN KUMAR VERMA S/O SRI CHANDRA DEEP VERMA PERMANENT RESIDENT OF FLAT NO. 102, SUDAMA ENCLAVE, EAST BORING CANAL ROAD, CHAKARAM LINK PATH, P.O. Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVERNMENT OF BIHAR, OLD SECRETARIAT BHAWAN, PATNA (BIHAR)
August 29, 2016
VIJAY KUMAR Vs. BIHAR STATE FINANCIAL CORPORATION, FRASER ROAD, PATNA
June 20, 2016
VIJAY KUMAR Vs. STATE OF BIHAR
October 21, 2016
VIJAY KUMAR CHAUDHARY AND ORS. Vs. INCOME TAX APPELLATE TRIBUNAL AND ORS.
March 14, 2016
VIJAY KUMAR MISHRA Vs. THE HIGH COURT OF JUDICATURE AT PATNA
May 12, 2016
VIJAY KUMAR MISHRA Vs. THE STATE OF BIHAR
June 30, 2016
VIJAY KUMAR PANDEY Vs. STATE OF BIHAR
September 17, 2016
VIJAY KUMAR PASWAN Vs. STATE OF BIHAR
September 5, 2016
VIJAY KUMAR PRASAD SON OF DR. NAND KISHORE PRASAD RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
December 2, 2016
VIJAY KUMAR SINHA Vs. STATE OF BIHAR; DIRECTOR GENERAL-CUM-INSPECTOR GENERAL OF POLICE; INSPECTOR GENERAL OF POLICE; DEPUTY INSPECTOR GENERAL OF POLICE; SUPERINTENDENT OF POLICE; DEPUTY SUPERINTENDENT OF POLICE (HEAD QUARTER)-CUM-CONDUCTING OFFICER; ARBIND KUMAR JHA
August 23, 2016
VIJAY KUMAR SON OF LATE BINDESHWARI PRASAD Vs. THE STATE OF BIHAR
August 11, 2016
VIJAY NARAYAN RAJAK SON OF LATE SATYA NARAYAN RAJAK RESIDENT OF VILLAGE SIKARIYA, P.O. MAKSUDPUR, P.S. Vs. PUNJAB NATIONAL BANK THROUGH ITS CHAIRMAN, PF2 PENSION FUND DEPARTMENT, 3RD FLOOR, RAJENDRA BHAWAN, RAJENDRA PLACE, NEW DELHI
May 16, 2016
VIJAY RAM PANDEY, SON OF LATE SHEO PUJAN PANDEY, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR, THROUGH THE COLLECTOR
November 28, 2016
VIJAY SHANKAR SHARMA, SON OF SRI RAM SUBHAG SHARMA, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR, THROUGH THE SECRETARY, PUBLIC HEALTH ENGINEERING DEPARTMENT, GOVERNMENT OF BIHAR, BAILEY ROAD, PATNA
January 7, 2016
VIKAS KUMAR Vs. THE STATE OF BIHAR
August 10, 2016
VIKAS PATH Vs. THE SECRETARY, BANKING, DEPARTMENT OF FINANCE
November 19, 2016
VIKASH SHARMA Vs. THE STATE OF BIHAR AND ORS.
January 22, 2016
VIKKI YADAV Vs. THE STATE OF BIHAR AND ORS.
January 11, 2016
VIMAL KUMARI, WIFE OF RAMESH PRASAD, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE SECRETARY, SOCIAL WELFARE DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
September 7, 2016
VINAY KUMAR DARUKA Vs. STATE OF BIHAR
January 28, 2016
VINAY KUMAR PAPPU AND ORS. Vs. THE UNION OF INDIA AND ORS.
March 2, 2016
VINAY PRAKASH Vs. THE BANK OF INDIA AND ORS.
March 30, 2016
VINOD KUMAR Vs. STATE OF BIHAR
May 17, 2016
VINOD MEHTAR @ CHUCHUHIA MEHTAR Vs. THE STATE OF BIHAR
May 24, 2016
VIRENDRA YADAV, SON OF LATE RAM SARIDA YADAV, RESIDENT OF GRAM Vs. THE STATE OF BIHAR THROUGH THE DIRECTOR GENERAL OF POLICE, BIHAR, PATNA
September 19, 2016
VIRESH PRASAD, SON OF SIYA SARAN PRASAD Vs. STATE OF BIHAR
December 8, 2016
VISHAVANATH MUSHAHAR, RESIDENT OF VILLAGE Vs. STATE OF BIHAR
January 14, 2016
VISHWANATH MAHTO Vs. THE STATE OF BIHAR
February 22, 2016
VIVEK RANJAN S/O SRI ARUN KUMAR, RESIDENT OF NEHRU NAGAR, HOUSE NO. 405, P.S. PATALIPUTRA, PATNA Vs. THE STATE OF BIHAR THROUGH THE VIGILANCE BUREAU, BIHAR, PATNA
October 4, 2016
VIVEKANAND THAKUR Vs. STATE OF BIHAR AND OTHERS
February 5, 2016
VOYM ANAND, SON OF SRI RADHA KRISHNA SINGH, C/O Vs. THE STATE OF BIHAR THROUGH HOME SECRETARY, GOVT. OF BIHAR
July 18, 2016
WASHIM AKRAM @ MD. AKRAM Vs. THE STATE OF BIHAR
May 11, 2016
WASIM RAZA Vs. THE STATE OF BIHAR AND ORS.
February 5, 2016
YAMUNA SINGH Vs. THE STATE OF BIHAR AND ORS.
February 25, 2016
YOGENDRA CHOUDHARY Vs. STATE OF BIHAR
December 19, 2016
YOGENDRA KUMAR SINGH Vs. MADHYA BIHAR GRAMIN BANK
July 4, 2016
YOGESH RANJAN Vs. BIHAR STATE POWER (HOLDING) COMPANY LTD.
May 26, 2016
YUGESHWAR PRASAD Vs. THE STATE OF BIHAR
February 3, 2016
ZAHIR ABBAS SON OF HESHAMUDDIN RESIDENTS OF VILLAGE Vs. THE STATE OF BIHAR
May 18, 2016
ZAINUL ABDIN Vs. THE STATE OF BIHAR
November 11, 2016
ZUBAIR SHADAB KHAN Vs. UNION OF INDIA
December 19, 2016