Case Index

Title
Date
M/S PUREARTH INFRASTRUCTURE LMT. HAVING ITS REGISTERED OFFICE AT: 6TH FLOOR, VIKRANT TOWER, 4, RAJINDRA PLACE, NEW DELHI Vs. DAVINDRA NATH SETHI S/O LATE SH. GIAN CHAND SETHI, HOUSE NO. C
November 3, 2016
M/S RELIANCE LIFE INSURANCE CO LTD. SF Vs. DEEPAK KR. SINHA B
November 9, 2016
M2K INFRASTRUCTURE PVT. LTD. E Vs. MR. VIJAY SAHRAWAT S/O RAJVEER SAHRAWAT R/O 301, TYPE IV, MULTY STOREY FLATS, MOTI BAGH DELHI
November 9, 2016
P.S. DHILLON, PROP. OF M/S. BOBS COSMETIC, SHOP NO. 5, DDA MARKET, VIKAS PURI, DELHI Vs. INTERNATIONAL ELECTRONICS & COMMUNICATION SYSTEMS PVT. LTD., A
November 4, 2016
READERS DIGEST K Vs. SMT. R. BALAMMA FLAT NO. 1, PARADISE APARTMENTS 1043
December 5, 2016
SHRI RAMESH KUMAR ROHILLA PROPRIETOR OF M/S CAREWELL PIPES, 201 Vs. M/S GSEVEN COMPUTER BUSINESS (P) LTD.
November 2, 2016
SWARAN SINGH AND ORS. Vs. ESCORTS HEART INSTITUTE & RESEARCH CENTRE AND ORS.
January 14, 2016