Case Index

Title
Date
RAMASWAMI KRISHNAN Vs. NEW INDIA ASSURANCE CO. LTD.
January 29, 2016
RAMKRISHNA RISHIKUMAR SINHA Vs. VAIDEHI AKASH HOUSING PVT. LTD. AND ORS.
January 28, 2016
SHRI AKKADEVI MATSA VYAVSAYA VIKAS MATCHHIMAR SAHAKARI SANSTHA MARYADIT Vs. UNITED INDIA INSURANCE CO. LTD.
March 9, 2016
SHRI VASANT L. BHANUSHALI Vs. NEW INDIA ASSURANCE CO. LTD., DIVISIONAL OFFICE AT GURU GOVIND NIVAS, MURBAD ROAD, OPP. PURNIMA THEATRE, KALYAN WEST AND HAVING HEAD OFFICE AT NEW INDIA ASSURANCE BUILDING, 87, MAHATMA GANDHI ROAD, FORT, MUMBAI 400 001
April 4, 2016
VARASHREE NARAYAN, OWNER OF GARAGE NO. 56(II), DARIYA MAHAL BASEMENT GARAGES, 80 L. JAGMOHANDAS MARG, NEPEANSEA ROAD, MUMBAI 400 006. R/AT Vs. SAGARTEER C.H.S. LTD., C/O. HONORARY SECRETARY, SOCIETY OFFICE AT: DARIYA MAHAL, A BLDG., GROUND FLOOR, 80, L. JAGMOHANDAS MARG, NEPEAN SEA ROAD, MUMBAI 400 006
December 1, 2016