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Case Index
Title
Date
RAJESH KUMAR Vs. UNION TERRITORY OF CHANDIGARH AND OTHERS
January 8, 2016
A K DAS Vs. UNION OF INDIA
September 23, 2016
A S PRECISION MACHINES P LIMITED Vs. COMMISSIONER OF INCOME TAX
March 14, 2016
A.B. SUGARS LTD. Vs. STATE OF PUNJAB
April 11, 2016
A.K. GUPTA Vs. CAT, CHANDIGARH BENCH AND ORS.
January 14, 2016
A.K. JANMEJA Vs. STATE OF PUNJAB AND ORS.
March 1, 2016
A.K. MANPOWER SERVICES Vs. GROMET INDIA PVT. LTD. AND ORS.
January 14, 2016
A.N. CHAUHAN Vs. PARDEEP BHARDWAJ & ANOTHER
August 3, 2016
AALIYA NEE SHIVANI ARORA Vs. STATE OF PUNJAB AND ANOTHER
March 2, 2016
AARTI AND ORS. Vs. PT. B.D. SHARMA UNIVERSITY OF HEALTH SCIENCE AND ORS.
February 27, 2016
AAS MOHAMAD & ANOTHER Vs. SARFRAJ & OTHERS
August 2, 2016
AB REFER WAREHOUSING PVT. LTD. Vs. STATE BANK OF INDIA AND ORS.
January 12, 2016
ABDUL Vs. AYYUB AND OTHERS
September 8, 2016
ABDUL AZIZ Vs. STATE OF HARYANA AND ORS.
January 8, 2016
ABDUL GAFOOR Vs. GURCHARAN SINGH AND ORS.
February 2, 2016
ABDUL HAMID Vs. STATE OF PUNJAB
March 15, 2016
ABDUL RAJAK Vs. STATE OF HARYANA AND ORS.
April 21, 2016
ABHAY SINGH SON OF SHRI RAM KUMAR Vs. STATE OF HARYANA AND OTHERS
October 7, 2016
ABHEY @ MATRU Vs. STATE OF HARYANA
May 26, 2016
ABHISHEK INDUSTRIES LTD Vs. KAMALDEEP SINGH SANDHU AND ANOTHER
May 13, 2016
ACCORD COTSYN LTD Vs. ALCHEMIST HOLDINGS LTD , CHANDIGARH & OTHERS
July 26, 2016
ACCUREX STEEL ROLLING MILLS, YAMUNA NAGAR Vs. COMMISSIONER OF CENTRAL EXCISE, PANCHKULA
May 17, 2016
ADINATH AUTOMOTIVE Vs. HOUSING BOARD, HARYANA AND OTHERS
February 29, 2016
ADITI DEVI Vs. SURAJ PARKASH AND OTHERS
August 29, 2016
AFSHA SANDHU Vs. STATE OF PUNJAB
June 9, 2016
AGGARWAL VIDYA PRACHARNI SABHA Vs. MUNICIPAL CORPORATION, FARIDABAD AND ANOTHER
February 16, 2016
AJAIB SINGH Vs. PUNJAB WATER RESOURCES MANAGEMENT AND DEVELOPMENT CORPORATION LIMITED AND OTHERS
August 4, 2016
AJAIB SINGH Vs. STATE OF PUNJAB
January 11, 2016
AJAY BHARDWAJ Vs. JYOTSNA AND OTHERS
November 23, 2016
AJAY DESWAL Vs. INDIAN BANK, CORPORATE OFFICE AND OTHERS
May 26, 2016
AJAY JAIN Vs. DIRECTORATE OF ENFORCEMENT
October 7, 2016
AJAY KUMAR Vs. STATE OF PUNJAB
February 17, 2016
AJAY KUMAR Vs. VINOD KUMAR AND OTHERS
February 4, 2016
AJAY KUMAR & OTHERS Vs. STATE OF PUNJAB & ANOTHER
February 24, 2016
AJAY PAL SINGH Vs. STATE OF PUNJAB
June 1, 2016
AJAY RANA Vs. STATE OF UT CHANDIGARH
March 18, 2016
AJAY SINDHU Vs. VIKRAM AND OTHERS
February 23, 2016
AJIT Vs. STATE OF HARYANA
June 6, 2016
AJIT AND OTHERS Vs. SHYAM SUNDER AND OTHERS
May 18, 2016
AJIT KUMAR Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
October 4, 2016
AJIT SINGH Vs. STATE OF PUNJAB
March 1, 2016
AJIT SINGH Vs. PRESIDING OFFICER-CUM-SUB DIVISIONAL OFFICER, ELECTION TRIBUNAL (PANCHAYAT ELECTIONS), BATHINDA AND OTHERS
January 22, 2016
AJIT SINGH Vs. STATE OF PUNJAB AND ORS.
February 26, 2016
AJIT SINGH Vs. UNION OF INDIA AND ORS.
January 29, 2016
AJIT SINGH Vs. KANWARJIT KAUR
May 26, 2016
AJIT SINGH Vs. JAGTAR SINGH AND OTHERS
August 8, 2016
AJIT SINGH Vs. DISTRICT EXCISE AND TAXATION COMMISSIONER (DETC), NARNAUL AND ANOTHER
September 23, 2016
AJIT SINGH AND ANOTHER Vs. SUPERINTENDING CANAL OFFICER AND OTHERS
May 18, 2016
AJIT SINGH AND ORS Vs. STATE OF PUNJAB AND ANR
February 10, 2016
AJMER SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM- LABOUR COURT-I, GURGAON AND ANOTHER
February 29, 2016
AJMER SINGH Vs. MEGH NATH
May 5, 2016
AJMER SINGH Vs. GURMIT SINGH AND OTHERS
November 28, 2016
AKASH Vs. D.R.O.
October 5, 2016
AKBAR Vs. STATE OF PUNJAB AND OTHERS
March 14, 2016
AKHTAR HUSSAIN Vs. IFRAN AND OTHERS
August 24, 2016
AKSHAY DHAWAN Vs. STATE OF PUNJAB & ANOTHER
January 18, 2016
ALEP PARKASH SINGH AND ORS. Vs. ATAMJIT SINGH AND ORS.
January 8, 2016
ALI MOHAMMAD AND ANOTHER Vs. NIGAM DUTT AND OTHERS
September 8, 2016
ALKA DEVI Vs. STATE OF HARYANA AND ORS.
January 19, 2016
ALL INDIA FOOD CORPORATION OF INDIA WORKERS UNION Vs. PRESIDING OFFICER, EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
November 4, 2016
ALL INDIA LIC SMES GROUP/ASSOCIATION Vs. LIFE INSURANCE CORPORATION OF INDIA
June 3, 2016
AMAN Vs. STATE OF HARYANA
May 12, 2016
AMAN CONSTRUCTION COMPANY AND ANOTHER Vs. EXECUTIVE ENGINEER PUBLIC HEALTH AND ANOTHER
November 21, 2016
AMAN SECURITY AND DETECTIVES (REGD.) Vs. STATE OF HARYANA
November 18, 2016
AMANDEEP KAUR Vs. PUNJABI UNIVERSITY, PATIALA
January 15, 2016
AMANDEEP KAUR AND OTHERS Vs. MANGA MASIH AND OTHERS
May 30, 2016
AMANDEEP SIDHU Vs. M/S. ULTRATECH CEMENT LIMITED AND OTHERS
September 15, 2016
AMANDEEP SINGH @ AMANPREET SINGH Vs. STATE OF PUNJAB & ANR
February 26, 2016
AMANDEEP SINGH @ AMNA AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
May 26, 2016
AMANDEEP SINGH @ ROMI Vs. STATE OF PUNJAB & ORS
September 16, 2016
AMANDEEP SINGH BAWA Vs. STATE OF PUNJAB AND OTHERS
November 15, 2016
AMANINDER SINGH SEKHON Vs. STATE OF PUNJAB
May 23, 2016
AMAR ASHOK PATHAK Vs. STATE OF PUNJAB AND OTHERS
August 5, 2016
AMAR DASS Vs. GURMINDER SINGH KAHLON
September 23, 2016
AMAR SINGH Vs. STATE OF PUNJAB
May 31, 2016
AMAR SINGH Vs. NIRMAL SINGH
April 11, 2016
AMAR SINGH Vs. PRAKASH AND OTHERS
February 23, 2016
AMAR SINGH Vs. RAM DHARI
August 4, 2016
AMAR SINGH Vs. RAJ KUMAR
August 2, 2016
AMAR SINGH AND ANOTHER Vs. VARINDER KUMAR GUPTA
January 21, 2016
AMAR SINGH AND OTHERS Vs. KISHAN DEV (DEAD) THROUGH LRS.
July 21, 2016
AMAR SINGH MEHLA Vs. STATE OF HARYANA AND ORS.
February 8, 2016
AMAR SINGH S/O BOOR SINGH NOW DECEASED THROUGH HIS LRS. Vs. PRITAM SINGH AND OTHERS
October 4, 2016
AMAR SINGH SAINI Vs. SUKHCHARANJIT KAUR
January 13, 2016
AMARJEET BEETON Vs. COMMISSIONER OF INCOME TAX (TDS)
December 7, 2016
AMARJEET KAUR Vs. JAGDEV SINGH
January 5, 2016
AMARJEET KAUR Vs. STATE OF PUNJAB AND OTHERS
December 13, 2016
AMARJEET SINGH Vs. DEPUTY COMMISSIONER
February 29, 2016
AMARJIT KAUR Vs. PREETO AND OTHERS
December 2, 2016
AMARJIT KAUR Vs. BIKRAM SINGH AND ANOTHER
April 4, 2016
AMARJIT KAUR Vs. STATE OF PUNJAB AND OTHERS
September 20, 2016
AMARJIT KAUR & ANOTHER Vs. BALWANT SINGH & ANOTHER
July 29, 2016
AMARJIT KUMAR AND ORS. Vs. STATE OF PUNJAB
February 10, 2016
AMARJIT SINGH Vs. CHANDIGARH HOUSING BOARD AND OTHERS
May 24, 2016
AMARJIT SINGH Vs. NIRMALJEET KAUR AND ANOTHER
March 22, 2016
AMARJIT SINGH Vs. RAJINDER SINGH AND ORS.
April 12, 2016
AMARJIT SINGH Vs. KULJINDER SINGH
July 13, 2016
AMARJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
August 16, 2016
AMARJIT SINGH Vs. MANDEEP KAUR AND OTHERS
August 27, 2016
AMARJIT SINGH SIDHU Vs. STATE OF PUNJAB
June 9, 2016
AMARJTT SINGH AND ORS. Vs. GURDEEP SINGH AND ORS.
January 19, 2016
AMBIKA INTERNATIONAL Vs. UNION OF INDIA
June 17, 2016
AMBUJA CEMENTS LIMITED Vs. THE STATE OF PUNJAB AND ORS.
January 21, 2016
AMINA AND ORS. Vs. STATE OF HARYANA AND ORS.
February 4, 2016
AMIR CHAND Vs. MUNICIPALITY, THANESAR
January 6, 2016
AMIT Vs. SAROJ @ GEETA
February 17, 2016
AMIT Vs. STATE OF HARYANA
December 20, 2016
AMIT @ BITTU Vs. STATE OF HARYANA
August 9, 2016
AMIT AGARWAL Vs. SANJAY AGGARWAL
May 31, 2016
AMIT AGGARWAL Vs. SWAMI SARVANAND INSTITUTE OF ENGINEER & TECHNOLOGY AND OTHERS
December 19, 2016
AMIT ARORA @ AMIT Vs. STATE OF PUNJAB
May 17, 2016
AMIT ARYA Vs. KAMLESH KUMARI
February 8, 2016
AMIT JAIN Vs. KOMAL JAIN AND ANOTHER
May 23, 2016
AMIT KAUSHIK AND ORS. Vs. MONIKA GAUR AND ORS.
February 29, 2016
AMIT KUMAR Vs. RAMBIR YADAV AND ANOTHER
July 23, 2016
AMIT KUMAR Vs. NAVJOT DUBEY
December 12, 2016
AMIT KUMAR AND ORS. Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD. AND ORS.
February 12, 2016
AMIT KUMAR SHRIVASTAV Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH AND OTHERS
September 14, 2016
AMIT SHARMA Vs. BIMLA DEVI AND ANOTHER
February 24, 2016
AMIT SINGLA Vs. IDEA CELLULAR LTD AND OTHERS
February 8, 2016
AMITOJ SINGH Vs. STATE OF U.T. CHANDIGARH
March 18, 2016
AMRAWATI WELFARE SOCIETY PANCHKULA Vs. CENTRAL BOARD OF DIRECT TAXES
October 18, 2016
AMRESH KUMAR Vs. THE STATE OF PUNJAB
August 2, 2016
AMRESH UPADHYAY Vs. UNION OF INDIA
April 29, 2016
AMRIK SINGH Vs. SWARAN SINGH
January 29, 2016
AMRIK SINGH Vs. GAURAV KHURANA AND OTHERS
May 17, 2016
AMRIK SINGH Vs. INSPECTOR OF CUSTOMS
January 13, 2016
AMRIK SINGH Vs. FINANCIAL COMMISSIONER PUNJAB
December 16, 2016
AMRIK SINGH Vs. STATE OF HARYANA AND OTHERS
May 30, 2016
AMRIK SINGH Vs. GENERAL MANAGER (REGION), FOOD CORPORATION OF INDIA, PUNJAB AND OTHERS
August 2, 2016
AMRIK SINGH AND OTHERS Vs. STATE OF PUNJAB
February 1, 2016
AMRIT KAUR Vs. STATE OF PUNJAB AND OTHERS
September 29, 2016
AMRIT PAUL KAUR Vs. LIFE INSURANCE CORPORATION OF INDIA AND ANOTHER
July 14, 2016
AMRIT PAUL SINGH AND ANOTHER Vs. TATA AIG GENERAL INSURANCE COMPANY COMPANY LTD AND OTHERS
August 10, 2016
AMRITPAL KAUR Vs. STATE OF PUNJAB & ANR
March 15, 2016
AMRITPAL SINGH Vs. STATE OF PUNJAB AND ORS.
March 17, 2016
AMRITPAL SINGH Vs. STATE OF PUNJAB AND ANOTHER
May 27, 2016
AMRITSAR IMPROVEMENT TRUST, AMRITSAR Vs. AKHARA BRAHM BUTA, AMRITSAR
April 29, 2016
AMRITSAR KENNEL CLUB (REGISTERED) AND ORS. Vs. THE UNION OF INDIA AND ORS.
January 28, 2016
AMRO Vs. STATE OF PUNJAB
January 13, 2016
ANAMIKA YADAV Vs. STATE OF HARYANA
March 4, 2016
ANAND Vs. STATE OF HARYANA
March 30, 2016
ANAND Vs. STATE OF HARYANA
April 12, 2016
ANAND KANT BHATIA Vs. STATE OF HARYANA & ORS.
July 26, 2016
ANAND RATHI COMMODITIES LTD Vs. OM PARKASH AND ANOTHER
January 19, 2016
ANAND SINGH Vs. STATE OF HARYANA & OTHERS
October 5, 2016
ANAND SINGH Vs. STATE OF HARYANA & ANOTHER
February 25, 2016
ANCHAL AND OTHERS Vs. HONBLE PUNJAB AND HARYANA HIGH COURT, CHANDIGARH & ANR
August 17, 2016
ANCHAL KUMAR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
February 12, 2016
ANEESHA SHARMA Vs. STATE OF PUNJAB AND ORS
December 14, 2016
ANGOORI DEVI Vs. JAINENDRA GURUKUL PANCHKULA
April 22, 2016
ANGOORI DEVI AND OTHERS Vs. SMT. SATYA BHAMA
April 6, 2016
ANGREJ SINGH Vs. STATE OF PUNJAB
February 4, 2016
ANIL Vs. STATE OF HARYANA
June 3, 2016
ANIL BAMANIA Vs. MANAGING DIRECTOR, STATE BANK OF PATIALA
March 16, 2016
ANIL GARG Vs. STATE OF PUNJAB
February 16, 2016
ANIL GHAI Vs. SAGAR SINGH DUA
May 9, 2016
ANIL KUMAR Vs. STATE OF HARYANA
July 5, 2016
ANIL KUMAR Vs. STATE OF HARYANA AND ANOTHER
January 21, 2016
ANIL KUMAR Vs. UNION OF INDIA AND OTHERS
July 13, 2016
ANIL KUMAR Vs. STATE OF HARYANA
November 30, 2016
ANIL KUMAR Vs. CENTRAL ADMINISTRAIVE TRIBUNAL, CHANDIGARH BENCH
January 11, 2016
ANIL KUMAR AND ORS. Vs. STATE OF HARYANA AND OTHERS
January 7, 2016
ANIL KUMAR AND ORS. Vs. GOVERNMENT OF INDIA AND ORS.
January 27, 2016
ANIL KUMAR GUPTA Vs. STATE OF HARYANA AND ANOTHER
January 29, 2016
ANIL KUMAR RANGA Vs. STATE OF HARYANA
January 14, 2016
ANIT MITTAL Vs. RAMESH CHAND AND OTHERS
May 12, 2016
ANITA GUPTA Vs. NEW INDIA ASSURANCE CO LTD AND OTHERS
May 30, 2016
ANITA KADIAN Vs. STATE OF HARYANA
July 14, 2016
ANITA RAI Vs. LAVNEESH GULATI
January 29, 2016
ANITA YADAV Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH AND ORS.
March 22, 2016
ANJAN KUMAR SAHU Vs. GURBAX RANI
February 2, 2016
ANJU Vs. STATE OF HARYANA AND ORS.
April 4, 2016
ANJU BALA & ORS. Vs. STATE OF HARYANA AND OTHERS
July 14, 2016
ANJU RANI Vs. STATE OF PUNJAB AND OTHERS
December 14, 2016
ANKIT Vs. DISTRICT INDUSTRIES CENTRE, UT CHANDIGARH & ORS
August 2, 2016
ANKIT SHARMA Vs. PUNJAB TECHNICAL UNIVERSITY, JALANDHAR AND ANOTHER
August 1, 2016
ANKIT THAKRAN Vs. STATE OF HARYANA & OTHERS
August 8, 2016
ANMEET SINGH Vs. STATE OF HARYANA AND OTHERS
May 20, 2016
ANMOL Vs. REGISTRAR, LALA LAJ PAT RAI UNIVERSITY OF VETERINARY & ANIMAL SCIENCES, HISAR & ANOTHER
July 27, 2016
ANMOL SACHDEVA Vs. STATE OF PUNJAB AND OTHERS
December 20, 2016
ANOOP SINGH & ANR Vs. STATE OF PUNJAB & ORS
January 27, 2016
ANSHU AND ORS Vs. STATE OF HARYANA AND ANR
December 21, 2016
ANSHUMAN KALER Vs. GARIMA SUMRAN
August 11, 2016
ANU BHANVARA Vs. SOHAN LAL AND OTHERS
April 5, 2016
ANUDEEP SINGH Vs. GEETANJALI SINGH
February 17, 2016
ANUJ KUMAR Vs. STATE OF HARYANA
May 16, 2016
ANURAG CHAHAL AND OTHERS Vs. STATE OF HARYANA & ANR
May 5, 2016
ANURAG GUPTA Vs. STATE OF PUNJAB
June 2, 2016
ANURAG PATHAK Vs. UNION OF INDIA AND OTHERS
February 17, 2016
ANURAG PATHAK Vs. UNION OF INDIA AND OTHERS
December 22, 2016
ANWAR Vs. STATE OF HARYANA
March 1, 2016
APJ SENIOR SECONDARY SCHOOL Vs. HAZARI LAL AND ORS.
January 13, 2016
APOORVA KALIA Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES, FARIDKOT AND ORS.
April 23, 2016
APURV AND OTHERS Vs. STATE OF HARYANA AND OTHERS
February 27, 2016
APURVA KALIA Vs. HARVINDER SINGH AND ORS.
April 22, 2016
ARAN KUMAR Vs. STATE INFORMATION COMMISSION AND ORS
November 18, 2016
ARASHJIT SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
February 3, 2016
ARICENT TECHNOLOGIES (HOLDINGS) LIMITED Vs. DURGA SOFTELECOM PRIVATE LIMITED
April 11, 2016
ARJESH HANDA @ BANTY @ RAMESH HANDA & ORS. Vs. STATE OF PUNJAB
February 1, 2016
ARJINDER SINGH Vs. STATE OF PUNJAB
May 6, 2016
ARJINDER SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
March 31, 2016
ARJUN SINGH Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
May 6, 2016
ARJUN SOOD AND ORS. Vs. PANJAB UNIVERSITY, CHANDIGARH AND ORS.
April 22, 2016
ARRIVE SAFE SOCIETY OF CHANDIGARH Vs. STATE OF HARYANA AND OTHERS
August 10, 2016
ARRUN KUMAR SHARMA AND OTHERS Vs. PUNJAB NATIONAL BANK AND ANOTHER
July 14, 2016
ARSHDEEP KAUR Vs. PRITAM SINGH
February 23, 2016
ARU Vs. MAJOR SINGH AND ANOTHER
May 31, 2016
ARUN CONSTRUCTIONS COMPANY, LUDHIANA Vs. CHIEF ENGINEER, PUNJAB AGRICULTURAL UNIVERSITY, LUDHIANA AND ANOTHER
September 21, 2016
ARUN GOYAL AND ORS. Vs. ANITA RANI AND ORS.
March 30, 2016
ARUN KUMAR Vs. DAULAT RAM
March 11, 2016
ARUN KUMAR Vs. GURU RAVI DAS AYURVED UNIVERSITY AND OTHERS
September 26, 2016
ARUN SHARMA Vs. UNION OF INDIA AND OTHERS
July 22, 2016
ARVIND BANSAL AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
August 23, 2016
ARVIND KUMAR Vs. STATE OF HARYANA
June 1, 2016
ARVIND KUMAR AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
February 4, 2016
ARVIND KUMAR SHARMA Vs. STATE OF PUNJAB
January 22, 2016
ARVIND LIFESTYLE BRANDS LIMITED Vs. SATYANARAIN SHARMA AND ANOTHER
June 1, 2016
ARVINDER SINGH @ RAVINDER SINGH Vs. STATE OF PUNJAB
February 11, 2016
ARYA PRITINIDHI SABHA Vs. JARNAIL SINGH
April 11, 2016
ASHA DEVI Vs. STATE OF HARYANA AND ORS.
February 2, 2016
ASHA GAMBHIR Vs. GHANSHYAM DASS GAMBHIR
April 22, 2016
ASHA SONI (SINCE DECEASED) THROUGH L RS Vs. RAMESH KUMAR
September 21, 2016
ASHISH AND OTHERS Vs. RAMEHAR AND OTHERS
August 24, 2016
ASHISH YADAV Vs. STATE OF HARYANA AND ORS.
February 24, 2016
ASHOK Vs. STATE OF HARYANA AND OTHERS
January 6, 2016
ASHOK KUMAR Vs. STATE OF HARYANA
September 20, 2016
ASHOK KUMAR Vs. STATE OF PUNJAB AND OTHERS
August 10, 2016
ASHOK KUMAR Vs. STATE OF HARYANA
February 8, 2016
ASHOK KUMAR Vs. STATE OF HARYANA
February 17, 2016
ASHOK KUMAR Vs. SURINDER KUMAR
January 8, 2016
ASHOK KUMAR Vs. SHEELA AND ORS.
February 23, 2016
ASHOK KUMAR Vs. STATE OF HARYANA AND OTHERS
May 27, 2016
ASHOK KUMAR Vs. RAVINDER KUMAR AND OTHERS
May 18, 2016
ASHOK KUMAR Vs. STATE OF HARYANA
April 11, 2016
ASHOK KUMAR @ CHANI Vs. STATE OF PUNJAB & OTHERS
March 10, 2016
ASHOK KUMAR @ PAPPU Vs. STATE OF PUNJAB & OTHERS
March 10, 2016
ASHOK KUMAR AND ANOTHER Vs. PUNJAB STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION (MARKFED)
April 1, 2016
ASHOK KUMAR AND ORS. Vs. SHIVJI RAM AND ORS.
February 9, 2016
ASHOK KUMAR AND ORS. Vs. STATE OF PUNJAB
March 14, 2016
ASHOK KUMAR AND ORS. Vs. STATE OF HARYANA AND ORS.
February 9, 2016
ASHOK KUMAR AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
August 26, 2016
ASHOK KUMAR AND OTHERS Vs. STATE OF HARYANA
February 29, 2016
ASHOK KUMAR WATTA Vs. STATE OF PUNJAB AND OTHERS
July 23, 2016
ASHOK KUMAR WATTS Vs. UCO BANK AND OTHERS
September 14, 2016
ASHUTOSH SHUKLA Vs. STATE OF HARYANA
May 16, 2016
ASHWANI Vs. MURTI DEVI AND OTHERS
December 20, 2016
ASHWANI CHATLEY Vs. GURWINDER SINGH
May 30, 2016
ASHWANI KUMAR Vs. U.T. CHANDIGARH AND OTHERS
September 27, 2016
ASHWANI KUMAR Vs. PARVEEN ATWAL
January 18, 2016
ASHWANI KUMAR Vs. PUNJAB AND HARYANA HIGH COURT
May 11, 2016
ASHWANI KUMAR Vs. NARINDER SINGH AND OTHERS
February 12, 2016
ASHWANI KUMAR Vs. STATE OF PUNJAB AND ANR
August 10, 2016
ASHWANI KUMAR ALIAS ASSU Vs. STATE OF PUNJAB
June 1, 2016
ASHWINDER PAL KAUR Vs. STATE OF PUNJAB AND OTHERS
May 16, 2016
ASI SANT RAM Vs. STATE OF HARYANA AND ANOTHER
November 28, 2016
ASIAN LOKTO INDUSTRIES LIMITED Vs. NANDAN SALES
March 14, 2016
ASIT KUMAR CHAKRABORTI AND ORS. Vs. NATIONAL INSTITUTE OF PHARMACEUTICAL EDUCATION AND RESEARCH AND ORS.
May 3, 2016
ASRFI Vs. RAM LAL
February 3, 2016
ASSISTANT PROVIDENT FUND COMMISSIONER (PENSION) AND ORS. Vs. RAM KUMAR AND ORS.
January 11, 2016
ASSISTANT PROVIDENT FUND COMMISSIONER, CHANDIGARH Vs. EMPLOYEE PROVIDENT FUND APPELLATE TRIBUNAL AND ANOTHER
October 25, 2016
ASSOCIATION OF NCTE APPROVED COLLEGES(REGD.) Vs. STATE OF HARYANA
February 25, 2016
ATAMJIT SINGH Vs. COMMISSIONER OF INCOME TAX-II, JALANDHAR
February 9, 2016
ATMA RAM (DEAD) THROUGH LRS Vs. STATE OF PUNJAB AND OTHERS
August 31, 2016
ATMA SINGH Vs. STATE OF PUNJAB
February 3, 2016
ATMA SINGH Vs. STATE OF PUNJAB
May 24, 2016
ATTAR SINGH Vs. INCOME TAX OFFICER, WARD 1(2)
February 9, 2016
ATTAR SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
January 12, 2016
ATUL KUMAR Vs. STATE OF HARYANA AND OTHERS
November 29, 2016
AVDESH TRACKS PRIVATE LIMITED Vs. STATE OF PUNJAB AND ANOTHER
August 2, 2016
AVITAL POST STUDIOZ LIMITED Vs. UNION OF INDIA AND OTHERS
June 22, 2016
AVNINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB
November 10, 2016
AVTAR KAUR Vs. SUKHBIR KAUR
May 13, 2016
AVTAR SINGH Vs. STATE OF PUNJAB
May 31, 2016
AVTAR SINGH Vs. STATE OF PUNJAB
January 20, 2016
AVTAR SINGH Vs. STATE OF PUNJAB
September 14, 2016
AVTAR SINGH Vs. AMARJIT SINGH AND OTHERS
April 22, 2016
AVTAR SINGH Vs. AMARJIT SINGH
March 21, 2016
AVTAR SINGH Vs. STATE OF PUNJAB AND OTHERS
February 5, 2016
AVTAR SINGH Vs. STATE OF PUNJAB
July 8, 2016
AVTAR SINGH Vs. JASBIR SINGH AND OTHERS
April 22, 2016
AVTAR SINGH Vs. SMT. PARAMJIT KAUR
August 3, 2016
AVTAR SINGH Vs. AMARJIT SINGH
August 5, 2016
AVTAR SINGH Vs. MANOJ KUMAR AND OTHERS
May 13, 2016
AVTAR SINGH @ HAPPY Vs. STATE OF PUNJAB
March 31, 2016
AVTAR SINGH ALIAS TARA AND OTHERS Vs. UNION TERRITORY, CHANDIGARH
January 27, 2016
AVTAR SINGH BAINS Vs. GURDEV KAUR AND ORS.
January 20, 2016
AZAD SINGH Vs. STATE OF HARYANA & OTHERS
November 29, 2016
AZAD SINGH GHANGAS Vs. SUMAN KUMARI
March 14, 2016
AZAD SINGH GULIA Vs. BHAI RAM
January 6, 2016
AZAD SINGH HOODA, ASSOCIATE PROFESSOR Vs. STATE OF HARYANA AND OTHERS
August 8, 2016
AZADBIR Vs. SHALIMAR TOWN PLANNERS
March 10, 2016
B C ARORA Vs. HARYANA DAIRY DEVELOPMENT COOPERATIVE FEDERATION LTD AND ANOTHER
August 4, 2016
B.D. VIJ Vs. STATE OF HARYANA AND ORS.
March 21, 2016
BABA GOPAL DASS CHELA SURTI DASS Vs. GHAT TALAB KAULAN WALA
July 18, 2016
BABITA Vs. BALA DEVI AND ORS.
January 25, 2016
BABLI Vs. STATE OF HARYANA
May 26, 2016
BABLI & OTHERS Vs. KUMARI RUCHI BANSAL & ANOTHER
August 29, 2016
BABLI AND OTHERS Vs. SURESH AND ANOTHER
May 20, 2016
BABLOO Vs. STATE OF HARYANA
May 28, 2016
BABU LAL Vs. STATE OF HARYANA
January 21, 2016
BABU LAL Vs. STATE OF HARYANA
February 12, 2016
BABU LAL Vs. STATE OF HARYANA & ORS
January 27, 2016
BABU RAM AND ORS. Vs. VIJAY SINGH AND ORS.
January 8, 2016
BABU SINGH Vs. UMED SINGH AND OTHERS
February 1, 2016
BACH RAM AND ORS Vs. RAM DIA AND ORS
March 10, 2016
BACHAN KAUR Vs. MEHAL SINGH
February 17, 2016
BACHAN SINGH Vs. PANJAB UNIVERSITY, SECTOR 14, CHANDIGARH
January 8, 2016
BACHITTAR SINGH AND ORS Vs. STATE OF PUNJAB AND ANR
November 16, 2016
BADAN SINGH Vs. STATE OF HARYANA AND OTHERS
April 27, 2016
BADRI RAM @ BADRI DASS @ BADRI NATH Vs. FOOD CORPORATION OF INDIA, JALANDHAR
August 3, 2016
BADRI TIWARI Vs. UNION TERRITORY, CHANDIGARH
October 25, 2016
BAGGU KHAN Vs. STATE OF PUNJAB AND OTHERS
June 1, 2016
BAGHIARI COOPERATIVE AGRICULTURAL SERVICE SOCIETY LIMITED Vs. STATE OF PUNJAB AND ANOTHER
February 1, 2016
BAGICHA SINGH Vs. FINANCIAL COMMISSIONER (APPEALS), PUNJAB AND OTHERS
August 2, 2016
BAHAL SINGH Vs. STATE OF PUNJAB AND OTHERS
July 21, 2016
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD Vs. RUPINDER KAUR
April 8, 2016
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. RANJIT KAUR AND OTHERS
July 18, 2016
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. BIMLA AND OTHERS
December 19, 2016
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. PARMINDER SINGH AND OTHERS
May 24, 2016
BAJRANG LAL Vs. STATE OF HARYANA AND OTHERS
April 4, 2016
BAKHTAUR SINGH Vs. BALVIR CHAND
January 15, 2016
BALA RAM Vs. STATE OF HARYANA AND OTHERS
December 21, 2016
BALA RANI Vs. MANAGING DIRECTOR HAFED AND OTHERS
May 24, 2016
BALAJI TRADING COMPANY Vs. THE STATE OF HARYANA AND ORS.
January 27, 2016
BALBIR Vs. RAMJI LAL AND OTHERS
August 12, 2016
BALBIR AND OTHERS Vs. STATE OF HARYANA
May 5, 2016
BALBIR AND OTHERS Vs. GOVT HIGH SCHOOL (SENIOR SECONDARY SCHOOL)
March 29, 2016
BALBIR CHAND Vs. STATE OF PUNJAB AND ANOTHER
June 1, 2016
BALBIR KAUR Vs. DISTRICT MAGISTRATE
October 26, 2016
BALBIR KAUR AND OTHERS Vs. JAGPAL SINGH AND OTHERS
February 15, 2016
BALBIR SINGH Vs. BHAJAN KAUR ALIAS BHAJNO AND OTHERS
May 2, 2016
BALBIR SINGH Vs. STATE OF PUNJAB & ORS.
August 17, 2016
BALBIR SINGH Vs. STATE OF PUNJAB AND OTHERS
September 19, 2016
BALBIR SINGH Vs. PYAR KAUR AND OTHERS
April 26, 2016
BALBIR SINGH Vs. HARYANA AGRO INDUSTRIES CORPN. LTD.
January 5, 2016
BALBIR SINGH Vs. HARYANA POWER GENERATION CORPORATION LTD. AND ORS.
February 8, 2016
BALBIR SINGH Vs. SATNAM SINGH AND ANOTHER
June 1, 2016
BALBIR SINGH AND OTHERS Vs. SHER SINGH AND OTHERS
August 10, 2016
BALBIR SINGH AND OTHERS Vs. STATE OF PUNJAB
May 18, 2016
BALBIR SINGH BAJWA Vs. STATE OF PUNJAB
March 2, 2016
BALBIR SINGH KHOKHA Vs. STATE OF HARYANA AND OTHERS
July 20, 2016
BALBIRO AND OTHERS Vs. JAGDISH SINGH AND OTHERS
November 18, 2016
BALDEV KRISHAN Vs. STATE OF PUNJAB
July 14, 2016
BALDEV KUMAR Vs. STATE OF HARYANA AND OTHERS
April 22, 2016
BALDEV RAI Vs. BHIM SAIN
January 6, 2016
BALDEV RAJ AND Vs. STATE OF HARYANA
June 10, 2016
BALDEV SINGH Vs. STATE OF PUNJAB
June 10, 2016
BALDEV SINGH Vs. STATE OF PUNJAB
May 13, 2016
BALDEV SINGH Vs. STATE OF PUNJAB
June 2, 2016
BALDEV SINGH Vs. STATE OF PUNJAB AND ORS.
March 29, 2016
BALDEV SINGH Vs. KURUKSHETRA UNIVERSITY, KURUKSHETRA AND ORS.
February 1, 2016
BALDEV SINGH Vs. JASKARAN KAUR AND OTHERS
February 11, 2016
BALDEV SINGH Vs. STATE OF HARYANA
November 11, 2016
BALDEV SINGH Vs. GURU NANAK DEV UNIVERSITY, AMRITSAR AND OTHERS
August 1, 2016
BALDEV SINGH AND ANOTHER Vs. REGISTRAR CO-OPERATIVE SOCIETIES AND OTHERS
November 15, 2016
BALDEV SINGH BHATIA Vs. STATE OF PUNJAB AND OTHERS
September 16, 2016
BALIHAR SINGH Vs. SARABJIT KAUR AND OTHERS
November 4, 2016
BALJEET Vs. STATE OF HARYANA
March 18, 2016
BALJEET KAUR AND ORS. Vs. BUTTA SINGH AND ORS.
April 26, 2016
BALJEET SINGH Vs. BALWANT SINGH AND ANOTHER
June 3, 2016
BALJEET SINGH Vs. STATE OF HARYANA
June 13, 2016
BALJEET SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
December 20, 2016
BALJINDER @ JOGINDER Vs. STATE OF HARYANA
September 24, 2016
BALJINDER KAUR Vs. PARDEEP KUMAR
May 4, 2016
BALJINDER KAUR Vs. KIKKAR SINGH AND ANOTHER
March 22, 2016
BALJINDER KAUR Vs. KRISHAN LAL THROUGH L RS AND ANOTHER
May 6, 2016
BALJINDER KAUR AND OTHERS Vs. SUKHWINDER SINGH AND OTHERS
March 1, 2016
BALJINDER SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, AMRITSAR
March 17, 2016
BALJINDER SINGH Vs. KULWINDER KAUR
January 12, 2016
BALJINDER SINGH Vs. STATE OF PUNJAB AND ANOTHER
May 27, 2016
BALJINDER SINGH @ KALA & ANOTHER Vs. STATE OF PUNJAB
January 11, 2016
BALJINDER SINGH AND ANOTHER Vs. JAGIR KAUR (THROUGH LRS) AND OTHERS
July 13, 2016
BALJIT Vs. SHAMBU AND ANOTHER
February 2, 2016
BALJIT KAUR AND OTHERS Vs. JASWINDER SINGH AND OTHERS
May 4, 2016
BALJIT KUMAR Vs. STATE OF PUNJAB
May 4, 2016
BALJIT SINGH Vs. PUNJAB SMALL INDUSTRIES & EXPORT CORPORATION LTD. AND ORS.
April 8, 2016
BALJIT SINGH Vs. STATE OF PUNJAB AND ANOTHER
March 16, 2016
BALJIT SINGH Vs. SHINGARA SINGH AND OTHERS
May 31, 2016
BALJIT SINGH Vs. DIRECTOR GENERAL SCHOOL EDUCATION AND STATE PROJECT DIRECTOR
February 2, 2016
BALJIT SINGH Vs. THE PATIALA CENTRAL COOPERATIVE BANK LTD.
June 6, 2016
BALJIT SINGH & ANR Vs. STATE OF PUNJAB
August 9, 2016
BALJIT SINGH AND OTHERS Vs. PUNJAB AND HARYANA HIGH COURT, CHANDIGARH
December 6, 2016
BALJIT SINGH AND OTHERS Vs. AVTAR SINGH AND ANOTHER
January 28, 2016
BALJIT SINGH DADUWAL Vs. STATE OF PUNJAB
February 17, 2016
BALKAR SINGH Vs. STATE OF HARYANA
February 11, 2016
BALKAR SINGH Vs. STATE OF PUNJAB AND OTHERS
September 29, 2016
BALKAR SINGH Vs. GIAN SINGH AND ORS.
January 8, 2016
BALKAR SINGH Vs. DIDAR SINGH
June 2, 2016
BALLAMGARH COOPERATIVE LABOUR & CONSTRUCTION SOCIETY LTD AND OTHERS Vs. PUNJAB STATE POWER CORPORATION LIMITED AND OTHERS
May 25, 2016
BALLARPUR INDUSTRIES LTD Vs. ARJUN GASES LTD AND ANOTHER
September 19, 2016
BALLY SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
February 24, 2016
BALOUR SINGH Vs. STATE OF PUNJAB
May 24, 2016
BALRAJ SINGH Vs. BHUPINDER SINGH
January 6, 2016
BALRAJ SINGH Vs. STATE OF PUNJAB
January 12, 2016
BALRAJ SINGH (DECEASED) THROUGH LRS Vs. STATE OF HARYANA AND ANOTHER
August 27, 2016
BALRAJ SINGH AND ANOTHER Vs. GRAM PANCHAYAT VILLAGE BEHOLI AND OTHERS
February 29, 2016
BALRAM Vs. STATE OF HARYANA
September 5, 2016
BALVINDER SINGH Vs. STATE OF HARYANA
January 20, 2016
BALVINDER SINGH Vs. STATE OF HARYANA & ANOTHER
April 23, 2016
BALWAN Vs. REKHA AND OTHERS
January 5, 2016
BALWAN Vs. STTE OF PUNJAB AND OTHERS
January 22, 2016
BALWAN SINGH Vs. D.H.B.V.N. AND ORS.
February 19, 2016
BALWAN SINGH Vs. SUNIL ALIAS SONU
February 9, 2016
BALWAN SINGH Vs. TRANSPORT COMMISSIONER & ANR
August 4, 2016
BALWANT BHATIA Vs. APPELLATE AUTHORITY (THE BOARD OF DIRECTORS)
March 1, 2016
BALWANT KAUR AND ORS. Vs. KARTAR SINGH AND ORS.
January 6, 2016
BALWANT RAI Vs. RAJ KUMAR AND OTHERS
January 12, 2016
BALWANT SINGH Vs. STATE OF PUNJAB
September 14, 2016
BALWANT SINGH Vs. STATE OF HARYANA
January 29, 2016
BALWANT SINGH Vs. PRITAM SINGH
August 17, 2016
BALWANT SINGH Vs. SURINDER PAL KAUR
January 21, 2016
BALWANT SINGH Vs. STATE OF PUNJAB
August 8, 2016
BALWANT SINGH Vs. FINANCIAL COMMISSIONER, REVENUE, PUNJAB AND OTHERS
September 21, 2016
BALWANT SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
April 12, 2016
BALWANTI Vs. SIMRU
January 8, 2016
BALWINDER KAUR Vs. KULDEEP SINGH AND ORS.
January 14, 2016
BALWINDER KAUR Vs. STATE OF PUNJAB
July 5, 2016
BALWINDER KAUR AND OTHERS Vs. S SAROOP SINGH AND OTHERS
April 5, 2016
BALWINDER KAUR AND OTHERS Vs. DARSHAN KHAN AND OTHERS
August 3, 2016
BALWINDER SINGH Vs. THE ELECTION TRIBUNAL-CUM-ADDITIONAL DEPUTY COMMISSIONER AND ORS.
January 12, 2016
BALWINDER SINGH Vs. STATE OF PUNJAB AND ORS.
March 11, 2016
BALWINDER SINGH Vs. STATE OF PUNJAB
January 19, 2016
BALWINDER SINGH Vs. CHANDAN RAM
March 21, 2016
BALWINDER SINGH Vs. STATE OF PUNJAB AND ANOTHER
March 18, 2016
BALWINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
August 9, 2016
BALWINDER SINGH Vs. SHAM LAL AND OTHERS
November 29, 2016
BALWINDER SINGH Vs. SURJIT KAUR AND OTHERS
May 16, 2016
BALWINDER SINGH Vs. TEHAL SINGH AND OTHERS
May 10, 2016
BALWINDER SINGH @ TOTA AND OTHERS Vs. TARSEM LAL @ SEMA
March 18, 2016
BALWINDER SINGH AND ANOTHER Vs. SHEELA RANI AND OTHERS
January 22, 2016
BALWINDER SINGH AND OTHERS Vs. PUNJAB STATE POWER CORPORATION LTD. & OTHERS
August 8, 2016
BALWINDER THAKUR @ SONU Vs. STATE OF PUNJAB
July 15, 2016
BANARSI DASS Vs. SUNITA RANI @ SARITA RANI AND ORS.
October 7, 2016
BANI SINGH Vs. ISHAQ MOHMAD AND OTHERS
February 16, 2016
BANKE LAL Vs. PUNJAB & HARYANA HIGH COURT, CHANDIGARH AND ORS.
April 25, 2016
BANSI LAL Vs. STATE OF PUNJAB AND ORS.
January 5, 2016
BAR ASSOCIATION, ZIRA Vs. STATE OF PUNJAB AND OTHERS
December 14, 2016
BASANT KAUR Vs. MANJEET SINGH AND OTHERS
April 5, 2016
BASTI RAM Vs. STATE OF HARYANA AND ORS.
March 3, 2016
BATRA PALACE P LIMITED Vs. COMMISSIONER OF INCOME TAX
March 31, 2016
BEANT KAUR Vs. GURWINDER SINGH
April 27, 2016
BEANT SINGH Vs. STATE OF PUNJAB AND OTHERS
December 6, 2016
BEANT SINGH Vs. RAJENDER CHAKARWATI & OTHERS
July 4, 2016
BEANT SINGH AND OTHERS Vs. KARNAIL SINGH AND OTHERS
February 12, 2016
BEBB INDIA LTD Vs. M/S ABW INFRASTRUCTURE LTD AND OTHERS
September 27, 2016
BEDRAM SHARMA @ VEDRAM SHARMA Vs. STATE OF HARYANA
May 31, 2016
BEGHA AND OTHERS Vs. BISHAN SINGH AND OTHERS
May 24, 2016
BEJINDER KUMAR AND ORS. Vs. UNION TERRITORY CHANDIGARH AND ORS.
February 25, 2016
BHAG SINGH Vs. STATE OF HARYANA
March 3, 2016
BHAG SINGH Vs. MOHINDER SINGH AND OTHERS
May 17, 2016
BHAG SINGH Vs. STATE OF PUNJAB
December 15, 2016
BHAGAT RAM AND ANOTHER Vs. BHARAT SANCHAR NIGAM LTD AND OTHERS
February 3, 2016
BHAGAT SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
January 5, 2016
BHAGO DEVI AND ANOTHER Vs. ASHISH AND OTHERS
June 2, 2016
BHAGU Vs. JAGTAR SINGH AND ORS.
February 9, 2016
BHAGWAN DASS Vs. STATE OF PUNJAB
February 17, 2016
BHAGWAN SINGH Vs. PUNJAB WAKF BOARD
September 27, 2016
BHAGWAN SINGH & ORS Vs. STATE OF PUNJAB & ANR
April 5, 2016
BHAGWAN SINGH @ BHANA Vs. STATE OF PUNJAB
April 4, 2016
BHAGWANA Vs. KRISHAN
February 8, 2016
BHAGWANTI Vs. KARNAIL SINGH AND ORS.
March 28, 2016
BHAGWANTI BUILDING STORE, PANCHKULA Vs. SHRI SHEEL KUMAR
April 5, 2016
BHAGWATI NIGAH GRAM UDYOG MANDAL Vs. STATE OF HARYANA AND ORS.
February 24, 2016
BHAGWATI PRINTERS PRIVATE LIMITED Vs. IDBI BANK LIMITED AND ANOTHER
May 12, 2016
BHAJAN @ KANCHAN @ RAJU Vs. STATE OF HARYANA
February 17, 2016
BHAJAN KAUR AND ORS. Vs. PRASIN KAUR AND ORS.
January 18, 2016
BHAJAN SINGH Vs. STATE OF HARYANA
January 27, 2016
BHAJAN SINGH Vs. JASVIR KAUR
January 27, 2016
BHAJAN SINGH AND ORS. Vs. KULWANT SINGH AND ORS.
January 14, 2016
BHAL SINGH Vs. STATE OF HARYANA
May 27, 2016
BHALE RAM Vs. STATE OF HARYANA
March 10, 2016
BHARAT BHUSHAN Vs. DILBAG SINGH & ANOTHER
May 3, 2016
BHARAT BHUSHAN & ORS. Vs. STATE OF PUNJAB AND OTHERS
May 11, 2016
BHARAT BHUSHAN AND OTHERS Vs. ANAND KUMAR AND OTHERS
June 17, 2016
BHARAT RAGHAV @ REHRA Vs. STATE OF HARYANA
September 5, 2016
BHARAT SANCHAR NIGAM LIMITED AND ANOTHER Vs. NAVEEN SHARMA AND OTHERS
December 23, 2016
BHARAT SINGH (DECEASED) THROUGH LRS AND OTHERS Vs. SIDHARTH AND OTHERS
May 25, 2016
BHARTI Vs. THE PRESIDING OFFICER AND ANOTHER
August 9, 2016
BHARTI Vs. MANOJ KUMAR
May 24, 2016
BHARTI AXA GENERAL INSURANCE CO. LTD. Vs. MAHENOOR BEGUM AND OTHERS
May 19, 2016
BHARTI AXA GENERAL INSURANCE COMPANY LTD. AND ORS. Vs. BALJEET KAUR AND ORS.
April 22, 2016
BHATINDA IMPROVEMENT TRUST Vs. MADAN LAL AND OTHERS
August 31, 2016
BHEEM SINGH Vs. STATE OF PUNJAB AND OTHERS
December 21, 2016
BHIM SAIN Vs. STATE OF HARYANA AND OTHERS
April 12, 2016
BHIM SINGH Vs. STATE OF HARYANA & ANOTHER
August 5, 2016
BHIMSEN Vs. SHIVDEV SINGH AND OTHERS
February 23, 2016
BHINDER SINGH AND ORS. Vs. STATE OF PUNJAB
January 19, 2016
BHOGI RAM Vs. PUNJAB & HARYANA HIGH COURT & ORS
August 24, 2016
BHOLA SINGH Vs. STATE OF PUNJAB
May 6, 2016
BHOOP DEI Vs. GURMEET SINGH AND ANOTHER
February 29, 2016
BHOOP SINGH Vs. STATE OF HARYANA & OTHERS
February 27, 2016
BHUMIKA KUKREJA Vs. KURUKSHETRA UNIVERSITY, KURUKSHETRA AND OTHERS
August 19, 2016
BHUNA CO Vs. FAKIR CHAND AND ANOTHER
May 10, 2016
BHUPENDER @ BINDER Vs. STATE OF HARYANA
June 1, 2016
BHUPENDER SINGH Vs. MANJU AGGARWAL
September 23, 2016
BHUPINDER KAUR Vs. SUKHMINDER SINGH
July 13, 2016
BHUPINDER PAL Vs. STATE OF PUNJAB AND OTHERS
December 13, 2016
BHUPINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
January 21, 2016
BHUPINDER SINGH Vs. STATE OF PUNJAB
May 6, 2016
BHUPINDER SINGH Vs. JASWANT SINGH
January 15, 2016
BHUPINDER SINGH Vs. MOHAN LAL AND OTHERS
March 3, 2016
BHUPINDER SINGH Vs. PARVEEN KUMAR AND OTHERS
April 7, 2016
BHUPINDER SINGH Vs. STATE OF HARYANA AND OTHERS
May 30, 2016
BHUPINDER SINGH AND ORS. Vs. RAJINDER KAUR AND ORS.
January 21, 2016
BHUPINDER SINGH AND OTHERS Vs. AMRIK SINGH AND ANOTHER
August 3, 2016
BHUPINDER SINGH AND OTHERS Vs. SUKHDEV SINGH AND ANOTHER
August 17, 2016
BHURU Vs. CHANDGI RAM AND OTHERS
July 18, 2016
BHUSHAN KUMAR Vs. STATE OF PUNJAB AND ORS.
April 7, 2016
BIDHI CHAND Vs. TRIBHUVAN SINGH & ANOTHER
May 11, 2016
BIDYA DEVI AGGARWAL Vs. NARENDER KUMAR AGGARWAL AND ORS.
March 16, 2016
BIKKAR SINGH Vs. STATE OF PUNJAB
August 31, 2016
BIKKAR SINGH AND ORS. Vs. STATE OF PUNJAB
January 25, 2016
BIKRAM SINGH KOHLI Vs. LIFE INSURANCE CORPORATION OF INDIA AND ORS.
April 29, 2016
BIKRAM TANDON Vs. STATE OF PUNJAB
February 24, 2016
BIKRAMJEET SINGH AND ANOTHER Vs. UNION OF INDIA AND OTHERS
May 13, 2016
BIKRAMJIT SINGH Vs. MALKIAT KAUR AND OTHERS
February 15, 2016
BIKRAMJIT SINGH AND ORS. Vs. STATE OF PUNJAB
March 16, 2016
BILLU AND ANOTHER Vs. STATE OF HARYANA
April 28, 2016
BIMAL KUMAR Vs. GULJINDER SINGH
August 3, 2016
BIMLA AND ANOTHER Vs. MAHIPAL AND OTHERS
February 15, 2016
BIMLA DEVI Vs. M/S SURJA RAM AND SONS AND OTHERS
November 7, 2016
BIMLA DEVI Vs. RAMESH CHAND
March 14, 2016
BIMLA DEVI Vs. SURJEET SINGH
April 4, 2016
BIMLA DEVI AND OTHERS Vs. STATE OF HARYANA AND OTHERS
May 18, 2016
BIMLA RANI AND ANOTHER Vs. NATIONAL INSURANCE CO LTD AND OTHERS
February 15, 2016
BINDER RAM AND ORS. Vs. STATE OF PUNJAB
March 31, 2016
BINDER SINGH Vs. STATE OF PUNJAB & ORS
February 29, 2016
BINDRO AND OTHERS Vs. BABI AND OTHERS
January 21, 2016
BINDU KAUSHAL Vs. STATE OF PUNJAB AND OTHERS
September 15, 2016
BIOSTADT INDIA LTD Vs. STATE OF HARYANA AND OTHERS
February 4, 2016
BIR SINGH Vs. STATE OF HARYANA
May 19, 2016
BIR SINGH AND ANOTHER Vs. KRISHAN GOSHALA, SIWANI AND ANOTHER
March 29, 2016
BIRA ALIAS BIRU Vs. CHANDER AND OTHERS
January 21, 2016
BIRENDER KUMAR KARDAM Vs. STATE OF HARYANA AND OTHERS
August 4, 2016
BIRMATI Vs. RAMESH KUMAR
July 5, 2016
BISHAN SINGH Vs. GURINDER SINGH
March 4, 2016
BITTA AND ORS. Vs. STATE OF HARYANA
February 5, 2016
BITTU Vs. JAI PAL AND OTHERS
February 18, 2016
BLOCK EDUCATION OFFICER AND ORS. Vs. KRISHAN KUMAR AND ORS.
February 15, 2016
BLOSSOM RESIDENTS WELFARE ASSOCIATION (REGD.), SIKAND TOWER, DR. HEERA SINGH ROAD, CIVIL LINES, LUDHIANA, THROUGH ITS GENERAL SECRETARY MRS. MONICA NEGI WIFE OF SHRI VIJAY NEGI Vs. THE COMMISSIONER, MUNICIPAL CORPORATION, LUDHIANA AND OTHERS
December 6, 2016
BRAHAM PARKASH Vs. GURDIAL SINGH
February 5, 2016
BRIG (RETD ) SASSI INDER SINGH Vs. STATE OF PUNJAB AND OTHERS
June 20, 2016
BRIJ BALA Vs. MANEESH MITTAL
February 17, 2016
BRIJ LAL AND OTHERS Vs. MUNICIPAL COMMITEE, ROHATK
May 27, 2016
BRIJ LAL GARG Vs. A.K. SINGH AND ANOTHER
October 19, 2016
BRIJ MOHAN Vs. PUNJAB STATE POWER CORPORATION LIMITED AND OTHERS
November 21, 2016
BRIJ PAL SINGH Vs. STATE OF HARYANA AND OTHERS
August 16, 2016
BRIJESH AND ANOTHER Vs. REKHA SAINI
August 8, 2016
BRIJESH PURI Vs. STATE OF PUNJAB
March 14, 2016
BTS ENGINEERING WORKS NOW DHIMAN ENGINEERING WORKS Vs. STATE OF PUNJAB AND OTHERS
May 23, 2016
BUDDHI SINGH Vs. STATE OF HARYANA AND ORS.
February 23, 2016
BUDHAN SINGH Vs. PARSHOTTAM SINGH AND ORS.
February 24, 2016
BUDHI SINGH AND OTHERS Vs. SUKHENDRA ALIAS BILLU AND OTHERS
May 30, 2016
BUTA Vs. STATE OF PUNJAB
July 13, 2016
BUTA SINGH Vs. STATE OF PUNJAB AND ORS
June 15, 2016
BUTA SINGH Vs. IQBAL SINGH
August 30, 2016
BUTA SINGH AND OTHERS Vs. KULDIP KUMAR AND ANOTHER
February 18, 2016
BYASA DEVI Vs. STATE OF PUNJAB AND OTHERS
September 19, 2016
C SULTAN SINGH Vs. STATE OF HARYANA AND OTHERS
April 5, 2016
CAIRN INDIA LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX AND ORS.
January 20, 2016
CANTONMENT BOARD, JALANDHAR CANTT Vs. K D CHAUDHARY AND OTHERS
November 11, 2016
CAPT. MAHAN SINGH Vs. CAPT. NATHA SINGH
January 11, 2016
CAROLINE REDDEN Vs. STATE OF PUNJAB AND OTHERS
July 21, 2016
CEBON INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX, AAYAKAR BHAWAN
January 13, 2016
CEIGALL INDIA LTD Vs. SANGHI DISTRIBUTORS
February 11, 2016
CENTRAL BOARD OF TRUSTEES, EMPLOYEES PROVIDENT FUND ORGANISATION Vs. RIBA TEXTILES LIMITED
February 3, 2016
CENTRAL BUREAU OF INVESTIGATION Vs. VIJAY KUMAR
March 16, 2016
CENTRAL WARE HOUSING CORPORATION, PANCHKULA Vs. JASWINDER SINGH, EX H&T CONTRACTOR, RESIDENT OF KRISHNA COLONY, INDRI ROAD, LADWA, DISTRICT KURUKSHETRA & ANOTHER
August 1, 2016
CHAIN SINGH Vs. STATE OF PUNJAB
June 7, 2016
CHAIN SINGH Vs. HARDEEP KAUR
April 22, 2016
CHAIN SINGH Vs. RAJENDER AND OTHERS
January 14, 2016
CHAKMAL Vs. HURA AND OTHERS
May 26, 2016
CHAMAN LAL Vs. KAMALDEEP SINGH ALIAS SHERU AND OTHERS
January 12, 2016
CHAMAN LAL AND ANOTHER Vs. KAILASH RANI AND OTHERS
August 10, 2016
CHAMAN LAL GOYAL Vs. STATE OF PUNJAB AND ORS.
March 1, 2016
CHAMAN LAL SEHGAL Vs. STATE OF HARYANA
October 3, 2016
CHAMEL SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
January 28, 2016
CHAMELA RAM Vs. STATE OF HARYANA AND ANOTHER
January 19, 2016
CHAMELI DEVI Vs. STATE OF HARYANA AND ORS
April 6, 2016
CHAMPA AND OTHERS Vs. ROOP CHAND
May 27, 2016
CHAMPA DEVI Vs. BHAJAN LAL AND OTHERS
March 21, 2016
CHANAN SINGH Vs. PUNJAB STATE THROUGH COLLECTOR, AMRITSAR AND OTHERS
January 15, 2016
CHANCHAL MEHTA Vs. SUPRIYA MEHTA
January 29, 2016
CHAND RAM Vs. BHAGWAN DASS AND ANOTHER
March 30, 2016
CHANDER BHAN Vs. JAI SINGH AND OTHERS
January 14, 2016
CHANDER KANTA Vs. DAVINDER PARMAR AND ORS.
February 17, 2016
CHANDER KANTA Vs. THE STATE INFORMATION COMMISSION
May 19, 2016
CHANDER KANTA Vs. STATE INFORMATION COMMISSION, PUNJAB AND ANOTHER
July 25, 2016
CHANDER MOHAN AND ORS. Vs. STATE OF PUNJAB AND ORS.
January 8, 2016
CHANDER PARKASH AND ANOTHER Vs. GURU MAHARAJ ANANDPUR ASHRAM TRUST AND OTHERS
October 26, 2016
CHANDER PARKASH SONI Vs. R.S. GREWAL
January 21, 2016
CHANDER PRABHA VERMA Vs. STATE OF HARYANA AND OTHERS
September 5, 2016
CHANDERLEKHA Vs. STATE OF HARYANA AND OTHERS
April 29, 2016
CHANDI Vs. SURESH AND OTHERS
January 7, 2016
CHANDI RAM Vs. STATE OF HARYANA
August 29, 2016
CHANDIGARH ADMINISTRATION Vs. KAMAL PARSHAD & OTHERS
February 25, 2016
CHANDIGARH ADMINISTRATION AND ORS. Vs. PARSVANATH FILM CITY LTD., NEW DELHI AND ORS.
March 17, 2016
CHANDIGARH ADMINISTRATION THROUGH DIRECTOR PRINCIPAL, GOVERNMENT MEDICAL COLLEGE AND HOSPITAL, SECTOR Vs. THE CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH THROUGH ITS REGISTRAR AND OTHERS
November 30, 2016
CHANDRO Vs. RANDEEP MAAN
April 5, 2016
CHARAN DASS AND ANOTHER Vs. UNION OF INDIA AND OTHERS
May 26, 2016
CHARAN INDRA SINGH ALIAS SINGH CHARAN INDRA Vs. BALWANT SINGH AND OTHERSPUNLR
December 20, 2016
CHARAN SINGH Vs. SURAJPAL AND OTHERS
January 7, 2016
CHARAN SINGH Vs. SANTOKH SINGH
February 26, 2016
CHARAN SINGH Vs. STATE OF HARYANA AND OTHERS
August 2, 2016
CHARAN SINGH Vs. SEHZAD ALI & OTHERS
May 6, 2016
CHARAN SINGH Vs. STATE OF HARYANA & OTHERS
October 22, 2016
CHARANJEET SINGH Vs. STATE OF HARYANA
May 24, 2016
CHARANJIT KAUR Vs. BEEHAL SINGH
May 31, 2016
CHARANJIT KAUR AND ORS. Vs. STATE OF PUNJAB AND ORS.
February 16, 2016
CHARANJIT KAUR AND OTHERS Vs. KHILLU RAM AND OTHERS
May 27, 2016
CHARANJIT KUMAR Vs. STATE OF PUNJAB AND ORS.
February 26, 2016
CHARANJIT SINGH Vs. JAGTAR KAUR (DEAD) THROUGH LRS
February 1, 2016
CHARANJIT SINGH Vs. SUKHDEV SINGH
May 10, 2016
CHARANJIT SINGH @ CHANA Vs. STATE OF PUNJAB
May 31, 2016
CHATTER SINGH AND ORS. Vs. STATE OF HARYANA
February 16, 2016
CHETAN SINGH NOW DECEASED THROUGH LRS Vs. NIRMAL SINGH AND OTHERS
October 18, 2016
CHETAN THUKRAL Vs. ROOPI BAI
February 24, 2016
CHHABRA TRADERS Vs. THE STATE OF PUNJAB AND ORS.
January 21, 2016
CHHAJJU RAM Vs. STATE OF PUNJAB
April 12, 2016
CHHINDER SINGH AND OTHERS Vs. STATE OF PUNJAB
January 13, 2016
CHHOTI DEVI Vs. STATE OF HARYANA AND OTHERS
August 2, 2016
CHIRAG MITTAL Vs. HARYANA PUBLIC SERVICE COMMISSION
September 1, 2016
CHITRANJAN PAL Vs. STATE OF PUNJAB AND OTHERS
December 12, 2016
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD. Vs. PUSHAP KUMAR AND OTHERS
January 28, 2016
CHOPRA MALHOTRA & ASSOCIATES & ORS Vs. STATE OF PUNJAB & ORS
November 7, 2016
CHOTI AND OTHERS Vs. AMARJIT SINGH AND ANOTHER
May 16, 2016
CHOTTU RAM Vs. BLOCK DEVELOPMENT & PANCHAYAT OFFICER AND OTHERS
May 10, 2016
CHOUDHARY GULAM RASOOL AND ANOTHER Vs. STATE OF PUNJAB
June 2, 2016
CHUHAR RAM AND OTHERS Vs. HIRDA THROUGH LR AND OTHERS
August 17, 2016
CHUNNI LAL & ANOTHER Vs. STATE OF PUNJAB & OTHERS
May 27, 2016
CHUNNI LAL GABA Vs. ASSISTANT DIRECTOR, DIRECTORATE OF ENFORCEMENT, GOVERNMENT OF INDIA
March 2, 2016
COL HARJIT SINGH Vs. KULZ FAMILY BAR AND OTHERS
September 2, 2016
COL YADUKUL BHUSHAN BEHL Vs. DELHI FINANCIAL CORPORATION
August 30, 2016
COL. (RETD.) RANBIR SINGH YADAV Vs. CHET RAM
August 1, 2016
COLLECTOR, LUDHIANA AND OTHERS Vs. MOOL CHAND
August 24, 2016
COMMANDER, 32, BORDER ROAD TASK FORCE C/O 56 APO AND ANOTHER Vs. MAFI DEVI AND ANOTHER
May 30, 2016
COMMISSIONER OF CENTRAL EXCISE, DELHI-III Vs. MARUTI SUZUKI INDIA LTD.
February 29, 2016
COMMISSIONER OF CENTRAL EXCISE, DELHI-III Vs. M/S J.D. AUTO ELECTRICAL (P) LTD., GURGAON
May 6, 2016
COMMISSIONER OF CENTRAL EXCISE, ROHTAK Vs. VOICE TELESYSTEM
January 20, 2016
COMMISSIONER OF INCOME TAX Vs. TIBETAN CHILDREN VILLAGE
March 3, 2016
COMMISSIONER OF INCOME TAX Vs. SUPERMAN KNITTERS (P) LIMITED
March 14, 2016
COMMISSIONER OF INCOME TAX Vs. HOUSING BOARD HARYANA, PANCHKULA
May 25, 2016
COMMISSIONER OF INCOME TAX Vs. MARKET COMMITTEE, SHAHABAD
March 21, 2016
COMMISSIONER OF INCOME TAX (CENTRAL), LUDHIANA Vs. HERO CYCLES LIMITED, LUDHIANA
September 19, 2016
COMMISSIONER OF INCOME TAX (TDS) Vs. M/S. PUNJAB INFRASTRUCTURE DEV. BOARD
December 20, 2016
COMMISSIONER OF INCOME TAX (TDS)-I, CHANDIGARH Vs. CANARA BANK, SECTOR 17-C, CHANDIGARH
March 16, 2016
COMMISSIONER OF INCOME TAX AND ORS. Vs. JAWAHAR LAL OSWAL AND ORS.
January 29, 2016
COMMISSIONER OF INCOME TAX I, LUDHIANA Vs. TRUCK OPERATOR UNION
January 25, 2016
COMMISSIONER OF INCOME TAX III, LUDHIANA Vs. MARVEL HOME CONSTRUCTIONS (P) LTD
April 21, 2016
COMMISSIONER OF INCOME TAX, DELHI II, NEW DELHI Vs. U G HOSPITALS PVT LIMITED
March 16, 2016
COMMISSIONER OF INCOME TAX, FARIDABAD Vs. ANJU JINDAL
July 4, 2016
COMMISSIONER OF INCOME TAX, FARIDABAD Vs. MERCER CONSULTING (INDIA) PVT LTD
August 24, 2016
COMMISSIONER OF INCOME TAX, FARIDABAD Vs. IILM FOUNDATION ACADEMY, GURGAON
September 16, 2016
COMMISSIONER OF INCOME TAX, GURGAON Vs. ANUPAM NAGALIA
January 6, 2016
COMMISSIONER OF INCOME TAX, JALANDHAR-I Vs. MAX INDIA LIMITED
September 6, 2016
COMMISSIONER OF INCOME TAX, JALANDHAR-I, JALANDHAR Vs. GULAB DEVI MEMORIAL HOSPITAL TRUST, JALANDHAR
December 23, 2016
COMMISSIONER OF INCOME TAX, PATIALA Vs. RAM KUMAR, GOVT CONTRACTOR
July 14, 2016
COMMISSIONER OF INCOME TAX, PATIALA Vs. PUNJAB STATE ELECTRICITY BOARD
March 30, 2016
COMMISSIONER OF INCOME TAX, ROHTAK Vs. CEBON INDIA LIMITED
January 13, 2016
COMMISSIONER OF INCOME TAX-II, AMRITSAR Vs. V M REALITY PVT LTD , AMRITSAR
July 8, 2016
COMMISSIONER OF INCOME TAX-III Vs. OSWAL KNIT INDIA
May 5, 2016
COMMISSIONER OF INCOME-TAX Vs. STATE BANK OF PATIALA
February 8, 2016
COMMISSIONER OF INCOME-TAX (CENTRAL), LUDHIANA Vs. MAHESHWARI SYNTHETICS PVT LTD
July 21, 2016
COMMISSIONER OF INCOME-TAX (TDS)-I, CHANDIGARH Vs. STATE BANK OF PATIALA
February 4, 2016
COMMISSIONER OF INCOME-TAX, PANCHKULA Vs. MICRO INSTRUMENTS COMPANY
September 2, 2016
COMMISSIONER, CENTRAL EXCISE COMMISSIONERATE, PANCHKULA Vs. M/S CURE QUICK REMEDIES P. LTD., KARNAL
May 4, 2016
COMMISSIONER, CENTRAL EXCISE, LUDHIANA Vs. NATIONAL FERTILIZERS LIMITED
September 27, 2016
CONELL BROS CO (INDIA) PVT LIMITED Vs. STATE OF PUNJAB
February 19, 2016
CONSTABLE CHANDER PAL SINGH NO.377/HSR Vs. STATE OF HARYANA AND OTHERS
August 23, 2016
CONSTABLE DHARAM PAL SINGH Vs. STATE OF PUNJAB
August 1, 2016
CONSTABLE LAJPAT RAI Vs. DIRECTOR GENERAL OF POLICE AND OTHERS
August 12, 2016
CONSTABLE SANJAY KUMAR Vs. STATE OF HARYANA AND OTHERS
July 21, 2016
COURT ON ITS OWN MOTION Vs. AMAN SHARMA, ADVOCATE, DISTRICT COURT, LUDHIANA
May 30, 2016
CRESCENT CONTROLS PVT LTD Vs. STATE OF HARYANA AND OTHERS
March 22, 2016
CRYSTAL PHOSPHATES LTD AND ANOTHER Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, AMRITSAR AND OTHERS
January 7, 2016
CSAV GROUP (INDIA) LIMITED Vs. HAPAG-LLOYD GLOBAL SERVICES PRIVATE LIMITED
April 11, 2016
D H B V N L AND OTHERS Vs. KRISHAN CHAND
January 29, 2016
D K SAHI Vs. PUNJAB STATE COOP SUPPLY & MARKETINGLTD & ANOTHER
August 9, 2016
D P KARKARA Vs. STATE OF PUNJAB AND OTHERS
August 12, 2016
D S CABLES Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD AND ANOTHER
February 11, 2016
D S PANNU AND ASSOCIATES PRIVATE LTD Vs. STATE OF PUNJAB AND OTHERS
August 26, 2016
D S TRANSPORT CORPORATION Vs. COURT OF PERMANENT LOK ADALAT AND ANOTHER
September 19, 2016
D.A.V. COLLEGE Vs. PRESIDING OFFICER AND ANOTHER
April 4, 2016
D.K. BHARDWAJ Vs. STATE OF HARYANA AND ORS.
February 16, 2016
D.S. JAIN MEMORIAL EDUCATIONAL TRUST Vs. MAHARISHI DAYANAND UNIVERSITY, ROHTAK AND ORS.
January 13, 2016
DAINI BHATI Vs. STATE OF HARYANA
February 12, 2016
DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD. AND ORS. Vs. PERMANENT LOK ADALAT, PUBLIC UTILITY SERVICES AND ORS.
February 9, 2016
DAL CHAND SAINI AND OTHERS Vs. NIRDOSH KUMAR AND OTHERS
February 8, 2016
DALBARA SINGH Vs. THE PRESIDING OFFICER AND ANOTHER
March 3, 2016
DALBARA SINGH Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, PATIALA AND ORS.
January 28, 2016
DALBIR SINGH @ DALBIRA Vs. STATE OF PUNJAB
April 12, 2016
DALBIR SINGH AND OTHERS Vs. NIHAL SINGH AND OTHERS
May 4, 2016
DALBIR SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
July 14, 2016
DALEEP SINGH Vs. THE CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH
July 12, 2016
DALEL SINGH Vs. STATE OF HARYANA AND OTHERS
March 11, 2016
DALEL SINGH AND OTHERS Vs. MADHO RAM AND ANOTHER
September 16, 2016
DALER SINGH Vs. STATE OF HARYANA
September 5, 2016
DALIP KUMAR JHA Vs. STATE OF PUNJAB AND ORS.
December 17, 2016
DALIP SINGH Vs. STATE OF HARYANA
January 13, 2016
DALIP SINGH Vs. STATE OF PUNJAB
January 18, 2016
DALIP SINGH Vs. JOINT DEVELOPMENT COMMISSIONER (IRD), PUNJAB AND OTHERS
November 30, 2016
DALIP SINGH AND ANOTHER Vs. STATE OF HARYANA
February 9, 2016
DALIP SINGH AND OTHERS Vs. GURUDWARA SHAHEED GANJ AND OTHERS
November 21, 2016
DALJEET KAUR Vs. HARVINDER SINGH @ BHOLA THEKEDAR AND OTHERS
February 9, 2016
DALJEET KAUR Vs. STATE OF PUNJAB AND ORS.
January 12, 2016
DALJEET SINGH Vs. STATE OF PUNJAB
March 4, 2016
DALJEET SINGH BHULLAR Vs. STATE OF PUNJAB AND OTHERS
October 18, 2016
DALJIT KAUR Vs. STATE OF PUNJAB
May 18, 2016
DALJIT KAUR AND OTHERS Vs. RAM KUMAR AND OTHERS
March 10, 2016
DALJIT SINGH Vs. NAVPREET KAUR
January 22, 2016
DALJIT SINGH & ORS. Vs. SUKHWINDER KAUR & ANR.
October 3, 2016
DALJIT SINGH @ KALA Vs. STATE OF PUNJAB
December 22, 2016
DALJIT SINGH AND OTHERS Vs. AMAR KAUR @ AMRO AND OTHERS
March 10, 2016
DALSHER SINGH Vs. STATE OF HARYANA
May 24, 2016
DALVINDER KUMAR SHARMA Vs. STATE OF PUNJAB AND OTHERS
November 23, 2016
DALVINDER SINGH Vs. PERMANENT LOK ADALAT AND OTHERS
November 9, 2016
DAMANDEEP KAUR GILL Vs. STATE OF PUNJAB
May 13, 2016
DAMANJEET SINGH Vs. UPKAR SINGH AND OTHERS
August 19, 2016
DANIAL MASIH SATPRIT SINGH BEDI Vs. STATE OF PUNJAB AND OTHERS
May 17, 2016
DARBARA SINGH Vs. STATE OF PUNJAB
May 30, 2016
DARSHAN KUMAR AND ANOTHER Vs. COMMISSIONER AND SECRETARY TO GOVERNMENT, HARYANA AND OTHERS
September 30, 2016
DARSHAN KUMAR SINGLA Vs. HARYANA STATE MINOR IRRIGATION AND TUBEWELLS CORPORATION LIMITED
March 8, 2016
DARSHAN LAL Vs. RAVI BHALLA AND OTHERS
August 24, 2016
DARSHAN LAL Vs. STATE OF PUNJAB
March 14, 2016
DARSHAN LAL Vs. STATE OF PUNJAB AND OTHERS
August 17, 2016
DARSHAN SINGH Vs. STATE BANK OF INDIA
February 4, 2016
DARSHAN SINGH Vs. LAKHWINDER SINGH AND OTHERS
January 14, 2016
DARSHAN SINGH Vs. KASHMIR SINGH ORS.
March 17, 2016
DARSHAN SINGH Vs. THE STATE OF PUNJAB AND ANOTHER
August 2, 2016
DARSHAN SINGH Vs. UNION OF INDIA AND OTHERS
December 6, 2016
DARSHAN SINGH Vs. LACHHMAN DASS
January 18, 2016
DARSHAN SINGH Vs. JATINDER SINGH AND ANOTHER
May 12, 2016
DARSHAN SINGH @ BUNTI AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
February 26, 2016
DARSHAN SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
October 18, 2016
DARSHANA DEVI Vs. STATE OF HARYANA AND ANOTHER
October 7, 2016
DARSHANA DEVI Vs. SUSHIL KUMAR
February 3, 2016
DARSHANA SHARMA AND OTHERS Vs. PUNJAB WATER RESOURCES MANAGEMENT AND DEVELOPMENT CORPORATION
August 16, 2016
DARSHNA Vs. STATE OF PUNJAB
January 28, 2016
DARSHNA DEVI AND OTHERS Vs. MANJIT AND OTHERS
March 3, 2016
DARSHNA KUMARI Vs. STATE OF HARYANA
August 30, 2016
DASHMESH GOODS CARRIER Vs. FOOD CORPORATION OF INDIA (PUNJAB) AND ANOTHER
October 7, 2016
DASHNAM AKHARA SANYASIAN, SHIV GANGA MANDIR Vs. STATE OF PUNJAB AND ANOTHER
March 29, 2016
DAULAT SINGH Vs. STATE OF PUNJAB AND OTHERS
July 23, 2016
DAVINDER AND ANOTHER Vs. BALBIR SINGH AND OTHERS
May 6, 2016
DAVINDER AND OTHERS Vs. STATE OF HARYANA AND OTHERS
May 19, 2016
DAVINDER KANT SHARMA Vs. STATE OF PUNJAB
March 16, 2016
DAVINDER KAUR Vs. STATE OF PUNJAB AND OTHERS
May 17, 2016
DAVINDER KAUR Vs. NISHAN SINGH AND OTHERS
July 8, 2016
DAVINDER PAL SINGH Vs. NARINDER PAL SINGH
April 12, 2016
DAVINDER RAGHAV @ DAVINDER SINGH Vs. STATE OF HARYANA
March 2, 2016
DAVINDER SHARMA Vs. PSPCL AND OTHERS
November 28, 2016
DAVINDER SINGH Vs. STATE OF PUNJAB AND ORS
January 19, 2016
DAVINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
February 2, 2016
DAWINDER SINGH EX. SARPANCH Vs. GIRDHARI LAL AND ORS.
January 28, 2016
DAYA KAUR AND ANOTHER Vs. DAYA NAND AND OTHERS
August 2, 2016
DAYA NAND Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, HISAR AND OTHERS
January 19, 2016
DAYAWANTI AND ANOTHER Vs. SHEO NARAIN
January 14, 2016
DAYAWATI AND ANOTHER Vs. UNION OF INDIA
August 3, 2016
DEEPA AGGARWAL Vs. STATE OF PUNJAB
January 12, 2016
DEEPAK BHATIA AND ORS. Vs. STATE OF PUNJAB AND ORS.
January 15, 2016
DEEPAK GUPTA AND OTHERS Vs. MDU ROHTAK AND OTHERS
August 11, 2016
DEEPAK KUMAR Vs. PGIMER AND ORS.
January 7, 2016
DEEPAK KUMAR ALIAS DEEPA Vs. STATE OF PUNJAB
June 6, 2016
DEEPAK MITTAL Vs. BHAGWAN DAYAL @ BHAGWAT DAYAL AND OTHERS
February 17, 2016
DEEPAK SHARMA Vs. DEVINDER PAL GOYAL
July 14, 2016
DEEPAK THUKRAL Vs. UNION OF INDIA AND OTHERS
September 8, 2016
DEEPTI ATTRI Vs. STATE OF HARYANA
July 21, 2016
DELHI TOWERS LIMITED AND OTHERS Vs. JAI CHAND
January 22, 2016
DEPUTY GENERAL MANAGER, CANARA BANK Vs. RAJESH KUMAR AND OTHERS
June 3, 2016
DES RAJ AND OTHERS Vs. ROSHAN LAL AND OTHERS
August 30, 2016
DES RAJ S/O KHAN CHAND Vs. SUB DIVISIONAL MAGISTRATE
October 6, 2016
DES RAJ TUTEJA Vs. MANGE RAM AND ORS.
May 20, 2016
DESH RAJ Vs. STATE OF HARYANA AND OTHERS
April 22, 2016
DEV PARKASH Vs. STATE OF HARYANA AND OTHERS
August 1, 2016
DEV RAJ Vs. HAKAM SINGH AND OTHERS
August 30, 2016
DEVA RAM Vs. STATE OF PUNJAB
March 16, 2016
DEVENDER Vs. STATE OF HARYANA
May 18, 2016
DEVENDER ALIAS LATKAN Vs. STATE OF HARYANA
July 13, 2016
DEVENDER JAKHAD @ BHATTU Vs. STATE OF HARYANA
September 5, 2016
DEVENDER PRATAP SINGH AND ANR. Vs. STATE OF HARYANA AND ANOTHER
January 5, 2016
DEVENDER SINGH Vs. STATE OF HARYANA AND OTHERS
September 21, 2016
DEVI DAYAL AND ORS. Vs. RANDHIR SINGH AND ORS.
May 2, 2016
DEVI LAL Vs. PARAMJIT SINGH AND OTHERS
April 22, 2016
DEVI SINGH Vs. STATE OF HARYANA AND OTHERS
September 8, 2016
DEVINDER KUMAR Vs. AMIT OHRI
December 1, 2016
DEVINDER KUMAR SARPANCH Vs. STATE OF PUNJAB AND OTHERS
December 21, 2016
DEVINDER SINGH QAUMI Vs. BRIGADIER KULWANT SINGH NIJJAR
March 4, 2016
DEVKI NANDAN SHARMA Vs. STATE OF HARYANA AND ANOTHER
January 28, 2016
DEWAN ENTERPRISES Vs. S S V INDUSTRIES AND ANOTHER
September 28, 2016
DHAN SINGH AND ANOTHER Vs. HARI RAM AND OTHERS
April 8, 2016
DHANDI BUILDERS LTD Vs. ADVISOR TO ADMINISTRATOR, UNION TERRITORY OF CHANDIGARH
May 16, 2016
DHANI RAM Vs. STATE OF HARYANA
February 24, 2016
DHANNA MAL MULKH RAJ Vs. THE SECRETARY TO GOVERNMENT OF PUNJAB AND ORS.
February 12, 2016
DHARAM CHAND AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
May 24, 2016
DHARAM CHAND AND OTHERS Vs. FINANCIAL COMMISSIONER, HARYANA AND OTHERS
October 18, 2016
DHARAM KAUR AND ORS. Vs. MOHINDER SINGH AND ORS.
April 21, 2016
DHARAM PAL Vs. SUKHDEV SINGH
September 20, 2016
DHARAM PAL Vs. STATE OF PUNJAB & ORS
December 14, 2016
DHARAM PAL Vs. SUBHASH AND ANOTHER
August 24, 2016
DHARAM PAL AND ORS. Vs. ESTATE OFFICER, UNION TERRITORY, CHANDIGARH AND ORS.
January 29, 2016
DHARAM PAL AND OTHERS Vs. BALDEV RAJ
December 7, 2016
DHARAM PAL SINGH Vs. STATE OF PUNJAB & OTHERS
April 7, 2016
DHARAM SINGH AND OTHERS Vs. GRAM PANCHAYAT OF VILLAGE JOSHI CHAUHAN AND OTHERS
May 6, 2016
DHARAMBIR Vs. PRITHVI SINGH
June 3, 2016
DHARAMBIR Vs. STATE OF HARYANA AND OTHERS
February 10, 2016
DHARAMBIR AND OTHERS Vs. DIVISIONAL
May 31, 2016
DHARAMBIR SINGH AND ORS. Vs. ANJU
April 27, 2016
DHARAMBIR SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
January 14, 2016
DHARAMBIR YADAV AND ANOTHER Vs. STATE OF HARYANA
March 14, 2016
DHARAMPAL Vs. STATE OF HARYANA
November 30, 2016
DHARAMPAL & ORS Vs. STATE OF HARYANA & ANR
February 9, 2016
DHARMBIR Vs. STATE OF HARYANA
February 24, 2016
DHARMINDER SINGH Vs. KAILASH CHANDER GUPTA & OTHERS
February 26, 2016
DHIAN SINGH Vs. GRAM PANCHAYAT OF VILLAGE PANIAR
April 8, 2016
DHIAN SINGH Vs. STATE OF PUNJAB AND OTHERS
September 20, 2016
DHURV KUMAR Vs. NARESH KUMAR & ORS.
September 16, 2016
DIDAR SINGH Vs. U.T., CHANDIGARH
February 1, 2016
DIDAR SINGH Vs. NAR SINGH AND OTHERS
February 4, 2016
DIKSHA RANI Vs. STATE OF PUNJAB
May 24, 2016
DIL BAHADUR SINGH Vs. STATE BANK OF INDIA
December 19, 2016
DILAWAR Vs. STATE OF HARYANA AND ANOTHER
December 2, 2016
DILAWAR SINGH Vs. STATE OF HARYANA
March 16, 2016
DILAWAR SINGH Vs. AMANDEEP SINGH
February 18, 2016
DILAWAR SINGH AND ORS. Vs. STATE OF PUNJAB
March 1, 2016
DILBAGH SINGH Vs. SHAM SINGH
March 15, 2016
DILBAGH SINGH Vs. STATE OF PUNJAB
January 8, 2016
DILBAGH SINGH AND ANOTHER Vs. STATE OF PUNJAB
March 3, 2016
DILDAR SINGH AND ANOTHER Vs. BANARASI DASS AND ANOTHER
May 3, 2016
DILRAJ SHARMA Vs. COMMISSIONER OF INCOME TAX,LUDHIANA, PUNJAB
April 11, 2016
DIMPLE KUMAR Vs. STATE OF PUNJAB
December 8, 2016
DINESH BHARDWAJ Vs. VIJAY VAMINI
January 8, 2016
DINESH CHANDER Vs. STATE OF PUNJAB
August 10, 2016
DINESH KUMAR Vs. PERHLAD GUPTA
January 7, 2016
DINESH KUMAR Vs. UNION OF INDIA AND OTHERS
March 10, 2016
DINESH KUMAR Vs. STATE OF HARYANA AND ANOTHER
January 21, 2016
DINESH KUMAR Vs. UNION OF INDIA AND ORS.
March 17, 2016
DINESH KUMAR Vs. VINOD KUMAR SHARMA
May 5, 2016
DINESH SHARMA Vs. POONAM SHARMA
March 28, 2016
DINESH SINGH Vs. STATE OF PUNJAB AND OTHERS
August 30, 2016
DINESH SINGH THAKUR Vs. SONAL THAKUR
November 3, 2016
DISHANT @ SONU Vs. STATE OF PUNJAB
July 22, 2016
DISTRICT FOREST OFFICER, SONEPAT AND OTHERS Vs. JANAK RAJ AND OTHERS
August 1, 2016
DISTRICT PUBLIC RELATIONS OFFICER, FATEHABAD Vs. VINOD DEVI AND ANOTHER
May 4, 2016
DIWAN CHAND AND OTHERS Vs. ATUL BHATNAGAR AND OTHERS
February 9, 2016
DIWAN SINGH Vs. STATE OF HARYANA AND ORS.
January 6, 2016
DR. AMRIK SINGH AHLUWALIA Vs. PANJAB UNIVERSITY
August 22, 2016
DR. ARUN BANSAL AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
August 2, 2016
DR. ASHOK KUMAR MONGA Vs. STATE OF PUNJAB AND ANOTHER
August 29, 2016
DR. BAL JASKARAN SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
March 31, 2016
DR. BHURA SINGH GHUMAN Vs. PANJAB UNIVERSITY, CHANDIGARH AND OTHERS
August 16, 2016
DR. DEVENDER SINGH Vs. NAVDEEP SINGH AND ANOTHER
November 29, 2016
DR. GIAN CHAND Vs. STATE OF PUNJAB (P&H)
September 7, 2016
DR. GURCHARAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
November 8, 2016
DR. JAGJIVAN SINGH Vs. STATE OF PUNJAB
August 3, 2016
DR. KAMLESH KUMAR DHIMAN Vs. PANJAB UNIVERSITY, CHANDIGARH
August 5, 2016
DR. KAPOOR CHAND GOYAL Vs. STATE OF PUNJAB AND OTHERS
July 15, 2016
DR. MOHINDER PAL & ORS. Vs. STATE OF HARYANA & ORS.
November 15, 2016
DR. PRABAL JYOTI Vs. THE MAHARSHI DAYANAND UNIVERSITY AND ANOTHER
October 21, 2016
DR. RAJESH Vs. BHARAT LAL BHARGAVA
February 11, 2016
DR. RAMESH KUMAR PATNAIK Vs. STATE OF HARYANA AND OTHERS
December 15, 2016
DR. RENU GUPTA Vs. STATE INFORMATION COMMISSION, HARYANA
July 25, 2016
DR. S.C. ANEJA AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
August 19, 2016
DR. SAT PAL GOYAL Vs. UT OF CHANDIGARH AND OTHERS
December 15, 2016
DR. SOHAN LAL ARORA Vs. STATE OF PUNJAB
August 4, 2016
DR. SONIA Vs. STATE OF HARYANA & ANOTHER
December 6, 2016
DR. UMA AHUJA Vs. CHAUDHARY CHARAN SINGH HARYANA AGRICULTURAL UNIVERSITY, HISAR
July 25, 2016
DR. Y. P. AURORA Vs. DR. MANPHOOL DHIMAN
February 27, 2016
DULI CHAND Vs. PUNJAB WATER RESOURCES MANAGEMENT AND DEVELOPMENT CORPORATION LIMITED AND OTHERS
November 17, 2016
DUNGER SINGH Vs. STATE OF HARYANA
September 27, 2016
DURGA PARSAD Vs. BISHAN SINGH AND OTHERS
January 19, 2016
DUSHYANT KUMAR Vs. AJIT SINGH AND ANOTHER
January 15, 2016
DYAL SINGH AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
April 28, 2016
ECO TECH COAL INDUSTRIES PVT. LTD. Vs. STATE OF HARYANA AND ORS.
March 1, 2016
EHC SANJAY KUMAR Vs. STATE OF HARYANA AND OTHERS
February 15, 2016
EKTA Vs. STATE OF PUNJAB AND OTHERS
April 4, 2016
ELAYASH Vs. STATE OF HARYANA
April 22, 2016
ELECTRORAMA Vs. SWARAN TALKIES, HOSHIARPUR
February 9, 2016
EPIC FOOD PRODUCTS PRIVATE LIMITED Vs. STATE OF PUNJAB AND OTHERS
July 22, 2016
ER SUCHITRA CHAUDHARY Vs. STATE OF HARYANA AND OTHERS
January 11, 2016
ESHBEEN KAUR Vs. STATE OF PUNJAB AND ORS.
February 24, 2016
ESSAN MULTIPACK LTD Vs. PUNJAB STATE CO-OP SUPPLY AND MARKETING FEDERATION LTD AND ANOTHER
March 4, 2016
ETI BHASIN Vs. STATE OF HARYANA AND ANOTHER
March 17, 2016
EX-CONSTABLE KULDEEP SINGH Vs. STATE OF PUNJAB & ORS
February 15, 2016
EX-CONSTABLE MAKHAN CHAND Vs. STATE OF PUNJAB AND OTHERS
January 27, 2016
EX. CONST. SURESH CHANDER Vs. THE STATE OF HARYANA AND OTHERS
March 10, 2016
EXECUTIVE ENGINEER, PUBLIC HEALTH ENGINEERING, PANIPAT Vs. THE PRESIDING OFFICER AND ANOTHER
August 24, 2016
EXECUTIVE ENGINEER, ROHTAK WATER SERVICES DIVISION, ROHTAK Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
November 8, 2016
EXECUTIVE OFFICER-CUM-SECRETARY AND ORS. Vs. PERMANENT LOK ADALAT AND ORS.
February 1, 2016
FAQIR CHAND Vs. STATE OF PUNJAB AND ORS.
February 8, 2016
FARIDABAD GURGAON MINERALS Vs. STATE OF HARYANA
June 2, 2016
FARJANA AND OTHERS Vs. UNION OF INDIA
August 10, 2016
FATEH SINGH @ FATTA Vs. STATE OF HARYANA
September 14, 2016
FATEH SINGH AND OTHERS Vs. ASSISTANT COLLECTOR 1ST GRADE, ISRANA AND OTHERS
October 17, 2016
FERTICHEM COTSPIN LTD. Vs. STATE OF PUNJAB
August 31, 2016
FOOD CORPORATION OF INDIA Vs. PRESIDING OFFICER, EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
May 12, 2016
FOOD CORPORATION OF INDIA Vs. JAGAT RAM AND ANOTHER
March 2, 2016
FRANCHISE INDIA HOLDINGS LTD , CHANDIGARH Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE, CHANDIGARH
September 28, 2016
FRANKFINN AVIATION SERVICES PVT. LTD. Vs. M/S SAUCH INFO SERVICES PVT. LTD.
May 30, 2016
FRIENDS & CO. Vs. STATE OF PUNJAB
March 30, 2016
FS NAGRA Vs. THE STATE OF PUNJAB & ORS.
April 6, 2016
FUTURE GENERALI INDIA INSURANCE CO LTD Vs. OMBIR AND OTHERS
March 15, 2016
FUTURE GENERALI INDIA INSURANCE CO LTD Vs. KRISHNA & OTHERS
August 27, 2016
FUTURE GENERALI INDIA INSURANCE COMPANY Vs. BIRMATI DEVI AND OTHERS
January 21, 2016
G N GENERAL MILLS Vs. STATE OF PUNJAB AND ANOTHER
August 3, 2016
G R WOOL AGENCIES Vs. STATE OF PUNJAB AND OTHERS
November 17, 2016
G.P. KOTYAL @ KOTTIYAL Vs. JINDAL UDYOG AND ANOTHER
September 14, 2016
G.S. NARULA Vs. STATE OF HARYANA
April 6, 2016
G.S.DEVELOPERS & CONTRACTORS PVT. LTD. Vs. CONCEPTS INTERNATIONAL INDIA LLP.
July 22, 2016
GAGAN SOFTWARE PVT LTD Vs. HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LTD AND OTHERS
January 11, 2016
GAGANDEEP KAUR Vs. STATE OF PUNJAB
May 20, 2016
GAGANDEEP SINGH Vs. STATE OF PUNJAB AND ANOTHER
April 1, 2016
GAGANDEEP SINGH RAIKHI Vs. STATE OF PUNJAB
March 3, 2016
GAGANJIT SINGH Vs. THE LEARNED DISTRICT & SESSIONS JUDGE
July 13, 2016
GANAGDEEP KAUR @ GAGANDEEP KAUR Vs. PUNJAB NURSES REGISTRATION COUNCIL AND OTHERS
August 27, 2016
GANESH FIRE EQUIPMENTS PVT LTD Vs. STATE OF PUNJAB AND OTHERS
March 22, 2016
GANESHGARHIA CONSTRUCTION COMPANY Vs. UNION OF INDIA AND OTHERS
May 30, 2016
GANGA INSTITUTE OF EDUCATION Vs. MAHARISHI DAYANAND UNIVERSITY (MDU) AND OTHERS
February 25, 2016
GANPATI INTERNATIONAL Vs. UNION OF INDIA
March 18, 2016
GARG ACRYLICS LTD AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
September 16, 2016
GARG INOX LIMITED Vs. STATE OF HARYANA AND OTHERS
August 2, 2016
GAURAV Vs. STATE OF HARYANA
March 2, 2016
GAURAV MANTRAO Vs. LILLY KHULLAR
January 20, 2016
GAURAV SHARMA Vs. STATE OF PUNJAB
March 3, 2016
GAURAV THUKRAL Vs. GODREJ & BOYCE MFG. COMPANY LIMITED AND OTHERS
August 23, 2016
GEETA Vs. VINOD KUMAR
June 1, 2016
GEETA Vs. UNION OF INDIA
November 22, 2016
GEETA DEVI & OTHERS Vs. SATPAL & ANOTHER
August 16, 2016
GEETA GUPTA Vs. BALWANT SINGH AND ANOTHER
June 2, 2016
GEETA RANI AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
December 8, 2016
GENERAL MANAGER TELECOM Vs. STATE OF PUNJAB
July 13, 2016
GENERAL MANAGER TELECOM DISTRICT Vs. CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL AND OTHERS
September 23, 2016
GENERAL MANAGER, C T U CHANDIGARH Vs. RAM DULARI AND OTHERS
April 21, 2016
GHAMANDI LAL Vs. STATE OF HARYANA AND ANOTHER
June 17, 2016
GHANSHAM @ NEELU Vs. STATE OF PUNJAB
May 26, 2016
GHANSHAM DASS Vs. PARKASH DEVI AND OTHERS
July 18, 2016
GHANSHAYAM DASS Vs. SANT LAL (DECEASED) AND ORS
August 10, 2016
GHANSHYAM DASS AGGARWAL Vs. NITYA NAND
August 16, 2016
GHANSHYAM DASS MALLICK @ GANESH DASS AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
September 8, 2016
GHASITU RAM Vs. STATE OF HARYANA & ORS
October 27, 2016
GHOGHDI Vs. STATE OF HARYANA AND OTHERS
July 26, 2016
GHULAM MOHAMMAD & OTHERS Vs. PUNJAB WAKF BOARD & OTHERS
September 24, 2016
GHUMANDA SINGH Vs. PUNJAB STATE POWER CORPORATION LTD. AND ORS.
April 12, 2016
GIAN CHAND Vs. STATE OF PUNJAB
February 24, 2016
GIAN KAUR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
May 4, 2016
GIAN SINGH Vs. STATE OF PUNJAB AND OTHERS
September 16, 2016
GIANI BAI AND ORS Vs. HARISH KUMAR AND ORS
February 25, 2016
GIANO DEVI Vs. HARIOM
October 18, 2016
GIGA RAM Vs. STATE OF HARYANA AND OTHERS
May 23, 2016
GINDORI DEVI AND OTHERS Vs. FINANCIAL COMMISSIONER, HARYANA AND OTHERS
August 23, 2016
GIRDHARI LAL Vs. UNION OF INDIA
April 28, 2016
GIRDHARI LAL Vs. GURDIT SINGH
March 1, 2016
GIRISH KANSAL Vs. NRI GURBAX SINGH DHILLON
September 19, 2016
GIRNAR IMPEX LIMITED Vs. DISTRICT MAGISTRATE, LUDHIANA
May 31, 2016
GMADA Vs. STATE OF PUNJAB AND OTHERS
January 27, 2016
GOBIND RAI AND ORS. Vs. PUNJAB & HARYANA HIGH COURT CHANDIGARH & ANR.
May 24, 2016
GOLDI SHARMA Vs. STATE OF HARYANA
February 8, 2016
GOPAL DASS Vs. RISHI PAL AND ANOTHER
August 31, 2016
GOPAL KRISHAN Vs. STATE OF HARYANA
May 20, 2016
GORAKH NATH Vs. STATE OF PUNJAB AND OTHERS
April 5, 2016
GORAV KATHURIA Vs. UNION OF INDIA
May 11, 2016
GORDHAN Vs. RAM MEHAR AND ORS.
January 7, 2016
GOVT MEDICAL COLLEGE AND ANOTHER Vs. RAM SARAN AND ANOTHER
November 17, 2016
GOVT. OF INDIA Vs. DES RAJ (DEAD) THROUGH LRS
May 11, 2016
GOYAL AUTOMOBILES Vs. STATE OF PUNJAB
March 18, 2016
GRAM PANCHAYAT KHIPPANNWALI Vs. STATE OF PUNJAB AND OTHERS
August 16, 2016
GRAM PANCHAYAT OF VILLAGE GULABGARH, TEHSIL AND DISTRICT BATHINDA, THROUGH ITS SARPANCH SHRI KARAM SINGH Vs. COMMISSIONER, FARIDKOT DIVISION, FARIDKOT AND ANOTHER
December 7, 2016
GRAM PANCHAYAT OF VILLAGE JAWAHARKE, TEHSIL AND DISTRICT MANSA Vs. ADDITIONAL DIRECTOR, CONSOLIDATION, PUNJAB AT JALANDHAR AND OTHERS
November 17, 2016
GRAM PANCHAYAT, DHOURANG Vs. JAGAN NATH
January 11, 2016
GRAM PANCHAYAT, SEHAURA Vs. STATE OF PUNJAB AND OTHERS
March 28, 2016
GRAM PANCHAYAT, SHAHBAJPUR Vs. PHOOL SINGH AND OTHERS
January 5, 2016
GRAM PANCHAYAT, VILLAGE KHATIWAS, TEHSIL AND DISTT. JHAJJAR Vs. RAJ KUMAR AND OTHERS
May 18, 2016
GUDDI @ KALO @ MUNESH Vs. STATE OF HARYANA
June 2, 2016
GULKANDI Vs. DHIKKAL AND ORS.
January 8, 2016
GULSHAN Vs. VISHNU BANSAL AND ANOTHER
May 5, 2016
GULSHAN KUMAR Vs. HARYANA POWER GENERATION CORP. LTD.
March 16, 2016
GULSHAN KUMAR AND OTHERS Vs. HARYANA POWER GENERATION CORP LTD & ORS
March 16, 2016
GULZAR SINGH Vs. STATE (U.T.) CHANDIGARH
April 27, 2016
GULZAR SINGH Vs. KARAM SINGH ALIAS KARMA AND OTHERS
August 29, 2016
GUNMALA Vs. STATE OF HARYANA & ANR
March 30, 2016
GURBACHAN KAUR Vs. PARAMJIT SINGH AND OTHERS
July 22, 2016
GURBACHAN SINGH Vs. NAURATI KAUR
March 2, 2016
GURBACHAN SINGH Vs. STATE OF PUNJAB
January 7, 2016
GURBACHAN SINGH AND ANOTHER Vs. STATE OF PUNJAB
August 1, 2016
GURBACHAN SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
February 3, 2016
GURBAJ SINGH Vs. STATE OF PUNJAB AND OTHERS
July 4, 2016
GURBAJ SINGH Vs. SHAMEER SINGH AND OTHERS
August 3, 2016
GURBANS SINGH BAINS Vs. STATE OF PUNJAB AND OTHERS
December 13, 2016
GURBAX KAUR AND OTHERS Vs. BHAG SINGH AND OTHERS
November 29, 2016
GURBAX SINGH Vs. GURINDER SINGH AND ANOTHER
September 5, 2016
GURBINDER SINGH @ SHINDER Vs. STATE OF PUNJAB
September 19, 2016
GURCHARAN KAUR AND ORS Vs. GURJANT SINGH AND ORS
December 6, 2016
GURCHARAN SINGH Vs. STATE OF PUNJAB AND OTHERS
September 9, 2016
GURCHARAN SINGH Vs. STATE OF HARYANA
October 5, 2016
GURCHARAN SINGH Vs. THE STATE OF PUNJAB AND ANOTHER
November 17, 2016
GURCHARAN SINGH Vs. SAUDAGAR SINGH
March 4, 2016
GURCHARAN SINGH Vs. STATE OF HARYANA
February 11, 2016
GURCHARAN SINGH Vs. STATE OF PUNJAB
May 24, 2016
GURCHARAN SINGH Vs. STATE BANK OF PATIALA AND ANOTHER
January 21, 2016
GURCHARAN SINGH Vs. SUKHDEV KUMAR
May 5, 2016
GURCHARAN SINGH @ CHARNA Vs. STATE OF HARYANA
February 16, 2016
GURCHARAN SINGH ALIAS CHARNA Vs. STATE OF PUNJAB
August 17, 2016
GURCHARAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
September 30, 2016
GURCHARAN SINGH CHEEMA Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMITED AND OTHERS
May 13, 2016
GURCHARAN SINGH SYAL AND ORS. Vs. SONICA MALHOTRA AND ORS.
March 1, 2016
GURDARSHAN SINGH & ANR Vs. STATE OF PUNJAB
December 14, 2016
GURDAS BANSAL AND OTHERS Vs. MANOJ JAIN
September 27, 2016
GURDAS SINGH Vs. STATE OF HARYANA
December 16, 2016
GURDASPUR CO-OPERATIVE SUGAR MILL LTD. Vs. STATE OF PUNJAB
April 22, 2016
GURDEEP KAUR Vs. JASWINDER SINGH
March 30, 2016
GURDEEP KAUR Vs. GURCHARAN SINGH & ORS.
January 20, 2016
GURDEEP SINGH Vs. KAILASHO DEVI AND OTHERS
May 25, 2016
GURDEEP SINGH Vs. M/S KRISHANA AGRICULTURAL STEEL WORKS AND OTHERS
January 21, 2016
GURDEEP SINGH Vs. STATE OF HARYANA
March 10, 2016
GURDEEP SINGH Vs. STATE OF HARYANA
June 10, 2016
GURDEEP SINGH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH AND OTHERS
February 29, 2016
GURDEEP SINGH @ DEEPA Vs. STATE OF PUNJAB
October 18, 2016
GURDEEP SINGH AND ANR Vs. STATE OF HARYANA AND OTHERS
June 16, 2016
GURDEEP SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
October 17, 2016
GURDEEP SINGH AND OTHERS Vs. RANJIT SINGH
January 19, 2016
GURDEV AGRO ENGINEERS, BHAWANIGARH Vs. COMMISSIONER OF INCOME TAX, PATIALA
February 3, 2016
GURDEV KAUR ALIAS DEBO Vs. MEHAR SINGH
May 20, 2016
GURDEV SINGH Vs. GURSROOP SINGH AND OTHERS
January 11, 2016
GURDEV SINGH Vs. GURDEEP SINGH
January 11, 2016
GURDEV SINGH Vs. SUKHVIR KAUR AND OTHERS
September 5, 2016
GURDEV SINGH Vs. STATE OF PUNJAB AND OTHERS
July 22, 2016
GURDEV SINGH Vs. STATE OF PUNJAB
May 17, 2016
GURDEV SINGH Vs. GURMAIL SINGH AND OTHERS
May 18, 2016
GURDEV SINGH Vs. RACHHPAL SINGH
April 28, 2016
GURDEV SINGH & ANOTHER Vs. STATE OF PUNJAB & OTHERS
March 31, 2016
GURDEV SINGH & ORS. Vs. STATE OF PUNJAB & ORS.
January 18, 2016
GURDHIAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
July 8, 2016
GURDIAL SINGH Vs. STATE OF PUNJAB AND ORS.
April 7, 2016
GURDIAL SINGH Vs. GURDARSHAN SINGH
September 1, 2016
GURINDER KAUR Vs. STATE OF PUNJAB AND OTHERS
August 2, 2016
GURINDER SINGH Vs. STATE OF PUNJAB & ORS.
January 13, 2016
GURINDER SINGH Vs. JASBIR SINGH
December 16, 2016
GURINDER SINGH Vs. UNION OF INDIA AND OTHERS
December 9, 2016
GURINDER SINGH AND ORS. Vs. CHANDIGARH ADMINISTRATION AND ORS.
February 18, 2016
GURINDERJIT SINGH Vs. TAJINDER KAUR
March 30, 2016
GURJANT SINGH Vs. STATE OF PUNJAB
November 8, 2016
GURJANT SINGH Vs. STATE OF HARYANA
May 26, 2016
GURJANT SINGH Vs. HARBANS KAUR AND OTHERS
April 7, 2016
GURJEET KAUR Vs. MANJEET SINGH
February 9, 2016
GURJINDER SINGH Vs. STATE OF PUNJAB
January 6, 2016
GURJINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
July 4, 2016
GURJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
October 17, 2016
GURJIT SINGH Vs. STATE OF PUNJAB AND ANOTHER
September 21, 2016
GURJIT SINGH ALIAS MAKHAN Vs. STATE OF PUNJAB
May 30, 2016
GURJOT SINGH Vs. UNION OF INDIA & ANR.
January 22, 2016
GURKEERAT SINGH DHILLON Vs. GURU NANAK DEV UNIVERSITY, AMRITSAR AND OTHERS
September 27, 2016
GURLABH SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
January 5, 2016
GURLAL SINGH Vs. BALDEV SINGH
July 12, 2016
GURMAIL Vs. M/S. LEKH RAJ AND SONS
October 24, 2016
GURMAIL KAUR Vs. STATE OF PUNJAB AND OTHERS
August 26, 2016
GURMAIL KAUR AND ORS. Vs. GURMEET SINGH
February 8, 2016
GURMAIL KAUR WIFE OF LATE SHRI KHUSHIA SINGH Vs. STATE OF PUNJAB AND OTHERS
June 14, 2016
GURMAIL SINGH Vs. THE STATE OF PUNJAB AND ANOTHER
August 12, 2016
GURMAIL SINGH Vs. STATE OF PUNJAB
April 23, 2016
GURMEET Vs. STATE OF HARYANA
January 6, 2016
GURMEET KAUR Vs. STATE OF PUNJAB AND ORS.
February 9, 2016
GURMEET KAUR Vs. PRABHJOT SINGH
April 7, 2016
GURMEET KAUR Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL PATIALA AND OTHERS
August 8, 2016
GURMEET KAUR Vs. KARAMJIT KAUR AND OTHERS
November 9, 2016
GURMEET RANI AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
July 25, 2016
GURMEET SINGH Vs. STATE OF PUNJAB & OTHERS
March 30, 2016
GURMEET SINGH Vs. BHAGINDER SINGH AND OTHERS
January 25, 2016
GURMEET SINGH Vs. CHARANJIT KAUR
March 2, 2016
GURMEET SINGH Vs. STATE OF PUNJAB
May 10, 2016
GURMEET SINGH ALIAS MOHNA AND ANOTHER Vs. BALVINDER SINGH AND OTHERS
August 10, 2016
GURMEET SINGH AND ORS. Vs. JASWINDER KAUR AND ORS.
February 17, 2016
GURMEL SINGH Vs. STATE OF PUNJAB AND OTHERS
August 17, 2016
GURMINDER KAUR Vs. SUNIL KUMAR GUPTA
September 21, 2016
GURMIT KAUR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
May 3, 2016
GURMIT SINGH Vs. HARJIT KUMAR
March 1, 2016
GURMIT SINGH Vs. STATE OF PUNJAB
July 25, 2016
GURMIT SINGH AND OTHERS Vs. SUNNY KUMAR AND OTHERS
January 18, 2016
GURMUKH SINGH Vs. STATE OF PUNJAB AND OTHERS
November 29, 2016
GURNAM GIR Vs. AMANDEEP SINGH
May 10, 2016
GURNAM SINGH Vs. STATE OF PUNJAB AND OTHERS
January 22, 2016
GURNAM SINGH Vs. UNION OF INDIA AND OTHERS
August 27, 2016
GURNAM SINGH Vs. PARAMJIT KAUR
May 17, 2016
GURNAM SINGH Vs. DEV RAJ
May 17, 2016
GURNAM SINGH Vs. STATE OF HARYANA AND OTHERS
July 21, 2016
GURNAM SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
January 29, 2016
GURPAL SINGH Vs. STATE OF PUNJAB
December 1, 2016
GURPAL SINGH AND ORS. Vs. STATE OF PUNJAB
April 23, 2016
GURPREET KAUR Vs. SUKHJINDER SINGH
March 31, 2016
GURPREET SINGH Vs. STATE OF PUNJAB AND OTHERS
September 2, 2016
GURPREET SINGH Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL PATIALA AND OTHERS
November 4, 2016
GURPREET SINGH Vs. JAI SINGH AND OTHERS
August 9, 2016
GURPREET SINGH Vs. FINANCIAL COMMISSIONER, REVENUE, PUNJAB AND OTHERS
November 8, 2016
GURPREET SINGH Vs. STATE OF PUNJAB AND OTHERS
February 10, 2016
GURPREET SINGH AND ANOTHER Vs. GAURAV KHURANA AND OTHERS
May 17, 2016
GURSEWAK SINGH Vs. STATE OF PUNJAB
August 3, 2016
GURSIMRAT SINGH RANDHAWA Vs. GURU NANAK DEV UNIVERSITY AND OTHERS
February 15, 2016
GURTEJ KAUR ALIAS TEJ KAUR AND OTHERS Vs. NISHAN SINGH AND OTHERS
August 10, 2016
GURTEJ SINGH AND ANOTHER Vs. RAJ KUMAR THAPA AND OTHERS
September 7, 2016
GURTEJ SINGH SIDHU Vs. BALJINDER KAUR SIDHU AND ANOTHER
June 1, 2016
GURU DASHMESH RICE & GENERAL MILLS Vs. COMMISSIONER OF INCOME TAX III, LUDHIANA
January 14, 2016
GURU NANAK AUTOMOBILE MECHANICS ASSOCIATION Vs. STATE OF PUNJAB & ORS
January 12, 2016
GURU NANAK COTTON FACTORY Vs. STATE OF PUNJAB
May 6, 2016
GURU NANAK DENTAL COLLEGE AND RESEARCH INSTITUTE AND ANOTHER Vs. B BALASUBRAMANYAM
September 23, 2016
GURU RAM DASS JI EDUCATIONAL TRUST Vs. CHIEF COMMISSIONER OF INCOME TAX, AMRITSAR
September 28, 2016
GURVINDER KAUR AND OTHERS Vs. MOHAN LAL ALIAS MANGAT RAM AND OTHERS
February 10, 2016
GURVINDER PAL @ GORKHA @ KHUSHI MOHAMMAD Vs. STATE OF HARYANA AND ANOTHER
November 4, 2016
GURVINDER PAL SINGH Vs. MANN TRADING CO., JHOKE HARI HAR AND ANR.
February 8, 2016
GURVINDER SINGH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH AND OTHERS
September 19, 2016
GURWINDER KAUR Vs. STATE OF PUNJAB AND ORS.
March 16, 2016
GURWINDER SINGH Vs. JAGROOP SINGH
April 4, 2016
GURWINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
February 19, 2016
H C SANDEEP Vs. STATE OF HARYANA AND OTHERS
October 20, 2016
H R MEHTA Vs. STATE OF HARYANA AND OTHERS
July 22, 2016
H.C. ARORA, ADVOCATE Vs. STATE OF PUNJAB AND OTHERS
August 4, 2016
H.C. ARORA, ADVOCATE Vs. STATE OF PUNJAB AND OTHERS
August 10, 2016
H.P. CONSTRUCTION COMPANY ENGINEERS Vs. UNION OF INDIA
February 17, 2016
H.S. GAS SERVICE AND ORS. Vs. UOI AND ORS.
February 9, 2016
H.S. MEHRA Vs. STATE OF HARYANA
July 14, 2016
H.S. TULI AND SONS BUILDERS (P) LTD. AND ORS. Vs. UNION OF INDIA AND ORS.
February 25, 2016
HABIB Vs. SUB DIVISIONAL OFFICER AND OTHERS
February 9, 2016
HAFIZ Vs. STATE OF HARYANA AND ORS
February 12, 2016
HAFIZ ABDUL HAMEED Vs. STATE OF PUNJAB AND ORS.
April 22, 2016
HAKAM SINGH Vs. FINANCIAL COMMISSIONER (REVENUE), PUNJAB AND OTHERS
July 27, 2016
HAKAM SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
October 4, 2016
HAMINA KANG Vs. DISTRICT MAGISTRATE (U.T.) AND ORS.
January 25, 2016
HAMIR REAL ESTATE (PVT.) LTD. Vs. RAJINDER KAUR
March 17, 2016
HANI Vs. STATE OF HARYANA
February 9, 2016
HANS RAJ Vs. HARYANA WAQF BOARD
April 28, 2016
HANS RAJ Vs. STATE OF PUNJAB
January 6, 2016
HANSA SINGH AND OTHERS Vs. GURTEJ SINGH AND OTHERS
May 2, 2016
HAR LAL Vs. KANWAR BHAN
June 3, 2016
HAR LAL Vs. KANWAR BHAN
June 6, 2016
HARASEES SINGH NANDA Vs. THE CENTRAL BOARD OF SECONDARY EDUCATION
July 1, 2016
HARBANS KAUR Vs. STATE OF HARYANA
July 26, 2016
HARBANS KAUR AND ORS. Vs. CHIMAN SINGH AND ORS.
January 19, 2016
HARBANS LAL Vs. GURJIT KAUR AND ANOTHER
January 7, 2016
HARBANS LAL Vs. STATE OF HARYANA AND OTHERS
September 26, 2016
HARBANS SINGH Vs. STATE OF PUNJAB AND ANOTHER
August 26, 2016
HARBANS SINGH Vs. SARWAN SINGH & OTHERS
August 4, 2016
HARBANS SINGH Vs. AMANDEEP SINGH AND ANOTHER
November 28, 2016
HARBANS SINGH TULI & SONS BUILDERS (P) LIMITED Vs. UNION OF INDIA
February 25, 2016
HARBANS SINGH WALIA Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD. AND ORS.
January 20, 2016
HARBHAGWAN Vs. MONA RAM
January 19, 2016
HARBHAJAN LAL Vs. SARWAN SINGH
January 29, 2016
HARBHAJAN SINGH Vs. STATE OF PUNJAB AND OTHERS
January 12, 2016
HARBHAJAN SINGH Vs. STATE OF PUNJAB
November 30, 2016
HARBHAJAN SINGH Vs. PUNJAB NATIONAL BANK
February 25, 2016
HARBHAJAN SINGH Vs. BACHAN SINGH & OTHERS
May 18, 2016
HARBHAJAN SINGH Vs. NATIONAL FERTILIZERS LIMITED AND ANOTHER
August 5, 2016
HARBHAJAN SINGH AHLUWALIA Vs. STATE OF PUNJAB AND OTHERS
August 16, 2016
HARBHAJAN SINGH AND ANOTHER Vs. GURCHARAN SINGH AND OTHERS
July 18, 2016
HARBHAJAN SINGH AND ORS. Vs. PARMINDER SINGH AND ORS.
March 31, 2016
HARBHAJAN SINGH SARPANCH Vs. STATE OF PUNJAB
February 10, 2016
HARBHAJNEEK KAUR Vs. UNION OF INDIA AND OTHERS
September 28, 2016
HARBILAS (DECEASED) THROUGH LRS. Vs. BALBIR SINGH
October 6, 2016
HARBINDER KAUR AND OTHERS Vs. HARJINDER SINGH SANDHA AND OTHERS
April 7, 2016
HARCHAND SINGH GIAN SINGH Vs. STATE OF PUNJAB
May 20, 2016
HARCHANDI Vs. STATE OF HARYANA
February 8, 2016
HARDAM SINGH Vs. STATE OF PUNJAB
May 23, 2016
HARDEEP DASS @ DEEP DASS Vs. KULDEEP DASS CHELA GOPAL DASS CHELA RAM DASS AND ANOTHER
December 21, 2016
HARDEEP GILL ALIAS HAPPY Vs. STATE OF PUNJAB
June 16, 2016
HARDEEP KAUR AND ORS. Vs. STATE OF PUNJAB AND ORS.
March 3, 2016
HARDEEP SINGH Vs. UNION TERRITORY, CHANDIGARH
June 1, 2016
HARDEEP SINGH Vs. STATE OF HARYANA
February 11, 2016
HARDEEP SINGH Vs. FINANCIAL COMMISSIONER, APPEALS-II, PUNJAB AND OTHERS
May 9, 2016
HARDEEP SINGH Vs. BHAGWAN SINGH
February 16, 2016
HARDEEP SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
November 23, 2016
HARDEV AND OTHERS Vs. STATE OF HARYANA AND OTHERS
June 2, 2016
HARDEV SINGH Vs. STATE OF PUNJAB
August 9, 2016
HARDEV SINGH Vs. STATE OF PUNJAB AND ANOTHER
June 1, 2016
HARDEV SINGH Vs. STATE OF PUNJAB AND OTHERS
September 14, 2016
HARDEV SINGH AND ANOTHER Vs. MIRPUR HANS COOPERATIVE AGRICULTURE SERVICE SOCIETY LIMITED AND OTHERS
September 27, 2016
HARDIAL SINGH Vs. STATE OF PUNJAB AND OTHERS
January 12, 2016
HARDIAL SINGH Vs. FINANCIAL COMMISSIONER (APPEALS), PUNJAB AND OTHERS
November 15, 2016
HARDIP SINGH AND OTHERS Vs. RANI
March 3, 2016
HARDIT SINGH Vs. DIRECTOR RURAL DEVELOPMENT AND PANCHAYAT, PUNJAB
February 8, 2016
HARDWARI LAL AND ANOTHER Vs. CCS HAU HISAR AND ANOTHER
March 31, 2016
HARGURSHARAN SINGH Vs. LT. COL. HARGOBIND SINGH
December 1, 2016
HARI CHAND Vs. ANOOP KRISHAN SOOD AND OTHERS
December 23, 2016
HARI CHAND Vs. STATE OF PUNJAB AND ORS.
January 6, 2016
HARI DASS Vs. SAGAR CHAND (SINCE DECEASED) THROUGH LRS
December 5, 2016
HARI OM SON OF LATE SH.LAKHMI CHAND Vs. B.P.S. MAHILA VISHWAVIDYALAYA, KHANPUR KALAN AND ANOTHER
September 26, 2016
HARI RAM Vs. DGP, HARYANA AND OTHERS
September 14, 2016
HARI RAM DAGAR Vs. STATE OF HARYANA AND OTHERS
August 10, 2016
HARI SINGH Vs. FINANCIAL COMMISSIONER PUNJAB AND OTHERS
November 4, 2016
HARI SINGH Vs. HARCHARAN SINGH
January 18, 2016
HARI SINGH Vs. STATE OF PUNJAB AND OTHERS
August 29, 2016
HARI SWAROOP Vs. STATE OF HARYANA & OTHERS
December 2, 2016
HARINDER KAUR AND OTHERS Vs. INDERPAL SINGH AND OTHERS
May 12, 2016
HARINDER PAL SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
September 30, 2016
HARINDER SINGH @ BHURA Vs. STATE OF HARYANA AND OTHERS
October 7, 2016
HARINDERJIT SINGH JUDGE Vs. STATE OF PUNJAB AND OTHERS
March 28, 2016
HARISH CHANDER SHARMA Vs. STATE OF PUNJAB AND ORS.
January 5, 2016
HARJANT SINGH Vs. STATE OF PUNJAB & ANR
July 26, 2016
HARJASPAL SINGH JUNEJA & ANOTHER Vs. RECOVERY OFFICER, EMPLOYEES PROVIDENT FUND ORGANIZATION, AMRTISAR AND OTHERS
August 23, 2016
HARJASWANT SINGH ALIAS JASWANT SINGH Vs. NIRANJAN SINGH
February 1, 2016
HARJEET SINGH Vs. STATE OF HARYANA AND OTHERS
January 19, 2016
HARJINDER KAUR AND OTHERS Vs. ZIRMAL SINGH AND OTHERS
August 9, 2016
HARJINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
October 24, 2016
HARJINDER SINGH Vs. BALWINDER KAUR
January 19, 2016
HARJINDER SINGH Vs. SUNITA HEER
February 24, 2016
HARJINDER SINGH Vs. STATE OF PUNJAB
August 1, 2016
HARJINDER SINGH & ANR Vs. STATE OF PUNJAB & ANR
August 5, 2016
HARJIT KAUR Vs. STATE OF PUNJAB AND ORS.
January 15, 2016
HARJIT KAUR Vs. STATE OF PUNJAB
January 13, 2016
HARJIT SINGH Vs. STATE OF PUNJAB
February 15, 2016
HARJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
May 28, 2016
HARJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
December 21, 2016
HARJIT SINGH Vs. KULDEEP SINGH
October 19, 2016
HARJIT SINGH Vs. GURCHARAN SINGH
November 8, 2016
HARJIT SINGH Vs. DEPUTY COMMISSIONER-CUM-PRESIDING OFFICER, ELECTION TRIBUNAL, MOGA AND OTHERS
March 21, 2016
HARJIT SINGH Vs. HARPEET KAUR
June 1, 2016
HARJIT SINGH Vs. PARGAT SINGH
February 9, 2016
HARJIT SINGH (SINCE DECEASED) THROUGH LRS Vs. PUNJAB SMALL INDUSTRIES AND EXPORTS CORPORATION LIMITED AND ANOTHER
December 23, 2016
HARJOT SINGH SIDHU Vs. STATE OF PUNJAB
May 13, 2016
HARMAN PREET SINGH WADHWA AND ORS. Vs. STATE OF PUNJAB AND ORS.
March 11, 2016
HARMANJOT SINGH Vs. STATE OF PUNJAB AND OTHERS
August 29, 2016
HARMESH KUMAR Vs. SANDEEP KUMAR AND OTHERS
January 29, 2016
HARMESH SINGH Vs. STATE OF PUNJAB
May 30, 2016
HARMINDER KAUR AND OTHERS Vs. THE STATE OF PUNJAB AND ANOTHER
August 22, 2016
HARMINDER SINGH Vs. STATE OF PUNJAB AND ANOTHER
October 5, 2016
HARMINDER SINGH Vs. FINANCIAL COMMISSIONER, PUNJAB AND OTHERS
July 26, 2016
HARMINDER SINGH AND ANOTHER Vs. THE STATE OF PUNJAB AND OTHERS
July 25, 2016
HARNEK SINGH & ORS. Vs. STATE OF PUNJAB & ORS.
May 9, 2016
HARPAL KAUR AND OTHERS Vs. PARMOD KUMAR AND ANOTHER
June 1, 2016
HARPAL SINGH Vs. STATE OF PUNJAB
April 6, 2016
HARPAL SINGH Vs. RAJPAL SINGH
January 11, 2016
HARPAL SINGH Vs. STATE OF HARYANA AND ORS.
January 14, 2016
HARPAL SINGH AND ORS. Vs. NARCOTICS CONTROL BUREAU
May 3, 2016
HARPHOOL (DECEASED THROUGH LRS) AND OTHERS Vs. RAM PAL AND OTHERS
September 21, 2016
HARPINDER KAUR Vs. TARANJIT KAUR AND ORS.
January 29, 2016
HARPINDER KAUR Vs. TARANJIT KAUR AND ORS.
March 31, 2016
HARPREET @ PREET Vs. STATE OF HARYANA
June 3, 2016
HARPREET KAUR Vs. STATE OF PUNJAB
May 20, 2016
HARPREET KAUR Vs. STATE OF PUNJAB & ANR.
September 16, 2016
HARPREET KAUR AND ANOTHER Vs. HARDEEP SINGH AND OTHERS
June 2, 2016
HARPREET KAUR AND ANOTHER Vs. SURJIT KAUR
October 7, 2016
HARPREET SINGH Vs. STATE OF PUNJAB AND OTHERS
October 20, 2016
HARPREET SINGH Vs. STATE OF PUNJAB
May 23, 2016
HARPREET SINGH Vs. DARSHAN LAL AND OTHERS
February 18, 2016
HARPREET SINGH Vs. DEPUTY COMMISSIONER-CUM-PRESIDING OFFICER, ELECTION TRIBUNAL, MOGA AND OTHERS
March 21, 2016
HARSHVERDHAN BALI Vs. STATE OF HARYANA
July 15, 2016
HARUN Vs. BABAR AND ANOTHER
October 19, 2016
HARVINDER KAUR Vs. STATE OF PUNJAB AND ORS.
April 21, 2016
HARVINDER KAUR BAWA Vs. APPELLATE TRIBUNAL, PANCHKULA
October 17, 2016
HARVINDER SINGH Vs. STATE OF PUNJAB AND ANOTHER
February 19, 2016
HARVINDER SINGH & OTHERS Vs. UNION OF INDIA & OTHERS
January 21, 2016
HARVINDER SINGH ALIAS HARBINDER SINGH Vs. TEJINDER SINGH AND OTHERS
March 22, 2016
HARVINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
August 11, 2016
HARWINDER PAL SINGH Vs. STATE OF PUNJAB AND ORS
January 21, 2016
HARWINDER SINGH AND ANOTHER Vs. ORIENTAL INSURANCE COMPANY AND ANOTHER
February 23, 2016
HARYANA CO Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
May 30, 2016
HARYANA ENGINEERING COLLEGE, JAGADHRI Vs. PRESIDING OFFICER, LABOUR COURT, AMBALA AND ANOTHER
December 22, 2016
HARYANA FINANCIAL CORPORATION Vs. DEEPAK SINGHAL AND ANOTHER
April 11, 2016
HARYANA FINANCIAL CORPORATION & ANR. Vs. AJIT SINGH SAGOO
May 10, 2016
HARYANA POWER GENERATION CORPORATION LIMITED Vs. ALSTOM POWER AND ORS.
February 15, 2016
HARYANA POWER GENERATION CORPORATION LTD. Vs. HARYANA STATE MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL AND ANOTHER
August 30, 2016
HARYANA POWER GENERATION CORPORATION LTD. AND ORS. Vs. INDER PAL SINGH AND ORS.
February 2, 2016
HARYANA STATE CO Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
September 8, 2016
HARYANA STATE COOP SUPPLY AND MARKETING FEDERATION LTD Vs. COMMISSIONER OF INCOME TAX, PANCHKULA
March 29, 2016
HARYANA STATE ELECTRICITY BOARD Vs. LAL SINGH AND OTHERS
March 3, 2016
HARYANA STATE ELECTRICITY BOARD Vs. SINGLA STEEL CORPORATION
September 5, 2016
HARYANA STATE ELECTRICITY BOARD AND OTHERS Vs. SANTOSH
May 13, 2016
HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION Vs. PAUSHTIK AGRO FOODS PVT LTD AND OTHERS
May 23, 2016
HARYANA STATE POLLUTION CONTROL BOARD, PANCHKULA Vs. DEPUTY COMMISSIONER OF INCOME TAX, PANCHKULA
July 25, 2016
HARYANA STATE ROAD & BRIDGES DEVELOPMENT CORPORATION LTD Vs. COMMISSIONER OF INCOME TAX, PANCHKULA AND ANOTHER
September 29, 2016
HARYANA URBAN DEVELOPMENT AUTHORITY, FARIDABAD & ANR. Vs. MRS. MANU GUPTA AND ANOTHER
December 15, 2016
HARYANA WAKF BOARD Vs. ASHA RANI AND ANOTHER
October 18, 2016
HAV JAGAN NATH Vs. BHUSHAN GOYAL AND OTHERS
May 5, 2016
HAWA SINGH AND ANOTHER Vs. JAGMEHENDER AND OTHERS
May 20, 2016
HAZI MOHAMMAD Vs. MAJOR SINGH AND ANOTHER
May 31, 2016
HDFC BANK LTD., MUMBAI & OTHERS Vs. HARWANT SINGH & OTHERS
July 22, 2016
HDFC ERGO GENERAL INSURANCE COMPANY LIMITED Vs. USHA SHARMA
September 8, 2016
HDFC ERGO GENERAL INSURANCE COMPANY LIMITED Vs. RAM PYARI AND OTHERS
February 18, 2016
HDFC ERGO GENERAL INSURANCE COMPANY LTD Vs. SHANTI DEVI AND OTHERS
July 23, 2016
HDPL INFRASTRUCTURE LTD. Vs. STATE OF PUNJAB
June 6, 2016
HEAD CONSTABLE KAMALJEET SINGH Vs. STATE OF HARYANA AND OTHERS
June 2, 2016
HEERA LAL Vs. HARBEL SINGH ALIAS RELA SINGH AND OTHERS
September 30, 2016
HEM LATA AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
January 28, 2016
HEM RAJ Vs. STATE OF HARYANA AND OTHERS
April 28, 2016
HEM SINGH Vs. SUBE SINGH AND OTHERS
April 4, 2016
HEM SINGH BHARANA Vs. STATE OF HARYANA
May 31, 2016
HEMANT GULATI Vs. DES RAJ AND ANOTHER
August 29, 2016
HEMANT JASUJA Vs. STATE OF PUNJAB AND ANOTHER
March 31, 2016
HERO EXPORTS, LUDHIANA Vs. UNION OF INDIA AND ORS.
February 10, 2016
HERO MOTOCORP LTD. Vs. COMMISSIONER, CENTRAL EXCISE COMMISSIONERATE, DELHI-III
January 20, 2016
HET RAM Vs. JAGDISH
January 11, 2016
HETERO DRUGS LIMITED Vs. NECTAR LIFESCIENCES LIMITED
March 18, 2016
HIGH TECH SECURITY SERVICES Vs. STATE OF HARYANA AND OTHERS
February 19, 2016
HIMACHAL ROAD TRANSPORT CORPORATION Vs. SH. ASHOK KUMAR SHARMA
March 2, 2016
HIMAL CHAND Vs. UNION OF INDIA AND OTHERS
September 22, 2016
HIMALAYA PUBLIC SCHOOL, KARNAL Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
August 3, 2016
HIMMAT SINGH @ BRANDI Vs. STATE OF PUNJAB AND OTHERS
August 23, 2016
HIND SAMACHAR LTD Vs. DUTT PURI MAHARAJ AND ORS
February 11, 2016
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. THE UNION OF INDIA
March 31, 2016
HIRA LAL AND ORS. Vs. WAKF DERA MAHANT PURSHOTTAM DASS AND ORS.
January 11, 2016
HIRA SINGH Vs. RAJPAL ALIAS RAJU
January 15, 2016
HONDA MOTORCYCLE & SCOOTERS INDIA PVT LTD Vs. ASISTANT COMMISSIONER OF INCOME TAX
August 26, 2016
HONDA MOTORCYCLE & SCOOTERS INDIA PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 23, 2016
HORIZON FERRO ALLOYS PVT. LTD. AND OTHERS Vs. UNION OF INDIA AND OTHERS
June 21, 2016
HOSHIAR SINGH Vs. STATE OF PUNJAB
January 29, 2016
HOSHIAR SINGH Vs. STATE OF HARYANA AND OTHERS
September 5, 2016
HOSHIAR SINGH Vs. MOHINDER SINGH CHAUHAN AND OTHERS
August 23, 2016
HOSHIARA & ORS. Vs. GRAM PANCHAYAT, KARONTHA
January 7, 2016
HOSHIYAR SINGH AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
August 31, 2016
HOTMIX PLANT OWNERS ASSOCIATION Vs. STATE OF PUNJAB AND OTHERS
May 17, 2016
HUDA Vs. SHEELA GUPTA
January 15, 2016
HUGHES COMMUNICATIONS INDIA LTD Vs. MUNICIPAL CORPORATION OF GURGAON AND OTHERS
May 27, 2016
HUKAM SINGH Vs. STATE OF HARYANA
June 10, 2016
HUM BHADUR AND ANOTHER Vs. ISHWAR SINGH BURRAY AND OTHERS
May 16, 2016
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. KAMALJIT AND OTHERS
January 29, 2016
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. RAGHAV BHARDWAJ AND OTHERS
January 21, 2016
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. MOHIT KUMAR AND OTHERS
May 17, 2016
ICICI LOMBARD GENERAL MOTOR INSURANCE COMPANY LTD Vs. VIJAYA CHHABRA AND OTHERS
March 28, 2016
IFFKO TOKIO GENERAL INSURANCE COMPANY LTD. Vs. SMT. VILLA AND OTHERS
January 20, 2016
IFFKO-TOKYO GENERAL INSURANCE COMPANY LIMITED AND ORS. Vs. BHAGWANI AND ORS.
January 13, 2016
IKATTAR SINGH AND ANOTHER Vs. DALVIR SINGH AND OTHERS
April 11, 2016
ILLIYAS @ MOHD. ILLIYAS Vs. RAM NIWAS AND OTHERS
May 16, 2016
IMPROVEMENT TRUST, FARIDKOT Vs. COMMISSIONER OF INCOME TAX, FEROZEPUR AND ANOTHER
May 4, 2016
IMRAN KHAN Vs. STATE OF HARYANA
May 3, 2016
INAM KHAN Vs. STATE OF HARYANA
July 12, 2016
INDER DEV YADAV AND OTHERS Vs. STATE OF HARYANA AND OTHERS
September 23, 2016
INDER SINGH Vs. SAPUN CHAND AND OTHERS
March 22, 2016
INDER SINGH(DECEASED) AND ORS Vs. BHIWANI MUNICIPALITY, BHIWANI
March 30, 2016
INDERJEET @ KAMAL Vs. STATE OF HARYANA
February 8, 2016
INDERJEET KAUR Vs. SRI GURU GRANTH SAHIB WORLD UNIVERSITY AND ORS.
January 8, 2016
INDERJIT NANDA & ANR Vs. STATE OF PUNJAB & ANR
March 10, 2016
INDERJIT SINGH Vs. KULWINDER KAUR
February 3, 2016
INDERJIT SINGH Vs. STATE OF PUNJAB
April 6, 2016
INDERJIT SINGH Vs. RANJIT SINGH
March 16, 2016
INDERJIT SINGH Vs. STATE OF HARYANA
March 31, 2016
INDERJIT SINGH @ NIKKA Vs. STATE OF PUNJAB AND OTHERS
February 25, 2016
INDERJIT SINGH GILL & ORS Vs. STATE OF PUNJAB & ORS
February 5, 2016
INDERPAL SINGH Vs. HARMEL SINGH AND OTHERS
February 24, 2016
INDERPAL SINGH Vs. STATE OF PUNJAB AND OTHERS
August 22, 2016
INDIAN OIL CORPORATION LIMITED AND ORS. Vs. VEENU MALHOTRA
April 1, 2016
INDIAN OIL CORPORATION LTD. Vs. SHIV OIL CARRIER, INDIAN OIL TRANSPORTED CONTRACTOR
May 31, 2016
INDIAN TANKERS (P) LTD Vs. MUNICIPAL CORPORATION, JALANDHAR
March 2, 2016
INDRESH PRATAP SINGH Vs. STATE BANK OF INDIA AND OTHERS
September 6, 2016
INDU BALA Vs. VIPIN SHARMA
January 8, 2016
INDUS TOWERS LTD Vs. MANOJ KUMAR
June 1, 2016
INDUSTRIAL CABLES (INDIA) LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES, DEPARTMENT OF REVENUE, NEW DELHI AND ORS.
March 31, 2016
INFANT JESUS SOCIAL WELFARE SOCIETY, FARIDABAD AND ORS. Vs. THE ADMINISTRATOR, HARYANA URBAN DEVELOPMENT AUTHORITY, FARIDABAD AND ORS.
February 4, 2016
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. VIVEK KAPOOR AND OTHERS
March 18, 2016
INSURANCE COMPANY LIMITED Vs. SEETA DEVI AND OTHERS
September 22, 2016
INTERNATIONAL INSTITUTE OF NEURO SCIENCES & ONCOLOGY LTD., CHANDIGARH AND ANOTHER Vs. SAHIBJIT SINGH SANDHU AND OTHERS
November 17, 2016
IQBAL ARORA Vs. STATE OF HARYANA
May 30, 2016
IQBAL KAUR AND ANOTHER Vs. STATE OF PUNJAB
January 21, 2016
IQBAL SINGH Vs. STATE OF PUNJAB
June 7, 2016
IQBAL SINGH Vs. STATE OF PUNJAB
February 1, 2016
ISHAN SHARMA Vs. SACHIN GOYAL
January 5, 2016
ISHANN NIJJAR Vs. PEC UNIVERSITY OF TECHNOLOGY AND OTHERS
August 5, 2016
ISHRO DEVI AND OTHERS Vs. STATE OF PUNJAB
February 23, 2016
ISHWAR Vs. STATE OF HARYANA
February 11, 2016
ISHWAR CHAND Vs. STATE OF HARYANA
August 2, 2016
ISHWAR LAL Vs. ASHOK KUMAR AND OTHERS
January 21, 2016
ISHWAR SINGH Vs. STATE OF HARYANA AND OTHERS
August 9, 2016
ISHWAR SINGH Vs. STATE OF HARYANA AND OTHERS
August 31, 2016
ISHWAR SINGH Vs. DHANO DEVI AND ORS.
January 11, 2016
ISHWAR SINGH Vs. STATE OF HARYANA
May 30, 2016
ISHWAR SINGH Vs. STATE OF HARYANA
January 11, 2016
ISOTECH ENGINEERS PVT LTD Vs. RUPESH YADAV
January 22, 2016
J K TRANSFORMERS & SWITCHGEARS Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED AND ANOTHER
September 2, 2016
J. S. NAGPAL Vs. SUBE SINGH
February 12, 2016
J.J.H. INDUSTRIES LIMITED Vs. PUNJAB STATE ELECTRICITY BOARD AND ORS.
January 6, 2016
J.R. SALUJA AND ORS. Vs. BOARD OF SCHOOL EDUCATION HARYANA AND ORS.
February 18, 2016
JAGANDEEP SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
November 30, 2016
JAGBIR SINGH Vs. STATE OF HARYANA AND ORS.
February 15, 2016
JAGDAMBA ENGINEERING WORKS Vs. N.S ENTERPRISES
January 12, 2016
JAGDEEP SINGH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH AND OTHERS
July 13, 2016
JAGDEEP SINGH ALIAS JAGGI Vs. STATE OF PUNJAB
April 22, 2016
JAGDEEP SINGH MANGAT Vs. STATE OF PUNJAB AND OTHERS
September 5, 2016
JAGDEEPSINGH Vs. STATE OF PUNJAB
June 10, 2016
JAGDEV SINGH AND ORS. Vs. THAKUR SINGH AND ORS.
January 25, 2016
JAGDEV SINGH PANNU Vs. STATE OF PUNJAB AND ANOTHER
September 21, 2016
JAGDISH Vs. STATE OF HARYANA
February 5, 2016
JAGDISH Vs. DEPUTY COLLECTOR, GHAGGAR DIVISION
December 16, 2016
JAGDISH Vs. HARI SINGH
April 7, 2016
JAGDISH Vs. USHA DEVI AND OTHERS
August 22, 2016
JAGDISH Vs. STATE OF HARYANA AND OTHERS
August 11, 2016
JAGDISH CHAND Vs. STATE OF HARYANA AND ORS
February 25, 2016
JAGDISH CHAND DUA AND ANR Vs. KEHAR SINGH
January 5, 2016
JAGDISH CHANDER Vs. STATE OF HARYANA
August 30, 2016
JAGDISH CHANDER Vs. NARESH KUMAR AND OTHERS
February 11, 2016
JAGDISH KAUR Vs. DINESH DHAND
February 18, 2016
JAGDISH KUMAR Vs. RAMANJIT SINGH AND OTHERS
March 31, 2016
JAGDISH KUMAR AND OTHERS Vs. M/S COUNTRYWIDE PROMOTERS PRIVATE LIMITED
May 17, 2016
JAGDISH KUMAR AND OTHERS Vs. COUNTRYWIDE PROMOTERS PRIVATE LIMITED
May 31, 2016
JAGDISH LAL Vs. UTTAR HARYANA BIJLI VITRAN NIGAM AND OTHERS
March 3, 2016
JAGDISH RAM AND ORS. Vs. JOINT DEVELOPMENT COMMISSIONER (IRD) PUNJAB AND ORS.
February 8, 2016
JAGDISH SINGH Vs. STATE OF PUNJAB AND ORS.
January 19, 2016
JAGDISH SINGH @ LAHORI Vs. URVINDER SINGH & ANR
March 11, 2016
JAGE RAM Vs. STATE OF HARYANA & OTHERS
August 9, 2016
JAGE RAM Vs. STATE OF HARYANA AND OTHERS
September 27, 2016
JAGGA SINGH AND ANOTHER Vs. SURJIT SINGH AND OTHERS
September 6, 2016
JAGGO DEVI AND OTHERS Vs. M/S JAINWANT PROPERTIES AND OTHERS
November 7, 2016
JAGIR SINGH AND OTHERS Vs. STATE OF HARYANA
February 1, 2016
JAGJIT SINGH Vs. STATE OF PUNJAB
January 15, 2016
JAGJIT SINGH Vs. JASWANT SINGH
August 2, 2016
JAGJIT SINGH Vs. PUNJAB AND HARYANA HIGH COURT
November 7, 2016
JAGJIT SINGH Vs. PANJAB UNIVERSITY AND ANOTHER
September 8, 2016
JAGJIT SINGH AND ORS Vs. STATE OF PUNJAB AND ORS
September 9, 2016
JAGJIT SINGH AND OTHERS Vs. AMRITSAR IMPROVEMENT TRUST, AMRITSAR AND ANOTHER
February 17, 2016
JAGJIT SINGH SHEKHON Vs. CANARA BANK AND OTHERS
August 29, 2016
JAGMEET KAUR PANNU Vs. RANJIT KAUR PANNU
January 22, 2016
JAGMEET SINGH Vs. STATE OF PUNJAB & ANR
March 3, 2016
JAGMOHAN SHARMA Vs. UNION OF INDIA AND ANOTHER
September 14, 2016
JAGMOHAN SINGH Vs. SHARANJIT KAUR AND ANOTHER
February 17, 2016
JAGMOHAN SINGH Vs. UNION OF INDIA AND OTHERS
July 19, 2016
JAGMOHAN SINGH Vs. BALBIR SINGH AND ANOTHER
September 29, 2016
JAGMOHAN SINGH @ RINKU Vs. STATE OF PUNJAB
May 12, 2016
JAGMOHAN SINGH BHATTI Vs. UNION OF INDIA AND OTHERS
August 12, 2016
JAGMOHAN SINGH BHATTI Vs. STATE OF PUNJAB
August 5, 2016
JAGRAJ SINGH AND OTHERS Vs. JASPAL KAUR AND OTHERS
February 10, 2016
JAGROOP KAUR Vs. VARINDER SINGH BHELA ALIAS TONY
April 12, 2016
JAGROOP SINGH Vs. RAM KUMAR AND OTHERS
February 11, 2016
JAGROOP SINGH Vs. STATE OF PUNJAB
July 13, 2016
JAGROOP SINGH Vs. KURA SINGH AND ORS.
January 5, 2016
JAGROOP SINGH @ ROOP SINGH Vs. STATE OF HARYANA
March 1, 2016
JAGSIR SINGH AND OTHERS Vs. BHUSHAN KUMAR AND OTHERS
April 5, 2016
JAGTAR SINGH Vs. INDUSTRIAL TRIBUNAL, BATHINDA
April 4, 2016
JAGTAR SINGH Vs. STATE OF PUNJAB & OTHERS
April 6, 2016
JAGTAR SINGH Vs. STATE OF PUNJAB
December 23, 2016
JAGTAR SINGH @ BHOLA AND ORS Vs. STATE OF PUNJAB AND ANR
November 18, 2016
JAGTAR SINGH AND ORS. Vs. STATE OF PUNJAB
March 9, 2016
JAI BHARAT STEEL INDUSTRIES Vs. CESTAT
April 28, 2016
JAI DEV Vs. LABH SINGH AND ORS.
January 5, 2016
JAI DEV (SINCE DECEASED) AND ORS Vs. SWAMI PRAGYANAND JI EDUCATION SOCIETY AND ANOTHER
March 28, 2016
JAI DEV @ JAI BHAGWAN Vs. LABH SINGH AND OTHERS
January 5, 2016
JAI DEV BENIWAL & ORS. Vs. STATE OF HARYANA & ANR.
January 27, 2016
JAI DURGA TRADING CO AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
September 5, 2016
JAI KAUR Vs. SHRI RAM CHANDER AND OTHERS
February 3, 2016
JAI KUMAR AND ANOTHER Vs. AMARJIT SINGH AND ANOTHER
April 28, 2016
JAI MOHINDRU AND ORS. Vs. STATE OF PUNJAB
February 25, 2016
JAI PAL SHARMA Vs. STATE OF HARYANA & ORS
September 14, 2016
JAI PARKASH AND OTHERS Vs. FINANCIAL COMMISSIONER REVENUE HARYANA AND OTHERS
September 29, 2016
JAI PRAKASH Vs. STATE OF HARYANA
January 13, 2016
JAI RAJ AND ANOTHER Vs. SHYAM LAL
September 19, 2016
JAI RAM AND OTHERS Vs. SURINDER KUMAR AND OTHERS
January 29, 2016
JAI RAM TEHLAN AND ORS. Vs. STATE OF HARYANA AND ORS.
February 16, 2016
JAI SINGH Vs. PAVITRA DEVI AND OTHERS
January 7, 2016
JAI SINGH DAHIYA Vs. STATE OF HARYANA
April 27, 2016
JAI YAMUNA JI DEVELOPERS Vs. UNION OF INDIA AND OTHERS
November 3, 2016
JAIBIR Vs. THE DIVISIONAL FOREST OFFICER
February 26, 2016
JAIBIR Vs. STATE OF HARYANA AND OTHERS
February 18, 2016
JAIBIR SINGH Vs. STATE OF HARYANA AND ORS
November 18, 2016
JAIBIR SINGH Vs. STATE OF HARYANA AND OTHERS
August 2, 2016
JAIDEEP DHILLON Vs. STATE OF PUNJAB AND OTHERS
May 31, 2016
JAIGOPAL BANWALA Vs. STATE OF HARYANA
November 16, 2016
JAIMAL AND OTHERS Vs. NEENA RANI
March 30, 2016
JAIMAL AND OTHERS Vs. UTTAMJIT SINGH AND OTHERS
December 13, 2016
JAIMAL SINGH Vs. ASHOK KUMAR
August 4, 2016
JAIN ENGINEERING WORKS Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, CIRCLE-1 AND ORS.
February 10, 2016
JAIPRAKASH ASSOCIATES LTD. Vs. NHPC LTD. AND ORS.
March 29, 2016
JAIRAJ SINGH RATHORE Vs. STATE OF HARYANA AND OTHERS
July 13, 2016
JAIWANTI Vs. STATE OF HARYANA AND ANOTHER
April 4, 2016
JALBIR SINGH Vs. YMCA UNIVERSITY OF SCIENCE AND TECHNOLOGY AND ORS.
January 11, 2016
JAMMU RAM Vs. KAILASH DEVI
May 18, 2016
JAMSHED Vs. STATE OF HARYANA AND OTHERS
July 29, 2016
JAMUNA FIBRES PRIVATE LIMITED Vs. STATE OF HARYANA AND ANOTHER
August 23, 2016
JANESHWAR PARSHAD Vs. PARAMJIT SINGH AND OTHERS
March 17, 2016
JANGIR KAUR Vs. GURNAM SINGH
May 27, 2016
JANTA TRANSPORT Vs. AMARJEET SINGH AND ORS.
January 8, 2016
JAPDEEP SINGH @ JAPPA Vs. STATE OF PUNJAB
May 23, 2016
JARINA AND OTHERS Vs. ANIL AND OTHERS
February 11, 2016
JARNAIL SINGH Vs. PUNJAB ROAD TRANSPORT CORPORATION & OTHERS
April 11, 2016
JARNAIL SINGH Vs. KARAMJIT SINGH AND OTHERS
July 13, 2016
JARNAIL SINGH Vs. SHAM LAL
March 29, 2016
JARNAIL SINGH Vs. JAGDISH AND OTHERS
May 3, 2016
JARNAIL SINGH AND ORS. Vs. STATE OF PUNJAB
January 8, 2016
JARNAIL SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
November 22, 2016
JASBIR KAUR Vs. CAT, CHANDIGARH BENCH AND OTHERS
February 1, 2016
JASBIR KAUR Vs. SANT RAM AND ANR
March 1, 2016
JASBIR KAUR Vs. DEEPIKA PARHAR
September 30, 2016
JASBIR KAUR BAHAL AND OTHERS Vs. HARYANA WAKF BOARD
February 9, 2016
JASBIR SINGH Vs. ARVIND GILL
March 14, 2016
JASBIR SINGH Vs. JASPAL SINGH AND ORS.
January 12, 2016
JASBIR SINGH Vs. UNION OF INDIA & OTHERS
August 16, 2016
JASBIR SINGH @ JASBIR Vs. STATE OF HARYANA
February 2, 2016
JASBIR SINGH AND OTHERS Vs. MEWA SINGH AND OTHERS
August 29, 2016
JASBIR SINGH GREWAL Vs. DALJOT KAUR
November 7, 2016
JASBIR SINGH HUNDAL AND OTHERS Vs. GURU NANAK DEV UNIVERSITY
February 2, 2016
JASCH PLASTICS INDIA LTD Vs. STATE OF HARYANA
September 7, 2016
JASMINDER BAWA Vs. HARVINDER KAUR AND OTHERS
May 18, 2016
JASMINE KAUR GILL Vs. STATE OF PUNJAB AND ANOTHER
August 17, 2016
JASPAL KAUR ALIAS PAL KAUR Vs. MOHINDER SINGH & OTHERS
March 1, 2016
JASPAL SINGH Vs. STATE OF PUNJAB AND ORS.
January 19, 2016
JASPAL SINGH @ SUNNY Vs. STATE OF PUNJAB
September 5, 2016
JASPAL SINGH AND OTHERS Vs. LABH KAUR
May 3, 2016
JASPAL SINGH BEDI Vs. STATE OF PUNJAB
January 11, 2016
JASPAL SINGH KOHLI Vs. PRABHDEEP SINGH
March 11, 2016
JASPREET KAUR Vs. STATE OF PUNJAB
June 1, 2016
JASPREET SINGH Vs. STATE OF PUNJAB
May 26, 2016
JASPREET SINGH Vs. STATE OF PUNJAB AND OTHERS
February 12, 2016
JASSA SINGH @ JASSA Vs. STATE OF PUNJAB
January 22, 2016
JASVIR KAUR AND OTHERS Vs. VISAKHA SINGH AND OTHERS
March 4, 2016
JASVIR KAUR AND OTHERS Vs. SINGLA CONSTRUCTION COMPANY AND OTHERS
March 28, 2016
JASVIR SINGH Vs. THE PRESIDING OFFICER
March 1, 2016
JASVIR SINGH @ NIKKA Vs. STATE OF PUNJAB AND OTHERS
January 27, 2016
JASWANT Vs. ATTAR SINGH AND OTHERS
August 16, 2016
JASWANT SINGH Vs. JAGJIT SINGH
March 3, 2016
JASWANT SINGH Vs. RAM SINGH
February 10, 2016
JASWANT SINGH Vs. SUKHDEV SINGH
January 8, 2016
JASWANT SINGH Vs. STATE OF PUNJAB
February 3, 2016
JASWANT SINGH Vs. JAGROOP SINGH AND ORS.
January 11, 2016
JASWANT SINGH Vs. UNION OF INDIA AND ORS.
February 27, 2016
JASWANT SINGH Vs. STATE OF HARYANA
May 28, 2016
JASWANT SINGH AND OTHERS Vs. JAGROOP SINGH AND ANOTHER
May 27, 2016
JASWANT SINGH AND OTHERS Vs. DISTRICT MAGISTRATE BATHINDA AND OTHERS
September 30, 2016
JASWANT SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
February 19, 2016
JASWANT SINGH CHAUDHARY Vs. HARYANA VIDYUT PRASARAN NIGAM LIMITED AND OTHERS
January 25, 2016
JASWINDER KAUR Vs. STATE OF PUNJAB AND OTHERS
December 12, 2016
JASWINDER KAUR AND ORS. Vs. BOLI AND ORS.
January 6, 2016
JASWINDER SINGH Vs. STATE OF PUNJAB
May 27, 2016
JASWINDER SINGH Vs. STATE OF PUNJAB
February 5, 2016
JASWINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
July 15, 2016
JASWINDER SINGH Vs. GURDEEP KAUR AND ANOTHER
May 16, 2016
JASWINDER SINGH AND ANOTHER Vs. STATE OF HARYANA
May 5, 2016
JATIN MAHAJAN Vs. STATE OF PUNJAB AND ANOTHER
September 5, 2016
JATIN SALWAN Vs. STATE OF U.T., CHANDIGARH
October 3, 2016
JATINDER GULERIA Vs. LACHHMAN SINGH
October 22, 2016
JATINDER KUMAR Vs. PUNJAB GRAMIN BANK AND ORS.
January 25, 2016
JATINDER KUMAR Vs. KRISHAN CHAND AND ORS.
January 7, 2016
JATINDER KUMAR Vs. STATE OF PUNJAB
February 12, 2016
JATINDER KUMAR Vs. UNION OF INDIA AND OTHERS
December 19, 2016
JATINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB
December 16, 2016
JATINDER SINGH BHATTI Vs. SMT. NIMRITA NARESH KAUR AND OTHERS
April 8, 2016
JATINDERJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
August 5, 2016
JATTI AND ANOTHER Vs. DEVENDER AND OTHERS
May 30, 2016
JAY KUMAR DWIVEDI AND OTHERS Vs. GOVT. MEDICAL COLLEGE AND HOSPITAL, CHANDIGARH.
July 12, 2016
JAYARAM RAMANADHAM (SRI. R. JAYARAM) Vs. ARORA IRON AND STEEL ROLLING MILLS PRIVATE LIMITED
January 13, 2016
JEET SINGH Vs. RANJEET SINGH
April 12, 2016
JEET SINGH Vs. GRAM PANCHAYAT AND OTHERS
November 29, 2016
JEEVAN JYOTI Vs. STATE OF PUNJAB
May 24, 2016
JEEWAN MEHRA Vs. UNION OF INDIA AND ANOTHER
April 4, 2016
JINDAL COTEX LIMITED AND ORS. Vs. VINOD COTTON CORPORATION
May 11, 2016
JINDAL ROLLING MILL LIMITED, HISAR Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM, HISAR AND OTHERS
February 25, 2016
JINDAL STEEL AND POWER LIMITED Vs. THE COMMISSIONER OF INCOME TAX, HISSAR AND ORS.
February 24, 2016
JINDAL STEEL AND POWER LTD Vs. PRINCIPAL COMMISSIONER OF INCOME TAX, GURGAON AND ANOTHER
September 21, 2016
JIT RAM Vs. SURINDER KAUR AND OTHERS
January 8, 2016
JITENDER KUMAR SHARMA Vs. VIJAY KAUSHIK AND ANOTHER
April 11, 2016
JITENDER MOHAN SINGH Vs. DIVISIONAL COMMISSIONER ROHTAK
February 29, 2016
JITENDER SINGH Vs. RANJIT SINGH
September 9, 2016
JITENDER SINGH Vs. STATE OF HARYANA AND OTHERS
August 4, 2016
JITESHWAR KUMAR PANDEY Vs. UNION OF INDIA AND ORS.
January 25, 2016
JODHA RAM (DECEASED) THROUGH HIS LR Vs. FINANCIAL COMMISSIONER, HARYANA AND OTHERS
November 8, 2016
JOGDHYAN Vs. STATE OF HARYANA AND ANOTHER
February 16, 2016
JOGENDER Vs. SUGRIV KUMAR SHARMA & ANOTHER
September 1, 2016
JOGENDER SINGH Vs. MUNNI DEVI AND ORS.
February 2, 2016
JOGI RAM AND ANOTHER Vs. AMIT KUMAR AND OTHERS
February 5, 2016
JOGINDER Vs. STATE OF HARYANA
March 10, 2016
JOGINDER KAUR Vs. PARAMJIT KAUR AND OTHERS
February 15, 2016
JOGINDER KUMAR & OTHERS Vs. STATE OF HARYANA AND OTHERS
July 12, 2016
JOGINDER PAL Vs. M/S. FULLERTON INDIA CREDIT CO. LTD. & ANR.
January 22, 2016
JOGINDER SINGH Vs. RAMU
April 22, 2016
JOGINDER SINGH Vs. EXECUTIVE ENGINEER, PWD AND ANOTHER
March 1, 2016
JOGINDER SINGH Vs. BOARD OF DIRECTORS, PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED AND OTHERS
January 8, 2016
JOGINDER SINGH Vs. STATE OF PUNJAB
May 31, 2016
JOGINDER SINGH Vs. STATE OF PUNJAB
May 23, 2016
JOGINDER SINGH Vs. MAKHAN SINGH AND OTHERS
November 21, 2016
JOGINDER SINGH AND ANOTHER Vs. JUGAL KISHORE AND ANOTHER
December 15, 2016
JOGINDER SINGH AND ANOTHER Vs. DIRECTOR, RURAL DEVELOPMENT AND PANCHAYAT DEPTT. PUNJAB AND OTHERS
May 16, 2016
JOGINDER SINGH SABBHARWAL AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
May 3, 2016
JOGINDER SINGHQ Vs. COMMISSIONER, JALANDHAR DIVISION, JALANDHAR AND OTHERS
November 4, 2016
JOHAR SINGH Vs. STATE OF PUNJAB AND OTHERS
February 11, 2016
JOSH BUILDERS & DEVELOPERS PVT LTD Vs. PRINCIPLE COMMISSIONER OF INCOME TAX-I, CHANDIGARH
September 9, 2016
JUGAL KISHORE AHUJA Vs. SURINDER KAUR
November 3, 2016
JUGRAJ SINGH AND ANOTHER Vs. STATE OF PUNJAB
May 4, 2016
JYOTI Vs. STATE OF PUNJAB & ANR.
January 6, 2016
JYOTI Vs. SAURABH BAJAJ
January 27, 2016
JYOTI Vs. REGISTRAR, PUNJAB UNIVERSITY, CHANDIGARH AND OTHERS
August 23, 2016
JYOTI @ POOJA Vs. VINIT KUMAR
April 22, 2016
JYOTSANA AND OTHERS Vs. STATE OF HARYANA AND OTHERS
May 5, 2016
K K SHARMA Vs. MANAGING DIRECTOR, H F C CHANDIGARH AND ANOTHER
November 23, 2016
K R MANGALAM SCHOOL Vs. MASTER MANIT THAKRAN AND OTHERS
September 14, 2016
K. C. GARG Vs. FOOD CORPORATION OF INDIA
May 4, 2016
K. T. KOKNE Vs. HARYANA STATE FEDERATION OF CONSUMERS COOPERATIVE WHOLESALE STORES LIMITED (CONFED)
September 7, 2016
K.R. GARG Vs. STATE OF PUNJAB AND ORS.
January 22, 2016
KABAL SINGH Vs. UNION OF INDIA
August 2, 2016
KABAL SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
March 22, 2016
KAILASH CHAND Vs. HARYANA VIDYUT PARSARAN NIGAM LTD.
July 11, 2016
KAILASH CHAND BANSAL Vs. RITU MITTAL AND OTHERS
December 23, 2016
KAILASH DEVI Vs. STATE OF PUNJAB AND ORS.
February 29, 2016
KAILASH DEVI Vs. MOHINDER PAL & ORS
December 30, 2016
KAILASH DEVI Vs. MOHINDER PAL & OTHERS
November 30, 2016
KAILASH DEVI AND OTHERS Vs. CHANDIGARH ADMINISTRATION AND OTHERS
January 12, 2016
KAILASH GARG AND ORS. Vs. SATISH KUMAR AND ORS.
February 11, 2016
KAILASH WATI THROUGH LRS Vs. FINANCIAL COMMISSIONER, HARYANA AND OTHERS
September 16, 2016
KAKA SINGH Vs. UNION OF INDIA
January 12, 2016
KAKA SINGH Vs. STATE OF PUNJAB
September 23, 2016
KAKA SINGH Vs. STATE OF PUNJAB
April 7, 2016
KAKKA SINGH Vs. STATE OF PUNJAB AND OTHERS
April 11, 2016
KALA Vs. DHARAM SINGH
October 21, 2016
KALI RAM Vs. RAJ KALI
March 30, 2016
KALI RAM Vs. PRESIDING OFFICER
November 30, 2016
KALLU AND ANOTHER Vs. BHARTI AXA GENERAL INSURANCE COMPANY LTD. AND OTHERS
August 1, 2016
KAMAL Vs. STATE OF HARYANA
May 26, 2016
KAMAL Vs. STATE OF HARYANA
February 4, 2016
KAMAL Vs. STATE OF HARYANA
May 11, 2016
KAMAL BHARDWAJ Vs. STATE OF PUNJAB
March 11, 2016
KAMAL KANT Vs. SUNIL MALIK
January 13, 2016
KAMAL MAINI Vs. NATASHA ALIAS MONA AND OTHERS
May 10, 2016
KAMAL MOHAN CHAUHAN AND ANOTHER Vs. VINOD BHATIA
February 5, 2016
KAMAL NAIN Vs. POOJA RANI
May 3, 2016
KAMAL SARKAR Vs. STATE OF HARYANA
December 20, 2016
KAMAL TRADING COMPANY Vs. STATE OF PUNJAB AND ANOTHER
February 23, 2016
KAMALJEET KAUR AND OTHERS Vs. SAROJ BALA
February 25, 2016
KAMALJIT KAUR Vs. DHARMINDER KUMAR JINDAL
June 18, 2016
KAMALJIT KAUR Vs. STATE OF PUNJAB AND OTHERS
February 8, 2016
KAMALJIT KAUR Vs. STATE OF PUNJAB
May 25, 2016
KAMALJIT KAUR Vs. STATE OF PUNJAB
December 22, 2016
KAMALJIT KAUR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
September 2, 2016
KAMALJIT KAUR AND OTHERS Vs. BALWINDER SINGH AND OTHERS
August 16, 2016
KAMALJIT SINGH Vs. PAWAN KUMAR AND OTHERS
January 11, 2016
KAMALKANT PURI AND OTHERS Vs. STATE OF PUNJAB
April 22, 2016
KAMENDER Vs. STATE OF HARYANA
May 26, 2016
KAMINI BHARDWAJ Vs. STATE OF HARYANA
May 31, 2016
KAMINI DEVI AND OTHERS Vs. ANAND DUTCH FOODS (INDIA) LIMITED AND OTHERS
October 25, 2016
KAMLA AND OTHERS Vs. SURENDER KUMAR AND OTHERS
February 4, 2016
KAMLA DEVI Vs. STATE OF HARYANA AND OTHERS
March 2, 2016
KAMLA DEVI Vs. DHARAMPAL
January 11, 2016
KAMLA DEVI AND ORS. Vs. CHAND RAM AND ORS.
February 11, 2016
KAMLESH AND OTHERS Vs. VIJAY LAXMI
September 14, 2016
KAMLESH DEVI Vs. STATE OF HARYANA AND ORS.
February 25, 2016
KAMLESH DEVI Vs. STATE OF PUNJAB
May 23, 2016
KAMLESH DEVI Vs. MANGAT RAM AND ORS.
March 4, 2016
KAMLESH DEVI AND ORS. Vs. SANJAY SHARMA AND ORS.
April 23, 2016
KAMLESH DEVI AND OTHERS Vs. PAWAN KUMAR AND OTHERS
March 22, 2016
KAMLESH KAUR Vs. SURINDER SINGH AND ANOTHER
September 1, 2016
KAMLESH RANI NARANG Vs. GURDEV SINGH
March 3, 2016
KAMLESH RANI NARANG Vs. GURDEV SINGH AND ANOTHER
August 22, 2016
KANCHAN Vs. UNION OF INDIA
May 3, 2016
KANCHAN AND OTHERS Vs. SUBHASH KASANA AND OTHERS
May 18, 2016
KANCHAN JAIN AND ANOTHER Vs. BABITA JAIN
September 7, 2016
KANCHAN RANI AND ANOTHER Vs. PIPAL SINGH AND OTHERS
August 10, 2016
KANSHI Vs. CANARA BANK
February 2, 2016
KANTA Vs. GAFFAR
July 5, 2016
KANTA Vs. GAJANAND
March 21, 2016
KANTA ALIAS NEETU Vs. STATE OF HARYANA
September 5, 2016
KANTA DEVI AND OTHERS Vs. RAMESH AND OTHERS
February 16, 2016
KANTA KAPOOR Vs. STATE OF HARYANA AND ANOTHER
May 5, 2016
KANTI LAL & COMPANY [BOMBAY] Vs. RAM LAL VIJAY KUMAR RICE MILLS
February 4, 2016
KANWALJEET KAUR Vs. JOGINDER SINGH BADWAL (DECEASED THROUGH LRS) AND OTHERS
December 13, 2016
KANWALJIT SINGH AHUJA AND ORS. Vs. STATE OF PUNJAB AND ORS.
January 21, 2016
KANWALJIT SINGH AND ANOTHER Vs. FULJIT KUMAR AND OTHERS
August 10, 2016
KANWALVIR SINGH KANG Vs. AMANPREET KAUR
June 14, 2016
KANWAR JASPREET SINGH Vs. M/S CITI FINANCIAL CONSUMER FINANCE INDIAN LTD., NEW DELHI
May 12, 2016
KANWAR PAL Vs. MANSA RAM AND OTHERS
November 7, 2016
KAPIL BAJAJ Vs. PRANAV SHEFALI TRUST AND OTHERS
August 24, 2016
KAPIL DEV Vs. UNION OF INDIA
August 1, 2016
KAPIL KUMAR Vs. STATE OF HARYANA AND ANOTHER
May 23, 2016
KAPISTHAL CHARITABLE SOCIETY (REGISTERED) AND OTHERS Vs. STATE OF HARYANA AND OTHERS
May 26, 2016
KAPOOR SINGH Vs. NISHAN SINGH AND ORS.
April 21, 2016
KAPTAN SINGH & OTHERS Vs. STATE OF HARYANA & OTHERS
August 9, 2016
KAPUR SINGH AND ORS. Vs. FINANCIAL COMMISSIONER AND ORS.
March 17, 2016
KARAM CHAND Vs. OMBIR
March 2, 2016
KARAM CHAND AND ANOTHER Vs. SUPERINTENDING CANAL OFFICER, FEROZEPUR CANAL CIRCLE, CANAL COLONY
July 15, 2016
KARAM CHAND GUPTA Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD AND ORS.
February 11, 2016
KARAM KAUR Vs. GURMIT SINGH AND ANOTHER
January 14, 2016
KARAM SINGH Vs. STATE OF PUNJAB & ANR
January 21, 2016
KARAM SINGH Vs. PRESIDING OFFICER, LABOUR COURT, BATHINDA AND ORS.
August 11, 2016
KARAM SINGH Vs. STATE OF PUNJAB & OTHERS
June 1, 2016
KARAM SINGH Vs. SHAM AND OTHERS
September 22, 2016
KARAM SINGH RANDHAWA Vs. STATE OF PUNJAB & ORS
January 28, 2016
KARAMBIR Vs. STATE OF HARYANA AND OTHERS
July 11, 2016
KARAMBIR Vs. STATE OF HARYANA AND ANOTHER
August 11, 2016
KARAMBIR AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
August 2, 2016
KARAMJEET Vs. STATE OF HARYANA
May 31, 2016
KARAMJEET SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
November 18, 2016
KARAMJIT KAUR Vs. AJMER SINGH
May 30, 2016
KARAMJIT KAUR Vs. GURU NANAK DEV UNIVERSITY, AMRITSAR AND ANOTHER
December 13, 2016
KARAMJIT KAUR AND OTHERS Vs. BHURI SINGH AND OTHERS
September 21, 2016
KARAN SINGH Vs. STATE OF HARYANA AND OTHERS
October 27, 2016
KARAN SINGH AND OTHERS Vs. RANI MALIK AND ANOTHER
September 7, 2016
KARAN SINGH MALIK Vs. STATE OF HARYANA
February 26, 2016
KARANDI MULTIPURPOSE COOPERATIVE AGRICULTURE SERVICE SOCIETY LTD Vs. SPECIAL SECRETARY TO GOVERNMENT OF PUNJAB, DEPTT OF COOPERATION AND OTHERS
August 11, 2016
KARANVIR SINGH Vs. THE PRINCIPAL CONTINENTAL INSTITUTE OF ENGINEERING & TECHNOLOGY AND ORS.
January 20, 2016
KARANVIR SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
September 30, 2016
KARI LAL DASS Vs. STATE OF HARYANA
February 19, 2016
KARNAIL SINGH Vs. SHAGAN SINGH AND OTHERS
January 25, 2016
KARNAIL SINGH Vs. STATE OF HARYANA
August 22, 2016
KARNAIL SINGH AND OTHERS Vs. HARBHAJAN SINGH AND OTHERS
February 4, 2016
KARTAR KAUR Vs. SARABJIT SINGH
July 8, 2016
KARTAR SINGH Vs. JAMNA DEVI
February 3, 2016
KASHMIR KAUR Vs. BAJ SINGH AND OTHERS
January 22, 2016
KASHMIR KAUR Vs. STATE OF PUNJAB AND OTHERS
March 30, 2016
KASHMIR KAUR Vs. KARTAR COLONIZERS PVT LTD ETC
April 28, 2016
KASHMIR KAUR AND OTHERS Vs. SMT. SUNITA RANI AND ANOTHER
April 23, 2016
KASHMIR SINGH Vs. BALBIR SINGH
April 8, 2016
KASHMIR SINGH AND ORS. Vs. JAGIR SINGH AND ORS.
January 8, 2016
KASHMIRI LAL Vs. STATE OF HARYANA
February 27, 2016
KASTURI DEVI AND OTHERS Vs. PANI DEVI AND OTHERS
May 20, 2016
KAUR SINGH Vs. THE PUNJAB STATE POWER CORPORATION LIMITED AND OTHERS
November 16, 2016
KAUR SINGH Vs. HAKAM SINGH
May 16, 2016
KAUSHAL DEV AND ORS. Vs. STATE OF HARYANA
February 10, 2016
KAUSHAL SINGH Vs. STATE OF PUNJAB
February 5, 2016
KAVITA Vs. KRISHAN KUMAR
February 26, 2016
KAVITA Vs. SONI & OTHERS
February 5, 2016
KAVITA KAMBOJ Vs. SEEMA AND OTHERS
October 25, 2016
KAWALJIT SINGH Vs. UNION OF INDIA AND OTHERS
March 3, 2016
KAWALJIT SINGH Vs. UNION OF INDIA AND OTHERS
January 22, 2016
KEHAR SINGH Vs. JAGDISH CHANDER
August 12, 2016
KEHAR SINGH PANNU Vs. STATE OF PUNJAB AND OTHERS
October 19, 2016
KENDRIYA VIDYALAYA SANGATHAN & OTHERS Vs. SEEMA AND OTHERS
May 26, 2016
KESAR SINGH Vs. MEGH SINGH
February 15, 2016
KESARI Vs. STATE OF HARYANA
June 2, 2016
KESHAV EDUCATIONAL SOCIETY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION AND OTHERS
August 2, 2016
KESHAV EDUCATIONAL SOCIETY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION AND OTHERS
May 6, 2016
KESHAV OIL AND COTTON GINNING INDUSTRIES PVT LTD Vs. BANSAL COTTON AND OIL MILLS
February 3, 2016
KEWAL KRISHAN Vs. ANGREJ SINGH AND OTHERS
May 4, 2016
KEWAL KRISHAN & ORS Vs. STATE OF PUNJAB & ORS
March 16, 2016
KEWAL SINGH Vs. HARBHAJAN KAUR
April 12, 2016
KEWAL SINGH AND OTHERS Vs. GURU TEG BAHADUR KHALSA COLLEGE FOR WOMEN, DASUYA AND OTHERS
May 26, 2016
KHAJANI DEVI Vs. UNION OF INDIA AND OTHERS
July 29, 2016
KHALID Vs. STATE OF HARYANA
February 17, 2016
KHANNA PAPER MILLS LTD Vs. STATE OF PUNJAB AND ANOTHER
August 4, 2016
KHARAR RICE MILLS AND ORS. Vs. UNION OF INDIA AND ORS.
February 29, 2016
KHILANDA RAM Vs. RAM SAHAI AND ORS.
March 30, 2016
KHUSHI RAM Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS.
February 10, 2016
KHUSHI RAM AND OTHERS Vs. STATE OF HARYANA
July 12, 2016
KHUSHWANT SINGH VIRK @ RAJA Vs. STATE OF PUNJAB
December 21, 2016
KIKKAR SINGH Vs. STATE OF PUNJAB
February 4, 2016
KIRAN Vs. STATE OF PUNJAB
June 10, 2016
KIRAN Vs. BOARD OF SCHOOL EDUCATION, HARYANA AND ANOTHER
May 2, 2016
KIRAN ARORA Vs. MANOJ KUMAR ARORA
January 20, 2016
KIRAN VACHHER Vs. NEW INDIA ASSURANCE COMPANY LTD. AND ANOTHER
May 18, 2016
KIRANDEEP SINGH Vs. BHUPINDER KAUR AND ANOTHER
November 4, 2016
KISHAN AND OTHERS Vs. GODHA RAM AND OTHERS
January 21, 2016
KISHAN KUMAR SARDANA Vs. CHANDERBHAN AND ANOTHER
February 29, 2016
KISHAN SINGH Vs. STATE OF HARYANA AND OTHERS
September 26, 2016
KISSAN AGRO FOODS PVT LTD , KOTKAPURA Vs. STATE OF PUNJAB AND OTHERS
May 9, 2016
KNIGHT CONSTRUCTION CO. PVT. LTD. Vs. MAHAVIR PRASHAD GOEL
May 3, 2016
KOHLI CHEMICALS Vs. THE STATE OF PUNJAB AND ORS.
February 10, 2016
KOMAL POSWAL Vs. UNION OF INDIA AND OTHERS
August 3, 2016
KOMAL PREET SHARMA Vs. PUNJAB PUBLIC SERVICE COMMISSION, PATIALA
February 10, 2016
KOTAK MAHINDRA BANK LIMITED Vs. HARMINDER SINGH
April 26, 2016
KRANTI SINGH Vs. STATE OF PUNJAB AND ANOTHER
February 19, 2016
KRISHAN Vs. STATE THROUGH GOVT. FOOD INSPECTOR, ROHTAK
November 10, 2016
KRISHAN ALIAS KISHAN AND OTHERS Vs. BHARAT SINGH AND OTHERS
February 26, 2016
KRISHAN ALIAS KRISHAN Vs. HARBANS LAL
April 27, 2016
KRISHAN CHANDER AND OTHERS Vs. STATE OF HARYANA AND OTHERS
October 6, 2016
KRISHAN DAHIYA Vs. STATE OF HARYANA AND ANR
April 4, 2016
KRISHAN DASS MEHMI Vs. STATE OF HARYANA
February 11, 2016
KRISHAN DEV Vs. ASHOK KUMAR
June 3, 2016
KRISHAN GOPAL Vs. STATE OF HARYANA AND OTHERS
April 25, 2016
KRISHAN GOPAL AND ORS. Vs. RAMESH KUMAR JAIN
January 5, 2016
KRISHAN KUMAR Vs. RITU AND ORS.
February 25, 2016
KRISHAN KUMAR Vs. HARYANA VIDUT PARSARAN NIGAM LTD.
July 15, 2016
KRISHAN KUMAR Vs. ROSHAN LAL
March 2, 2016
KRISHAN KUMAR Vs. SUMITRI DEVI
February 3, 2016
KRISHAN KUMAR Vs. LALA LAJPAT RAI UNIVERSITY OF VETERINARY AND ANIMAL SCIENCES, HISAR AND OTHERS
July 13, 2016
KRISHAN KUMAR Vs. STATE OF HARYANA AND OTHERS
April 5, 2016
KRISHAN KUMAR Vs. STATE OF PUNJAB
May 31, 2016
KRISHAN KUMAR Vs. STATE OF PUNJAB
January 6, 2016
KRISHAN KUMAR Vs. STATE OF HARYANA AND OTHERS
August 24, 2016
KRISHAN KUMAR AND ORS. Vs. KAMLA DEVI AND ORS.
May 9, 2016
KRISHAN LAL Vs. NIRMAL SINGH AND ANOTHER
January 15, 2016
KRISHAN LAL Vs. AVINASH CHAND @ AVINASH KUMAR AND ANOTHER
May 25, 2016
KRISHAN MATA Vs. STATE OF HARYANA AND OTHERS
March 11, 2016
KRISHAN YADAV Vs. POONAM
January 20, 2016
KRISHANA Vs. STATE OF HARYANA AND ORS.
January 14, 2016
KRISHANA CONSTRUCTION COMPANY Vs. S.K. MITTAL AND COMPANY
February 15, 2016
KRISHNA Vs. STATE OF PUNJAB
May 26, 2016
KRISHNA AND OTHERS Vs. RAJNEESH AND OTHERS
January 15, 2016
KRISHNA DEVI Vs. RAJINDER KUMAR (DECEASED) THROUGH LRS AND OTHERS
November 15, 2016
KRISHNA DEVI Vs. KRISHAN CHAND AND ANOTHER
August 16, 2016
KRISHNA KANWAR Vs. SATYA PAL SINGH CHAUHAN
April 26, 2016
KRISHNA KUMARI AND OTHERS Vs. KESAR SINGH
May 20, 2016
KRISHNA SHANWAL Vs. CHOUDHARY CHARAN SINGH HARYANA AGRICULTURAL UNIVERSITY, HISAR AND ANOTHER
August 19, 2016
KUKU SINGH AND ANOTHER Vs. STATE OF PUNJAB
July 15, 2016
KULBHUSHAN MONGA AND ANOTHER Vs. TRIBUNAL UNDER MAINTENANCE AND WELFARE OF PARENTS AND SENIOR CITIZEN
March 29, 2016
KULBIR SINGH Vs. STATE OF PUNJAB
May 23, 2016
KULBIR SINGH Vs. PEPSU ROAD TRANSPORT CORPORATION AND ANOTHER
July 23, 2016
KULBIR SINGH Vs. THE PUNJAB STATE POWER CORPORATION LIMITED, PATIALA AND OTHERS
October 25, 2016
KULDEEP Vs. UNION OF INDIA AND OTHERS
March 1, 2016
KULDEEP Vs. STATE OF HARYANA
March 15, 2016
KULDEEP KAUR Vs. DEPUTY COMMISSIONER-CUM-PRESIDING OFFICER, ELECTION TRIBUNAL, MOGA AND OTHERS
March 21, 2016
KULDEEP KAUR CHOPRA AND ORS Vs. STATE OF HARYANA AND ORS
November 16, 2016
KULDEEP KUMAR Vs. UNION OF INDIA AND OTHERS
July 28, 2016
KULDEEP SINGH Vs. THE CENTRAL INFORMATION COMMISSION AND OTHERS
October 4, 2016
KULDEEP SINGH Vs. UNION OF INDIA AND OTHERS
August 17, 2016
KULDEEP SINGH Vs. STATE OF PUNJAB
June 9, 2016
KULDEEP SINGH Vs. PARTAP SINGH AND OTHERS
January 19, 2016
KULDEEP SINGH Vs. MANMOHAN SINGH AND OTHERS
January 18, 2016
KULDEEP SINGH Vs. STATE OF PUNJAB
January 6, 2016
KULDEEP SINGH Vs. STATE OF PUNJAB AND ORS.
January 21, 2016
KULDEEP SINGH Vs. KARNAIL SINGH AND OTHERS
February 12, 2016
KULDEEP SINGH Vs. HUDA AND ANOTHER
October 24, 2016
KULDEEP SINGH Vs. STATE OF HARYANA AND OTHERS
August 29, 2016
KULDEEP SINGH Vs. SMT. RAM PYARI AND OTHERS
October 5, 2016
KULDEEP SINGH & ANOTHER Vs. STATE OF PUNJAB
April 6, 2016
KULDEEP SINGH @ KAKA Vs. STATE OF PUNJAB
January 13, 2016
KULDEEP SINGH AND ANOTHER Vs. CHAMKAUR SINGH AND ANOTHER
May 20, 2016
KULDEEP SINGH AND ANOTHER Vs. STATE OF PUNJAB
July 12, 2016
KULDEEP SINGH DHAKA Vs. THE STATE OF HARYANA AND OTHERS
October 22, 2016
KULDIP SINGH Vs. SURJIT KAUR AND OTHERS
January 29, 2016
KULDIP SINGH Vs. STATE OF PUNJAB AND ORS.
March 3, 2016
KULDIP SINGH Vs. PRINCIPAL, GURU NANAK DEV POLYTECHNICAL COLLEGE
January 22, 2016
KULJEET KAUR Vs. MUNISH KUMAR AND ANOTHER
January 22, 2016
KULJEET SINGH Vs. VIKRAMJEET
February 4, 2016
KULJIT KAUR ALIAA KULDEEP KAUR Vs. PUNJAB STATE POWER CORPORATION LTD AND OTHERS
September 16, 2016
KULJIT KAUR AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
June 2, 2016
KULJIT SINGH Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, PUNJAB STATE POWER CORPORATION LTD.
May 16, 2016
KULLU RAM Vs. PUNJAB WAKF BOARD, AMBALA
May 3, 2016
KULTAR SINGH Vs. BALWINDER SINGH & OTHERS
February 18, 2016
KULTARNJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
October 3, 2016
KULVINDER KAUR Vs. SURINDER TAWAR AND OTHERS
November 18, 2016
KULVINDER SINGH AND OTHERS Vs. DARSHAN KAUR AND OTHERS
February 26, 2016
KULWANT KAUR Vs. RESHAM SINGH
July 13, 2016
KULWANT KAUR AND OTHERS Vs. LABH SINGH AND OTHERS
September 27, 2016
KULWANT SINGH Vs. UNION OF INDIA AND ORS.
February 9, 2016
KULWANT SINGH Vs. STATE OF PUNJAB
May 26, 2016
KULWANT SINGH Vs. SILVASA POLUTRIES PVT LTD AND OTHERS
August 2, 2016
KULWANT SINGH AND OTHERS Vs. ADDL. DEPUTY COMMISSIONER & ANOTHER
August 31, 2016
KULWANT SINGH SHERGILL AND ORS Vs. COL RAGHBIR SINGH SHERGILL & OTHERS
July 25, 2016
KULWINDER KAUR AND OTHERS Vs. NARINDER SINGH AND ANOTHER
June 2, 2016
KULWINDER SINGH Vs. THE PRESIDING OFFICER, LABOUR COURT, AMBALA AND ANOTHER
May 24, 2016
KUMAR ENTERPRISES Vs. MAHINDRA AND MAHINDRA LIMITED
March 30, 2016
KUMAR PAL AND ANOTHER Vs. SHISH PAL SINGH AND OTHERS
February 15, 2016
KUNAL VERMA Vs. STATE OF PUNJAB AND ORS.
February 15, 2016
KUNDAN LAL Vs. KRISHANA
February 23, 2016
KUNJ CHOWDHARY AND ORS. Vs. KRISHAN KUMAR AND ORS.
January 8, 2016
KUNTI DEVI Vs. UTTAM SINGH AND ORS.
March 16, 2016
KUSUM Vs. RAJESH
January 29, 2016
KUSUM AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
August 8, 2016
KUSUM DHANKAR Vs. PUNJAB NATIONAL BANK, NEW DELHI
September 8, 2016
LABH SINGH Vs. STATE OF HARYANA
April 22, 2016
LABH SINGH Vs. HARBACHAN SINGH
September 16, 2016
LACHHMAN DASS BANSAL Vs. PUNJAB STATE POWER CORPORATION LIMITED AND OTHERS
August 17, 2016
LACHHMAN SINGH @ LACHHMAN DASS Vs. STATE OF PUNJAB
September 21, 2016
LAHERI AND ORS. Vs. STATE OF HARYANA AND ORS.
February 16, 2016
LAJPAT SHARMA AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
March 28, 2016
LAKHBIR SINGH Vs. STATE OF PUNJAB
January 12, 2016
LAKHBIR SINGH Vs. UNION OF INDIA AND OTHERS
March 22, 2016
LAKHBIR SINGH @ LAKHI Vs. STATE OF PUNJAB AND OTHERS
January 13, 2016
LAKHI RAM Vs. STATE OF PUNJAB AND OTHERS
December 9, 2016
LAKHPATI AND ANOTHER Vs. SUNIL MALIK AND OTHERS
August 23, 2016
LAKHPATI AND ORS. Vs. BALDEVA AND ORS.
April 6, 2016
LAKHVINDER KAUR Vs. GURMEL SINGH
January 7, 2016
LAKHVIR SINGH Vs. STATE OF PUNJAB AND OTHERS
November 22, 2016
LAKHWANT SINGH Vs. THE STATE OF HARYANA AND ANOTHER
May 11, 2016
LAKHWINDER KAUR AND ORS. Vs. STATE OF PUNJAB AND ORS.
March 16, 2016
LAKHWINDER SINGH Vs. BIMLA DEVI AND ORS.
February 15, 2016
LAKHWINDER SINGH Vs. STATE OF PUNJAB
May 20, 2016
LAKHWINDER SINGH Vs. RUKMANI MISHRA AND OTHERS
May 26, 2016
LAKHWINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
August 8, 2016
LAKSHMAN DASS Vs. STATE OF HARYANA AND OTHERS
August 24, 2016
LAKSHMI NARAIN Vs. STATE OF HARYANA AND ANOTHER
October 21, 2016
LAL CHAND Vs. GRAM PANCHAYAT VILLAGE MOHELRA AND OTHERS
July 14, 2016
LAL CHAND AND ANOTHER Vs. DAYANAND AND OTHERS
December 16, 2016
LAL MATA DEVI Vs. UNION OF INDIA
May 24, 2016
LAL SINGH Vs. STATE OF PUNJAB AND OTHERS
October 26, 2016
LAL SINGH Vs. GURMAIL SINGH
May 25, 2016
LALIT Vs. STATE OF HARYANA
March 28, 2016
LALIT KUMAR Vs. STATE OF HARYANA
November 7, 2016
LALIT KUMAR Vs. PUNJAB NATIONAL BANK AND OTHERS
September 20, 2016
LALITA DEVI AND OTHERS Vs. SUNIL GARG AND OTHERS
February 16, 2016
LALITA PARSHAD Vs. VASHISHAT @ VISHISHAT
July 4, 2016
LALLU RAM AND OTHERS Vs. YUSUF KHAN AND OTHERS
August 2, 2016
LAND ACQUISITION COLLECTOR, IMPROVEMENT TRUST, JALANDHAR Vs. ADDITIONAL COMMISSIONER OF INCOME TAX, RANGE-III, JALANDHAR
July 29, 2016
LATOOR SINGH AND OTHERS Vs. THE STATE OF HARYANA AND ANOTHER
May 9, 2016
LAXMI NARAIN YADAV Vs. UNION OF INDIA AND OTHERS
September 5, 2016
LEELU SINGH AND OTHERS Vs. JANTA SINGH AND ANOTHER
November 15, 2016
LEGAL AID PARISHAD Vs. MAHARISHI DAYANAND UNIVERSITY, ROHTAK
May 18, 2016
LIFE INSURANCE CORPORATION OF INDIA Vs. PERMANENT LOK ADALAT AND ORS.
March 15, 2016
LIFE LONG INDIA LTD Vs. COMMISSIONER, SERVICE TAX, DELHI
February 9, 2016
LILAWATI Vs. FATEH SINGH AND OTHERS
January 8, 2016
LIYAKAT ALI AND ORS. Vs. DEVKI NANDAN GUPTA AND ORS.
January 11, 2016
LOKESH BHANDARI Vs. UOI AND ANOTHER
March 10, 2016
LOVELY @ RAVINDER AND ANOTHER Vs. STATE OF HARYANA
February 1, 2016
LOVEPREET SINGH @ LOVEDEEP SINGH Vs. STATE OF PUNJAB
October 4, 2016
LT COL RAJINDER SINGH BHATIA Vs. AMARJIT KAUR AND OTHERS
August 2, 2016
M D A CHAUDHARY Vs. KARTAR CHAND AND OTHERS
July 5, 2016
M L JAIN Vs. HARYANA STATE ELECTRONICS DEVELOPMENT CORPORATION LTD AND ANOTHER
February 11, 2016
M/S ALLIED AGENCIES Vs. UNION OF INDIA
March 4, 2016
M/S APEX ARCHITECTS, PATIALA Vs. STATE BANK OF PATIALA AND OTHERS
September 27, 2016
M/S ARORA TRADING COMPANY Vs. STATE OF PUNJAB
May 18, 2016
M/S AVON STEEL INDUSTRIES (P) LTD. Vs. STATE OF PUNJAB AND OTHERS
October 3, 2016
M/S BELLSONICA AUTO COMPONENT INDIA PVT. LTD. Vs. MUKESH KUMAR AND OTHERS
May 12, 2016
M/S BHARAT BHUSHAN GUPTA & COMPANY Vs. STATE OF HARYANA AND OTHERS
August 11, 2016
M/S BHARAT IRON FOUNDRY, SMALKHA Vs. M/S SADHU SINGH & SONS IRON AND STEEL ROLLING MILLS
May 10, 2016
M/S BHARAT PETROLEUM CORPORATION LTD. Vs. STATE OF HARYANA AND OTHERS
November 7, 2016
M/S BIOSTANDT INDIA LTD. Vs. STATE OF HARYANA AND OTHERS
February 4, 2016
M/S BISHOP IMPEX Vs. UNION OF INDIA AND OTHERS
August 29, 2016
M/S C.S.N. ESTATES PRIVATE LTD. Vs. M/S SAGAR DUTT BUILDERS AND DEVELOPERS PVT. LTD.
May 3, 2016
M/S CAPITAL DYEING COMPANY THROUGH ITS PROPRIETOR Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER, LUDHIANA
October 27, 2016
M/S CHANCELLOR CLUB Vs. STATE OF HARYANA
July 28, 2016
M/S DASHMESH GOODS CARRIER Vs. FOOD CORPORATION OF INDIA (PUNJAB) AND ANOTHER
October 7, 2016
M/S DHIR INTERNATIONAL PVT.LTD., GURGAON Vs. JITENDER LALWANI & OTHERS
April 12, 2016
M/S EUREKA INDUSTRIES & OTHERS Vs. MRS. ANJANA SHOOR
February 18, 2016
M/S FINE AROMATICS Vs. UNION OF INDIA AND ANOTHER
June 22, 2016
M/S FINE FABRICS THROUGH ITS PROPRIETOR AMIT GAUR AND ANOTHER Vs. MRS. MEENAKSHI SAXENA AND ANOTHER
December 16, 2016
M/S FUSION RETAIL Vs. STATE OF HARYANA AND ANOTHER
September 15, 2016
M/S G-TECH INDUSTRIES Vs. UNION OF INDIA AND ANOTHER
June 22, 2016
M/S GIAN CHAND JASBIR SINGH Vs. NARENDER KUMAR
April 4, 2016
M/S GREWAL STONE CRUSHER Vs. STATE OF PUNJAB
May 2, 2016
M/S GUPTA ENTERPRISES, KARNAL & ANR. Vs. DHARAM PAL GUPTA (DECEASED) THROUGH HIS LRS & ANR.
May 10, 2016
M/S GURU NANAK FOUNDRY AND WORKSHOP AND ANOTHER Vs. ORIENTAL BANK OF COMMERCE AND ANOTHER
January 28, 2016
M/S HAPPY FORGINGS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 13, 2016
M/S HARVEL IRRIGATIONS PRIVATE LIMITED Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-1,GURGAON
March 15, 2016
M/S HOSHNAK RAI AND SONS Vs. M/S AMAN ENTERPRISES
August 1, 2016
M/S HOTEL ROYAL PARK AND OTHERS Vs. DIDAR SINGH
April 5, 2016
M/S INDER INDUSTRIES Vs. THE COMMISSIONER, JALANDHAR DIVISION, JALANDHAR AND ANOTHER
August 31, 2016
M/S JAI YAMUNA JI DEVELOPERS Vs. UNION OF INDIA
November 3, 2016
M/S JINDAL DRUGS PVT. LTD. AND ANOTHER Vs. UNION OF INDIA AND ANOTHER
June 21, 2016
M/S LAQSHYA MEDIA PVT. LTD. Vs. STATE OF PUNJAB AND OTHERS
August 23, 2016
M/S M.K.OVERSEAS PVT. LIMITED Vs. STATE OF PUNJAB AND OTHERS
April 5, 2016
M/S MAHASHIV PROMOTOERS PRIVATE LIMITED Vs. HARYANA STATE ROADS AND BRIDGES DEVELOPMENT CORPORATION LIMITED AND ANOTHER
March 1, 2016
M/S MANU SHARMA AND COMPANY Vs. STATE OF HARYANA AND OTHERS
September 29, 2016
M/S MARWAR CARPETS INTERNATIONAL & ANOTHER Vs. M/S GOELA INDUSTRIES
May 3, 2016
M/S NAV BHARAT SENIOR SECONDARY SCHOOL, RAJGARH ROAD, SIWANI MANDI, DISTRICT BHIWANI Vs. JAIBIR SINGH AND OTHERS
June 13, 2016
M/S NBS GURUKUL INSTITUTE OF COMPETITIONS PVT. LTD., JALANDHAR Vs. STATE OF PUNJAB AND OTHERS
August 23, 2016
M/S NOHAR CHAND SUBHASH CHAND Vs. STATE OF PUNJAB AND OTHERS
May 18, 2016
M/S NVR FORGINGS Vs. UNION OF INDIA AND OTHERS
March 22, 2016
M/S ORCHID OVERSEAS PVT. LTD. Vs. PRESIDING OFFICER AND OTHERS
May 25, 2016
M/S OUTDOOR COMMUNICATION, NEW DELHI Vs. STATE OF PUNJAB AND OTHERS
October 4, 2016
M/S PRATIBHA INDUSTRIES LTD. Vs. M/S REVA INDUSTRIES LTD.
March 3, 2016
M/S PYOGINAM Vs. EMPLOYEES STATE INSURANCE CORPORATION, GURGAON AND ANOTHER
May 28, 2016
M/S R.K. TRADING AND RICE MILLS Vs. REGIONAL PROVIDENT FUND COMMISSIONER, PUNJAB AND HARYANA, CHANDIGARH & OTHERS
November 8, 2016
M/S RAKESH OSWAL HOSIERY MILLS PVT. LTD. Vs. M/S JAIN RUBBER AND FOAM MILLS AND OTHERS
April 22, 2016
M/S RAMSON REMEDIES Vs. PUNJAB STATE POWER CORPORATION LIMITED
May 26, 2016
M/S RANBIR TEXTILES AND ANOTHER Vs. RESERVE BANK OF INDIA AND OTHERS
March 22, 2016
M/S RELIANCE CAPITAL LTD. Vs. THE PERMANENT LOK ADALAT, GURGAON AND OTHERS
March 18, 2016
M/S SATYAM STEEL Vs. SMT. SARLA AND ANOTHER
September 20, 2016
M/S SHOE PALACE AND ANOTHER Vs. SHAM LAL AND OTHERS
March 10, 2016
M/S STL GLOBAL LIMITED Vs. M/S DIVYANSHU KNIT FEB
March 18, 2016
M/S SUKHM INFRASTRUCTURES PVT. LTD. Vs. STATE OF PUNJAB & ORS.
December 16, 2016
M/S VISION COMPTECH INTEGRATORS LTD. Vs. M/S ANSAL PROPERTIES AND INFRASTRUCTURE LTD.
December 14, 2016
M/S WHIRLPOOL OF INDIA LIMITED Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, FARIDABAD
November 30, 2016
M/S. AKASH FOUNDERS AND ENGINEERS Vs. PRESIDING OFFICER, EMPLOYEES PROVIDENT FUND AND ANOTHER
September 20, 2016
M/S. DHILLON ROADWAYS Vs. INDIAN OIL CORPORATION LTD. AND ANOTHER
October 20, 2016
M/S. FUELSAVE SYSTEM & DEVICES PVT. LTD. Vs. RAJ KISHORE
December 9, 2016
M/S. HARF CHARITABLE TRUST (REGD.), MALERKOTLA Vs. THE CHIEF COMMISSIONER OF INCOME TAX, LUDHIANA AND ANOTHER
July 6, 2016
M/S. MAHAVIR SPINNING MILLS LTD. Vs. COMMISSIONER OF INCOME TAX, LUDHIANA
September 2, 2016
M/S. P.K. STORE Vs. RAJEEV KUMAR GOYAL
July 27, 2016
M/S. STAR WIRE (INDIA) LIMITED Vs. B.L. TOMAR
December 9, 2016
MADAN Vs. NEELAM AND ANOTHER
February 25, 2016
MADAN LAL Vs. STATE OF PUNJAB AND OTHERS
December 14, 2016
MADAN LAL Vs. STATE OF PUNJAB
August 11, 2016
MADAN MOHAN GUPTA AND OTHERS Vs. PUNJAB STATE POWER CORPORATION LTD AND OTHERS
August 17, 2016
MADAN SINGH AND ANOTHER Vs. GURNAM SINGH AND OTHERS
May 26, 2016
MADHU RANDEV Vs. BHUPINDER SINGH AND OTHERS
February 25, 2016
MADHU TYAGI Vs. VIJAY KUMAR @ KALIA AND OTHERS
February 18, 2016
MADHUBALA Vs. RAM KAURI
July 18, 2016
MAFI DEVI Vs. BODH RAJ AND OTHERS
March 14, 2016
MAGHAR SINGH Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, PATIALA AND ORS.
January 28, 2016
MAHA SINGH Vs. STATE OF HARYANA & OTHERS
May 10, 2016
MAHABIR PARSHAD Vs. MOHIT AND OTHERS
October 6, 2016
MAHABIR SINGH Vs. STATE OF HARYANA AND OTHERS
March 11, 2016
MAHABIR SINGH Vs. STATE OF HARYANA & OTHERS
August 16, 2016
MAHABIR TECHNO LIMITED Vs. STATE OF HARYANA AND ANOTHER
August 2, 2016
MAHADEV Vs. STATE OF U.T., CHANDIGARH
April 12, 2016
MAHAL SINGH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH AND OTHERS
December 6, 2016
MAHANT GANGAPURI CHELA KAPIL MUNI Vs. PANCHAYATI AKHARA MAHA NIRWANI COSHAYAN NAGASACT DARAGANG PARYAG AND OTHERS
February 10, 2016
MAHANT JAGMOHAN SINGH Vs. MAHANT KARAMJIT SINGH AND OTHERS
February 1, 2016
MAHARAJ SINGH Vs. STATE OF HARYANA
May 24, 2016
MAHASHIV PROMOTERS PVT LTD Vs. STATE OF HARYANA AND ANOTHER
September 8, 2016
MAHAVIR SINGH Vs. STATE OF HARYANA
June 10, 2016
MAHENDER KUMAR SHARMA AND ANOTHER Vs. RAM RATTAN PHOR
February 24, 2016
MAHENDER SINGH Vs. ANJU DEVI AND OTHERS
April 23, 2016
MAHENDER SINGH Vs. VIR BHAN AND ORS.
January 13, 2016
MAHENDER SINGH Vs. STATE OF HARYANA AND ORS.
January 19, 2016
MAHENDER SINGH Vs. STATE OF HARYANA
February 17, 2016
MAHENDER SINGH MALIK Vs. STATE OF HARYANA AND ORS.
February 10, 2016
MAHESH Vs. HARBANS SINGH
May 16, 2016
MAHESH CHANDER AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
March 10, 2016
MAHESH KAUSHIK Vs. MANISA KAUSHIK AND OTHERS
April 25, 2016
MAHESH KUMAR Vs. PUNJAB AND SIND BANK AND OTHERS
July 28, 2016
MAHI PAL AND ANOTHER Vs. SOHAN DEVI AND OTHERS
June 2, 2016
MAHINDER PAL (DECEASED THROUGH LRS) Vs. STATE BANK OF INDIA AND OTHERS
August 30, 2016
MAHINDER SINGH Vs. STATE OF PUNJAB AND ANOTHER
March 15, 2016
MAHIPAL Vs. STATE OF HARYANA AND OTHERS
January 15, 2016
MAHIPAL SINGH Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM AND OTHERS
August 29, 2016
MAHLA SINGH AND OTHERS Vs. THE SUPERINTENDING CANAL OFFICER AND OTHERS
June 3, 2016
MAIN PAL Vs. COMMISSIONER ROHTAK DIVISION, ROHTAK
January 6, 2016
MAINA DEVI Vs. STATE OF HARYANA AND OTHERS
October 20, 2016
MAJESTIC METALIKS LIMITED Vs. STATE OF PUNJAB AND OTHERS
September 19, 2016
MAJOR AMIT SAREEN Vs. STATE OF PUNJAB
July 8, 2016
MAJOR ASHISH POONIA Vs. NILIMA POONIA
July 11, 2016
MAJOR PURI Vs. UNION OF INDIA AND OTHERS
May 18, 2016
MAJOR SINGH Vs. FINANCIAL COMMISSIONER REVENUE, PUNJAB AND ORS.
January 6, 2016
MAJOR SINGH Vs. THE STATE TRANSPORT APPELLATE TRIBUNAL, PUNJAB AND OTHERS
October 21, 2016
MAJOR SINGH Vs. STATE OF PUNJAB AND OTHERS
December 16, 2016
MAJOR SINGH AND OTHERS Vs. MAHESH GARG AND ANOTHER
February 17, 2016
MAKHAN RAM AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
July 11, 2016
MAKHAN SINGH Vs. STATE OF HARYANA
January 28, 2016
MAKHAN SINGH Vs. STATE OF PUNJAB & ORS
January 6, 2016
MAKHAN SINGH AND OTHERS Vs. HARBANS LAL AND ANOTHER
November 29, 2016
MAL SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
April 27, 2016
MALA RAM Vs. SUPERINTENDING CANAL OFFICER & ORS.
December 21, 2016
MALAK SINGH Vs. STATE OF U T CHANDIGARH
February 3, 2016
MALKHAN SINGH Vs. FINANCIAL COMMISSIONER HARYANA AND OTHERS
August 30, 2016
MALKIAT KAUR Vs. STATE OF HARYANA
April 1, 2016
MALKIAT SINGH Vs. SUPERINTENDING CANAL OFFICER, FEROZEPUR AND OTHERS
March 22, 2016
MALKIAT SINGH Vs. JASBIR SINGH AND ORS.
April 6, 2016
MALKIAT SINGH Vs. STATE OF PUNJAB & ANOTHER
April 12, 2016
MALKIAT SINGH Vs. STATE OF PUNJAB
December 19, 2016
MALKIAT SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
April 21, 2016
MALKIT KAUR Vs. THE STATE OF PUNJAB AND ORS.
March 18, 2016
MALTEX MALSTERS LTD Vs. COMMISSIONER OF INCOME TAX, PATIALA AND ANOTHER
September 16, 2016
MALUKA KHURD COOPERATIVE AGRICULTURE SERVICE SOCIETY LTD Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, BATHINDA AND OTHERS
August 12, 2016
MAMTA Vs. ANIL KUMAR MEHTA
October 27, 2016
MAMTA AND OTHERS Vs. NARSINGH AND OTHERS
August 2, 2016
MAN MOHAN SHARMA Vs. MANJIT SINGH
December 22, 2016
MAN SINGH Vs. STATE OF HARYANA & ANOTHER
December 20, 2016
MAN SINGH Vs. STATE OF HARYANA AND OTHERS
September 22, 2016
MANAGING COMMITTEE, HALWASIA VIDYA VIHAR SENIOR SECONDARY SCHOOL, BHIWANI AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
July 22, 2016
MANAGING DIRECTOR AND OTHERS Vs. VIJAY LAKSHMI AND OTHERS
September 1, 2016
MANBIR KAUR AND OTHERS Vs. AMIT INDER SINGH AND ANOTHER
March 3, 2016
MANDEEP KAUR Vs. DHARAM LINGAM
October 5, 2016
MANDEEP KAUR Vs. STATE OF PUNJAB AND OTHERS
March 28, 2016
MANDEEP KAUR Vs. AJIT SINGH AND ORS.
January 7, 2016
MANDEEP KAUR Vs. STATE OF PUNJAB
May 26, 2016
MANDEEP SINGH Vs. STATE OF PUNJAB AND ANOTHER
December 22, 2016
MANDEEP SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
March 22, 2016
MANDEEP SINGLA Vs. STATE OF PUNJAB & ORS
July 8, 2016
MANDIP KAUR Vs. STATE OF PUNJAB
June 2, 2016
MANEESH KUMAR AND ORS. Vs. STATE OF HARYANA AND ORS.
January 20, 2016
MANEESH MITTAL Vs. BRIJ BALA
December 15, 2016
MANGAL AND OTHERS Vs. NARENDER AND OTHERS
July 22, 2016
MANGAL RAM Vs. VINOD KUMAR AND ANOTHER
February 1, 2016
MANGAL SINGH Vs. SAROJ BALA
April 27, 2016
MANGAL SINGH Vs. PRESIDING OFFICER AND ORS.
February 2, 2016
MANGAL SINGH Vs. STATE OF PUNJAB
June 3, 2016
MANGALI RAM AND ANOTHER Vs. KASHMIR SINGH AND OTHERS
February 18, 2016
MANGAT RAI Vs. OM PARKASH AND OTHERS
December 20, 2016
MANGAT RAJ AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
February 8, 2016
MANGAT RAM Vs. STATE OF PUNJAB
January 6, 2016
MANGAT RAM AND OTHERS Vs. OM PARKASH AND OTHERS
January 11, 2016
MANGAT RAM AND OTHERS Vs. NARINDERJIT KAUR
August 24, 2016
MANGE RAM Vs. STATE OF HARYANA
November 16, 2016
MANGE RAM Vs. ARVIND GULATI
September 29, 2016
MANGE RAM AND OTHERS Vs. ZILE SINGH AND OTHERS
August 4, 2016
MANGTA SINGH Vs. MOHINDER SINGH
August 5, 2016
MANHAR LAL AND OTHERS Vs. SITA RAM AND ANOTHER
February 12, 2016
MANI RAM AGGARWAL Vs. UNITED INDIA INSURANCE CO LTD & ORS
March 1, 2016
MANIK BOOK SHOP Vs. GURDEV SINGH AND ANOTHER
March 4, 2016
MANINDER KAUR Vs. STATE OF HARYANA
February 2, 2016
MANINDER KUMAR Vs. STATE OF PUNJAB AND OTHERS
April 26, 2016
MANINDER PAL SINGH @ GINNI Vs. DARSHAN SINGH
May 27, 2016
MANINDERJIT SINGH Vs. STATE OF PUNJAB
September 5, 2016
MANINDERPAL KAUR & ORS Vs. JAGDISH SINGH & ORS
January 11, 2016
MANISH TANDON Vs. ANKITA BHUTANI
February 26, 2016
MANISH TANDON AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
February 26, 2016
MANISHA YADAV Vs. STATE OF HARYANA AND ANOTHER
January 14, 2016
MANJEET KAUR Vs. SURINDERPAL SINGH @ RAJA
February 3, 2016
MANJEET KAUR & OTHERS Vs. GREEN ROADWAYS PRIVATE LIMITED
May 11, 2016
MANJINDER KAUR Vs. STATE OF PUNJAB AND OTHERS
July 28, 2016
MANJINDER SINGH Vs. JATINDER SINGH
February 23, 2016
MANJINDER SINGH AND ORS. Vs. STATE OF PUNJAB
March 29, 2016
MANJIT KAUR Vs. THE ESTATE OFFICER, UNION TERRITORY, CHANDIGARH
May 13, 2016
MANJIT KAUR Vs. ALLA DUTTA
November 3, 2016
MANJIT KAUR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
January 18, 2016
MANJIT KAUR AND OTHERS Vs. CHANDER MOHAN AND OTHERS
February 29, 2016
MANJIT KAUR AND OTHERS Vs. UNION TERRITORY ADMINISTRATION AND OTHERS
February 15, 2016
MANJIT KAUR AND OTHERS Vs. JAGTAR SINGH AND OTHERS
December 20, 2016
MANJIT SANDHU AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
August 8, 2016
MANJIT SINGH Vs. STATE OF PUNJAB
March 15, 2016
MANJIT SINGH Vs. BHUPINDER SINGH
January 22, 2016
MANJIT SINGH Vs. SUKHDEV SINGH
January 14, 2016
MANJIT SINGH Vs. KULDIP KAUR AND OTHERS
May 24, 2016
MANJIT SINGH Vs. STATE OF PUNJAB
September 5, 2016
MANJIT SINGH AND OTHERS Vs. HARBHAGAT SINGH AND OTHERS
March 1, 2016
MANJIT SINGH SHAHI Vs. STATE OF PUNJAB AND ANOTHER
February 24, 2016
MANJIT SINGH SODHI Vs. STATE OF PUNJAB
May 23, 2016
MANJOT KAUR Vs. STATE OF PUNJAB AND ORS.
February 1, 2016
MANJU S. GUPTA Vs. STATE OF HARYANA AND ORS.
April 12, 2016
MANJU SANITARY WARES Vs. STATE OF PUNJAB AND ANOTHER
September 30, 2016
MANJU SHARMA & ANOTHER Vs. SUNDER SINGH & ANOTHER
May 6, 2016
MANMOHAN Vs. STATE OF HARYANA
August 3, 2016
MANMOHAN NARANG Vs. STATE OF PUNJAB AND ANOTHER
July 11, 2016
MANMOHAN SHARMA Vs. MANJIT SINGH
April 7, 2016
MANMOHAN SINGH Vs. THE PRESIDING OFFICER AND ORS.
February 2, 2016
MANMOHAN SINGH Vs. STATE OF HARYANA AND OTHERS
December 7, 2016
MANOHAR LAL Vs. NARESH KUMAR
May 23, 2016
MANOHAR LAL Vs. SUNDER LAL
January 28, 2016
MANOHAR SINGH Vs. STATE OF PUNJAB
May 31, 2016
MANOJ Vs. STATE OF HARYANA
May 9, 2016
MANOJ BERI Vs. STATE OF PUNJAB AND ANOTHER
February 4, 2016
MANOJ KUMAR Vs. STATE OF PUNJAB
January 11, 2016
MANOJ KUMAR Vs. CHAUDHARY CHARAN SINGH HARYANA AGRICULTURAL UNIVERSITY, HISAR AND OTHERS
August 12, 2016
MANOJ KUMAR Vs. PYARE LAL SANGA
September 1, 2016
MANOJ KUMAR DUA Vs. UNION OF INDIA AND OTHERS
February 10, 2016
MANOJ KUMAR SAINI Vs. SUNIL GUPTA
June 1, 2016
MANOJ KUMAR TIWARI Vs. STATE OF HARYANA AND OTHERS
August 19, 2016
MANOJ SON OF GIRRAJ Vs. STATE OF HARYANA
June 2, 2016
MANPHOOL AND ANOTHER Vs. RAJINDER KUMAR AND OTHERS
April 27, 2016
MANPINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
October 3, 2016
MANPREET KAUR Vs. RAKESH KUMAR
April 11, 2016
MANPREET SHARMA Vs. GAURAV MALHOTRA
June 1, 2016
MANPREET SINGH Vs. STATE OF PUNJAB AND OTHERS
August 4, 2016
MANPREET SINGH Vs. GURMAIL SINGH
April 1, 2016
MANUFACTURERS OF PETROLEUM SPECIALTIES ASSOCIATION AND OTHERS Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED AND ANOTHER
December 20, 2016
MARC TECHNOCRATS PVT LTD Vs. STATE OF HARYANA AND OTHERS
January 28, 2016
MARRU RAM Vs. KHETA RAM
May 24, 2016
MARU RAM AND ANOTHER Vs. UNION OF INDIA AND ANOTHER
May 11, 2016
MARUTI SUZUKI INDIA LIMITED Vs. UNION OF INDIA AND OTHERS
October 27, 2016
MARUTI SUZUKI INDIA LTD. Vs. STATE OF HARYANA AND ORS.
February 26, 2016
MASSA SINGH Vs. STATE OF PUNJAB AND OTHERS
May 31, 2016
MATA SUNDRI EDUCATIONAL WELFARE SOCIETY (REGD) Vs. UNION OF INDIA AND OTHERS
July 4, 2016
MATA SUNDRI INSTITUTE OF NURSING Vs. STATE OF PUNJAB
June 9, 2016
MAUJ KHAN AND OTHERS Vs. DEEN MOHD. AND ANOTHER
July 5, 2016
MAUJABI Vs. JAHUL AND ORS
February 4, 2016
MAYA DEVI Vs. SWARAN KANTA
January 4, 2016
MAYA DEVI Vs. PRESIDING OFFICER AND ORS.
January 5, 2016
MAYA KAUR AND OTHERS Vs. THE PRESIDING OFFICER, ELECTION TRIBUNAL-CUM-SDM
February 24, 2016
MAYANK GOEL Vs. STATE OF HARYANA & ANOTHER
February 17, 2016
MEDIA CONTENT & COMMUNICATIONS SERVICES (INDIA) PVT LTD Vs. STATE OF HARYANA AND ANOTHER
August 4, 2016
MEELA Vs. PARTAP SINGH AND OTHERS
August 5, 2016
MEENA DEVI Vs. STATE OF HARYANA
June 20, 2016
MEENA DEVI AND OTHERS Vs. DEEPAK SHARMA AND OTHERS
March 14, 2016
MEENA KUMARI Vs. GOVERNMENT OF INDIA
May 18, 2016
MEENA SHARMA AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
April 6, 2016
MEENU SOOD Vs. STATE OF PUNJAB AND OTHERS
April 12, 2016
MEGH NATH AND ORS. Vs. STATE OF PUNJAB AND ORS.
February 17, 2016
MEGH SINGH Vs. ASHOK KUMAR
March 1, 2016
MEHAK @ SILKI Vs. AJAY SINGH
February 10, 2016
MEHAL SINGH Vs. STATE OF PUNJAB AND ANOTHER
July 26, 2016
MEHAL SINGH Vs. STATE OF PUNJAB
January 13, 2016
MEHAR CHAND Vs. STATE OF HARYANA
July 5, 2016
MEHAR SINGH Vs. STATE OF HARYANA
February 10, 2016
MEHAR SINGH & OTHERS Vs. STATE OF HARYANA & OTHERS
January 13, 2016
MEHDI HASSAN & ORS Vs. STATE OF HARYANA & ORS
January 28, 2016
MEHTAB SINGH Vs. STATE OF PUNJAB
May 27, 2016
MELA RAM AND OTHERS Vs. SATPAL AND OTHERS
October 4, 2016
METTALIC (P) LTD. Vs. HARVINDER KAUR AND ORS.
January 12, 2016
MEWA DEVI AND OTHERS Vs. RAM KUMAR AND OTHERS
February 3, 2016
MEWA LAL Vs. SHYAM BIHARI
March 29, 2016
MEWA SINGH Vs. VIPIN KUMAR AND ANOTHER
May 4, 2016
MEWA SINGH AND ANOTHER Vs. JHONTI DEVI AND OTHERS
February 9, 2016
MEWA SINGH AND ANOTHER Vs. SURJIT KAUR
October 4, 2016
MEWA SINGH AND ANOTHER Vs. BALWINDER SINGH AND OTHERS
February 18, 2016
MIR SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
March 2, 2016
MISHRA SINGH Vs. STATE OF PUNJAB
August 29, 2016
MITHLESH AND OTHERS Vs. RAMWATI AND OTHERS
February 17, 2016
MITTA INDIA PRIVATE LIMITED Vs. HARPREET INUDSTRIES
May 11, 2016
MK TEXTILE MILLS LTD Vs. GIAN SINGH
May 17, 2016
MODERN FEED INDUSTRIES Vs. STATE OF HARYANA AND OTHERS
August 23, 2016
MOHALI INDUSTRIES ASSOCIATION Vs. UNION OF INDIA
August 16, 2016
MOHAMED IRFAN Vs. NATIONAL INSURANCE COMPANY AND OTHERS
February 15, 2016
MOHAMMAD YUSUF AND OTHERS Vs. STATE OF HARYANA AND OTHERS
June 3, 2016
MOHAN BAKERY AND ORS. Vs. DEEPTI GOEL
February 25, 2016
MOHAN LAL Vs. VINOD KUMAR
February 9, 2016
MOHAN LAL Vs. GRAM PANCHAYAT JARTHAL
January 20, 2016
MOHAN LAL Vs. PARKASH CHANDER & ORS
October 21, 2016
MOHAN LAL Vs. PURSHOTAM KUMAR AND OTHERS
September 19, 2016
MOHAN LAL BANSAL Vs. STATE OF HARYANA AND OTHERS
April 11, 2016
MOHAN SINGH Vs. JOINT DEVELOPMENT COMMISSIONER
February 1, 2016
MOHAN SINGH Vs. UNION OF INDIA & ORS.
February 3, 2016
MOHAN SINGH Vs. PREHLAD SINGH AND ORS.
January 8, 2016
MOHAN SINGH Vs. BANT SINGH AND ANOTHER
April 27, 2016
MOHAN SINGH Vs. UNION OF INDIA & ORS.
December 7, 2016
MOHAN SINGH & ANOTHER Vs. STATE OF PUNJAB & ANOTHER
January 27, 2016
MOHAR SINGH Vs. UNION OF INDIA AND OTHERS
August 4, 2016
MOHAR SINGH ISHWAR DAYAL JEWELLERS MAIN BAZAAR, BALLABHGARH Vs. CHUNI LAL AND OTHERS
September 19, 2016
MOHD ISLAM KHAN Vs. UNITED INDIA INSURANCE CO LTD AND OTHERS
April 26, 2016
MOHD JAMIL AND ANOTHER Vs. ANWARI BEGUM AND OTHERS
August 11, 2016
MOHD MAQBOOL DAR Vs. STATE OF JAMMU AND KASHMIR & ORS
January 13, 2016
MOHD. ANWAR Vs. STATE OF HARYANA
May 19, 2016
MOHD. ARIF Vs. STATE OF HARYANA
April 27, 2016
MOHD. ASLAM Vs. STATE OF HARYANA
May 13, 2016
MOHD. SALIM AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
April 12, 2016
MOHD.ISSA Vs. STATE OF PUNJAB
May 26, 2016
MOHINDER KAUR Vs. STATE OF PUNJAB
May 26, 2016
MOHINDER KAUR Vs. UNION OF INDIA AND OTHERS
August 19, 2016
MOHINDER KAUR Vs. SANT KUMAR THAPAR AND ANOTHER
September 6, 2016
MOHINDER KAUR AND ANOTHER Vs. KULWINDER SINGH AND OTHERS
June 1, 2016
MOHINDER KUMAR Vs. M/S ALLIED PROPERTIES
August 8, 2016
MOHINDER KUMAR SHARMA Vs. RAI SINGH
January 11, 2016
MOHINDER PAL Vs. PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED AND ANOTHER
September 9, 2016
MOHINDER PAL AND ORS. Vs. POOJA RANI
April 4, 2016
MOHINDER RAM Vs. STATE OF PUNJAB
May 20, 2016
MOHINDER SINGH Vs. MALVINDER SINGH AND ORS.
April 25, 2016
MOHINDER SINGH Vs. STATE OF PUNJAB
January 13, 2016
MOHINDER SINGH Vs. LAKHWINDER KAUR AND OTHERS
January 22, 2016
MOHINDER SINGH Vs. STATE OF PUNJAB
June 1, 2016
MOHINDER SINGH Vs. STATE OF PUNJAB
May 26, 2016
MOHINDER SINGH Vs. STATE OF PUNJAB
July 25, 2016
MOHINDER SINGH Vs. THE FINANCIAL COMMISSIONER, HAYANA AND OTHERS
December 15, 2016
MOHINDER SINGH Vs. JATINDER SINGH AND OTHERS
February 16, 2016
MOHINDER SINGH Vs. BALDEV RAJ
February 3, 2016
MOHINDER SINGH Vs. STATE OF PUNJAB AND ANOTHER
November 17, 2016
MOHINDER SINGH (DECEASED) THROUGH HIS LRS AND ANOTHER Vs. LAXMI BAI AND ANOTHER
February 12, 2016
MOHINDER SINGH AND ANOTHER Vs. GENERAL PUBLIC AND OTHERS
May 2, 2016
MOHINDER SINGH AND ANOTHER Vs. STATE OF HARYANA
September 24, 2016
MOHINDER SINGH AND ORS. Vs. PARAMJIT SINGH AND ORS.
March 18, 2016
MOHINDER SINGH AND ORS. Vs. JARNAIL SINGH AND ORS.
May 4, 2016
MOHINDER SINGH THIND Vs. S.B.PATIL DENTAL COLLEGE AND HOSPITAL AND OTHERS
January 13, 2016
MOHINDERJIT SINGH SETHI AND ANOTHER Vs. FOOD CORPORATION OF INDIA AND OTHERS
February 15, 2016
MOHINDRO RANI AND OTHERS Vs. PRTC AND OTHERS
July 5, 2016
MOHIT Vs. UNION OF INDIA AND ORS
November 16, 2016
MOHIT KUMAR Vs. STATE OF HARYANA AND OTHERS
August 2, 2016
MOHIT KUMAR AND OTHERS Vs. BHARAT SINGH AND OTHERS
April 7, 2016
MOHIT LUTHRA Vs. STATE OF PUNJAB AND ANOTHER
March 17, 2016
MOHKAM SINGH Vs. STATE OF PUNJAB
January 8, 2016
MONI DEVI Vs. STATE OF PUNJAB
May 26, 2016
MONICA PHALSWAL Vs. RAMESH KUMAR & OTHERS
October 5, 2016
MONIKA AND OTHERS Vs. STATE OF HARYANA AND OTHERS
December 5, 2016
MONU SONGRA Vs. PINKI
September 29, 2016
MOTI LAL AND ANOTHER Vs. RAJ RANI AND ANOTHER
July 11, 2016
MOTI SAGAR AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
May 24, 2016
MR. ANIL GUPTA Vs. MR. JOGINDER PAL
July 28, 2016
MRS. ANURADHA SHARMA Vs. DIRECTOR HIGHER EDUCATION
July 8, 2016
MRS. KAMALJIT HUNJAN Vs. THE COMMISSIONER, KENDRIYA VIDYALAYA SANGATHAN, NEW DELHI AND OTHERS
August 9, 2016
MS. MADHU SABLOK & ORS. Vs. STATE OF HARYANA & ORS.
April 6, 2016
MS. SWATI JAIN Vs. STATE OF HARYANA AND OTHERS
August 19, 2016
MST. FARZANA Vs. STATE OF HARYANA AND OTHERS
March 10, 2016
MUDIT MOHINDRA Vs. STATE OF PUNJAB AND OTHERS
July 14, 2016
MUKAND SINGH Vs. STATE OF PUNJAB
May 20, 2016
MUKAND SINGH GILL & ANOTHER Vs. GURBACHAN SINGH ALIAS BACHAN SINGH & OTHERS
September 9, 2016
MUKESH DEVI Vs. STATE OF HARYANA
March 29, 2016
MUKESH KUMAR Vs. REENA SAINI
April 11, 2016
MUKESH KUMAR & ANR. Vs. GULAB SINGH & ANR.
January 29, 2016
MUKESH KUMAR @ RINKU Vs. STATE OF PUNJAB
January 18, 2016
MUKESH LAMBA Vs. STATE OF PUNJAB
May 30, 2016
MUKHTIAR SINGH Vs. STATE OF PUNJAB AND OTHERS
September 16, 2016
MUKHTIAR SINGH, NOW DECEASED, THROUGH HIS LEGAL HEIRS AND OTHERS Vs. BUDHA SINGH AND OTHERS
September 21, 2016
MUKUL JAIN Vs. STATE OF HARYANA AND OTHERS
January 25, 2016
MUMTAZ MOHAMMAD Vs. STATE OF PUNJAB AND OTHERS
March 17, 2016
MUNESH DEVI AND OTHERS Vs. RAJ KUMAR AND OTHERS
May 30, 2016
MUNI LAL SHARMA AND ORS. Vs. BHAKRA BEAS MANAGEMENT BOARD AND ORS.
February 26, 2016
MUNICIPAL COMMITTEE (NOW MUNICIPAL CORPORATION), BATHINDA Vs. BACHAN SINGH
November 21, 2016
MUNICIPAL COMMITTEE, GHARAUNDA, DISTRICT KARNAL THROUGH ITS SECRETARY Vs. THE APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT/DEPUTY LABOUR COMMISSIONER, PANIPAT AND OTHERS
September 28, 2016
MUNICIPAL COMMITTEE, KARNAL Vs. RAMESH CHAND AND ANOTHER
March 28, 2016
MUNICIPAL COMMITTEE, LOHARU Vs. JAGDISH KUMAR AND OTHERS
October 6, 2016
MUNICIPAL COMMITTEE, RATIA, DISTRICT FATEHABAD Vs. GURMEET SINGH
August 3, 2016
MUNICIPAL CORPORATION Vs. BALBIR RAJ SONDHI
February 11, 2016
MUNICIPAL CORPORATION GURGAON Vs. KHAWAN SINGH AND OTHERS
February 1, 2016
MUNICIPAL CORPORATION, KARNAL Vs. SURENDER GUPTA AND ORS.
January 18, 2016
MUNICIPAL COUNCIL, BHIWANI Vs. COMMISSIONER UNDER THE EMPLOYEES COMPENSATION ACT
January 11, 2016
MUNICIPAL COUNCIL, KARTARPUR Vs. RITA BHARADWAJ
February 26, 2016
MUNICIPAL COUNCIL, THANESAR Vs. HARISH KUMAR
January 20, 2016
MUNICIPAL PARISHAD Vs. PRESIDING OFFICER AND ORS.
February 11, 2016
MUNICIPAL PARISHAD NOW MUNICIPAL COMMITTEE,PALWAL Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-III, FARIDABAD
April 4, 2016
MUNISH CHAUDHARY Vs. UNION OF INDIA AND OTHERS
October 22, 2016
MUNISH KUMAR GOYAL Vs. SUKHDEV SINGH AND OTHERS
February 24, 2016
MUNJAL SALES CORPORATION Vs. COMMISSIONER OF INCOME-TAX CENTRAL
August 24, 2016
MUNNI DEVI Vs. STATE OF HARYANA AND ANOTHER
July 25, 2016
MUNSHI RAM Vs. PRESIDING LABOUR COURT HISAR AND ANOTHER
September 16, 2016
MURTI DEVI AND OTHERS Vs. VEENA KUNDRAI AND OTHERS
December 12, 2016
N.S. KANG AND OTHERS Vs. SUKHWINDER SINGH AND OTHERS
May 28, 2016
NACHATTAR KAUR Vs. HARVINDER SINGH
May 19, 2016
NACHATTAR SINGH Vs. STATE OF PUNJAB AND ORS.
February 17, 2016
NACHATTAR SINGH AND ANOTHER Vs. M/S PURAN CHAND VINOD KUMAR AND ANOTHER
March 1, 2016
NACHHATAR SINGH Vs. THE PUNJAB AGRICULTURAL UNIVERSITY, LUDHIANA AND ANOTHER
July 28, 2016
NACHHATTAR SINGH Vs. STATE OF PUNJAB AND OTHERS
August 22, 2016
NACHHATTAR SINGH Vs. SATINDER SINGH AND ORS
September 5, 2016
NACHHATTAR SINGH AND ANOTHER Vs. JAGGA SINGH AND OTHERS
February 18, 2016
NAFE SINGH Vs. HARYANA STATE FEDERATION OF CONSUMERS COOP. WHOLESALE STORES LTD.
February 11, 2016
NAFE SINGH Vs. STATE OF HARYANA AND ANOTHER
May 20, 2016
NAGAR COUNCIL, MANDI GOBINDGARH Vs. PRESIDING OFFICER, LABOUR COURT AND OTHERS
July 29, 2016
NAGAR COUNCIL, SAMRALA Vs. RAM SANJEEVAN AND OTHERS
April 26, 2016
NAHAR SINGH Vs. STATE OF PUNJAB AND OTHERS
July 26, 2016
NAIB SINGH Vs. PRESIDING OFFICER, ELECTION TRIBUNAL (DEPUTY COMMISSIONER), SANGRUR AND ORS.
March 28, 2016
NAIB SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
April 27, 2016
NAKODAR COOPERATIVE SUGAR MILLS LIMITED Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL AND ANOTHER
May 17, 2016
NAMITA AND ANOTHER Vs. CHARANJIT SINGH AND OTHERS
May 13, 2016
NAMRATA KALIA Vs. SAMEER KALIA
January 8, 2016
NANAK AND ANOTHER Vs. UNION OF INDIA
September 8, 2016
NANAK RICE AND GEN. MILLS Vs. THE STATE OF PUNJAB AND ORS.
January 21, 2016
NAND KISHORE Vs. STATE OF HARYANA
June 3, 2016
NAND KISHORE Vs. VIKAS ALIAS TINNU AND OTHERS
March 3, 2016
NAND SINGH Vs. GIAN SINGH
May 19, 2016
NANTI DEVI AND ANOTHER Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
December 1, 2016
NARAIN SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
August 5, 2016
NARANG MEDICAL STORE Vs. UNION OF INDIA
March 22, 2016
NARANG MEDICAL STORE Vs. UNION OF INDIA AND ORS.
January 28, 2016
NARANJAN SINGH Vs. THE PUNJAB STATE CO-OPERATIVE BANK LIMITED AND OTHERS
March 10, 2016
NARENDER Vs. VIKRAM ELECTRIC EQUIPMENT PRIVATE LIMITED
October 26, 2016
NARENDER @ KALA Vs. SUNITA
September 20, 2016
NARENDER KUMAR Vs. AMAR LAL
March 21, 2016
NARENDER KUMAR Vs. UNION OF INDIA AND ORS.
January 5, 2016
NARENDER KUMAR Vs. STATE OF HARYANA AND OTHERS
August 12, 2016
NARENDER KUMAR AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
May 17, 2016
NARENDER KUMAR SAINI Vs. JOGINDER SINGH AND OTHERS
September 23, 2016
NARENDER KUMAR SON OF SHRI JAGDISH CHAND Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD.AND OTHERS
July 27, 2016
NARENDER PAL SINGH ARYA AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
October 3, 2016
NARENDER SINGH SHEORAN Vs. STATE OF HARYANA AND OTHERS
July 12, 2016
NARENDRA SINGH Vs. DISCOVERY WINES AND OTHERS
August 1, 2016
NARESH ARORA Vs. SAROJ DEVI AND OTHERS
March 4, 2016
NARESH BHANDARI Vs. PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD AND ORS
February 5, 2016
NARESH CHAUDHARY Vs. STATE OF HARYANA & ORS
September 9, 2016
NARESH KADYAN Vs. STATE OF HARYANA AND ORS.
January 8, 2016
NARESH KUMAR Vs. STATE OF HARYANA
February 5, 2016
NARESH KUMAR Vs. STATE OF HARYANA
June 3, 2016
NARESH KUMAR Vs. FINANCIAL COMMISSIONER, HARYANA AND OTHERS
July 23, 2016
NARESH KUMAR Vs. STATE OF HARYANA
June 10, 2016
NARESH KUMAR Vs. GIRDHARI LAL AND ORS.
January 11, 2016
NARESH KUMAR Vs. COMMISSIONER OF INCOME TAX, PATIALA
September 27, 2016
NARESH KUMAR Vs. SOHAN LAL
January 12, 2016
NARESH KUMAR Vs. VASUTECH LIMITED
August 22, 2016
NARESH KUMAR Vs. STATE OF HARYANA AND ANOTHER
May 9, 2016
NARESH KUMAR AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
March 31, 2016
NARESH KUMAR AND ANOTHER Vs. CHAND MANDAL AND OTHERS
July 5, 2016
NARESH KUMAR JULKA Vs. PUNJAB STATE POWER CORPORATION LIMITED AND OTHERS
July 29, 2016
NARESH KUMARI Vs. THE PRESIDING OFFICER AND ORS.
February 2, 2016
NARINDER KAUR AND ORS. Vs. KULWANT SINGH AND ORS.
January 18, 2016
NARINDER KAUR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
May 9, 2016
NARINDER KUMAR Vs. RAM SINGH & ORS.
May 17, 2016
NARINDER MOHAN Vs. JAGMOHAN SINGH AND ANOTHER
February 15, 2016
NARINDER PAL AND ORS Vs. BHAKRA BEAS MANAGEMENT BOARD ETC
November 7, 2016
NARINDER SINGH MANGAT Vs. HARJINDER KAUR
February 10, 2016
NARINDER SINGH WALIA Vs. SEHBAZ BHATTI
September 29, 2016
NAROTAM PURI Vs. UNION OF INDIA AND OTHERS
March 29, 2016
NARPAL JUVENILE Vs. STATE OF HARYANA
May 27, 2016
NASEEB CHAND AND ORS. Vs. STATE OF PUNJAB AND ORS.
March 17, 2016
NASIB CHAND Vs. FINANCIAL COMMISSIONER AND OTHERS
July 4, 2016
NASIB SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
January 13, 2016
NATASHA PANDIT Vs. SAFETY CIRCLE PRIVATE LTD
April 8, 2016
NATHA @ JEEWAN SAINI Vs. ASHOK KUMAR AND ANOTHER
August 23, 2016
NATHA RAM Vs. STATE OF HARYANA AND OTHERS
October 26, 2016
NATHI RAM Vs. PRADEEP BANSAL
October 21, 2016
NATHI RAM AND ORS. Vs. DEV RATTAN AND ORS.
February 4, 2016
NATHU SINGH Vs. STATE OF HARYANA AND OTHERS
September 27, 2016
NATIONAL FERTILIZER LIMITED Vs. NANGAL FERTILIZER WORKERS UNION
March 28, 2016
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. STATE OF PUNJAB AND OTHERS
January 15, 2016
NATIONAL INSURANCE CO LTD Vs. AMARJIT KAUR AND OTHERS
March 17, 2016
NATIONAL INSURANCE CO LTD Vs. SUNITA RANI AND OTHERS
March 15, 2016
NATIONAL INSURANCE CO LTD Vs. BEENA AND OTHERS
May 23, 2016
NATIONAL INSURANCE CO LTD Vs. SHASHANK BHARDWAJ AND ANOTHER
September 19, 2016
NATIONAL INSURANCE CO LTD , CHANDIGARH Vs. KANWALJIT KUAR AND OTHERS
November 29, 2016
NATIONAL INSURANCE CO. LTD. Vs. KAILASH MEHRA AND OTHERS
March 15, 2016
NATIONAL INSURANCE COMPANY LIMITED Vs. HARJIT SINGH AND ORS.
January 7, 2016
NATIONAL INSURANCE COMPANY LIMITED Vs. PARAMJIT SINGH AND OTHERS
August 10, 2016
NATIONAL INSURANCE COMPANY LIMITED Vs. SMT. SURJIT KAUR AND OTHERS
September 7, 2016
NATIONAL INSURANCE COMPANY LIMITED Vs. SANDEEP AND OTHERS
December 17, 2016
NATIONAL INSURANCE COMPANY LIMITED Vs. PARKASHI AND OTHERS
August 10, 2016
NATIONAL INSURANCE COMPANY LTD Vs. PARAMJIT KAUR AND OTHERS
February 15, 2016
NATIONAL INSURANCE COMPANY LTD Vs. SURESH WATI AND OTHERS
February 29, 2016
NATIONAL INSURANCE COMPANY LTD Vs. SATPAL SINGH AND OTHERS
August 22, 2016
NATIONAL INSURANCE COMPANY LTD Vs. MADAN LAL GUPTA AND OTHERS
May 31, 2016
NATIONAL INSURANCE COMPANY LTD. Vs. SMT. LAXMI DEVI AND OTHERS
September 14, 2016
NATIONAL INSURANCE COMPANY LTD. Vs. SUNAJI AND ORS.
January 5, 2016
NATIONAL INSURANCE COMPANY LTD. Vs. SUSHILA AND OTHERS
January 28, 2016
NATIONAL INSURANCE COMPANY LTD. Vs. KAMLESH RANI AND OTHERS
May 24, 2016
NATIONAL INSURANCE COMPANY LTD. Vs. HARI MOHAN AND ANOTHER
October 24, 2016
NAUNIHAL SINGH Vs. HARPREET KAUR
February 1, 2016
NAV PRAYAS Vs. STATE OF PUNJAB AND OTHERS
January 27, 2016
NAVAL KISHORE Vs. KULDEEP SINGH KHARBANDA
October 18, 2016
NAVDEEP SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
January 27, 2016
NAVDEEP SINGH SUHAG & OTHERS Vs. STATE OF HARYANA AND ANOTHER
August 29, 2016
NAVEEN Vs. TARA WATI
November 16, 2016
NAVEEN @ BABBU Vs. STATE OF HARYANA
October 3, 2016
NAVEEN CHANDER Vs. LOKESH KUMAR KHETARPAL AND ANOTHER
April 6, 2016
NAVJOT KAUR Vs. STATE OF PUNJAB & ORS.
March 29, 2016
NAVJOT KAUR Vs. STATE OF PUNJAB AND ANOTHER
September 28, 2016
NAWAB SINGH MANES Vs. GUR LAL SINGH MANES
March 2, 2016
NAYAN BANSAL Vs. UNION OF INDIA
September 16, 2016
NAYYAR ALAM KHAN Vs. STATE OF HARYANA
May 26, 2016
NAZIR Vs. ILYAS
February 11, 2016
NEELA & OTHERS Vs. STATE OF HARYANA
January 6, 2016
NEELAM Vs. SANJAY PAHWA
February 4, 2016
NEELAM KUMAR @ NEELAM DEVI AND ANOTHER Vs. BALWANT SINGH AND OTHERS
May 13, 2016
NEELAM KUMARI AND ANOTHER Vs. BALRAJ AND OTHERS
January 21, 2016
NEELAM RANI AND OTHERS Vs. UNION OF INDIA
December 7, 2016
NEELAM SIKKA AND OTHERS Vs. HARINDERJIT SINGH AND OTHERS
January 27, 2016
NEERU AND ORS. Vs. ARUN PURANG AND ORS.
February 2, 2016
NEETU BALA Vs. UNION OF INDIA AND ORS.
February 1, 2016
NEETU DHEER & ANR Vs. STATE OF HARYANA & ANR
February 23, 2016
NEHA RANI Vs. STATE OF PUNJAB
June 1, 2016
NEHA YADAV Vs. ROHTAS AND OTHERS
November 22, 2016
NETA SINGH Vs. STATE OF PUNJAB AND ORS.
February 10, 2016
NEW DEEP BUS SERVICE AND ANOTHER Vs. NATIONAL INSURANCE COMPANY LTD AND ANOTHER
January 11, 2016
NEW DEEP BUS SERVICES PVT LTD Vs. DHAN KAUR AND OTHERS
March 2, 2016
NEW INDIA ASSURANCE CO LTD Vs. BOWALI @ BABLI DEVI AND OTHERSPUNLR
November 7, 2016
NEW INDIA ASSURANCE CO LTD Vs. ANAND SARUP RAMESH KUMAR
January 7, 2016
NEW INDIA ASSURANCE CO LTD Vs. HURRAN AND OTHERS
May 30, 2016
NEW INDIA ASSURANCE CO LTD AND ANOTHER Vs. GEETA DEVI AND OTHERS
August 9, 2016
NEW INDIA ASSURANCE CO.LTD. Vs. MOHINDER KAUR
February 18, 2016
NEW INDIA ASSURANCE COMPANY LIMITED Vs. AMANBIR KAUR
March 1, 2016
NEW INDIA ASSURANCE COMPANY LIMITED Vs. BALWINDER SINGH AND OTHERS
April 21, 2016
NEW INDIA ASSURANCE COMPANY LIMITED Vs. RAMESH KUMAR
December 13, 2016
NEW INDIA ASSURANCE COMPANY LTD Vs. SHANTI DEVI AND OTHERS
February 25, 2016
NEW INDIA ASSURANCE COMPANY LTD Vs. LAXMI RANI AND OTHERS
February 15, 2016
NEW INDIA ASSURANCE COMPANY LTD Vs. PARVEEN KAUR AND OTHERS
February 8, 2016
NEW INDIA ASSURANCE COMPANY LTD Vs. AKSH AND ORS
April 6, 2016
NEW INDIA ASSURANCE COMPANY LTD Vs. NAVEEN KUMAR GARG AND OTHERS
May 13, 2016
NEW INDIA ASSURANCE COMPANY LTD Vs. SEEMS RANI AND OTHERS
August 12, 2016
NEW INDIA ASSURANCE COMPANY LTD Vs. MANGE RAM AND OTHERS
August 5, 2016
NEW INDIA ASSURANCE COMPANY LTD Vs. SHAHNAZ KHAN AND OTHERS
September 27, 2016
NEW TRUCK OPERATORS UNION, LUDHIANA Vs. PRINCIPAL COMMISSIONER OF INCOME TAX-2, LUDHIANA AND ANOTHER
September 5, 2016
NIHAL CHAND Vs. VAJEER SINGH AND ANOTHER
March 4, 2016
NIHAL KAUR AND ANOTHER Vs. UNION OF INDIA AND OTHERS
July 28, 2016
NIKHAT NAZMEEN Vs. STATE OF PUNJAB
June 1, 2016
NIKHIL GARG Vs. MS SUPER JEWELERS PVT. LTD
September 30, 2016
NIMSHE AND ANOTHER Vs. STATE OF UNION TERRITOY, CHANDIGARH AND ANOTHER
May 17, 2016
NIRANJANI DEVI Vs. STATE OF PUNJAB AND ORS.
February 29, 2016
NIRMAL Vs. STATE OF PUNJAB AND OTHERS
August 3, 2016
NIRMAL KANTA @ NIRMAL Vs. KISHAN RAI KAURA AND OTHERS
September 30, 2016
NIRMAL REHAN AND OTHERS Vs. HARBANS SINGH AND OTHERS
February 1, 2016
NIRMAL SINGH Vs. STATE OF HARYANA AND ANOTHER
March 14, 2016
NIRMAL SINGH Vs. STATE OF PUNJAB AND ORS.
April 12, 2016
NIRMAL SINGH Vs. STATE OF PUNJAB AND OTHERS
October 7, 2016
NIRMAL SINGH Vs. STATE OF PUNJAB AND OTHERS
November 17, 2016
NIRMAL SINGH Vs. BAR COUNCIL OF PUNJAB AND HARYANA AND OTHERS
September 6, 2016
NIRMAL SINGH @ NIMMA Vs. STATE OF PUNJAB
July 25, 2016
NIRMAL SINGH ALIAS NIMMA Vs. STATE OF PUNJAB & ANOTHER
February 24, 2016
NIRMAL SINGH KAHLON Vs. STATE OF PUNJAB
June 3, 2016
NIRMALA Vs. STATE OF HARYANA AND OTHERS
March 22, 2016
NIRMALA Vs. GHEESA PANTH RAVI DASS ASHRAM DERA BABA GOPAL DASS & ORS
January 20, 2016
NIRMALA DEVI Vs. STATE OF PUNJAB & ORS.
February 8, 2016
NIRMALA DEVI AND ANOTHER Vs. HARJINDER SINGH AND OTHERS
February 17, 2016
NIRMALA RANI Vs. SANTOKH SINGH AND OTHERS
February 18, 2016
NIRMALJEET SINGH AND ANOTHER Vs. KAHNA MAL MANGAT RAM AND ANOTHER
March 30, 2016
NIRMALJIT SINGH & OTHERS Vs. STATE OF PUNJAB & OTHERS
March 11, 2016
NISHA AND ANOTHER Vs. KEHAR SINGH
April 5, 2016
NISHA MISHRA Vs. SANDEEP GOGNA
May 20, 2016
NISHAN SINGH Vs. UNION OF INDIA AND ORS.
April 22, 2016
NISHAN SINGH Vs. STATE OF HARYANA
May 26, 2016
NISHANT ALIAS NISHU Vs. RAJBIR SINGH AND OTHERS
March 3, 2016
NISSING TRANSPORT COMPANY Vs. FOOD CORPORATION OF INDIA AND ORS.
January 25, 2016
NITA MALLICK Vs. PGIMER CHANDIGARH AND OTHERS
March 21, 2016
NITA SOOD Vs. HARJOT DHANOA AND OTHERS
February 1, 2016
NITIN GOYAL Vs. RAMESH AGGARWAL
July 13, 2016
NITYA NAND Vs. PUNJAB STATE WATER RESOURCES MANAGEMENT AND DEVELOPMENT CORPORATION AND ORS.
March 2, 2016
NOORDDIN AND ANOTHER Vs. MOHAMMAD HAROON AND OTHERS
January 27, 2016
NORTHERN INDIA LAND AND FINANCE CORPORATION Vs. MUNICIPAL CORPORATION, FARIDABAD
April 12, 2016
NSC PROJECTS (P) LTD Vs. STATE OF PUNJAB AND OTHERS
August 1, 2016
NSP & CO (JV), PATRAN, PATIALA Vs. STATE OF PUNJAB AND OTHERS
September 5, 2016
O P KAJAL Vs. STATE INFORMATION COMMISSION, HARYANA AND ANOTHER
August 5, 2016
OJHA AND ANOTHER Vs. JAI SINGH AND OTHERS
September 23, 2016
OM KANWAR Vs. RAJ SINGH
January 5, 2016
OM PARKASH Vs. SMT. NARAINI DEVI
January 14, 2016
OM PARKASH Vs. SANJEEV KUMAR
March 21, 2016
OM PARKASH Vs. STATE OF HARYANA AND OTHERS
December 8, 2016
OM PARKASH Vs. STATE OF HARYANA AND OTHERS
January 6, 2016
OM PARKASH Vs. VINOD AND OTHERS
February 3, 2016
OM PARKASH Vs. JITENDER SINGH AND OTHERS
March 16, 2016
OM PARKASH Vs. STATE OF HARYANA AND OTHERS
August 4, 2016
OM PARKASH Vs. STATE OF HARYANA AND OTHERS
November 15, 2016
OM PARKASH AND OTHERS Vs. STATE OF PUNJAB
January 22, 2016
OM PARKASH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
February 15, 2016
OM PARKASH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
December 21, 2016
OM PARKASH CHITRA Vs. THE STATE OF HARYANA AND ANOTHER
February 2, 2016
OM PARKASH SHARMA AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
July 14, 2016
OM PARKASH UDA Vs. STATE OF HARYANA AND ORS.
April 25, 2016
OM PATI Vs. STATE OF HARYANA
February 3, 2016
OMAX ENGINEERING WORKS Vs. STATE OF HARYANA AND ORS.
April 4, 2016
OMBIR @ OM VEER Vs. SMT. RICHA SHARMA AND ANOTHER
January 8, 2016
OMI ALIAS OMPATI AND ANOTHER Vs. RAM CHANDER ALIAS MAGGA AND ANOTHER
May 24, 2016
OMPATI Vs. STATE OF HARYANA AND ORS.
February 16, 2016
OMWATI VERMA Vs. GURMAIL SINGH AND OTHERS
May 4, 2016
ONKAR SINGH & ANR. Vs. MANPREET KAUR
May 4, 2016
OPGS POWER GUJARAT PVT. LTD. Vs. STATE OF PUNJAB
July 1, 2016
ORIENTAL INSURANCE CO LTD Vs. KRISHANA AND OTHERS
February 10, 2016
ORIENTAL INSURANCE CO LTD Vs. PARDEEP AND ANOTHER
March 3, 2016
ORIENTAL INSURANCE CO LTD Vs. MALKEET KAUR AND OTHERS
May 26, 2016
ORIENTAL INSURANCE CO. Vs. VAHARBHI RAI AND OTHERS
May 12, 2016
ORIENTAL INSURANCE CO. LTD. Vs. KULWINDER KAUR
May 17, 2016
ORIENTAL INSURANCE CO. LTD. AND ORS. Vs. CHARAN KAUR AND ORS.
February 23, 2016
ORIENTAL INSURANCE COMPANY Vs. GURPREET KAUR AND OTHERS
April 22, 2016
ORIENTAL INSURANCE COMPANY LIMITED Vs. AMRIK KAUR AND OTHERS
January 7, 2016
ORIENTAL INSURANCE COMPANY LIMITED Vs. BALINDER PAL @ VARINDER SINGH
July 18, 2016
ORIENTAL INSURANCE COMPANY LIMITED Vs. SASHI CHOPARA AND OTHERS
January 7, 2016
ORIENTAL INSURANCE COMPANY LIMITED Vs. R K DOGRA @ RAJINDER KUMAR
May 18, 2016
ORIENTAL INSURANCE COMPANY LIMITED Vs. SMT. MANTO AND OTHERS
March 17, 2016
ORIENTAL INSURANCE COMPANY LIMITED Vs. SEETA DEVI AND OTHERS
September 22, 2016
ORIENTAL INSURANCE COMPANY LIMITED Vs. ARCHIT SAINI (P&H)
February 1, 2016
ORIENTAL INSURANCE COMPANY LIMITED AND OTHERS Vs. ABHISHEK KUMAR AND ANOTHER
August 11, 2016
ORIENTAL INSURANCE COMPANY LTD Vs. BALWINDER KAUR AND OTHERS
February 26, 2016
ORIENTAL INSURANCE COMPANY LTD Vs. SALINDER KAUR AND OTHERS
February 26, 2016
ORIENTAL INSURANCE COMPANY LTD Vs. MUKESH KUMAR AND ANOTHER
February 12, 2016
ORIENTAL INSURANCE COMPANY LTD Vs. MALTI DEVI AND OTHERS
February 1, 2016
ORIENTAL INSURANCE COMPANY LTD Vs. SHEELA DEVI AND OTHERS
February 5, 2016
ORIENTAL INSURANCE COMPANY LTD Vs. SUMAN AND OTHERS
May 17, 2016
ORIENTAL INSURANCE COMPANY LTD Vs. KAMLESH KUMARI AND OTHERS
September 5, 2016
ORIENTAL INSURANCE COMPANY LTD Vs. GURJIT KAUR AND OTHERS
September 1, 2016
ORIENTAL INSURANCE COMPANY LTD Vs. DILBAGH SINGH AND OTHERS
September 7, 2016
ORIENTAL INSURANCE COMPANY LTD AND ANOTHER Vs. VISHAL PAL AND ANOTHER
October 17, 2016
ORIENTAL INSURANCE COMPANY LTD. Vs. DALWINDER SINGH @ BHUPINDER SINGH
May 17, 2016
ORIENTAL INSURANCE COMPANY LTD. Vs. SMT. PREMWATI AND ANOTHER.
February 27, 2016
OSWAL SPINNING & WEAVING MILLS LTD. Vs. RESERVE BANK OF INDIA AND ORS.
April 11, 2016
P.L. GARG Vs. STATE OF PUNJAB AND OTHERS
August 2, 2016
PADAM KUMAR JAIN Vs. ASHI JAIN ALIAS BABITA JAIN
February 17, 2016
PAL SINGH Vs. STATE OF HARYANA
April 25, 2016
PAL SINGH Vs. JOGINDER KAUR AND ANOTHER
August 16, 2016
PALA Vs. VIPAN KUMAR
February 26, 2016
PALA RAM Vs. STATE OF HARYANA
May 30, 2016
PALA RAM Vs. SANTOKH SINGH AND OTHERS
February 15, 2016
PALA RAM AND ANOTHER Vs. JASWINDER SINGH AND OTHERS
September 8, 2016
PALLAVI GOEL Vs. STATE OF HARYANA
May 18, 2016
PALWINDER SINGH Vs. STATE OF PUNJAB AND ANOTHER
May 9, 2016
PAMWI TISSUES LTD. Vs. ANIL KUMAR
June 10, 2016
PANDIT BHAGWAT DAYAL SHARMA UNIVERSITY OF HEALTH SCIENCES AND ORS. Vs. ADVANCED INSTITUTE OF PHARMACY AND ORS.
February 10, 2016
PANJAB UNIVERSITY AND ANOTHER Vs. UNION OF INDIA AND ANOTHER
May 30, 2016
PANJAB UNIVERSITY AND OTHERS Vs. ANUBHAV BANSAL AND ANOTHER
April 21, 2016
PANJAB UNIVERSITY STAFF (HOMES) PROVISION ASSOCIATES COOPERATIVE HOUSE BUILDING SOCIETY LIMITED (PUSHPAC) Vs. NANU RAM GOEL AND ANOTHER
March 2, 2016
PANKAJ JAIN Vs. AMRISH BANSAL
September 14, 2016
PANKAJ PRINTOGRAPHIC PRIVATE LIMITED COMPANY Vs. SABINA AND ANOTHER
April 12, 2016
PANNA DEVI AND ORS. Vs. RAM LAL AND ORS.
March 17, 2016
PARAM HANS SWAMI UMA BHARTI MISSION Vs. CHIEF COMMISSIONER OF INCOME TAX, PANCHKULA AND ORS.
February 1, 2016
PARAMANAND Vs. PARDEEP AND OTHERS
March 17, 2016
PARAMJEET KAUR SHARMA Vs. STATE OF HARYANA AND OTHERS
May 9, 2016
PARAMJEET SINGH Vs. KULDEEP KAUR AND OTHERS
March 10, 2016
PARAMJIT KAUR Vs. GENERAL MANAGER, PUNJAB ROADWAYS, TARAN TARAN & OTHERS
August 16, 2016
PARAMJIT KAUR Vs. STATE OF PUNJAB
September 23, 2016
PARAMJIT KAUR @ LEELO AND ANOTHER Vs. STATE OF PUNJAB
April 25, 2016
PARAMJIT KAUR AND OTHERS Vs. SAUDAGAR SINGH AND OTHERS
April 25, 2016
PARAMJIT SINGH Vs. ISHAR SINGH
March 21, 2016
PARAMJIT SINGH Vs. STATE INFORMATION COMMISSION, PUNJAB & OTHERS
November 4, 2016
PARAMJIT SINGH Vs. SHIV KUMAR
February 2, 2016
PARAMJIT SINGH Vs. STATE OF PUNJAB
May 28, 2016
PARAMJIT SINGH Vs. BALWINDER SINGH AND ORS.
February 17, 2016
PARAMJIT SINGH AND OTHERS Vs. AJIT SINGH
May 31, 2016
PARAMJIT SINGH CHAHAL Vs. STATE OF PUNJAB
September 30, 2016
PARAMJIT SINGH WALIA Vs. JAGDISH MITTAR AND ANOTHER
March 29, 2016
PARAMJIT SOOD Vs. STATE OF PUNJAB AND OTHERS
September 27, 2016
PARAMNANAD MITTAL Vs. AMANDEEP KAUR AND OTHERS
December 20, 2016
PARAMVIR BHALLA Vs. STATE OF HARYANA AND ANOTHER
February 19, 2016
PARAS RAM Vs. STATE OF HARYANA AND ORS.
April 12, 2016
PARAS RAM SHARMA Vs. STATE OF PUNJAB AND ANOTHER
September 26, 2016
PARBHSHARAN SINGH @ BUNTY Vs. STATE OF PUNJAB
May 23, 2016
PARBODH KUMAR Vs. PUNJAB AND SIND BANK AND OTHERS
May 3, 2016
PARDEEP KAUR @ PUSHPA DEVI Vs. STATE OF HARYANA & ORS
January 6, 2016
PARDEEP KUMAR Vs. STATE OF HARYANA
January 28, 2016
PARDEEP KUMAR Vs. STATE OF HARYANA AND ANOTHER
February 3, 2016
PARDEEP KUMAR Vs. POSTGRADUATE INSTITUTE OF MEDICAL EDUCATION & RESEARCH (PGIMER)
April 5, 2016
PARDEEP KUMAR Vs. UNION OF INDIA AND ORS.
January 25, 2016
PARDEEP KUMAR Vs. TRIBUNAL, IMPROVEMENT TRUST AND ORS
March 1, 2016
PARDEEP KUMAR Vs. STATE OF HARYANA AND OTHERS
September 21, 2016
PARDEEP KUMAR & ANR. Vs. M/S SEKHON TRADERS CO. & ORS.
April 5, 2016
PARDEEP KUMAR & ORS. Vs. STATE OF HARYANA & ORS.
September 6, 2016
PARDEEP KUMAR GARG Vs. UNION OF INDIA AND OTHERS
May 19, 2016
PARDEEP KUMAR RAPRIA, ADVOCATE Vs. BHARITYA JANTA PARTY AND OTHERS
August 29, 2016
PARDEEP SINGH Vs. STATE OF HARYANA
September 9, 2016
PARDEEP SINGH AND ANOTHER Vs. UNION OF INDIA AND OTHERS
August 22, 2016
PARDEEP SINGH AND OTHERS Vs. RAM RATTAN AND OTHERS
January 15, 2016
PARDUMAN SINGH AND OTHERS Vs. SATISH KUMAR AND OTHERS
November 15, 2016
PARENTS ASSOCIATION OF MANAV RACHNA SCHOOL AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
November 23, 2016
PARENTS WELFARE ASSOCIATION Vs. CENTRAL BOARD OF SECONDARY EDUCATION AND OTHERS
September 14, 2016
PARKASH @ JAGAT Vs. STATE OF HARYANA
May 6, 2016
PARKASH KAUR Vs. STATE OF HARYANA
January 13, 2016
PARKASH KUMAR Vs. STATE OF PUNJAB AND ANOTHER
February 18, 2016
PARKASH MEHTA Vs. LAXMAN SHARMA
February 17, 2016
PARKASH SAINI Vs. BHUPINDER SINGH JOLLY
May 3, 2016
PARMILA AND OTHERS Vs. MAHABIR AND ANOTHER
May 17, 2016
PARMILA DEVI AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
July 26, 2016
PARMINDER KAUR Vs. STATE OF PUNJAB
June 3, 2016
PARMINDER KAUR Vs. MANJINDER KAUR AND ORS.
January 11, 2016
PARMINDER KAUR Vs. KULWINDER KAUR
January 12, 2016
PARMINDER KAUR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
January 1, 2016
PARMINDER KAUR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
June 2, 2016
PARMINDER KAUR GILL Vs. STATE OF PUNJAB & ANOTHER
April 12, 2016
PARMINDER KUMAR AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
August 8, 2016
PARMINDER SINGH Vs. BHARAT SANCHAR NIGAM LIMITED & ANOTHER
February 26, 2016
PARMINDER SINGH Vs. TEGA SINGH
May 2, 2016
PARMINDER SINGH Vs. JASBIR SINGH
August 9, 2016
PARMINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
February 19, 2016
PARMJIT SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
April 6, 2016
PARMOHINDER SINGH Vs. STATE OF PUNJAB & OTHERS
April 27, 2016
PARSHANT KAPOOR AND OTHERS Vs. RAJESH
April 6, 2016
PARSHOTAM DASS Vs. STATE OF PUNJAB AND ORS.
March 1, 2016
PARSIN KAUR Vs. MANJIT KAUR
October 27, 2016
PARTAP SINGH Vs. STATE OF HARYANA
February 2, 2016
PARTAP SINGH AND ORS. Vs. ISHWAR SINGH AND ORS.
March 22, 2016
PARVEEN Vs. STATE OF HARYANA
January 28, 2016
PARVEEN AND OTHERS Vs. STATE OF PUNJAB
January 6, 2016
PARVEEN JINDAL Vs. THE STATE OF HARYANA AND OTHERS
July 13, 2016
PARVEEN KUMAR Vs. STATE OF PUNJAB AND ANOTHER
March 3, 2016
PARVEEN KUMAR Vs. GUPTA STEEL TRADERS AND ANOTHER
January 8, 2016
PARVEEN KUMAR Vs. MUNICIPAL COUNCIL, GURDASPUR AND ORS.
January 20, 2016
PARVEEN KUMAR Vs. PRITAM SINGH AND OTHERS
September 16, 2016
PARVEEN KUMAR Vs. STATE OF PUNJAB
September 20, 2016
PARVEEN KUMAR ALIAS LUCKY Vs. STATE OF PUNJAB AND OTHERS
May 12, 2016
PARVEEN KUMAR MONGRE Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH, CHANDIGARH AND ANOTHER
August 2, 2016
PARVEEN KUMAR SANDHU Vs. FINANCIAL COMMISSIONER (ANIMAL HUSBANDRY), PUNJAB
March 18, 2016
PARVEEN KUMAR SHARMA Vs. UHBVN LIMITED, PANCHKULA, HARYANA & OTHERS
August 17, 2016
PARVEEN KUMAR SHARMA Vs. UHBVN LTD
November 30, 2016
PARVEEN KUMARI & OTHERS Vs. STATE OF HARYANA & OTHERS
August 23, 2016
PARVESH KUMAR Vs. STATE OF HARYANA AND OTHERS
April 26, 2016
PARVESH KUMAR AND OTHERS Vs. STATE OF HARYANA & OTHERS
August 1, 2016
PARVESH KUMARI AND ANOTHER Vs. RAMPHAL AND ANOTHER
February 2, 2016
PARVESH SAINI AND ORS. Vs. UNION OF INDIA AND ORS.
February 4, 2016
PARVINDER KAUR Vs. STATE OF HARYANA AND OTHERS
September 23, 2016
PARWINDER KAUR Vs. STATE OF PUNJAB
May 23, 2016
PATEL ENGINEERING LIMITED Vs. NHPL LIMITED
August 22, 2016
PATEL MEMORIAL MANAGEMENT SOCIETY [REGD ] Vs. RAJ KUMAR AND OTHERS
May 10, 2016
PATHANKOT VEHICLEADES PRIVATE LIMITED Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL,GURDASPUR AND ANOTHER
March 15, 2016
PATIALA CO Vs. THE EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL AND OTHERS
November 22, 2016
PAUL MOHINDER SINGH Vs. GURTEJ SINGH AND OTHERS
August 22, 2016
PAVITA DEVI Vs. UNION OF INDIA
January 7, 2016
PAVITAR SINGH Vs. INSPECTOR OF CUSTOMS (ANTI SMUGGLING) MINISTRY OF FINANCE
May 31, 2016
PAWAN Vs. UNION OF INDIA AND OTHERS
September 6, 2016
PAWAN KUMAR Vs. SAINIK SCHOOL KUNJPURA AND ORS.
April 27, 2016
PAWAN KUMAR Vs. STATE OF HARYANA & OTHERS
September 28, 2016
PAWAN KUMAR Vs. STATE OF HARYANA & OTHERS
November 30, 2016
PAWAN KUMAR Vs. STATE OF HARYANA
May 20, 2016
PAWAN KUMAR Vs. STATE OF PUNJAB AND OTHERS
July 15, 2016
PAWAN KUMAR Vs. STATE OF HARYANA AND OTHERS
February 4, 2016
PAWAN KUMAR Vs. KARAM SINGH AND OTHERS
August 19, 2016
PAWAN KUMAR (CONSTABLE) Vs. STATE OF PUNJAB AND ORS.
January 13, 2016
PAWAN KUMAR AND ANOTHER Vs. SATBIR AND OTHERS
May 25, 2016
PAWAN KUMAR AND ANR Vs. STATE OF PUNJAB AND ORS
May 24, 2016
PAWAN KUMAR AND ORS. Vs. THE PUNJAB STATE COOPERATIVE SUPPLY & MARKETING FEDERATION LTD. AND ORS.
February 2, 2016
PAWAN KUMAR BHARDWAJ Vs. CHANDIGARH ADMINISTRATION AND ANOTHER
August 16, 2016
PAWAN KUMAR JAIN Vs. STATE OF HARYANA AND OTHERS
July 22, 2016
PAWAN KUMAR SHARMA Vs. RAJESH KUMAR AND OTHERS
February 12, 2016
PAWAN KUMAR SHARMA AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
June 3, 2016
PAWAN KUMAR TAH Vs. COMMISSIONER OF INCOME TAX, CHANDIGARH
April 4, 2016
PCC TECHNOLOGY GROUP AND ANOTHER Vs. CHANDIGARH ADMINISTRATION AND OTHERS
June 3, 2016
PCI LTD Vs. STATE OF HARYANA AND OTHERS
January 6, 2016
PEE JAY INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
September 7, 2016
PEHLU Vs. KHATIZA
April 11, 2016
PEOPLE BUS SERVICE PRIVATE LIMITED Vs. NEW INDIA ASSURANCE COMPANY LTD AND ANOTHER
March 22, 2016
PEPSU ROAD TRANSPORT COMPANY PATIALA Vs. USHA RANI AND ANOTHER
May 20, 2016
PEPSU ROAD TRANSPORT CORPORATION Vs. VANDANA WALIA AND OTHERS
April 6, 2016
PERDIPT CHAUDHARY & ANR. Vs. STATE OF PUNJAB
July 4, 2016
PESHKAR SINGH Vs. BOARD OF MANAGEMENT, CHAUDHARY CHARAN SINGH HARYANA AGRICULTURAL UNIVERSITY, HISAR & OTHERS
July 14, 2016
PHOOL CHAND MULLANA AND OTHERS Vs. STATE OF HARYANA AND OTHERS
December 23, 2016
PHOOL KUMAR AND ORS. Vs. RAJINDER SINGH AND ORS.
March 22, 2016
PHOOL SINGH AND ANOTHER Vs. SMT. KAMLA
October 5, 2016
PHOOL SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
May 30, 2016
PHOOLAN DEVI AND OTHERS Vs. JAGBIR AND OTHERS
March 1, 2016
PHOOLPATI Vs. STATE OF HARYANA AND ANOTHER
May 17, 2016
PHUL PATI Vs. BHIM SINGH AND ANOTHER
November 4, 2016
PHULLA DEVI AND ORS. Vs. RAJU DAN CHARAN AND ORS.
February 2, 2016
PHULO BAI AND ORS. Vs. JAGINDER SINGH AND ORS.
January 15, 2016
PHUMAN SINGH Vs. STATE OF PUNJAB
January 6, 2016
PIARA Vs. KELO DEVI AND OTHERS
May 31, 2016
PIARA LAL Vs. GURDEEP BEDI
January 25, 2016
PIARA SINGH Vs. STATE OF PUNJAB
January 27, 2016
PIARA SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA AND OTHERS
September 23, 2016
PIARA SINGH Vs. GURNAM SINGH, DEPUTY DIRECTOR, DIRECTORATE OF ENFORCEMENT, GOVT. OF INDIA AND OTHERS
September 23, 2016
PIARA SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
July 28, 2016
PICCADILLY INFRASTRUCTURE PVT. LTD. Vs. STATE OF PUNJAB AND OTHERS
March 1, 2016
PICCADILY AGRO INDUSTRIES LIMITED Vs. STATE OF HARYANA AND OTHERS
March 10, 2016
PINKI AND OTHERS Vs. JOGINDER SINGH AND OTHERS
February 26, 2016
PINKI AND OTHERS Vs. SURESH PAL AND OTHERS
August 1, 2016
PIPAL SINGH Vs. STATE OF PUNJAB
January 13, 2016
PIRTHI AND OTHERS Vs. SUNDER AND OTHERS
January 13, 2016
PIYUSH GUPTA AND ANOTHER Vs. SANJIV SHARMA AND OTHERS
February 29, 2016
PLANET STEELS PRIVATE LTD Vs. STATE OF HARYANA AND OTHERS
June 2, 2016
POOJA Vs. SONAL DUA
November 7, 2016
POOJA DABRA AND OTHERS Vs. NAZIR HASSAN AND OTHERS
May 17, 2016
POOJA RANI Vs. NARESH KUMAR
April 27, 2016
POONAM Vs. NAVEEN
January 21, 2016
POONAM Vs. STATE OF PUNJAB AND ANOTHER
May 28, 2016
POONAM RANI Vs. STATE OF HARYANA
January 18, 2016
POONAM RANI AND OTHERS Vs. BALDEV SINGH AND OTHERS
April 21, 2016
POONAM SHARMA AND OTHERS Vs. SUBHASH CHAND AND OTHERS
March 11, 2016
PR COMMISSIONER OF INCOME TAX-3, LUDHIANA Vs. KHUSHI RAM & SONS, FOODS (P) LTD LUDHIANA
July 21, 2016
PR COMMISSIONER OF INCOME TAX-I, CHANDIGARH Vs. RANA SUGAR LTD , CHANDIGARH
March 29, 2016
PR COMMISSIONER OF INCOME TAX-I, LUDHIANA Vs. RAMESH STEELS, LUDHIANA
February 2, 2016
PR. COMMISSIONER OF INCOME TAX, TDS Vs. THE SENIOR MANAGER (FINANCE), BHARAT HEAVY ELECTRICALS LTD., JHAJJAR
December 9, 2016
PRABHA GOYAL Vs. ARUN KUMAR
February 9, 2016
PRABHDEEP SINGH JASSI Vs. STATE OF PUNJAB AND ANOTHER
July 12, 2016
PRABHJOT KAUR BAJWA Vs. UNION OF INDIA
August 26, 2016
PRAKHAR KAMBOJ Vs. STATE OF HARYANA & ANR
November 16, 2016
PRAMOD KUMAR SHARMA Vs. STATE OF HARYANA AND OTHERS
August 17, 2016
PRASHANT KAPOOR Vs. HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH AND OTHERS
July 26, 2016
PREET FILLING STATION Vs. UNION OF INDIA AND OTHERS
February 3, 2016
PREET KAMAL BEDI AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
January 12, 2016
PREET RANI ARORA Vs. JAGDISH ARORA
August 3, 2016
PREETI Vs. BOARD OF SCHOOL EDUCATION HARYANA AND OTHERS
January 7, 2016
PREETO DEVI AND OTHERS Vs. BAKHTOUR & OTHERS
May 30, 2016
PREM CHAND Vs. ASHWANI SAYAL
April 12, 2016
PREM CHAND Vs. STATE OF HARYANA AND ANOTHER
August 29, 2016
PREM CHAND Vs. YASHPAL SINGH
September 29, 2016
PREM DASS Vs. STATE OF PUNJAB
December 17, 2016
PREM DEVI Vs. STATE OF HARYANA AND OTHERS
August 10, 2016
PREM KUMAR Vs. SUBA SINGH
May 3, 2016
PREM KUMAR Vs. STATE OF PUNJAB
May 30, 2016
PREM KUMAR @ PREMDHAR RAI Vs. STATE OF PUNJAB AND OTHERS
May 3, 2016
PREM LATA Vs. STATE OF HARYANA & OTHERS
September 26, 2016
PREM SINGH Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED
March 10, 2016
PREM SINGH Vs. BOARD OF GOVERNOR & OTHERS
September 8, 2016
PREM SINGH Vs. STATE OF PUNJAB AND OTHERS
January 8, 2016
PREM SINGH Vs. STATE OF PUNJAB
September 15, 2016
PREM SINGH AND ANOTHER Vs. TILESHWAR AND OTHERS
February 19, 2016
PREM SINGH BHARDWAJ Vs. HARYANA AGRO INDUSTRIES CORPORATION LIMITED AND ANOTHER
January 18, 2016
PREMI & ANOTHER Vs. SUNIL KUMAR & OTHERS
May 9, 2016
PREMIUM ACRES INFRASTRUCTURE PRIVATE LIMITED AND ANOTHER Vs. PERMANENT LOK ADALAT (PUBLIC UTILITY SERVICE), MOHALI AND OTHERS
September 30, 2016
PRERNA KATIA Vs. REGIONAL PASSPORT OFFICE CHANDIGARH AND ANOTHER
August 5, 2016
PRIME LEATHERS AND ORS. Vs. THE UNION OF INDIA AND ORS.
February 17, 2016
PRIME PROTIENS LIMITED Vs. UNION OF INDIA
February 17, 2016
PRINCE ELECTRONICS Vs. NAKLI RAM
May 4, 2016
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. EMPIRE PACKAGE PVT LIMITED
January 12, 2016
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. TALBROS ENGINEERING LIMITED
April 25, 2016
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. CARRIER AIR CONDITIONING AND REFRIGERATION LIMITED
April 25, 2016
PRINCIPAL COMMISSIONER OF INCOME TAX I, CHANDIGARH Vs. TORQUE PHARMACEUTICALS PVT LIMITED
March 16, 2016
PRINCIPAL COMMISSIONER OF INCOME TAX, CHANDIGARH Vs. ANIL NAGPAL
December 14, 2016
PRINCIPAL COMMISSIONER OF INCOME TAX, GURGAON Vs. ATOTECH INDIA LTD.
November 30, 2016
PRINCIPAL COMMISSIONER OF INCOME TAX, GURGAON Vs. PULSAR KNOWLEDGE CENTRE PVT. LIMITED
January 18, 2016
PRINCIPAL COMMISSIONER OF INCOME TAX, GURGAON Vs. JINDAL STEEL AND POWER LIMITED, HISSAR
May 9, 2016
PRINCIPAL COMMISSIONER OF INCOME TAX, PANCHKULA Vs. HARYANA AGRO INDUSTRIES CORPORATION LIMITED
April 26, 2016
PRINCIPAL GENERAL MANAGER (TELECOM) Vs. CANTONMENT BOARD
August 31, 2016
PRINCIPAL, GOVT. SENIOR SECONDARY SCHOOL Vs. MUKESH KUMAR AND ORS.
January 19, 2016
PRINCIPAL, SANT NISCHAL SINGH PUBLIC SCHOOL AND ORS. Vs. ASHOK KUMAR AND ORS.
March 1, 2016
PRITAM Vs. RAMESH GUPTA
November 3, 2016
PRITAM KAUR Vs. SATNAM SINGH AND OTHERS
May 24, 2016
PRITAM KAUR AND OTHERS Vs. IMPROVEMENT TRUST, LUDHIANA AND OTHERS
October 27, 2016
PRITAM LAL SHARMA Vs. HUDA AND ORS.
February 26, 2016
PRITAM PAL Vs. STATE OF HARYANA
February 3, 2016
PRITAM SINGH Vs. STATE OF HARYANA
January 6, 2016
PRITAM SINGH Vs. JASWANT SINGH AND OTHERS
January 12, 2016
PRITAM SINGH Vs. GURDIAL SINGH AND OTHERS
September 7, 2016
PRITAM SINGH AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
February 18, 2016
PRITPAL SINGH Vs. GMADA AND ORS.
January 6, 2016
PRITPAL SINGH Vs. MANOJ KUMAR
May 3, 2016
PRITPAL SINGH Vs. STATE OF PUNJAB AND OTHERS
February 4, 2016
PRITPAL SINGH Vs. SURINDERPAL SINGH
November 21, 2016
PRITPAL SINGH Vs. UNION OF INDIA AND OTHERS
January 5, 2016
PRITPAL SINGH & ORS Vs. STATE OF PUNJAB & ANR
March 14, 2016
PRITPAL SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
February 8, 2016
PRIYANKA Vs. STATE OF PUNJAB
May 30, 2016
PRIYANKA Vs. RAJ DULARI
January 14, 2016
PRIYANKA AND ORS Vs. PARUL
December 14, 2016
PRIYANKA AND OTHERS Vs. UNION PUBLIC SERVICE COMMISSION AND OTHERS
February 19, 2016
PROMILA CHOPRA AND ANOTHER Vs. SAT PAL AND OTHERS
May 28, 2016
PSEB (NOW PUNJAB STATE POWER SUPPLY CORPORATION LTD.) AND OTHERS Vs. KULWANT SINGH AND ANOTHER
October 3, 2016
PUBLIC INFORMATION OFFICER AND ANOTHER Vs. STATE INFORMATION COMMISSION, PB. CHD. AND OTHERS
August 8, 2016
PUNEET KUMAR Vs. STATE OF PUNJAB
March 31, 2016
PUNIT KUMAR Vs. MOHAN LAL
May 3, 2016
PUNIT KUMAR Vs. STATE OF HARYANA AND OTHERS
March 15, 2016
PUNJAB AGRICULTURAL UNIVERSITY, LUDHIANA AND OTHERS Vs. KULDIP CHAND BHARGAV
September 19, 2016
PUNJAB ALKALIES & CHEMICALS LIMITED Vs. GOVERNMENT OF PUNJAB AND OTHERS
August 10, 2016
PUNJAB ALKALIES & CHEMICALS LTD. Vs. MUNICIPAL COUNCIL
December 14, 2016
PUNJAB BORDER KISSAN WELFARE SOCIETY Vs. UOI & ORS.
May 3, 2016
PUNJAB NATIONAL BANK AND ORS Vs. NARENDER SINGH AND OTHERS
January 19, 2016
PUNJAB SINGH Vs. STATE OF PUNJAB AND OTHERS
December 19, 2016
PUNJAB SMALL INDUSTRIES & EXPORT CORPORATION LIMITED Vs. THE UNION OF INDIA
May 13, 2016
PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMITED Vs. UNION OF INDIA
July 19, 2016
PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD Vs. TOOR RICE MILLS, BHAWANIGARH, DISTRICT SANGRUR AND ANOTHER
January 22, 2016
PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD. (PUNSUP) AND ANOTHER Vs. SHRI RAJA RAM AND ORS.
January 22, 2016
PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD. (PUNSUP) AND ANOTHER Vs. M/S LUXMI RICE MILLS AND OTHERS
January 27, 2016
PUNJAB STATE COOPERATIVE FEDERATION OF HOUSE BUILDING SOCIETIES LTD , CHANDIGARH Vs. COMMISSIONER OF INCOME TAX-II, CHANDIGARH AND ANOTHER
May 10, 2016
PUNJAB STATE COOPERATIVE MILK PRODUCERS FEDERATION LTD Vs. MANAGING DIRECTOR, PUNJAB STATE COOPERATIVE MILK PRODUCERS FEDERATION LTD
September 7, 2016
PUNJAB STATE COOPERATIVE SOCIETY AND MARKETING FEDERATION LIMITED Vs. PUNJAB COOPERATIVE L/C SOCIETY LIMITED AND ANOTHER
January 15, 2016
PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LTD AND ANOTHER Vs. L C GANDHI AND ANOTHER
August 10, 2016
PUNJAB STATE ELECTRICITY BOARD Vs. DYAL KAUR AND ANOTHER
May 12, 2016
PUNJAB STATE ELECTRICITY BOARD AND ANOTHER Vs. SURJEET SINGH AND OTHERS
October 25, 2016
PUNJAB STATE ELECTRICITY BOARD, PATIALA AND ANOTHER Vs. RAVI ENGINEERING COMPANY AND ANOTHER
May 3, 2016
PUNJAB STATE FEDERATION OF COOPERATIVE HOUSE BUILDING SOCIETIES LIMITED Vs. SHARMA AND ASSOCIATES AND ANOTHER
September 27, 2016
PUNJAB STATE INDUSTRIAL DEVELOPMENT CORP. LTD. Vs. M/S ASIA SPINTEX LTD. AND OTHERS
February 11, 2016
PUNJAB STATE POWER CORPORATION LIMITED Vs. A C C LIMITED
January 29, 2016
PUNJAB STATE POWER CORPORATION LIMITED AND ANOTHER Vs. INDUCTION FURNACE ASSOCIATION OF NORTH INDIA AND ANOTHER
September 20, 2016
PUNJAB STATE WAREHOUSING CORPORATION Vs. RAJ PAUL & COMPANY AND ANOTHER
August 29, 2016
PUNJAB STATE WAREHOUSING CORPORATION, CHANDIGARH AND ANOTHER Vs. LUXMI INDUSTRIES JALALABAD
April 26, 2016
PUNJAB STATE, ITS DISTRICT COLLECTOR, FARIDKOT AND OTHERS Vs. BALVIR SINGH
June 1, 2016
PUNJAB TECHNICAL UNIVERSITY NON-TEACHING EMPLOYEES ASSOCIATION, JALANDHAR Vs. STATE OF PUNJAB
June 2, 2016
PUNJAB WAKF BOARD Vs. ANIL MODI OIL INDUSTRIES LTD.
March 2, 2016
PUNJAB WAKF BOARD Vs. HARVALLABH PARKASH (DECEASED) THROUGH LRS
November 28, 2016
PUNJABI UNIVERSITY PATIALA AND ORS. Vs. JASBIR SINGH AND ORS.
March 2, 2016
PUNNU RAM Vs. KASHMIR SINGH AND OTHERS
March 28, 2016
PURAN CHAND Vs. RAM KISHAN AND ANOTHER
November 10, 2016
PURAN SINGH @ MAKHAN Vs. STATE OF PUNJAB
June 2, 2016
PURSHOTAM Vs. STATE OF HARYANA & OTHERS
August 3, 2016
PUSHPA Vs. STATE OF HARYANA
February 16, 2016
PUSHPA DEVI Vs. STATE OF HARYANA AND ORS.
February 17, 2016
PUSHPA DEVI Vs. STATE OF PUNJAB AND OTHERS
February 27, 2016
PUSHPA RANI Vs. JAIMAL SINGH
February 23, 2016
PUSHPA RANI AND OTHERS Vs. USHA RANI AND OTHERS
August 17, 2016
PUSHPA SINGH CHAUHAN AND ANOTHER Vs. DEVINDER SINGH PATHANIA AND ANOTHER
May 24, 2016
PUSHPINDER KAUR Vs. PUNJAB & SIND BANK
August 23, 2016
PUSHPINDER SINGH Vs. RAJIV PRASHER AND OTHERS
January 22, 2016
R (NAME WITHHELD) AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
May 30, 2016
R K RICE MILLS AND OTHERS Vs. PUNJAB STATE CIVIL SUPPLY CORPORATION LTD AND OTHERS
November 3, 2016
R N KOSLIA Vs. STATE OF HARYANA AND OTHERS
September 6, 2016
R S LABOUR & TRANSPORT CONTRACTOR Vs. FOOD CORPORATION OF INDIA AND OTHERS
February 9, 2016
R.P.GUPTA Vs. DEPUTY GENERAL MANAGER, ZONAL OFFICE, BANK OF BARODA AND ANOTHER
March 4, 2016
RACHIN KAMBOJ AND ORS. Vs. STATE OF PUNJAB
January 18, 2016
RADHA DEVI AND OTHERS Vs. PARKASH SAWAMI AND OTHERS
October 7, 2016
RADHA KRISHAN Vs. STATE OF PUNJAB AND OTHERS
March 17, 2016
RADHA KRISHAN Vs. RAMESH KUMAR
December 22, 2016
RADHEY GOPAL DEVELOPERS PVT LTD Vs. SAROJINI MALHOTRA AND ANOTHER
April 29, 2016
RADHEY SHAM BHATIA AND OTHERS Vs. RAJNI SONI WIDOW OF SURINDER SONI AND OTHERS
August 10, 2016
RADHIKA PARSHAD Vs. SMT. AKKI BAI OSWAL TRUST (REGD.) AND OTHERS
October 18, 2016
RAGHBIR AND OTHERS Vs. PARKASH AND OTHERS
October 20, 2016
RAGHBIR CHAND Vs. BHAKRA BEAS MANAGEMENT BOARD AND OTHERS
January 15, 2016
RAGHBIR KUMAR AND ANOTHER Vs. THE STATE OF HARYANA AND OTHERS
April 27, 2016
RAGHBIR SINGH Vs. BABALDEEP SINGH ALIAS BUTA SINGH
May 26, 2016
RAGHBIR SINGH Vs. STATE OF PUNJAB AND OTHERS
August 16, 2016
RAGHBIR SINGH & ORS Vs. STATE OF PUNJAB & ANR
May 9, 2016
RAGHVIR SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
February 26, 2016
RAHEES QUARESHI AND OTHERS Vs. STATE OF HARYANA AND OTHERS
August 27, 2016
RAHEJA VEDANTA FLAT BUYERS ASSOCIATION, PALAM VIHAR, GURGAON Vs. STATE OF HARYANA
December 8, 2016
RAHUL Vs. STATE OF HARYANA
January 19, 2016
RAHUL AND ANOTHER Vs. AJAY PAL AND OTHERS
February 9, 2016
RAHUL KAPOOR Vs. STATE OF PUNJAB
June 1, 2016
RAIL COACH FACTORY, KAPURTHALA THROUGH ITS GENERAL MANAGER Vs. PARMINDER SINGH AND ANOTHER
August 2, 2016
RAJ Vs. RAJBALA AND OTHERS
February 18, 2016
RAJ BAHADUR AND OTHERS Vs. HARYANA URBAN DEVELOPMENT AUTHORITY (HUDA) AND OTHERS
March 10, 2016
RAJ BAHADUR PAL Vs. DEEPAK SINGH AND ORS.
January 8, 2016
RAJ DULARI AND OTHERS Vs. RAM SARUP AND ANOTHER
September 27, 2016
RAJ GILL Vs. STATE OF PUNJAB
September 5, 2016
RAJ KISHAN Vs. STATE OF HARYANA AND ANR.
January 29, 2016
RAJ KISHORE Vs. MANJU
February 18, 2016
RAJ KUMAR Vs. STATE OF PUNJAB
July 27, 2016
RAJ KUMAR Vs. STATE OF PUNJAB AND OTHERS
November 30, 2016
RAJ KUMAR Vs. PARDUMAN SOOD AND ANOTHER
February 23, 2016
RAJ KUMAR Vs. STATE OF PUNJAB AND OTHERS
February 12, 2016
RAJ KUMAR Vs. SUNIL AND OTHERS
November 7, 2016
RAJ KUMAR Vs. STATE OF HARYANA AND OTHERS
August 5, 2016
RAJ KUMAR Vs. STATE OF HARYANA AND OTHER
July 12, 2016
RAJ KUMAR (SINCE DECEASED) THROUGH HIS LR NISHA RANI Vs. BHARAT BANSAL AND OTHERS
July 13, 2016
RAJ KUMAR @ KALU Vs. STATE OF HARYANA
January 8, 2016
RAJ KUMAR @ RAJU AND SURINDER PAL SINGH Vs. STATE OF PUNJAB AND ANOTHER
December 21, 2016
RAJ KUMAR AHLUWALIA, NOW RETD DY S P Vs. STATE OF HARYANA AND OTHERS
September 29, 2016
RAJ KUMAR AND ANOTHER Vs. DYAL CHAND AND OTHERS
January 8, 2016
RAJ KUMAR SEHGAL Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND LABOUR COURT AND ANOTHER
October 17, 2016
RAJ KUMAR SHARMA Vs. STATE OF HARYANA AND ORS.
February 10, 2016
RAJ KUMARI Vs. STATE OF HARYANA
May 30, 2016
RAJ KUMARI Vs. NAVDEEP KUMAR
January 27, 2016
RAJ MAL AND OTHERS Vs. GULZARI AND OTHERS
February 3, 2016
RAJ PAL AND OTHERS Vs. CHAMELI
September 22, 2016
RAJ PAL SINGH Vs. THE PUNJAB STATE POWER CORPORATION LIMITED AND OTHERS
July 21, 2016
RAJ RANI AND ANOTHER Vs. NARANJAN SINGH THROUGH DALJIT KAUR AND ANOTHER
October 6, 2016
RAJ RANI SHARMA AND OTHERS Vs. UNION OF INDIA
May 17, 2016
RAJ SINGH Vs. RAJBIR AND OTHERS
September 19, 2016
RAJ SINGH Vs. STATE OF HARYANA AND OTHERS
July 26, 2016
RAJ SINGH @ PAPPU Vs. SATYABIR SINGH AND OTHERS
February 2, 2016
RAJ SINGH AND OTHERS Vs. STATE OF HARYANA THROUGH ACQUISITION COLLECTOR, GURGAON AND OTHERS
August 4, 2016
RAJA RAM AND ORS. Vs. SUNDER AND ORS.
March 30, 2016
RAJAL AND ANOTHER Vs. BAKHTAWARI AND OTHERS
May 18, 2016
RAJAT Vs. SUMIT KUMAR AND OTHERS
March 1, 2016
RAJAT RAJENDRA SINGHAL Vs. STATE OF HARYANA AND OTHERS
December 21, 2016
RAJBALA AND OTHERS Vs. SEEMA GUPTA
May 23, 2016
RAJBIR Vs. SIRI PAL AND OTHERS
February 24, 2016
RAJBIR @ RAJBIR SINGH Vs. BALDEV SINGH AND OTHERS
May 11, 2016
RAJBIR SINGH Vs. STATE OF HARYANA
May 31, 2016
RAJBIR SINGH Vs. STATE OF PUNJAB AND OTHERS
April 28, 2016
RAJDEEP KAUR & ANOTHER Vs. STATE OF PUNJAB & OTHERS
May 19, 2016
RAJDHANI TRANSPORT COMPANY PVT LTD Vs. STATE TRANSPORT APPELLATE TRIBUNAL AND OTHERS
September 16, 2016
RAJEEV SHARMA Vs. SHIV KUMAR
June 1, 2016
RAJEEV SINGLA Vs. MANJIT SINGH
October 26, 2016
RAJENDER Vs. STATE OF HARYANA
April 27, 2016
RAJENDER AND OTHERS Vs. SURENDRI
August 2, 2016
RAJENDER KUMAR Vs. THE PRESIDING OFFICER AND ORS.
January 5, 2016
RAJENDER KUMAR Vs. SANJAY KUMAR AND ANOTHER
February 2, 2016
RAJENDER PARSAD AND OTHERS Vs. VINOD KUMAR AND OTHERS
July 26, 2016
RAJENDER SINGH Vs. SURESH AND OTHERS
February 18, 2016
RAJENDER SINGH Vs. M/S MANGAL TRADING CO. AND OTHERS
April 5, 2016
RAJENDER SINGH Vs. STATE OF HARYANA
September 19, 2016
RAJENDER SINGH AND ORS. Vs. CHET RAM AND ORS.
February 12, 2016
RAJESH Vs. STATE OF HARYANA
January 15, 2016
RAJESH Vs. UNION OF INDIA
September 6, 2016
RAJESH Vs. PARMOD AND OTHERS
December 9, 2016
RAJESH AGGARWAL Vs. STATE OF PUNJAB
August 16, 2016
RAJESH DEVI Vs. STATE OF HARYANA AND OTHERS
May 3, 2016
RAJESH DHAWAN Vs. STATE OF PUNJAB
December 5, 2016
RAJESH JOSHI AND ORS. Vs. STATE
April 1, 2016
RAJESH KUMAR Vs. UNION TERRITORY OF CHANDIGARH AND ORS.
January 8, 2016
RAJESH KUMAR Vs. PIYUSH AND ORS.
January 28, 2016
RAJESH KUMAR GUPTA Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, PANIPAT AND ORS.
April 29, 2016
RAJESH KUMAR POONIA Vs. STATE OF HARYANA & ORS.
November 3, 2016
RAJESH KUMAR SHARMA Vs. STATE OF PUNJAB AND OTHERS
November 11, 2016
RAJESH LOCHAB Vs. STATE OF HARYANA
June 15, 2016
RAJESH MODI Vs. STATE OF PUNJAB AND ANOTHER
January 13, 2016
RAJESHWAR KUMAR VERMA Vs. DEVENDER SINGH AND OTHERS
May 17, 2016
RAJINDER KAUR Vs. GURDAS SINGH
January 14, 2016
RAJINDER KAUR Vs. STATE OF PUNJAB AND OTHERS
December 16, 2016
RAJINDER KAUR Vs. STATE OF HARYANA
February 11, 2016
RAJINDER KAUR Vs. PUNJAB STATE ELECTRICITY BOARD AND OTHERS
July 11, 2016
RAJINDER KUMAR Vs. STATE OF PUNJAB AND OTHERS
September 2, 2016
RAJINDER KUMAR Vs. CHIEF ADMINISTRATOR, UNION TERRITORY AND ANOTHER
January 13, 2016
RAJINDER KUMAR Vs. STATE OF PUNJAB & ANOTHER
February 26, 2016
RAJINDER KUMAR Vs. UNION OF INDIA AND ORS.
March 17, 2016
RAJINDER KUMAR Vs. STATE OF PUNJAB
June 1, 2016
RAJINDER KUMAR AND ANOTHER Vs. MANPREET SINGH AND OTHERS
November 3, 2016
RAJINDER KUMAR AND ORS. Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED AND ORS.
January 7, 2016
RAJINDER KUMAR GUPTA Vs. SWARAN DASS
May 20, 2016
RAJINDER LAL AND ORS. Vs. PREM MOHNI AND ORS.
January 8, 2016
RAJINDER PAL SINGH & ORS Vs. AMAR SINGH AND ANRS
July 20, 2016
RAJINDER SHARMA AND OTHERS Vs. STATE OF HARYANA AND OTHERS
August 30, 2016
RAJINDER SINGH Vs. STATE OF PUNJAB
February 11, 2016
RAJINDER SINGH Vs. PUNJAB WAKF BOARD
August 9, 2016
RAJINDER SINGH @ JINDER AND ANOTHER Vs. STATE OF PUNJAB
May 25, 2016
RAJINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
August 23, 2016
RAJINDER SINGH AND ANOTHER Vs. DALEL SINGH AND OTHERS
September 8, 2016
RAJINDER SINGH AND OTHERS Vs. KULWANT KAUR AND OTHERS
April 12, 2016
RAJINDER SINGH DHILLON Vs. MAJOR GIAN SINGH CHARITABLE EDUCATION TRUST DAKHA AND OTHERS
February 12, 2016
RAJIV AND ANOTHER Vs. STATE OF HARYANA
May 25, 2016
RAJIV JOHAR Vs. UNION OF INDIA AND ANOTHER
March 2, 2016
RAJIV KUMAR Vs. STATE OF PUNJAB
May 26, 2016
RAJIV MALHOTRA Vs. SANJAY MALHOTRA AND ORS.
January 22, 2016
RAJIV SHARMA Vs. STATE OF PUNJAB AND ORS.
April 25, 2016
RAJIV SHARMA AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
January 20, 2016
RAJIV SHARMA AND ANOTHER Vs. KAPTAN SINGH AND ANOTHER
October 19, 2016
RAJIV SINGLA Vs. UNION TERRITORY ADMINISTRATION AND ORS.
January 29, 2016
RAJIV VOHRA Vs. STATE OF HARYANA AND OTHERS
July 8, 2016
RAJNI Vs. STATE OF HARYANA & ANR
November 18, 2016
RAJNI Vs. STATE OF HARYANA AND ORS.
February 29, 2016
RAJNI DEVI Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH AND OTHERS
January 28, 2016
RAJNI RANI Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH AND OTHERS
August 24, 2016
RAJNISH Vs. STATE OF HARYANA
May 4, 2016
RAJOWAL COOPERATIVE LABOUR & CONSTRUCTION SOCIETY LTD AND OTHERS Vs. MUNICIPAL CORPORATION, LUDHIANA AND OTHERS
May 30, 2016
RAJPAL Vs. STATE OF HARYANA AND OTHERS
March 17, 2016
RAJPAL ETC Vs. CHANDER KALA
May 27, 2016
RAJPAL SINGH Vs. STATE OF PUNJAB AND OTHERS
November 30, 2016
RAJPAL SINGH @ RAJU Vs. KARAMJIT KAUR
January 14, 2016
RAJU AND OTHERS Vs. ANGREJO
January 28, 2016
RAJVIR KAUR Vs. SEHAJPREET SINGH
May 11, 2016
RAJVIR SINGH Vs. THE APPELLATE AUTHORITY AND OTHERS
August 26, 2016
RAJWANSH KAUR Vs. STATE OF PUNJAB AND OTHERS
May 30, 2016
RAJWANT KAUR Vs. FINANCIAL COMMISSIONER (ANIMAL HUSBANDRY), PUNJAB
May 9, 2016
RAJWANT KAUR Vs. JAGDEEP SINGH
March 30, 2016
RAJWANT KAUR ALIAS RAJWANT VIRK Vs. NIRANJAN SINGH
October 7, 2016
RAJWANT SINGH Vs. PAWAN KUMAR
January 21, 2016
RAJWINDER KAUR Vs. STATE OF PUNJAB
May 26, 2016
RAJWINDER KAUR Vs. STATE OF PUNJAB
February 26, 2016
RAJWINDER KAUR Vs. STATE OF PUNJAB & OTHERS
May 30, 2016
RAJWINDER KAUR Vs. STATE OF PUNJAB AND OTHERS
August 22, 2016
RAJWINDER KAUR Vs. STATE OF PUNJAB AND OTHERS
July 26, 2016
RAJWINDER KAUR Vs. UNION OF INDIA AND OTHERS
July 26, 2016
RAKESH Vs. RAMESH AND OTHERS
March 3, 2016
RAKESH DHAR DWIVEDI Vs. STATE OF HARYANA AND ANOTHER
May 27, 2016
RAKESH JAIN Vs. STATE OF HARYANA
February 3, 2016
RAKESH KUMAR Vs. STATE OF HARYANA
May 18, 2016
RAKESH KUMAR Vs. TARSEM CHAND
March 11, 2016
RAKESH KUMAR Vs. PAWAN KUMAR
March 18, 2016
RAKESH KUMAR Vs. MAHENDER SINGH AND OTHERS
February 4, 2016
RAKESH KUMAR Vs. GOPAL KRISHAN
March 1, 2016
RAKESH KUMAR Vs. STATE OF PUNJAB AND OTHERS
May 16, 2016
RAKESH KUMAR Vs. DIAL SINGH SAGOO AND OTHERS
November 3, 2016
RAKESH KUMAR Vs. MONIKA
November 29, 2016
RAKESH KUMAR @ SUNDA @ RAMPHAL NATH Vs. STATE OF HARYANA
January 29, 2016
RAKESH KUMAR GOYAL Vs. GURTEJ SINGH SAHOTA AND ANOTHER
December 9, 2016
RAKESH KUMAR SHARMA Vs. STATE OF HARYANA AND OTHERS
December 21, 2016
RAKESH KUMAR SHARMA AND ORS. Vs. STATE OF PUNJAB AND ORS.
February 9, 2016
RAM Vs. SURJIT KAUR ALIAS SUKHJIT KAUR
May 26, 2016
RAM ANCHAL Vs. SHASHI BALA
January 21, 2016
RAM ANJORE Vs. UTTARI HARYANA BIJLI VITRAN NIGAM LIMITED
January 18, 2016
RAM AVTAR Vs. UNION TERRITORY CHANDIGARH AND ORS.
March 16, 2016
RAM AVTAR Vs. STATE OF HARYANA
January 20, 2016
RAM AVTAR Vs. STATE OF HARYANA
February 17, 2016
RAM AVTAR (SINCE DECEASED) THROUGH HIS LRS Vs. DEVI SAHAI AND OTHERS
January 8, 2016
RAM CHAND Vs. CHANDIGARH ADMINISTRATION AND OTHERS
September 8, 2016
RAM CHANDER Vs. HARYANA AGRO INDUSTRIES CORPORATION LTD & ANR
July 12, 2016
RAM CHANDER Vs. STATE OF HARYANA
October 27, 2016
RAM CHANDER AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
May 20, 2016
RAM CHANDER AND ORS. Vs. JAI NARAYAN AND ORS.
January 29, 2016
RAM CHANDER JAIN Vs. STATE OF HARYANA AND OTHERS
August 17, 2016
RAM DEV GOEL Vs. HARYANA TOURISM CORPORATION AND OTHERS
August 23, 2016
RAM DIA Vs. GRAM PANCHAYAT CHIDANA
January 25, 2016
RAM DIA Vs. STATE OF HARYANA AND ORS.
January 13, 2016
RAM DIA AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
September 8, 2016
RAM DIA AND OTHERS Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD , AND OTHERS
January 19, 2016
RAM GHANSHYAM DEVELOPERS PRIVATE LIMITED Vs. SANJEEV KUMAR AND ORS.
January 14, 2016
RAM GOPAL SAHOTA Vs. CENTRAL BUREAU OF INVESTIGATION AND OTHERS
July 12, 2016
RAM KALI & ANR Vs. RAKESH KUMAR AND OTHERS
February 5, 2016
RAM KANWAR Vs. STATE OF HARYANA
June 1, 2016
RAM KANWAR AND OTHERS Vs. STATE OF HARYANA THROUGH CHIEF SECRETARY HARYANA, CIVIL SECRETARIAT CHANDIGARH AND OTHERS
November 22, 2016
RAM KISHAN Vs. BALWANT SINGH AND ORS.
January 6, 2016
RAM KISHAN Vs. ARJUN
January 15, 2016
RAM KISHAN Vs. STATE OF HARYANA
March 16, 2016
RAM KISHAN Vs. STATE OF HARYANA AND OTHERS
August 27, 2016
RAM KISHAN AND ORS. Vs. OMWATI AND ORS.
January 11, 2016
RAM KISHAN SHARMA Vs. PRESIDING OFFICER
March 31, 2016
RAM KISHAN THROUGH LRS Vs. STATE OF HARYANA AND OTHERS
March 16, 2016
RAM KRISHNA SHARMA Vs. CAT AND OTHERS
February 1, 2016
RAM KUMAR Vs. THE FINANCIAL COMMISSIONER, DEPARTMENT OF REVENUE, HARYANA & ORS.
December 6, 2016
RAM KUMAR Vs. DULI CHAND
August 3, 2016
RAM KUMAR BHADU AND OTHERS Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD. AND OTHERS
February 16, 2016
RAM KUMAR GARG Vs. U.T. CHANDIGARH
February 5, 2016
RAM KUMAR KALYAN Vs. STATE OF HARYANA AND ORS
June 21, 2016
RAM LAL Vs. CHIEF SECRETARY TO GOVERNMENT OF HARYANA
February 17, 2016
RAM LAL Vs. ASHWANI BANSAL AND OTHERS
August 19, 2016
RAM MEHAR Vs. STATE OF HARYANA
May 30, 2016
RAM MEHAR Vs. STATE OF HARYANA AND OTHERS
April 1, 2016
RAM MEHAR AND ORS. Vs. STATE OF HARYANA.
March 9, 2016
RAM MURTI @ MURTI DEVI AND ANOTHER Vs. PARVEEN AND OTHERS
February 25, 2016
RAM NARAYAN AND ANOTHER Vs. DHANAK COMMUNITY AND OTHERS
November 15, 2016
RAM NATH AND OTHERS Vs. BRIJ MOHAN AND OTHERS
May 24, 2016
RAM NIWAS Vs. DIDAR SINGH AND ANOTHER
January 11, 2016
RAM NIWAS GOYAL Vs. SUBHASH GOYAL
March 31, 2016
RAM PAL Vs. SANTOSH AND OTHERS
January 8, 2016
RAM PAL Vs. STATE OF HARYANA AND OTHERS
February 4, 2016
RAM PAL Vs. STATE OF PUNJAB
May 11, 2016
RAM PAL AND OTHERS Vs. DHARAM SINGH AND ANOTHER
August 5, 2016
RAM PAL GUPTA Vs. PUNJAB POULTRY DEV. CORPORATION LIMITED AND OTHERS
April 27, 2016
RAM PAL SAINI Vs. SURINDER SINGH
January 7, 2016
RAM PARKASH Vs. JOINT DIRECTOR, PANCHAYATS, PUNJAB
February 2, 2016
RAM PARKASH AND ORS. Vs. STATE OF PUNJAB AND ORS.
January 28, 2016
RAM PARTAP AND OTHERS Vs. CHANDIGARH TRANSPORT UNDERTAKING AND OTHERS
July 5, 2016
RAM PAT Vs. STATE OF HARYANA AND OTHERS
October 18, 2016
RAM PHAL Vs. NARESH AND OTHERS
February 1, 2016
RAM PHAL AND ORS. Vs. KHAZANI DEVI AND ORS.
February 11, 2016
RAM RATTAN AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
December 13, 2016
RAM RATTAN HANS RAJ AND OTHERS Vs. HARBHAJAN SINGH
August 29, 2016
RAM RATTAN HANS RAJ AND OTHERS Vs. PRITAM KAUR
September 8, 2016
RAM RATTAN HANS RAJ AND OTHERS Vs. GURCHARAN SINGH
September 8, 2016
RAM SARAN Vs. HARDEEP SINGH AND ANOTHER
February 18, 2016
RAM SARAN SINGH (DECEASED) THROUGH LRS Vs. PUNJAB MANDI BOARD AND OTHERS
September 15, 2016
RAM SAROOP BAGHI Vs. ROMESH KUMARI AND ANOTHER
February 2, 2016
RAM SARUP Vs. STATE OF HARYANA AND ORS.
February 3, 2016
RAM SARUP Vs. RAGHBIR AND OTHERS
August 9, 2016
RAM SARUP AND OTHERS Vs. UNION OF INDIA AND OTHERS
May 12, 2016
RAM SAWROOP Vs. SURINDER KUMAR
May 11, 2016
RAM SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL CUM LABOUR COURT, ROHTAK AND OTHERS
November 21, 2016
RAM SINGH Vs. STATE OF HARYANA AND OTHERS
January 20, 2016
RAM SINGH Vs. UNION OF INDIA AND OTHERS
November 17, 2016
RAM SINGH Vs. STATE OF PUNJAB
July 29, 2016
RAM SINGH Vs. BALDEV SINGH AND OTHERS
May 2, 2016
RAM SINGH Vs. SUB DIVISIONAL CANAL OFFICER AND OTHERS
September 27, 2016
RAM SINGH AND OTHERS Vs. PRINCIPAL SECRETARY TO GOVT. OF HARYANA AND OTHERS
January 7, 2016
RAMA SWAMY Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH AND OTHERS
September 7, 2016
RAMAN KAPOOR Vs. STATE OF PUNJAB AND OTHERS
July 11, 2016
RAMAN KUMAR @ LAMBA Vs. STATE OF PUNJAB
May 31, 2016
RAMANAND AND OTHERS Vs. DHARAMPAL AND OTHERS
April 26, 2016
RAMANDEEP SINGH Vs. STATE OF PUNJAB
January 28, 2016
RAMANDEEP SINGH Vs. SUCHA SINGH AND OTHERS
February 16, 2016
RAMANJOT SINGH Vs. STATE OF PUNJAB AND ORS.
March 28, 2016
RAMBAG AND ORS. Vs. KURUKSHETRA UNIVERSITY AND ORS.
February 1, 2016
RAMBIR AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
December 15, 2016
RAMBIR SINGH Vs. STATE OF HARYANA
February 23, 2016
RAMESH AND ORS. Vs. THE STATE OF HARYANA
January 7, 2016
RAMESH AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
July 20, 2016
RAMESH AND OTHERS Vs. RAM RATTAN AND OTHERS
March 30, 2016
RAMESH BAJAJ Vs. STATE OF HARYANA AND OTHERS
February 18, 2016
RAMESH CHAND Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED AND ORS.
January 19, 2016
RAMESH CHAND Vs. RAMESH CHAND DOGRA
August 1, 2016
RAMESH CHANDER Vs. STATE OF PUNJAB AND OTHERS
August 17, 2016
RAMESH KAUSHIK Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD AND ORS.
February 17, 2016
RAMESH KUMAR Vs. PUNJAB SCHOOL EDUCATION BOARD
March 4, 2016
RAMESH KUMAR Vs. THE PUNJAB STATE CIVIL SUPPLIES CORPORATION
February 23, 2016
RAMESH KUMAR Vs. STATE OF PUNJAB
April 5, 2016
RAMESH KUMAR Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
May 30, 2016
RAMESH KUMAR Vs. STATE OF PUNJAB & OTHERS
February 3, 2016
RAMESH KUMAR Vs. UNION TERRITORY CHANDIGARH AND OTHERS
January 29, 2016
RAMESH KUMAR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
December 21, 2016
RAMESH KUMAR BANSAL Vs. SANJEEV KUMAR KALYAN
March 16, 2016
RAMESH RANI Vs. PUNJAB FINANCIAL CORPORATION AND OTHERS
May 27, 2016
RAMESHWAR Vs. STATE OF HARYANA AND OTHERS
August 16, 2016
RAMESHWAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
May 23, 2016
RAMINDER BAKSHI Vs. NARESH KUMAR ARORA
March 2, 2016
RAMINDER SINGH JUDGE Vs. JASROOP JUDGE
May 20, 2016
RAMJANO Vs. STATE OF HARYANA
February 1, 2016
RAMJI Vs. STATE OF PUNJAB AND OTHERS
July 11, 2016
RAMKISHAN Vs. STATE OF HARYANA AND OTHERS
July 12, 2016
RAMPAL Vs. STATE OF HARYANA
November 22, 2016
RAMPAT BHATIA Vs. STATE OF HARYANA & OTHERS
September 19, 2016
RAMPHAL Vs. PUNJAB NATIONAL BANK AND ORS.
January 7, 2016
RAMPHAL YADAV Vs. STATE OF HARYANA
January 8, 2016
RAN SINGH Vs. KASAM DEEN AND OTHERS
February 11, 2016
RANA INDER PARTAP SINGH Vs. RANJIT SINGH GHUMAN
August 3, 2016
RANBIR KAUR AND OTHERS Vs. MAHAL SINGH AND OTHERS
February 18, 2016
RANBIR SINGH Vs. STATE OF HARYANA
December 22, 2016
RANBIR SINGH Vs. D.H.B.V.N.L. AND OTHERS
March 2, 2016
RANBIR SINGH Vs. STATE OF PUNJAB
January 22, 2016
RANBIR SINGH AND OTHERS Vs. BUTA SINGH AND OTHERS
August 3, 2016
RANDEEP SINGH Vs. FINANCIAL COMMISSIONER, (APPEALS), PUNJAB AND OTHERS
December 8, 2016
RANDEEP SINGH Vs. STATE OF PUNJAB AND ANOTHER
May 16, 2016
RANDHIR Vs. STATE OF HARYANA & ANOTHER
February 18, 2016
RANDHIR SINGH Vs. STATE OF PUNJAB AND OTHERS
January 21, 2016
RANGA SINGH Vs. TEJA SINGH
May 12, 2016
RANI KAUR AND ANOTHER Vs. NIRDOSH KUMAR GOYAL AND OTHER
March 2, 2016
RANJEET SINGH Vs. THE COMMISSIONER OF INCOME TAX, FARIDABAD
January 13, 2016
RANJEET SINGH Vs. PERMANENT LOK ADALAT AND OTHERS
July 20, 2016
RANJIT KUMAR JAIN Vs. PUNJAB & HARYANA HIGH COURT, CHANDIGARH & ANR.
November 7, 2016
RANJIT SINGH Vs. MANDEEP KAUR
April 7, 2016
RANJIT SINGH Vs. STATE OF PUNJAB
September 14, 2016
RANJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
November 8, 2016
RANJIT SINGH Vs. NEW INDIA ASSURANCE COMPANY AND OTHERS
January 8, 2016
RANJIT SINGH Vs. SARASWATI STONE CRUSHER AND OTHERS
May 13, 2016
RANJIT SINGH Vs. THE STATE OF PUNJAB AND ORS.
January 6, 2016
RANJIT SINGH Vs. RAM SARUP AND ORS.
January 11, 2016
RANJIT SINGH Vs. STATE OF PUNJAB AND ANOTHER
March 1, 2016
RANJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
February 19, 2016
RANJIT SINGH Vs. HARBANS KAUR
February 24, 2016
RANJIT SINGH Vs. STATE OF HARYANA
October 17, 2016
RANJIT SINGH Vs. STATE OF PUNJAB
August 12, 2016
RANJIT SINGH Vs. GURMUKH SINGH AND OTHERS
January 11, 2016
RANJIT SINGH @ LADHAR Vs. GURDEV SINGH @ DEV SINGH AND OTHERS
May 24, 2016
RANJIT SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
January 5, 2016
RANJIT SINGH AND ANOTHER Vs. HARBANS SINGH
February 1, 2016
RANJIT SINGH AND ORS Vs. STATE OF PUNJAB AND ANR
December 15, 2016
RANJIT SINGH BATH AND ANOTHER Vs. UNION OF INDIA AND OTHERS
September 20, 2016
RANO Vs. THE APPELLATE TRIBUNAL AND OTHERS
January 22, 2016
RANVIR SINGH Vs. UNION TERRITORY, CHANDIGARH AND OTHERS
January 29, 2016
RANVIR SINGH SAINI Vs. STATE OF HARYANA AND OTHERS
May 30, 2016
RASHID Vs. STATE OF HARYANA
January 11, 2016
RASHMI SHARMA Vs. STATE OF PUNJAB & ANR
March 11, 2016
RASHPAL SINGH Vs. STATE OF PUNJAB AND OTHERS
February 24, 2016
RASHPAL SINGH Vs. PARAMJIT SINGH AND ORS.
February 9, 2016
RASHTRIYA VALMIKI SABHA (REGD.) Vs. STATE OF PUNJAB AND OTHERS
October 3, 2016
RASMILA DEVI Vs. STATE OF HARYANA AND OTHERS
August 9, 2016
RATI PAL AND OTHERS Vs. JAGDEEP SINGH AND OTHERS
March 1, 2016
RATI RAM GOYAT Vs. STATE OF HARYANA AND OTHERS
May 27, 2016
RATTAN LAL Vs. DALIP KUMAR
July 13, 2016
RATTAN SINGH Vs. STATE OF HARYANA
March 1, 2016
RATTAN SINGH Vs. RAI VARINDER @ KAKA
January 21, 2016
RATTAN SINGH Vs. FINANCIAL COMMISSIONER, APPEALS, PUNJAB AND ANOTHER
May 17, 2016
RATTAN SINGH Vs. PUNJAB STATE
February 12, 2016
RATTAN SINGH Vs. FINANCIAL COMMISSIONER
September 21, 2016
RATTAN SINGH CHAHAL Vs. STATE OF HARYANA
March 18, 2016
RATTI RAM AND ORS. Vs. HARYANA STATE AND ORS.
February 4, 2016
RAUNKI RAM Vs. UJAGAR RAM
April 5, 2016
RAVI Vs. VINOD KUMAR
March 11, 2016
RAVI Vs. STATE OF U.T.
June 7, 2016
RAVI DUTT & ORS. Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM & ORS.
August 3, 2016
RAVI KUMAR Vs. RAKESH KUMAR AND OTHERS
March 11, 2016
RAVI KUMAR @ RAJINDER KUMAR Vs. STATE OF PUNJAB
May 20, 2016
RAVINDER CHOPRA Vs. STATE OF PUNJAB
May 20, 2016
RAVINDER KAUR Vs. SHARWAN KUMAR AND OTHERS
February 17, 2016
RAVINDER KUMAR Vs. REKHA RANI
February 12, 2016
RAVINDER KUMAR Vs. STATE OF HARYANA AND ANOTHER
November 9, 2016
RAVINDER SINGH Vs. DARSHAN KAUR AND ORS.
April 25, 2016
RAVINDER SINGH Vs. HARYANA STATE COOPERATIVE LAND DEVELOPMENT BANK LTD & ANR
October 18, 2016
RAVINDER SINGH SANDHU & OTHERS Vs. STATE OF PUNJAB & ANOTHER
March 29, 2016
RAVINDRA SAVLA Vs. AVITEL POST STUDIOZ LTD AND OTHERS
September 2, 2016
RAVNEET AGRO INDUSTRIES Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMITED
November 3, 2016
RAVNEET KAUR Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES & ORS.
September 20, 2016
RAVNEET KAUR & OTHERS Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES, FARIDKOT & ANOTHER
September 9, 2016
RECORDERS & MEDICARE SYSTEMS(P) LTD Vs. STATE BANK OF PATIALA AND ANOTHER
December 13, 2016
REETA MAHAJAN AND OTHERS Vs. HANS RAJ AND OTHERS
May 3, 2016
REETU SETIA Vs. STATE OF PUNJAB
March 31, 2016
REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION Vs. COCA -COLA INDIA
April 25, 2016
REGIONAL PROVIDENT FUND COMMISSIONER Vs. THE EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL AND ORS.
February 12, 2016
REGULAR TRADERS Vs. UNION OF INDIA AND ORS.
January 12, 2016
REKHA DEVI & OTHERS Vs. ASHOK KUMAR (SINCE DECEASED)
August 16, 2016
REKHA JANGRA Vs. STATE OF PUNJAB
January 6, 2016
REKHA RANI Vs. STATE OF PUNJAB
April 21, 2016
REKHA SHARMA Vs. KESAR SINGH AND ANOTHER
January 6, 2016
RELIANCE GENERAL INSURANCE CO. LTD. Vs. RAJ BALA AND ANOTHER
January 14, 2016
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. POONAM AND OTHERS
July 18, 2016
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. NEETU AND OTHERS
October 7, 2016
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. RAKESH KUMAR AND ANOTHER
February 10, 2016
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. KAVITA JOSHI AND OTHERS
February 29, 2016
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. ANKUSH DHINGRA AND ANR
August 8, 2016
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. RAJBALA AND OTHERS
March 22, 2016
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. KAVITA AND OTHERS
March 31, 2016
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. RENU AND OTHERS
May 25, 2016
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. SUMITRA AND OTHERS
September 7, 2016
RELIANCE GENERAL INSURANCE COMPANY LTD , CHANDIGARH Vs. SAROJ DEVI AND OTHERS
August 16, 2016
RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. MITESH KUMAR AND ORS.
January 25, 2016
RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. VIJAY AND OTHERS
January 19, 2016
RELIANCE INFRASTRUCTURE LTD. Vs. HARYANA POWER GENERATION CORPORATION LTD.
October 27, 2016
RENU AND OTHERS Vs. ANISH AND OTHERS
February 2, 2016
RENU CHUGH AND OTHERS Vs. PARSHOTAM MOHAN LAL AND OTHERS
April 12, 2016
RENU JINDAL AND OTHERS Vs. SUBHASH CHAND AND ANOTHER
March 2, 2016
RESHAM SINGH Vs. DEPUTY COMMISSIONER-CUM-PRESIDING OFFICER, ELECTION TRIBUNAL,MOGA AND OTHERS
March 21, 2016
RESHAM SINGH Vs. STATE OF PUNJAB
December 13, 2016
RESHAM SINGH Vs. STATE OF PUNJAB AND OTHERS
December 19, 2016
RESHAM SINGH AND ANOTHER Vs. PARAMJIT SINGH AND OTHERS
August 22, 2016
RESIDENT WELFARE ASSOCIATION Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND OTHERS
August 24, 2016
RESIDENTS WELFARE FEDERATION Vs. UT ADMINISTRATION
December 7, 2016
REVA DEVI Vs. STATE OF PUNJAB AND ORS.
May 4, 2016
RIMPI Vs. YOGENDER
May 17, 2016
RISHI KUMAR Vs. PRESIDING OFFICER AND ORS.
January 18, 2016
RISHI PAL Vs. STATE OF HARYANA
May 11, 2016
RISHI PAL Vs. STATE OF HARYANA AND OTHERS
April 25, 2016
RISHI PAL AND ORS. Vs. STATE OF HARYANA
January 27, 2016
RISHI SINGLA Vs. NATIONAL FERTILIZER LTD. AND ORS
November 7, 2016
RITA SAINI Vs. RAJESH SAINI AND OTHERS
January 18, 2016
RITA SHARMA Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM AND ORS
December 7, 2016
RITU Vs. VIJAY KUMAR
May 24, 2016
RITU RANI Vs. AMRISH KUMAR AND OTHERS
December 21, 2016
ROBIN Vs. JASBIR KAUR
June 3, 2016
ROHIT @ RAVIT Vs. STATE OF HARYANA
May 30, 2016
ROHIT SIKAND Vs. SAPNA SIKAND
March 16, 2016
ROHIT UPPAL Vs. STATE OF PUNJAB AND OTHERS
December 1, 2016
ROHTASH Vs. SURESH AND OTHERS
March 3, 2016
ROHTASH AND OTHERS Vs. STATE OF HARYANA
July 21, 2016
ROHTASH KUMAR Vs. UNION OF INDIA AND OTHERS
August 30, 2016
RONAK Vs. STATE OF HARYANA
April 28, 2016
RONAK RAM @ RONKI RAM Vs. NATIONAL INSURANCE CO LTD AND OTHERS
August 9, 2016
ROOP CHAND Vs. RAM SINGH
February 26, 2016
ROOP SINGH (DECEASED) THROUGH L.RS. Vs. MANAGING DIRECTOR, MARKFED AND ANOTHER
December 12, 2016
ROOP SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
January 7, 2016
ROSHAN LAL Vs. RANBIR SINGH
February 29, 2016
ROSHAN LAL Vs. STATE OF HARYANA AND OTHERS
October 18, 2016
ROSHAN LAL Vs. HARI KRISHAN AND OTHERS
February 12, 2016
ROSHAN LAL Vs. STATE OF HARYANA
May 26, 2016
ROSHAN LAL Vs. UNION OF INDIA AND OTHERS
August 23, 2016
ROSHAN LAL Vs. RAM PIARI & OTHERS
May 11, 2016
ROSHAN LAL AND ORS. Vs. STATE OF PUNJAB AND ORS.
February 17, 2016
ROSHAN LAL AND ORS. Vs. STATE OF HARYANA AND ORS.
January 7, 2016
ROSHAN LAL ARYA Vs. STATE OF HARYANA
July 15, 2016
ROSHAN SINGH AND OTHERS Vs. HARPAL SINGH
April 1, 2016
ROSHANI Vs. STATE OF HARYANA & OTHERS
July 28, 2016
ROSHNI Vs. UNION OF INDIA
February 24, 2016
ROSHNI DEVI AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
May 24, 2016
ROSY BHATIA Vs. STATE OF PUNJAB AND ORS.
January 29, 2016
RPS INFRASTRUCTURE LIMITED Vs. KST INFRASTRUCTURE LIMITED AND ANOTHER
February 17, 2016
RSRTC (RAJASTHAN STATE ROAD TRANSPORT CORPORATION) Vs. RAM KUVAR @ RAM KUMAR AND OTHERS
February 17, 2016
RUCHI INFOTEK SYSTEMS Vs. UNION OF INDIA AND ORS.
February 10, 2016
RUKMAN KANWAR Vs. KRISHAN CHAND AGGARWAL
May 3, 2016
RUPA GIRDHAR AND OTHERS Vs. KANWAR BHAN ALIAS KALU AND OTHERS
May 26, 2016
RUPESH Vs. KARAMVEER AND OTHERS
June 2, 2016
RUPINDER KAJAL Vs. STATE OF HARYANA AND ORS.
February 15, 2016
RUPINDERPAL SINGH Vs. THE BHARAT PETROLEUM CORPORATION LTD. AND ORS.
April 21, 2016
RUPNAGAR IMPROVEMENT TRUST RUPNAGAR Vs. SQD (LDR ) GURDIAL SINGH AND OTHERS
November 10, 2016
S H ENTERPRISES Vs. STATE OF PUNJAB
February 2, 2016
S KAPUR SINGH, BABE KE MEDICAL COLLEGE Vs. PUNJAB STATE POWER CORPORATION LTD AND OTHERS
December 7, 2016
S P SINGLA CONSTRUCTIONS PVT LTD Vs. STATE OF HARYANA AND ANOTHER
July 15, 2016
S R BUILDERS LIMITED Vs. STATE OF HARYANA AND ANOTHER
May 27, 2016
S R INDUSTRIES Vs. KISHAN KUMAR AND ANOTHER
March 1, 2016
S.B. SHARMA Vs. THE HARYANA STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED
July 8, 2016
S.K. JAIN Vs. THE PUNJAB AGRO INDUSTRIES CORPORATION LTD.
February 1, 2016
S.K. JAIN Vs. THE PUNJAB AGRO INDUSTRIES CORPORATION LTD.
July 29, 2016
S.K. TRADERS AND ORS. Vs. RFH SOLUTIONS PVT. LIMITED AND ORS.
January 25, 2016
S.K. VERMA Vs. UNION OF INDIA AND ANOTHER
August 11, 2016
S.M. CONSTRUCTIONS, LUDHIANA Vs. STATE OF PUNJAB AND ORS.
February 15, 2016
S.M.V.AGENCIES PVT. LTD. Vs. STATE OF PUNJAB
February 12, 2016
S.S.ZOMBADE Vs. JAGDEEP SINGH VIRK
May 16, 2016
SABHARWAL ENTERPRISES Vs. THE STATE OF PUNJAB AND ORS.
February 10, 2016
SACHIDA NAND AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
August 3, 2016
SACHIN JAIN Vs. NOORDIN
February 17, 2016
SACHIN KHURANA AND OTHERS Vs. SATISH KUMAR KHURANA AND OTHERS
March 29, 2016
SACHIN SAGGAR Vs. STATE OF PUNJAB & ORS
September 15, 2016
SADIKA AND OTHERS Vs. SAKIR KHAN AND OTHERS
June 2, 2016
SAHAB RAM AND ANOTHER Vs. STATE OF HARYANA
May 11, 2016
SAHAR GHARACHORLOO Vs. UNION OF INDIA AND OTHERS
June 30, 2016
SAHARA SECURITY & MAN POWER SERVICES Vs. AUTHORITY/COMMISSIONER AND ANOTHER
October 5, 2016
SAHIB SINGH Vs. FINANCIAL COMMISSIONER, PUNJAB AND OTHERS
September 29, 2016
SAHIB STEEL INDUSTRIES Vs. STATE OF PUNJAB
January 27, 2016
SAI SOUNDS PRIVATE LIMITED Vs. KIRAN CONTRACTORS PRIVATE LIMITED
January 27, 2016
SAJJAN SINGH Vs. MANOHAR
April 5, 2016
SAJJAN SINGH AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
July 13, 2016
SAKATAR SINGH Vs. MANJIT SINGH AND ORS.
January 7, 2016
SALEEM Vs. STATE OF HARYANA
September 1, 2016
SALONI SHARMA Vs. UNION OF INDIA AND OTHERS
August 4, 2016
SAMAY SINGH Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT,INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-I
February 29, 2016
SAMIR NAIN Vs. STATE OF HARYANA
February 2, 2016
SAMIR YADAV Vs. STATE OF HARYANA & OTHERS
August 26, 2016
SAMPURAN SINGH Vs. SPECIAL SECRETARY CO
September 29, 2016
SAMPURAN SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
September 6, 2016
SANDEEP Vs. STATE OF HARYANA
January 19, 2016
SANDEEP Vs. STATE OF HARYANA
May 31, 2016
SANDEEP Vs. RAJNISH SACHDEVA
April 1, 2016
SANDEEP @ MONU @ SONU Vs. STATE OF HARYANA
February 9, 2016
SANDEEP @ RAVINDER Vs. STATE OF HARYANA
April 27, 2016
SANDEEP AND OTHERS Vs. FATEH SINGH AND OTHERS
October 18, 2016
SANDEEP KAUR Vs. STATE OF PUNJAB AND ANOTHER
January 11, 2016
SANDEEP KAUR Vs. SURMUKH SINGH
April 22, 2016
SANDEEP KUMAR Vs. STATE OF PUNJAB
April 1, 2016
SANDEEP KUMAR Vs. UNION OF INDIA AND OTHERS
November 8, 2016
SANDEEP KUMAR Vs. STATE OF PUNJAB
January 18, 2016
SANDEEP MALIK Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND OTHERS
February 25, 2016
SANDEEP SINGH Vs. PUNJAB STATE POWER CORPORATION LIMITED AND OTHERS
November 8, 2016
SANDEEP SINGH Vs. STATE OF PUNJAB
June 1, 2016
SANDEEP TIWARI Vs. HARBANS KAUR
July 13, 2016
SANDEEP VERMA Vs. PRIYANKA VERMA
September 28, 2016
SANDIP SOMANY Vs. STATE OF HARYANA AND ANOTHER
February 23, 2016
SANGEETA Vs. STATE OF HARYANA AND OTHERS
August 23, 2016
SANGEETA AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
September 14, 2016
SANGEETA BHATTACHARYA Vs. STATE OF HARYANA AND OTHERS
May 4, 2016
SANGEETA RANI Vs. STATE OF HARYANA AND OTHERS
March 16, 2016
SANGRUR CENTRAL CO-OPERATIVE BANK LTD Vs. DEEPAK KUMAR & ANOTHER
May 10, 2016
SANJAY @ BILLU Vs. STATE OF HARYANA
March 1, 2016
SANJAY BHAMBRI AND ANOTHER Vs. HUDA AND ANOTHER
May 10, 2016
SANJAY JAIN Vs. RAJNI
February 24, 2016
SANJAY KUMAR Vs. SHIKHA
March 16, 2016
SANJAY KUMAR Vs. STATE OF HARYANA AND ORS.
February 15, 2016
SANJAY KUMAR @ SANJU Vs. STATE OF HARYANA
July 8, 2016
SANJAY KUMAR AND ORS. Vs. JASWANT SINGH AND ORS.
January 15, 2016
SANJAY KUMAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
May 10, 2016
SANJAY MITTAL Vs. STATE OF HARYANA
June 3, 2016
SANJAY SHARMA Vs. EMPLOYEES PROVIDENT FUNDS INSPECTOR, JALANDHAR
May 2, 2016
SANJAY SINGH Vs. STATE OF HARYANA
April 26, 2016
SANJAY VASHISTH Vs. GURU JAMBESHWAR UNIVERSITY & ORS.
May 5, 2016
SANJEEV BAJAJ Vs. COMMISSIONER OF INCOME TAX, AAYAKAR BHAWAN, RISHI NAGAR, LUDHIANA, PUNJAB
April 7, 2016
SANJEEV KUMAR Vs. SUPERINTENDENT OF POLICE, PATIALA AND OTHERS
July 22, 2016
SANJEEV KUMAR Vs. SANGEETA & ANOTHER
May 24, 2016
SANJEEV KUMAR AND ANOTHER Vs. DISTRICT MAGISTRATE, U.T. CHANDIGARH AND OTHERS
January 15, 2016
SANJEEV KUMAR SHARMA Vs. NARCOTICS CONTROL BUREAU CHANDIGARH
June 23, 2016
SANJEEV RAI Vs. STATE OF PUNJAB
January 6, 2016
SANJEEV SHARMA Vs. BALBIR SINGH
May 24, 2016
SANJIDA AND ORS. Vs. SANJAY KUMAR AND ORS.
January 11, 2016
SANJOGATA RANI Vs. SANJEEV KUMAR
May 3, 2016
SANJOY DUTTA GUPTA AND ANOTHER Vs. GURPREET KAUR AND OTHERS
May 24, 2016
SANT FOOTWEAR (PVT ) LTD & ANOTHER Vs. HEMI LAMBA
September 21, 2016
SANT GURMEET RAM RAHIM SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
March 31, 2016
SANT KAUR AND OTHERS Vs. VASDEV AND ORS.
January 15, 2016
SANT PARTAP SINGH @ SURBIRINDER SINGH Vs. HARI SINGH AND OTHERS
February 5, 2016
SANTOKH SINGH Vs. FOOD CORPORATION OF INDIA AND OTHERS
February 4, 2016
SANTOKH SINGH Vs. THE PUNJAB STATE ELECTRICITY BOARD AND ORS.
February 11, 2016
SANTOKH SINGH Vs. GURMIT SINGH AND OTHERS
October 3, 2016
SANTOKH SINGH Vs. AJIT SINGH
November 22, 2016
SANTOKH SINGH AND ORS. Vs. KULDIP SINGH AND ORS.
February 10, 2016
SANTOSH Vs. STATE OF HARYANA
May 27, 2016
SANTOSH Vs. JANGIR SINGH AND ANOTHER
March 31, 2016
SANTOSH Vs. STATE OF HARYANA AND OTHERS
September 20, 2016
SANTOSH @ SANTOAND ANOTHER Vs. UNION OF INDIA
September 21, 2016
SANTOSH AND OTHERS Vs. ASHOK KUMAR AND OTHERS
March 1, 2016
SANTOSH DEVI Vs. PRESIDING OFFICER AND OTHERS
January 14, 2016
SANTOSH DEVI Vs. RAM SWARUP AND OTHERS
April 25, 2016
SANTOSH DEVI Vs. STATE OF HARYANA AND OTHERS
May 26, 2016
SANTOSH DEVI Vs. STATE OF HARYANA AND OTHERS
August 10, 2016
SANTOSH KUMARI Vs. STATE OF HARYANA
April 4, 2016
SANTOSH KUMARI Vs. GURNAIB SINGH AND OTHERS
August 3, 2016
SANTOSH RAI Vs. STATE OF PUNJAB
February 18, 2016
SANTRA DEVI Vs. NITIN AND ORS.
January 7, 2016
SAPNA AND OTHERS Vs. STATE OF HARYANA AND OTHERS
April 6, 2016
SARABJEET SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
March 30, 2016
SARABJIT KAUR Vs. JOGINDER SINGH BAMRA AND ORS.
January 5, 2016
SARABJIT KAUR Vs. DISTRICT COLLECTOR-CUM-DEPUTY COMMISSIONER, BARNALA
March 30, 2016
SARABJIT KAUR Vs. STATE OF PUNJAB AND OTHERS
July 23, 2016
SARABJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
November 8, 2016
SARABJIT SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
July 12, 2016
SARABJIT SINGH ALIAS SWEET Vs. STATE OF PUNJAB
May 24, 2016
SARABSIMRAT KAUR BHULLAR Vs. MANPREET SINGH AND ANOTHER
June 3, 2016
SARASWATI BUILDERS Vs. UNION OF INDIA AND OTHERS
April 27, 2016
SARASWATI PANWAR AND ANOTHER Vs. YASHANPREET SINGH AND OTHERS
February 3, 2016
SARBAN SINGH & ANOTHER Vs. STATE OF PUNJAB & ANOTHER
January 15, 2016
SARBJIT KAUR AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
January 14, 2016
SARDAR AJIT SINGH Vs. STATE OF PUNJAB AND ORS.
February 12, 2016
SARDAR PATEL MEDICAL INSTITUTE OF NURSING AND HOSPITAL Vs. STATE OF PUNJAB AND ANOTHER
August 4, 2016
SARDOOL SINGH Vs. STATE OF HARYANA
May 23, 2016
SARDUL SINGH Vs. STATE OF PUNJAB
February 1, 2016
SARITA JAIN COLLEGE OF EDUCATION Vs. STATE OF HARYANA
May 18, 2016
SARJEET Vs. RAJ KUMAR AND OTHERS
August 8, 2016
SARJEET Vs. DHBVNL
February 2, 2016
SARJEET Vs. KAMLESH AND ANOTHER
September 5, 2016
SAROJ Vs. SUNITA
May 26, 2016
SAROJ AND ANOTHER Vs. UDMI RAM AND OTHERS
August 8, 2016
SARVJEET Vs. STATE OF HARYANA AND OTHERS
July 8, 2016
SARVJOT SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
October 24, 2016
SARVSHRI AJIT SINGH AND ORS. Vs. DEPARTMENT OF AGRARIAN REFORM, PUNJAB AND ORS.
March 22, 2016
SARWAN KUMAR SAHOTA Vs. STATE OF PUNJAB AND OTHERS
September 16, 2016
SARWAN SINGH Vs. JATINDER CHAUDHARY
September 27, 2016
SARWAR Vs. STATE OF HARYANA
March 30, 2016
SAT NARAIN AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
February 25, 2016
SAT PAL CHAUHAN Vs. PUNJAB & HARYANA HIGH COURT & ANR.
August 26, 2016
SAT PAL DHAWAN AND ANOTHER Vs. DAVINDER SINGH AULAKH AND OTHERS
July 25, 2016
SATBIR Vs. TRIBUNAL AND ANOTHER
January 7, 2016
SATBIR Vs. STATE OF HARYANA
January 11, 2016
SATBIR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
August 24, 2016
SATBIR AND OTHERS Vs. RAM NIWAS AND OTHERS
August 27, 2016
SATBIR NIJJER Vs. COMMISSIONER OF INCOME TAX (APPEALS), AAYAKAR BHAWAN
January 18, 2016
SATBIR SINGH Vs. D.H.B.V.N.L AND ORS.
March 29, 2016
SATBIR SINGH Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD. AND OTHERS
July 14, 2016
SATBIR SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
November 9, 2016
SATBIR SINGH Vs. THE COLLECTOR, JHAJJAR
April 12, 2016
SATBIR SINGH KHATKAR AND OTHERS Vs. SATISH KUMAR
February 9, 2016
SATINDER KAUR Vs. CHANDIGARH ADMINISTRATION AND ORS.
January 28, 2016
SATISH BALA MALHOTRA Vs. COMMISSIONER OF INCOME TAX, JALANDHAR
October 3, 2016
SATISH KUMAR Vs. UNION OF INDIA AND ORS.
February 16, 2016
SATISH KUMAR Vs. ROHIT BASSI
January 27, 2016
SATISH KUMAR Vs. STATE OF PUNJAB
January 28, 2016
SATISH KUMAR Vs. STATE OF HARYANA AND OTHERS
February 5, 2016
SATISH KUMAR Vs. STATE OF HARYANA AND OTHERS
January 19, 2016
SATISH KUMAR Vs. STATE OF HARYANA
January 7, 2016
SATISH KUMAR Vs. STATE OF HARYANA AND OTHERS
May 30, 2016
SATISH KUMAR GOEL Vs. STATE OF HARYANA AND ANOTHER
January 14, 2016
SATISH KUMAR KAPOOR Vs. PUNJAB NATIONAL BANK AND ORS.
March 4, 2016
SATISH KUMAR SHARMA Vs. CHANDIGARH ADMINISTRATION AND OTHERS
February 16, 2016
SATKEWAL SINGH Vs. STATE OF PUNJAB
January 27, 2016
SATNAM KAUR Vs. GURMAIL KAUR AND OTHERS
January 6, 2016
SATNAM KAUR AND ANOTHER Vs. UNION OF INDIA
December 2, 2016
SATNAM SINGH Vs. S.LASHKAR SINGH
April 4, 2016
SATNAM SINGH Vs. ASHU GARG
February 11, 2016
SATNAM SINGH Vs. STATE OF PUNJAB AND OTHERS
August 29, 2016
SATNAM SINGH Vs. STATE OF PUNJAB
June 9, 2016
SATNAM SINGH Vs. STATE OF PUNJAB AND ORS.
April 12, 2016
SATNAM SINGH Vs. MANDEEP KAUR AND ORS.
January 7, 2016
SATNAM SINGH Vs. STATE OF PUNJAB
January 6, 2016
SATNAM SINGH Vs. STATE OF PUNJAB AND OTHERS
December 15, 2016
SATNAM SINGH Vs. JASVIR KAUR AND OTHERS
May 27, 2016
SATNAM SINGH Vs. GURSHER SINGH AND OTHERS
October 5, 2016
SATNAM SINGH @ CHINA Vs. STATE OF PUNJAB AND ANOTHER
May 18, 2016
SATPAL Vs. STATE OF PUNJAB
May 18, 2016
SATPAL Vs. STATE OF HARYANA
January 5, 2016
SATPAL Vs. STATE OF HARYANA AND OTHERS
September 8, 2016
SATPAL GOYAL Vs. COMMISSIONER OF INCOME TAX (CENTRAL) LUDHIANA
May 23, 2016
SATPAL SHARMA AND ANOTHER Vs. KARTA VIRENDER AND VIKRAM SINGH
February 2, 2016
SATPAL SINGH Vs. STATE OF HARYANA AND ORS.
September 26, 2016
SATPAL SINGH DAHIYA Vs. HUDA AND OTHERS
September 26, 2016
SATVIR SINGH Vs. STATE OF HARYANA AND ANOTHER
March 15, 2016
SATWANT SINGH Vs. GURDEV SINGH AND ORS.
January 29, 2016
SATYA DEVI Vs. STATE OF PUNJAB
June 3, 2016
SATYA KANTA RAI Vs. GURMAIL SINGH (NOW DECEASED) THROUGH L.RS AND OTHERS
July 13, 2016
SATYA KAUR AND OTHERS Vs. HARWINDER SINGH AND OTHERS
April 22, 2016
SATYA PARKASH Vs. VED DEWAN AND OTHERS
February 10, 2016
SATYANDER Vs. MUNNI DEVI
March 11, 2016
SATYAVIR SINGH Vs. STATE OF HARYANA AND OTHERS
January 13, 2016
SATYAWAN Vs. REKHA
May 30, 2016
SAVITA JAIN Vs. BAWA RAMANDEEP SINGH AND OTHERS
September 8, 2016
SAVITRI AND OTHERS Vs. SHAM LAL AND OTHERS
February 27, 2016
SAVITRI DEVI Vs. RAGHUVIR
January 13, 2016
SAVITRI DEVI Vs. H.V.P.N.L.
March 11, 2016
SAVITRI MAAN AND ORS. Vs. SUBASH CHAND AND ORS.
January 20, 2016
SAWAN Vs. STATE OF HARYANA
January 29, 2016
SAWROOP CHAND Vs. STATE OF HARYANA AND ORS.
January 21, 2016
SAYIM Vs. STATE OF HARYANA
May 18, 2016
SBS FINANCERS BATHINDA Vs. NARINDER JEET KAUR AND OTHERS
February 8, 2016
SCIENTIFIC AWARENESS & SOCIAL WELFARE FORUM THROUGH SHAM LAL SINGLA Vs. STATE OF PUNJAB AND ANOTHER
September 21, 2016
SECRETARY, THE HARYANA STATE COOPERATIVE HOUSING B Vs. LALI DEVI AND ANOTHER
January 6, 2016
SEEMA Vs. STATE OF HARYANA AND OTHERS
January 27, 2016
SEEMA AND OTHERS Vs. BIJENDER SINGH AND ANOTHER
May 25, 2016
SEEMA DEVI Vs. SUMAN AND OTHERS
October 3, 2016
SEEMA PANWAR Vs. AZAD SINGH
April 6, 2016
SEKHON GRAM UDYOG SAMITI (REGD ) AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
August 12, 2016
SEPCO ELECTRIC POWER CONSTRUCTION CORPORATION Vs. TALWANDI SABO POWER LIMITED AND ORS.
January 20, 2016
SEWA SINGH Vs. DIRECTOR, RURAL DEVELOPMENT AND PANCHAYATS DEPARTMENT, PUNJAB
April 6, 2016
SEWA SINGH @ GOLU Vs. STATE OF PUNJAB
February 19, 2016
SEWA SINGH AND OTHERS Vs. KULDIP SINGH
November 4, 2016
SEWAK INDUSTRIES Vs. DEPUTY COMMISSIONER OF INCOME TAX (CIRCLE) YAMUNA NAGAR
February 8, 2016
SH. AVINASH SHARMA Vs. SUDERSHAN KUMAR ANAND (DECEASED) THROUGH LRS.
February 26, 2016
SHABEG SINGH @ SUBEG SINGH MASTER Vs. SANTOKH SINGH
January 14, 2016
SHABEG SINGH AND OTHERS Vs. SWARAN KAUR AND OTHERS
August 22, 2016
SHAGAN SINGH Vs. OM SINGH
September 15, 2016
SHAGANPREET SINGH & ORS Vs. SUKHPREET SINGH & ORS
July 20, 2016
SHAHEED CAPTAIN D.K. KHOLA EDUCATION & CHARITABLE TRUST AND ANOTHER Vs. THE MAHARISHI DAYANAND UNIVERSITY AND ANOTHER
February 25, 2016
SHAKUNTALA AND OTHERS Vs. RAN SINGH AND ANOTHER
January 18, 2016
SHAKUNTALA DEVI AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
April 6, 2016
SHAKUNTLA DEVI Vs. STATE OF HARYANA
May 3, 2016
SHAKUNTLA DEVI AND OTHERS Vs. DINESH SAINI AND OTHERS
May 12, 2016
SHAM LAL Vs. SUMITRA DEVI AND OTHERS
March 21, 2016
SHAM LAL AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
August 17, 2016
SHAM SINGH Vs. KASHMIR KAUR AND ANOTHER
February 11, 2016
SHAM SUNDER Vs. COMMISSIONER OF INCOME TAX-II, JALANDHAR
January 14, 2016
SHAM SUNDER Vs. SURAJ PARKASH
December 20, 2016
SHAM SUNDER Vs. STATE OF PUNJAB
December 14, 2016
SHAM SUNDER KHANNA Vs. COMMISSIONER OF INCOME TAX, AAYAKAR BHAWAN, RISHI NAGAR, LUDHIANA, PUNJAB
February 24, 2016
SHAMLA DEVI Vs. STATE OF PUNJAB
July 23, 2016
SHAMSHER SINGH Vs. UNION OF INDIA AND ORS.
January 27, 2016
SHAMSHER SINGH Vs. STATE OF HARYANA AND OTHERS
January 15, 2016
SHAMSHER SINGH Vs. STATE OF HARYANA AND OTHERS
May 17, 2016
SHANKAR SINGH Vs. DEEN BANDU AND OTHERS
May 28, 2016
SHANO DEVI Vs. TARA BAHADUR AND OTHERS
February 8, 2016
SHANTI DEVI Vs. STATE OF HARYANA AND OTHERS
February 1, 2016
SHANTI RAM Vs. NIRMALA AND OTHERS
April 11, 2016
SHARDA DEVI Vs. UNION OF INDIA AND ORS.
March 2, 2016
SHARDA DEVI Vs. STATE OF HARYANA AND OTHERS
July 22, 2016
SHARDA RANI Vs. AMAR SINGH AND ORS.
February 17, 2016
SHARMA AND GANGAHAR BUILDERS Vs. AMRITSAR IMPROVEMENT TRUST AND ANOTHER
March 29, 2016
SHARMILA RANI Vs. STATE OF PUNJAB
February 29, 2016
SHARMITA AND OTHERS Vs. STATE OF HARYANA AND OTHERS
March 15, 2016
SHASHI Vs. SUSHEEL KUMAR
January 12, 2016
SHASHI AND ORS. Vs. JAI KRISHAN GUPTA AND ORS.
January 11, 2016
SHASHI BALA Vs. CCS, HAU, HISSAR AND ANR
March 31, 2016
SHASHI BALA AND OTHERS Vs. PAWAN KUMAR AND OTHERS
August 3, 2016
SHASHI KANT Vs. STATE OF PUNJAB
December 15, 2016
SHASHI PAL & ANR Vs. JUDGE SINGH
September 19, 2016
SHAURYA GULATI Vs. CENTRAL BOARD OF SECONDARY EDUCATION
June 13, 2016
SHAYAM SINGH Vs. UNION OF INDIA
July 11, 2016
SHEELA DEVI Vs. SUMAN AND OTHERS
August 23, 2016
SHEELA DEVI Vs. UNION OF INDIA
August 8, 2016
SHEELA DEVI Vs. STATE OF HARYANA AND ORS.
January 6, 2016
SHEELA GOYAL AND OTHERS Vs. ADVISOR TO ADMINISTRATOR, UT, CHANDIGARH AND OTHERS
September 19, 2016
SHEKHAR KALIA Vs. STATE OF PUNJAB AND ANOTHER
August 9, 2016
SHEO NATH Vs. BHOLA RAM AND ORS
December 5, 2016
SHEO RAM Vs. RAJARAM AND OTHERS
March 22, 2016
SHEOBAI AND ANOTHER Vs. MED PARKASH AND OTHERS
January 5, 2016
SHER SINGH Vs. STATE OF HARYANA AND OTHERS
December 21, 2016
SHER SINGH Vs. DHOLA SINGH AND ORS.
February 3, 2016
SHER SINGH Vs. MANJU KANWAR
July 26, 2016
SHER SINGH Vs. STATE OF HARYANA
May 2, 2016
SHIFALI Vs. STATE OF HARYANA & ORS.
February 16, 2016
SHILPA GUPTA Vs. STATE OF PUNJAB & OTHERS
March 2, 2016
SHILPA JINDAL Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH CHANDIGARH AND OTHERS
April 29, 2016
SHIMBHU Vs. STATE OF HARYANA AND OTHERS
February 8, 2016
SHINGARA SINGH Vs. ADDITIONAL DIRECTOR OF PANCHAYATS, PUNJAB & ORS PUNLR
August 8, 2016
SHIREEN HANJRA Vs. STATE OF PUNJAB & OTHERS
August 2, 2016
SHITAL FIBERS LTD Vs. INDIAN ACRYLICS LIMITED
April 29, 2016
SHITIJ GAUR Vs. STATE OF HARYANA
March 15, 2016
SHIV INDER PAL KAUR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
March 28, 2016
SHIV KAILASH Vs. THE STATE OF PUNJAB
January 19, 2016
SHIV KUMAR Vs. STATE OF HARYANA
May 31, 2016
SHIV KUMAR AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
August 3, 2016
SHIV KUMAR AND ANOTHER Vs. SHYAM SUNDER AND OTHERS
November 16, 2016
SHIV KUMAR AND OTHERS Vs. BAL KISHAN AND OTHERS
August 5, 2016
SHIV LAL Vs. STATE OF PUNJAB
January 21, 2016
SHIV LAL AND ORS. Vs. STATE OF HARYANA AND ORS.
January 29, 2016
SHIV NATH Vs. STATE OF PUNJAB AND OTHERS
July 29, 2016
SHIV OIL CARRIER Vs. INDIAN OIL CORPORATION LIMITED AND ANOTHER
January 29, 2016
SHIVANI RANA Vs. VIKAS KAPIL SHARMA
March 30, 2016
SHIVDEEP ATTRI Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES, FARIDKOT AND OTHERS
March 30, 2016
SHIVINDER SINGH BRAR, KARTA HUF Vs. CENTRAL BOARD OF DIRECT TAXES AND OTHERS
September 28, 2016
SHOBHNA RANI ALIAS SHOBI Vs. RAJINDER & ANR.
January 15, 2016
SHODHAN Vs. STATE OF HARYANA AND OTHERS
May 30, 2016
SHREE BALAJI TRANSPORT CORPORATION Vs. FOOD CORPORATION OF INDIA, PANCHKULA AND OTHERS
February 18, 2016
SHREE GOWSHALA COMMITTEE (REGD.), JAGADHRI Vs. MUNICIPAL CORPORATION, YAMUNA NAGAR
July 25, 2016
SHRI ADINATH AUTOMOTIVE Vs. HOUSING BOARD AND ORS.
February 29, 2016
SHRI CHANDER MOHAN AND ANOTHER Vs. SHRI KRIPAL SINGH
July 20, 2016
SHRI DEWAN SHIKSHA SAMITI Vs. NATIONAL FERTILIZERS LTD. AND OTHERS
July 4, 2016
SHRI GANESH FIRE EQUIPMENTS PVT. LTD. Vs. STATE OF PUNJAB AND ORS.
March 22, 2016
SHRI NAMDEV ARORA Vs. COMMISSIONER OF INCOME TAX, JALANDHAR AND ANOTHER
July 20, 2016
SHRI RAM GENERAL INSURANCE COMPANY LTD Vs. DALIJODH SINGH @ DALJOT SINGH AND OTHERS
January 8, 2016
SHRI RAM GENERAL INSURANCE COMPANY LTD. Vs. SHANTI LAL AND OTHERS
May 5, 2016
SHRI RAM GENERAL INSURANCE COMPANY LTD. Vs. SARISHTA DEVI AND ORS.
February 8, 2016
SHRI RISHI SAGAR Vs. COMMISSIONER OF INCOME TAX
March 28, 2016
SHRI SAI GROUP Vs. FOOD CORPORATION OF INDIA AND OTHERS
September 1, 2016
SHRI SAI GROUP Vs. FOOD CORPORATION OF INDIA AND ANOTHER
June 3, 2016
SHRIRAM GENERAL INSURANCE CO LTD Vs. POONAM CHADDHA AND OTHERS
January 20, 2016
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. PERMANENT LOK ADALAT AND ANOTHER
March 11, 2016
SHRIRAM TRANSPORT FINANCE CO. LTD. Vs. ASHWANI KUMAR
February 10, 2016
SHUBHNEET KAUR Vs. STATE OF PUNJAB AND OTHERS
April 6, 2016
SHWETA JASWAL AND ORS. Vs. STATE OF PUNJAB AND ORS.
February 27, 2016
SHYAM LAL VERMA AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
July 29, 2016
SHYAM RANI Vs. STATE OF PUNJAB AND ORS.
January 7, 2016
SHYAM SUNDER AND OTHERS Vs. STATE OF HARYANA AND OTHERS
January 15, 2016
SIKANDER Vs. STATE OF PUNJAB
July 8, 2016
SIKANDER PAL SINGH Vs. STATE OF PUNJAB AND OTHERS
July 25, 2016
SIKANDER SINGH Vs. STATE OF PUNJAB AND OTHERS
July 26, 2016
SIMAR KAUR AND OTHERS Vs. SUKHWANT SINGH AND OTHERS
February 4, 2016
SIMI AND ANOTHER Vs. JITENDER KUMAR AND OTHERS
March 11, 2016
SIMRAN ARORA Vs. CENTRAL BUREAU OF INVESTIGATION, SPECIAL CRIME-II, NEW DELHI
February 25, 2016
SIMRAN DHILLON Vs. STATE OF PUNJAB AND ANOTHER
September 7, 2016
SIMRAN KAUR Vs. STATE OF PUNJAB
May 23, 2016
SIMRANPREET KAUR @ PREETI Vs. HARBANS SINGH AND OTHERS
May 26, 2016
SINGLA BUILDERS AND PROMOTERS LIMITED Vs. THE STATE OF PUNJAB
January 21, 2016
SIYA RAM Vs. MANJEET KAUR AND OTHERS
February 1, 2016
SKS BEDI Vs. STATE OF HARYANA AND ORS
September 20, 2016
SKYLIGHT HOSPITALITY PRIVATE LIMITED Vs. STATE OF HARYANA AND OTHERS
April 26, 2016
SMT. BHUPA SHARMA Vs. STATE OF HARYANA AND OTHERS
August 23, 2016
SMT. JASWANT KAUR Vs. SATISH KUMAR AGGARWAL & OTHERS
April 25, 2016
SMT. KULWANT KAUR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
November 11, 2016
SMT. MAHENDRO @ MAHENDRO DEVI Vs. NARESH KUMAR AND OTHERS
March 2, 2016
SMT. MANJIT KAUR Vs. STATE OF PUNJAB AND OTHERS
May 4, 2016
SMT. MUKESH Vs. NAVEEN KUMAR
May 31, 2016
SMT. NEKI NALWA Vs. STATE OF PUNJAB AND OTHERS
July 8, 2016
SMT. PARVEEN BALA AND ANOTHER Vs. OM PARKASH (SINCE DECEASED) THROUGH HIS LRS AND ANOTHER
March 10, 2016
SMT. RAJ BALA Vs. CHARAN SINGH AND OTHERS
April 26, 2016
SMT. RAJ DULARI AND OTHERS Vs. RAM SARUP AND ANOTHER
September 27, 2016
SMT. RANO Vs. APPELLATE TRIBUNAL AND OTHERS
April 27, 2016
SMT. REKHA Vs. KURUKSHETRA UNIVERSITY AND OTHERS
February 9, 2016
SMT. SANTOSH DEVI Vs. STATE OF HARYANA AND OTHERS
July 15, 2016
SMT. SANTOSH KUMARI Vs. STATE OF HARYANA & OTHERS
August 5, 2016
SMT. SATWANT KAUR Vs. UT CHANDIGARH AND ANOTHER
February 8, 2016
SMT. SHALLU Vs. STATE OF HARYANA AND OTHERS
August 16, 2016
SMT. SUMAN Vs. MUKESH
February 25, 2016
SNEH LATA Vs. KRISHNA DEVI
May 10, 2016
SNEH LATA JAIN Vs. STATE OF HARYANA AND OTHERS
February 8, 2016
SOBHA RAM Vs. MOLU AND OTHERS
April 12, 2016
SOHAN LAL Vs. LAKHWINDER SINGH
May 30, 2016
SOHAN LAL Vs. SMT. VED KUMARI AND OTHERS
October 5, 2016
SOHAN LAL AND OTHERS Vs. UNION TERRITORY, CHANDIGARH
February 2, 2016
SOHAN SINGH Vs. SURJIT SINGH GREWAL
May 20, 2016
SOHAN SINGH AND ANOTHER Vs. SEWA SINGH
March 31, 2016
SOM DUTT AND OTHERS Vs. STATE OF HARYANA AND OTHERS
September 7, 2016
SOM NATH Vs. STATE OF HARYANA & OTHERS
August 24, 2016
SOM NATH AND ANOTHER Vs. PURAN SINGH AND OTHERS
October 4, 2016
SOM NATH AND OTHERS Vs. REGISTRAR COOPERATIVE SOCIETIES, PUNJAB AND OTHERS
November 8, 2016
SOM PAL Vs. STATE OF HARYANA
December 15, 2016
SOM PARKASH RISHI Vs. SHRI SATISH KUMAR AND OTHERS
September 28, 2016
SOM PRAKASH Vs. STATE OF HARYANA AND OTHERS
March 16, 2016
SOMBIR & OTHERS Vs. STATE OF HARYANA & OTHERS
May 28, 2016
SOMESH Vs. GULAB SINGH (SINCE DECEASED) AND ORS
May 31, 2016
SOMVIR SINGH Vs. STATE OF HARYANA AND OTHERS
April 22, 2016
SONEPAT CENTRAL COOPERATIVE BANK LIMITED THROUGH ITS MANAGING DIRECTOR Vs. INDER SINGH AND ANOTHER
October 22, 2016
SONI Vs. STATE OF PUNJAB
September 24, 2016
SONIA Vs. CHANDIGARH ADMINISTRATION AND OTHERS
January 21, 2016
SONIA Vs. HARMESH
February 26, 2016
SONIA BHATIA Vs. JAI GOPAL KOHLI (NOW DECEASED) THROUGH HIS LRS
December 19, 2016
SONIA SHARMA AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
July 8, 2016
SONIA SUHAG Vs. STATE OF HARYANA
February 5, 2016
SONOLOGIST ASSOCIATION OF PUNJAB Vs. UNION OF INDIA AND OTHERS
August 1, 2016
SONU Vs. STATE OF HARYANA & OTHERS
December 12, 2016
SONU AND ORS. Vs. STATE OF HARYANA
January 18, 2016
SONU KUMAR Vs. STATE OF HARYANA
March 1, 2016
SONU SINGH Vs. STATE OF HARYANA AND OTHERS
November 21, 2016
SPIRIT GLOBAL CONSTRUCTIONS PVT LTD Vs. MANAGING DIRECTOR, PEPSU ROAD TRANSPORT CORPORATION
February 5, 2016
SPORT KING INDIA LTD Vs. DALBEER SINGH
May 31, 2016
SRI PREM PROPERTIES (P) LIMITED Vs. SANDEEP AND ANOTHER
May 16, 2016
STAFF SELECTION COMMISSION Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS
January 7, 2016
STATE BANK OF INDIA Vs. S.B. ASSOCIATES AND ORS.
March 16, 2016
STATE BANK OF INDIA Vs. KARNAIL SINGH AND OTHERS
May 18, 2016
STATE BANK OF INDIA AND OTHERS Vs. AMIT GUPTA AND OTHERS
January 22, 2016
STATE BANK OF PATIALA Vs. GURINDER PAL SINGH
March 31, 2016
STATE BANK OF PATIALA Vs. M.R. MONIKA HOSIERY AND ORS.
March 22, 2016
STATE BANK OF PATIALA Vs. FEROZEPUR FOODS PRIVATE LIMITED AND ORS.
January 13, 2016
STATE BANK OF PATIALA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-I, CHANDIGARH AND ANOTHER
December 6, 2016
STATE BANK OF PATIALA Vs. GANESH METAL INDUSTRIES
September 27, 2016
STATE OF HARYANA Vs. KARNAL AGRICULTURAL INDUSTRIES LIMITED
February 15, 2016
STATE OF HARYANA Vs. NEELAM RANI
September 14, 2016
STATE OF HARYANA Vs. SANJAY
May 26, 2016
STATE OF HARYANA Vs. GURDEV SINGH @ DEV @ SAHAJ
February 23, 2016
STATE OF HARYANA Vs. LAKHMI AND OTHERS
August 23, 2016
STATE OF HARYANA Vs. DILBAG SINGH
October 25, 2016
STATE OF HARYANA Vs. ANAND PARKASH
July 12, 2016
STATE OF HARYANA AND ANOTHER Vs. ROHIT TALWAR AND OTHERS
February 11, 2016
STATE OF HARYANA AND ANOTHER Vs. SUDARSHAN KUMAR AND OTHERS
March 1, 2016
STATE OF HARYANA AND ANOTHER Vs. KRISHAN KUMAR VASHISHAT
May 18, 2016
STATE OF HARYANA AND ORS Vs. B D VIJ
November 21, 2016
STATE OF HARYANA AND ORS. Vs. BHARAT SINGH
January 6, 2016
STATE OF HARYANA AND OTHERS Vs. ASHOK KUMAR
March 2, 2016
STATE OF HARYANA AND OTHERS Vs. M/S DLF UTILITIES LTD. AND ANOTHER
September 5, 2016
STATE OF HARYANA AND OTHERS Vs. SUMIT
May 10, 2016
STATE OF MANIPUR AND OTHERS Vs. DRUCKGRAFTEN INDIA LIMITED AND OTHERS
May 25, 2016
STATE OF PUNJAB Vs. OM SHANTI STEEL INDUSTRIES
March 16, 2016
STATE OF PUNJAB Vs. KIRANBIR SINGH KANG AND ORS.
January 11, 2016
STATE OF PUNJAB Vs. LAL SINGH
December 12, 2016
STATE OF PUNJAB Vs. SANGITA SHARMA
March 18, 2016
STATE OF PUNJAB Vs. SWARAN SINGH AND OTHERS
August 10, 2016
STATE OF PUNJAB Vs. SDB INFRASTRUCTURE PRIVATE LIMITED, NEW DELHI & OTHERS
July 23, 2016
STATE OF PUNJAB Vs. RAJ SINGH AND OTHERS
September 14, 2016
STATE OF PUNJAB AND ANOTHER Vs. JASWINDER SINGH
February 26, 2016
STATE OF PUNJAB AND ORS. Vs. MANJIT KAUR AND ORS.
March 4, 2016
STATE OF PUNJAB AND ORS. Vs. GURMIT SINGH
January 13, 2016
STATE OF PUNJAB AND ORS. Vs. SUSHIL KUMAR AND ORS.
January 5, 2016
STATE OF PUNJAB AND ORS. Vs. BALWINDER SINGH
January 13, 2016
STATE OF PUNJAB AND ORS. Vs. CHARAN DASS
January 13, 2016
STATE OF PUNJAB AND ORS. Vs. SURJIT SINGH
January 8, 2016
STATE OF PUNJAB AND OTHERS Vs. SUNEET VERMA
August 3, 2016
STATE OF PUNJAB AND OTHERS Vs. A.P. SHARMA AND OTHERS
August 31, 2016
STATE OF PUNJAB AND OTHERS Vs. SAT PAL AND ANOTHER
August 11, 2016
STEEL AUTHORITY OF INDIA AND ANOTHER Vs. STEEL STRIPS INFRASTRUCTURE LIMITED
May 24, 2016
SUBA SINGH Vs. STATE OF HARYANA AND OTHERS
May 4, 2016
SUBASH CHANDER Vs. STATE OF HARYANA AND OTHERS
April 22, 2016
SUBASH CHANDER AND OTHERS Vs. STATE OF PUNJAB
February 10, 2016
SUBASH SINGH Vs. KARNAIL SINGH
November 7, 2016
SUBE SINGH Vs. MANOJ
January 19, 2016
SUBE SINGH Vs. BHUP SINGH
April 8, 2016
SUBE SINGH AND OTHERS Vs. YAMIN AND OTHERS
January 8, 2016
SUBEDAR MAJOR JANAK RAJ (RETD.) Vs. STATE OF HARYANA AND ANOTHER
September 16, 2016
SUBHASH Vs. STATE INFORMATION COMMISSION, HARYANA
July 26, 2016
SUBHASH Vs. MANJU DEVI AND OTHERS
February 18, 2016
SUBHASH @ CHOKA AND ANOTHER Vs. HANUMAN SINGH AND ANOTHER
January 21, 2016
SUBHASH AGGARWAL Vs. NARINDER SINGH & CO ETC
May 20, 2016
SUBHASH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
August 26, 2016
SUBHASH CHAND Vs. JAGDISH RAI
November 7, 2016
SUBHASH CHAND Vs. GRAM PANCHAYAT AND OTHERS
January 14, 2016
SUBHASH CHAND Vs. GURBAX AND OTHERS
February 23, 2016
SUBHASH CHAND AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
August 11, 2016
SUBHASH CHAND SHARMA Vs. UNION OF INDIA
May 19, 2016
SUBHASH CHANDER Vs. DIVISIONAL FOREST OFFICER AND OTHERS
April 1, 2016
SUBHASH CHANDER Vs. STATE OF HARYANA AND OTHERS
September 9, 2016
SUBHASH CHANDER Vs. PRESIDING OFFICER, LABOUR COURT, PANIPAT AND OTHERS
September 7, 2016
SUBHASH CHANDER & OTHERS Vs. STATE OF PUNJAB
January 5, 2016
SUBHASH CHANDER KHULLAR Vs. STATE OF PUNJAB AND OTHERS
November 30, 2016
SUBHASH KALIA Vs. ABNASH CHANDER MAHAJAN AND OTHERS
May 23, 2016
SUBHASH KUMAR Vs. STATE OF PUNJAB
January 12, 2016
SUBHASH KUMARI Vs. STATE OF HARYANA AND OTHERS
August 31, 2016
SUBHASH MAHAJAN Vs. STATE OF PUNJAB AND ORS.
January 22, 2016
SUBHASH MEHRA Vs. S N SUNEJA AND ANOTHER
February 16, 2016
SUCHA SINGH LANGAH Vs. STATE OF PUNJAB
December 21, 2016
SUCHA SINGH SANDHU Vs. APPELLATE TRIBUNAL
January 22, 2016
SUCHITA DHULL Vs. STATE OF HARYANA AND ORS.
February 12, 2016
SUDARSHAN KUMAR Vs. STATE OF HARYANA
April 8, 2016
SUDARSHAN KUMAR SHARMA Vs. STATE OF PUNJAB AND ANOTHER
June 2, 2016
SUDERSHAN NAYYAR AND ORS. Vs. STATE OF PUNJAB AND ORS.
January 21, 2016
SUDESH BALA AND OTHERS Vs. JAGTAR SINGH AND OTHERS
February 9, 2016
SUDESH GARG Vs. MAHINDER GARG
January 12, 2016
SUDESH KUMAR Vs. RAMJILAL AND OTHERS
March 30, 2016
SUDESH KUMARI Vs. DARSHANA DEVI
January 11, 2016
SUDESH KUMARI AND OTHERS Vs. STATE OF HARYANA AND OTHERS
January 13, 2016
SUDESH RANI Vs. SANDEEP BANSAL AND ANOTHER
October 24, 2016
SUDESH RANI Vs. STATE OF PUNJAB AND OTHERS
February 15, 2016
SUDHA AND OTHERS Vs. LAKHBIR SINGH AND OTHERS
February 26, 2016
SUDHA RANI Vs. STATE OF PUNJAB AND OTHERS
August 9, 2016
SUDHA RANI AND OTHERS Vs. UDAI SINGH AND OTHERS
March 22, 2016
SUGHAR SINGH AND OTHERS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
January 18, 2016
SUJAN SINGH SANGWAN Vs. UNION OF INDIA AND ANOTHER
October 3, 2016
SUKH PAL AND ANOTHER Vs. GRAM PANCHAYAT OF VILL MAHESHPUR AND OTHERS
August 12, 2016
SUKHA SINGH Vs. YASHPAL SINGH
January 8, 2016
SUKHBIR AND OTHERS Vs. CHANDER
April 7, 2016
SUKHBIR KAUR Vs. STATE OF HARYANA AND OTHERS
February 10, 2016
SUKHBIR KAUR Vs. BALWANT SINGH AND ANOTHER
May 25, 2016
SUKHBIR SINGH Vs. STATE OF PUNJAB
February 17, 2016
SUKHBIR SINGH Vs. STATE OF HARYANA
July 15, 2016
SUKHBIR SINGH Vs. MANDEEP KAUR
May 16, 2016
SUKHBIR SINGH Vs. STATE OF PUNJAB AND OTHERS
May 12, 2016
SUKHBIR SINGH Vs. STATE OF HARYANA
September 6, 2016
SUKHBIR SINGH ALIAS KALA Vs. STATE OF PUNJAB
March 3, 2016
SUKHDARSHAN SINGH Vs. HARMEL SINGH
March 11, 2016
SUKHDARSHAN SINGH @ DARSHI AND ANOTHER Vs. STATE OF PUNJAB
August 12, 2016
SUKHDEEP SINGH AND ORS. Vs. CENTRAL BUREAU OF INVESTIGATION
January 13, 2016
SUKHDEI Vs. STATE OF HARYANA AND OTHERS
July 12, 2016
SUKHDEV SINGH Vs. STATE OF PUNJAB AND OTHERS
August 10, 2016
SUKHDEV SINGH Vs. JAGTAR SINGH
April 5, 2016
SUKHDEV SINGH Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE
October 18, 2016
SUKHDEV SINGH Vs. STATE OF PUNJAB & ORS
July 8, 2016
SUKHDEV SINGH Vs. NIRMAL SINGH
January 27, 2016
SUKHDEV SINGH Vs. JAGGA SINGH
December 16, 2016
SUKHDEV SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
March 21, 2016
SUKHDEV SINGH AND ORS. Vs. STATE OF PUNJAB
January 11, 2016
SUKHDEV SINGH FAUJI Vs. STATE OF PUNJAB
September 5, 2016
SUKHDEV SINGH SANDHU Vs. PUNJAB STATE POWER CORPORATION LIMITED, PATIALA
September 1, 2016
SUKHJINDER PAL SINGH Vs. STATE OF PUNJAB AND ORS.
April 27, 2016
SUKHJINDER SINGH Vs. FINANCIAL COMMISSIONER, PUNJAB AND OTHERS
September 23, 2016
SUKHJINDER SINGH & OTHERS Vs. STATE OF PUNJAB
September 19, 2016
SUKHJIT CHOUDHARY Vs. STATE OF HARYANA
September 6, 2016
SUKHJIT SINGH Vs. KAAKAN RAM @ SADHU RAM AND ANOTHER
September 22, 2016
SUKHJIT SINGH @ SUKHA Vs. STATE OF PUNJAB
October 5, 2016
SUKHMINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
November 10, 2016
SUKHPAL Vs. STATE OF HARYANA
May 11, 2016
SUKHPAL KAUR Vs. ARUN KUMAR
January 8, 2016
SUKHPREET SINGH BEDI Vs. STATE OF PUNJAB AND ANOTHER
February 11, 2016
SUKHVINDER SINGH Vs. COMMISSIONER OF INCOME TAX, KARNAL
July 21, 2016
SUKHWANT SINGH Vs. PUNJAB STATE POWER CORPORATION & ORS.
September 15, 2016
SUKHWANT SINGH GILL Vs. STATE OF PUNJAB AND OTHERS
November 4, 2016
SUKHWINDER AND ANOTHER Vs. BALWINDER SINGH AND OTHERS
June 2, 2016
SUKHWINDER BAINS KALA & ANR Vs. STATE OF PUNJAB & ANR
January 12, 2016
SUKHWINDER KAUR Vs. STATE OF PUNJAB AND OTHERS
July 20, 2016
SUKHWINDER KAUR Vs. STATE OF PUNJAB
June 10, 2016
SUKHWINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
September 8, 2016
SUKHWINDER SINGH Vs. SUPERINTENDING ENGINEER, SIRHIND CANAL, LUDHIANA
December 2, 2016
SUKHWINDER SINGH & OTHERS Vs. STATE OF PUNJAB & OTHERS
April 29, 2016
SUKHWINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
September 6, 2016
SUKHWINDER SINGH AND OTHERS Vs. SHAILLINDER SINGH AND OTHERS
April 7, 2016
SULAKHAN SINGH @ GHIDDI Vs. STATE OF PUNJAB
September 15, 2016
SULEKH CHAND AND ORS. Vs. RAM KUMAR AND ORS.
January 28, 2016
SULOCHNA Vs. JASBIR SINGH AND ORS.
April 5, 2016
SULTAN AND ANOTHER Vs. STATE OF HARYANA
April 26, 2016
SULTAN SINGH Vs. STATE OF HARYANA AND OTHERS
August 8, 2016
SUMAN Vs. DALBIR
March 31, 2016
SUMAN Vs. RAJBALA AND OTHERS
January 27, 2016
SUMAN Vs. VEENA RANI
March 28, 2016
SUMAN @ BABU AND ANR Vs. STATE OF HARYANA
May 11, 2016
SUMAN AND OTHERS Vs. SOMVEER AND OTHERS
April 27, 2016
SUMAN DEVI Vs. STATE OF HARYANA AND OTHERS
May 24, 2016
SUMAN JYOTI AND ORS. Vs. MANOJ KUMAR AND ORS.
January 12, 2016
SUMAN RANI Vs. STATE OF HARYANA & ORS
September 22, 2016
SUMAN SINGLA Vs. STATE OF HARYANA AND ANOTHER
March 4, 2016
SUMANJEET KAUR Vs. STATE OF PUNJAB AND OTHERS
January 14, 2016
SUMEET BAJWA Vs. STATE OF PUNJAB AND ORS.
January 12, 2016
SUMIT Vs. UNION OF INDIA AND OTHERS
November 15, 2016
SUMIT GUPTA Vs. STATE OF HARYANA
May 24, 2016
SUMIT PASSI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 22, 2016
SUMIT SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS
November 21, 2016
SUMITRA BAI AND OTHERS Vs. UNION OF INDIA
August 10, 2016
SUMITRA DEVI Vs. STATE OF HARYANA AND OTHERS
February 8, 2016
SUMUNDRI DEVI AND OTHERS Vs. RANDHIR SINGH AND OTHERS
July 13, 2016
SUNDER @ KALA Vs. STATE OF HARYANA
December 19, 2016
SUNDER LAL Vs. STATE OF HARYANA
June 2, 2016
SUNDER SINGH Vs. PRABHU DAYAL ETC
February 3, 2016
SUNEET VERMA Vs. STATE OF PUNJAB
May 30, 2016
SUNIL Vs. STATE OF HARYANA
May 18, 2016
SUNIL Vs. STATE OF HARYANA
March 22, 2016
SUNIL @ SHILU Vs. STATE OF HARYANA AND OTHERS
September 27, 2016
SUNIL BAKSHI Vs. CHANDIGARH HOUSING BOARD AND OTHERS
July 26, 2016
SUNIL KUMAR Vs. STATE OF HARYANA AND OTHERS
January 27, 2016
SUNIL KUMAR Vs. PAPPU ALIAS OM PARKASH AND OTHERS
March 2, 2016
SUNIL KUMAR Vs. FINANCIAL COMMISSIONER (REVENUE), PUNJAB AND OTHERS
November 16, 2016
SUNIL KUMAR Vs. STATE OF HARYANA AND OTHERS
May 30, 2016
SUNIL KUMAR AND ORS. Vs. LIFE INSURANCE CORPORATION OF INDIA
March 18, 2016
SUNIL KUMAR AND ORS. Vs. CENTRAL BUREAU OF INVESTIGATION AND ORS.
February 11, 2016
SUNIL KUMAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
May 13, 2016
SUNIL KUMAR GUPTA Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-II, AMRITSAR
September 27, 2016
SUNIL RANA Vs. STATE OF HARYANA & OTHERS
August 11, 2016
SUNIL SPINNERS Vs. BAJRANGI PARSAD
February 24, 2016
SUNITA ALIAS SHALU AND OTHERS Vs. KRISHAN KUMAR AND OTHERS
September 8, 2016
SUNITA AND ANOTHER Vs. NATIONAL INSURANCE COMPANY LTD AND OTHERS
April 12, 2016
SUNITA AND ORS. Vs. SDO, DHBVNL AND ORS.
January 13, 2016
SUNITA AND OTHERS Vs. JAGSIR AND OTHERS
January 20, 2016
SUNITA AND OTHERS Vs. DHBVN AND OTHERS
December 1, 2016
SUNITA DEVI Vs. STATE OF PUNJAB AND ORS.
February 15, 2016
SUNITA KUMARI Vs. STATE OF HARYANA AND ANOTHER
September 15, 2016
SUNITA MAUDGIL AND OTHERS Vs. UNION OF INDIA
October 18, 2016
SUNITA RANI Vs. STATE OF PUNJAB AND OTHERS
February 9, 2016
SUNITA RANI Vs. MANJIT SINGH
July 11, 2016
SUNNY Vs. STATE OF PUNJAB
June 9, 2016
SUNNY TALWAR ALIAS SUNNY Vs. STATE OF PUNJAB
May 26, 2016
SUPER MULTICOLOR PRINTERS PVT LTD Vs. UNION TERRITORY, CHANDIGARH AND ANOTHER
March 1, 2016
SUPER PUBLICITY PVT. LTD., CHANDIGARH Vs. CHANDIGARH HOUSING BOARD, CHANDIGARH AND ANOTHER
July 27, 2016
SUPREME CASTINGS LTD Vs. JOINT DIRECTOR GENERAL OF FOREIGN TRADE, GREEN FIELD, LUDHIANA AND ANOTHER
August 17, 2016
SURAJ BHAN AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
July 22, 2016
SURAJ BUS SERVICE AND ANOTHER Vs. JOINT STATE TRANSPORT COMMISSIONER AND OTHERS
September 26, 2016
SURAJMAL Vs. STATE OF HARYANA AND OTHERS
July 12, 2016
SURAT SINGH Vs. DALBIR KAUR AND OTHERS
September 2, 2016
SURENDER Vs. SUSHMA
May 30, 2016
SURENDER Vs. STATE OF HARYANA
June 1, 2016
SURENDER Vs. RAJBALA @ RAJKUMARI AND OTHERS
April 22, 2016
SURENDER KUMAR Vs. STATE OF HARYANA & ANOTHER
September 2, 2016
SURENDER PAL Vs. STATE OF PUNJAB AND OTHERS
October 27, 2016
SURENDER PAUL Vs. CIT, CHANDIGARH
January 18, 2016
SURENDER SINGH TAXAK Vs. FOOD CORPORATION OF INDIA AND ORS.
March 29, 2016
SURESH @ MAHESHA Vs. STATE OF HARYANA
November 21, 2016
SURESH @ TITTU Vs. STATE OF HARYANA
August 2, 2016
SURESH BHARDWAJ Vs. STATE OF HARYANA AND OTHERS
May 17, 2016
SURESH CHAND AND OTHERS Vs. STATE OF HARYANA AND OTHERS
January 14, 2016
SURESH CHAND GUPTA Vs. STATE OF HARYANA
September 28, 2016
SURESH JAIN AND OTHERS Vs. UNION TERRITORY, CHANDIGARH AND OTHERS
January 11, 2016
SURESH KUMAR Vs. MAALA RAM
January 12, 2016
SURESH KUMAR Vs. STATE OF HARYANA
March 17, 2016
SURESH KUMAR Vs. STATE OF HARYANA
April 1, 2016
SURESH KUMAR AND ANOTHER Vs. JAI SINGH AND OTHERS
March 28, 2016
SURESH KUMAR AND OTHERS Vs. FINANCIAL COMMISSIONER, REVENUE, DEPARTMENT, HARYANA AND OTHERS
May 31, 2016
SURESH KUMAR VERMA Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL & LABOUR COURT, U.T. CHANDIGARH
December 23, 2016
SURESH MITTAL Vs. MAHARAJA AGRASEN INSTITUTE OF MEDICAL RESEARCH AND EDUCATION, AGROHA, HISAR AND ANOTHER
September 8, 2016
SURESH SETH Vs. BANARSI DASS SHARMA
May 10, 2016
SURINDER @ MAHENDER Vs. STATE OF PUNJAB AND ANOTHER
January 11, 2016
SURINDER GARG Vs. STATE OF PUNJAB
April 12, 2016
SURINDER KAUR Vs. SUKHWINDER KAUR
March 22, 2016
SURINDER KAUR Vs. PRESIDING OFFICER, LABOUR COURT, BHATINDA AND OTHERS
May 25, 2016
SURINDER KAUR Vs. STATE OF PUNJAB
March 29, 2016
SURINDER KAUR AND OTHERS Vs. KRORE SINGH AND OTHERS
May 12, 2016
SURINDER KUMAR Vs. STATE OF PUNJAB AND ANOTHER
November 9, 2016
SURINDER KUMAR Vs. CENTRAL BUREAU OF INVESTIGATION AND ANOTHER
February 15, 2016
SURINDER KUMAR Vs. SAVITRI DEVI
September 14, 2016
SURINDER KUMAR @ SURJAN Vs. MAHANT GOMATI DASS
July 28, 2016
SURINDER PAL Vs. STATE OF PUNJAB AND OTHERS
April 8, 2016
SURINDER PAL Vs. STATE OF PUNJAB
February 9, 2016
SURINDER PAL @ BITTU & ORS Vs. STATE OF PUNJAB
August 22, 2016
SURINDER PAL SINGH Vs. MANDEEP KAUR
February 26, 2016
SURINDER SAINI Vs. SIMMI SAINI AND OTHERS
December 6, 2016
SURINDER SINGH Vs. STATE OF PUNJAB
May 23, 2016
SURINDER SINGH Vs. STATE OF HARYANA
January 8, 2016
SURINDER SINGH Vs. BALWANT SINGH (DEAD) THROUGH LRS AND OTHERS
October 7, 2016
SURINDER SINGH Vs. STATE OF HARYANA & ORS
January 20, 2016
SURINDER SINGH @ HAPPY AND ANOTHER Vs. STATE OF PUNJAB
February 24, 2016
SURINDER SINGH AND ANOTHER Vs. NIRMAL SINGH AND OTHERS
February 15, 2016
SURINDER SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
January 28, 2016
SURINDER SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS
July 22, 2016
SURINDER SINGH AND OTHERS Vs. JOINT DEVELOPMENT COMMISSIONER/SPECIAL SECRETARY, PUNJAB GOVERNMENT AND OTHERS
September 15, 2016
SURINDER SOOD Vs. COLLECTOR (ADC) LUDHIANA AND OTHERS
May 25, 2016
SURINDER VERMA Vs. SANTOSH SINGHAL AND ORS.
January 11, 2016
SURJEET BAHADUR KHURANIA Vs. COMMISSIONER OF INCOME TAX, KARNAL
September 22, 2016
SURJEET SINGH Vs. FINANCIAL COMMISSIONER (REVENUE) AND ANOTHER
May 16, 2016
SURJEET SINGH Vs. KULJEET KAUR
April 21, 2016
SURJI DEVI AND OTHERS Vs. RANDHIR SINGH AND OTHERS
May 16, 2016
SURJIT KAUR Vs. STATE OF PUNJAB AND OTHERS
September 8, 2016
SURJIT KAUR Vs. GURNAM SINGH
August 10, 2016
SURJIT KAUR Vs. STATE OF PUNJAB AND OTHERS
August 16, 2016
SURJIT KAUR Vs. JASWANT SINGH
December 15, 2016
SURJIT KAUR Vs. RAJWINDER SINGH AND OTHERS
August 8, 2016
SURJIT KAUR AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
October 20, 2016
SURJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
February 17, 2016
SURJIT SINGH Vs. PUNJAB STATE COLLECTOR, LUDHIANA AND OTHERS
February 10, 2016
SURJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
August 17, 2016
SURJIT SINGH Vs. STATE OF PUNJAB & ORS
December 21, 2016
SURJIT SINGH Vs. STATE OF PUNJAB
January 29, 2016
SURJIT SINGH Vs. STATE OF HARYANA AND OTHERS
August 1, 2016
SURJIT SINGH Vs. STATE OF PUNJAB & OTHERS
March 31, 2016
SURJIT SINGH AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
November 7, 2016
SURJIT SINGH AND ANOTHER Vs. RAVISHER SINGH AND ORS
January 12, 2016
SURJIT SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
February 24, 2016
SURJIT SINGH RANDHAWA Vs. PANJAB UNIVERSITY CHANDIGARH AND OTHERS
September 22, 2016
SURJIT SINGH SANDHU Vs. MOHINDER SINGH AND ANOTHER
February 4, 2016
SURYASNATA DAS AND ANOTHER Vs. NISHIKANT DAS
September 8, 2016
SUSHAM SINGLA Vs. COMMISSIONER OF INCOME TAX
December 23, 2016
SUSHIL KUMAR Vs. STATE OF PUNJAB AND ORS.
January 5, 2016
SUSHIL KUMAR Vs. TR ENTERPRISES AND ANOTHER
January 6, 2016
SUSHIL KUMAR Vs. SUDESH PRASHAR
May 4, 2016
SUSHIL KUMAR & ANR. Vs. STATE OF PUNJAB & ORS.
September 19, 2016
SUSHILA ALIAS SHEELA Vs. CHARAN KAUR AND OTHERS
February 10, 2016
SUSHMA Vs. KAPIL @ SAHIL BANSAL
March 16, 2016
SUSHMA @ SIMMI Vs. CENTRAL BUREAU OF INVESTIGATION
October 18, 2016
SUSHMA DEVI AND ANOTHER Vs. KULBIR SINGH & ORS.
December 20, 2016
SUSHMA KUMARI Vs. STATE OF HARYANA AND OTHERS
September 8, 2016
SUSHMA RANI Vs. STATE OF PUNJAB AND ORS.
February 24, 2016
SUWA LAL Vs. CEMENT CORPORATION OF INDIA LIMITED & ANOTHER
May 16, 2016
SUZ-DENT (INDIA) PVT LTD Vs. STATE OF HARYANA AND OTHERS
January 15, 2016
SWARAN JYOTI, EWS COOPERATIVE GROUP HOUSING SOCIETY Vs. STATE OF HARYANA AND ORS.
February 24, 2016
SWARAN KAUR & ANR Vs. STATE OF PUNJAB & ANR
July 22, 2016
SWARAN KAUR KALIA Vs. STATE OF PUNJAB AND ANOTHER
August 3, 2016
SWARAN SINGH Vs. LAND ACQUISITION COLLECTOR, JALANDHAR IMPROVEMENT TRUST
May 4, 2016
SWARAN SINGH Vs. ASHOK KUMAR AND OTHERS
December 16, 2016
SWARAN SINGH AND ORS. Vs. RAGHBIR SINGH AND ORS.
January 19, 2016
SWARAN SINGH AND OTHERS Vs. SURJIT SINGH AND OTHERS
May 23, 2016
SWARAN SINGH AND SONS AND ANOTHER Vs. AMRITSAR SEWA SAMITI
November 4, 2016
SWARANJIT SINGH Vs. UNION OF INDIA AND OTHERS
September 29, 2016
SWARN CHAND Vs. STATE OF PUNJAB & ORS.
January 11, 2016
SWARN SINGH Vs. COMMISSIONER OF INCOME TAX
November 10, 2016
SWARNO AND ANOTHER Vs. AMRIT PAL SINGH AND ANOTHER
June 2, 2016
SWEETY Vs. RAKESH KUMAR
May 20, 2016
TAHIR HASAN Vs. STATE OF HARYANA & OTHERS
March 18, 2016
TAJBIR SINGH @ ROSHI Vs. STATE OF PUNJAB
September 23, 2016
TALAB MASIH Vs. RAJ KAUR
October 5, 2016
TALWANDI SABO POWER LIMITED AND ANOTHER Vs. SEPCO ELECTRIC POWER CONSTRUCTION CORPORATION AND ANOTHER
May 17, 2016
TALWINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
April 12, 2016
TARA CHAND Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM LIMITED AND OTHERS
September 1, 2016
TARA CHAND Vs. RAGHUNATH & OTHERS
April 5, 2016
TARA HANDA Vs. AMARJIT NANGLOO AND OTHERS
May 20, 2016
TARA SINGH Vs. TEJ KAUR
March 31, 2016
TARA SINGH PROP, M/S RAJDEEP BUS SERVICE GT ROAD, KHANNA Vs. ITO WARD III KHANNA
January 11, 2016
TARANDEEP SINGH Vs. SUBASH CHANDER
October 18, 2016
TARANDEEP SINGH Vs. STATE OF PUNJAB
December 21, 2016
TARAWANTI Vs. STATE OF PUNJAB
December 23, 2016
TARIF SINGH Vs. STATE OF HARYANA AND ANOTHER
February 11, 2016
TARLOK KUMAR MESS CONTRACTOR Vs. STATE OF PUNJAB
June 2, 2016
TARSEM LAL Vs. FINANCIAL COMMISSIONER (REVENUE), PUNJAB AND OTHERS
May 11, 2016
TARSEM LAL Vs. SOHAN LAL AND ORS.
January 18, 2016
TARSEM SINGH Vs. STATE OF PUNJAB
September 6, 2016
TARSEM SINGH @ SHERU Vs. STATE OF PUNJAB
January 7, 2016
TARSEM SINGLA Vs. THE DCIT, CENTRAL CIRCLE III, LUDHIANA
February 18, 2016
TARUN BHARDWAJ Vs. KUSUM LATA
August 9, 2016
TARUN KUMAR Vs. STATE OF PUNJAB AND ANOTHER
February 3, 2016
TATA TELESERVICES LIMITED Vs. PAWAN AGGARWAL AND ANOTHER
May 19, 2016
TECHNICO AGRI SCIENCES LIMITED Vs. THE STATE OF PUNJAB AND OTHERS
July 4, 2016
TEJ KAUR Vs. JITA SINGH AND ORS.
April 29, 2016
TEJ MAAN SINGH Vs. LALITA GREWAL
May 28, 2016
TEJ PARKASH Vs. STATE OF PUNJAB
August 3, 2016
TEJ SINGH Vs. KRISHAN AND OTHERS
January 22, 2016
TEJA RAM AND ANOTHER Vs. UNITED INDIA INSURANCE CO. LTD. AND ANOTHER
May 12, 2016
TEJA SINGH Vs. PRITAM SINGH AND ORS.
April 27, 2016
TEJBIR Vs. ANITA
October 26, 2016
TEJINDER KAUR Vs. STATE OF PUNJAB AND ANOTHER
October 4, 2016
TEJINDER KAUR AND ORS. Vs. STATE OF PUNJAB AND ORS.
January 21, 2016
TEJINDER SINGH Vs. HARVINDER SINGH AND OTHERS
February 24, 2016
TEJINDER SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
March 17, 2016
TEK CHAND AND ANOTHER Vs. CHANDERWATI
May 11, 2016
TEK CHAND AND OTHERS Vs. PUNJAB AND HARYANA AND HIGH COURT AND ANOTHER
January 20, 2016
TEK CHAND JINDAL AND ORS Vs. STATE OF HARYANA & ANR.
November 7, 2016
TELU RAM AND ORS. Vs. DERA BABA GURU BRAHMA NAND AND ORS.
February 26, 2016
THAPAR POLYTECHNIC COLLEGE, PATIALA Vs. PUNJAB STATE BOARD OF TECHNICAL EDUCATION
May 27, 2016
THE AJNALA COOPERATIVE SUGAR MILLS LTD. Vs. THE PRESIDING OFFICER, LABOUR COURT, AMRITSAR AND ANOTHER
September 15, 2016
THE ALAKNANDA COOPERATIVE GROUP HOUSING SOCIETY LTD. AND ANOTHER Vs. FINANCIAL COMMISSIONER, COOPERATION AND PRINCIPAL SECRETARY TO GOVT. HARYANA AND OTHERS
July 14, 2016
THE CHINTPURNI MEDICAL COLLEGE Vs. UNION OF INDIA AND ORS.
April 7, 2016
THE COMMISSIONER OF INCOME TAX (TDS)-I Vs. STATE BANK OF PATIALA
February 8, 2016
THE COMMISSIONER OF INCOME TAX I Vs. BALAK CAPITAL PRIVATE LIMITED
February 10, 2016
THE COMMISSIONER OF INCOME TAX, PATIALA Vs. M/S RAM KUMAR, GOVT. CONTRACTOR
July 14, 2016
THE COMMISSIONER OF INCOME TAX-II, CHANDIGARH Vs. PUNJAB AGRO FOOD GRAINS CORPORATION LTD.
January 28, 2016
THE DEPUTY COMMISSIONER OF INCOME TAX Vs. REGISTRAR OF COMPANIES AND ORS.
March 11, 2016
THE DIRECTOR, POST GRADUATE INSTITUTE OF MEDICAL EDUCATION & RESEARCH, CHANDIGARH AND ORS. Vs. THE CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH AND ORS.
January 13, 2016
THE DISTRICT COOPERATIVE UNION, AMRITSAR Vs. THE PRESIDING OFFICER AND ORS.
January 18, 2016
THE DIVISIONAL MANAGER, CHANDIGARH TRANSPORT UNDERTAKING, CHANDIGARH Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL & LABOUR COURT, UNION TERRITORY CHANDIGARH AND ANOTHER
December 9, 2016
THE GENERAL MANAGER, TELECOM, BSNL TELECOM DISTRICT FEROZEPUR Vs. PRESIDING OFFICER, CENTRAL GOVT. INDUSTRIAL TRIBUNAL
August 8, 2016
THE GRANGAN MULTIPURPOSE COOP. AGRICULTURAL SERVICE SOCIETY LTD. Vs. STATE OF PUNJAB AND ANOTHER
August 31, 2016
THE GURGAON SCHEDULED CASTE AND VIMUKTA AGRICULTURE THRIFT AND CREDIT SOCIETY LTD. Vs. PAWAN AND ORS.
February 1, 2016
THE HISAR SHIV SHAKTI CO-OPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. STATE OF HARYANA AND ORS.
January 12, 2016
THE INSPECTOR GENERAL OF PRISON & JAIL-CUM-DEPUTY COMMISSIONER Vs. RICHHPAL SINGH AND ORS.
January 28, 2016
THE MALWA INDUSTRIAL AND MARKETING AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
September 14, 2016
THE NAKODAR COOPERATIVE SUGAR MILLS LIMITED Vs. THE EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL AND ANOTHER
May 17, 2016
THE NATIONAL INSURANCE COMPANY LIMITED Vs. BALBIR SINGH AND ANOTHER
February 11, 2016
THE NEW INDIA ASSURANCE CO. LTD. Vs. ANAND SARUP RAMESH KUMAR
January 7, 2016
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. KULDEEP KAUR AND OTHERS
May 11, 2016
THE ORIENTAL INSURANCE CO. LTD. Vs. KRISHANA AND ORS.
February 10, 2016
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. SASHI CHOPRA AND ORS.
January 7, 2016
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. INDRO AND ORS.
January 8, 2016
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. KRISHAN SINGH AND OTHERS
May 27, 2016
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. PREMWATI AND ORS.
February 27, 2016
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. R.K. DOGRA @ RAJINDER KUMAR
May 18, 2016
THE ORIENTAL INSURANCE COMPANY LTD. Vs. M/S. P.S. LOGISTICS AND ANOTHER
September 2, 2016
THE ORIENTAL INSURANCE COMPANY LTD. Vs. ADARSH SHARMA AND ORS.
March 10, 2016
THE PR. COMMISSIONER OF INCOME TAX Vs. IHG IT SERVICES (INDIA) PVT. LTD.
December 5, 2016
THE PR. COMMISSIONER OF INCOME TAX 3 Vs. S.S. FOOD INDUSTRIES
January 11, 2016
THE PRINCIPAL COMMISSIONER OF INCOME TAX I, CHANDIGARH Vs. EMPIRE PACKAGE PVT. LIMITED
January 12, 2016
THE PUNJAB STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LTD. Vs. M/S LUXMI RICE MILLS, AHMEDGARH AND ANOTHER
January 27, 2016
THE RAIL COACH FACTORY EMPLOYEES PRIMARY COOP CONSUMER STORE LTD. Vs. THE STATE INFORMATION COMMISSION PUNJAB AND OTHERS
October 3, 2016
THE STATE OF HARYANA Vs. NARENDRA SINGH YADAV
April 1, 2016
THE STATE OF PUNJAB Vs. JOGINDER SINGH
April 8, 2016
THE STATE OF PUNJAB & ORS. Vs. SMT. SHINDO & ANR.
August 22, 2016
THE STATE OF PUNJAB AND OTHERS Vs. GURCHARAN SINGH AND OTHERS
May 9, 2016
THE TRIBUNE TRUST Vs. COMMISSIONER OF INCOME TAX, CHANDIGARH
December 23, 2016
THE UNION TERRITORY OF CHANDIGARH AND ANOTHER Vs. JASWINDER KAUR AND OTHERS
July 11, 2016
THE VISHKARMA INDERGARH CO Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION AND OTHERS
November 18, 2016
THEIN DAM WORKERS UNION Vs. STATE OF PUNJAB AND ORS.
February 27, 2016
THUKRAL REGAL SHOES Vs. COMMISSIONER OF INCOME TAX -I, CHANDIGARH
July 21, 2016
TILAK RAJ Vs. STATE OF HARYANA
April 6, 2016
TILAK RAM BABU RAM PVT. LTD. Vs. STATE OF HARYANA AND ORS.
January 29, 2016
TIRATH KAUR AND ANOTHER Vs. JASWANT SINGH AND OTHERS
May 26, 2016
TORQUE CARS PVT. LTD [TCPL] CHANDIGARH Vs. PUNJAB AND SIND BANK AND ANOTHER
May 16, 2016
TOSHI DEVI AND ANOTHER Vs. SURINDER SINGH @ CHHINDI AND OTHERS
February 18, 2016
TOWN IMPROVEMENT TRUST, PATHANKOT Vs. MULAKH RAJ AND OTHERS
January 14, 2016
TRIDENT INFOTECH CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX, LUDHIANA AND ANOTHER
April 27, 2016
TRUST SHIVALA RAM KISHAN SOOD (REGISTERED) MOGA THROUGH ITS SECRETARY JOGINDER PAL SOOD Vs. COMMISSIONER, FEROZEPUR DIVISION, FEROZEPUR & ORS.
December 5, 2016
TULLI RAM AND ANOTHER Vs. FATEH SINGH @ FATEHBIR AND ANOTHER
September 7, 2016
TUSHAER MANOCHA AND ORS. Vs. PANDIT BHAGWAT DAYAL SHARMA UNIVERSITY OF HEALTH SCIENCES AND ORS.
February 10, 2016
TYAUB HUSSAIN Vs. SMT. SAHINA AND OTHERS
January 8, 2016
UDE PAUL Vs. SUBHASH AND OTHERS
February 19, 2016
UGGARSAIN Vs. BLOCK DEVELOPMENT & PANCHAYAT OFFICER & ORS
August 9, 2016
UHBVN LTD. AND OTHERS Vs. PERMANENT LOK ADALAT FOR PUBLIC UTILITY SERVICES AND ANOTHER
March 4, 2016
UJAGAR SINGH Vs. PREMI AND ORS
November 15, 2016
UJAGAR SINGH Vs. PARMESHWARAN RANI AND OTHERS
August 26, 2016
UJALA BAKHSI AND ORS. Vs. NIRMAL SINGH AND ORS.
February 4, 2016
UMA RANI Vs. STATE OF HARYANA AND OTHERS
September 20, 2016
UMA SINGH Vs. MAHARISHI MARKANDESHWAR UNIVERSITY AND OTHERS
January 12, 2016
UMANAND SHARMA Vs. STATE OF PUNJAB AND ANOTHER
February 16, 2016
UMARDEEN AND ORS. Vs. STATE OF PUNJAB
February 17, 2016
UMED SINGH Vs. STATE OF HARYANA
June 2, 2016
UMESH MEHRA Vs. STATE OF PUNJAB AND ORS.
February 26, 2016
UMRAO LAL SHARMA Vs. TARA DEVI ALIAS SARASTI DEVI AND OTHERS
January 13, 2016
UMRAO SINGH Vs. SUBE SINGH
April 22, 2016
UNESH RATHEE Vs. STATE OF HARYANA AND ORS.
January 13, 2016
UNION OF INDIA Vs. GOYAL ELECTRICAL AND METALS AND ORS.
March 10, 2016
UNION OF INDIA Vs. BIR CONSTRUCTION COMPANY
January 11, 2016
UNION OF INDIA Vs. DEVKI DEVI
May 12, 2016
UNION OF INDIA Vs. NEW INDIA ASSURANCE CO. LTD. AND OTHERS
May 31, 2016
UNION OF INDIA Vs. DHARAMPAL SHARMA AND ANOTHER
May 31, 2016
UNION OF INDIA Vs. M/S ANKUSH ENGINEERS & CONTRACTORS PVT. LTD. AND ANOTHER
July 15, 2016
UNION OF INDIA Vs. GURDEV SINGH DEVA
February 18, 2016
UNION OF INDIA Vs. BHALLE RAM AND OTHERS
February 3, 2016
UNION OF INDIA Vs. RAJENDRA SINGH
April 23, 2016
UNION OF INDIA Vs. BRIJ MOHAN
March 30, 2016
UNION OF INDIA Vs. CHAND SINGH AND ANOTHER
May 4, 2016
UNION OF INDIA Vs. DAYANAND AYURVEDIC COLLEGE AND OTHERS
July 13, 2016
UNION OF INDIA & OTHERS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH & OTHERS
January 11, 2016
UNION OF INDIA & OTHERS Vs. POONAM SHARMA & ANOTHER
January 22, 2016
UNION OF INDIA AND ANOTHER Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH AND OTHERS
July 25, 2016
UNION OF INDIA AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
February 3, 2016
UNION OF INDIA AND ANOTHER Vs. TARLOCHAN SINGH AND ANOTHER UNION OF INDIA AND OTHERS
March 14, 2016
UNION OF INDIA AND ANOTHER Vs. SHINGARA SINGH AND OTHERS
August 10, 2016
UNION OF INDIA AND ANOTHER Vs. SARUP SINGH (DECEASED)
September 26, 2016
UNION OF INDIA AND ANOTHER Vs. JOGINDER LAL SETHI BUILDERS AND ENGINEERS AND ANOTHER
September 19, 2016
UNION OF INDIA AND ORS. Vs. SWARAN SINGH AND ORS.
January 13, 2016
UNION OF INDIA AND OTHERS Vs. S S SURI AND ANOTHER
January 18, 2016
UNION TERRITORY AND ORS. Vs. PARAMJIT KAUR AND ORS.
January 18, 2016
UNION TERRITORY OF CHANDIGARH Vs. ROHIT NANDA
March 3, 2016
UNION TERRITORY, CHANDIGARH Vs. MOHINDER SINGH
February 17, 2016
UNION TERRITORY, CHANDIGARH AND ANOTHER Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH AND ANOTHER
June 2, 2016
UNION TERRITORY, CHANDIGARH AND ORS. Vs. PARDEEP KUMAR AND ORS.
February 24, 2016
UNION TERRITORY, CHANDIGARH AND ORS. Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS.
February 16, 2016
UNIQUE CHAINS Vs. STATE OF PUNJAB
December 19, 2016
UNITED INDIA INSURANCE CO LTD Vs. NIRMAL KAUR AND OTHERS
January 14, 2016
UNITED INDIA INSURANCE COMPANY LIMITED Vs. RANI KAUSHAL
April 7, 2016
UNITED INDIA INSURANCE COMPANY LIMITED Vs. MILAP SINGH AND OTHERS
August 10, 2016
UNITED INDIA INSURANCE COMPANY LTD. Vs. RAM LAL AND OTHERS
April 27, 2016
UNITED INDIA INSURANCE COMPANY LTD. Vs. SATMEET KAUR AND OTHERS
May 19, 2016
UNITED INDIA INSURANCE COMPANY LTD. Vs. AJAY MATTA AND ANOTHER
March 17, 2016
UNITED INDIA INSURANCE COMPANY LTD. Vs. AJAY MATTA AND ANOTHER
March 17, 2016
UNITED INDIA INSURANCE COMPANY LTD. Vs. OM PATI AND OTHERS
September 16, 2016
UNIVERSAL BUILDWELL PRIVATE LIMITED Vs. MIFAMED MEDICAL PRIVATE LIMITED
May 28, 2016
UPPAL CREDIT AND INVESTMENT PVT. LTD. Vs. ASHWANI KUMAR
March 22, 2016
URBAN ESTATES RESIDENTS WELFARE ASSOCIATION Vs. STATE OF PUNJAB & ORS
January 12, 2016
URBAN IMPROVEMENT COMPANY PVT. LTD. Vs. THE STATE OF HARYANA AND ORS.
February 11, 2016
URMIL Vs. RAJIV KUMAR GUPTA
March 11, 2016
URMILA DEVI Vs. GURDEV SINGH AND OTHERS
August 27, 2016
URVINDER KAUR Vs. BRIJ BHUSHAN
February 9, 2016
USHA AND ORS. Vs. STATE OF HARYANA AND ORS.
January 25, 2016
USHA RANI Vs. RAM RATI AND OTHERS
October 3, 2016
USHA RANI AND OTHERS Vs. VIJAY RATTAN AND OTHERS
August 8, 2016
UTTAM SINGH Vs. SULKHAN SINGH AND ORS.
March 18, 2016
UTTAR HARYANA BIJLI VITRAN NIGAM AND OTHERS Vs. SHARMITA AND OTHERS
August 10, 2016
UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED AND OTHERS Vs. SHAKEELA AND ANOTHER
October 24, 2016
UTTAR HARYANA BIJLI VITRAN NIGAM LTD. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, PANIPAT AND ANR.
August 5, 2016
V V GOPI CHAND PATNAIK Vs. STATE OF PUNJAB
November 9, 2016
V.K. MANTRAO & SON AND OTHERS Vs. M/S SELECT GLOBAL HOTEL PVT. LTD. AND OTHERS
January 28, 2016
VANG INFRASTRUCTURE PVT LTD Vs. STATE OF HARYANA AND OTHERS
January 7, 2016
VANITA VASHISHT Vs. STATE OF HARYANA AND OTHERS
May 11, 2016
VARDHMAN SPECIAL STEELS LTD Vs. STATE OF PUNJAB AND ANOTHER
August 10, 2016
VARINDER KAUR Vs. JITENDER KUMAR AND ANOTHER
October 21, 2016
VARINDER KUMAR Vs. STATE OF PUNJAB & ANOTHER
September 1, 2016
VARINDER SINGH & OTHERS Vs. UNION OF INDIA & OTHERS
February 23, 2016
VARINDER SINGH @ VICKY Vs. STATE OF HARYANA AND OTHERS
November 4, 2016
VARINDER SINGH AND ORS. Vs. JOINT DEVELOPMENT COMMISSIONER (IRDP), PUNJAB AND ORS.
January 20, 2016
VARUN EXPORT Vs. STATE OF PUNJAB
August 17, 2016
VARUN SINGH Vs. STATE OF PUNJAB AND ANOTHER
July 25, 2016
VASU GUPTA Vs. PUNJAB TECHNICAL UNIVERSITY, JALANDHAR AND ANOTHER
December 21, 2016
VED PARKASH Vs. TEK CHAND
March 30, 2016
VED PARKASH Vs. BUTA SINGH & ORS.
January 7, 2016
VED PARKASH Vs. NARESH KUMAR AND OTHERS
November 23, 2016
VED PARKASH LORE Vs. MAHENDER SINGH
May 19, 2016
VEENA Vs. RAJ SINGH
February 17, 2016
VEENA RANI Vs. STATE OF HARYANA AND ORS.
February 10, 2016
VEENA RANI Vs. STATE OF PUNJAB & OTHERS
June 15, 2016
VEERAN BAI ALIAS SANTOSH RANI Vs. MAYA BAI ALIAS MAYA DEVI AND OTHERS
September 30, 2016
VEERPAL KAUR Vs. THE STATE OF PUNJAB AND OTHERS
August 22, 2016
VIBHA SINGH Vs. SHIVALIK PRASHAD AND OTHERS
March 28, 2016
VICKY SIDANA Vs. HARBANS LAL SIDANA AND ANOTHER
December 23, 2016
VICTOR FORGINGS Vs. PUNJAB STATE POWER CORPORATION LTD. AND ORS.
January 18, 2016
VICTOR KUMAR Vs. STATE OF HARYANA AND OTHERS
July 8, 2016
VIDYA DEVI Vs. STATE OF HARYANA AND OTHERS
April 21, 2016
VIJAI VARDHAN Vs. SUNIL KUMAR AND OTHERS
September 20, 2016
VIJAY Vs. STATE OF HARYANA AND OTHERS
July 8, 2016
VIJAY Vs. STATE OF HARYANA
June 1, 2016
VIJAY AGGARWAL AND ORS. Vs. UNION OF INDIA AND ORS.
February 18, 2016
VIJAY B. VERMA Vs. LUDHIANA OIL EXPELLERS CO-OPERATIVE HOUSE BUILDING SOCIETY AND ORS.
January 8, 2016
VIJAY KALIA AND ORS. Vs. KASHMIRI LAL AND ORS.
January 7, 2016
VIJAY KUMAR Vs. SANJEEV KUMAR
February 17, 2016
VIJAY KUMAR Vs. HARMINDER SINGH MAHINDRU AND OTHERS
January 11, 2016
VIJAY KUMAR Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
March 16, 2016
VIJAY KUMAR Vs. SHRIRAM TRANSPORT FINANCE COMPANY LTD. & ANR.
November 23, 2016
VIJAY KUMAR Vs. STATE OF HARYANA & OTHERS
September 29, 2016
VIJAY KUMAR Vs. PIARA LAL
May 13, 2016
VIJAY KUMAR Vs. RAKESH ALIAS MINTU ALIAS BINTU (P&H)
January 25, 2016
VIJAY KUMAR Vs. ASHOK KUMAR LAROIA AND OTHERS
August 5, 2016
VIJAY KUMAR @ CHHOTU Vs. STATE OF PUNJAB
February 29, 2016
VIJAY KUMAR DHIR Vs. VINAY JAIN AND ORS.
February 18, 2016
VIJAY KUMAR GAUTAM Vs. BHUPINDER SINGH AND OTHERS
April 28, 2016
VIJAY KUMAR HARI Vs. THE DIRECTOR, DEPARTMENT OF RURAL DEVELOPMENT AND PANCHAYATS AND OTHERS
September 26, 2016
VIJAY KUMAR SYAL Vs. STATE OF PUNJAB AND ORS.
January 8, 2016
VIJAY KUMAR THUKRAL Vs. STATE OF HARYANA AND OTHERS
November 30, 2016
VIJAY KUMAR VERMA Vs. STATE OF PUNJAB AND ORS.
January 12, 2016
VIJAY KUMARI Vs. JAGGAR SINGH @ JAGAR SINGH @ JAGGA SINGH
July 20, 2016
VIJAY PAL SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
May 5, 2016
VIJAY PAL VERMA Vs. PERMANENT LOK ADALAT AND OTHERS
August 5, 2016
VIJAY SINGH Vs. GRAM PANCHAYAT ASSAN KALAN
March 31, 2016
VIJAY SINGH AND ORS. Vs. FARIDABAD MUNICIPAL CORPORATION AND ORS.
January 8, 2016
VIJENDER KUMAR Vs. UNION OF INDIA AND OTHERS
August 11, 2016
VIKAS GOEL Vs. ROSHAN LAL AND OTHERS
May 30, 2016
VIKAS KUMAR Vs. STATE OF PUNJAB AND ORS.
April 5, 2016
VIKAS MIGLANI Vs. STATE OF HARYANA AND OTHERS
August 5, 2016
VIKAS NANDA Vs. ASHU NANDA
October 18, 2016
VIKAS SETHI Vs. SUMIT BHASIN
March 30, 2016
VIKAS SINGH RATHEE Vs. STATE OF HARYANA AND OTHERS
September 24, 2016
VIKASH @ VIKAS Vs. STATE OF HARYANA
January 28, 2016
VIKRAM SHARMA Vs. SUSHIL JAIN
August 19, 2016
VINAY KUMAR Vs. STATE OF PUNJAB AND OTHERS
February 10, 2016
VINAY KUMAR KAKKAR Vs. STATE OF HARYANA & OTHERS
November 29, 2016
VINAY PARTAP SINGH Vs. JASWINDER KAUR AND OTHERS
March 1, 2016
VINAY PILANIA & ORS. Vs. STATE OF HARYANA & ANR.
June 1, 2016
VINAYAK SOOD AND ANOTHER Vs. RAJAN GUPTA AND OTHERS
July 22, 2016
VINEET KUMAR AND ORS. Vs. STATE OF PUNJAB AND ORS.
January 21, 2016
VINOD AND ORS. Vs. STATE OF HARYANA
February 26, 2016
VINOD DEVI Vs. STATE OF HARYANA AND OTHERS
January 8, 2016
VINOD KUMAR Vs. ARUNA JAIN AND ANOTHER
November 7, 2016
VINOD KUMAR Vs. BALWAN SINGH
January 6, 2016
VINOD KUMAR Vs. STATE OF PUNJAB
May 25, 2016
VINOD KUMAR Vs. STATE OF PUNJAB AND OTHERS
August 5, 2016
VINOD KUMAR Vs. STATE OF HARYANA & OTHERS
August 11, 2016
VINOD KUMAR Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, HISAR AND ORS.
January 19, 2016
VINOD KUMAR Vs. GURDEV SINGH AND ORS.
January 29, 2016
VINOD KUMAR Vs. STATE OF HARYANA AND OTHERS
August 9, 2016
VINOD KUMAR AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
April 8, 2016
VINOD KUMAR DATTA Vs. STATE OF HARYANA
March 30, 2016
VINOD KUMAR MAHAJAN AND ANOTHER Vs. JAGDEV KAUR AND OTHERS
August 22, 2016
VINOD KUMAR SONI AND OTHERS Vs. STATE OF HARYANA AND OTHERS
May 30, 2016
VINOD VERMA AND OTHERS Vs. UNION OF INDIA AND OTHERS
February 24, 2016
VIPIN KAPOOR Vs. STATE OF HARYANA
October 21, 2016
VIR KARAN AWASTHY Vs. STATE OF UP AND OTHERS
April 6, 2016
VIR KAUR AND ORS. Vs. BADRI PARSHAD GIAN CHAND COMMISSION AGENTS
February 23, 2016
VIRENDER Vs. KAMALJEET AND OTHERS
February 1, 2016
VIRENDER SAHNEY Vs. JASBIR SINGH AND OTHER
May 12, 2016
VIRENDER SINGH Vs. SANTOSH VERMA
February 3, 2016
VIRENDER SINGH Vs. GURNAM SINGH
January 29, 2016
VIRENDER SINGH & ORS Vs. STATE OF HARYANA AND OTHERS
February 23, 2016
VIRENDER SINGH AND ANOTHER Vs. M/S IFFCO TOKIO GENERAL INSURANCE COMPANY LTD. AND ANOTHER
January 14, 2016
VIRONIKA Vs. STATE OF PUNJAB & ORS.
January 28, 2016
VIRSA SINGH Vs. NARINDER SINGH AND OTHERS
April 11, 2016
VIRSA SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
August 24, 2016
VISHAL Vs. BUGGA SINGH AND OTHERS
March 11, 2016
VISHAL Vs. MUNNI DEVI
May 12, 2016
VISHAL SAXENA Vs. SWATI BHATNAGAR
February 26, 2016
VISHAL ZAKHMI Vs. STATE OF PUNJAB & ORS
May 6, 2016
VISHALI MAHINDRA @ SHALLU & ANR Vs. STATE OF PUNJAB & ORS
April 1, 2016
VISHAV BANDHU GUPTA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY PANCHKULA & ANR
February 3, 2016
VISHAVNATH Vs. SATISH KUMAR AND ANOTHER
January 6, 2016
VISHESH MALHOTRA Vs. ALKA MALHOTRA
February 17, 2016
VISHNU BHAGWAN Vs. AMAR SINGH (DECEASED)
August 17, 2016
VISHNU EATABLES (INDIA) LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KARNAL AND ANOTHER
October 3, 2016
VISTA INDUSTRIES PVT. LTD. Vs. SHEENA EXPORTS
June 1, 2016
VIVEK CHAWLA AND ANOTHER Vs. JASWANT SINGH
August 5, 2016
VIVEK CHAWLA AND ANOTHER Vs. HARDEEP SINGH
August 5, 2016
VIVEK DUREJA Vs. THE PUNJAB STATE TRANSMISSION CORPORATION LTD. AND ORS.
January 28, 2016
VMT SPINNING CO LTD Vs. COMMISSIONER OF INCOME TAX
September 16, 2016
WAHEGURU SINGH AND ANOTHER Vs. AVTAR SINGH
April 6, 2016
WAHID Vs. AMAR SINGH
January 13, 2016
WARDER RAM SINGH Vs. STATE OF PUNJAB & ORS.
August 22, 2016
WARRIER MINING MINERALS AND INFRA PVT LTD Vs. STATE OF HARYANA AND OTHERS
June 2, 2016
WARYAM RAM AND OTHERS Vs. FINANCIAL COMMISSIONER (REVENUE), PUNJAB AND ANOTHER
September 1, 2016
WATTAN SHARMA Vs. UNION OF INDIA AND OTHERS
June 16, 2016
WELSPUN ENTERPRISES LIMITED Vs. STATE OF PUNJAB
July 1, 2016
WINNER RAINA Vs. STATE OF HARYANA AND ANOTHER
October 25, 2016
WINSOFT TECHNOLOGIES (AN EDUCATIONAL TRUST) Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND OTHERS
July 12, 2016
WORKMEN OF THE PUNJAB STATE COOPERATIVE MILK PRODUCERS FEDERATION LTD., THROUGH THEIR REGD. UNION NAMELY, THE CATTLE FEED PLANT & FARM WORKERS UNION, BHATTIAN, DISTRICT LUDHIANA, THROUGH ITS GENERAL SECRETARY Vs. THE MANAGING DIRECTOR, PUNJAB STATE COOPERATIVE MILK PRODUCERS FEDERATION LTD., CHANDIGARH AND ANOTHER
September 7, 2016
WORLDS WINDOW IMPEX INDIA PVT. LTD. Vs. THE STATE OF PUNJAB AND ORS.
March 1, 2016
Y P AURORA Vs. MANPHOOL DHIMAN
February 27, 2016
YAD RAM Vs. MURTI BEHARI JI
May 17, 2016
YASH PAL Vs. VIJAY KUMAR
October 6, 2016
YASH PAL AND ANOTHER Vs. KARAMBIR AND OTHERS
January 7, 2016
YASHPAL Vs. STATE OF PUNJAB
July 21, 2016
YASHPAL Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS.
January 11, 2016
YASHPAL Vs. RAMESH DHOBI AND OTHERS
May 3, 2016
YASHPAL AND OTHERS Vs. KIRANINDER SINGH AND OTHERS
March 10, 2016
YASHPAL PARMAR AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
May 31, 2016
YASHPAL SINGH Vs. PRESIDING OFFICER AND OTHERS
September 20, 2016
YOGENDER SINGH Vs. SUNITA
September 22, 2016
YOGESH GUPTA & ANOTHER Vs. PREM CHAND SAINI
January 11, 2016
YOGESH KUMAR Vs. RAJINDER KUMAR & SONS AND OTHERS
February 12, 2016
YOGESH KUMAR AND OTHERS Vs. JAGIR SINGH AND OTHERS
March 10, 2016
YUDHANSHU ANGURAL Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES AND OTHERS
December 14, 2016
YUDHANSHU ANGURAL Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES, FARIDKOT AND OTHERS
November 21, 2016
ZILE SINGH Vs. COMMISSIONER, HISAR DIVN. HISAR AND OTHERS
March 30, 2016