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Case Index
Title
Date
I.C.I.C.I. LOMBARD GENERAL INSURANCE CO. LTD. ELDICO CORPORATE, IVTH FLOOR CHAMBER Vs. SAURABH YADAV S/O RAJENDRA SINGH R/O VILLAGE NAGLA PREM SINGH POST JAYMAI, POLICE STATION SIRSAGANJ DISTRICT FIROZABAD, U.P.
November 3, 2016
LIFE INSURANCE CORPORATION OF INDIA THROUGH CHAIRMAN, CENTRAL OFFICE "YOG Vs. SMT. CHAMPA MISHRA, AGED ABOUT 48 YEARS, W/O LATE SHRIU GOPALJI MISHRA, R/O VILLAGE MISHRA KA HATA, POST: TENGRAHI, DISTRICT: BALLIA
June 16, 2016
RAM NATH MISHRA Vs. BHARAT KRISHI CORPORATION AND OTHERS
December 7, 2016
SENIOR POST MASTER & ANR. Vs. VINAY KUMAR MISHRA & ANR.
April 1, 2016
THAKUR RAMVEER SINGH Vs. UTTAR PRADESH AVAS EVAM VIKAS PARISHAD & ANR.
December 21, 2016
VIJAY NARAIN RAI (DECEASED) SUBSTITUTED BY LRS. Vs. LIFE INSURANCE CORPORATION OF INDIA AND ANOTHER
November 3, 2016